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Case Index
Title
Date
AJAY PANDIT @ JAGDISH DAYABHAI PATEL Vs. STATE OF MAHARASHTRA
July 17, 2012
ISHTIKHAR Vs. STATE OF U. P
April 24, 2012
|COMMISSIONER OF CENTRAL EXCISE Vs. CONNAUGHT PLAZA RESTAURANT LTD
November 27, 2012
A B N A Vs. MANAGING DIRECTOR MS U P S I D C LIMITED
May 8, 2012
A NAWAB JOHN Vs. V N SUBRAMANIYAM
July 3, 2012
A V M SALES CORPORATION Vs. ANURADHA CHEMICALS PVT LTD
January 17, 2012
A V PADMA Vs. R VENUGOPAL
January 27, 2012
A. SHANMUGAM Vs. ARIYA KSHATRIYA RAJAKULA VAMSATHU MADALAYA NANDHAVANA PARIPALANAI SANGAM REPRESENTED BY ITS PRESIDENT ETC
April 27, 2012
A.K.SAMANTRAY Vs. STATE OF ORISSA
November 2, 2012
A.P. SOLVEX LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 2, 2012
ABDUL NAWAZ Vs. STATE OF WEST BENGAL
May 10, 2012
ABDUL REHMAN Vs. MOHD. RULDU
September 27, 2012
ABSAR ALAM ALIAS AFSAR ALAM Vs. STATE OF BIHAR
February 7, 2012
ABUZAR HOSSAIN ALIAS GULAM HOSSAIN Vs. STATE OF WEST BENGAL
October 10, 2012
ACC LIMITED Vs. GLOBAL CEMENTS LTD
June 11, 2012
ACCOUNTANT GENERAL M.P Vs. S.K.DUBEY
February 29, 2012
ACHYUTANAND CHOUDHARY D Vs. LUXMAN MAHTO
January 6, 2012
ADARSH SHIKSHA MAHAVIDYALAYA Vs. SUBHASH RAHANGDALE
January 6, 2012
ADVANCE SURFACTANTS INDIA LTD. Vs. CHIEF COMMISSIONER OF C. EX.
April 13, 2012
AHMEDSAHEB (D) BY LRS Vs. SAYED ISMAIL
July 19, 2012
AJAT DUBEY Vs. NATIONAL TIGER CONSERVATION AUTHORITY
July 10, 2012
AJAY DUBEY Vs. NATIONAL TIGER CONSERVATION AUTH. AND ORS.
April 3, 2012
AJAY DUBEY Vs. NATIONAL TIGER CONSERVATION AUTH. AND ORS.
August 29, 2012
AJAY DUBEY Vs. NATIONAL TIGER CONSERVATION AUTH. AND ORS.
September 27, 2012
AJAY DUBEY Vs. NATIONAL TIGER CONSERVATION AUTH. AND ORS.
October 9, 2012
AJAY DUBEY Vs. NATIONAL TIGER CONSERVATION AUTH. AND ORS.
October 16, 2012
AJAY DUBEY Vs. NATIONAL TIGER CONSERVATION AUTHORITY
July 24, 2012
AJAY KUMAR PARMAR Vs. STATE OF RAJASTHAN
September 27, 2012
AJAY MAKEN Vs. ADESH KUMAR GUPTA
December 11, 2012
AJAY PAL Vs. STATE OF HARYANA
January 17, 2012
AKHIL BHARTIYA VIDYARTHI PARISHAD Vs. UNION OF INDIA (UOI) AND ORS.
March 13, 2012
AKHILESH YADAV Vs. VISHWANATH CHATURVEDI
December 13, 2012
AKIL @ JAVED Vs. STATE OF NCT OF DELHI
December 6, 2012
AL JAZEERA STEEL PRODUCTS COMPANY SAOG Vs. MID INDIA POWER & STEEL LTD
May 8, 2012
ALAGUPANDI ALIAS ALAGUPANDIAN Vs. STATE OF TAMIL NADU
May 8, 2012
ALISTER ANTHONY PAREIRA Vs. STATE OF MAHARASHTRA
January 12, 2012
ALL INDIA DRUG ACTION NETWORK AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
October 11, 2012
ALL INDIA JUDGES ASSON. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
September 17, 2012
ALL INDIA JUDGES ASSON. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
October 8, 2012
ALL INDIA JUDGES ASSON. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
May 1, 2012
ALL INDIA JUDGES ASSON. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
August 27, 2012
ALLOTTEES SERVICE MANAGER, TAMIL NADU HOUSING BOARD Vs. R. CHINNATHAMBI
February 2, 2012
ALOK KUMAR PANDIT Vs. STATE OF ASSAM
November 26, 2012
AMAR PAL SINGH Vs. STATE OF U P
May 17, 2012
AMAR SINGH Vs. DALIP SINGH (D) BY LRS.
January 25, 2012
AMAR SINGH JATAV Vs. STATE OF MADHYA PRADESH
September 26, 2012
AMARNATH SHRINE, IN RE (COURT ON ITS OWN MOTION) Vs. UNION OF INDIA AND OTHERS
July 23, 2012
AMIT Vs. STATE OF UTTAR PRADESH
February 23, 2012
AMIT Vs. STATE OF UTTAR PRADESH
February 22, 2012
AMIT KAPOOR Vs. RAMESH CHANDER
September 13, 2012
AMITA MITRA AND ORS. Vs. ARUN KUMAR CHATTERJEE
September 13, 2012
AMRIT BHANU SHALI Vs. NATIONAL INSURANCE CO LTD
April 4, 2012
ANAND MOHAN Vs. STATE OF BIHAR
July 10, 2012
ANEETA HADA Vs. GODFATHER TRAVELS ALIAS TOURS PVT LTD
April 27, 2012
ANIL KUMAR GUPTA Vs. STATE OF BIHAR
February 14, 2012
ANITHA KAMATH Vs. VISHWA KUTUMB
December 3, 2012
ANJU CHAUDHARY Vs. STATE OF U.P.
December 13, 2012
ANU KUMAR Vs. NEW INDIA ASSURANCE CO. LTD.
November 21, 2012
ANUP SHARMA Vs. BHOLA NATH SHARMA
October 30, 2012
ARADADI RAMUDU ALIAS AGGIRAMUDU Vs. STATE INSPECTOR OF POLICE YANAM
February 15, 2012
ARCHAEOLOGICAL SURVEY OF INDIA Vs. NARENDER ANAND
January 16, 2012
ARISUDANA SPINNING MILLS LTD Vs. COMMISSIONER OF INCOME TAX
September 5, 2012
ARJUN Vs. STATE OF MAHARASHTRA
May 3, 2012
ARUMUGAM Vs. STATE
July 24, 2012
ARUNA RAVAL Vs. PRITHVI RAVAL
January 11, 2012
ARUNA RODRIGUES Vs. UNION OF INDIA
May 10, 2012
ARUP DAS Vs. STATE OF ASSAM
January 27, 2012
ARVIND GUPTA Vs. UNION OF INDIA
October 1, 2012
ARVINDKUMAR ANUPALAL PODDAR Vs. STATE OF MAHARASHTRA
July 26, 2012
ASH MOHAMMAD Vs. RAJ SINGH @ LALLA BABU
September 20, 2012
ASHA Vs. B D SHARMA UNIVERSITY OF HEALTH SCIENCES
July 10, 2012
ASHFAQ HUSAIN Vs. UNITED INDIA INS.CO.LTD.& ANR.
May 7, 2012
ASHOK Vs. RAJENDRA BHAUSAHEB MULAK
October 18, 2012
ASHOK KUMAR Vs. DISTRICT MAGISTRATE BASTI
February 7, 2012
ASHOK KUMAR Vs. STATE OF UTTARAKHAND
December 13, 2012
ASHOK KUMAR RATILAL PATEL Vs. UNION OF INDIA
July 16, 2012
ASHOK SADARANGANI Vs. UNION OF INDIA
March 14, 2012
ASHOKA MITRA Vs. SWAPAN KUMAR MITRA
February 23, 2012
ASHRAFKHAN @ BABU MUNNEKHAN PATHAN Vs. STATE OF GUJARAT
September 26, 2012
ASHWANI KUMAR SAXENA Vs. STATE OF M.P.
September 13, 2012
ASSAM URBAN WATER SUPPLY AND SEW BOARD Vs. SUBASH PROJECTS MARKETING LTD
January 19, 2012
ASSISTANT COMMERCIAL TAX OFFICER Vs. M/S ROMESH POWER PRODUCTS P LTD
January 9, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ICICI SECURITIES PRIMARY DEALERSHIP LTD
August 22, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GEBILAL KANHAIALAL HUF
September 4, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TORRENT CABLES LTD.
September 25, 2012
ASST COMMERCIAL TAXES OFFICER Vs. G D PHARMACEUTICALS LTD
August 6, 2012
ASST. COMMERCIAL TAXES OFFICER Vs. G.D. PHARMACEUTICALS LTD.
August 6, 2012
ATMA RAM Vs. UNION TERRITORY, CHANDIGARH
November 30, 2012
ATMARAM Vs. STATE OF MADHYA PRADESH
May 10, 2012
ATTAR SINGH Vs. STATE OF MAHARASHTRA
December 14, 2012
AVINASH SADASHIV BHOSALE Vs. UNION OF INDIA
September 25, 2012
AVISHEK GOENKA Vs. UNION OF INDIA
April 27, 2012
AVISHEK GOENKA Vs. UNION OF INDIA
August 3, 2012
AVTAR SINGH Vs. STATE OF HARYANA
October 10, 2012
AYAAUBKHAN NOORKHAN PATHAN Vs. STATE OF MAHARASHTRA
November 8, 2012
AZIJA BEGUM Vs. STATE OF MAHARASHTRA
January 12, 2012
AZIM AHMAD KAZMI Vs. STATE OF U P
July 16, 2012
B ANJANAPPA Vs. VYALIKAVAL HOUSE BUILDING
February 7, 2012
B CHANDRAMATHI Vs. N PRAKASH
January 20, 2012
B. MADHURI GOUD Vs. B. DAMODAR REDDY
July 3, 2012
B.G. VERGHESE Vs. UNION OF INDIA
January 25, 2012
BABA TEK SINGH Vs. UNION OF INDIA
September 17, 2012
BABLA ALIAS DINESH Vs. STATE OF UTTARAKHAND
September 4, 2012
BABLE @ GURDEEP SINGH Vs. STATE OF CHATTISGARH
July 10, 2012
BABY DEVASSY CHULLY @ BOBBY Vs. UNION OF INDIA
October 12, 2012
BADAMI Vs. BHALI
May 22, 2012
BALAJI GUNTHU DHULE Vs. STATE OF MAHARASHTRA
September 19, 2012
BALDHARI SINGH Vs. STATE OF UTTAR PRADESH
February 14, 2012
BALIYA ALIAS BAL KISHAN Vs. STATE OF M P
October 5, 2012
BALJIT SINGH Vs. STATE OF PUNJAB
September 20, 2012
BANDEKAR BROTHERS PRIVATE LTD Vs. V G QUENIM
April 13, 2012
BANGALORE CITY COOPERATIVE HOUSING SOCIETY LTD Vs. STATE OF KARNATAKA
February 2, 2012
BANGALORE DEVELOPMENT AUTHORITY Vs. AIR CRAFT EMPLOYEES COOPERATIVE SOCIETY LTD
January 24, 2012
BAR COUNCIL OF INDIA Vs. UNION OF INDIA
August 3, 2012
BAR COUNCIL OF INDIA Vs. A.K. BALAJI
July 4, 2012
BARODA UTTAR PRADESH GRAMIN BANK Vs. ASHOK KUMAR SRIVASTAVA
February 16, 2012
BASAVENI RAVI Vs. STATE OF ANDHRA PRADESH
September 27, 2012
BATA INDIA LTD Vs. PRAKASH JHA PRODUCTIONS
October 19, 2012
BAVO ALIAS MANUBHAI AMBALAL THAKORE Vs. STATE OF GUJARAT
February 3, 2012
BENARSI KRISHNA COMMITTEE Vs. KARMYOGI SHELTERS PVT LTD
September 12, 2012
BENARSI KRISHNA COMMITTEE Vs. KARMYOGI SHELTERS PVT. LTD
September 21, 2012
BEST SELLERS RETAIL INDIA PVT LTD Vs. ADITYA BIRLA NUVO LTD
May 8, 2012
BHAGWAN Vs. STATE OF U.P.
December 6, 2012
BHAJJU ALIAS KARAN SINGH Vs. STATE OF M P
February 15, 2012
BHAJJU ALIAS KARAN SINGH Vs. STATE OF M P
March 15, 2012
BHARAT ALUMINIUM CO Vs. KAISER ALUMINIUM TECHNICAL SERVICE
September 6, 2012
BHARAT HEAVY ELECTRICALS LTD Vs. R S AVTAR SINGH
October 5, 2012
BHARAT SEWAK SAMAJ Vs. LT.GOVERNOR
September 10, 2012
BHARAT SONI Vs. STATE OF CHHATISGARH
November 22, 2012
BHARTIYA SEVA SAMAJ TRUST TR. PRES Vs. YOGESHBHAI AMBALAL PATEL
September 14, 2012
BHASKAR LAXMAN JADHAV Vs. KARAMVEER KAKASAHEB WAGH EDUCATION SOCIETY
December 11, 2012
BHAU RAM Vs. JANAK SINGH
July 20, 2012
BHAWNA GARG Vs. UNIVERSITY OF DELHI
September 5, 2012
BHERA SINGH Vs. STATE OF RAJASTHAN
April 12, 2012
BHIM SINGH Vs. UNION OF INDIA
January 24, 2012
BHIMANNA Vs. STATE OF KARNATAKA
September 4, 2012
BHIMAPPA CHANNAPPA KAPALI (D) BY L.RS. Vs. BHIMAPPA SATYAPPA KAMAGOUDA (D) BY L.RS. AND ORS.
October 17, 2012
BHOPAL GAS PEEDITH MAHILA UDYOG SANGATHAN Vs. UNION OF INDIA
August 9, 2012
BHUBANESWAR DEVELOPMENT AUTHORITY Vs. ADIKANDA BISWAL
February 1, 2012
BHUPENDRA NATH HAZARIKA Vs. STATE OF ASSAM
November 30, 2012
BHUSHAN KUMAR Vs. STATE NCT OF DELHI
April 4, 2012
BHUSHAN POWER AND STEEL LTD Vs. STATE OF ORISSA
March 14, 2012
BIHAR PUBLIC SERVICE COMMISSION Vs. SAIYED HUSSAIN ABBAS RIZWI
December 13, 2012
BIHAR STATE GOVERNMENT SECONDARY Vs. BIHAR EDUCATION SERVICE
November 23, 2012
BIMAL KUMAR Vs. SHAKUNTALA DEBI
February 27, 2012
BIMLA DEVI AND ORS. Vs. SATBIR SINGH AND ORS.
February 28, 2012
BIPROMASZ BIPRON TRADING SA Vs. BHARAT ELECTRONICS LIMITED
May 8, 2012
BISHNUPADA SARKAR Vs. STATE OF WEST BENGAL
July 2, 2012
BOARD OF TRUSTEES OF MARTYRS MEMORIAL TRUST Vs. UNION OF INDIA
October 4, 2012
BONANZO ENGINEERING AND CHEMICAL PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
February 14, 2012
BRAJENDRASINGH Vs. STATE OF MADHYA PRADESH
February 28, 2012
BRIJ MOHAN LAL Vs. UNION OF INDIA
April 19, 2012
BRIJESH MAVI Vs. STATE OF NCT OF DELHI
July 3, 2012
BUDHAADEV KARMASKAR Vs. STATE OF WEST BENGAL
July 26, 2012
BUDHADEV KARMASKAR Vs. STATE OF WEST BENGAL
March 23, 2012
BUDHADEV KARMASKAR Vs. STATE OF WEST BENGAL
April 18, 2012
BUDHI SINGH Vs. STATE OF H.P.
December 13, 2012
BUDHURAM Vs. STATE OF CHHATTISGARH
September 20, 2012
BURDWAN CENTRAL COOPERATIVE BANK LTD Vs. ASIM CHATTERJEE
January 18, 2012
BUSI KOTESWARA RAO Vs. STATE OF A.P.
November 22, 2012
C N RAMAPPA GOWDA Vs. C C CHANDREGOWDA DEAD BY LRS
April 23, 2012
C N RAMAPPA GOWDA Vs. C C CHANDREGOWDA
April 27, 2012
C SHAKUNTHALA Vs. H P UDAYAKUMAR
January 16, 2012
C.K. JAFFER SHARIEF Vs. STATE
November 9, 2012
CALCUTTA INDUSTRIAL CORP. Vs. JAYA STEEL & SCRAP LLC
July 25, 2012
CANTONMENT BOARD Vs. JAGAT PAL SINGH
August 19, 2012
CANTONMENT BOARD JAMMU Vs. JAGAT PAL SINGH CHEEMA
August 9, 2012
CATHOLIC SYRIAN BANK LTD Vs. COMMISSIONER OF INCOME TAX THRISSUR
February 17, 2012
CENTER FOR PIL Vs. UNION OF INDIA
February 2, 2012
CENTRAL BUREAU OF INVESTIGATION Vs. K. NARAYANA RAO
September 21, 2012
CENTRAL BUREAU OF INVESTIGATION Vs. AMITBHAI ANIL CHANDRA SHAH
September 27, 2012
CENTRE FOR ENVIR. Vs. UNION OF INDIA
May 8, 2012
CENTRE FOR ENVIRONMENT AND FOOD SECURITY Vs. UNION OF INDIA (UOI) AND ORS.
September 14, 2012
CENTRE FOR P.I.L. & ORS. Vs. UNION OF INDIA & ORS.
August 27, 2012
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
February 2, 2012
CESC LTD Vs. CHIEF POST NASTER GENERAL
May 11, 2012
CHAIR.WEST BEN.ADMIN.TRIBUNAL Vs. SK.MONOBBOR HOSSAIN
February 29, 2012
CHAIRMAN & CEO Vs. MANGE RAM SHARMA
September 13, 2012
CHAIRMAN AND CHIEF EXECUTIVE OFFICER NOIDA Vs. MANGE RAM SHARMA D THROUGH LRS
May 4, 2012
CHAIRMAN, LIC OF INDIA Vs. A. MASILAMANI
November 23, 2012
CHAITANYA EDUCATIONAL COMMITTEE Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
January 6, 2012
CHALUVEGOWDA Vs. STATE BY CIRCLE INSPECTOR OF POLICE
March 22, 2012
CHANDI PRASAD UNIYAL Vs. STATE OF UTTARAKHAND
August 17, 2012
CHANDRA KUMAR CHOPRA Vs. UNION OF INDIA
May 11, 2012
CHANDRADHOJA SAHOO Vs. STATE OF ORISSA
December 14, 2012
CHANDRAKALA TRIVEDI Vs. STATE OF RAJASTHAN
December 1, 2012
CHANDRAKALA TRIVEDI Vs. STATE OF RAJASTHAN
January 12, 2012
CHANDRAKANT LUMCHAND GOGAD Vs. NASHIK DISTRICT CENTRAL COOPERATIVE BANK LTD. AND OTHERS
February 15, 2012
CHANDRALEKHA Vs. STATE OF RAJASTHAN
December 14, 2012
CHANDRIKA CHUNILAL SHAH Vs. ORBIT FINANCE PVT LTD
April 19, 2012
CHATRAPATI SHIVAJI SHIKSHAN PRASARAK MANDAL Vs. DATTATRAYA RUPA PAGAR
April 13, 2012
CHAUGULE Vs. BHAGWAT
April 4, 2012
CHHANGA SINGH Vs. UNION OF INDIA
May 8, 2012
CHIEF COMMISSIONER Vs. PRABHAT SINGH
November 30, 2012
CHLORO CONTROLS (I) P. LTD Vs. SEVERN TRENT WATER PURIFICATION INC
September 28, 2012
CHUNDA MURMU Vs. STATE OF WEST BENGAL
May 10, 2012
CHURCH OF CHRIST CHARITABLE TRUST Vs. PONNIAMMAN EDUCATION TRUST
July 30, 2012
CHURCH OF CHRIST CHARITABLE TRUST & EDUCATIONAL CHARITABLE SOCIETY Vs. PONNIAMMAN EDUCATIONAL TRUST
July 3, 2012
CICILY KALLARACKAL Vs. VEHICAL FACTORY
August 6, 2012
CIPLA LTD Vs. UNION OF INDIA
November 27, 2012
COAL MINES P F COMMR THR BOARD OF TRUSTEE Vs. RAMESH CHANDRA JHA
January 4, 2012
COLLECTOR DISTT GWALIOR Vs. CINE EXHIBITORS P LTD
January 11, 2012
COLUMBIA SPORTSWEAR COMPANY Vs. DIRECTOR OF INCOME TAX BANGALORE
July 30, 2012
COLUMBIA SPORTSWEAR COMPANY Vs. DIRECTOR OF INCOME TAX, BANGALORE
February 10, 2012
COMMISSIONER OF C. EX. AND CUSTOMS, NASIK Vs. RAJMAL LAKHICHAND
February 10, 2012
COMMISSIONER OF C. EX., BANGALORE Vs. B.S. APPLIANCES LTD.
February 2, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. GUJARAT NARMADA VALLEY FERTILIZERS COMPANY LTD
December 11, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. FIAT INDIA P LTD
August 29, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. TRANSASIA SALES SYNDICATE
March 16, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. ABACUS BRAIN STUDY (P.) LTD.
February 24, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. FAVOURITE INDUSTRIES
February 29, 2012
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS VADODARA Vs. GUJARAT NARMADA VALLEY FERTILIZERS CO LTD
October 19, 2012
COMMISSIONER OF CENTRAL EXCISE BANGALORE Vs. OSNAR CHEMICAL PVT LTD
January 13, 2012
COMMISSIONER OF CENTRAL EXCISE BHOPAL Vs. MINWOLL ROCK FIBRES LTD
February 2, 2012
COMMISSIONER OF CENTRAL EXCISE DELHI Vs. MINIMAX INDUSTRIES
February 2, 2012
COMMISSIONER OF CENTRAL EXCISE FARIDABAD Vs. FOOD HEALTHCARE SPECIALITIES
February 13, 2012
COMMISSIONER OF CUSTOMS Vs. MAGUS METALS P. LTD.
December 10, 2012
COMMISSIONER OF CUSTOMS IMPORT MUMBAI Vs. KONKAN SYNTHETIC FIBRES
February 29, 2012
COMMISSIONER OF CUSTOMS NEW DELHI Vs. CARYAIRE EQUIPMENT INDIA PVT LTD
February 14, 2012
COMMISSIONER OF CUSTOMS, CHENNAI Vs. DENSO KIRLOSKAR INDUSTRIES PRIVATE LTD
February 29, 2012
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD STAMP VENDORS ASSOCN
September 6, 2012
COMMISSIONER OF INCOME TAX Vs. SMIFS SECURITIES LTD
August 22, 2012
COMMISSIONER OF INCOME TAX Vs. GUJARAT FLOURO CHEMICALS
August 23, 2012
COMMISSIONER OF INCOME TAX Vs. GOLD TEX FURNISHING INDUSTRIES
August 30, 2012
COMMISSIONER OF INCOME TAX Vs. KRISHI UTPADAN MANDI SAMITI
September 27, 2012
COMMISSIONER OF INCOME TAX Vs. MONNET INDUSTRIES LTD
August 29, 2012
COMMISSIONER OF INCOME TAX Vs. ORCHEV PHARMA (P.) LTD.
August 23, 2012
COMMISSIONER OF INCOME TAX Vs. ROMESH SHARMA
September 4, 2012
COMMISSIONER OF INCOME TAX Vs. SUSHIL KUMAR GUPTA
September 12, 2012
COMMISSIONER OF INCOME TAX Vs. P.R.GANAPATHY
September 12, 2012
COMMISSIONER OF INCOME TAX Vs. RAM HONDA POWER EQUIPMENT LTD
September 19, 2012
COMMISSIONER OF INCOME TAX Vs. KRISHNA SAHAKARI SAKHAR KARKHANA LTD
September 25, 2012
COMMISSIONER OF INCOME TAX Vs. BANNARI AMMAN SUGARS LTD
September 26, 2012
COMMISSIONER OF INCOME TAX Vs. BONGAIGAON REFINERY AND PETROCHEMICAL LIMITED
September 5, 2012
COMMISSIONER OF INCOME TAX Vs. VINBROS & COMPANY
August 28, 2012
COMMISSIONER OF INCOME TAX Vs. STAR INDIA (P.) LTD
August 29, 2012
COMMISSIONER OF INCOME TAX Vs. ATMA RAM PROPERTIES P. LTD
July 2, 2012
COMMISSIONER OF INCOME TAX Vs. NAWANSHAHAR CENTRAL CO-OP. BANK LTD
August 30, 2012
COMMISSIONER OF INCOME TAX Vs. DYNAVISION LTD
August 30, 2012
COMMISSIONER OF INCOME TAX Vs. SHIVA TEX YARN LTD
September 4, 2012
COMMISSIONER OF INCOME TAX Vs. SREE AYYANAR SPINNING & WEAVING MILLS LTD
September 4, 2012
COMMISSIONER OF INCOME TAX Vs. FAQUIR CHAND (HUF)
September 4, 2012
COMMISSIONER OF INCOME TAX Vs. YASHASVI YARN LTD
August 11, 2012
COMMISSIONER OF INCOME TAX Vs. S. KHADER KHAN SON
September 20, 2012
COMMISSIONER OF INCOME TAX NEW DELHI Vs. SAGE METALS LIMITED
September 11, 2012
COMMISSIONER OF INCOME TAX, KOLKATA Vs. VASUDHARA MOLDINGS LIMITED
August 28, 2012
COMMISSIONER OF INCOME-TAX Vs. RK BK FISCAL SERVICES (P.) LTD.
August 23, 2012
COMMNR. OF CENTRAL EXCISE Vs. TIKITAR INDUSTRIES
February 9, 2012
COMMNR. OF CENTRAL EXCISE, KOLKATA Vs. M/S. PLAXAIR INDIA PVT. LTD.
February 22, 2012
COMMON CAUSE Vs. UNION OF INDIA
May 10, 2012
COMMON CAUSE & ORS Vs. UNION OF INDIA & ORS
November 19, 2012
COMMR OF CENTRAL EXCISE Vs. WOCKHARDT LIFE SCIENCES LTD
February 22, 2012
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
December 13, 2012
COURT ON ITS OWN MOTION Vs. UNION OF INDIA (UOI) AND ORS.
September 17, 2012
COURT ON ITS OWN MOTION Vs. UNION OF INDIA (UOI) AND ORS.
October 1, 2012
COURT ON ITS OWN MOTION Vs. UNION OF INDIA (UOI) AND ORS.
July 13, 2012
COURT ON ITS OWN MOTION Vs. UNION OF INDIA (UOI) AND ORS.
July 20, 2012
COX AND KINGS LTD Vs. INDIAN RLY CATERING AND TOURISM CORPORATION LTD
July 5, 2012
D RAJAPPA & ANR Vs. STATE OF TAMIL NADU & ANR
March 2, 2012
D RAMA KRISHNA Vs. SADHU NARAYANA
February 7, 2012
D SUDHAKAR Vs. D N JEEVARAJU
January 25, 2012
DAHARI Vs. STATE OF U.P
October 11, 2012
DAJI RAOJI PATIL Vs. BAJIRAO RAOJI PATIL
February 24, 2012
DAKSHIN SHELTERS P LTD Vs. GEETA S JOHARI
February 21, 2012
DAL CHAND Vs. STATE OF U.P.
May 4, 2012
DARBARA SINGH Vs. STATE OF PUNJAB
September 12, 2012
DARSHAN LAL NAGPAL DEAD BY L RS Vs. GOVERNMENT OF NCT OF DELHI
January 3, 2012
DAYA RAM TYAGI & ORS Vs. STATE OF U P & ORS
April 13, 2012
DAYAL SINGH Vs. STATE OF UTTARANCHAL
August 3, 2012
DEBENDRANATH NANDA Vs. CHANDRA SHEKHAR KUMAR
November 22, 2012
DEEPA THOMAS Vs. MEDICAL COUNCIL OF INDIA
January 25, 2012
DEEPAK @ WIRELESS Vs. STATE OF MAHARASHTRA
September 4, 2012
DEEPAK KHINCHI Vs. STATE OF RAJASTHAN
April 30, 2012
DEEPAK KUMAR Vs. STATE OF HARYANA
February 27, 2012
DEEPAK KUMAR Vs. STATE OF HARYANA
January 16, 2012
DEEPAK KUMAR Vs. STATE OF HARYANA
January 23, 2012
DELHI ADMINISTRATION Vs. KAUSHILYA THAKUR
April 9, 2012
DELHI RACE CLUB LTD Vs. UNION OF INDIA
July 13, 2012
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January 9, 2012
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December 12, 2012
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January 9, 2012
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September 11, 2012
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November 30, 2012
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April 18, 2012
DEVASMITA CHAKRABORTY AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
May 25, 2012
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October 18, 2012
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August 22, 2012
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September 17, 2012
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October 18, 2012
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October 17, 2012
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December 6, 2012
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September 13, 2012
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October 8, 2012
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February 10, 2012
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May 15, 2012
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December 13, 2012
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September 14, 2012
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December 14, 2012
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September 21, 2012
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September 6, 2012
DROPTI DEVI Vs. UNION OF INDIA
July 2, 2012
DSR STEEL P LTD Vs. STATE OF RAJASTHAN
May 1, 2012
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April 27, 2012
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October 3, 2012
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September 18, 2012
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February 29, 2012
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July 19, 2012
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November 9, 2012
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October 4, 2012
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March 29, 2012
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September 6, 2012
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April 9, 2012
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January 6, 2012
FLEX ENGINEERING LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE UTTAR PRADESH
January 13, 2012
FOOD CORPORATION OF INDIA Vs. BHARTIYA KHADYA NIGAM KARMCHARI
January 13, 2012
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March 12, 2012
G M SIDDESHWAR Vs. PRASANNA KUMAR
July 19, 2012
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September 13, 2012
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July 19, 2012
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October 5, 2012
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October 17, 2012
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May 1, 2012
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August 21, 2012
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April 16, 2012
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September 24, 2012
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July 16, 2012
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December 11, 2012
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October 3, 2012
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October 5, 2012
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March 26, 2012
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March 15, 2012
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March 15, 2012
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August 27, 2012
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December 4, 2012
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October 11, 2012
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November 2, 2012
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February 29, 2012
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September 4, 2012
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November 21, 2012
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December 7, 2012
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November 27, 2012
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August 29, 2012
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November 2, 2012
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January 20, 2012
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March 12, 2012
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December 13, 2012
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March 16, 2012
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December 12, 2012
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September 13, 2012
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July 2, 2012
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March 16, 2012
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March 23, 2012
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October 11, 2012
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April 17, 2012
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October 16, 2012
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January 20, 2012
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February 3, 2012
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November 29, 2012
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May 17, 2012
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September 25, 2012
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March 13, 2012
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August 27, 2012
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February 27, 2012
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February 1, 2012
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February 23, 2012
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February 27, 2012
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October 30, 2012
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May 11, 2012
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February 27, 2012
IN RE: NEWS ITEM PUBLISHED IN HINDUSTAN TIMES TITLES AND QUIET FLOWS THE MAILY YAMNUA Vs.
October 10, 2012
IN RE: RECENT FIRING INCIDENT, WIDELY REPORTED IN THE PRESS, RESULTING IN THE DEATH OF TWO PERSONS, ALLEGEDLY ON ACCOUNT OF USE OF 25 FIREARMS BY SOME PRIVATE SECURITY PERSONNEL Vs. STATE
November 21, 2012
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September 27, 2012
INDIA CINE AGENCIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 12, 2012
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September 6, 2012
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January 13, 2012
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November 22, 2012
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October 1, 2012
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May 3, 2012
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May 8, 2012
J SAMUEL Vs. GATTU MAHESH
January 16, 2012
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November 21, 2012
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January 19, 2012
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July 20, 2012
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March 28, 2012
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July 9, 2012
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March 14, 2012
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July 30, 2012
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September 27, 2012
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January 11, 2012
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November 9, 2012
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April 30, 2012
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November 26, 2012
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January 16, 2012
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May 1, 2012
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December 5, 2012
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July 31, 2012
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December 6, 2012
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December 4, 2012
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July 20, 2012
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December 4, 2012
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January 31, 2012
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December 13, 2012
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April 2, 2012
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January 2, 2012
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February 1, 2012
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January 12, 2012
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May 8, 2012
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September 21, 2012
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March 2, 2012
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December 3, 2012
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May 17, 2012
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January 31, 2012
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May 29, 2012
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February 24, 2012
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February 27, 2012
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February 24, 2012
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August 17, 2012
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July 26, 2012
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October 19, 2012
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September 19, 2012
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August 17, 2012
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July 20, 2012
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September 26, 2012
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January 30, 2012
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August 24, 2012
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October 16, 2012
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February 15, 2012
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September 6, 2012
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April 10, 2012
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March 26, 2012
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July 31, 2012
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December 12, 2012
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May 8, 2012
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August 22, 2012
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August 9, 2012
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February 14, 2012
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November 9, 2012
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September 26, 2012
KERALA FINANCIAL CORPORATION Vs. C. G. NARAYANAN
December 4, 2012
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September 18, 2012
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April 3, 2012
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January 9, 2012
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October 17, 2012
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July 2, 2012
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October 19, 2012
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December 13, 2012
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February 29, 2012
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October 18, 2012
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April 26, 2012
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December 11, 2012
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December 13, 2012
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December 3, 2012
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February 24, 2012
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August 30, 2012
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March 23, 2012
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July 31, 2012
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February 15, 2012
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January 15, 2012
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December 11, 2012
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April 17, 2012
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December 14, 2012
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December 11, 2012
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September 12, 2012
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November 21, 2012
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September 13, 2012
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May 1, 2012
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July 3, 2012
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March 12, 2012
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February 23, 2012
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December 14, 2012
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December 5, 2012
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February 27, 2012
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September 20, 2012
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September 25, 2012
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August 31, 2012
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September 27, 2012
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November 27, 2012
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August 23, 2012
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October 10, 2012
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February 1, 2012
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July 2, 2012
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February 3, 2012
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July 2, 2012
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February 10, 2012
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February 15, 2012
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August 31, 2012
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January 24, 2012
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July 24, 2012
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May 2, 2012
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January 2, 2012
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January 3, 2012
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November 19, 2012
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September 24, 2012
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January 4, 2012
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October 3, 2012
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February 8, 2012
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December 5, 2012
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September 7, 2012
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December 13, 2012
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September 27, 2012
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November 27, 2012
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January 13, 2012
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April 20, 2012
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May 11, 2012
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October 11, 2012
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September 18, 2012
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September 19, 2012
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March 13, 2012
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April 4, 2012
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February 9, 2012
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July 3, 2012
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April 3, 2012
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August 28, 2012
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March 12, 2012
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February 1, 2012
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October 1, 2012
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April 9, 2012
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February 7, 2012
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July 25, 2012
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February 29, 2012
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November 19, 2012
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November 5, 2012
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December 13, 2012
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May 7, 2012
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December 10, 2012
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September 28, 2012
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April 27, 2012
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February 24, 2012
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January 30, 2012
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March 21, 2012
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February 2, 2012
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September 7, 2012
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November 21, 2012
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January 16, 2012
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July 6, 2012
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October 5, 2012
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October 19, 2012
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July 4, 2012
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January 11, 2012
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May 4, 2012
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May 9, 2012
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August 3, 2012
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April 27, 2012
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August 17, 2012
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September 6, 2012
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December 3, 2012
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March 29, 2012
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April 3, 2012
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February 22, 2012
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April 9, 2012
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December 12, 2012
MOHAMMED AJMAL MOHAMMAD AMIR KASAB @ ABU MUJAHID Vs. STATE OF MAHARASHTRA
October 3, 2012
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August 29, 2012
MOHAN LAL Vs. STATE OF HARYANA
November 26, 2012
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January 10, 2012
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January 27, 2012
MOHD AYUB Vs. MUKESH CHAND
January 5, 2012
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March 22, 2012
SAYED MOHD. AHMED KAZMI Vs. STATE, GNCTD
October 19, 2012
SAYYED M. MASUD Vs. UNION OF INDIA (UOI)
November 6, 2012
SECRETARY MIN OF DEFENCE Vs. PRABHASH CHANDRA MIRDHA
May 29, 2012
SECRETARY, MINISTRY OF HEALTH & FAMILY WELFARE Vs. S.C. MALTE
December 13, 2012
SECTOR 14 RESIDENTS WELFARE ASSN. AND ORS. Vs. STATE OF DELHI AND ORS.
August 27, 2012
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. MCX STOCK EXCHANGE LTD
April 11, 2012
SEEMA LEPCHA Vs. STATE OF SIKKIM AND ORS.
February 3, 2012
SELVAM Vs. STATE OF TAMIL NADU
October 16, 2012
SEVA LAL Vs. SRI KANT
September 3, 2012
SHAHEJADKHAN Vs. STATE OF GUJARAT
November 5, 2012
SHAHEJADKHAN MAHEBUBKHAN PATHAN Vs. STATE OF GUJARAT
October 5, 2012
SHAILENDRA BHARDWAJ Vs. CHANDRA PAL
November 21, 2012
SHALEEN KABRA Vs. SHIWANI KABRA
May 8, 2012
SHAMBHU PRASAD SHARMA Vs. CHARANDAS MAHANT
July 3, 2012
SHANKAR MAHADEV BIDARI Vs. STATE OF KARNATAKA AND ORS.
April 24, 2012
SHANMUGAM Vs. ARIYA KSHATRIYA RAJAKULAVAMSATHU MADALAYA NANDHAVANAPARIPALANAI SANGAM
April 27, 2012
SHANMUGHAN Vs. STATE OF KERALA
January 19, 2012
SHANTI DEVI Vs. STATE OF RAJASTHAN
October 5, 2012
SHANTIBHAI J. VAGHELA Vs. STATE OF GUJARAT
November 9, 2012
SHARAD Vs. STATE OF MAHARASHTRA
January 31, 2012
SHARANAMMA AND ORS. Vs. M.D., DIVISIONAL CONTR. NEKRTC
January 19, 2012
SHEIKH JUMMAN Vs. STATE OF MAHARASHTRA
September 12, 2012
SHEORAJ SINGH AHLAWAT Vs. STATE OF UTTAR PRADESH
November 9, 2012
SHIV MOHAN KAPOOR Vs. STATE OF U.P.
March 12, 2012
SHIVALIK VIHAR SITES P. LTD Vs. DARSHAN SINGH
December 10, 2012
SHOBHAN SINGH KHANKA Vs. STATE OF JHARKHAND
March 30, 2012
SHUDHAKAR Vs. STATE OF M P
July 24, 2012
SHYAM AGENCY Vs. UNION OF INDIA
October 18, 2012
SHYAM BABU Vs. STATE OF U.P.
September 7, 2012
SHYAMAL GHOSH Vs. STATE OF WEST BENGAL
July 11, 2012
SIDARAMAPPA KASHINATH LINGSHETTI Vs. MISHRILAL RAMJIVAN SARDA
February 10, 2012
SIMRAT KAUR Vs. STATE OF HARYANA
October 1, 2012
SINNAMANI Vs. G VETTIVEL
May 9, 2012
SITA RAM Vs. STATE OF MADHYA PRADESH
October 4, 2012
SOCIETY FOR UN AIDED PRIVATE SCHOOLS OF RAJASTHAN Vs. U O I
April 12, 2012
SOMAN Vs. STATE OF KERALA
December 14, 2012
SONI SORI Vs. STATE OF CHHATTISGARH
May 2, 2012
SONU SARDAR Vs. STATE OF CHHATTISGARH
February 22, 2012
SONU SARDAR Vs. STATE OF CHHATTISGARH
February 23, 2012
SOUTHERN RAILWAY CHENNAI Vs. DELIGHT MANUFACTURING COMPANY
February 28, 2012
SPEAKER HARYANA VIDHAN SABHA Vs. KULDEEP BISHNOI
September 28, 2012
SPECIAL OFFICER, COMMERCE Vs. RAGHUNATH PAPER MILLS PRIVATE LIMITED
November 9, 2012
SRI PRAYAG MEHRA Vs. STATE OF JHARKHAND
April 4, 2012
SRINIWAS CABLE COMPONENTS Vs. STATE OF MADHYA PRADESH
February 8, 2012
STATE BANK OF INDIA Vs. PALAK MODI
December 3, 2012
STATE BANK OF INDIA Vs. BOA PENJI
March 7, 2012
STATE BANK OF INDIA Vs. MINSHU SAXENA
December 3, 2012
STATE OF A P Vs. D RAGHUKUL PERSHAD (D) BY LRS
August 8, 2012
STATE OF ANDHRA PRADESH Vs. OBULAPURAM MINING COMPANY PRIVATE LIMITED
February 10, 2012
STATE OF ANDHRA PRADESH Vs. OBULAPURAM MINING COMPANY PRIVATE LIMITED
April 13, 2012
STATE OF ANDHRA PRADESH Vs. AWAD BIN YOUNUS YAFAI
March 16, 2012
STATE OF BIHAR Vs. ARVIND KUMAR
July 23, 2012
STATE OF DELHI Vs. JUGESH KUMAR
May 17, 2012
STATE OF GOA Vs. STATE OF KARNATAKA
October 1, 2012
STATE OF GUJARAT Vs. MANOHARSINHJI PRADYUMANSINHJI JADEJA
December 4, 2012
STATE OF GUJARAT Vs. ESSAR OIL LIMITED
January 17, 2012
STATE OF GUJARAT Vs. GUJARAT REVENUE TRIBUNAL BAR ASSOCIATION
October 16, 2012
STATE OF GUJARAT Vs. ARVINDKUMAR T. TIWARI
September 14, 2012
STATE OF GUJARAT AND ANR. Vs. GYANABA DILAVARSINH JADEGA
April 17, 2012
STATE OF HARYANA Vs. KARTAR SINGH D THROUGH LRS
November 29, 2012
STATE OF HARYANA Vs. SHAKUNTLA
April 19, 2012
STATE OF HARYANA Vs. VIJAY SINGH
August 22, 2012
STATE OF JAMMU AND KASHMIR Vs. VINOD KUMAR VERMA
January 16, 2012
STATE OF JHARKHAND Vs. K N FARMS AND INDUSTRIES P LTD
March 30, 2012
STATE OF KARNATAKA Vs. VIVEKANANDA M. HALLUR
December 7, 2012
STATE OF KARNATAKA AND ORS. Vs. SHANKARA GOUDA
July 10, 2012
STATE OF KERALA Vs. P V MATHEW
April 2, 2012
STATE OF KERALA Vs. E T ROSE LYND
February 22, 2012
STATE OF KERALA Vs. GOPAKUMAR
February 21, 2012
STATE OF KERALA Vs. MAR APPRAEM KURI CO. LTD
May 8, 2012
STATE OF KERALA Vs. TRIBAL MISSION
September 4, 2012
STATE OF M P Vs. AYUB KHAN
August 29, 2012
STATE OF M P Vs. RAKESH KOHLI
May 11, 2012
STATE OF M P Vs. RAM PRAKASH SINGH
January 10, 2012
STATE OF MADHYA PRADESH Vs. BHERU SINGH
February 1, 2012
STATE OF MADHYA PRADESH Vs. SURENDRA KORI
September 26, 2012
STATE OF MADHYA PRADESH Vs. SURENDRA KORI
September 6, 2012
STATE OF MADHYA PRADESH Vs. SANDHYA TOMAR
December 13, 2012
STATE OF MAHARASHTRA Vs. SAEED SOHAIL SHEIKH
November 2, 2012
STATE OF MAHARASHTRA Vs. VISHWANATH MARANNA SHETTY
October 19, 2012
STATE OF MAHARASHTRA Vs. BALAKRISHNA DATTATRYA KUMBHAR
October 15, 2012
STATE OF MAHARASHTRA Vs. FURNISCAPE INDIA PRIVATE LIMITED
March 30, 2012
STATE OF N CT OF DELHI Vs. AJAY KUMAR TYAGI
August 31, 2012
STATE OF ORISSA Vs. UJJAL KUMAR BURDHAN
March 19, 2012
STATE OF PUNJAB Vs. DALBIR SINGH
February 1, 2012
STATE OF PUNJAB Vs. BALWINDER SINGH
January 6, 2012
STATE OF PUNJAB Vs. GIAN CHAND
December 13, 2012
STATE OF RAJASTHAN Vs. RAJ KUMAR AGARWAL
February 17, 2012
STATE OF RAJASTHAN Vs. HARLAL
May 15, 2012
STATE OF RAJASTHAN Vs. DEVI LAL
May 15, 2012
STATE OF RAJASTHAN Vs. MOHAN LAL
March 23, 2012
STATE OF RAJASTHAN Vs. VINOD KUMAR
May 18, 2012
STATE OF RAJASTHAN Vs. DARSHAN SINGH ALIAS DARSHAN LAL
May 21, 2012
STATE OF RAJASTHAN Vs. DR RAJKUMAR AGRAWAL & ANR
August 17, 2012
STATE OF RAJASTHAN Vs. AANJANEY ORGANIC HERBAL PVT. LTD
September 20, 2012
STATE OF TAMIL NADU Vs. E RANGACHARI
February 22, 2012
STATE OF U P Vs. AMBRISH TANDON
January 20, 2012
STATE OF U P Vs. SANJAY KUMAR
August 21, 2012
STATE OF U.P Vs. MUNESH
October 12, 2012
STATE OF U.P. Vs. RAM ASHREY
September 11, 2012
STATE OF U.P. Vs. ASHOK KUMAR NIGAM
December 13, 2012
STATE OF UTTAR PRADESH Vs. DURGA PRASAD
March 1, 2012
STATE OF UTTARAKHAND Vs. UMAKANT JOSHI
May 28, 2012
STATE OF UTTARAKHAND Vs. GURU RAM DAS EDUCATIONAL TRUST SOCIETY
September 18, 2012
STATE OF UTTARAKHAND Vs. MOHAN SINGH
September 12, 2012
STATE OF WEST BENGAL Vs. MANDIRA CHATTERJEE
July 17, 2012
STATE TR P S LODHI COLONY Vs. SANJEEV NANDA
August 3, 2012
SUBHASH KRISHNAN Vs. STATE OF GOA
August 17, 2012
SUBHASH POPATLAL DAVE Vs. UNION OF INDIA
July 10, 2012
SUBHASHREE DAS ALIAS MILLI Vs. STATE OF ORISSA
October 5, 2012
SUBRAMANIAN Vs. STATE OF TAMIL NADU
February 21, 2012
SUBRAMANIAN SWAMY Vs. MANMOHAN SINGH
January 31, 2012
SUBRAMANIAN SWAMY Vs. A RAJA
August 24, 2012
SUBULAXMI Vs. M.D., TAMIL NADU STATE TRANSPORT CORPORATION
November 1, 2012
SUDARSHANACHARAYA Vs. PURUSHOTTAMACHARYA
September 4, 2012
SUDEVANAND Vs. STATE THROUGH CBI
January 19, 2012
SUDHAKAR Vs. STATE OF MAHARASHTRA
October 5, 2012
SUDHIR CHANDRA NAUTIYAL Vs. UMAKANT JOSHI
May 28, 2012
SUJIT KUMAR LENKA Vs. STATE OF ORISSA
October 30, 2012
SUKHDEV SINGH Vs. STATE OF HARYANA
December 13, 2012
SUKHLAL SARKAR Vs. UNION OF INDIA
April 24, 2012
SUKHWANT SINGH Vs. UNION OF INDIA
March 13, 2012
SUMIT TOMAR Vs. STATE OF PUNJAB
October 19, 2012
SUNDARAM FINANCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 11, 2012
SUNIL CLIFFORD DANIEL Vs. STATE OF PUNJAB
September 14, 2012
SUNIL KOHLI Vs. UNION OF INDIA (UOI)
April 27, 2012
SUNIL KUMAR Vs. STATE OF HARYANA
March 27, 2012
SUPER CASSETTES INDUSTRIES LTD Vs. MUSIC BROADCAST PVT LTD
May 4, 2012
SUPREME COURT BAR ASSOCIATION Vs. B D KAUSHIK
May 7, 2012
SUPREME COURT BAR ASSOCIATION Vs. B D KAUSHIK
July 20, 2012
SUPREME COURT BAR ASSOCIATION Vs. B D KAUSHIK ETC
August 16, 2012
SURAJIT SARKAR Vs. STATE OF WEST BENGAL
December 4, 2012
SURAT SINGH Vs. STATE OF UTTARANCHAL
December 10, 2012
SURENDRA Vs. STATE OF U P
February 28, 2012
SURENDRA NATH SINGH (DEAD) THROUGH LRS. Vs. UTTAR PRADESH SECONDARY EDUCATION SERVICE COMMISSION
February 23, 2012
SURESH Vs. STATE OF MADHYA PRADESH
November 22, 2012
SURESH KUMAR KANTILAL PATEL Vs. BALKRISHNA LAXMIDAS KOTHARI
March 21, 2012
SURESH RAM GOSWAMI Vs. SUREMANA DEVI
January 3, 2012
SURESH SAKHARAM NANGARE Vs. STATE OF MAHARASHTRA
September 21, 2012
SURINDER KUMAR Vs. STATE OF PUNJAB
November 21, 2012
SURINDER KUMAR ARORA Vs. MANOJ BISLA
March 20, 2012
SURINDER SINGH BRAR Vs. UNION OF INDIA
October 11, 2012
SURYA PAL SINGH Vs. SIDDHA VINAYAK MOTORS
February 21, 2012
SUSANTA GHOSH Vs. STATE OF WEST BENGAL
February 3, 2012
SUSHIL CHHIBBER Vs. SHASHI KUMAR MEHTA
September 19, 2012
SUSHILA TIWARY Vs. ALLAHABAD BANK
July 16, 2012
SYED AHMED Vs. STATE OF KARNATAKA
July 31, 2012
T N GODAVARMAN Vs. UNION OF INDIA
January 16, 2012
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
February 13, 2012
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
February 6, 2012
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
February 21, 2012
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI) AND ORS.
March 19, 2012
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI) AND ORS.
March 30, 2012
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI) AND ORS.
March 12, 2012
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
January 6, 2012
T.T. RAGHUNATHAN Vs. NEW BRIDGE HOLDINGS B.V.
October 1, 2012
TAMIL NADU MINERALS LTD Vs. COMMISSIONER OF INCOME TAX
August 30, 2012
TAMIL NADU WAKF BOARD Vs. SYED ABDUL QUADER
October 9, 2012
TARA CHAND Vs. GRAM PANCHAYAT JHUPA KHURD
November 6, 2012
TARAKANT SINGH Vs. STATE OF BIHAR
April 2, 2012
TEHRI HYDRO DEV. CORPN. LTD Vs. JAI PRAKASH ASSO. LTD
September 25, 2012
TEJAS CONSTRUCTIONS AND INFRASTRUCTURE PVT LTD Vs. MUNICIPAL COUNCIL SENDHWA
May 4, 2012
TEJENDRA SINGH WALIA Vs. STATE OF MADHYA PRADESH
July 13, 2012
THAKKER SHIPPING P. LTD Vs. COMMISSIONER OF CUSTOMS
October 30, 2012
THANA SINGH Vs. CENTRAL BUREAU OF NARCOTICS
January 23, 2012
THE ACCOUNTANT GENERAL, M P Vs. S K DUBEY
February 29, 2012
THE REGISTRAR, RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES, BANGALORE Vs. G. HEMLATHA AND OTHERS
August 23, 2012
THOTI MANOHAR Vs. STATE OF ANDHRA PRADESH
May 15, 2012
TOK TADE Vs. NABAM AMAS
December 10, 2012
TOK TADE Vs. NABAM AMAS
December 14, 2012
TOPMAN EXPORTS Vs. COMMISSIONER OF INCOME TAX MUMBAI
February 8, 2012
TUKARAM KANA JOSHI Vs. M.I.D.C
November 2, 2012
TUKARAM KANA JOSHI Vs. M.I.D.C.
January 2, 2012
TULSHIRAM SAHADU SURYAWANSHI Vs. STATE OF MAHARASHTRA
September 14, 2012
U P POWER CORPORATION LTD Vs. RAJESH KUMAR
April 27, 2012
U. SREE Vs. U. SRINIVAS
December 11, 2012
U.P. INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. JAMES KUTTY P.C.
December 11, 2012
U.P.PUBLIC SERVICE COMMISSION Vs. MADHU RANA
September 11, 2012
U/A 143(1) OF CONSTITUTION Vs. OPINION OF INDIA
September 27, 2012
UCO BANK Vs. SUSHIL KUMAR SAHA
October 15, 2012
UMA SASHI DEVI Vs. DIBAKAR BANERJEE
July 11, 2012
UNION OF INDIA Vs. IBRAHIM UDDIN
July 17, 2012
UNION OF INDIA Vs. S SRINIVASAN
May 21, 2012
UNION OF INDIA Vs. MOHANLAL
July 3, 2012
UNION OF INDIA Vs. SHASHANK GOSWAMI
May 23, 2012
UNION OF INDIA Vs. TALWINDER
April 20, 2012
UNION OF INDIA Vs. E V MADHU
April 26, 2012
UNION OF INDIA Vs. RAFIQUE SHAIKH BHIKAN
May 8, 2012
UNION OF INDIA Vs. BRIGADIER P S GILL
March 23, 2012
UNION OF INDIA Vs. CHAMPION PHOTOSTAT INDUSL CORP
March 2, 2012
UNION OF INDIA Vs. VIJAY SILK HOUSE BANGLORE LTD
February 3, 2012
UNION OF INDIA Vs. M C SHARMA
January 13, 2012
UNION OF INDIA Vs. DINESH PRASAD
October 30, 2012
UNION OF INDIA Vs. MOHANLAL
April 11, 2012
UNION OF INDIA Vs. SANDUR MANGANESE AND IRON ORES LTD
October 4, 2012
UNION OF INDIA Vs. N.R. PARMAR
November 27, 2012
UNION OF INDIA Vs. GOBINDA PRASAD MULA
December 5, 2012
UNION OF INDIA Vs. OM PRAKASH YADAV
October 17, 2012
UNION OF INDIA Vs. RAFIQUE SHAIKH BHIKAN
July 27, 2012
UNION OF INDIA Vs. RAFIQUE SHAIKH BHIKAN
July 23, 2012
UNION OF INDIA Vs. NAMIT SHARMA
November 20, 2012
UNION OF INDIA AND ANOTHER Vs. RAVINDER KUMAR
May 23, 2012
UNION OF INDIA THROUGH GENERAL MANAGER NORTHERN RAILWAYS Vs. CHAIRMAN UP STATE ELECTRICITY BOARD
February 9, 2012
UNION OF INDIAN Vs. GUWAHATI CARBON LIMITED
February 28, 2012
UNION PUBLIC SERVICE COMMISSION Vs. GYAN PRAKASH SRIVASTAVA
November 30, 2012
UNION TERRITORY OF LAKHADWEEP Vs. SEASHELLS BAECH RESORT
May 11, 2012
UNITED INDIA INSURANCE CO LTD Vs. SUJATA
January 10, 2012
UNITED INDIA INSURANCE CO LTD Vs. LAXMAMMA
April 17, 2012
UNITED INDIA INSURANCE COMPANY LTD Vs. BABU RAM THAKUR
February 28, 2012
USHA MEHTA Vs. GOVERNMENT OF ANDHRA PRADESH
October 16, 2012
USHABEN Vs. KISHORBHAI CHUNILAL TALPADA
March 23, 2012
V CHANDRASEKARAN Vs. ADMINISTRATIVE OFFICER
September 18, 2012
V D BHANOT Vs. SAVITA BHANOT
February 7, 2012
V I UTHUPPAN Vs. THANKACHAN
July 9, 2012
V K NASWA Vs. HOME SECRETARY U O I
January 9, 2012
V S KANODIA ETC Vs. A L MUTHU
July 16, 2012
V.K. SASIKALA Vs. STATE REP. BY SUPERINTENDENT
September 27, 2012
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October 4, 2012
VADLAKONDA LENIN Vs. STATE OF ANDHRA PRADESH
November 22, 2012
VARDHMAN POLYTEX LTD., LUDHIANA Vs. COMMISSIONER OF INCOME TAX
September 12, 2012
VASANTI BHAT Vs. PREMLATA A AGARWAL
November 22, 2012
VASANTI DUBEY Vs. STATE OF MADHYA PRADESH
January 17, 2012
VENKATES Vs. DIVISIONAL MANAGER
November 26, 2012
VICE CHANCELLOR GURU GHASIDAS UNIVERSITY Vs. CRAIG MCLEOD
August 16, 2012
VICE CHANCELLOR GURU GHASIDAS UNIVERSITY Vs. CRAIG MCLEOD
August 6, 2012
VIDUR IMPEX AND TRADERS PVT. LTD Vs. TOSH APARTMENTS PVT LTD
August 21, 2012
VIJAY GRANITES (P) LTD Vs. COMMISSIONER OF INCOME TAX
September 4, 2012
VIJAY KUMAR KAUL Vs. UNION OF INDIA
May 25, 2012
VIJAY RAMKRISHNAN GAIKWAD Vs. STATE OF MAHARASHTRA
February 2, 2012
VIJAY SINGH Vs. STATE OF U P
April 13, 2012
VIJAY SINGH Vs. STATE OF DELHI
August 29, 2012
VIKAS KALRA Vs. COMMISSIONER OF INCOME TAX-VIII NEW DELHI
February 8, 2012
VILAS PANDURANG PAWAR Vs. STATE OF MAHARASHTRA
September 10, 2012
VILLAGE PANCHAYAT CALANGUTE Vs. ADDITIONAL DIRECTOR OF PANCHAYAT
July 2, 2012
VINAY TYAGI Vs. IRSHAD ALI @ DEEPAK
December 13, 2012
VINAYAK KASHINATH SHILKAR Vs. DY COLLECTOR
February 29, 2012
VINEET HANDA Vs. STATE OF HARYANA AND ORS.
May 1, 2012
VINOD KAPOOR Vs. STATE OF GOA
October 3, 2012
VINOD KULSHRESHTHA Vs. UNION OF INDIA
April 18, 2012
VINOD KUMAR KOUL Vs. STATE OF J&K
July 16, 2012
VINTRON ELECTRONICS PVT. LTD Vs. COMMNR. OF CENTRAL EXCISE
February 7, 2012
VIPUL SHITAL PRASAD AGARWAL Vs. STATE OF GUJARAT
November 6, 2012
VIRENDRA PRATAP Vs. UNION OF INDIA
January 10, 2012
VIRGO INDUSTRIES P LTD Vs. VENTURETECH SOLUTIONS P LTD
September 7, 2012
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July 4, 2012
VISMAY DIGAMBAR THAKARE Vs. RAMCHANDRA SAMAJ SEWA SAMITI
March 2, 2012
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January 20, 2012
VOLTAS LIMITED Vs. TEHSILDAR, THANE
November 8, 2012
WEST U P SUGAR MILLS ASSOCIATION Vs. STATE OF UTTAR PRADESH
January 17, 2012
WINSTON TAN Vs. UNION OF INDIA
October 4, 2012
WU CHUAANNAN & ORS Vs. STATE OF CHHATISGARH
January 13, 2012
Y NAGARAJ Vs. JALAJAKSHI
January 5, 2012
Y.K. SINGLA Vs. PUNJAB NATIONAL BANK
December 14, 2012
Y.S. JAGAN MOHAN REDDY Vs. C.B.I., ANTI CORRUPTION BRANCH
October 5, 2012
Y.S. VIJAYA Vs. UNION OF INDIA (UOI) AND ORS.
July 23, 2012
YANAB SHEIKH Vs. STATE OF WEST BENGAL
December 13, 2012
YOGENDRA PRATAP SINGH Vs. SAVITRI PANDEY
April 3, 2012
YOGRAJ INFRAS LTD Vs. SSANG YONG ENG & CONSTRN CO LTD
January 31, 2012
YOUNG MEN CHRISTIAN ASSOCIATION Vs. HOLY MOTHER OF AUROBINDO ASHRAM
October 19, 2012
YOUNUS BIN OMER YAFAI ALIAS YOUNUS BHAI Vs. STATE OF A P
October 5, 2012
YUMMAN ONGBI LEMBI LEIMA Vs. STATE OF MANIPUR
January 4, 2012
ZELIA M XAVIER FERNANDES E GONSALVES Vs. JOANA RODRIGUES
February 3, 2012
ZUNAID ENTERPRISES Vs. STATE OF CHHATTISGARH
March 28, 2012
ZUNAID ENTERPRISES Vs. STATE OF MADHYA PRADESH
February 23, 2012
ZUNAID ENTERPRISES Vs. STATE OF M P
February 22, 2012
ZUNAID ENTERPRISES Vs. STATE OF M. P.
March 28, 2012