Case Index

Title
Date
ABBOO CHETTY Vs. KUPPUSAMI CHETTY
April 30, 1902
ABDUL GHANI Vs. EMPEROR
January 22, 1902
ABDUL SERANG Vs. PUTEE BIBI
July 15, 1902
ABED MOLLAH Vs. DILJAN MOLLAH
May 28, 1902
ACHUTAN NAMBUDRI Vs. KOMAN NAIR
September 15, 1902
ADILAKSHMI Vs. VENKATARAMAYYA
September 26, 1902
ADMINISTRATOR GENERAL Vs. AGHORE NATH MOOKERJEE
February 28, 1902
AIYYAGARI VENKATARAMAYYA Vs. AIYYAGARI RAMAYYA
August 28, 1902
AKHOY KUMAR SOOR Vs. BEJOY CHAND MOHATAP
July 17, 1902
AKILANDAMMAL Vs. RATNAM ASARI
October 15, 1902
AKKINERI SEEERAMULU Vs. MULLAPUDI RAMAYYA AND EIGHT ORS
February 4, 1902
ALAGAPPA CHETTI Vs. SARATHAMBAL, MINOR, BY MOTHER AND GUARDIAN KRISHNAMMAL
January 23, 1902
ALAGAPPA CHETTIAR Vs. TIRUNAGAVALLI
October 2, 1902
ALIMUDDIN HOWLADAR Vs. EMPEROR
February 5, 1902
AMBALATHILAKATH MOIDIN KUTTI Vs. AMBALATHILAKATH KUNHI KUTTI ALI
January 21, 1902
AMOLAK RAM Vs. CHANDAN SINGH
June 10, 1902
ANNAMMAL Vs. VENKATARAGAVACHARI
October 2, 1902
ARUNACHELA REDDI Vs. CHIDAMBARA REDDI
October 29, 1902
ARYAN BANK OF VIZAGAPATAM (UNLIMITED) BY THE AG MANAGING DIRECTOR, T APPALANARASIAH PATRUDUGARU Vs. VENKATA NARASAYYAMMA
April 15, 1902
BAIDA NATH MAJUMDAR Vs. NIBARAN CHUNDER GHOSE
January 16, 1902
BALA Vs. SHIVA
December 19, 1902
BALABAI LEGAL REPRESENTATIVE OF DECEASED MAHADEV NARAYAN Vs. GANESH SHANKAR PANDIT
December 5, 1902
BALAJI RAGHUNATH PHADKE Vs. RAMCHANDRA KASHI PATKAR
December 9, 1902
BALAJI RAMCHANDRA DESHPANDE Vs. DATTO RAMCHANDRA
September 16, 1902
BALAKRISHTNAMMA SUBUDHI Vs. VINAYAKA RAMA SINGI
March 3, 1902
BALBHADDAR NATH Vs. SHEODIHAL
June 20, 1902
BALDEO SONAR Vs. MOBARAK ALI KHAN
March 3, 1902
BARODA KANTA BOSE Vs. CHUNDER KANTA GHOSE
June 25, 1902
BATUL BIBI Vs. SHAM DAS
July 4, 1902
BEAUCHAMP Vs. SIR GEORGE MOORE
February 24, 1902
BEHARI LAL Vs. RAM GHULAM
May 12, 1902
BEHARI LAL Vs. GHISA LAL
June 14, 1902
BEJOY SINGH DUDHURIA Vs. HUKUM CHAND
June 6, 1902
BELL Vs. MUNICIPAL COMMISSIONERS FOR THE CITY OF MADRAS
January 9, 1902
BENODE LAL PAKRASHI Vs. BRAJENDRA KUMAR SAHA
June 4, 1902
BHAI LAL CHOWDHRY Vs. EMPEROR
February 6, 1902
BHUGWAN CHUNDER KRITIRATNA Vs. CHUNDRA MALA GUPTA
January 15, 1902
BIBHUTY MOHUT ROY Vs. DASIMONIDASSI
December 22, 1902
BISHU SHAIK Vs. SABER MOLLAH
February 5, 1902
BOISOGOMOFF Vs. NAHAPIET JUTE COMPANY
March 4, 1902
BOMANJI JAMSETJI MISTRI AND BAI NAWAJBAI MINOR BY HER FATHER AND NEXT FRIEND, THE SAID BOMANJI MISTRI Vs. NUSSERWANJI RUSTOMJI MISTRI
November 27, 1902
BROJENDRA NATH MULLICK Vs. LUCKHIMONI DASSEE
April 15, 1902
BUTA Vs. MUNICIPAL COMMITTEE OF LAHORE
August 2, 1902
BYRAMJI JAMSETJI Vs. CHUNILAL LALCHAND
December 16, 1902
C SRINIVASAN Vs. KING EMPEROR
January 28, 1902
CHABELI RAM Vs. TEJ SINGH
February 24, 1902
CHAJMAL DAS Vs. LAL DHARAM SINGH
May 31, 1902
CHAKRAPANI AIYANGAR Vs. KING EMPEROR
April 23, 1902
CHALABAN THOLAN Vs. KUNHAMBU
February 3, 1902
CHALADOM THOLAN Vs. KAKKATH KUNHAMBU
February 3, 1902
CHEHNAUTHA ATTEKUNNATH LAKSHMI AMMA Vs. PALAKUZHU THUPPAN NAMBUDRI
January 3, 1902
CHEMON GARO Vs. EMPEROR
February 5, 1902
CHIDAMBARA PILLAI Vs. SWAMINATHAN
September 8, 1902
CHINTAMAN Vs. SITA RAM
May 27, 1902
CHOWDHRY KESEI SAHAY Vs. GIANI ROY
May 8, 1902
COLLECTOR OF AHMEDABAD Vs. SAVCHAND LADUKCHAND
December 1, 1902
COLLECTOR OF JAUNPUR Vs. BITHAL DAS
February 17, 1902
DAMPANABOYINA GANGI Vs. ADDALA RAMASWAMI
February 21, 1902
DARBARI MAL Vs. AMIR KAZIM
May 1, 1902
DATTAGIRI GURU SHANKARGIRI GOSAVI Vs. DATTATRAYA KRISHNA SINDE
August 21, 1902
DAULAT RAM Vs. PARMANAND
July 9, 1902
DE SILVA Vs. DE SILVA AND DEVKARAN NANJI
September 12, 1902
DEBI DAT Vs. JADU RAI
May 9, 1902
DEBI PRASAD Vs. JAI KARAN SINGH
May 28, 1902
DEO NARAIN RAI Vs. KUKUR BIND
June 20, 1902
DHANRAM RAGHO Vs. GANPAT SADASHIV
October 15, 1902
DHAPO Vs. BANSI LAL
February 5, 1902
DHONDIRAM BIN LAXMON Vs. TABA SAVADAN
December 22, 1902
DIWAN Vs. KALLU
June 10, 1902
DRIG BIJAI SINGH Vs. DEPUTY COMMISSIONER OF GONDA
May 2, 1902
EMPEROR Vs. VARJIVANDAS ALIAS KALIDAS BHAIDAS
September 25, 1902
EMPEROR Vs. KALI CHARAN
January 10, 1902
EMPEROR Vs. NABBU KHAN
May 17, 1902
EMPEROR Vs. MALGOWDA BASGOWDA
September 4, 1902
EMPEROR Vs. GULZARI LAL
February 7, 1902
EMPEROR Vs. BIRCH
March 11, 1902
EMPEROR Vs. WAZIR AHMAD
March 17, 1902
EMPEROR Vs. CJSULLIVAN
June 18, 1902
EMPEROR Vs. NURI SHEIKH
January 31, 1902
EMPEROR Vs. BHELEKA AHAM
January 28, 1902
EMPEROR Vs. PREO NATH CHOWDHRY
March 7, 1902
EMPEROR Vs. KADHU SINGH
February 27, 1902
EMPEROR Vs. ZAWAR RAHMAN
July 17, 1902
EMPEROR Vs. SHERUFALLI ALLIBHOY
November 27, 1902
EMPEROR Vs. HARPAL RAI
May 5, 1902
EMPEROR Vs. BAL KISHAN
April 29, 1902
FISCHER Vs. BAPU
February 3, 1902
FREDERICK PEACOCK Vs. MADAN GOPAL
May 2, 1902
FUZLUR RAHMAN Vs. KRISHNA PRASAD
May 22, 1902
GANDHAM VEERASWAMI Vs. MANAGER, PITTAPUR ESTATE
December 17, 1902
GEORGUCOPULAS Vs. GEORGUCOPULAS
April 29, 1902
GHANSHAM SINGH Vs. BADIYA LAL
July 7, 1902
GHULAM GHOUSE SHA AND SAHIB KADIRI AERGAL Vs. VENKATACHALAM PILLAI
September 29, 1902
GIRISH CHUNDER GHOSE Vs. EMPEROR
January 31, 1902
GOBIND KOERI Vs. EMPEROR
February 7, 1902
GOBIND RAM Vs. CHEDA LAL
April 5, 1902
GOOROO DAS MUSTAFI Vs. SARAT CHUNDER MUSTAFI
May 7, 1902
GOPAL CHUNDER BOSE Vs. KARTICK CHUNDER DEY
May 2, 1902
GOPALADASU GARU Vs. PERRAJU
March 6, 1902
GOURHARI GOPE Vs. ALAY GOPINI
March 22, 1902
GOVINDA HAZRA Vs. PROTAP NARAIN MUKHOPADHYA
June 23, 1902
GOVINDA SETTI Vs. SRINIVASA ROW SAHIB
September 23, 1902
HAMID ALI Vs. MUJAWAR HUSAIN KHAN
February 11, 1902
HANUMAN PRASAD Vs. BHAGWATI PRASAD
January 30, 1902
HAR KISHAN DAS Vs. BHURA MAL
April 4, 1902
HINGU LAL Vs. BALDEO RAM
July 10, 1902
HOSSEIN SARDAR Vs. KALU SARDAR
February 5, 1902
IMAM BANDI BIBI Vs. UDIT UPADHIA
April 24, 1902
IN RE: ARUMUGA SENGUNDAN Vs. STATE
September 2, 1902
IN RE: BEHARI LAL Vs. STATE
April 29, 1902
IN RE: BOMBAY BURMAH TRADING CORPORATION LIMITED Vs. STATE
October 17, 1902
IN RE: CHUNI LAL OSWAL Vs. STATE
May 7, 1902
IN RE: CHUNI LAL OSWAL Vs. STATE
April 24, 1902
IN RE: DUKSHINA MOHUN ROY Vs. STATE
January 16, 1902
IN RE: GOVERDHANDAS MEGHJI Vs. STATE
November 27, 1902
IN RE: HORACE LYALL Vs. STATE
January 9, 1902
IN RE: KALU MAL KHETRI Vs. STATE
April 30, 1902
IN RE: KRISHNAMACHARIAR Vs. STATE
March 10, 1902
IN RE: L P D BROUGHTON Vs. STATE
March 6, 1902
IN RE: LAKSHIMINARAYANA AMMAL Vs. STATE
February 14, 1902
IN RE: NATHU MAL Vs. STATE
March 18, 1902
IN RE: PACHAI AMMAL Vs. STATE
September 1, 1902
IN RE: PADMA DAT JOSHI Vs. STATE
April 2, 1902
IN RE: REFERENCE UNDER SECTION 57 OF ACT NO II OF 1899 Vs. STATE
March 14, 1902
IN RE: SHEIKH AMIN-UD-DIN Vs. STATE
March 18, 1902
IN RE: T MURUGESA MUDALIAR Vs. STATE
June 4, 1902
IN RE: VERUPUTTI PENCHALUGADDI Vs. STATE
December 11, 1902
INNASSI MUTHU PILLAI AND THOMAS PILLAI Vs. SAVUTHIA PILLAI
September 9, 1902
IQBAL HUSEN Vs. NAND KISHORE
February 18, 1902
ISHVAR TIMAPPA HEGDE Vs. DEVAR VENKAPPA SHANBOG
December 2, 1902
ITTAPPAN KUTHIRAVATTATH NAIR Vs. NANU SASTRI
February 13, 1902
JADU MANI BOISTABEE Vs. RAM KUMAR CHAKRAVARTI
February 6, 1902
JADU NANDAN GOSWAMI Vs. ASHUTOSH GOSWAMI
July 7, 1902
JAI RAM Vs. DUNGAR MAL
April 7, 1902
JAMBU CHETTY Vs. NPLNPALANIAPPA CHETTIAR
December 5, 1902
JAMIRUDDI MASALLI Vs. EMPEROR
March 4, 1902
JAMNA BIBI Vs. SHEIKH JHAU
May 15, 1902
JAMNA KUNWAR Vs. NASIB ALI
March 18, 1902
JAYANTI SUBBIAH Vs. MANGAMMA
April 22, 1902
JEHANGIR M CURSETJI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
December 9, 1902
JOGINEE MOHUN CHATTERJEE Vs. BHOOT NATH GHOSAL
April 29, 1902
JOITARAM RAMKRISHNA Vs. RAMKRISHNA MANDAL
September 12, 1902
KADIR MOHIDEEN MARAKKAYAR Vs. MUTHUKRISHNA AIYAR
April 24, 1902
KALABARIGA SIVAMMA Vs. RAVIKANTY VENKATRAMANA MOORTHY
October 16, 1902
KALLIYANASUNDARAM PILLAI, MINOR, BY HIS NATURAL FATHER AND GUARDIAN CHIDAMBARA PILLAI Vs. SUBBA MOOPANAR ALIAS CHINNATHAMBI MOOPANAR
October 21, 1902
KAMESHAR NATH Vs. SHEORAJ SINGH
February 14, 1902
KANDASAMI ASARI Vs. SUBRAMANIA PILLAI
November 21, 1902
KANIZ RASUL Vs. RAGHUNATH PRASAD
May 14, 1902
KASHIRAM Vs. PANDU
August 21, 1902
KASSIM MAMOOJEE Vs. ISUF MAHOMED SULLIMAN
May 14, 1902
KASTURI Vs. ANANTHARAM THIVARI
November 25, 1902
KESHWAR LAL SHAHA Vs. GIRISH CHUNDER DUTT
February 4, 1902
KING-EMPEROR Vs. CSRINIVASAN
January 28, 1902
KINOO SHEIKH Vs. DARASTULLAH MOLLAH
February 5, 1902
KRISHNA GOPAL SADHANI Vs. ABMILLER
July 10, 1902
KRISHNOVA NAYAK Vs. KESHAV BALKRISHNA
August 7, 1902
KUMARASAMI GOUNDAN Vs. NANJAPPA GOUNDAN
August 5, 1902
KUNHUNHA UMMA Vs. VALOTH ASSENAR
February 13, 1902
KUTTAN NAYAR Vs. KRISHNAN MUSSAD
March 11, 1902
LACHMAN RAM Vs. MATHURA DAS
February 2, 1902
LACHMI NARAIN SINGH Vs. NAND KISHORE LAL DAS
March 19, 1902
LAKSHMI AMMAL Vs. SUBRAMANIA PILLAI
October 24, 1902
LAKSHMINARAYANA REDDYAR Vs. SUBHADRI AMMAL
August 15, 1902
LALTA PRASAD Vs. SADIQ HUSEN
February 15, 1902
LALU Vs. CHHEDI
March 4, 1902
LALU SAHU Vs. GHUNARIA URAON
April 29, 1902
LOKENATH SHAH CHOWDHRY Vs. NEDU BISWAS
February 3, 1902
MADAN MOHAN LAL Vs. DILDAR HUSAIN
May 14, 1902
MADHAVAYA Vs. KERALA VARMA ARASU
April 17, 1902
MAHADEVA PANDIA Vs. RAMA NARAYANA PANDIA
August 26, 1902
MAHALINGA NADAR Vs. GANAPATI SUBBIEN
December 12, 1902
MAHAMMAD FAIZ CHOWDHURY Vs. EFSANDYS
July 25, 1902
MAHARAJA OF JEYPORE Vs. NELADEVI
December 17, 1902
MAHARAJA OF VIZIANAGARAM Vs. LINGAM KRISHNA BHUPATI
August 1, 1902
MAHARAJA OF VIZIANAGARAM BY HIS GUARDIAN AND NEXT FRIEND, F W GILLMAN Vs. SRI RAJAH SETRUCHERLA SOMASEKHARARAZ BAHADUR AND RAMABHADRARAZ BAHADUR
December 23, 1902
MAHARANI BENI PERSHAD KOERI Vs. RAJ KUMAR CHOWBEY
February 25, 1902
MAHOMED WAHIDUDDIN Vs. HAKIMAN
February 21, 1902
MALKARJUN SHIDAPA Vs. SOUTHERN MARATHA RAILWAY COMPANY
November 12, 1902
MALLIKARJANUDU SETTI Vs. LINGAMURTI PANTULU
April 17, 1902
MALLIKARJUNADU SETTI AND NARAYANAMURTI AYYAR; KARUPPAN CHETTI Vs. LINGAMURTI PANTULU AND VALLIAPPA CHETTI; TANDAVARAYA DESIKAR
February 10, 1902
MANGAB THUPPAN Vs. KADIR KUTTI
March 12, 1902
MANGAN DAS Vs. EMPEROR
January 16, 1902
MANI CHANDER CHAKERBUTTY Vs. BAIKANTA NATH BISWAS
January 31, 1902
MANJUNATHA KAMTI Vs. DEVAMMA ALIAS GUNTHIAMMA
August 21, 1902
MARIMUTHU UDAIYAN Vs. SUBBARAYA PILLAI
November 24, 1902
MATHURA PRASAD Vs. DUDHNATH KANDU
March 20, 1902
MATHURESWARA BHATTAR Vs. KARPURA KUTTI BHATTAR
October 27, 1902
MAZHAR ALI KHAN Vs. SAJJAD HUSAIN KHAN
April 2, 1902
MEENATCHEE ACHI Vs. ANANTHANARAYANA AIYAR
April 16, 1902
MEIYALLU NADAN Vs. ANJALAY
February 28, 1902
MEIYYALU NADAN Vs. ANJALAY
February 20, 1902
MIR AHWAD HOSSEIN Vs. MAHOMED ASKARI
April 30, 1902
MOHAMEDSHA KHAN SAHIB Vs. SRINIVASULU ALIAS SRINIVASA RAO
October 23, 1902
MOHENDRO NATH DAS GUPTA Vs. EMPEROR
February 7, 1902
MOHESH CHUNDER DHAL Vs. SATRUGHAN DHAL
February 22, 1902
MOIDIN KUTTI Vs. ABDULLA
August 26, 1902
MOIDIN KUTTY Vs. KUNHI KUTTY ALY
January 21, 1902
MOIDU HAJI Vs. KUNHI MOIDU
September 2, 1902
MONMOHINEY DASSEE Vs. RADHA KRISTO DASS
April 23, 1902
MOYNA BIBI Vs. BANKU BEHARI BISWAS
March 19, 1902
MUDIT NARAYAN SINGH Vs. RANGLAL SINGH
June 16, 1902
MUHAMMAD HADI Vs. ISHRI ALIAS HATIM ALI
April 30, 1902
MUHAMMAD KANI ROWTHAN Vs. VISVANATHA AIYAR
July 24, 1902
MUKUND KOERI Vs. DEPUTY COMMISSIONER OF CHOTA NAGPUR
May 7, 1902
MUNICIPAL COUNCIL OF MANGALORE, BY THEIR CHAIRMAN Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
March 21, 1902
MURKANAT ALIAS KATTAYAT PATTUMAYI INSANE BY GUARDIAN AND HUSBAND MURKANAT UMMAN KUTTI Vs. PALAKHAL RAMAN MENON
November 27, 1902
MURLIDHAR Vs. MATHURA DAS
June 23, 1902
MUTHUSAMI MUDALY Vs. AYYALU BATHADU
March 12, 1902
MUTHUSAMI PILLAI Vs. SRINIVASIER
March 26, 1902
NAGASAWMY AIYAR Vs. RAMAIYAR
August 15, 1902
NANDO LAL Vs. CHUTTERPUT SING
February 15, 1902
NANDUBAI AYAL MANGALDAS BHANJI Vs. GAU BIN HALIA BAGAL
December 4, 1902
NARAIN DAS Vs. SHEO KUMAR
June 14, 1902
NARAIN DAS Vs. RAM ADHAR
June 24, 1902
NARASINGA ROW Vs. MUTHAYA PILLAI
July 23, 1902
NARAYANA AYYAR Vs. VENKATARAMANA AYYAR
January 20, 1902
NARAYANA IYENGAR Vs. RGORR
April 3, 1902
NARAYANA ROW Vs. DHARMACHAR
October 7, 1902
NARAYANASAMI GURUKKAL; VELLASAMY TEVERAND; RAJAH RAJESWARA DORAI Vs. IRULAPPA NADAN AND 13 ORS
September 18, 1902
NARENDEA NATH SARKAR Vs. RAI CHARAN HALDAR
March 18, 1902
NAWAL KUNWAR Vs. BAKHTAWAR SINGH
November 17, 1902
NAZIRAN BIBI Vs. ALI AHMAD
July 5, 1902
NUND KISHORE LAL Vs. KANEE RAM TEWARY
January 10, 1902
PAKURU DASU Vs. BHEEMUDU
September 1, 1902
PANDURANG BABU PARAB Vs. MAHADAJI MORESHVAR GOKHALE
September 8, 1902
PARAMESHRI Vs. VITTAPPA SHANBHAGA
March 25, 1902
PARBATI KUMARI DEBI Vs. JAGADIS CHUNDER DHABAL
November 14, 1902
PEAMATHA CHANDRA ROY Vs. KHETRA MOHAN GHOSE
July 1, 1902
PERIAKARUPPAN Vs. PALANIAPPA
November 13, 1902
PERIASAMI Vs. KRISHNA AYYAN
March 26, 1902
PERIASAMI THALAVAR Vs. SUBRAMANIAN ASARI
November 24, 1902
PONNAMMAL Vs. KALITHITHA MOODELLY
October 14, 1902
PONNAMMAL Vs. RATNAM ASARI
October 15, 1902
POTTIVADU Vs. VEERAYYA
February 19, 1902
PRAHLAD DAS Vs. AMIR BEGAM
March 11, 1902
PROTAP CHUNDER DEY Vs. TOOLSEY DASS DEY
July 1, 1902
PURUSHOTTAMA PATNAIK Vs. CHOITANA NAIKO
February 21, 1902
PUTHIA VALAPPIL BARGA ALIAS KUNHUNHA UMMA Vs. VELOTH ASSENAR
February 13, 1902
RAHIMUDDI SIRKAR Vs. LOLL MEAH
May 22, 1902
RAJA SIMHADRI APPA ROW Vs. RAMACHANDRUDU
August 15, 1902
RAJAMANNAR; VENKATAKRISHNAYYA Vs. VENKATAKRISHNAYYA AND ANR; RAJAMANNAR
January 15, 1902
RAJAMANNAR; VENKATAKRISTNAYYA Vs. VENKATAKRISTNAYYA; RAJAMANNAR
January 15, 1902
RAJMAL MOTIRAM Vs. SHIVAJI ANANDRAV
December 2, 1902
RAM RATAN LAL Vs. SRI NATH SAHAI
April 24, 1902
RAM SARUP LAL Vs. SHAH LATAFAT HOSSEIN
June 18, 1902
RAMAKISHORE DOSJEE Vs. COIMBATORE SPINNING AND WEAVING CO, LIMITED
February 21, 1902
RAMALINGA CHETTY Vs. PACHAIAPPA MUDALY
September 18, 1902
RAMALINGAM CHETTIAR Vs. RAMASAMI AIYAR
November 20, 1902
RAMAMURTHI AIYAR Vs. SUBRAMANIA AIYAR
July 23, 1902
RAMANATHAN CHETTIAR Vs. SUBRAMANIA SASTRIAL
February 27, 1902
RAMARAJU Vs. RAMALINGAM
March 7, 1902
RAMASAMI CHETTIAR Vs. RGORR
February 25, 1902
RAMASWAMY BHAGAVATHAR Vs. SUNDARARAJA CHETTI
April 3, 1902
RAMASWAMY IYAH Vs. KUPPUSAWMI IYAH
November 3, 1902
RAMJI HARIBHAI Vs. BAI PARVATI
September 30, 1902
RAN BAHADUR RAI Vs. PARMESHAR BHARTHI
June 10, 1902
RANGAN PATTAR Vs. LAKSHMI NEITHIAR AND 3 ORS
December 11, 1902
RANGASAMI KONAN Vs. SELLAPERUMAL PADAYACHI
August 1, 1902
RANGASAMY NAICKEN Vs. JELLIBODI NAICKEN
September 1, 1902
RANIJULLA Vs. ISHAB DHALI
May 1, 1902
RANJIT SINGH Vs. NAUBAT
June 16, 1902
RATAN MAHANTI Vs. KHATOO SAHOO
May 1, 1902
RATHNAM PILLAI Vs. PAPPA PILLAI ALIAS SUNDARAM PILLAI
July 31, 1902
RATNAMASARI Vs. AKILANDAMMAL
October 3, 1902
SABAPATHY CHETTY Vs. RANGAPPA NAICKEN
November 7, 1902
SAKHARAM SHANKAR Vs. RAMCHANDRA BABU MOHIRE
December 22, 1902
SAKINA Vs. GAURI SAHAI
March 11, 1902
SAMI AIYA Vs. KING EMPEROR
December 10, 1902
SAMINATHA PANDARAM Vs. KUPPU UDAYAN
September 19, 1902
SAPPANI ASARI Vs. COLLECTOR OF COIMBATORE FOR THE SECRETARY OF STATE FOR INDIA IN COUNCIL AND KRISHNASAWMY ASARI
April 25, 1902
SARAT CHUNDER ROY Vs. BEPIN CHANDRA ROY
January 21, 1902
SATISH CHUNDER GIRI Vs. HEM CHUNDER MOOKHOPADHYA
June 24, 1902
SAVARIMUTHU PILLAI Vs. ALAGIAM PILLAI
January 10, 1902
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. JANARDAN GANPATRAO
November 11, 1902
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF CHINGLEPUT Vs. KASTURI REDDI
April 25, 1902
SENI CHETTIAR Vs. SANTHANATHAN CHETTIAR
August 21, 1902
SERAJUL HUQ KHAN Vs. ABDUL RAHAMAN
January 30, 1902
SESHAMMA SHETTATI Vs. CHICKAYA HEGADE
February 14, 1902
SHAMSHER MUNDUL Vs. GANENDRA NARAIN MITTER
March 11, 1902
SHANMUGA MUDALY Vs. PALNATI KUPPU CHETTY
August 8, 1902
SHARFUDIN VALAD TAJUDIN HEIRS OF THE DECEASED TAJUDIN Vs. GOVIND BHIKAJI BADE
December 23, 1902
SHOILOJANUND OJHA Vs. PEARY CHARAN DEY
May 16, 1902
SHOURI ANNA Vs. ANTHONI MUTHU AND 6 ORS
October 22, 1902
SHYAMA CHARAN BANERJI Vs. MRINMAYI DEBI
August 27, 1902
SIDDESSURY DASSEE Vs. JANARDAN SARKAR
April 9, 1902
SINNU PANDARAM Vs. SANTHOJI ROW
August 14, 1902
SINNU SASTRYAL ALIAS RAMASWAMY SASTRYAL AND VENKATRAMA SASTRYAL Vs. SUBRAMANIA SASTRYAL
November 10, 1902
SITA RAM Vs. BHIM SEN
April 24, 1902
SIVARAMAN CHETTY Vs. KUPPUMUTHU CHETTY
August 22, 1902
SOSHI BHUSAN GHOSE Vs. GONESH CHUNDER GHOSE
April 30, 1902
SREEPADA BRAHMAYYA PANTULU Vs. PARASURAMAYYA
February 20, 1902
SREERAMULU Vs. KRISTAMMA
March 26, 1902
SRI RAJAH VENKATA NARASIMHA APPA ROW BAHADUR ZEMINDAR Vs. NOOTULAPATI PARVATULU
September 2, 1902
SRIRAMAMOORTHY CHETTY Vs. PANDARA GOUNDAN
February 24, 1902
SUB-COLLECTOR OF NORTH ARCOT (THROUGH THE COLLECTOR OF NORTH ARCOT) Vs. VCSESHACHARIAR, 2ND GRADE PLEADER
September 17, 1902
SUBBA NAIDU Vs. BADSHA SAHIB
April 25, 1902
SUBBAMMAL Vs. MUTHU PATHAN
November 11, 1902
SUBBARAMI REDDI Vs. RAJAMANNAR AIYANGAR
February 6, 1902
SUBRAMANIA IYER Vs. DORAISAMI TEVAR
August 6, 1902
SUBRAMANIAN CHETTIAR Vs. ARUNACHALAM CHETTIAR
July 9, 1902
SUBUDHI RANTHO AND 14 ORS Vs. BALARAM PADHI (DECEASED)
December 11, 1902
SUGAPPA, MINOR, BY HIS NEXT FRIEND AND GUARDIAN CHENGALAPPA Vs. GOVINDAPPA
April 25, 1902
SUKHDEO PRASAD Vs. LACHMAN SINGH
May 6, 1902
SURAT LALL CHOWDHRY Vs. EMPEROR
January 21, 1902
SURI VENKATA SUBBARAYA SASTRI Vs. DARAPPAREDDI KRISTNAYA
August 20, 1902
SURI VENKATA SUBBARAYYA SASTRI Vs. DARAPPAREDDI KRISTNAIYA
August 20, 1902
SURJA PERSHAD NARAIN SINGH Vs. REID
February 11, 1902
SYEDA BIBI Vs. MUGHAL JAN
January 24, 1902
TARUBAI Vs. VENKATRAO
September 12, 1902
THAKUR DAS Vs. GULAB KUNWAR
May 14, 1902
THATHACHARIAR Vs. VENKATESA TAWKER
March 25, 1902
THOMAS SOUZA Vs. GULAM MOIDIN BEARI, PURCHASER FROM ANDREPRESENTATIVE OF THE JUDGMENT-DEBTOR
September 11, 1902
TIKAM SINGH Vs. DHAN KUNWAR
May 1, 1902
TRIBHOVAN CHUNILAL Vs. AHMEDABAD MUNICIPALITY
December 9, 1902
TRILOCHANA BAKSHI Vs. BROJO PATRO
February 17, 1902
TRIMBAK TUKARAM NAIK Vs. BHAGCHAND
September 1, 1902
V R R RAMANATHA CHETTIAR Vs. KAMVATHA ANTHONI UDAYAN
October 22, 1902
VADILAL LALLUBHAI Vs. SHAH KHUSHAL DALPATRAM
December 3, 1902
VAIKUNTAM AMMANGAR Vs. KALLAPIRAN AIYANGAR
November 5, 1902
VALAMBAL AMMAL Vs. VYTHILINGA MUDALIAR
January 3, 1902
VEDAPURATTI Vs. VALLABHA VALIYA RAJA
February 14, 1902
VEERASOKKARA A MINOR REPRESENTED BY THE COLLECTOR OF SALEM AS AGENT TO THE COURT OF WARDS Vs. PAPIAH
December 9, 1902
VELU RENGASAMI CHETTY Vs. BALAKRISHNA REDDI
April 11, 1902
VENKATA NARASIMHA APPA ROW Vs. SOBHANADRI APPA ROW
September 18, 1902
VENKATA NARASIMHA NAIDU Vs. BHASHYAKARLU NAIDU
April 18, 1902
VENKATA PAPAYYA ROW Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
March 6, 1902
VENKATA SUBBA ROW Vs. PURUSHOTTAM
February 11, 1902
VENKATARAMANUJA REDDIAR Vs. SUBBARAYA PILLAI
November 7, 1902
VENKATASAMY NAIDU Vs. RANGASAMY NAIDU
October 2, 1902
VENKATASUBRAMANY IYER Vs. KORAN KUNNAN AMMAD
February 21, 1902
VENKATRAYUDU Vs. SUBBAMMA
September 1, 1902
VENKAYYAMMA GARU; VENKATARAMANAYYAMMA BAHADUR GARU Vs. VENKATARAMANAYYAMMA BAHADUR GARU; VENKAYYAMMA GARU
June 18, 1902
VIRARAGHAVA PERUMALAYYA Vs. SITARAMAYYA
July 25, 1902
W C KENNEY Vs. NANDAN PRASAD
April 2, 1902
WALIULLAH Vs. WAJIH-UD-DIN; KUDRAT-UL-LAH
April 8, 1902
ZEMINDAR OF TARLA Vs. LATCHIAH
November 18, 1902