Case Index

Title
Date
A MARIKKANNU Vs. SENIOR REGIONAL MANAGER TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
October 30, 2002
A P STATE SEEDS DEVELOPMENT CORPN LTD Vs. D PRAKASH RAO
December 5, 2002
A S NARAYANA Vs. CATERPILLAR INC
April 2, 2002
A S SIBIA BRIG RETIRED Vs. UNION OF INDIA
February 26, 2002
A V COTTEX LTD Vs. NATIONAL INSURANCE COMPANY LTD
January 16, 2002
A VELANGANNI Vs. S RAJAGOPALAN
March 15, 2002
A VIRARAGHVAN Vs. DELHI DEVELOPMENT AUTHORITY
December 20, 2002
ABDUL RASHID BELIM Vs. BRANCH MANAGER BANK OF INDIA
June 27, 2002
ABDUL RAZAK Vs. SOUTH INDIAN BANK LTD
November 20, 2002
ABHILASH JEWELLERY Vs. NEW INDIA ASSURANCE CO LTD
March 15, 2002
ACCOUNTS OFFICER Vs. NORTH EASTERN INDUSTRIAL AND DOMESTIC CABLE CO
November 23, 2002
ACUFIL MACHINES Vs. SAKTHI TRADING COMPANY
April 15, 2002
AFFABLE ENTERPRISES Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
July 19, 2002
AGRAWAL AGENCIES Vs. GODREJ-GE APPLIANCES LTD
November 1, 2002
AIR FRANCE Vs. UNIK TRADERS
May 30, 2002
AIR INDIA OFFICE Vs. HARPREET SINGH
December 20, 2002
AKSHAY KUMAR HARINARYAN LAKHANI Vs. NALINI SHANKARRAO DANI
April 17, 2002
ALEX J REBELLO Vs. VICE CHANCELLOR BANGALORE UNIVERSITY
December 30, 2002
ALL INDIA ROADWAYS Vs. SHA GHELABHAI DEVAJI AND CO
February 21, 2002
ALLAHABAD VIKAS PRADHIKARAN Vs. LAKSHMI KANT SHUKLA
February 22, 2002
ALLAHABAD VIKAS PRADHIKARAN Vs. RANI SHARMA
June 29, 2002
ALLAKKAL TRUST, TRIPRAYAR AND ANR. Vs. K.T.R. CHANDRAN
July 29, 2002
ALLIANCE BUILDERS PVT LTD Vs. STATE
October 7, 2002
ALLOTTEE SERVICE MANAGER T N H B Vs. N ANBALAGAN
November 1, 2002
AMAR WHEELS PVT LTD Vs. PUNJAB STATE ELECTRICITY BOARD
June 20, 2002
AMARJIT KAUR Vs. JVG INVESTMENT LTD
November 28, 2002
AMARJIT SINGH SIDHU Vs. PAL PEUGEOT LTD
September 20, 2002
AMBALAL SOMCHAND SHAH Vs. NARSINHBHAI G PATEL
October 7, 2002
AMITA RASTOGI Vs. LIC OF INDIA
September 9, 2002
AMRIK SINGH Vs. GHUNGROO
July 29, 2002
AMRITSAR HALDI SALES CORPORATION Vs. PUNJAB STATE ELECTRICITY BOARD
May 2, 2002
AMRITSAR IMPROVEMENT TRUST Vs. SANJAY KUMAR
July 30, 2002
ANAND TRAILORS Vs. PRAHLAD ANANDA MARODKAR
February 4, 2002
ANDHRA BANK Vs. VISHWAPRIYA FINANCIAL SERVICES AND SECURITIES LTD
March 15, 2002
ANGEL TALKIES Vs. UNITED INDIA INSURANCE CO LTD
October 8, 2002
ANIL KUMAR ADYA Vs. MAXWORTH ORCHARDS INDIA LTD
March 19, 2002
ANIL KUMAR RASTOGI Vs. AWARD CREDIT INDIA LIMITED
May 21, 2002
ANIL WAHI Vs. WORLD WIDE IMMIGRATION CONSULTANCY SERVICES LTD
September 2, 2002
ANITA BHATIA Vs. KENYAN AIRWAYS
August 2, 2002
ANSHUMALI ARORA AND RAMESH GUPTAS Vs. AAROHI BUILDERS P LTD
January 24, 2002
ANUMATI Vs. PUNJAB NATIONAL BANK
April 15, 2002
ANVIL CAPITAL MANAGEMENT PVT LTD Vs. GLOBAL TRUST BANK LTD
May 7, 2002
ARCHANA STRIPS PVT LTD Vs. ORIENTAL INSURANCE CO LTD
May 31, 2002
ARJAN SINGH Vs. THANESAR GAS AGENCY
February 11, 2002
ARJUN THAKURDAS NIHALANI Vs. STATE OF MAHARASHTRA
October 24, 2002
ARORA KNITTING INDUSTRIES PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
March 13, 2002
ARUN JAIN Vs. THAI AIRWAYS INTERNATIONAL LTD
March 21, 2002
ARUN KUMAR SINGH Vs. GOPAL ORAON
December 13, 2002
ARUN MAHADEV NAIK Vs. SHASHI NANDKISHORE JULKA
October 25, 2002
ARUNODAYA PRINTERS Vs. MEHTA COMPUTERS
December 24, 2002
ARVIND KUMAR GUPTA Vs. CHANDRA PRAKASH DIXIT
May 16, 2002
ARYAN AGRO SPICE P LTD Vs. SARASWAT CO-OP BANK LTD
February 8, 2002
ASHOK KUMAR B ARORA Vs. VASUDEV HOTUSINGH NAGDEV
December 20, 2002
ASHOKA MOTOR STORE Vs. UNITED INDIA INSURANCE CO LTD
May 22, 2002
ASHU BHATIA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
September 12, 2002
ASHWANI TEXTILES Vs. ORIENTAL INSURANCE CO LTD
July 23, 2002
ASSISTANT COMMISSIONER CENTRAL EXCISE Vs. RAJESH BHATTI
March 20, 2002
ASSISTANT ENGINEER RURAL R S E B SWAI MADHOPUR RAJASTHAN Vs. SABOODIN
February 25, 2002
ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD Vs. N LALITHA
February 5, 2002
ASSISTANT EXECUTIVE ENGINEER SUB DIVISION NO 11 KARNATAKA STATE ELECTRICITY BOARD Vs. NEELAKANTA GOUDA SIDDANAGOUDA PATIL
February 11, 2002
ASSISTANT PROVIDENT FUND COMMISSIONER THIRUVANATHAPURAM Vs. ALI AKBAR
October 25, 2002
ASSOCIATION OF STATE ROAD TRANSPORT UNDERTAKINGS Vs. GOVERNMENT OF MADHYA PRADESH
April 2, 2002
ASSTT ENGINEER DEPARTMENT OF PHED Vs. BANWARI LAL
December 20, 2002
ATAM PARKASH Vs. SILVERTON COOPERATIVE HOUSE BUILDING SOCIETY
September 10, 2002
ATUL VIHAR KALYAN SAMITI Vs. DUBEY CONSTRUCTIONS CO
February 25, 2002
AVKASH ENTERPRISES Vs. CONSUMER PROTECTION COUNCIL
December 9, 2002
AVON RICE TRADING COMPANY Vs. UNITED INDIA INSURANCE CO LTD
October 25, 2002
B H KERUDI Vs. M D J MITHRA AND CO LTD
October 25, 2002
B M BHANDARI Vs. J V G SECURITIES AND LEASING LIMITED
October 23, 2002
B P MISHRA Vs. PROPRIETOR SREE AUTO SERVICES
November 11, 2002
BABA CONSTRUCTIONS Vs. P S NEELAKANTAN
December 20, 2002
BABANRAO YADAV Vs. LION TARACHAND BAPPA HOSPITAL
August 2, 2002
BABURAO SATAPPA IRRANNANAVAR Vs. K L E SOCIETYS HOSPITAL AND MEDICAL RESEARCH CENTRE
October 24, 2002
BAGAMPRIYAL FINANCE Vs. J SUGANYA
November 21, 2002
BAJAJ AUTO FINANCE LTD Vs. VIJAYA KUMAR ADVANT
December 11, 2002
BAJAJ AUTO LTD Vs. ANURAG KAPOOR
December 5, 2002
BALA ENTERPRISES Vs. CHIEF POST MASTER GENERAL DELHI CIRCLE
February 27, 2002
BALBIR SINGH Vs. LUDHIANA IMPROVEMENT TRUST
September 12, 2002
BALDEV SINGH Vs. STATE BANK OF INDIA
March 13, 2002
BALDEV SINGH MALHI Vs. NEW INDIA ASSURANCE CO LTD
October 25, 2002
BALENDRA GAUTAM Vs. ORIENTAL INSURANCE CO LTD
February 28, 2002
BALURGHAT TRANSPORT CO LTD Vs. NEW INDIA ASSURANCE CO LTD
January 30, 2002
BANK OF PUNJAB LTD Vs. USHA RANI
October 18, 2002
BANTA SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
October 10, 2002
BASANT SETH Vs. REGENCY HOSPITAL LTD
January 22, 2002
BASF INDIA LTD Vs. STATE BANK OF INDIA
November 12, 2002
BAWA INDUSTRIES Vs. VIPAL OIL EXTRACTION PVT LTD
June 20, 2002
BEENA GARG Vs. KAILASH NURSING HOME
July 24, 2002
BEJO SHEETAL SEEDS PVT LTD Vs. SHIVAJI ANAJI GHOLE
December 16, 2002
BHAJAN LAL Vs. NATIONAL INSURANCE CO
September 18, 2002
BHARATHI Vs. H M CONSTRUCTIONS
July 12, 2002
BHAVANA CHITS AND FINANCE Vs. KANCHARLA ABHISELOMU
March 13, 2002
BHIMJIBHAI PARSOTTAMBHAI Vs. SARVODAYA SAHAKARI BANK LTD
November 27, 2002
BHOPAL VIKAS PRADHIKARAN Vs. KUSUM KURCHANIYA
September 26, 2002
BHOPAL VIKAS PRADHIKARAN Vs. KUSUM KURCHANIYA
September 1, 2002
BHUBANESWAR DEVELOPMENT AUTHORITY Vs. GOPAL KRISHNA PATTNAIK
December 11, 2002
BHUPENDRAKUMAR R PARIKH Vs. BANK OF INDIA
September 18, 2002
BIHAR STATE SUGAR CORPORATION LTD Vs. STATE BANK OF INDIA
December 13, 2002
BIKAR SINGH Vs. RISHI HIGH SCHOOL
August 13, 2002
BIMLA JAIN Vs. N P SINGH HOSPITAL
February 4, 2002
BIPINBHAI JAGJIVANDAS PATEL Vs. CHAIRMAN AND MANAGING DIRECTOR MODEL DOMESTIC COAL GAS CO PVT LTD
September 16, 2002
BIPPINJIT SINGH Vs. STATE OF PUNJAB
September 17, 2002
BOMBAY BRAZZERIE Vs. MULCHAND AGARWAL
November 7, 2002
BPL REFRIGERATION LIMITED Vs. RIYAZ MEHNDI
June 10, 2002
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. NAGNATH ASHIWANT MARADKAR
June 25, 2002
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. BENUDHAR UPADHYAYA
October 28, 2002
BRANCH MANAGER STATE BANK OF INDIA Vs. RAM AOUTAR KATHERIYA
July 5, 2002
BRANCH MANAGER SUDARSAN CHITS INDIA LTD Vs. P VISWAN VISHNU PRASAD
December 3, 2002
C E S C LTD Vs. ANJAN DEY
October 23, 2002
C E S C LTD Vs. MANGILAL PAREKH
June 17, 2002
C S COMPANY Vs. K VENUGOPAL
June 6, 2002
C.H. VITTAL REDDY Vs. MANAGER, DISTRICT CO
December 4, 2002
CANARA BANK Vs. NARESH KUMAR JAIN
March 6, 2002
CAPTAIN C P GUPTA Vs. INDIAN AIRLINES PROVIDENT FUND TRUST
December 3, 2002
CARRIER AIRCON LTD Vs. TAMILNADU RURAL URBAN CONSUMER PROTECTION COUNCIL
July 22, 2002
CATVISION PRODUCTS LTD Vs. NAGPUR ENTERTAINMENT AND NEWS NETWORK & ANR
November 26, 2002
CENTRAL BANK OF INDIA Vs. BYU HAZARIKA
December 5, 2002
CENTRAL BANK OF INDIA Vs. MAYA BANERJEE
June 17, 2002
CHAIRMAN GUJARAT ELECTRICITY BOARD Vs. GAUTAMBHAI RAMANBHAI PATEL
June 24, 2002
CHANDER BHUSHAN Vs. JAYESH MEHTA
December 17, 2002
CHANDI PRASAD BHATT Vs. BRITISH AIRWAYSO
November 28, 2002
CHANDIGARH HOUSING BOARD Vs. HARJINDER SINGH
February 28, 2002
CHATTAR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
May 30, 2002
CHELLAPPAN V Vs. KERALA FINANCIAL CORPORATION
February 22, 2002
CHHANDA SAHOO Vs. NARENDRA KUMAR RAY CHOUDHURY
December 31, 2002
CHHOTANAGPUR ADIVASI COOPERATIVE VEGETABLE MARKETING FEDERATION LTD Vs. ORIENTAL INSURANCE CO LTD
December 24, 2002
CHIEF ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RANJANA AGGARWAL
March 11, 2002
CHIEF GENERAL MANAGER MTNL Vs. CONSUMER RIGHTS SOCIETY
March 19, 2002
CHUNILAL JEWELLERS Vs. ORIENTAL INSURANCE CO LTD
February 4, 2002
CHUNILAL PRANJIVANDAS AND CO Vs. TAMIL NADU MERCANTILE BANK LTD
April 4, 2002
CNANASOUNDRI Vs. ORIENTAL INSURANCE CO LTD
March 13, 2002
COMMANDER RAKESH SHARMA Vs. PUNJAB NATIONAL BANK
May 22, 2002
COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. SHIVKANT SHANKAR NAIK
December 13, 2002
CON DECOR REP.BY ITS MANAGING PARTNER Vs. SMRITIKANA GHOSE
April 16, 2002
CONSUMER PROTECTION COUNCIL Vs. UNION OF INDIA
January 25, 2002
CONSUMERS UNION KASHMIR VALLEY FINANCE AND INVESTMENT LTD Vs. KASHMIR VALLEY FINANCE INVESTMENT LTD
June 7, 2002
CONTINENTAL ERACTORS Vs. MANFRED SIBLAR
February 12, 2002
CONTROLLER OF EXAM HIMACHAL PRADESH UNIVERSITY Vs. SANJAY KUMAR
December 20, 2002
CURRENT LAW JOURNAL PUBLISHERS LTD Vs. MANPREET SINGH SARAO
September 25, 2002
CYMA EXPORTS PVT LTD Vs. MS NANDINI SRIRAM
December 10, 2002
D B WANI Vs. M S RAJYA BAZAR SAMITI
January 8, 2002
D K M B AND CO Vs. ASHOK VISHWANATH JADHAV
January 9, 2002
D S AULAKH Vs. SAVITA BENJI
December 26, 2002
DATA MANAGEMENT SERVICE Vs. H C GUPTA
November 1, 2002
DEBJYOTI BANDHOPADHYAY Vs. PETROLEUM CONSERVATION RESEARCH ASSOCIATION
May 20, 2002
DECCAN ENTERPRISES PVT LTD Vs. NATIONAL INSURANCE COMPANY LTD
May 1, 2002
DEEPAK GOKARAN Vs. CHAIRMAN MAHANT GURMUKH SINGH CHARITABLE HOSPITAL TRUST
October 11, 2002
DEEPMANGAL LAND ORGANISOR Vs. NIRMALABEN NANABHAI VAKIL
November 28, 2002
DELHI ASSAM ROADWAYS CORPORATION LTD Vs. B L SHARMA
December 12, 2002
DELHI VIDYUT BOARD Vs. HARJINDER SINGH ARORA
July 16, 2002
DELHI VIDYUT BOARD Vs. D N SHUKLA
December 19, 2002
DEVENDRA MADAN Vs. SHAKUNTALA DEVI
October 25, 2002
DEVI DAYAL SHARMA Vs. ORIENTAL BANK OF COMMERCE
September 26, 2002
DHARMENDRA KUMAR GUPTA Vs. M P HOUSING BOARD
December 20, 2002
DHILLON EXPORTS PVT LTD Vs. AIR INDIA
November 22, 2002
DHRUWA NARAIN SHUKLA Vs. LUKNOW DEVELOPMENT AUTHORITY
April 16, 2002
DIAMOND CEMENTS Vs. RAI PREXIM INDIA PRIVATE LTD
November 18, 2002
DILIP KUMAR AND ORS. Vs. CHINAR BUILDERS
January 22, 2002
DINBANDHU BHUMI VIKAS SANSTHA Vs. KISHOR ISHWAR PEKDE
October 28, 2002
DINESH KAUSHAL Vs. K K KHURANA
October 25, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. CENTRAL CIRCUIT CINE ASSOCIATION
April 2, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. ANGIRA HEAVY ENGINERING INDUSTRIES
May 1, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HINDUSTAN LEVER LTD
May 7, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. INDIA HABITAT CENTRE
May 20, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. PARVATI GAS SERVICE
January 9, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. SINGER INDIA LIMITED
February 28, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. UTTAR PRADESH HOUSING AND DEVELOPMENT BOARD
November 13, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. KHAITAN INDIA LTD
September 18, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. SCHEDULED CASTES AND SCHEDULED TRIBES/BACKWARD AND MINORITIES COOPERATIVE HOUSING SOCIETY LTD
July 28, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. MAHANAGAR TELEPHONE NIGAM LTD
August 14, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. CONSUMER COOP STORE
September 4, 2002
DIRECTOR STATE INSURANCE AND G P F DEPTT Vs. SUVINDER KAUR
April 18, 2002
DIVISIONAL ENGINEER TELEPHONE DEPARTMENT Vs. S VASUDEVAN
September 20, 2002
DIVISIONAL MANAGER L I C OF INDIA Vs. GANGAMA
May 15, 2002
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. AKSHAYA KUMAR MISHRA
October 28, 2002
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. S KANNAN
December 5, 2002
DONERIA IRON AND STEEL Vs. UPSEB POWER CORPORATION
July 30, 2002
DOON VALLEY RICE LTD Vs. STATE BANK OF INDIA
May 8, 2002
DOORSANCHAR MANDAL ABHIYANTA Vs. NAMI CHANDRA JAIN
June 10, 2002
DOROTHY PEARSON HOTEL ALDEA ABELO Vs. VILBUR FREDERICK SOUZA TICLO
April 12, 2002
DOSON CHEMICALS PVT LTD Vs. UNITED BANK OF INDIA
December 9, 2002
DRUPDEE Vs. ORIENTAL INSURANCE COMPANY LTD
December 10, 2002
DULIPUDI SRINIVAS Vs. PARASA YOGALINGESWARA RAO
August 29, 2002
DUNROLL INDUSTRIES LIMITED & ANR. Vs. NATIONAL INSURANCE COMPANY LTD. & ORS.
February 25, 2002
ELECTRICITY DISTRIBUTION CIRCLE Vs. RAMVIR SINGH
June 10, 2002
ESCORTS LTD Vs. HOTEL SRI KUMARAN
September 27, 2002
EX-SUB SACHIDA NAND SHARMA Vs. CHAIRMAN CBSE
December 20, 2002
EXECUTIVE ENGINEEER ELECTRICITY DISTRIBUTION DIVISION UPSEB Vs. ARVIND KUMAR
May 9, 2002
EXECUTIVE ENGINEER JHARKHAND STATE HOUSING BOARD Vs. SATYENDRA SINGH
November 14, 2002
EXECUTIVE ENGINEER LOK NIRMAN VIBHAG Vs. CHANDRAKALA YADAV
June 14, 2002
EXPRESS TRAVELS Vs. M R SHAH
May 6, 2002
F PRASANNA Vs. CHITRA COLOUR LABORATORY
October 28, 2002
FAQUIR CHAND Vs. NATIONAL INSURANCE COMPANY LIMITED
June 6, 2002
FAQUIR CHAND Vs. S D O OP SUB DIVISION HVPN
December 12, 2002
FERRYGOLD INDIA LTD Vs. NATIONAL INSURANCE CO LTD
April 29, 2002
FORUM STRUCK OFF REVISION Vs. AJAY KUMAR
July 5, 2002
G D A Vs. RAJ KUMAR SHARMA
May 28, 2002
G D A Vs. SUNIL GARG
July 19, 2002
G D A Vs. PRAVIN KUMAR AND 13
September 20, 2002
G D A Vs. LAXMI NARAYAN TYAGI
March 19, 2002
G D A Vs. GULSHAN RAJ CHOPRA
February 14, 2002
G D A Vs. SHREE CHANDRA TRIPATHI
February 1, 2002
G D A Vs. GURMEET KAUR
February 15, 2002
G D A Vs. R G SAXENA
January 24, 2002
G G PRODUCTS Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPN LTD
August 21, 2002
GAJENDRA KUMAR PANIGRAHI Vs. NEW INDIA ASSURANCE CO LTD
September 30, 2002
GAMMON INDIA LTD Vs. NEW INDIA ASSURANCE CO LTD
July 30, 2002
GANESHA RAM RAKHEJA Vs. SR SUPERINTENDENT OF POST OFFICES
May 24, 2002
GEETA CHAKRAWORTY Vs. SACHIV ALLAHABAD DEVELOPMENT AUTHORITY
June 10, 2002
GEETU SAPRA Vs. B L KAPUR MEMORIAL HOSPITAL
October 10, 2002
GENERAL MANAGER AND ORIENTAL INSURANCE CO LTD & ORS Vs. VIJAY KUMAR AGARWAL
February 15, 2002
GENERAL MANAGER CALCUTTA TELEPHONES Vs. KAMLA SHANKAR UPADHAYA
April 1, 2002
GENERAL MANAGER SOUTHERN RAILWAY Vs. MRS A SHAMEEM
August 1, 2002
GENERAL MANAGER SURAT TELECOM DISTRICT Vs. DINKARRAI THAKARSEY THAKKAR
August 20, 2002
GENERAL MANAGER TELECOM Vs. UDAI NARAIN SINHA
June 29, 2002
GENERAL MANAGER UNITED BANK OF INDIA Vs. SURINDER NATH SHARMA
May 20, 2002
GENERAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. MOHMADBHAI SAYEDIBRAHIM BAPORIA
April 8, 2002
GHAZIABAD DEV AUTHORITY Vs. R B SHARMA
July 31, 2002
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SAMIT CHAKRAVARTI
January 18, 2002
GHAZIABAD DEVELOPMENT AUTHORITY Vs. YASH PAL SINGH CHHABRA
December 5, 2002
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SATYA PAL SINGHAL
November 28, 2002
GHAZIABAD DEVELOPMENT AUTHORITY Vs. DR. N.K. GUPTA
September 18, 2002
GHULAM MOHI-UD-DIN SHAH Vs. ORIENTAL INSURANCE COMPANY LTD
August 14, 2002
GHULAM QADIR WANI Vs. UNITED INDIA INSURANCE COMPANY LTD
August 13, 2002
GIRDHARI LAL KEDIA Vs. REGIONAL MANAGER NATIONAL INSURANCE CO LTD
July 5, 2002
GIRDHARI LAL SHARMA Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
October 8, 2002
GITA JOLLY Vs. DELHI DEVELOPMENT AUTHORITY
December 20, 2002
GOEL S PAL Vs. SUB-REGISTRAR
April 26, 2002
GOKULCHAND SAHAY (DR.) AND ANR. Vs. TELECOMMUNICATIONS, PATNA AND ORS.
July 24, 2002
GOLDEN GATE CLOTHING PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
October 7, 2002
GOVERNMENT M P Vs. CHANDRAHAS DESHMUKH
January 10, 2002
GOVIND CHANDRA SENAPATI Vs. J E ELECTRICAL UNIT I
December 31, 2002
GOVIND KALIDAS MAHAJAN Vs. ANIL PUNDLIK THORAT
December 27, 2002
GOVIND S PODDAR Vs. CATHAY PACIFIC AIRWAYS LTD
May 31, 2002
GOWHAR SHERAZ BRICK KILN Vs. NATIONAL INSURANCE CO LTD
June 3, 2002
GRAVITY CRIMPERS Vs. UNITED INDIA INSURANCE COMPANY LTD
November 12, 2002
GREEN VIEW CONSTRUCTIONS Vs. PURNIMA DAS
December 5, 2002
GUJARAT ELECTRICITY BOARD Vs. GRAHAK HIT SURAKSHA MANDAL KODINAR
October 29, 2002
GURPRIT SINGH DHILLON Vs. CHIEF ADMINISTRATOR PUDA
March 21, 2002
GWALIOR ICE FACTORY Vs. M P ELECTRICITY BOARD
February 8, 2002
H C SARNA Vs. ANSAL PROPERTIES AND INDUSTRIES LTD
January 28, 2002
H P ROY Vs. GOVERNMENT OF BIHAR
May 29, 2002
H U D A Vs. KRISHAN KUMAR AGARWAL
February 1, 2002
H U D A Vs. PROMILA RANI
February 1, 2002
H U D A Vs. UJJAWAL CHADHA
April 30, 2002
H U D A Vs. RISAL SINGH WALIA
January 15, 2002
HADIMBA CREATIONS Vs. STATE BANK OF INDIA
December 12, 2002
HAJARIMAL MOONAT Vs. SUPDT POST OFFICES SERVICE DEPARTMENT
November 27, 2002
HANUMAN HOSIERY Vs. CANARA BANK
April 30, 2002
HAR KISHAN LAL KAMBOJ Vs. G M TELEPHONES FEROZEPUR
January 23, 2002
HARDEEP KAUR CHHETRA Vs. CHANDIGARH HOUSING BOARD
March 5, 2002
HARIBHAI L PATEL Vs. AHMEDABAD TELECOM DISTRICT
April 5, 2002
HARINDER PAL SINGH SHAHANIA Vs. GAGAN JOSHI
October 25, 2002
HARKANWALJIT SINGH SAINI Vs. GURBAX SINGH
November 20, 2002
HARRY AND JENNY EXPORT INTERNATIONAL Vs. SYNDICATE BANK
March 1, 2002
HARYANA FINANCIAL CORPORATION Vs. SUNIL KUMAR BANSAL
January 2, 2002
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PREM PARKASH AGGARWAL
December 2, 2002
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ROSHAN LAL CHOPRA
February 15, 2002
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MEERA DATA
September 20, 2002
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MEENAKSHI GOYAL
May 22, 2002
HEMINA HITESH KOTAK Vs. ASHOK NATHWANI
December 13, 2002
HINDUSTAN CIBA GEIGY LTD Vs. SHANKER PATEL
August 30, 2002
HINDUSTAN MOTORS LTD Vs. C D ROY
October 8, 2002
HIRA CONSTRUCTIONS CO Vs. PRANAVAM CO-OPERATIVE HOUSING SOCIETY LTD
November 26, 2002
HITENDRA SHAMRA Vs. ORIENTAL INSURANCE CO LTD
August 14, 2002
HONORARY SECRETARY ELEGANCE MEMBERS ASSOCIATIONCOMPLAINA Vs. M S PRARTHANA CONSTRUCTION COMPANY PVT LTD
August 12, 2002
HOTEL SARA Vs. ORIENTAL INSURANCE COMPANY LIMITED
June 5, 2002
HOUSING COMMISSIONER UTTAR PRADESH HOUSING, DEVELOPMENT BOARD Vs. PREM CHANDRA GARG
June 29, 2002
HUDA Vs. SATPAL
March 7, 2002
HUDA Vs. JATINDER THAKUR
November 28, 2002
HUMMINGBIRD AUTOMATION TECHNOLOGIES PVT LTD Vs. D THANIGAIYELAN
April 26, 2002
I J S AHLUWALIA Vs. AMERICAN EXPRESS TRAVEL RELATED SERVICES
September 18, 2002
I P KATYAL Vs. POL SERVICE INDIAN REGION
October 10, 2002
I P KATYAL CHIEF EXECUTIVE ASIM ENGINEERS AND CONSULTANTS Vs. POLESERVICE INDIAN REGION CAMP-EMBASSY OF POLAND
May 21, 2002
IMPROVEMENT TRUST HOSHIARPUR Vs. RASHPAL SINGH
March 15, 2002
INDIAN AIRLINES Vs. D.P. HAZRA
February 18, 2002
INDIAN OVERSEAS BANK Vs. KLEBERT PIERRE
May 22, 2002
INDIAN OVERSEAS BANK Vs. K RAMA IYER
September 19, 2002
INDIAN RAILWAY Vs. YESHWANT TIWARI
February 27, 2002
INDIAN TOURISM DEVELOPMENT CORPORATION LTD Vs. INDIA TOURS AND TRAVELS
May 23, 2002
INDIAN TRADING CORPORATION Vs. STATE BANK OF INDIA
November 13, 2002
INDIRA RAI Vs. VATIKA PLANTATIONS PVT LTD
March 5, 2002
INDO STEELS Vs. CENTRAL BANK OF INDIA
March 15, 2002
IRAM GULZAR Vs. LIFE INSURANCE CORPN LTD
October 10, 2002
J C DHINGRA Vs. TIMES GUARANTY FINANCIALS LTD
April 4, 2002
J PARTHASARTHY Vs. HOMEFINDERS HOUSING PROMOTERS LTD
January 24, 2002
J VAIDYANATHAN Vs. MADRAS CENTRAL CO-OP BANK LTD
October 10, 2002
JAGDISH PRASAD GUPTA Vs. REGIONAL MANAGER DELHI TRANSPORT CORPORATION
December 26, 2002
JAGDISH RAM GUPTA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
January 10, 2002
JAI DEEP KUMAR SHARMA Vs. NAGAR PALIKA
May 14, 2002
JAI KAUR Vs. SR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
January 11, 2002
JAI KISHAN GUPTA Vs. CHAIRMAN DELHI VIDYUT BOARD
January 23, 2002
JAI PRAKASH SAINI Vs. DIRECTOR RAJIV GANDHI CANCER INSTITUTE AND RESEARCH CENTRE
December 23, 2002
JAIPUR VIDYUT VITERAN NIGAM LTD Vs. RAM KHILADI
April 19, 2002
JAMAL AHMED KHAN Vs. V P PANDEY
February 1, 2002
JAMNA PRASAD KAPOOR Vs. BATA SHOE STORE
June 19, 2002
JANAK GUPTA Vs. H P HOUSING BOARD
April 18, 2002
JANAK KANTIMATHI NATHAN Vs. MURLIDHAR EKNATH MASANE
April 17, 2002
JANARDHAN PRASAD LODHI Vs. BOMBAY PORT TRUST
July 1, 2002
JAWAHIR LAL KAUL Vs. UNITED INDIA INSURANCE CO LTD
December 27, 2002
JAY MALHOTRA Vs. MARUTI UDYOG LTD
April 17, 2002
JAYA SHREE INSULATORS Vs. WEST BENGAL STATE ELECTRICITY BOARD
April 19, 2002
JEEVAN BIMA SAHAYOG ASSET MANAGEMENT CO LTD Vs. REKHA TRIPATHI
August 14, 2002
JEEWAN MITTAL Vs. HOFFLAND AGRO
July 5, 2002
JITENDRA PANCHAL Vs. RAJESH DHANJIBHAI SHAH
December 5, 2002
JOHNSON AND JOHNSON LTD Vs. MAHARASHTRA STATE CHEMISTS AND DRUGGISTS ASSOCIATION
May 3, 2002
JOSEPH VINCENT CORREIA Vs. MENDOZ CONSTRUCTIONS & ESTATE DEVELOPERS
May 29, 2002
JOT MATERNITY AND CHILDREN HOSPITAL Vs. SANJOGITTA
April 30, 2002
JUNIOR ENGINEER ELECTRICAL DENPUR SECTION Vs. ARJUNI CHARAN MISHRA
October 4, 2002
JYOTI AGRAWAL Vs. BRANCH MANAGER KORES INDIA LTD
February 4, 2002
JYOTIPRASAD RAMANAND SHARMA Vs. OMPRAKASH AGRAWAL
October 7, 2002
K B AGENCIES CORPORATION Vs. RAM CHANDER
June 10, 2002
K C JAISWAL Vs. TELECOM DISTRICT ENGINEER
April 19, 2002
K K NAYYAR Vs. REGIONAL MANAGER ORIENTAL INSURANCE CO LTD
November 20, 2002
K L ARORA Vs. GROOVY COMMUNICATIONS
May 28, 2002
K L MALHOTRA Vs. ORIENTAL INSURANCE CO
January 15, 2002
K M BHANDARI Vs. TARA MATHUR
August 1, 2002
K M JAMALUL MALIK Vs. UNITED INDIA INSURANCE COMPANY LIMITED
July 9, 2002
K M SINGH Vs. SENIOR POST MASTER RAMESH NAGAR NEW DELHI
November 15, 2002
K R SETH Vs. KARVY CONSULTANTS LTD
May 21, 2002
K RAVINDRANATH KOTTOOR Vs. PRESIDENT EXECUTIVE COMMITTEE KEMPEGOWDA INSTITUTE OF MEDICAL SCIENCES
September 16, 2002
K S YADAV Vs. SINGAPORE AIRLINES LTD
November 27, 2002
K SELVARAJ Vs. S SHEIK IBRAHIM
February 26, 2002
K SETHURAMAN Vs. JUNIOR ENGINEER T N E B
November 21, 2002
K.C.V. AIRWAYS LTD. Vs. THE DEUTSCHE BANK A.G.
May 22, 2002
KAILASH CHAND JAINCOMPLAINA Vs. BIHAR STATE ELECTRICITY BOARD
August 12, 2002
KAMAL KUMAR SHARMA Vs. BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA
April 6, 2002
KAMLA RANI Vs. MUNICIPAL COUNCIL RAJPURA
April 22, 2002
KAMLESH KUMAR TYAGI Vs. NARESH KUMAR TYAGI
July 16, 2002
KANAK VERMA Vs. MAHANAGAR TELEPHONE NIGAM LTD
July 18, 2002
KANAKRAJ CHIMANLAL AJMERA Vs. NEW INDIA ASSURANCE CO LTD
November 29, 2002
KANDIMALLA RAGAVAIAH AND CO Vs. NEW INDIA ASSURANCE COMPANY LTD
April 17, 2002
KANPUR DEVELOPMENT AUTHORITY Vs. BITTI DEVI
July 15, 2002
KANTA VILAS VAYADANDE Vs. S S BENDALE
August 13, 2002
KARNATAKA ELECTRICITY BOARD NOW KNOWN AS KARNATAKA POWER TRANSMISSION CORPORATION LTD Vs. SHARAVVA
February 11, 2002
KARNATAKA ELECTRICITY BOARD NOW KNOWN S KARNATAKA POWER TRANSMISSION CORPORATION LTD Vs. M S SHANKAR BHAT
February 11, 2002
KARNATAKA STATE FINANCE CORPORATION Vs. GANESH FLOUR MILLS
April 19, 2002
KESARI DEVI NAURANG RAI LOHIA FOUNDATION Vs. UTI BANK LTD
November 14, 2002
KESHAB RAM MAHATO Vs. HERO HONDA MOTORS LTD
March 27, 2002
KHEM CHAND SAPRA Vs. ORIENTAL INSURANCE CO LTD
February 27, 2002
KIRLOSKAR OIL ENGINES LIMITED Vs. M. LOKESH AND ANR.
January 3, 2002
KISHAN LAL AVASTHI Vs. CHAIRMAN RAJASTHAN HOUSING BOARD
December 23, 2002
KRISHAK BHARATI CO-OPERATIVE LTD Vs. CHIEF GENERAL MANAGER GUJARAT TELECOM CIRCLE
November 12, 2002
KRISHAN KUMAR Vs. RAHEJA AUTOMOBILES
February 21, 2002
KRISHAN KUMAR GUPTA Vs. GENERAL MANAGER BANK OF INDIA
November 20, 2002
KRISHAN LAL MONGA Vs. ESTATE OFFICER HUDA
May 24, 2002
KRISHNA MONI TEWARI Vs. GOURI BANDYOPADHYAY
June 18, 2002
KRITI Vs. ANIL JAIN
October 9, 2002
KUNDAN LAL SHARMA Vs. H.S.BOPARAE (RETD.)
January 24, 2002
L D A Vs. B S SETHI
March 4, 2002
L D BAJAJ Vs. HARI CHAND
January 7, 2002
L I C OF INDIA Vs. C P KACHEEBI
March 4, 2002
L I C OF INDIA Vs. PROMILA MALHOTRA
March 4, 2002
L I C OF INDIA Vs. PARVEEN DHINGRA
March 15, 2002
LAKESHWAR TALUKDAR Vs. UNION OF INDIA & ANR.
January 10, 2002
LAKSHMI FABRICATORS Vs. S MALLAYYA
November 25, 2002
LALIT KUMAR GUPTA AND AJAY KUMAR GUPTA Vs. D L F UNIVERSAL LTD
May 6, 2002
LAXMAN KUMAR HARWANI Vs. M P STATE CO-OP HOUSING COMPLEX
February 13, 2002
LAXMANBHAI VAIJIBHAI PATEL Vs. CHAIRMAN AND MANAGING DIRECTOR OF MODEL DOMESTIC COAL GAS CO PVT LTD
September 16, 2002
LAXMI PRASAD GUPTA Vs. U.P.STATE ELECTRICITY BOARD
February 4, 2002
LEATHER WORLDWIDE Vs. AIR CANDA
November 26, 2002
LIC OF INDIA Vs. NAVEEN DHINGRA
March 15, 2002
LIC OF INDIA Vs. GHEESI DEVI
December 10, 2002
LIFE INSURANCE CORPN OF INDIA Vs. SHANTA ALIAS RADHIKE LAGMA DOLLI
October 25, 2002
LIFE INSURANCE CORPORATION OF INDIA Vs. RAMESH JAIN
October 24, 2002
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March 15, 2002
LIFE INSURANCE CORPORATION OF INDIA Vs. MINU KALITA
March 19, 2002
LIFE INSURANCE CORPORATION OF INDIA Vs. VIMAL KUMAR MITTAL
February 14, 2002
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July 9, 2002
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August 14, 2002
LIFE INSURANCE CORPORATION OF INDIA Vs. K V NATARAJAN
July 15, 2002
LIFE INSURANCE CORPORATION OF INDIA Vs. RAMCHANDER SINGH
May 22, 2002
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September 3, 2002
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July 22, 2002
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August 8, 2002
LIFE INSURANCE CORPORATION OF INDIA Vs. NURBIBI VALIMOHMED MOMIN
November 25, 2002
LIFE INSURANCE CORPORATION OF INDIA Vs. SURENDRA KUMAR TRIPATHI
December 4, 2002
LIFE INSURANCE CORPORATION OF INDIA Vs. KASHI RAM SAHU
December 2, 2002
LIFE INSURANCE CORPORATION OF INDIA Vs. KALIKA PRASAD
October 23, 2002
LUCKNOW DEVELOPMENT AUTHORITY Vs. PANKAJ SACHAN
June 10, 2002
LUCKNOW JAL SANSTHAN Vs. J S TRIVEDI
May 9, 2002
M D ORISSA COOPERATIVE HOUSING CORPORATION LTD Vs. K S SUDARSAN
March 15, 2002
M DURAISAMY Vs. GENERAL MANAGER KLM DUTCH AIRLINES
October 10, 2002
M K JAIN Vs. DELHI VIDYUT BOARD
July 16, 2002
M KANTHIMATHI Vs. GOVERNMENT OF INDIA MINISTRY OF RAILWAYS
November 8, 2002
M P HOUSING BOARD Vs. ASHOK CHANDRA VARSHNEY
April 12, 2002
M P HOUSING BOARD Vs. REKHA SAXENA
October 9, 2002
M P MINERALS LTD Vs. BANK OF INDIA
March 15, 2002
M USHA Vs. STERLING HOLIDAY RESORTS
October 28, 2002
M V BHASKARA RAU Vs. P DAYAKARA REDDY
December 11, 2002
M/S. BHARAT PETROLEUM & ANR. Vs. SMT. NAWANG DOKAR & ANR.
August 20, 2002
MADHAV PROCESSORS Vs. VEERPRABHU MARKETING LTD
September 26, 2002
MADHAVI Vs. CHAIRMAN APPOLLO HOSPITAL
April 10, 2002
MADHYAMGRAM CONSUMERS WELFARE SOCIETY Vs. KALYAN KUMAR CHATTERJEE
March 20, 2002
MAHAKOSH HOLDING PVT LTD Vs. ORIENTAL INSURANCE CO LTD
February 26, 2002
MAHARASHTRA HYBRID SEED CO LTD Vs. ANNAPUREDDY VIJENDER REDDY
October 25, 2002
MAHARASHTRA STATE SEEDS CORPORATION LTD Vs. KAILASH YADAO JADHAO
April 26, 2002
MAHENDRA KALITA Vs. SUB-POST MASTER
November 30, 2002
MAHINDRA AND MAHINDRA LTD Vs. VASANTRAO DAGAJI PATIL
May 24, 2002
MAHIPAL SINGH Vs. TARSEM SINGH
February 5, 2002
MAJOR KABAL SINGH Vs. LAND AND BUILDING DEPTT
July 29, 2002
MALKIT SINGH Vs. ESTATE OFFICER HUDA ETC
March 15, 2002
MALVINDER KAUR Vs. PALLAV MUKHERJEE
December 4, 2002
MANAGER AIR INDIA LTD Vs. A MOIDEEN KUTTY
January 29, 2002
MANAGER NEW INDIA ASSURANCE CO LTD Vs. SYAMALA RAJAN
May 8, 2002
MANAGER STATE BANK OF INDIA Vs. P KARUPPIAH
March 12, 2002
MANAGER TAMILNADU MERCANTILE BANK LTD Vs. A X BESKI
January 17, 2002
MANAGER, KARNATAKA BANK LTD. & ANR. Vs. PUTTAMADE GOWDA
April 3, 2002
MANAGING DIRECTOR PATEL ROADWAYS LTD Vs. R AROCKIA RANI
July 31, 2002
MANAGING PARTNER NANDILATH FRIDGE CENTRE Vs. K C SALIL KUMAR
May 29, 2002
MANDAL ADHIKARI DOOR SANCHAR VIBHAG Vs. NARENDRA KOHLI
February 12, 2002
MANGALA GAJANAN KULKARNI Vs. NAGNATH BABURAO SHINDE
December 13, 2002
MANJIT SINGH SANDHU Vs. UDAY KANT THAKUR
June 13, 2002
MANJU BANSAL Vs. UNIT TRUST OF INDIA
April 26, 2002
MANOJKUMAR SURENDRAJI DHUSSA Vs. YUSUF KHAN GULAB KHAN PATHAN
January 18, 2002
MARUTI UDYOG LTD Vs. MS AMINA NIZAMUDDIN CHASMEWALA
August 14, 2002
MARUTI UDYOG LTD Vs. RAJIV KUMAR LOOMBA
July 26, 2002
MASSINA COLD STORAGE LTD Vs. NATIONAL INSURANCE CO LTD
November 26, 2002
MASTER HIMANSHU RATHOR Vs. ANIL JAIN
October 9, 2002
MAYI GOWDA Vs. STATE OF KARNATAKA
December 20, 2002
MEENA KANCHAN Vs. SHIBBU
July 22, 2002
MODERN SUITINGS LTD Vs. VYANKATESH MAIL SPEED TRANSPORT CO
November 27, 2002
MOHAN CHOUKSEY Vs. RAKESH AGRAWAL
October 14, 2002
MOHAN GOGOI Vs. MD HABIBULLAH
December 14, 2002
MOHD ISHFAQ Vs. MARTIN DSOUZA
January 7, 2002
MOHD PARVEZ ALAM Vs. BRANCH MANAGER NATIONAL INSURANCE CO LTD
April 22, 2002
MOHINDERJIT SINGH SETHI Vs. INDIAN AIRLINES
March 11, 2002
MOLU RAM RADHA KISHAN Vs. RAVINDER KUMAR GUPTA
June 19, 2002
MUKHTYAR SINGH Vs. JAIKA AUTOMOBILES AND FINANCE PVT LTD
November 29, 2002
MURARI LAL SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
September 20, 2002
N K GHAI Vs. PUNJAB STATE ELECTRICITY BOARD
October 24, 2002
N SURYANARAYANAN Vs. PRUDENTIAL ENGINEERS BUILDERS
May 30, 2002
NALINI NANJUNDAIAH Vs. BANGALORE DEVELOPMENT AUTHORITY
May 29, 2002
NALLAMBALI FIBRE PRODUCTS Vs. NEW INDIA ASSURANCE CO LTD
April 8, 2002
NANAK CHAND GOEL Vs. HUDA
March 4, 2002
NAND KISHORE MALHAN Vs. DELHI DEVELOPMENT AUTHORITY
July 30, 2002
NARASAMMA Vs. BRANCH MANAGER LIC OF INDIA
July 10, 2002
NARENDRA PAL SINGH Vs. MEERUT DEVELOPMENT AUTHORITY
January 25, 2002
NATIONAL INSURANCE CO LTD Vs. ASHOK KUMAR MAHAJAN
April 30, 2002
NATIONAL INSURANCE CO LTD Vs. G R TASHNIWAL
March 8, 2002
NATIONAL INSURANCE CO LTD Vs. SUMAN OIL INDUSTRIES
March 15, 2002
NATIONAL INSURANCE CO LTD Vs. MUNIR SHAH
March 15, 2002
NATIONAL INSURANCE CO LTD Vs. BHILWARA PROCESSORS LTD
December 13, 2002
NATIONAL INSURANCE CO LTD Vs. ANI LAMBA
December 2, 2002
NATIONAL INSURANCE CO LTD Vs. PHUNNU RAI
December 2, 2002
NATIONAL INSURANCE CO LTD Vs. VENKATESWARA SOLVENT EXTRACTIONS PVT LTD
May 24, 2002
NATIONAL INSURANCE CO LTD Vs. S KUMAR AND ASSOCIATES
May 30, 2002
NATIONAL INSURANCE CO LTD Vs. NATIONAL PROCESSORS
September 25, 2002
NATIONAL INSURANCE CO LTD Vs. ANNADASU SAMBRAJYAM
December 19, 2002
NATIONAL INSURANCE CO LTD Vs. SHAH CLOTH HOUSE
December 20, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. RAM NIWAS SHARMA
February 20, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. SATISH CHANDRA SHUKLA
May 17, 2002
NATIONAL INSURANCE COMPANY LTD Vs. SHANKARLAL PARASURAM AND SONS
November 28, 2002
NATIONAL INSURANCE COMPANY LTD Vs. NEW PATIALA TRADING COMPANY
February 8, 2002
NATIONAL SEEDS CORPORATION LTD. Vs. NEMMIPATI NAGI REDDY
December 5, 2002
NATVAR PARIKH INDUSTRIES LTD Vs. SALEEM GARMENTS
March 19, 2002
NEELKAMAL INDUSTRIES Vs. M P ELECTRICITY BOARD
February 4, 2002
NEHA KUMARI Vs. APOLLO HOSPITALS
November 27, 2002
NEPA LTD Vs. MADHYA PRADESH ELECTRICITY BOARD
November 18, 2002
NEPC AIRLINES Vs. M JOSEPH
August 14, 2002
NEW FRIENDS ELECTRICAL CO. Vs. D.G.M., PUNJAB NATIONAL BANK
October 31, 2002
NEW INDIA ASSURANCE CO LTD Vs. HARDIP SINGH
December 20, 2002
NEW INDIA ASSURANCE CO LTD Vs. AMBIKA
November 12, 2002
NEW INDIA ASSURANCE CO LTD Vs. INDERJEET KAUR
November 14, 2002
NEW INDIA ASSURANCE CO LTD Vs. AMBALAL CHANDULAL SHAH
December 13, 2002
NEW INDIA ASSURANCE CO LTD Vs. CHITRAMALA TV REPAIR CENTRE
January 23, 2002
NEW INDIA ASSURANCE CO LTD Vs. K S BHANTIA
February 8, 2002
NEW INDIA ASSURANCE CO LTD Vs. KISHORE P MASTAKAR
March 19, 2002
NEW INDIA ASSURANCE CO LTD Vs. NORTHERN AUTOMOBILES LTD
April 12, 2002
NEW INDIA ASSURANCE CO LTD Vs. GULSHAN KUMAR
May 13, 2002
NEW INDIA ASSURANCE CO LTD Vs. PRASANTH
April 15, 2002
NEW INDIA ASSURANCE CO LTD Vs. P ARUMUGAM
March 1, 2002
NEW INDIA ASSURANCE CO LTD Vs. VED PRAKASH ARORA
October 9, 2002
NEW INDIA ASSURANCE CO LTD Vs. S JEYARAJAN THAMP
September 25, 2002
NEW INDIA ASSURANCE CO LTD Vs. DINESH BHATIA
September 26, 2002
NEW INDIA ASSURANCE CO LTD Vs. JAMUNA DEVI
May 29, 2002
NEW INDIA ASSURANCE CO LTD Vs. SUNIL KUMAR GUPTA
May 22, 2002
NEW INDIA ASSURANCE CO LTD Vs. RAJ KARAN SINGH
May 24, 2002
NEW INDIA ASSURANCE CO. LTD. Vs. SHREE BALAJI AGENCIES AND ANR.
January 28, 2002
NEW INDIA ASSURANCE CO. LTD. Vs. SATISH KHANNA AND ANR.
March 5, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ABDUL JABBAR
July 16, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUNIL KUMAR PASRICHA
July 11, 2002
NEW INDIA ASSURANCE COMPANY LTD Vs. GIRISH CHANDRA PALIVAL
July 15, 2002
NEW INDIA ASSURANCE COMPANY LTD Vs. G P MALHOTRA
January 16, 2002
NEW INDIA ASSURANCE COMPANY LTD. Vs. HARBANS SINGH
March 8, 2002
NIDHI GARG Vs. STATE BANK OF PATIALA
August 2, 2002
NISHA SINGH CHAUHAN Vs. BRANCH MANAGER LIC OF INDIA
October 8, 2002
NITISH KUMAR Vs. UNITED INDIA INSURANCE CO LTD
December 10, 2002
NORTH BENGAL STATE TRANSPORT CORPORATION Vs. PARBATI CHARAN ROY
July 15, 2002
NORTH STAR GEMS (INDIA) LTD. THROUGH DR. PIYUSH MEHTA, MANAGING DIRECTOR Vs. BANK OF MADURA LTD. AND OTHERS
November 20, 2002
NOWSHEEN JAHAN Vs. TAMIL NADU ELECTRICITY BOARD
July 25, 2002
OMEGA AG - SEEDS PUNJAB LTD Vs. INDIAN OVERSEAS BANK
February 18, 2002
ONKAR TRAVELS Vs. MANJIT SINGH
February 13, 2002
OPTHALMICS AND DRUGS INDIA Vs. JAGDIP MOHANLAL KAKADIA
July 8, 2002
ORIENTAL INSURANCE CO LTD Vs. NATIONAL BOARD AND PAPER MILL
May 30, 2002
ORIENTAL INSURANCE CO LTD Vs. RAKESH KUMAR
April 5, 2002
ORIENTAL INSURANCE CO LTD Vs. MASTER ALLOYS LTD
January 31, 2002
ORIENTAL INSURANCE CO LTD Vs. JAI PUNEET WIRES
August 7, 2002
ORIENTAL INSURANCE CO LTD Vs. RAJ KUMAR GUPTA
February 15, 2002
ORIENTAL INSURANCE CO LTD Vs. TRIPTA SHARMA
April 30, 2002
ORIENTAL INSURANCE CO LTD Vs. SANYASI PATRA
December 31, 2002
ORIENTAL INSURANCE CO LTD Vs. NARESHKUMAR BABULAL PATEL
October 23, 2002
ORIENTAL INSURANCE CO.LTD. Vs. RAMDHAN AGGARWAL
December 2, 2002
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAM LAL
July 15, 2002
ORIENTAL INSURANCE COMPANY LTD Vs. PADMANABHA ACHARYA
October 7, 2002
P C MISHRA Vs. SKY VIEW HOME CABLE
October 28, 2002
P DINAKARAN Vs. JANAK RAJ CHOPRA
July 10, 2002
P G M T Vs. JAWAHAR LAL PABREJA
March 5, 2002
P N WRITER AND CO PVT LTD Vs. AJIT GEORGE ABRAHAM
March 15, 2002
P PRABHAVATHI Vs. NATIONAL INSURANCE CO LTD
September 25, 2002
P S E B Vs. JAGDEV SINGH
October 18, 2002
PACWELL INDUSTRIES Vs. NATIONAL INSURANCE CO LTD
October 18, 2002
PADMASRI TOBACCO CO Vs. NEW INDIA ASSURANCE CO LTD
May 3, 2002
PAKISTAN INTERNATIONAL AIRLINES Vs. SANJEEV WADHWA
October 25, 2002
PANCHAYATI AKHARA NIRMLA Vs. PUNJAB STATE ELECTRICITY BOARD
April 9, 2002
PANCHWATI MOTORS Vs. S K GARG
March 20, 2002
PANDI DEVI OIL INDUSTRIES Vs. BRANCH MANAGER NATIONAL INSURANCE CO LTD
April 9, 2002
PARASURAM SAHOO Vs. POST MASTER HOWRAH GENERAL POST OFFICE
July 18, 2002
PASUMARTHI S N MURTHI Vs. NISCHINT CONSTRUCTIONS
October 22, 2002
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. P NARAYANA
January 4, 2002
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. JAGMOHAN SINGH
January 4, 2002
POCHAMPALLY HANDLOOM HOUSE Vs. UNITED INDIA INSURANCE CO LTD
October 10, 2002
POONAM MANGLA Vs. PREM NATH HOSPITAL
September 26, 2002
POORNIMA ADVANI Vs. INDIA BUILDERS CORPORATION
December 20, 2002
POST MASTER KRISHNAGIRI POST OFFICE Vs. P PASUPATHI
December 19, 2002
POST MASTER ROURKELA Vs. RABINDRA NATH CHATTERJEE
March 26, 2002
POST MASTER UP DAK GHAR Vs. KRISHI UPAJ MANDI SAMITI
November 27, 2002
PRABHAKAR VYANKOBA AADONE Vs. SUPERINTENDENT CIVIL COURT
July 8, 2002
PRABHULINGAYYA HANAGODIMATH Vs. K V N RAJASEKHAR
May 6, 2002
PRAGATHI CHIT FUNDS LTD Vs. MOHD MUNTAZEER
July 16, 2002
PRAKASH R SHENAI Vs. CANARA BANK
November 11, 2002
PRAKASH TRANSPORT Vs. YADAV CRAFTS
August 20, 2002
PRARDUMNA RAI Vs. DISTRICT CONSUMER FORUM
November 23, 2002
PRAVEEN KATAREY Vs. KHANDELWAL ROADWAYS
June 28, 2002
PREM NATH MOTORS Vs. IND AUTO LTD
January 7, 2002
PREMA SEKARAN Vs. V RAMACHANDRAN
December 12, 2002
PREMLAL N RATAN Vs. NEW INDIA ASSURANCE CO LTD
November 7, 2002
PRINCIPAL GURUNANAK GIRLS COLLEGE Vs. PUNJAB AND SIND BANK
November 27, 2002
PROF LALLUBHAI PARBHUBHAI SHAH Vs. PRADEEP LUNAWAT
January 29, 2002
PROGRESSIVE PACKAGING INDUSTRIES Vs. NATIONAL INSURANCE CO LTD
November 27, 2002
PROMODE BHARGAVA Vs. D L F UNIVERSAL LTD
November 18, 2002
PROVIDENT FUND COMMISSIONER Vs. SULEKHA
July 31, 2002
PUJA MEHTA Vs. TEKNOTECH INFORMATION SYSTEM
April 10, 2002
PUNJAB BACKWARD CLASSES LAND DEVELOPMENT AND FINANCE CORPORATION Vs. KULBIR SINGH
November 13, 2002
PUNJAB CIVIL AND CONSUMER WELFARE FRONT Vs. PEPSU ROAD TRANSPORT CORPORATION
September 5, 2002
PUNJAB ELECTRICITY BOARD Vs. PRITPAL SINGH
December 4, 2002
PUNJAB STATE ELECTRICITY BOARD Vs. KASHMIR SINGH
May 20, 2002
PUNJAB STATE ELECTRICITY BOARD Vs. JASBIR SINGH
May 22, 2002
PUNJAB STATE ELECTRICITY BOARD Vs. JASWINDER SINGH
August 12, 2002
PUNJAB STATE ELECTRICITY BOARD Vs. GURMEET SINGH
October 18, 2002
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. NEW PAL TEXTILES
January 17, 2002
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. SANDEEP BHATIA
January 22, 2002
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. SURINDER KAUR
September 16, 2002
PURAR TEXTILES PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
October 25, 2002
PURSHOTTAM SINGH GUPTA Vs. VICE-PRESIDENT MORADABAD DEVELOPMENT AUTHORITY
April 11, 2002
PUSHPA JAIN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
August 1, 2002
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