Case Index

Title
Date
A.G.SWAMINATHAN Vs. ASSISTANT EXECUTIVE ENGINEER OFFICE OF THE A.E.E.(O & M)
January 23, 2002
A.MARIKKANNU Vs. SENIOR REGIONAL MANAGER, TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
October 30, 2002
ACUFIL MACHINES Vs. SAKTHI TRADING COMPANY
April 15, 2002
ALLOTTEE SERVICE MANAGER, T.N.H.B. Vs. N.ANBALAGAN
November 1, 2002
ASHA TRAVELS Vs. SAIFEE HARDWARE MART
November 22, 2002
ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD Vs. N.LALITHA
February 5, 2002
BAGAMPRIYAL FINANCE Vs. J.SUGANYA
November 21, 2002
CARRIER AIRCON LTD. Vs. TAMILNADU RURAL URBAN CONSUMER PROTECTION COUNCIL
July 22, 2002
CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA Vs. TAMIL NADU CONSUMER PROTECTION COUNCIL
December 11, 2002
CHINNASAMY Vs. PEERLESS FINANCE AND INVESTMENTS LTD.
August 2, 2002
CORRESPONDENT, MUSLIM HIGHER SECONDARY SCHOOL Vs. G.RANGANATHAN
November 22, 2002
DATA LINE COMPUTER SERVICES Vs. D.M.KADHIRAVAN
April 19, 2002
DEVARAJ Vs. K.SUBRAMANIAM
March 4, 2002
DIVISIONAL ENGINEER, PHONE GROUPS Vs. M.RAMAKRISHNAN
February 26, 2002
DIVISIONAL ENGINEER, TELEPHONE DEPARTMENT Vs. S.VASUDEVAN
September 20, 2002
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD. Vs. S.KANNAN
December 5, 2002
ESCORTS LTD. Vs. HOTEL SRI KUMARAN
September 27, 2002
F.PRASANNA Vs. CHITRA COLOUR LABORATORY
October 28, 2002
G.SELVIN JOYAL Vs. SUB REGISTRARS (HOUSING) OFFICE
May 30, 2002
K.DURAISAMY Vs. NATIONAL INSURANCE COMPANY
December 5, 2002
K.M.NAGARATHINAM Vs. NEW INDIA ASSURANCE CO.LTD
October 29, 2002
K.SETHURAMAN Vs. JUNIOR ENGINEER, T.N.E.B.
November 21, 2002
K.V.VISWANATHAN Vs. MANAGING DIRECTOR, “SUSEE AUTO”
November 13, 2002
LAKSHMI FABRICATORS Vs. S.MALLAYYA
November 25, 2002
LIFE INSURANCE CORPORATION OF INDIA Vs. K.V.NATARAJAN
July 15, 2002
M.L.M.MOHAMMED LEBBAI Vs. MANI RAJ & CO.
September 20, 2002
M.R.MEERA Vs. A.K.P.BASKARAN
October 13, 2002
M.USHA Vs. STERLING HOLIDAY RESORTS
October 28, 2002
MADHAVI Vs. CHAIRMAN, APPOLLO HOSPITAL
April 10, 2002
MANAGER, STATE BANK OF INDIA Vs. P.KARUPPIAH
March 12, 2002
MANAGER, TAMILNADU MERCANTILE BANK LTD. Vs. A.X.BESKI
January 17, 2002
N.A.SUDHARSAN Vs. MATHEW DOMINIC
August 12, 2002
NATIONAL MODEL MATRICULATION HIGHER SECONDARY SCHOOL Vs. P.RAVIKRISHNAN
December 16, 2002
NEPC AIRLINES Vs. M.JOSEPH
August 14, 2002
NEW INDIA ASSURANCE CO.LTD. Vs. AMBIKA
November 12, 2002
NEW INDIA ASSURANCE CO.LTD. Vs. P.ARUMUGAM
March 1, 2002
NEW INDIA ASSURANCE CO.LTD. Vs. TOBACCO CENTRE
July 16, 2002
ORIENTAL INSURANCE CO.LTD. Vs. G.IRUSAPPA PILLAI
November 7, 2002
POST MASTER, KRISHNAGIRI POST OFFICE Vs. P.PASUPATHI
December 19, 2002
PREMA SEKARAN Vs. V.RAMACHANDRAN
December 12, 2002
RAAJ SATT TV CLUB Vs. S.DHANASEKHAR
November 11, 2002
RADHA COMPANY Vs. S.ATMARAM GUPTA
August 5, 2002
S.BAFNA Vs. GENERAL MANAGER, SOUTHERN RAILWAY
January 30, 2002
S.BALACHANDRAN Vs. BRANCH MANAGER (TOWN DIVISION), TAMIL NADU STATE TRANSPORT CORPORATION
September 16, 2002
S.G.JAYAVEL NADAR AND SONS Vs. M.A.JOSEPH CHENGUTTUVAA
November 7, 2002
S.RAJAM Vs. MANAGER, CHENNAI BATTAR THOTTAM
May 2, 2002
S.RAPHIA Vs. KATHOON BI
November 22, 2002
SALEM DISTRICT CONSUMER WELFARE COUNCIL Vs. RAJALAKSHMI NITHI NIRUVANAM
February 1, 2002
SECONDARY SCHOOL Vs. CORRESPONDENT, MUSLIM HIGHER G.RANGANATHAN, PHYSICAL EDUCATION OFFICER
November 22, 2002
SHAHUL HAMEED Vs. APOLLO HOSPITAL ENTERPRISES
January 9, 2002
T.C.GOVINDASAMY Vs. B.KASTHURI
August 12, 2002
TAMIL NADU ELECTRICITY BOARD ACCOUNTS AND EXECUTIVE STAFF UNION Vs. B.S.BOSE
March 13, 2002
TELECOM DISTRICT MANAGER Vs. THULASI RAM
November 8, 2002
UNITED INDIA INSURANCE CO.LTD. Vs. G.CHANRAMOHAN
September 4, 2002
V.G.GOPALAKRISHNAN Vs. GENERAL MANAGER (TRA) TELECOM DISTRICT
March 8, 2002
V.JAYARAMAN Vs. SPECIAL OFFICER, M/S.THIRUPATHUR CO-OPERATIVE SUGAR MILLS LTD.
August 7, 2002
VIMAL FILAMENTS AND CO. Vs. POPULAR ENTERPRISES
February 26, 2002