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Case Index
Title
Date
A K SENGUPTA ALIA ALOK KUMAR SENGUPTA Vs. STATE OF JHARKHAND
March 5, 2002
A.K. KHAN Vs. STATE OF BIHAR AND ORS.
July 23, 2002
A.K. SEN GUPTA @ ALOK KUMAR SEN GUPTA Vs. THE STATE OF JHARKHAND
March 3, 2002
Abdul Aziz Vs. State Of Jharkhand
January 2, 2002
Abdul Gaffar Vs. State Of Bihar
May 1, 2002
ABHAY KUMAR SINHA Vs. ALLAHABAD BANK AND ORS.
August 14, 2002
ABHISHEK KUMAR SINGH Vs. STATE OF JHARKHAND
June 18, 2002
Achhe Lal Ram Vs. State Of Jharkhand
March 6, 2002
ADITYA GAUTAM Vs. JHARKHAND SECONDARY EXAMINATION BOARD
February 4, 2002
Aditya Kumar Jaiswal @ Aditya Prasad Vs. Ranchi Municipal Corporation
September 16, 2002
AGRICULTURAL PRODUCE MARKET COMMITTEE, DHANBAD Vs. JAGDISH SINGH AND SONS
February 11, 2002
AGRICULTURAL PRODUCE MARKET COMMITTEE, DHANBAD & ANOTHER (IN 590), RAJ STORE AND ORS. (IN 7970), M/S. TILAKRAJ CHHABRA AND ORS. (IN 799), SHANKAR LAI AGARWAL AND ORS. (IN 6) Vs. M/S. JAGDISH SINGH & SONS AND ORS. (IN 590), JHARKHAND STATE AGRICULTURAL MARKETING BOARD AND ORS. (IN 797, 6), STATE OF JHARKHAND BIHAR STATE AGRICULTURAL MARKETING BOARD, PATNA AND ORS. (IN 799)
February 14, 2002
AGRICULTURAL PRODUCE MARKET COMMITTEE, DHANBAD AND ANR. ETC. ETC. Vs. JAGDISH SINGH & SONS AND ORS. ETC. ETC.
November 2, 2002
AGUSTUS BARLA Vs. STATE OF BIHAR
April 22, 2002
Ajai Kumar Pathak Vs. Regional Institute Of Technology
May 17, 2002
AJAY & SONS FUEL PRODUCT ETC. Vs. COAL INDIA LIMITED AND ORS.
August 16, 2002
AJAY KUMAR AGARWAL Vs. STATE OF JHARKHAND
May 13, 2002
Ajay Kumar Kujur Vs. State Of Jharkhand
November 27, 2002
Ajay Kumar Labh Vs. B.S.E.B.
June 24, 2002
Ajay Kumar Singh Vs. State of Jharkhand
April 23, 2002
Ajay Shankar Prasad Vs. State Of Jharkhand
July 18, 2002
Ajit Kumar Vs. State Of Jharkhand
May 8, 2002
AJIT KUMAR Vs. STATE OF BIHAR AND ORS.
January 7, 2002
AJIT KUMAR Vs. STATE OF JHARKHAND AND ORS.
July 19, 2002
AJIT KUMAR Vs. STATE OF BIHAR AND ORS.
July 1, 2002
Ajit Kumar Etc. Vs. State Of Jharkhand Etc.
May 10, 2002
Ajit Kumar Hansda Vs. Union Of India
April 3, 2002
Ajit Kumar Mishra Etc. Vs. Bihar State Housing Board
March 14, 2002
Akash Coke Industries Pvt. Vs. Bharat Coking Coal Ltd.
April 16, 2002
Akhil Bhartiya Adivasi Vikas Parishad Vs. Inspector General Of Registration
March 8, 2002
Akhilesh Kumar And Ganesan Vs. Uranium Corporation Of India Ltd.
August 27, 2002
AKHILESHWAR NARAYAN SINGH Vs. STATE OF JHARKHAND
March 6, 2002
AKHTAR HUSSAIN Vs. STATE OF JHARKHAND
June 14, 2002
ALAKHDEO PRASAD SINGH Vs. B.S. ELECTRICITY BOARD AND ORS.
March 12, 2002
All India Conference (Golmuri Constituent Branch) Mahila Sharan Vs. State Of Bihar
December 17, 2002
AMAL KUMAR DEY AND ORS. Vs. STATE OF BIHAR AND ORS.
March 7, 2002
AMAL KUMAR DEY AND ORS. Vs. STATE OF BIHAR AND ORS.
March 19, 2002
Amar Nath Ghosh Vs. Steel Authority Of India Ltd.
September 3, 2002
AMBUS SEN Vs. STATE OF BIHAR
September 19, 2002
AMIT ROY CHOUDHARY Vs. METALLURGICAL & ENGINEERING CONSULTANTS
October 11, 2002
Amrendra Kumar Mishara & Sri Krishna Singh Vs. Chairman-cum-Chief Managing Director, BCCL
September 10, 2002
Amrit Lakra Vs. State of Bihar
June 27, 2002
Anand Ballabh Shaynam Vs. State Of Bihar
August 13, 2002
Anand Bihari Dubey Vs. Virendra Kumar Pandey
February 6, 2002
ANAND PRAKASH Vs. UNITED BANK OF INDIA
December 2, 2002
Anand Timber Vs. State Of Jharkhand
July 11, 2002
Anant Saha Vs. State Of Jharkhand
April 17, 2002
ANAPOL Vs. J S E B
July 18, 2002
Andhra Dramatic And Literary Society Vs. State Of Bihar
July 10, 2002
Anil Kumar Vs. State Of Jharkhand
September 10, 2002
ANIL KUMAR Vs. STATE OF JHARKHAND AND ORS.
February 28, 2002
ANIL KUMAR ALIAS ANIL KUMAR MISHRA Vs. STATE OF JHARKHAND
March 13, 2002
Anil Kumar Singh Vs. State Of Bihar
January 4, 2002
ANIL MINZ AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
December 11, 2002
Anirudh Flat Owners Association Vs. Jharkhand State Electricity Board
September 27, 2002
ANITA DEVI Vs. STATE OF JHARKHAND AND ORS.
April 6, 2002
ANITA DEVI Vs. STATE OF JHARKHAND AND ORS.
April 16, 2002
Anita Tiru Vs. State of Jharkhand
January 15, 2002
ANJAR MIA Vs. CENTRAL COALFIELDS LTD
June 25, 2002
Anjar Mian Vs. Central Coal Fields Ltd.
June 25, 2002
Anterdhari Sao Vs. State Of Bihar
August 22, 2002
ANTO TUDU Vs. STATE OF JHARKHAND
April 29, 2002
ANUJ KUMAR SINGH Vs. STATE OF BIHAR
August 27, 2002
ANUPAM FOOD PRIVATE LTD. Vs. STATE OF BIHAR AND ORS.
May 7, 2002
ANUPAM FOOD PRIVATE LTD. Vs. STATE OF BIHAR AND ORS.
July 5, 2002
Anuranjan Tirkey And Anil Toppo Vs. State Of Bihar
August 7, 2002
ANWAR ANSARI Vs. STATE OF BIHAR
June 21, 2002
ARBIND KUMAR Vs. STATE OF BIHAR
October 31, 2002
ARBIND KUMAR AMBASTA Vs. STATE
March 21, 2002
ARBIND KUMAR ROY Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
June 17, 2002
ARBIND PRASAD SINGH Vs. STATE OF JHARKHAND AND ORS.
April 1, 2002
Arjun Bagbai Vs. State Of Jharkhand
April 3, 2002
Arjun Oraon Vs. State of Bihar
December 9, 2002
Arjun Prasad Yadav Vs. State Of Jharkhand
April 23, 2002
Arjun Prasad Yadav @ Arjun Prasad Vs. Bharat Coking Coal Ltd.
November 26, 2002
Arto Craft India Vs. Bihar State Financial Corporation
May 7, 2002
ARUN KUMAR PANDEY Vs. RANCHI MUNICIPAL CORPORATION AND ORS.
September 27, 2002
Arun Kumar Singh Vs. State of Jharkhand
November 11, 2002
Asha Singh Vs. State Of Jharkhand
November 22, 2002
Ashiya Khatoon Vs. Sadashib Prasad
December 18, 2002
ASHOK KUMAR BARNWAL Vs. STATE OF BIHAR
May 3, 2002
Ashok Kumar Goddhyan Vs. State Of Jharkhand
March 19, 2002
ASHOK KUMAR KEJRIWAL Vs. STATE OF JHARKHAND
August 27, 2002
Ashok Kumar Mishra Vs. Sidhu Kanhu University, Dumka
April 12, 2002
Ashok Kumar Sahay Vs. State Of Bihar
August 29, 2002
Ashok Kumar Singh Vs. State Of Bihar
October 10, 2002
Ashok Kumar Verma Vs. State of Bihar
August 12, 2002
ASHOK SINGH AND ORS. Vs. STATE OF BIHAR
July 30, 2002
ASHOK SUNDI ALIAS DULA SUNDI Vs. STATE OF JHARKHANDAND
April 5, 2002
Ashoke Kumar Sahu Vs. State Of Bihar
December 13, 2002
Ashutosh Vs. Union Of India
February 26, 2002
ASHUTOSH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
April 1, 2002
ASIYA SHAH Vs. STATE OF JHARKHAND
February 13, 2002
ASSOCIATED CEMENT COMPANY LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
August 14, 2002
Atwaria Mundaine @ Tiluwa Mundain Vs. Additional Member, Board Of Revenue, Patna
June 13, 2002
Auto Feed, Proprietor Ratan Lal Agarwal Vs. Jharkhand State Electricity Board
March 4, 2002
Automobile Ancillary Industries Vs. Jharkhand State Electricity Board
September 10, 2002
AVINASH KUMAR SINGH Vs. STATE OF JHARKHAND
April 24, 2002
Awadesh Singh And Managing Committee, Nehru Model School Through Secretary Vs. Rukmini Devi
July 30, 2002
Awadh Kishore Sahay Vs. State of Bihar
August 2, 2002
Awadhesh Kumar Dubey Vs. State Of Jharkhand
March 13, 2002
AWASH Vs. STATE OF BIHAR
January 3, 2002
Ayodhya Yadav Vs. State Of Bihar
April 3, 2002
B.K.Steel Industries Vs. Jharkhand State Electricity Board
March 26, 2002
B.P.Agarwalla & Sons Limited Vs. Vidya Devi
February 14, 2002
BABBAN PRASAD YADAV Vs. UNION OF INDIA (UOI) AND ORS.
February 4, 2002
Babloo Singh Alias Brajendra Kumar Singh Vs. State Of Jharkhand
April 3, 2002
Bablu Singh Vs. Bihar State Financial Corporation
July 3, 2002
BABUJAN ANSARI Vs. STATE OF JHARKHAND
May 15, 2002
BABULAL THAKUR Vs. SHYAM BIHARI RAM @ SHYAM BIHARI
February 6, 2002
Bachcha Singh Vs. Saraswati Devi
October 1, 2002
Bachchu Pasi & Arun Sonar Vs. State of Jharkhand
February 21, 2002
BADRI NARAYAN SINGH Vs. STATE OF JHARKHAND AND ORS.
March 19, 2002
BADRI NARAYAN SINGH Vs. STATE OF JHARKHAND
June 24, 2002
Baijnath Pandit Vs. State of Jharkhand
March 15, 2002
BAJRANG HARD COKE MANUFACTURING CORPORATION Vs. RAMESH PRASAD
August 14, 2002
BAJRANGHLAL SINGHANIA Vs. RATAN CHANDRA GHOSH
December 10, 2002
Balaji Industries Vs. Bihar State Electricity Board
May 15, 2002
Balbhadro Biruli Vs. State of Bihar
February 19, 2002
BALDEO PANDEY Vs. PRESIDING OFFICER
October 31, 2002
BALESHWAR MAHTO Vs. STATE OF BIHAR
January 31, 2002
Baleshwar Singh Vs. State Of Bihar
May 1, 2002
Baleshwar Singh Vs. State Of Bihar
August 1, 2002
Balika Vidya Mandir Vs. Jharkhand State Electricity Board
June 26, 2002
BALKU MAHLI Vs. MAHABIR PRASAD TIBREWAL AND ORS.
July 22, 2002
Balmiki Sharma Vs. State Of Jharkhand
January 15, 2002
Bandhan Mahto Vs. State of Bihar
December 10, 2002
BANI SEN GUPTA Vs. CHANCELLOR OF SIDHU KANHU UNIVERSITY AND OTHERS
September 6, 2002
Bank Of India Vs. Surendra Kumar Mishra
May 16, 2002
Bank Of India Vs. Kisan Chemical Industries
March 14, 2002
BANSHIDHAR SINGH Vs. STATE
August 27, 2002
BANSI SAHU Vs. STATE OF BIHAR
May 9, 2002
Basant Kumar Agrawal Vs. State Of Jharkhand
September 16, 2002
BASANTI DEVI Vs. DEVI DYAL BHAGAT
July 16, 2002
BASO ORAIN Vs. NARENDER TIMBER
February 13, 2002
Basudeo Mehra Vs. State Of Jharkhand
July 5, 2002
Basudeo Pradhan Vs. State Of Jharkhand
September 19, 2002
Baul Chandra Mandai Vs. Lehali Mandalain
January 21, 2002
Beni Prasad Mohta Vs. Union Of India
April 24, 2002
BHADU DEVI BOURI Vs. STATE OF BIHAR
February 4, 2002
BHAGIRATH SAHU Vs. BIHAR STATE FINANCIAL CORPORATION
January 11, 2002
Bhagwati Devi Vs. State Of Jharkhand
December 10, 2002
Bhairab Jamuda Vs. State Of Jharkhand
November 28, 2002
BHARAT BHUSHAN PRASAD Vs. PALAMU KSHETRIYA GRAMIN BANK DALTONGANJ
October 7, 2002
Bharat Coking Coal Limited Vs. Socio Techno Environmental Institute
December 13, 2002
BHARAT COKING COAL LTD Vs. UNION OF INDIA
March 4, 2002
BHARAT COKING COAL LTD. Vs. BIHAR COLLIERY KAMGAR UNION AND ANR.
December 13, 2002
Bharat Coking Coal Ltd. Vs. Miss Ruma Chakravorty
May 14, 2002
Bharat Coking Coal Ltd. Vs. Union Of India
July 18, 2002
Bharat Coking Coal Ltd. Vs. Jai Maa Vesno Fuels
June 14, 2002
BHARAT FOUNDRY WORKS Vs. STEEL AUTHORITY OF INDIA LTD.
November 29, 2002
BHARAT INGOTS AND STEEL CO. PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 18, 2002
Bharat Ingots And Steel Company (P) Ltd. Vs. Bihar State Electricity Board
June 10, 2002
BHARAT PRASAD CHOUDHARY Vs. JHARKHAND STATE ELECTRICITY BOARD
December 13, 2002
Bharat Rubber Regenerating Co.Ltd. Vs. Bihar State Electricity Board
October 29, 2002
BHARAT SINGH Vs. STATE OF JHARKHAND
March 8, 2002
Bharti Prasad Thakur Vs. Sidhu Kanhu University, Dumka
February 11, 2002
BHAVNEET SINGH Vs. STATE OF JHARKHAND
October 1, 2002
BHAWANI ENTERPRISES Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
September 11, 2002
BHAWANI ENTERPRISES Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
September 9, 2002
BHIKHAN SINGH AND ORS. WITH ARUN KUMAR SINHA AND ORS. AND NISHI KANT THAKUR Vs. SUDHU KANHU UNIVERSITY, DUMKA AND ORS.
January 21, 2002
Bhim Dubey Vs. State Of Bihar
September 25, 2002
Bhim Mahli Vs. Commissioner South Chotanagpur
August 23, 2002
BHOLA NATH MAHTO AND ORS. Vs. MAHADEO MAHTO AND ORS.
November 12, 2002
Bhola Prasad Sahu Vs. Employers In Relation To Management Of Bharat Refractories Ltd.
May 9, 2002
Bhola Prasad Yadav Vs. Bihar State Road Transport Corporation
August 28, 2002
BHOLA RAM TIWARI Vs. STATE OF BIHAR
December 20, 2002
BHOLA SINGH Vs. STATE OF JHARKHAND
September 11, 2002
BHOLLA NATH YADAV Vs. HEMWATI AND ORS.
February 12, 2002
BHUDEO YADAV Vs. STATE OF JHARKHAND
March 5, 2002
Bhukhli Mahatani Vs. Nanku Mahto
June 27, 2002
Bhumija Devi Vs. Girja Nand Tiwary
May 17, 2002
Bhuneshwar Ram And Rajju Ram Vs. State Of Bihar
September 5, 2002
BHUWAESHWAR PANDEY Vs. STATE OF JHARKHAND AND ORS.
December 10, 2002
BHUWANESHWAR SAHU Vs. SUDHIR KUMAR JAIN
March 22, 2002
BIDESH SINGH Vs. MADHU SINGH
May 2, 2002
BIGLA KACHHAP Vs. STATE OF JHARKHAND
January 23, 2002
BIHAR CAUSTIC AND CHEMICALS LIMITED Vs. UNION OF INDIA (UOI)
January 15, 2002
Bihar Caustic And Chemicals Ltd. Vs. Presiding Officer
August 1, 2002
BIHAR CAUSTIC AND CHEMICALS LTD., GARHWA Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI AND ANR.
January 17, 2002
Bihar Colliery Kamgar Union Vs. Union Of India
March 6, 2002
Bihar Colliery Kamgar Union Vs. Bharat Coking Coal Limited
August 13, 2002
BIHAR ELECTRICITY BOARD Vs. SHAKUNTLA DEVI
August 8, 2002
Bihar Engineering Kamgar Union Vs. Presiding Officer
August 7, 2002
Bihar Janta Khan Mazdoor Sangh Vs. Union Of India
April 2, 2002
BIHAR MICA EXPORTS ASSOCIATION Vs. STATE OF BIHAR
August 14, 2002
Bihar Rakha Wahini Swayam Sewak Sangh Vs. State of Bihar
April 13, 2002
BIHAR RAKSHAWAHINI SWAYAM SEWAK SANGH AND ORS. Vs. STATE OF BIHAR AND ORS.
April 8, 2002
Bihar State Electricity Board Vs. Rajeev Ranjan Chairman, Jseb
March 21, 2002
BIHAR STATE ELECTRICITY BOARD Vs. SECRETARY BIHAR STATE ELECTRICITY BOARD
July 1, 2002
Bihar State Electricity Board Etc. Vs. Union Of India Etc.
May 15, 2002
Bihar State Financial Corporation Vs. Presiding Officer, Labour Court
September 23, 2002
BIHAR STATE FINANCIAL CORPORATION PATNA Vs. SANTU LAL GUPTA
August 14, 2002
BIJAY KUMAR TANTIA Vs. JHARKHAND STATE ELECTRICITY BOARD
June 24, 2002
Bijoy Mining Co.Ltd.Etc. Vs. Bihar State Electricity Board
May 17, 2002
Bikrama Tiwari Vs. Santosh Kumar Kashyap @ Santosh Kashyap
November 21, 2002
BIMAL KUMAR CHAKRAVORTY REVISIONIST Vs. STATE OF JHARKHAND
June 13, 2002
Bimal Kumar Kedia Vs. Bihar State Electricity Board
March 8, 2002
Bimalendu Kumar Chatterjee Vs. BCCL
October 3, 2002
BIMALENDU KUMAR CHETTERJEE Vs. DEEPA CHETTERJEE
May 15, 2002
BINADA NAND JHA Vs. UNION OF INDIA
September 13, 2002
Binay Kumar Vs. Jharkhand State Electricity Board
May 2, 2002
Binay Kumar Gupta Etc. Vs. State Of Bihar
September 13, 2002
BINAY KUMAR JHA Vs. STATE OF BIHAR
July 10, 2002
BINAY KUMAR SINHA Vs. STATE OF JHARKHAND
May 15, 2002
Binda Devi Vs. Mahendra Prasad Keshri
September 11, 2002
BINDA SINGH Vs. NARENDRA PAL SINGH
February 5, 2002
BINDESHWAR CHOUDHARY Vs. STATE OF BIHAR AND JHARKHAND
January 2, 2002
BINDESHWAR CHOUDHARY Vs. STATE OF BIHAR & JHARKHAND
February 1, 2002
Bindeshwar Jha Vs. State of Bihar
August 6, 2002
Bindeshwari Singh Vs. Bharat Coking Coal Ltd.
December 13, 2002
Bindhyachali Devi Vs. Manjeet Prakash
June 28, 2002
BINOD KUMAR Vs. SR. DIVISIONAL MANAGER, LIC
July 16, 2002
BINOD KUMAR RAJAK Vs. STATE OF BIHAR
June 11, 2002
Binod Sardar Vs. Manager, Oriental Insurance Company Limited
February 6, 2002
BIPIN BIHARI NAND TIWARY Vs. STATE OF BIHAR
February 12, 2002
BIR BAHADUR MISHRA Vs. STATE OF JHARKHAND
March 4, 2002
BIR BAHADUR MISHRA Vs. STATE OF JHARKHAND AND ORS.
April 3, 2002
BIRENDER KUMAR SINGH Vs. STATE OF BIHAR
May 9, 2002
Birendra Kumar Roy Vs. State Of Jharkhand
April 16, 2002
Birendra Kumar Singh Vs. S.P.Keshav, Administrator, B.S.R.T.C.
August 8, 2002
Birendra Prasad Sinha Vs. Bihar State Housing Board
August 1, 2002
BIRSA MUNDA Vs. STATE OF JHARKHAND
June 27, 2002
BIRU TELI Vs. STATE OF JHARKHAND
July 10, 2002
Bisheshwar Singh Vs. State Of Jharkhand
September 13, 2002
Bishnu Bhagat Vs. Pushpa Devi
November 22, 2002
BISHNU KANT MISHRA Vs. STATE OF BIHAR AND ORS.
August 19, 2002
BISHNU MAHLI KISHUN MAHLI Vs. STATE OF JHARKHAND
September 16, 2002
BISHWANATH MAHATO AND ORS. Vs. STATE OF JHARKHAND
November 26, 2002
BISHWANATH PANDEY Vs. ANJANA DEVI
February 19, 2002
BISHWANATH RAM Vs. ZILA PARISHAD AND ANOTHER
November 1, 2002
BISHWANATH SINGH Vs. STATE OF JHARKHAND
January 29, 2002
Bishwanath Singh Vs. Bharat Coking Coal Ltd.
March 14, 2002
BOKARO STEEL EMPLOYEES Vs. STEEL AUTHORITY OF INDIA LTD
July 30, 2002
BRAJ BHUSHAN SINGH Vs. BASANTI DEVI AND ANR.
November 25, 2002
Braj Nandan Singh And Basudeo Prasad Vs. J.S.E.B.
June 13, 2002
Branch Manager, New India Assurance Company Limited Vs. Md.Rizwan
February 8, 2002
Branch Manager, United India Insurance Co.Ltd. Vs. Kamini Maghian alias Manjhian
February 18, 2002
BRIJ KISHORE PANDEY Vs. STATE OF JHARKHAND AND ORS.
September 19, 2002
Brij Kishore Singh Vs. Management Of Project & Development India Ltd.
May 9, 2002
BRIJENDRA PRASAD SINGH Vs. STATE OF JHARKHAND AND ORS.
April 3, 2002
Brijnandan Thakur Vs. Central Coalfields Limited Ranchi
November 18, 2002
Bro.Cyril K.Chettiath Vs. State Of Jharkhand
November 27, 2002
BUDHAN MAHTO Vs. CENTRAL COAL FIELDS LTD. AND ORS.
December 12, 2002
Budhan Singh Vs. State of Bihar
September 11, 2002
BUDHUA ORAON Vs. STATE OF BIHAR
September 11, 2002
BULAKI DAS Vs. STATE OF JHARKHAND
March 15, 2002
C.M. RAJGARHIA Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
August 22, 2002
CALCUTTA PINJRAPOLE SOCIETY Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
May 15, 2002
CAMBRIDGE TRUST OF INDIA Vs. STATE OF JHARKHAND
February 20, 2002
Central Coal Fields Ltd. Vs. State Of Bihar
October 11, 2002
Central Coalfields Ltd. Vs. Jugnu Construction
December 17, 2002
Central Coalfields Ltd. Vs. State of Jharkhand
November 29, 2002
Central Coalfields Ltd. Vs. Allahabad Bank Ltd.
August 23, 2002
Chairman-cum-Managing Director, Heavy Engineering Corporation Limited, Dhurwa, Ranchi Vs. Pundeo Singh
December 12, 2002
CHAMRU MAHTO Vs. STATE OF BIHAR
September 11, 2002
CHANDESHWAR CHAUDHARY Vs. ARUN KUMAR
February 8, 2002
Chandra Bahadur Singh Vs. State Of Jharkhand
March 12, 2002
CHANDRA BHUSAN JHA Vs. STATE OF JHARKHAND
June 26, 2002
Chandra Dev Narain Singh Vs. State Of Jharkhand
June 19, 2002
Chandra Shekhar Banerjee Vs. State of Bihar
September 13, 2002
Chandra Shekhar Singh Vs. State Of Jharkhand
March 12, 2002
Chandrika Prasad Dost Vs. State Of Bihar
August 29, 2002
CHARKU KHARIA Vs. STATE
February 25, 2002
CHATUR GOPE & ORS. Vs. THE STATE OF BIHAR & ANR.
August 29, 2002
Chhedi Sao Vs. State Of Bihar
January 31, 2002
Chhotan Manjhi @ Bhutan @ Fucha Manjhi Vs. State of Bihar
July 10, 2002
CHHOTANAGPUR AGRO AGENCIES AND ATMA RAM AGENCIES LTD. Vs. STATE OF JHARKHAND
December 18, 2002
Chhotanagpur Steel Traders Association Vs. Steel Authority of India Ltd.
May 14, 2002
CHHOTANAGPUR STEEL TRADERS ASSOCIATION AND ANOTHER Vs. STEEL AUTHORITY OF INDIA LTD. AND OTHERS
July 8, 2002
Chhote Lal Prasad Sinha Vs. State Of Jharkhand
February 15, 2002
CHIEF SECURITY COMMISSIONER Vs. SHRISTA DEVI
February 6, 2002
Chinta Devi Vs. Owner Of Trekkar No.Br-17P-4141
March 21, 2002
Chintaman Mahto Vs. Bharat Coking Coal Ltd.
March 13, 2002
Chitranjan Prasad Verma Vs. State Of Bihar
August 12, 2002
CHOTA TIU Vs. STATE OF BIHAR
August 5, 2002
CHUNI LAL GIRI Vs. REETA VERMA
March 14, 2002
Churaman Rai Vs. State Of Bihar (Now Jharkhand)
December 17, 2002
Coal Mines Engineering Workers Association Vs. Union Of India
March 8, 2002
COAL MINES PROVIDENT FUND COMMISSIONER Vs. COMMISSIONER OF PAYMENT AND ORS.
August 20, 2002
Commissioner Of Central Excise Vs. Telco, Jamshedpur
March 5, 2002
Commissioner Of Central Excise Vs. Gillooram Gaurishankar, Baidyanath, Deoghar
January 16, 2002
Court On Its Own Motion Vs. State Of Bihar
April 5, 2002
D L F POWER LIMITED Vs. UNION OF INDIA
August 6, 2002
Daljit Singh Vs. J.S.E.B.
March 15, 2002
Daltonganj Thana Matasyajeevi Sahayog Samiti Limited Vs. State of Jharkhand
August 13, 2002
Damodar Valley Corporation Vs. Jharkhand State Electricity Board
October 10, 2002
Damu Purty Vs. State Of Bihar (Now Jharkhand)
December 17, 2002
Darauli Construction P.Ltd. Vs. State Of Jharkhand
June 26, 2002
DARBARI MAHATO Vs. STATE OF BIHAR
March 21, 2002
Date Cables Ltd.And State Bank Of India Vs. Dcm Shriram Consolidated Ltd.
June 14, 2002
Daud Champia Vs. State Of Jharkhand
March 13, 2002
David Kerketta Vs. State Of Jharkhand
February 19, 2002
Daya Ram Gape Vs. Central Coalfields Ltd.
July 10, 2002
Dayal Malleables (P) Ltd. Vs. Union Of India
September 23, 2002
Dayalji Madhavji Vs. State Of Bihar
August 30, 2002
Dayawanti Devi Vs. Krishna Kumar
July 25, 2002
DAYAWANTI KARMAKARIN Vs. STATE
March 5, 2002
Debashree Construction (India) Pvt.Ltd. Vs. State Of Jharkhand
February 26, 2002
Deo Nandan Choudhary Vs. State Of Jharkhand
September 19, 2002
Deodutt Sharma Vs. Ram Chandra Singh
February 6, 2002
Deonish Kharia Vs. State
February 19, 2002
Deoraj Bartiya Vs. Central Coalfields Ltd.
September 6, 2002
Dev Narayan Pradhan Vs. State of Bihar (Now Jharkhand)
August 28, 2002
Devanand Mishra Vs. State Of Jharkhand
August 6, 2002
DEVENDER SINGH Vs. STATE OF JHARKHAND
September 18, 2002
Devendra Nath Tiu Vs. State Of Jharkhand
February 13, 2002
Devendra Singh Vs. State Of Bihar
April 8, 2002
Dhanbad Ice Company Vs. Jharkhand State Electricity Board
April 8, 2002
Dhanik Sah Vs. State Of Bihar
August 23, 2002
Dharamdeo Singh Vs. Laukraj Singh
December 13, 2002
DHARMADEO PRASAD Vs. STATE OF BIHAR
July 9, 2002
Diesel Care Vs. State of Jharkhand
February 13, 2002
Dilip Kumar Vs. State Of Jharkhand
April 11, 2002
DILIP KUMAR Vs. SAMIM ANWAR
January 18, 2002
Dilip Kumar Vs. Bihar College Service Commission
October 8, 2002
Dilip Kumar Vs. State Transport Appellate Tribunal
August 12, 2002
DILIP MAHTO Vs. STATE OF BIHAR
July 30, 2002
Dinesh Kumar Agrawal Vs. State Of Jharkhand
February 13, 2002
DIPTI MOOKERJEE Vs. STATE OF JHARKHAND
February 13, 2002
DIRECTOR, SOIL CONSERVATION Vs. SUDAN SAO
February 13, 2002
DIRECTOR, XAVIER INSTITUTE OF SOCIAL SERVICE, RANCHI Vs. MOSTT. ETWARI DEVI
February 15, 2002
Divisional Manager National Insurance Co.Ltd. Vs. Hiraman Mahto
October 11, 2002
DIVISIONAL MANAGER, NATIONAL Vs. REKHA PANDEY
February 15, 2002
Divisional Manager, Oriental Insurance Company Ltd. Vs. Mahendra Kaur
February 21, 2002
DR. AMAR KUMAR SINGH AND ANR. Vs. STATE OF BIHAR AND ORS.
August 26, 2002
DR. KASHI NATH RAM Vs. STATE OF JHARKHAND AND ORS.
February 27, 2002
DR. MANOJ KUMAR Vs. STATE OF JHARKHAND AND ORS.
April 8, 2002
DR. VIJAY PRAKASH SHARMA Vs. DEPARTMENT OF HUMAN RESOURCES, GOVT. OF BIHAR AND ORS.
September 26, 2002
DREDGE and DIVE Vs. STATE OF JHARKHAND
April 18, 2002
DUBRAJ SAO Vs. STATE OF BIHAR
January 22, 2002
DUKHIA MARDI Vs. STATE OF BIHAR
May 2, 2002
Dulal Munda Vs. State of Bihar
July 15, 2002
DULAL NISHAD Vs. STATE OF JHARKHAND
March 5, 2002
DURGA CHARAN PRASAD Vs. DAMODAR VALLEY CORPORATION AND ORS.
August 13, 2002
Durga Das Chand Vs. State Of Jharkhand
October 30, 2002
Durga Jha Vs. Dhuma Mahto @ Shuma Teli
November 29, 2002
Durga Nand Jha Vs. State of Bihar (now Jharkhand)
December 20, 2002
DURGESH SAHU Vs. STATE OF JHARKHAND
June 27, 2002
DURU KHANDAIT ETC Vs. STATE OF BIHAR
April 16, 2002
Dy.Chief Mining Engineer, North Tisra Colliery, Bcc Ltd. Vs. Mathura Paswan
November 25, 2002
Eastern Coal Briquettes Industries Vs. B.C.C.L.
February 6, 2002
EASTERN FUELS Vs. B.C.C.L. AND ORS.
August 19, 2002
EMP IN REL TO MGMT OF FULARITAND OF BCCL Vs. PRESIDING OFFICER
March 22, 2002
Employees In Relation To Management Of Captive Power Plant Of Moonidih Area Of Bharat Coking Coal Ltd. Vs. Their Workmen Represented By Janta Mazdoor Sangh Bihar Building
August 22, 2002
Employees In Relation To Management Of Lohapati Colliery Of Bccl Vs. Presiding Officer
August 29, 2002
Employees In Relation To Management Of Murulidih Colliery Under Mohuda Area Of Bccl Vs. Presiding Officer, Central Govt.Industrial Tribunal (No.2), Bccl
September 16, 2002
EMPLOYER IN RELATION TO MANAGEMENT OF BALIHARI COLLIERY OF BCCL Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT AND INDUSTRIAL TRIBUNAL
November 29, 2002
Employers In Relation To Management Of Amlabad Colliery Of Bccl Vs. Presiding Officer, Cgit, No.2
November 22, 2002
Employers In Relation To Management Of Bastacolla Colliery Of B.B.C.L. Vs. Presiding Officer
November 27, 2002
Employers In Relation To Management Of Damodar Colliery Of Bccl Vs. Presiding Officer, Central Govt.Industrial Tribunal No.1
July 4, 2002
Employers In Relation To Management Of Dugda Coal Washery Of Bharat Coking Coal Ltd. Vs. Presiding Officer, Central Government Industrial Tribunal No.2
August 19, 2002
Employers In Relation To Management Of Govindpur Colliery Of Area No.Iii Of Bharat Coking Coal Ltd. Vs. Presiding Officer Industrial Tribunal No.1
August 14, 2002
Employers In Relation To Management Of Jealgora Colliery Of Bharat Coking Coal Ltd. Vs. Presiding Officer, Central Government Industrial Tribunal
August 22, 2002
EMPLOYERS IN RELATION TO MANAGEMENT OF KATRAS PROJECT AREA OF BHARAT COKING COAL LIMITED Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL NO 2 DHANBAD
September 6, 2002
Employers In Relation To Management, Kusunda Area Of B.C.C.L. Vs. Presiding Officer, Central Government
December 20, 2002
EMPLOYERS IN RELATION TO THE MANAGEMENT Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT
July 4, 2002
EMPLOYERS IN RELATION TO THE MANAGEMENT OF ANGAR PATHRA COLLIERY OF BCCL Vs. PRESIDING OFFICER
September 9, 2002
Employers in relation to the management of collieries of Tata Petitioner Iron and Steel Company Vs. Presiding Officer, Central Govt.Industrial Tribunal Respondents No.2
September 11, 2002
Employers in relation to the Management of Kathara Washery of M/s.Central Coalfields Limited Vs. Union of India
December 18, 2002
EMPLOYERS IN RELATION TO THE MANAGEMENT OF LODNA AREA NO X OF B C C L Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO 1 DHANBAD
September 5, 2002
Er.Kailash Prasad Singh Vs. State Of Jharkhand
February 13, 2002
ERSHAD ANSARI Vs. STATE OF JHARKHAND
April 19, 2002
ESSEM TRANSPORT AND CONTRACTORS PRIVATE LIMITED Vs. CENTRAL COALFIELDS LIMITED
July 8, 2002
ETA SINGH Vs. STATE OF BIHAR
June 17, 2002
Faridabad Industries Etc. Vs. Bccl
May 1, 2002
FERTILIZER CORPORATION OF INDIA LIMITED Vs. SANJAY KUMAR
August 1, 2002
FERTILIZER CORPORATION OF INDIA LTD. Vs. SANJAY KUMAR AND ORS.
January 8, 2002
Fertilizer Corporation of India Ltd. Vs. Union of India
August 16, 2002
Flying Officer, A.K.Das Vs. State Of Bihar
September 4, 2002
FULCHAND MANDAL Vs. STATE OF JHARKHAND
February 28, 2002
G.N.Verma Vs. State
February 28, 2002
Gajadhar Prasad Vs. State Of Bihar
August 16, 2002
Galo Mardi Vs. State of Jharkhand
November 25, 2002
Gandur Bhagat Vs. State Of Jharkhand
October 29, 2002
GANDURA LAKRA @ ORAON Vs. STATE OF JHARKHAND
July 9, 2002
GANESH NARAIN SINGH Vs. TINPLATE COMPANY OF INDIA LTD
February 1, 2002
Ganesh Prasad Vs. State Of Bihar
August 16, 2002
Ganesh Sahu Vs. State Of Jharkhand
July 18, 2002
Ganesh Singh Vs. Bishram Singh
January 21, 2002
Gauri Shankar Steel Rolling Mills Vs. Union Of India
June 25, 2002
GAUTAM SINHA Vs. STATE OF BIHAR
August 2, 2002
GAYASUDDIN KHAN Vs. STATE OF BIHAR
April 2, 2002
GEETA MALA Vs. RANCHI MUNICIPAL CORPORATION AND ORS.
March 5, 2002
Geeta Prasad Singh & Co.Pvt.Ltd. Vs. State Of Jharkhand
January 15, 2002
Geeta Rani Paul Vs. State of Bihar
August 29, 2002
Genda Oraon Vs. State Of Bihar
February 8, 2002
GENERAL ENGINEERING AND FOUNDARY COMPANY Vs. BANK OF BARODA
September 16, 2002
GENERAL MANAGER BCCL Vs. AMRIT MAHATO
May 15, 2002
GENERAL MANAGER SOUTH EASTERN RAILWAY Vs. ABDUL WAHID
February 14, 2002
General Manager, Bccl Vs. Shri Amrit Mahato
May 15, 2002
GENERAL MANAGER, BHAAT COKING COAL LIMITED Vs. SUMA DEVI
February 14, 2002
General Manager, South Eastern Railway Vs. Shri Abdul Wahid
February 14, 2002
Girish Kumari Prasad Vs. State Of Jharkhand
December 13, 2002
GOBARDHAN RAJBANSHI Vs. STATE OF JHARKHAND
April 16, 2002
Gobardhan Ram Vs. Deputy Commissioner
October 9, 2002
Gobind Prasad Mehta Vs. State of Jharkhand
December 9, 2002
Gokul Gope Vs. State of Bihar (Now Jharkhand)
April 25, 2002
GOKUL RANA Vs. PRESIDING OFFICER LABOUR COURT AND ORS.
September 6, 2002
GOLMOY BANRA Vs. AMRIT LAL K RATHORE
January 31, 2002
GOPAL CHAND MALLICK Vs. MANJARI MALICK
December 16, 2002
GOVIND PRASAD KANAUDIA @ G.P. KANAUDIA AND KASHINATH KANAUDIA Vs. STATE OF JHARKHAND AND ORS.
February 21, 2002
GUHI RAM MAHTO Vs. MOHAN MAHTO
July 17, 2002
GUHI RAM MAHTO AND ORS. Vs. MOHAN MAHTO AND ORS.
June 17, 2002
Gulab Chand Prasad Vs. State of Bihar
March 14, 2002
GULABI DEVI Vs. MD. MOEAN
February 6, 2002
GULAM ALI MIAN AND CHARKA MIAN ALIAS CHARKA MIAN Vs. STATE BIHAR
February 15, 2002
Gulam Quadir Ansari Vs. State Of Jharkhand
March 19, 2002
GUNANAND JHA Vs. STATE OF JHARKHAND
November 28, 2002
GUNJA KUMHAR Vs. STATE OF BIHAR
September 16, 2002
GYAN PRAKASH SAHU Vs. STATE OF JHARKHAND
May 15, 2002
Hakim Khan Vs. State of Bihar
September 19, 2002
HARADHAN DUTTA Vs. STATE OF BIHAR
December 13, 2002
Hare Ram Pandey Vs. State Of Bihar
October 11, 2002
Harendra Kumar Singh Vs. State Of Bihar
April 3, 2002
Harendra Prasad Modi Vs. State Of Jharkhand
March 12, 2002
HARI KRISHNA LAL PETITIONER Vs. BABU LAL MARANDI
July 18, 2002
Harihar Rajhans Vs. State Of Jharkhand
February 8, 2002
HARILAL MAHTO Vs. STATE OF JHARKHAND
March 22, 2002
Harish Chandra Dhody Vs. State Of Jharkhand
April 15, 2002
Harish Chandra Dhody Vs. State Of Jharkhand
February 12, 2002
Harsh Singh Vs. State Of Jharkhand
February 5, 2002
Hatia Shramik Sangh Vs. Coal India Ltd.
June 21, 2002
HAWA BIBI Vs. STATE OF JHARKHAND
July 5, 2002
HAWA BIBI AND ANR. Vs. STATE OF JHARKHAND AND ANR.
May 7, 2002
Heavy Engineering Corporation Ltd. Vs. Rajesh Prasad Singh
July 19, 2002
Heavy Engineering Corporation Ltd. Vs. Surendra Kumar
August 1, 2002
HEAVY ENGINEERING CORPORATION LTD. Vs. SURENDRA KUMAR AND ORS.
July 16, 2002
Hemendra Nath Dutta Vs. Jharkhand State Electricity Board
January 21, 2002
HIMACHAL CONSTRUCTION CO. PVT. LTD. Vs. STATE OF JHARKHAND AND ORS.
May 8, 2002
Himachal Construction Co.Pvt.Ltd. Vs. State of Jharkhand
May 9, 2002
Hind Iron And Steel Corporation Vs. Bokaro Steel Plant
November 14, 2002
HINDUSTAN COKE INDUSTRIES, THROUGH ITS PROPRIETOR AND ANR. Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, BHARAT COKING COAL LTD. AND ANR.
August 19, 2002
HINDUSTAN COPPER LIMITED Vs. BYOMKESH MISHRA
July 2, 2002
Hindustan Copper Ltd./Indian Copper Complex Vs. State Of Jharkhand
January 3, 2002
Hira Sahu Vs. Jharkhand State, Through Agricultural Marketing Board
October 8, 2002
HIRAK POINT, DEALER AND BHARAT PETROLEUM CORP. LTD. Vs. BHARAT PETROLEUM CORP. LTD. AND ORS.
December 4, 2002
Hiralia Boxla Vs. State Of Jharkhand
March 14, 2002
Hirdeo Prasad Vs. Union Of India
August 21, 2002
HRIDAYANGSHU BHATTACHARJEE Vs. STATE OF JHARKHAND
July 18, 2002
HRISHIKESH SHUKLA Vs. STATE OF JHARKHAND
September 10, 2002
Hulash Singh Vs. State of Bihar
July 30, 2002
Id.Mobeen Vs. State of Jharkhand
September 30, 2002
Imam Ansari Vs. State Of Bihar (Now Jharkhand)
December 17, 2002
INDER MOHAN MENON @ INDRA MOHAN Vs. NATIONAL INSURANCE COMPANY
February 19, 2002
INDIAN BANK Vs. STATE
January 7, 2002
INDIAN ENGINEERING WORKS BOMBAY PRIVATE LIMITED Vs. CHAIRMAN COAL INDIA LIMITED
January 25, 2002
Indian Forging & Stamping Co. Vs. Jharkhand State Electricity Board
November 22, 2002
INDIAN INSTITUTE OF COAL MANAGEMENT Vs. UNION OF INDIA
April 30, 2002
INDIAN IRON AND STEEL CO LTD Vs. UNION OF INDIA
February 7, 2002
Indo Asahi Glass Company Ltd.Hazaribagh Vs. State of Bihar
August 20, 2002
INDRA DEO PRASAD KESHRI Vs. STATE OF JHARKHAND AND ORS.
September 19, 2002
INDRADEO SINGH Vs. PRESIDING OFFICER AND ANR.
August 21, 2002
INDU BHUSHAN DWIVEDI Vs. STATE OF JHARKHAND
February 4, 2002
Indubala Topno Vs. State Of Bihar
March 20, 2002
Industrial Fuel Co.Pvt.Ltd. Vs. Coal India Ltd.
September 16, 2002
Industrial Resources & Monolithic Private Ltd. Vs. Jharkhand State Electricity Board
September 30, 2002
INDUSTRIAL RESOURCES & MONOLITHIC PVT. LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
November 26, 2002
International Tractors Ltd.through its authorized dealer Shiv Dutt Prasad Vs. State of Jharkhand
August 28, 2002
INVESTMENT BANK OF INDIA Vs. MAGADH SPUN PIPE LIMITED
August 30, 2002
J.N.Hotels Pvt.Limited Vs. Bihar State Electricity Board
May 14, 2002
JAGANNATH MISHRA Vs. STATE JHARKHAND
August 6, 2002
Jagannath Singh Vs. Jharkhand State Electricity Board
January 16, 2002
Jagarnath Mahali Vs. State Of Jharkhand
December 11, 2002
Jagbandhu Singh Vs. Sri Chandra Mohan Mishra
February 6, 2002
Jagdamba Coke Manufacturing Enterprises Vs. State Of Jharkhand
March 5, 2002
JAGDEO MUNDA AND ORS. Vs. STATE OF BIHAR AND ORS.
March 12, 2002
Jagdhatri Coke Manufacturing Vs. Jharkhand State Electricity Board
May 2, 2002
JAGDISH DAS Vs. RANCHI ASHOK BIHAR CORPORATION
May 6, 2002
Jagdish Pandey Vs. State Of Bihar (Now Jharkhand)
December 10, 2002
JAGDISH PRASAD CHOUBEY Vs. BIHAR RAJYA SAHAKARI BHUMI VIKAS BANK
April 4, 2002
Jageshwar Giri Vs. Chairman, Jharkhand State Electricity Board
November 12, 2002
Jai Bhagwan Agarwal Vs. State Of Bihar
May 7, 2002
Jai Bhagwan Tomar @ Dr.J.B.Tomar Vs. Vice Chancellor, Birsa Agricultural University
September 19, 2002
JAI KUMAR PRASAD ROY Vs. STATE OF JHARKHAND
August 6, 2002
Jai Prakash Narain Vs. Union Of India
December 10, 2002
JAI SHANKAR BHAGAT Vs. STATE OF JHARKHAND AND ORS.
October 31, 2002
JAI SUBODH JHA Vs. STATE OF JHARKHAND AND ORS.
September 12, 2002
JAINUL SHEIKH Vs. STATE OF JHARKHAND
February 19, 2002
Jairam Prajapati Vs. State Of Bihar
July 4, 2002
JAMES KANDULNA Vs. STATE OF JHARKHAND
January 11, 2002
James Peter Lakra Vs. State Of Jharkhand
October 4, 2002
Jamila Khatoon Vs. State Of Bihar
December 17, 2002
JAMUNA PRASAD SAH Vs. SASHI MAHTO
June 13, 2002
Janardan Thakur Alias Janardan Kumar Thakur Vs. B.S.E.B.
April 10, 2002
JANOON SANGI Vs. STATE OF BIHAR
April 11, 2002
JASMIN B SHAH Vs. STATE OF JHARKHAND
August 13, 2002
Jawed Nehal Vs. State Of Bihar
April 30, 2002
JAYA RANI NAG Vs. STATE OF JHARKHAND
October 30, 2002
JAYANT KUMAR GUPTA Vs. UNION OF INDIA (UOI) AND ORS.
March 13, 2002
Jayanti Kumari Vs. Union Of India
March 20, 2002
Jethu Mahto Vs. State Of Bihar
August 5, 2002
Jhabhu Pandit, Sidheshwar Pd.Sinha, Animesh Kr.Sinha, Shivanand Singh, Bhoop Narayan Jha, Gyanendra Pd.Choudhary And Ram Narayan Singh Vs. Jharkhand State Electricity Board
May 17, 2002
Jhandu Mahto Vs. Central Fuel Research Institute
February 11, 2002
Jharkhand State Electricity Board Vs. Power Engineer Service Association
September 19, 2002
JHARKHAND TRUCK OWNERS ASSOCIATION Vs. STATE OF JHARKHAND
August 29, 2002
Jharudih Polytechnic Area Development Committee, Dhanbad Vs. State Of Bihar
April 25, 2002
JHUNKA SAO Vs. STATE OF BIHAR
April 17, 2002
JILO TIGGA Vs. STATE OF BIHAR
June 13, 2002
Jitendra Nath Banerjee Vs. Union Of India
August 13, 2002
JODHI YADAV Vs. KASHI YADAV
August 2, 2002
JOGENDRA PRASAD Vs. STATE OF BIHAR AND ORS.
August 7, 2002
JUGAL KISHORE SHARAN Vs. STATE OF BIHAR
July 17, 2002
Jura Bhagat Vs. State Of Jharkhand
April 2, 2002
K K SINHA Vs. STATE OF JHARKHAND
April 18, 2002
K. RAMACHANDRAN AND RAJEEV MOHAN Vs. UNITED COMMERCIAL BANK AND ORS.
August 14, 2002
K.P. MINERAL PVT. LTD Vs. BIHAR STATE CREDIT & INVESTMENT CORPORATION LTD
July 15, 2002
K.P.Sanyal Vs. Ferro Scrap Nigam Limited
September 23, 2002
KAILASH @ LLIAS PINGUA Vs. STATE OF BIHAR
August 28, 2002
KAILASH CHANDRA JAIN Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
September 30, 2002
Kailash Turi Vs. General Manager, Bihar State Road Transport Corporation
February 15, 2002
KALI MATH MAHTO Vs. STATE OF BIHAR
May 10, 2002
Kalim Ahmad Ansari Vs. Chairman, Central Tarassar Research And Training Institute, Central Silk Board
August 29, 2002
Kalu Murmu Vs. State of Bihar
November 29, 2002
KALU TUDU Vs. J.S.E.B. AND ORS.
June 13, 2002
KAMAKHYA PRASAD SINGH CHOUDHARY Vs. RANCHI UNIVERSITY
January 24, 2002
Kamalini Dhan Vs. State Of Bihar
May 16, 2002
Kamla Devi Vs. Ramdayal Sah
March 21, 2002
KAMLA VERMA Vs. RAJESH KUMAR SINGH
February 5, 2002
Kamleshwar Prasad Vs. State Of Jharkhand
April 2, 2002
Kamruddin Mian Vs. State of Jharkhand
November 20, 2002
Kanak Lata Sharma Vs. Jharkhand State Electricity Board
September 19, 2002
Kandra Murmu Vs. State Of Bihar (Now Jharkhand)
February 27, 2002
Kandu Manjhi Vs. State of Bihar
August 20, 2002
KANHAI DAS Vs. ANJANI KUMAR BARAIL AND ORS.
August 29, 2002
KANHAIYA BHARTI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
March 6, 2002
Kanon Kumar Chatterjee Vs. Steel Authority Of India
April 16, 2002
Kapildeo Singh And Calcutta Stores Supply Corporation Vs. Presiding Officer, Labour Court
July 8, 2002
Karman Roy Vs. State Of Bihar (Now Jharkhand)
October 1, 2002
KARU HAZRA AND DINA HAZRA Vs. STATE OF BIHAR
August 5, 2002
Karu Nonia Vs. Bharat Coking Coal Ltd.
March 5, 2002
KARU PRASAD Vs. MR CHRIEST FULCHAND BARA
March 15, 2002
Karuna Devi Vs. State Of Bihar
March 12, 2002
Kashi Nath Roy Vs. State of Bihar
August 23, 2002
Kashi Nath Sahu Vs. State Of Bihar
August 5, 2002
KASHINATH PODDAR Vs. ARCHANA SAHAY
July 18, 2002
Kauleshwar Das Vs. State Of Jharkhand
March 15, 2002
Kaushalya Devi Vs. Secretary, Jharkhand State Electricity Board, Ranchi
January 11, 2002
KEDAR DUSADH Vs. STATE OF JHARKHAND
April 22, 2002
Kedar Mahto Vs. State of Jharkhand
March 19, 2002
Kedar Singh Vs. Steel Authority Of India
March 15, 2002
Keshaw Narayan Bhagat Vs. State Of Jharkhand
April 16, 2002
Keshaw Narayan Bhagat Vs. Ranchi University
October 31, 2002
Keshawa Nath Singh Vs. Heavy Engineering Corporation
May 9, 2002
KESHWAR MAHTO Vs. GOVIND MAHTO
November 20, 2002
KHADI ORAON Vs. STATE OF BIHAR
November 29, 2002
Khadi Oraon Vs. State Of Bihar
November 22, 2002
Khairu Sardar Vs. State Of Bihar
October 30, 2002
Khalida Begum Vs. State Of Jharkhand
December 11, 2002
Kiran Vs. Coal India Ltd.
December 17, 2002
Kishan Singh Munda Vs. State Of Bihar (Now Jharkhand)
December 17, 2002
Kishori Mahto Vs. Central Coalfields Ltd.
December 13, 2002
Koka Sao Vs. State Of Jharkhand
August 20, 2002
KONDE MUNDA AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND)
March 23, 2002
Kranti Devi Vs. State Of Bihar
March 7, 2002
Krim Singh Vs. State of Bihar (Now Jharkhand)
October 31, 2002
KRISHNA CHANDRA YADAV Vs. PRECIDING OFFICER, LABOUR COURT
July 30, 2002
Krishna Deo Narain Agrawal Vs. State Of Bihar
August 12, 2002
KRISHNA IYER SUBRAMANIA IYER Vs. UNION OF INDIA AND OTHERS
June 14, 2002
Krishna Murari Vs. State Of Jharkhand
September 4, 2002
KRISHNA SAO Vs. STATE OF BIHAR
March 4, 2002
KRISHNA SINGH Vs. CENTRAL COALFIELDS LTD
August 12, 2002
KRIST SANJAY ERIK TOPPO Vs. STATE
February 18, 2002
KULDEEP KAUR Vs. STATE OF JHARKHAND
June 10, 2002
KUMOD KUMAR JHA Vs. STATE OF JHARKHAND
April 19, 2002
Kunj Bihari Mahto Vs. Bihar State Electricity Board
May 8, 2002
KUNWAR SINGH BABU (MUNDA) AND ANR. Vs. DAYAL MAHTO AND ANR.
October 8, 2002
Kvr Optical Industries Vs. Bihar State Financial Corporation
September 5, 2002
Laghu Sinchai Karmchari Sangh Etc. Vs. State Of Bihar
April 8, 2002
LAKHAN CHANDRA PARAMANIK Vs. BIHAR STATE HOUSING BOARD
November 21, 2002
LAKHAN SAO Vs. JHARKHAND STATE ELECTRICITY BOARD AND OTHERS
September 23, 2002
Lakho Devi Vs. Sk.Rahimuddin Ansari
July 23, 2002
Lakho Oraon Vs. State Of Bihar
July 4, 2002
Lal Babu Singh Vs. Coal India Limited
April 4, 2002
LAL BABU SINGH Vs. COAL INDIA LIMITED AND OTHERS
April 1, 2002
LAL BIHARI PRASAD Vs. STATE OF BIHAR AND ORS.
April 24, 2002
LAL MOHAN PATHAK Vs. B.S.R.T.C. AND ORS.
December 10, 2002
Lal Pratap Nath Shahdeo Vs. State Of Jharkhand
December 13, 2002
Lal Ram Kumar Nath Sahdeo Vs. Bihar State Mineral Development Corporation Ltd.
May 1, 2002
Lalan Kumar Singh Vs. J.S.E.B.
January 8, 2002
Laleshwar Prasad Rout Vs. State of Jharkhand
October 29, 2002
LALIT KUMAR Vs. STATE OF JHARKHAND
March 27, 2002
Lalit Kumar Jawanpuria Vs. State Of Jharkhand
May 3, 2002
LALIT MAHLI Vs. STATE OF BIHAR
September 19, 2002
Laljee Singh Vs. State of Bihar (Now Jharkhand)
October 31, 2002
Lalmani Mahato Vs. State Of Bihar
May 17, 2002
LALU ORAN Vs. STATE OF BIHAR
November 18, 2002
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. STATE
January 10, 2002
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. STATE
September 10, 2002
Lankeshwar Patar Vs. Feku Mahto
July 11, 2002
LASKHMI KANT MISHRA Vs. STATE OF BIHAR (NOW JHARKHAND) AND ANR.
August 9, 2002
LATA SONI Vs. JAMSHEDPUR NOTIFIED AREA COMMITTEE
July 30, 2002
LAXMI NARAYAN Vs. STATE OF JHARKHAND
February 13, 2002
LAXMI NATH METAL INDUSTRIES MANGO Vs. J S E B
November 1, 2002
LEDA MAHATO Vs. STATE OF BIHAR AND ORS.
July 18, 2002
LOHARDAGA CHARITABLE URSULINE SOCIETY Vs. UNION OF INDIA
September 16, 2002
LOKNATH SINGH Vs. STATE OF BIHAR
August 30, 2002
Lomesh Prasad Upadhayay Vs. Presiding Officer, Industrial Tribunal
September 23, 2002
Luthra Engineering Works Vs. Jharkhand State Electricity Board
January 4, 2002
M B SARKAR Vs. REGIONAL INSTITUTE OF TECHNOLOGY
August 26, 2002
M.Saran Nayanar Vs. Jharkhand State Electricity Board
May 3, 2002
MAA CEMENT CO Vs. J S E B
December 4, 2002
MAA CHHINNMASTIKA COKE INDUSTRIES, THROUGH ITS M.D. Vs. CENTRAL COALFIELDS LTD. AND ORS.
August 19, 2002
MADAN LAL GUPTA Vs. STATE OF BIHAR
July 23, 2002
Madan Mohan Singh Vs. State Of Bihar
September 30, 2002
Madan Mohan Vadehra Vs. Bharat Coking Coal Ltd.
July 3, 2002
Madhav Rao Vs. Presiding Officer Labour Court
September 19, 2002
MADHESHWAR SINGH Vs. STATE OF BIHAR AND ORS.
August 7, 2002
MADHU SUDAN MITTAL Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
July 3, 2002
Madhubala Rana Vs. State
March 13, 2002
Madhur Prasad Sinha Vs. State of Jharkhand
February 14, 2002
MADHURI KUMARI Vs. STATE OF JHARKHAND
June 11, 2002
Madhuri Kumari And Renu Kumari Vs. State Of Bihar
September 6, 2002
MADHURI KUMARIAND RENU KUMARI Vs. STATE OF BIHAR
September 6, 2002
Madhusudan Mahto Vs. State Of Bihar
February 4, 2002
Mahabir Chaudhury Vs. State Of Bihar
September 27, 2002
Mahabir Prasad Khandelwal Vs. Gayatri Devi
January 15, 2002
MAHADEO ORAON Vs. STATE OF BIHAR (NOW JHARKHAND)
April 15, 2002
MAHADEVAN BALASUBRAMANIAM Vs. STATE OF JHARKHAND
March 27, 2002
MAHENDRA KAR Vs. STATE OF BIHAR
April 30, 2002
Mahesh Oraon Vs. State of Bihar
July 10, 2002
Mahesh Prasad Gupta Vs. State Of Jharkhand
April 16, 2002
Mahesh Sharma Vs. Union Of India
October 4, 2002
Maheshwar Ram Vs. State Bank of India
September 23, 2002
MAHLI TOPPO Vs. INDER PRASAD GUPTA
July 19, 2002
Maithan Mineral Industries Vs. Bihar State Electricity Board
April 3, 2002
MALA JHA Vs. STATE OF JHARKHAND
April 24, 2002
Mala Sinha Vs. State Of Jharkhand
September 27, 2002
MAMTA KUMARI Vs. BIHAR SCHOOL EXAMINATION BOARD
January 30, 2002
Man Mohan Grover Vs. State Of Jharkhand
August 5, 2002
Man Nayak Munni Kujur Peter Kujur Vs. State of Bihar (Now Jharkhand)
April 8, 2002
Management Of Central Roller Flour Mills (Pvt.) Ltd. Vs. Presiding Officer, Labour Court
September 12, 2002
Manager, New India Assurance Company Limited Vs. Manju Devi
July 18, 2002
MANAGER, THE ORIENTAL INSURANCE CO. LTD Vs. BASMATIA DEVI
July 11, 2002
Manas Kumar Chatterjee Vs. Pratibha Saha
March 20, 2002
Mandira Chatterjee Vs. Bihar Public Service Commission
January 7, 2002
MANGAL LOHRA Vs. STATE OF BIHAR (NOW JHARKHAND)
March 21, 2002
MANI CHORA DAS Vs. STATE OF JHARKHAND
February 28, 2002
MANISH JAIN ALIAS MINISH KUMAR JAIN ALIAS MANISH CHANDRA JAIN Vs. STATE OF JHARKHAND
February 15, 2002
Manjar Imam Vs. State Of Bihar
July 4, 2002
Manjhi Hambram Vs. State Of Jharkhand
October 28, 2002
MANJU SHREE Vs. STATE OF JHARKHAND
August 27, 2002
MANNAN KHAN Vs. J.S.E.B. AND ORS.
September 16, 2002
MANOJ KARMALI AND UMESH ORAON Vs. STATE OF BIHAR
April 5, 2002
Manoj Kumar Vs. State Of Jharkhand
April 30, 2002
Manoj Kumar Sahu Vs. Jharkhand State Electricity Board
August 9, 2002
Manoj Kumar Singh Vs. Bihar Secondary School Examination Board
May 9, 2002
MANOJ SINGH Vs. STEEL AUTHORITY OF INDIA
March 5, 2002
MANOJ SINGH ALIAS MONAJ KUMAR SINGH Vs. STATE OF JHARKHAND
March 5, 2002
MANORANJAN TIWARI Vs. BOKARO STEEL EMPLOYEES CORPORATION CREDIT SOCIETY LTD.
December 12, 2002
Mantu Tudu Vs. State Of Jharkhand
February 19, 2002
MAQBOOL MIAN @ MAQBOOL ANSARI AND ORS. Vs. STATE OF JHARKHAND AND ANR.
December 12, 2002
Maruti Udyog Limited Vs. State of Bihar
December 18, 2002
MASTER SUNDAR DAS Vs. STATE OF JHARKHAND
April 26, 2002
Matasharam Bhagat Vs. State Of Jharkhand
April 11, 2002
Mathura Mahato Vs. Jagdish Mahto
March 15, 2002
MATHURA MAHTO AND ANR. Vs. JAGDISH MAHTO
March 12, 2002
MATHURA SINGH Vs. STATE OF JHARKHAND
March 19, 2002
Maya Fuel Pvt.Ltd. Vs. Bharat Coking Coal Ltd.
August 14, 2002
Mayur Lime Products Ltd. Vs. P.O.District Recovery Tribunal
February 15, 2002
MCNALLY BHARAT ENGINEERING COMPANY LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
August 13, 2002
MD. JAMIRUDDIN KHAN Vs. STATE OF JHARKHAND AND ANR.
September 26, 2002
MD. TAFFAZUL HUSSAIN AND ORS. Vs. MD. MANSOOR ANSARI AND ORS.
November 1, 2002
MD. ZAKARIA AND ORS. Vs. MD. ASLAM AND ORS.
November 25, 2002
Md.Aail Vs. State Of Bihar
March 12, 2002
Md.Ashique Hussain Vs. Union Of India
May 2, 2002
Md.Ayub Vs. Gopal Prasad Yadav
January 28, 2002
Md.Ekhlak Vs. State of Bihar (now Jharkhand)
March 5, 2002
Md.Fahim Khan Vs. State Of Jharkhand
March 8, 2002
Md.Ibrahim Vs. Mostt.Zarina Khatoon
January 17, 2002
Md.IItaf Vs. State of Bihar (Now Jharkhand)
October 31, 2002
Md.Mahfooz Ali Vs. State of Jharkhand
September 30, 2002
Md.Manooj Ahmad Khan Vs. State Of Jharkhand
September 10, 2002
Md.Munir Vs. State Of Jharkhand
March 7, 2002
Md.Munna Ali Vs. State Of Bihar
July 18, 2002
Md.Sarfuddin Nut Vs. State
April 4, 2002
Md.Sohrab Vs. Union of India
August 16, 2002
Md.Zafiruddin Vs. State
March 18, 2002
Md.Zakir Ansari @ Chottu Vs. State of Bihar
June 12, 2002
Mecon Limited Vs. Bihar State Electricity Board
May 1, 2002
MEENA NARAYAN AND ORS. Vs. STATE OF JHARKHAND AND ANR.
November 20, 2002
Meera Kumari Vs. State of Bihar
August 13, 2002
MEGHAN MAHTO Vs. STATE
March 21, 2002
METALITE INDIA PRIVATE LTD Vs. BIHAR STATE ELECTRICITY BOARD
January 3, 2002
METALITE INDIA PRIVATE LTD. Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
March 1, 2002
MGMT OF BOKARO STEEL PLANT Vs. P O LABOUR COURT
April 1, 2002
Mico Battery Etc. Vs. B.C.C.L.
August 16, 2002
Mineral Area Development Authority Vs. Presiding Officer, Labour Court
September 9, 2002
Mineral Area Development Authority (M.A.D.A.) Vs. Daroga Prasad Sinha
July 4, 2002
Mining Machinery Works Vs. Union Of India
September 4, 2002
MISS. BANI SEN GUPTA Vs. THE CHANCELLOR OF SIDHU KANHU UNIVERSITY AND ORS.
September 6, 2002
Mithila Manjhi Vs. State Of Bihar
July 30, 2002
MITHILESH KUMAR SINGH Vs. STATE OF JHARKHAND
March 26, 2002
Mogal Ansari Vs. State Of Bihar
August 29, 2002
MOHAMMAD KHALIL Vs. STATE OF BIHAR
May 15, 2002
Mohan Lal Das Vs. Central Mines Planning And Design Institute Ltd.
February 27, 2002
Mohd.Khurshid Vs. Life Insurance Corporation Of India
September 6, 2002
Mohd.Naushad, Pramod Raut And Md.Sarwar Alam Vs. State Of Bihar
September 16, 2002
MOHII RANJAN MISHRA Vs. STATE OF BIHAR
March 7, 2002
Mohmood Alam Vs. Gita Devi
October 31, 2002
MOST BABI Vs. PARASRAM OHDAR
December 13, 2002
Most.Jhabia Mehtarani Vs. State Of Bihar
March 13, 2002
Most.Meera Singh Vs. State Of Jharkhand
September 5, 2002
MOSTT. BADAMA DEVI AND ORS. Vs. RAM LAKSHMAN SHARMA @ PANCHAM SINGH
February 18, 2002
Moti Chand Khanna Vs. State of Bihar
August 27, 2002
Motilal Hansda Vs. State of Bihar (Now Jharkhand)
December 2, 2002
Mrs.Shashi Prabha Sinha Vs. Vinoba Bhave University Hazaribagh
April 24, 2002
Mubarak Alam Vs. State Of Jharkhand
August 29, 2002
MUKHDEO SINGH Vs. STATE OF BIHAR
October 31, 2002
Mukhlal Singh Vs. Sitaram Munda
August 1, 2002
Munna Vs. State
June 18, 2002
MURLI GOPE AND 24 ORS. Vs. DAMODAR VALLEY CORPORATION AND ORS.
June 15, 2002
MURLI MANOHAR JAISWAL Vs. RAJESH VISHWAKARMA
February 19, 2002
Murlidhar Dubey Vs. State Of Jharkhand
April 10, 2002
N.K.Jain Vs. State Electricity Board
June 25, 2002
N.S.And Company Vs. State Of Jharkhand
September 25, 2002
NAGENDRA CHOUDHARY Vs. STATE BANK OF INDIA
September 16, 2002
NAGESHWAR RAUT Vs. BIHAR STATE ROAD TRANSPORT CORPORATION AND ORS.
September 25, 2002
Nagina Devi Vs. Radhaswari Devi
December 4, 2002
Nakul Manjhi Vs. State Of Bihar (Now Jharkhand)
September 3, 2002
Nakul Manjhi Vs. State
April 22, 2002
Nand Kishore Sharma Vs. State Of Bihar
April 16, 2002
NAND LAL ROY Vs. UNION OF INDIA
August 2, 2002
Nandjee Singh Vs. State Of Jharkhand
June 13, 2002
NANKU BAITHA Vs. RAJNI RANJAN
June 17, 2002
NARAYAN SAW MILL Vs. STATE OF BIHAR
August 14, 2002
NARENDRA NARAYAN ROY Vs. STATE OF JHARKHAND
February 1, 2002
NARESH KUMAR SINGH AND ORS. Vs. GOPAL SINGH AND ORS.
March 3, 2002
NARESH KUMAR SINGH AND OTHERS Vs. GOPAL SINGH AND OTHERS
March 22, 2002
Naresh Prasad Singh Vs. State Of Bihar
March 6, 2002
NARESH SINGH Vs. STATE OF BIHAR
February 26, 2002
NARSINGH CHOUDHARY Vs. STATE OF BIHAR AND ORS.
March 12, 2002
Nasikh Parwez Vs. State of Jharkhand
February 20, 2002
NATH GUL UDYOG Vs. BHARAT COKING COAL LTD. AND ORS.
June 24, 2002
National Council For Teacher Education Vs. Al-Iqra Teachers Training College At Bario
July 2, 2002
NATIONAL INSURANCE CO LTD Vs. ATAR KHATOON
July 2, 2002
NATIONAL INSURANCE COMPANY Vs. JHARNA DAS
February 1, 2002
NATIONAL INSURANCE COMPANY LTD Vs. BISHUN SAO
January 29, 2002
NATIONAL INSURANCE COMPANY LTD Vs. LAKHI SOREN
February 11, 2002
National Insurance Company Ltd. Vs. Mostt.Nasima Bibi
February 6, 2002
National Insurance Company Ltd. Vs. Abha Sinha
July 18, 2002
National Insurance Company Ltd. Vs. Keshav Bahadur
February 1, 2002
Navangibhut Mahavidyalaya Shiskchak And Shikshaketan Karamchari Sangharsh Morcha Vs. State Of Jharkhand
May 8, 2002
NAWAL KISHORE SRIVASTAVA Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
April 2, 2002
NAWAZZUDDIN ANSARI Vs. STATE OF JHARKHAND AND ORS.
February 7, 2002
Nawmi Mahato Vs. State of Bihar (Now Jharkhand)
April 5, 2002
NCDC BHURKUNDA COLLIERY K S S SAMITI Vs. STATE OF JHARKHAND
February 8, 2002
NEELAM SINHA Vs. STATE OF BIHAR
March 19, 2002
NEMI CHAND GOYAL Vs. STATE OF BIHAR
August 6, 2002
Nepura Loharin @ Nepuri Loharin Vs. Saro Devi
March 8, 2002
New Ajanta Hotel Vs. Union Of India
October 7, 2002
NEW INDIA ASSURANCE CO LTD Vs. GRORGE MATHEW
March 22, 2002
NEW INDIA ASSURANCE CO. LTD Vs. MOSSAMAT SUNDIA DEVI
July 18, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GEETA SINHA
June 19, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K KANAGASABAPATHY
November 29, 2002
New India Assurance Company Limited Vs. Medline Kujur
February 7, 2002
NEW INDIA ASSURANCE COMPANY LTD Vs. SUDHANSHU SHEKHAR ACHARYA
March 27, 2002
NEW INDIA ASSURANCE COMPANY LTD Vs. MALTI DEVI
December 2, 2002
New India Assurance Company Ltd. Vs. Nitu Singh
February 11, 2002
New India Assurance Company Ltd. Vs. Sajda Khatoon
February 13, 2002
New India Assurance Company Ltd. Vs. Sri Madan Goari
February 14, 2002
New India Assurance Company Ltd. Vs. Shri Anwar Hussain
February 8, 2002
New India Assurance Company Ltd. Vs. Jaswinder Singh
July 18, 2002
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. MEENA GUPTA AND ORS.
February 5, 2002
NEW INDIA ASSURANCE COMPANY LTD. Vs. PHULO MURMU AND ORS.
February 20, 2002
NEW INDIA INSURANCE CO LTD Vs. ANWAR HUSSAIN
February 8, 2002
NIRAJ BHAGAT Vs. STATE OF JHARKHAND AND ANR.
March 6, 2002
Nirmal Kumar Kedia Vs. State Of Bihar
August 2, 2002
Nirmal Prasad Choudhary Vs. Jharkhand State Electricity Board
June 28, 2002
Noorjahan Vs. Harbhajan Singh
January 30, 2002
NORTHERN COAL FIELDS LTD. Vs. S.K. CONSTRUCTION CO.
January 25, 2002
NUNA RAM SOREN, Vs. STATE OF JHARKHAND
January 22, 2002
NUTU NAYAK Vs. MANAGER ORIENTAL INSURANCE CO.
February 15, 2002
OM FUELS AND ORS. Vs. BHARAT COKING COAL LTD. AND ORS.
August 16, 2002
Om Prakash Choudhary Vs. Commissioner of South Chhotanagpur Division, Ranchi
March 4, 2002
OM PRAKASH PANDIT AND LAKHAN PANDIT Vs. USHA DEBI
May 10, 2002
Om Prakash Sah Vs. State of Jharkhand
August 14, 2002
OM PRAKASH SARAF Vs. RAJMANI DEVI
February 7, 2002
OM PRAKASH SHAW AND ORS. Vs. STATE OF JHARKHAND AND ORS.
May 8, 2002
Oriental Fire and General Insurance Company Limited Vs. Merry Kujur
January 30, 2002
ORIENTAL INSURANCE CO LTD Vs. CHHTELAL MAHATO
July 2, 2002
ORIENTAL INSURANCE CO. LTD Vs. MITA PAUL
July 10, 2002
Oriental Insurance Co.Ltd. Vs. Pramila Jha
August 12, 2002
Oriental Insurance Co.Ltd. Vs. Salamuddin
March 15, 2002
Oriental Insurance Company Limited Vs. Bipat Oraon
February 20, 2002
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHANTI DEVI
July 11, 2002
ORIENTAL INSURANCE COMPANY LTD Vs. DILIP KUMAR SAHA
May 13, 2002
Oriental Insurance Company Ltd. Vs. Nirmala Toppo
May 2, 2002
ORIENTAL INSURANCE COMPANY LTD. Vs. BHULAN KUMAR YADAV AND ANR.
February 14, 2002
P K BHADRA Vs. STATE OF BIHAR
September 6, 2002
P.K.Press Metal (P) Ltd. Vs. Regional Provident Fund Commissioner And Union Of India
August 14, 2002
PACHOLA ORAIN Vs. MAHABEER PRASAD TEBREWAL
October 31, 2002
Padma Lochan Gope Vs. State Of Bihar
August 22, 2002
PADMA NATH SINGH Vs. STATE OF BIHAR AND ORS.
June 25, 2002
PALTAN JHA Vs. STATE OF JHARKHAND AND ORS.
February 27, 2002
PALTU CHARAN RAM Vs. STATE OF JHARKHAND AND ORS.
May 7, 2002
PALTU CHARAN RAM Vs. STATE OF JHARKHAND AND ORS.
July 5, 2002
Panchanand Singh And Dhananjay Eawani Vs. State Of Bihar (Now Jharkhand)
October 4, 2002
PANDIT DEEN DAYAL UPADHYAY SMRITI KENDRA Vs. STATE OF JHARKHAND AND ORS.
February 22, 2002
Pankaj Kumar Harlalka Vs. State Of Jharkhand
May 14, 2002
Pankaj Kumar Srivastava Vs. Palamau Kshetriya Gramin Bank
October 11, 2002
PARAM HANS SINGH Vs. HEAVY ENGINEERING CORPORATION LTD. AND ORS.
September 13, 2002
Paramanand Goswami Vs. State Of Jharkhand
January 23, 2002
Paras Singh And Mahendra Singh Vs. State Of Jharkhand
April 9, 2002
Paresh Seth Vs. Jharkhand State Electricity Board
January 2, 2002
Parmanand Prasad Vs. State of Bihar
August 27, 2002
Parmanand Sharma Vs. B.S.R.T.C.
April 4, 2002
PARMANAND SINGH Vs. STATE OF BIHAR
August 23, 2002
Parmu Manjhi Vs. State Of Jharkhand
February 25, 2002
PARSURAM MAHTO AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND)
December 10, 2002
PARSURAM SAHA Vs. STATE OF JHARKHAND AND ORS.
December 13, 2002
Partho Mukherjee Vs. State of Jharkhand
January 31, 2002
Parulbala Dasi Vs. Gopal Sharma
December 13, 2002
PATO DEVI Vs. STATE OF BIHAR
June 10, 2002
Paul Mangra Kujur Vs. State Of Jharkhand
December 13, 2002
Pawan Biscuit Co.Pvt.Ltd. Vs. Union Of India
October 4, 2002
Pensol Industries Ltd.And Rec-Weld Engineers Vs. J.S.E.B.
June 10, 2002
Phani Bhusan Adhikary Vs. Jharkhand State Electricity Board
April 19, 2002
Photo Devi Vs. State Of Jharkhand
February 28, 2002
Phulhari Devi Vs. B.S.E.B.
May 2, 2002
Placidivs Ekka Vs. State Of Bihar
October 10, 2002
Pogi Kuer Vs. Nageshwar Pradhan
March 13, 2002
POKLAL MAHTO Vs. UMA SHNKAR SINGH
July 11, 2002
POWER ENGINEER SERVICE ASSOCIATION Vs. JHARKHAND STATE ELECTRICITY BOARD
March 21, 2002
PRABHAT KUMAR MITRA Vs. SIKHA MITRA
June 14, 2002
PRABHU SAO Vs. RAMPATI DEVI
March 8, 2002
PRABHU SAO Vs. SMT. RAMPATI DEVI AND ANR.
August 3, 2002
PRADEEP KUMAR Vs. STATE OF JHARKHAND ANDAND
June 21, 2002
PRADEEP KUMAR GUPTA Vs. KANTI DEVI
August 30, 2002
Pradeep Kumar Sahu Vs. State Of Bihar
March 4, 2002
Pramod Kumar Vs. State Of Jharkhand
October 7, 2002
PRAN KUMAR Vs. STATE OF JHARKHAND
July 24, 2002
PRANADHAR PRASAD Vs. STATE OF JHARKHAND AND ORS.
February 26, 2002
PRANESH KUMAR Vs. STATE OF JHARKHAND
June 21, 2002
Prashant Vidyarthy And Suman Kr.... Vs. State Of Jharkhand
November 27, 2002
Pratap Narayan Singh Vs. Bihar State Road Transport Corporation
September 19, 2002
PRATIBHA SINGH Vs. SHANTI DEVI
March 27, 2002
Prem Chand Sao @ Jhari Sao Vs. State Of Jharkhand
October 7, 2002
Prem Nath Singh Vs. Central Administrative Tribunal Patna
March 8, 2002
Prem Shankar Pandey Vs. State Of Bihar
January 10, 2002
PRITAM KAUR Vs. STATE
April 2, 2002
PRITAM SINGH SANTOSH SINGH AND MANJIT SINGH Vs. STATE
February 13, 2002
PRIYA INDUSTRY THROUGH ITS PROPRIETOR AND ORS. Vs. CENTRAL COALFIELDS LTD. THROUGH ITS CHAIRMAN AND ANR.
August 19, 2002
PROF. RAGHU NATH RAY AND ORS. Vs. THE SIDHU KANHU UNIVERSITY AND ORS.
December 10, 2002
Project And Development India Ltd. Vs. Presiding Officer
August 28, 2002
Protective Savings And Finance Ltd. Vs. State Of Jharkhand
April 2, 2002
Puleshwari Devi Vs. Nawal Kishore Prasad
March 22, 2002
Pundi Colliery Employees Cooperative Credit Society Limited Vs. State of Bihar
August 30, 2002
Puni Sahu Vs. State Of Bihar
July 1, 2002
PUNI SAHU Vs. STATE OF BIHAR
May 9, 2002
PURUSHOTTAM JHA Vs. STATE OF BIHAR & ANR
February 19, 2002
PURUSHOTTAM KUMAR JHA Vs. STATE OF JHARKHAND AND ORS.
December 4, 2002
Puspanita Coal Merchandise Pvt.Ltd. Vs. Bharat Coking Coal Ltd.
March 5, 2002
R P SINGH Vs. STEEL AUTHORITY OF INDIA LTD
September 9, 2002
R.D. ALLOYS PVT. LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
March 18, 2002
R.S.Enterprises Vs. Union Of India
July 30, 2002
R.V.K.Singh Vs. Bharat Coking Coal Ltd.
April 24, 2002
Rabi Bhushan Sahu Vs. State Of Jharkhand
March 13, 2002
RABINDRA KUMAR RANA Vs. STATE THROUGH CBI
April 30, 2002
Rachana Tejpal Vs. Ramashish Upadhaya
February 21, 2002
Radha Kant Yadav Vs. State Of Jharkhand
July 30, 2002
Rafique Ansari Vs. State of Bihar (Now Jharkhand)
April 15, 2002
Raghunandan Prasad Vs. Vijay Chaubey
May 15, 2002
Raghunath Prasad Tiwari Vs. Union Of India
December 10, 2002
RAJ CERAMIC PVT. LTD. Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
August 23, 2002
Raj Ceramics Vs. Bihar State Electricity Board
December 17, 2002
RAJ KUMAR KUSHWAHA Vs. STATE OF JHARKHAND
April 16, 2002
RAJ KUMAR NARAYAN @ RAMESH KUMAR LALIT Vs. STATE OF BIHAR
June 11, 2002
RAJASTHAN BHAWAN TRUST Vs. MOST PRADIYA DEVI
September 13, 2002
RAJENDRA BEHL Vs. COMMISSIONER
September 16, 2002
Rajendra Kumar Vs. State Of Jharkhand
September 16, 2002
RAJENDRA PRASAD SHAH Vs. NEW INDIA ASSURANCE CO LTD
December 12, 2002
Rajendra Prasad Singh Vs. State of Bihar
March 12, 2002
Rajesh Damien Kujur Vs. State Of Jharkhand
September 26, 2002
RAJESH KUMAR PRATAP KUMAR MANDAL Vs. STATE
May 19, 2002
Rajesh Kumar Srivastava Vs. Central Coalfields Ltd.
March 19, 2002
Rajeshwar Prasad Vs. State of Bihar
September 25, 2002
RAJESHWAR PRASAD AND ORS. Vs. STATE OF BIHAR AND ORS.
September 29, 2002
Rajiv Kumar Bhagat Vs. Sr.Divisional Manager, National Insurance Co.Ltd.
February 8, 2002
RAJIV RANJAN ALIAS LALAN SINGH Vs. STATE OF JHARKHAND
February 1, 2002
RAJNEESH MISHRA Vs. STATE OF JHARKHAND
August 22, 2002
Rajneesh Mishra Vs. Union of India
March 5, 2002
RAJNISH MISHRA Vs. STATE OF JHARKHAND
April 19, 2002
Raju Kumar Vs. Secretary, Minister Of Railways
January 15, 2002
RAJU PANDEY ALIAS RAJESHWAR PANDEY Vs. STATE OF JHARKHAND
February 19, 2002
Raju Tiwari Vs. Sakru Rajwar
January 18, 2002
Ram Babu Yadav Vs. State Of Jharkhand
November 26, 2002
RAM BAHADUR CHHETRI Vs. STATE OF BIHAR
August 7, 2002
RAM DAYAL RAI Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
December 19, 2002
Ram Dehi Devi Vs. State Of Jharkhand
March 15, 2002
Ram Kripal Sai Vs. State Of Jharkhand
September 6, 2002
Ram Krishna Industries, Dumka Vs. State Of Jharkhand
April 23, 2002
Ram Kumar Sharma Vs. State
April 24, 2002
Ram Lakshan Prasad Singh Vs. State Of Jharkhand
October 8, 2002
RAM NARAYAN PRASAD Vs. SATISH CHANDRA GUPTA
November 20, 2002
RAM NARESH PRASAD AND ANR. Vs. VINOBA BHAVE UNIVERSITY AND ORS.
March 7, 2002
Ram Naresh Singh Vs. Employers In Relation To Management Of Hec
July 17, 2002
Ram Naumi Singh Vs. Union Of India
October 4, 2002
Ram Prakash Sharma Vs. B.S.R.T.C.
November 27, 2002
RAM PRASAD MAHTO Vs. STATE OF JHARKHAND
November 27, 2002
RAM SEVAK RAM Vs. HOSHILDAR
February 11, 2002
RAM SOREN ALIAS KANCHAN MAJHI Vs. STATE OF BIHAR
March 22, 2002
Ram Sundar Kujur Vs. Kameshwar Oraon
January 14, 2002
Ram Yatan Singh Vs. Bihar State Housing Board
September 11, 2002
RAMA KANT TIWARI Vs. STEEL AUTHORITY OF INDIA LIMITED
July 3, 2002
RAMA KANT TIWARI AND ORS. Vs. STEEL AUTHORITY OF INDIA LTD. AND ORS.
March 7, 2002
Rama Shankar Ram Vs. State Of Bihar
January 9, 2002
RAMADHAR SINGH Vs. STATE OF JHARKHAND
February 11, 2002
Ramashray Shukla Vs. State Of Jharkhand
January 25, 2002
Ramawtar Singh Vs. State Of Bihar
August 2, 2002
RAMBRIKSHA GUPTA Vs. STATE OF BIHAR
November 26, 2002
RAMCHANDRA PRADHAN Vs. STATE OF JHARKHAND
September 19, 2002
Ramdhan Mahto Vs. Mostt.Bati
March 20, 2002
RAMDHANI MAHTO Vs. STATE OF JHARKHAND
February 14, 2002
RAMESH CHANDRA MISHRA Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
July 9, 2002
Ramesh Chandra Prajapati Vs. Girija Devi
May 9, 2002
Ramesh Kumar Vs. State Of Bihar
January 10, 2002
Ramesh Kumar Vs. State
January 15, 2002
RAMESH KUMAR VERMA Vs. STATE OF BIHAR
August 2, 2002
RAMESH PRASAD Vs. KASI SAO @ KASI PRASAD
July 30, 2002
Ramesh Singh Vs. State Of Jharkhand
August 14, 2002
RAMESHWAR PRASAD VERMA Vs. STATE OF BIHAR AND ORS.
August 13, 2002
Rameshwaram Vs. State Of Jharkhand
December 17, 2002
Ramjanam Ram Vs. Bharat Coking Coal Ltd., Dhanbad
March 12, 2002
Ramjee Singh Vs. State Of Jharkhand
March 19, 2002
Ramjeet Mehta Vs. State of Bihar
March 8, 2002
Ramzan Ali Vs. State Of Jharkhand
August 20, 2002
Ran Singh Munda Vs. State of Bihar
June 20, 2002
Ranchi Bus Owners Association Vs. State Of Bihar
April 30, 2002
Rashid Ahmad Vs. State of Bihar
April 26, 2002
Rashmi Vs. State Of Jharkhand
September 10, 2002
Rashmi Agarwal Vs. B.S.E.B.
July 16, 2002
Rastriya Colliery Mazdoor Sangh Vs. Presiding Officer, Central Government Industrial Tribunal No.1
August 29, 2002
Ratan Mohan Prasad Vs. C.M.P.D.I.
March 5, 2002
Ratan Singh Vs. State of Bihar
December 18, 2002
Ratna Plastic Jhumri Taliya Through Its Proprietor Bishwajit Das Gupta Vs. State Of Bihar
August 1, 2002
Ravi Munda Vs. Central Coalfields Limited
December 9, 2002
RAVI RAJWAR Vs. STATE OF BIHAR
June 12, 2002
REENA DEVI Vs. CHANDRA DEO SINGH
January 30, 2002
Reena Tirkey Vs. State Of Jharkhand
August 7, 2002
REGAL SECURITY SERVICE Vs. UNION OF INDIA (UOI) AND ORS.
April 2, 2002
REKHA DEVI Vs. THRIBHUWAN TIWARY
June 25, 2002
Renu Bala Jha Vs. State Of Jharkhand
December 11, 2002
Renu Jaiswal Vs. State Of Jharkhand
May 6, 2002
Renu Kumari Sinha Vs. State of Jharkhand
December 16, 2002
Renuka Mahatain alias Renuka Mahatain Vs. Union of India
April 29, 2002
Rinku Kumari @ Riko Kumari Vs. C.C.L.
December 10, 2002
Rishi Builders (I) Pvt.Ltd. Vs. State Of Jharkhand
February 25, 2002
RITESH KUMAR SINGH Vs. STATE OF JHARKHAND
March 7, 2002
RITU SINGH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
February 28, 2002
Rolwell Enterprises Vs. B.S.E.B.
June 13, 2002
Roop Kumari Tiwari Vs. State Of Jharkhand
March 6, 2002
ROOPNA MANJHI Vs. C.C.L.
November 27, 2002
Royal Engineering Works Vs. Jharkhand State Electricity Board
January 17, 2002
RUPAN DEVI Vs. JAMUNA DEVI
January 16, 2002
RUPLAL MAHTO Vs. STATE OF BIHAR AND ANR.
July 30, 2002
S.K.Sinha, General Secretary, Jharkhand State Auditors Association Vs. State Of Jharkhand
April 10, 2002
S.Murmu (General Secretary) Adivasi Agronomy Reformation Society Vs. State Of Jharkhand
January 23, 2002
S.N.Tripathi Vs. Coal India Limited
August 28, 2002
S.Raman Rao Vs. Indian Copper Corporation Ltd.
February 12, 2002
Sachida Nand Sinha Vs. B.S.E.B.
March 8, 2002
Sachindra Nath Mandal Vs. State Of Bihar
April 29, 2002
Sachindra Prasad Singh Vs. State of Jharkhand
March 19, 2002
Sadhu Charan Paul Vs. State Of Bihar
October 10, 2002
Sadhu Prasad Sah Vs. State Of Bihar
March 4, 2002
SAFIDAN BIBI Vs. HARDESH KUMAR JAGGI
February 1, 2002
SAFIR MIAN Vs. STATE OF JHARKHAND
February 27, 2002
Sagarmal Agrawal With Ajay Kumar Agarwal Vs. Bhartiya Construction
May 15, 2002
SAHDEO PANDIT Vs. STATE OF JHARKHAND
January 17, 2002
Sahil Construction Company Vs. Union Of India
April 29, 2002
Sahu Gupta Industries Mahilong, Ranchi Vs. Bihar State Electricity Board
February 20, 2002
SAINIK TRANSPORTERS PVT LTD Vs. TENUGHAT VIDYUT NIGAM LTD
January 21, 2002
Saiyed Ishtyaque Ahmed Vs. Bihar State Electricity Board
January 7, 2002
Sajjan Kumar Vs. Union Of India
December 11, 2002
SALEKA KHATOON Vs. SUNDARLAL GORAIN
February 15, 2002
Salestina Tuti Vs. State Of Bihar
September 27, 2002
SALKHAN SOREN Vs. STATE OF JHARKHAND
August 2, 2002
Salmi Mundain Vs. State of Jharkhand
July 30, 2002
SAMAPTA PALIT Vs. STATE OF JHARKHAND
March 21, 2002
SAMARESH SINGH Vs. SYED AZMAT HUSSAIN
May 10, 2002
Samir Kumar Sinha Vs. State Of Bihar
September 6, 2002
SANATAN KUMHAR Vs. STATE OF BIHAR
May 16, 2002
Sandhya Rani Dutta Vs. Sachidanand Das
April 16, 2002
SANJAY KUMAR Vs. STATE OF JHARKHAND AND ORS.
August 20, 2002
SANJAY KUMAR SINGH AND OTHERS Vs. STEEL AUTHORITY OF INDIA AND OTHERS
August 22, 2002
SANJAY PRASAD Vs. STATE OF JHARKHAND
July 10, 2002
SANJEEDA KHATOON Vs. MOHAMMAD SHER ALI
November 1, 2002
SANJU KUMARI Vs. RAHIM ANSARI
June 20, 2002
SANKAR PRADHAN Vs. STATE OF JHARKHAND
February 11, 2002
SANKAR PRADHAN Vs. STATE OF JHARKHAND AND ORS.
November 2, 2002
SANTOSH KUMAR SULTANIA Vs. RATANLAL SURAJMAL
February 7, 2002
SANTOSH TIU Vs. STATE OF BIHAR
April 5, 2002
Sanwar Mull Jalan Vs. Panna Lal Jalan
August 30, 2002
SAPNA BANERJEE Vs. RABINDRA NATH BANERJEE
February 8, 2002
Sarbani Bose Vs. State Of Bihar
March 6, 2002
Sardar Liyangi Vs. State Of Jharkhand
April 2, 2002
Sardar Surender Singh Vs. State Of Bihar
July 10, 2002
SARIMONI MAHATO Vs. AMULYA MAHATO
January 24, 2002
SARJU MODI Vs. STATE OF BIHAR
August 30, 2002
Sarju Prasad Vs. Hec Ltd.
May 2, 2002
Sarjug Sharma Vs. State Of Bihar
July 4, 2002
SAROJ KANTI ACHARYA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
March 14, 2002
SARVESHWAR NATH SINGH Vs. JHARKHAND INTERMEDIATE EDUCATION COUNCIL
May 9, 2002
Satish Bakshi Vs. Bihar State Electricity Board
May 14, 2002
Satish Kumar Singh, Bhanu Ranjan Ghosh, Jag Nandan Kachap, Bishwanath Singh, Andreas Lakra, Jai Prakash Chourasia, Ram Krishan Jha, Ramakant Singh, Dukhi Ram, Naresh Chandra And Anil Kumar Singh Vs. Garden Reach Ship Builders
September 19, 2002
Satish Rakesh Vs. State Of Jharkhand
March 21, 2002
SATTAR ANSARI Vs. STATE OF JHARKHAND
December 2, 2002
SATYA NARAYAN PANDEYAND CITIZENS AND CAUSE Vs. STATE OF JHARKHAND
December 3, 2002
SATYANARAIN DAS AND ORS. Vs. STATE OF JHARKHAND AND ORS.
August 9, 2002
SATYANARAYAN DAS AND ORS. Vs. STATE AND ANR.
September 25, 2002
SATYANARAYAN ROY Vs. STATE OF JHARKHAND
March 5, 2002
Satyendra Kumar & Co. Vs. State Of Jharkhand
September 30, 2002
Seema Kanaujia Vs. Regional Labour Commissioner (Central)-Cum-Authority
April 4, 2002
SHAKUNTALA DEVI Vs. ANGIA MANDALAIN
May 10, 2002
Shambhu Kant Dubey Vs. State Of Jharkhand
April 19, 2002
Shamsuddin Ansari Vs. State Of Bihar
November 27, 2002
SHANKAR KUMAR GHOSH Vs. STATE OF BIHAR AND ORS.
August 5, 2002
SHANKAR RAM Vs. STATE OF JHARKHAND
December 4, 2002
Shankari Prasad Niyogi Vs. B.C.C.L.
December 13, 2002
Shanti Margret Harun Vs. State Of Jharkhand
September 23, 2002
SHANTI PRASAD Vs. STATE OF JHARKHAND
November 11, 2002
Shashi Prabha Sinha Vs. Vinoba Shave University Hazaribagh
April 24, 2002
SHATRUGHAN KESHARI Vs. STATE OF JHARKHAND
September 9, 2002
Sheikh Manir Vs. State of Bihar
October 31, 2002
Shekhar Kumar Vs. State of Bihar
March 7, 2002
Sheo Lal Mahto Vs. Damodar Valley Corporation Through Its Chief Engineer And Agent
November 27, 2002
Sheo Shakti Cement Industries Vs. Jharkhand State Electricity Board
September 30, 2002
Sheo Shankar Vishwakarma Vs. State Of Jharkhand
July 17, 2002
Sheo Singh Vs. Bihar State Electricity Board
May 6, 2002
Sheochandra Jha Vs. State Of Bihar
October 9, 2002
Sheoji Singh Vs. Jharkhand State Electricity Board
December 11, 2002
Shesh Muni Ram Vs. State Of Jharkhand
July 24, 2002
SHIKSHA SAMITY, JAMESHDPUR Vs. STATE OF JHARKHAND
July 23, 2002
Shiv Charan Singh Sardar Vs. State Of Bihar
October 30, 2002
Shiva Charan Hembrum Vs. State of Bihar
November 18, 2002
SHIVAJEE SHARMA Vs. STATE OF JHARKHAND AND ORS.
October 8, 2002
Shivam Coke (P) Ltd. Vs. State Of Jharkhand
February 19, 2002
Shivam Lime Works And Shivam Sodium Silicate Industries Vs. Central Coal Field Ltd.
September 30, 2002
SHIVAM RE ROLLING MILLS PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
March 19, 2002
Shivnandan Singh Vs. State Of Jharkhand
November 26, 2002
SHRAWAN KUMAR GIRI Vs. RITA DEVI
June 27, 2002
Shree Gopal Goenka Vs. Union Of India
March 13, 2002
Shree Ram Dubey Vs. State Of Jharkhand
October 30, 2002
SHRIMANDAR KUMAR JAIN Vs. STATE OF BIHAR
October 31, 2002
SHUKARMANI DEVI Vs. KRISHANA PANDEY
February 13, 2002
Shyam Chandra (Charan) Hembrom Vs. State of Bihar (Now Jharkhand)
September 30, 2002
Shyam Narayan Tiwary Vs. State Of Bihar
March 27, 2002
Shyam Sundar Agarwal And 4 Ors. Vs. Jharkhand State Agricultural Marketing Board
April 16, 2002
Shyam Sunder Prasad Singh Vs. Vinoba Shave University
August 16, 2002
Shyama Kant Pathak Vs. State Of Bihar
March 7, 2002
Singh Saw Mill Vs. State Of Jharkhand
December 10, 2002
Siru Hembrom Vs. State of Bihar (Now Jharkhand)
October 4, 2002
Sita Kuar Vs. State Of Jharkhand
March 14, 2002
Sita Ram Oraon @ Situa Oraon Vs. State Of Bihar (Now Jharkhand)
October 4, 2002
Sitaram Sharma Vs. State Of Bihar
July 16, 2002
Siyan (Kujur) Minz Vs. Sri Chandra Shekhar Azad
March 22, 2002
SIYON MINZ Vs. CHANDRA SHEKHAR AZAD
March 22, 2002
Sk.Najeeb Vs. Sk.Kurban
August 16, 2002
Smeatons Projects Pvt.Ltd. Vs. State Of Bihar
September 19, 2002
SMITA SINHA Vs. STATE
May 10, 2002
Smriti Sinha Vs. State Of Jharkhand
May 5, 2002
SMT. CHINTA DEVI AND ANR. Vs. SMT. SARASWATI DEVI
September 24, 2002
SMT. KULDEEP KAUR Vs. STATE OF JHARKHAND AND ORS.
October 6, 2002
SMT. PANWA CHAMARIN Vs. BHARAT COKING COAL LTD. AND ORS.
August 28, 2002
SMT. SANICHARI DEVI Vs. C.C.L. AND ORS.
April 30, 2002
SMT. SUNITA KUMARI Vs. BIHAR SCHOOL EXAMINATION BOARD AND ORS.
September 16, 2002
Snehlata Vs. Raj Kishor Singh
February 18, 2002
Snehlata Sinha Vs. Ranchi University
March 7, 2002
SOHAN MAHTO Vs. STATE OF BIHAR
October 3, 2002
Sohrai Oraon Vs. State of Bihar
July 30, 2002
SOMARU RAM Vs. CENTRAL COALFIELD LTD. AND OTHERS
November 28, 2002
Sonali Vs. Siddhu Kanhu University
August 30, 2002
Sonia Devi Vs. State Of Jharkhand
December 10, 2002
SOURAV BANERJEE Vs. JHARKHAND SECONDARY EXAMINATION COUNCIL
February 11, 2002
Sri Chandra Bhushan Jha Etc. Vs. State Of Jharkhand
June 26, 2002
SRI INDRA DEO TIWARI Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
February 26, 2002
Sri Kanta Das Vs. State of Jharkhand
March 5, 2002
SRI LAKSHMI NARAIN DAS Vs. STATE OF JHARKHAND AND ORS.
May 15, 2002
Sri Ram Transport Finance Company Ltd. Vs. State
May 8, 2002
Sri Suraj Narayan Lala Vs. State Of Jharkhand
December 13, 2002
Sri Sushil Ignatius Minz Vs. State Of Jharkhand
May 10, 2002
State Vs. Golo Dom
February 28, 2002
STATE BANK OF INDIA Vs. AMIRUL ARFIN GANDHI
January 4, 2002
STATE OF BIHAR Vs. RATAN LAL SAHU
July 1, 2002
STATE OF BIHAR Vs. MANOJ SAHU ALIAS MANOJ PRASAD SAHU
February 28, 2002
State Of Bihar Vs. Laxman Singh
May 2, 2002
STATE OF BIHAR Vs. MD. VAKIL
July 30, 2002
State Of Bihar Vs. Bhupendra
June 14, 2002
State Of Bihar Vs. Sri Bajrang Udyog
June 13, 2002
State Of Bihar Vs. Prabha Kumari
May 10, 2002
State Of Bihar Vs. Kumari Abha
July 23, 2002
State Of Bihar Vs. Premlata Verma
July 4, 2002
State Of Bihar Vs. Arvind Vijay Bilung
February 12, 2002
State of Bihar Vs. Biru Mahto
August 26, 2002
State Of Bihar Vs. Javed Shaukat
August 14, 2002
State Of Bihar Vs. Vijay Kumar Chowdhury
July 9, 2002
STATE OF BIHAR (NOW JHARKHAND) Vs. MANOJ SAHU @ MANOJ PRASAD SAHU
February 23, 2002
State of Bihar (through Collector) Vs. Madhulata Modi
June 24, 2002
STATE OF BIHAR AND ORS. Vs. VIJAY NAND MISHRA
July 10, 2002
State Of Bihar Through Dy.Commissioner Vs. Mustt.Muluwa
September 16, 2002
State Of Jharkhand Vs. Uma Devi
December 12, 2002
STATE OF JHARKHAND Vs. ANIL SHARMA
November 29, 2002
State Of Jharkhand Vs. Harsh Singh
July 31, 2002
STATE OF JHARKHAND Vs. AJAY KUMAR SINHA
March 14, 2002
State Of Jharkhand Vs. Jwala Singh
March 14, 2002
State of Jharkhand Vs. Ajay Kumar Sinha
March 11, 2002
STATE OF JHARKHAND Vs. GRAY HOUND TRANSPORT CO PVT LTD
February 19, 2002
State Of Jharkhand And Sachida Nand Akhauri Vs. Arbind Kumar Roy
April 4, 2002
STATE THROUGH S.P. Vs. BISHWANATH PRASAD
June 18, 2002
STATE THROUGH THE SUPDT. OF POLICE Vs. MITHILESH KUMAR SINGH @ M.K. SINGH
June 14, 2002
STEEL AUTHORITY OF INDIA LIMITED Vs. NIRAMALA DEVI
February 15, 2002
STEEL AUTHORITY OF INDIA LIMITED Vs. PRESIDING OFFICER LABOUR COURT BOKARO
June 13, 2002
Steel Authority Of India Limited Vs. State Of Bihar
February 26, 2002
STEEL AUTHORITY OF INDIA LTD. Vs. STEEL PRODUCTS LTD. AND ANR.
July 17, 2002
Steel Authority Of India Ltd. Vs. Baldeo Singh
September 19, 2002
Steel Authority Of India Ltd. Vs. Ranjit Kumar Thakur
September 9, 2002
Steel Authority Of India Ltd. Vs. Rungta Project Ltd.
June 26, 2002
STEEL AUTHORITY OF INDIA LTD. Vs. NAV BHARAT MOTOR FINANCE AND ORS.
July 22, 2002
Steel Authority Of India Ltd.(Sail) Vs. Presiding Officer, Labour Court
November 27, 2002
STEEL CITY COMPTO AIDS PRIVATE LTD Vs. TEHMUL BURJORJI BUGLI
May 2, 2002
STEEL OUTHORITY OF INDIA LTD Vs. SUKANTA KUMAR ROY
September 11, 2002
STUDENTS UNION OF GOVT. PHARMACY INSTITUTE BARIATU Vs. STATE OF JHARKHAND AND ORS.
March 12, 2002
Sub-Divisional Engineering Microwave (Mntce) Telephone Exchange Bokaro Steel City Vs. State Of Jharkhand
October 4, 2002
SUBHASH CHANDRA SINGH Vs. STATE OF JHARKHAND
February 4, 2002
Suchit Bhagat Vs. Indian Overseas Bank
September 10, 2002
SUDHA PANDEY Vs. LEELA DEVI
February 14, 2002
SUDHA VIJAY Vs. DIVISIONAL MANAGER BIHAR STATE ROAD TRANSPORT CORPORATION
May 9, 2002
Sudhir Chandra Kunwar Vs. State of Bihar
August 13, 2002
Sudhir Yadav Vs. State Of Bihar
April 8, 2002
Sudipta Rai @ S.Roy Vs. Presiding Officer, Labour Court
July 18, 2002
SUGIYA ORAON Vs. CENTRAL COALFIELD LTD. AND OTHERS
January 29, 2002
Sujan Kumar Das Vs. State Of Jharkhand
April 19, 2002
Sujata Devi Vs. Pramod Kumar Yadav
March 13, 2002
Sukal Hansda Vs. State Of Bihar
October 1, 2002
SUKHDEO BHUIAN Vs. STATE OF JHARKHAND
November 28, 2002
Sukhdeo Mandal Vs. Hindustan Copper Ltd.
April 5, 2002
SUKHMAN BODRA Vs. STATE OF BIHAR
August 5, 2002
Sukhnath Baraik Vs. Bihar State Electricity Board
January 11, 2002
SUKHOMOY CHOUDHARY Vs. ASHOK RAM
February 5, 2002
SUKHRAM BHAGAT Vs. STATE OF BIHAR (NOW JHARKHAND)
April 11, 2002
Sukumar Vs. Indian School Of Mines
October 9, 2002
Suman Kumar Vs. State Of Bihar
March 6, 2002
SUMIT FUELS Vs. STATE OF JHARKHAND AND ORS.
August 27, 2002
Sumit Kumar Yadav Vs. State Of Jharkhand
February 27, 2002
Sumitri Devi Vs. State Of Jharkhand
June 11, 2002
Suna Manjhi alias Sana Ram Manjhi Vs. State of Bihar (Now Jharkhand)
December 17, 2002
SUNIL GOWALA @ SUNIL GOPE AND ORS. ETC. Vs. STATE OF BIHAR
August 30, 2002
SUNIL KUMAR Vs. STATE OF JHARKHAND
February 21, 2002
SUNIL KUMAR DUBEY Vs. STATE OF JHARKHAND AND ANR.
February 7, 2002
Sunil Pratap Vs. State Of Bihar
February 13, 2002
SUNILKUMAR GUPTA Vs. KUNTI GUPTA
February 19, 2002
Super Paint And Varnish Vs. B.S.E.B.
January 3, 2002
SUPERINTENDING ENGINEER (CIVIL), D.V.C. BOKARO Vs. ARVIND KUMAR
February 18, 2002
Suprakash Bhandari Vs. State of Jharkhand
September 25, 2002
Supriya Dhaboo Vs. Basant Kumar Agarwal
August 18, 2002
SURAJ NARAYAN TIWARY Vs. STATE OF JHARKHAND
May 7, 2002
Suraj Rai Vs. State Of Jharkhand
April 16, 2002
Suranjan Prasad Vs. Bihar State Housing Board
September 6, 2002
Surbali Devi Vs. Union Of India
January 2, 2002
Surendra Jha Vs. Mineral Area Development Authority
August 8, 2002
SURENDRA KUMAR Vs. STATE OF BIHAR AND ORS.
August 13, 2002
Surendra Nath Choubey Vs. State Of Bihar
September 19, 2002
SURENDRA PRASAD Vs. BIHAR STATE HOUSING BOARD
October 31, 2002
Surendra Prasad Singh Vs. State of Jharkhand
April 12, 2002
Surendra Prasad Singh Vs. Executive Engineer National Highway Division No.2
October 7, 2002
SURENDRA SAO Vs. SUMITRA DEVI
July 4, 2002
SURESH KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
May 8, 2002
SURESH NAYAK Vs. STATE OF JHARKHAND
March 6, 2002
SURESH SINGH Vs. STATE OF JHARKHAND
June 25, 2002
Sureshwar Prasad Vs. Chairman J.S.E.B.
June 13, 2002
Sushanta Kumar Paul Vs. State Of Jharkhand
November 28, 2002
Sushil Choudhary Vs. State Of Bihar
December 17, 2002
Sushil Kumar Sinha Vs. State Of Jharkhand
March 13, 2002
SUSHILA CHEMICALS PVT. LTD. Vs. B.C.C.L. AND ORS.
August 19, 2002
SUSHILA PRASAD Vs. PRESIDING OFFICER
September 11, 2002
Sushma Kumari Vs. State Of Jharkhand
September 23, 2002
SWAPAN GHOSH @ CHHOTU Vs. STATE OF JHARKHAND
May 7, 2002
Syed Ahmad Vs. Presiding Officer, Labour Court
July 5, 2002
SYED MOHAMMAD MUZTAR Vs. UNION OF INDIA (UOI) AND ORS.
April 16, 2002
SYED TALIB HUSSAIN Vs. CHAIRMAN-CUM-MANAGING DIRECTOR CENTRAL COAL FIELDS LTD
August 7, 2002
SYED TAMUL HUSSAIN Vs. STATE OF BIHAR
June 11, 2002
Tahal Dusadh Vs. State Of Bihar
September 16, 2002
Tajiban Khatoon Vs. Lao Kumar
July 11, 2002
TAJIBAN KHATOON AND ANR. Vs. LAO KUMAR AND ANR.
July 10, 2002
Tami Juddin @ Tami Juddin Mirdha @ Tami Juddin Mirdaha Vs. State
February 27, 2002
TAPAS KUMAR BANERJEE Vs. STATE OF BIHAR
May 3, 2002
Tapaswini Devi Vs. State Of Jharkhand
November 28, 2002
Tapati Ghosh Vs. State Of Jharkhand
March 19, 2002
TARA CHARAN PRAMANIK Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
June 26, 2002
TARA DUTTA AND OTHERS Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND OTHERS
December 3, 2002
TATA ENGINEERING AND LOCOMOTIVE Vs. REBA RANI MAZUMDAR
February 12, 2002
Tata Engineering And Locomotive Co.Ltd. Vs. Presiding Officer, Labour Court
August 8, 2002
Tata Engineering And Locomotive Company Limited Vs. Anjali Rani Mitra
July 3, 2002
Tata Engineering And Locomotive Company Ltd. Vs. State Of Jharkhand
November 29, 2002
TATA IRON & STEEL CO. LTD. Vs. FAGWALI SAO AND ORS.
July 5, 2002
Tata Iron & Steel Co.Ltd. Vs. Presiding Officer, - Respondents Labour Court, Jamshedpur
August 21, 2002
Tata Iron & Steel Company Ltd. Vs. Md.Ziauddin
July 11, 2002
Tata Iron And Steel Co.Ltd. Vs. State Of Jharkhand
May 6, 2002
Tata Iron And Steel Co.Ltd. Vs. State Of Bihar
July 23, 2002
Tata Iron And Steel Co.Ltd. Vs. Labour Court
October 31, 2002
Tata Iron And Steel Co.Ltd. Vs. State Of Bihar
July 9, 2002
Tata Iron and Steel Company Ltd. Vs. State of Bihar
September 12, 2002
TATA IRON STEEL COMPANY LTD Vs. STATE OF BIHAR
December 17, 2002
TATA WORKERS UNION Vs. UNION OF INDIA
June 14, 2002
TATA WORKERS UNION Vs. STATE OF JHARKHAND
February 22, 2002
Taukir Alam Vs. Firdoshi Bibi
March 19, 2002
TELANI GURIA Vs. STATE OF JHARKHAND
February 15, 2002
Telco Vs. State Of Jharkhand
April 26, 2002
Tetar Bhuian Vs. Bharat Coking Coal Ltd.
January 31, 2002
Tetri Devi Vs. Sukro Mahto
April 22, 2002
THAKUR GHANSHAM SINGH MUNDA Vs. COMMISSION S.C. DIVISION
July 2, 2002
THAKUR PRASAD MAHATO AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 12, 2002
THE CHAIRMAN-CUM-MANAGING DIRECTOR CENTRAL COAL-FIELD LIMITED, RANCHI Vs. REGIONAL LABOUR COMMISSIONER, (CENTRAL) AND ORS.
March 8, 2002
TIMKEN INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 12, 2002
TIN PLATE COMPANY OF INDIA LIMITED Vs. STATE OF BIHAR
May 10, 2002
TINPLATE COMPANY OF INDIA LIMITED Vs. STATE OF BIHAR
August 30, 2002
Tribeni Prasad Vs. Chairman-Cum-Managing Director, Ccl
April 1, 2002
TRINBHUWAN SAO Vs. TULSI SAO
July 10, 2002
Triveni Ram Vs. State Of Bihar
March 7, 2002
TULABALA SARDARIN AND DINBANDHU SINGH SARDAR @ DINBANDHU SINGH Vs. STATE OF BIHAR
December 10, 2002
Tulsi Rai Vs. Life Insurance Corporation Of India
July 22, 2002
Tunu Raut @ Tuna Raut Vs. State
January 31, 2002
Turu @ Gurua Munda Vs. State of Jharkhand
April 4, 2002
Udai Pratap Singh Vs. State Of Bihar
July 16, 2002
UDAY BAHADUR PRASAD SINHA Vs. STATE OF BIHAR THROUGH THE SECRETARY
May 10, 2002
Uday Narayan Singh Vs. Heavy Engineering Corporation Ltd.
July 10, 2002
Udharan Chaudhary Vs. Jharkhand State Electricity Board
November 22, 2002
Udhwa Prakhand Nav-Yatayat Shawlambi Sahkari Samiti Ltd. Vs. State Of Jharkhand
April 12, 2002
ULFAT ALI Vs. RANCHI MUNICIPAL CORPORATION AND ORS.
July 3, 2002
Uma Food Products Vs. BCCL
August 22, 2002
Umar Ansari Vs. State of Bihar
December 9, 2002
Umesh Dubey Vs. State Of Jharkhand
March 4, 2002
Umesh Mandal Vs. Eastern Coal Fields Ltd.
March 19, 2002
UMESH NARAYAN PRASAD Vs. CENTRAL COALFIELDS LTD
October 11, 2002
Umesh Prasad Sinha Vs. State Of Bihar
September 5, 2002
Umesh Saha Vs. State Of Bihar
January 9, 2002
UMESHWAR SAHU Vs. STATE OF JHARKHAND
June 18, 2002
Union Bank Of India Etc. Vs. Y.N.Mishra (Sri) Etc.
October 3, 2002
Union Of India Vs. Hari Mahto
April 16, 2002
Union of India Vs. Tata Engineering and Locomotive Company Limited, Jamshedpur
August 23, 2002
Union Of India Through Officer On Special Duty, Deptt.Of Energy & Coal Vs. R.P.Chaurasiya
June 14, 2002
United Collieries Ltd. Vs. Coal India Limited
August 14, 2002
UNITED INDIA INSURANCE CO LTD Vs. RAM SAWARI
January 16, 2002
United India Insurance Co.Ltd. Vs. Usha Devi
May 15, 2002
United India Insurance Co.Ltd. Vs. Husani Baitha
April 17, 2002
United India Insurance Co.Ltd. Vs. Mostt.Kableshwa
January 28, 2002
United India Insurance Company Limited Vs. Arati Devi
February 5, 2002
UNITED INDIA INSURANCE COMPANY LTD. Vs. MANOJ KUMAR CHAUDHARY AND ORS.
November 1, 2002
Upendra Prasad Pathak, Etc.And Jay Prakash Narayan Rai Vs. State Of Bihar
March 8, 2002
UPENDRA SINGH AND Vs. STATE OF BIHAR
August 30, 2002
URANIUM CORPORATION OF INDIA LIMITED Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL DHANBAD
September 10, 2002
Uranium Corporation Of India Ltd. Vs. Presiding Officer, Central Government Industrial Tribunal No.2
August 26, 2002
Urmila Devi Vs. State Of Jharkhand
December 11, 2002
Ursline Primary Techers Education College Etc.Etc. Vs. State Of Jharkhand
March 7, 2002
Usha Martin Industries Ltd. Vs. State Of Bihar
August 23, 2002
Usha Martin Industries Ltd. Vs. Bihar State Electricity Board
September 12, 2002
Usha Sharma Vs. Ranchi University
January 23, 2002
UTTAM KUMAR PRADHAN AND ORS. Vs. STATE OF JHARKHAND AND ORS.
April 5, 2002
Vakil Murmu and Budhrai Hembrom Vs. State of Bihar
October 11, 2002
VARAN KUMAR SHARMA @ VARAN SHARMA Vs. STATE OF BIHAR
April 16, 2002
VED NARAYAN SHARMA Vs. STATE OF JHARKHAND
March 26, 2002
Venudhar Mahanti Vs. State Of Jharkhand
December 13, 2002
VIDYA BHUSHAN PRASAD Vs. STATE OF JHARKHAND AND ORS.
May 8, 2002
VIDYA KUMAR Vs. INDIAN IRON AND STEEL CO. LIMITED AND ORS.
February 14, 2002
Vijai Kumar Choudhary Vs. Jharkhand State Electricity Board
January 8, 2002
Vijay Choubey Vs. State Of Bihar
July 8, 2002
Vijay Ekka alias Vijaiy Ekka Vs. State of Bihar
August 27, 2002
VIJAY KUMAR Vs. STATE OF JHARKHAND
February 15, 2002
Vijay Kumar Mallik Vs. Union Of India
December 18, 2002
Vijay Mahto Vs. Bihar State Electricity Board
March 21, 2002
VIJAY MONDAL Vs. STATE OF JHARKHAND
July 30, 2002
VIJAY SINGH RANA Vs. STATE OF JHARKHAND
August 28, 2002
VIJOY PRASAD YADAV Vs. STATE OF BIHAR AND ORS.
September 16, 2002
Vinay Pratap Vs. State Of Jharkhand
April 3, 2002
Virendra Mehra Vs. Bihar Electricity Board
January 8, 2002
VISHWANATH PRASAD SINHA Vs. UNION OF INDIA
October 9, 2002
VIVEK GARG AND ORS. Vs. STATE OF JHARKHAND AND ORS.
December 10, 2002
Vyas Muni Gupta Vs. Ranchi Regional Development Authority
January 29, 2002
Waxpol Industries Ltd. Vs. State Of Bihar
August 23, 2002
William Ekka Alias Joseph Xian Vs. State Of Bihar
August 2, 2002
WORKMAN KIRTAN SAWAL Vs. UNION OF INDIA
October 3, 2002
WORKMAN NIRSA AREA OF ECF LIMITED Vs. EMPLOYEERS MANAGEMENT OF EASTERN COAL FIELD LIMITED
October 4, 2002
Workman Of Sendra Bansjora Colliery Under Sijua Area Of Bccl Vs. Employers In Relation To Management Of Sendra Bansjora Colliery Through General Manager Sijua Area No.V Of Bccl
September 12, 2002
Workmen Of Bharat Coking Coal Ltd. Vs. Presiding Officer, Central Government Industrial Tribunal No.1
October 31, 2002
Workmen Of Bhowra (N) Colliery Of Ccl Vs. Central Govt.Industrial Tribunal
September 19, 2002
Workmen Of Nirsa Area Of Ecf Ltd. Vs. Employers In Relation To Management Of Eastern Coal Field Ltd.
October 4, 2002
Workmen Represented By National Coal Workers Congress Through Its General Secretary Vs. Employers In Relation To Management Of Central Mine Planning And Design Institute Ltd.
July 4, 2002
YAKUB KUMAR CHARLES Vs. STATE OF JHARKHAND AND ORS.
March 13, 2002