Case Index

Title
Date
ASSISTANT EXECUTIVE ENGINEER, SUB-DIVISION NO.11, KARNATAKA STATE ELECTRICITY BOARD Vs. NEELAKANTA GOUDA SIDDANAGOUDA PATIL
February 11, 2002
BABURAO SATAPPA IRRANNANAVAR Vs. K.L.E.SOCIETYS HOSPITAL AND MEDICAL RESEARCH CENTRE
October 24, 2002
BHARATHI Vs. H.M.CONSTRUCTIONS
July 12, 2002
C.DWARAKA NATH Vs. PROPERTY DEVELOPMENT CORPORATION
October 31, 2002
CHIEF COMMERCIAL MANAGER (REFUNDS), WESTERN RAILWAY Vs. A.R.HARIPRASAD
November 6, 2002
CHIEF COMMERCIAL MANAGER, SOUTHERN RAILWAY Vs. SUBHASHINI L.KATKAR
September 5, 2002
DIVYANG P.SHAH Vs. LEMUEL HERBERT
September 3, 2002
EXECUTIVE DIRECTOR, ZOO AUTHORITY OF KARNATAKA Vs. MASTER NIKHIL
February 18, 2002
G.V.KRISHNAMURTHY Vs. FIELD SPRINGS BUILDERS PVT.LTD.
September 13, 2002
HARRY AND JENNY (EXPORT INTERNATIONAL) Vs. SYNDICATE BANK
March 1, 2002
K.RAVINDRANATH KOTTOOR Vs. PRESIDENT, EXECUTIVE COMMITTEE, KEMPEGOWDA INSTITUTE OF MEDICAL SCIENCES
September 16, 2002
KARNATAKA ELECTRICITY BOARD, NOW KNOWN AS KARNATAKA POWER TRANSMISSION CORPORATION LTD. Vs. SHARAVVA
February 11, 2002
KARNATAKA ELECTRICITY BOARD, NOW KNOWN S KARNATAKA POWER TRANSMISSION CORPORATION LTD. Vs. M.S.SHANKAR BHAT
February 11, 2002
KARNATAKA STATE FINANCE CORPORATION Vs. GANESH FLOUR MILLS
April 19, 2002
MAYI GOWDA Vs. STATE OF KARNATAKA
December 20, 2002
NARASAMMA Vs. BRANCH MANAGER, L.I.C.OF INDIA
July 10, 2002
NATIONAL INSURANCE CO.LTD. Vs. B.MUNI VENKATAPPA
March 14, 2002
S.R.AMEER JAN Vs. MANAGER, UNITED INSURANCE CO.LTD.
November 29, 2002
S.SRINIVASA MURTHY Vs. KARNATAKA HOUSING BOARD
November 15, 2002
SHASHIKALA Vs. COMMAND HOSPITAL (AIR FORCE)
July 22, 2002
SUB-DIVISIONAL OFFICER OF TELEPHONES Vs. J.B.JAIN & COMPANY
March 11, 2002
VALERIAN S.J.LOBO Vs. ORIENTAL INSURANCE CO.LTD.
June 20, 2002