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Case Index
Title
Date
A.K. SADHU & ORS. Vs. STATE OF J&K & ORS.
July 16, 2002
A.M. SHAH, ADVOCATE Vs. STATE OF J&K & ORS.
March 14, 2002
AB GANI RASTI Vs. MUNEERA BANOO
April 26, 2002
AB MAJEED KHAN Vs. STATE OF J&K
January 9, 2002
AB QAYOOM KHAN Vs. STATE
April 9, 2002
AB RAHIM Vs. STATE
December 26, 2002
AB RASHID Vs. STATE
May 27, 2002
AB RASHID DAR Vs. STATE
December 28, 2002
AB RASHID LONE Vs. STATE OF J&K
November 7, 2002
AB RASHID LONE Vs. STATE
November 12, 2002
AB RASHID MIR Vs. STATE OF J&K
December 10, 2002
AB RASHID WANI Vs. ADDL CHIEF SECRETARY HOME SRINAGAR
June 11, 2002
AB REHMAN RESHI Vs. STATE OF J&K
October 29, 2002
ABDUL AZIZ MIR Vs. JAVAID AHMAD KHAN
August 29, 2002
ABDUL HAMID BEG Vs. STATE
June 13, 2002
ABDUL KHALIQ GANAI Vs. STATE OF J & K
May 21, 2002
ABDUL KHALIQ KHAN Vs. GHULAM MOHMMAD SHEIKH
April 18, 2002
ABDUL MAJEED KHAN Vs. STATE OF JAMMU AND KASHMIR
March 22, 2002
ABDUL RASHID GUROO Vs. MOHAMMAD DAR
June 4, 2002
ABDUL RASHID KHAN Vs. UNION OF INDIA & ORS.
May 21, 2002
ABDUL REHMAN NAJAR Vs. FINANCIAL COMMISSIONER
September 16, 2002
ABDUL SALAM TELI Vs. UNION OF INDIA
July 31, 2002
ABDUL SAMAD MIR Vs. STATE
May 3, 2002
ABDUL SAMAD MIR Vs. STATE
January 1, 2002
ABDULLAH BUTT Vs. STATE OF JAMMU AND KASHMIR
November 10, 2002
ABID BASHIR TAYUBI Vs. STATE OF J&K
October 9, 2002
ABIDA BEGUM Vs. ZAIRA BEGUM
December 19, 2002
AHMAD BHAT Vs. STATE OF J AND K
June 10, 2002
AIJAZ AHMAD FAZILI Vs. ARSHID AHMAD MAQDOOMI
July 30, 2002
AIJAZ AHMAD SHAH Vs. STATE
November 27, 2002
AIJAZ AHMED TAK Vs. RABYA KOUNSER
April 8, 2002
AIJAZ HUSSAIN ZARGAR Vs. STATE OF J&K
July 22, 2002
AISHA BEGUM Vs. ADMINISTRATOR SMC SRINAGAR
May 13, 2002
AISHA BEGUM Vs. ALI MOHD RATHER
December 19, 2002
ALI MOHD SHAH Vs. STATE
December 28, 2002
ALI MOHD TANTRY Vs. STATE
February 8, 2002
ALSON AUTOMOBILES PRIVATE LIMITED Vs. J and K PROJECT CONSTRUCTION CORPORATION
May 28, 2002
AMAR SINGH Vs. UNION OF INDIA
May 8, 2002
AMIN ENGINEERING EXCELLENCY Vs. STATE & ORS.
April 29, 2002
AMIR CHAND Vs. THORU RAM
December 16, 2002
AMMANULLAH KHAN Vs. STATE
January 9, 2002
ANAND JI RAZDAN Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD
May 2, 2002
ANIL PATHANIA Vs. SHER-E-KASHMIR UNIVERSITY OF AGRICULTURE SCIENCES AND TECHNOLOGY
March 14, 2002
ANITA NARGOTRA Vs. RAJINDER NARGOTRA S/O SH. DINA NATH
February 22, 2002
ANITA RAINA Vs. STATE
December 25, 2002
ANJALI SHARMA Vs. STATE
December 11, 2002
ANJU SHARMA Vs. STATE OF J&K
February 28, 2002
ARVIND KUMAR KOTWAL Vs. STATE OF J&K AND ANOTHER
May 21, 2002
ASHOK KUMAR Vs. STATE OF J&K AND OTHERS
July 26, 2002
ASI ABDUL RASHID Vs. STATE & ORS
May 17, 2002
ASSADULLAH AHANGER Vs. ABDUL AHAD AHANGER
March 22, 2002
ATIQA BANO Vs. COLLECTOR
August 26, 2002
ATTAR SINGH Vs. STATE
February 18, 2002
AVINASH CHANDER Vs. SATYA DEVI
May 16, 2002
AVTAR SINGH Vs. DALJIT SINGH
February 22, 2002
AZAD AHMAD Vs. NEW INDIA ASSURANCE CO LTD
July 26, 2002
AZI BIBI Vs. STATE OF J&K AND ORS
January 1, 2002
BABU RAM Vs. STATE
March 14, 2002
BACHAN DASS Vs. STATE
December 10, 2002
BALDEV SINGH SURINDER SINGH AND COMPANY Vs. HINDUSTAN PREFEB LTD ,JANGPURA
February 10, 2002
BALJEET KOUR Vs. STATE BANK OF INDIA & ORS.
August 16, 2002
BALWAN SINGH Vs. UNION OF INDIA
October 11, 2002
BALWAN SINGH Vs. UNION OF INDIA
November 13, 2002
BASHIR AHMAD LONE Vs. STATE
September 16, 2002
BASHIR AHMAD WANI S/O HAJI GHULAM MOHD. WANI Vs. STATE OF JAMMU AND KASHMIR
June 11, 2002
BASHIR AHMED BHAT Vs. STATE
May 14, 2002
BASHIR AHMED MIR Vs. STATE
May 29, 2002
BEE ENN GENERAL HOSPITAL Vs. SUNITA KALOO & ORS.
July 26, 2002
BHARTIYA COAL KHAN Vs. JANDK MINERALS LTD
December 16, 2002
BHIKU Vs. CHAIRMAN J AND K SPECIAL TRIBUNAL JAMMU
June 12, 2002
BHUSHAN KUMAR Vs. UNION OF INDIA
May 16, 2002
BILAL AHMAD BHAT Vs. STATE
December 15, 2002
BISHAN DASS Vs. STATE OF J&K
December 31, 2002
BISMAH SAYEED Vs. PRINCIPAL SECRETARY, FOREST & POLLUTION CONTROL BOARD
May 13, 2002
CHAIRMAN, STATE BOARD OF SECONDARY EDUCATION Vs. BASHARAT AHMAD
March 2, 2002
CHAMAN LAL JALLA Vs. STATE
October 9, 2002
CHAUDHARY PYARA SINGH, MLA Vs. STATE OF J&K & ORS.
March 8, 2002
CHHETU Vs. STATE OF J&K
March 27, 2002
CITIZEN CO OP BANK LTD Vs. RITESH MITTAL
December 10, 2002
CITIZEN COOPERATIVE BANK LTD. AND ANR. Vs. SURINDER MOHAN ARORA AND ORS.
December 23, 2002
CITIZENS, CO Vs. REGISTRAR, CO
August 14, 2002
COL. R.N. SINGH Vs. EX. MAJOR C. PARSAD
December 13, 2002
COLLECTOR LAND ACQUISITION Vs. 3RD ADDITIONAL DISTRICT JUDGE
May 18, 2002
COLLECTOR LAND ACQUISITION Vs. DHANI RAM
September 23, 2002
DARSHAN LAL Vs. SAIN DASS
February 22, 2002
DEEBA FARHAT Vs. STATE OF J&K
May 16, 2002
DEPUTY DIRECTOR FOREST PROTECTION FORCE Vs. RAVI SINGH
September 4, 2002
DEWAN CHAND Vs. STATE
November 14, 2002
DHARMINDER SINGH Vs. BUILDING OPERATIONS CONTROLLING AUTHORITY AND ORS.
June 11, 2002
DIRECTOR GENERAL OF POLICE J&K PHQ, SRINAGAR AND OTHERS Vs. SAJID MIR AND OTHERS
April 30, 2002
DISTRICT SHARNARTHI ACTION COMMITTEE Vs. UNION OF INDIA & ORS.
August 2, 2002
DIVISIONAL FOREST OFFICER Vs. MOHD MAQBOOL RATHER
October 30, 2002
DIVISIONAL FOREST OFFICER, PP DIVISION Vs. FAYAZ AHMED KHAN
May 14, 2002
DIVISIONAL MANAGER Vs. BASHIR AHMED
September 23, 2002
DIVISIONAL MANAGER & ANR. Vs. MOHD. IQBAL BHAT
September 16, 2002
DUGRA NATH KOTHA Vs. DIRECTOR ACCOUNT OFFICERS, JAMMU
March 20, 2002
DWARKA NATH Vs. ADDL DISTRICT MAGISTRATE, KATHUA
May 6, 2002
DWARKA NATH Vs. UNION OF INDIA
March 27, 2002
EMPLOYEES STATE INSURANCE CORPORATION Vs. RAJ KUMAR
August 9, 2002
EX-GNR. MANGATU Vs. UNION OF INDIA
February 25, 2002
FAROOQ AHMED CHOPAN Vs. STATE
August 16, 2002
FAROOQ AHMED RATHER Vs. STATE OF J&K
November 21, 2002
FATIMA & ORS. Vs. STATE OF J&K & ORS.
August 21, 2002
FAYAZ AHMED PANCHOO Vs. STATE OF J&K
August 5, 2002
FEDERATION CHAMDER OF INDUSTRIES Vs. STATE OF JAMMU AND KASHMIR
October 8, 2002
FEROZ AHMAD MALLA Vs. STATE
February 28, 2002
FEROZE AHMAD MALLA Vs. STATE
July 19, 2002
FIAT INDIA PVT LTD Vs. ZAHID HUSSAIN GILLANI
December 13, 2002
FIRDOUS AHMED BHAT Vs. MEHMOODA
January 9, 2002
FUNGICIDE INDIA LTD Vs. STATE OF JAMMU AND KASHMIR
April 19, 2002
G M LONE Vs. UNION OF INDIA
December 28, 2002
GH HASSAN MALA Vs. STATE OF J&K
July 29, 2002
GH HASSAN PARRAY Vs. STATE
November 5, 2002
GH MOHD BABA Vs. STATE OF J&K
July 29, 2002
GH MOHD BHAT (GH AHMAD BHAT) Vs. STATE
September 27, 2002
GH MOHD DAR Vs. STATE
April 10, 2002
GH MOHD PATIGAROO Vs. STATE OF J&K
May 13, 2002
GH MOHD SHAH Vs. MOHD AMIN SHAH
December 15, 2002
GH NABI BHAT Vs. STATE
October 9, 2002
GH NABI CHACHOO Vs. GH AHMAD THOKAR
September 9, 2002
GH NABI DAR Vs. STATE OF J&K
February 28, 2002
GH NABI KHAN Vs. STATE
June 3, 2002
GH NABI LONE Vs. STATE
November 22, 2002
GH NABI MAGRAY Vs. STATE OF J&K
June 3, 2002
GH RASOOL BHAT Vs. INDIAN RED CROSS SOCIETY
March 6, 2002
GH RASOOL HAJAM Vs. STATE
February 26, 2002
GH RASOOL MAGRAY Vs. HAJI GH HASSAN
May 3, 2002
GH. MOHD. SHEIKH Vs. STATE
March 4, 2002
GH. MOHD. SHORA Vs. MOHD. SHAFI
February 26, 2002
GHULAM AHMAD BHAT Vs. LIFE INSURANCE CORPORATION OF INDIA
May 4, 2002
GHULAM AHMED BAGH Vs. PROJECT OFFICER & ANR.
March 15, 2002
GHULAM HASSAN Vs. DIVISIONAL MANAGER J&K STATE FOREST CORPORATION
March 4, 2002
GHULAM HASSAN WANI Vs. STATE OF J&K & ORS.
October 31, 2002
GHULAM MOHI UD DIN BHAT Vs. FINANCIAL COMMISSIONER
April 29, 2002
GHULAM NABI BHAT Vs. STATE OF J&K
February 17, 2002
GHULAM NABI BHAT Vs. STATE OF J&K
July 11, 2002
GHULAM RASOOL RESHI Vs. GHULAM HASSAN RESHI
April 29, 2002
GIRDHARI SINGH Vs. STATE OF J&K
May 2, 2002
GOVERDHAN SINGH JAMWAL, S/O SH. KARTAR SINGH, R/O6 C/C GANDHI NAGAR, JAMMU Vs. B.S. MANHAS, S/O SH. GULAB RAI, R/O 25
February 19, 2002
GOWHAR HUSSAIN MIR Vs. STATE OF J&K
March 26, 2002
GULAM RASOOL DIGOO Vs. STATE OF J&K
March 20, 2002
GULZAR AHMED MALLA Vs. STATE
May 21, 2002
GURDEV SINGH Vs. DALJIT KOUR
March 22, 2002
HABIB ULLAH BHAT Vs. JANA
July 29, 2002
HAJI ABDUL KABIR SUMJI Vs. UNION OF INDIA
April 29, 2002
HAKIM NUSRAT JABEEN Vs. STATE OF J AND K
July 26, 2002
HAKIM NUSRAT JABEEN Vs. STATE OF J&K AND ORS
January 1, 2002
HARBANS LAL Vs. AMAR NATH
December 31, 2002
HARBANS LAL RAINA Vs. UNION OF INDIA
April 8, 2002
HARI DEV NARGOTRA Vs. SANDOZ INDIA LIMITED
January 1, 2002
HARI DEV NARGOTRA Vs. SANDOZ INDIA LTD
May 2, 2002
HARISH GUPTA & ORS. Vs. STATE & ORS.
June 7, 2002
HAROON RASHID LONE Vs. STATE OF J&K
June 5, 2002
HARPREET KOUR Vs. STATE
February 12, 2002
HEM RAJ SHARMA Vs. STATE OF JAMMU AND KASHMIR AND ANR
May 23, 2002
HIGH COURT OF J&K Vs. YASH PAL SHARMA
February 14, 2002
HOUSING BOARD, J&K Vs. RAVINDER SAWHNEY
October 11, 2002
IFTIKHAR HUSSAIN Vs. STATE OF J&K
May 1, 2002
IFTIKHAR HUSSAIN Vs. MUNEERA
September 27, 2002
IFTIKHAR HUSSAIN Vs. MUNEERA
October 30, 2002
IMTIYAZ AHMAD SOFI Vs. STATE
November 12, 2002
INSTITUTE OF MUSIC & FINE ARTS TEACHERS ASSOCIATION Vs. J&K ACADEMY OF ART, CULTURE & LANGUAGE & ANR.
December 20, 2002
INTIZAMIA COMMITTEE Vs. STATE AND ORS.
October 10, 2002
IRSHAD AHMAD SHAH Vs. STATE
October 29, 2002
ISRAR AHMED Vs. J & K PUBLIC SERVICE COMMISSION
July 26, 2002
J & K PUBLIC SERVICE COMMISSION Vs. ANIL SHARMA
August 7, 2002
J & K SERVICE SELECTION BOARD Vs. KULBHUSHAN SINGH AND OTHERS
August 27, 2002
J and K BANK LIMITED Vs. MOHAMMAD FAROOQ RATHER
August 20, 2002
J&K HOUSING BOARD Vs. ROMESH CHANDER GUPTA
August 30, 2002
J&K PUBLIC GRIEVANCES FORUM THROUGH ITS SECRETARY Vs. STATE OF J&K THROUGH CHIEF SECRETARY & ORS.
October 3, 2002
J.C. SEHGAL Vs. D.D. ABROL
October 10, 2002
JAGAT RAM Vs. KHALLA BHAT
August 22, 2002
JAMMU AND KASHMIR SERVICES SELECTION BOARD Vs. VIJAY SHARMA AND ORS.
November 16, 2002
JAMMU DEVELOPMENT AUTHORITY Vs. SHANTI SAROOP TH LRS
September 6, 2002
JAMSHED & CO. Vs. J&K CEMENTS LTD. & ORS.
February 27, 2002
JAWAHAR SINGH Vs. DES RAJ
March 11, 2002
JEET SINGH Vs. UNION OF INDIA & ORS
April 26, 2002
JEHANGIR AHMAD KHAN Vs. STATE OF J&K
August 6, 2002
JHANDU RAM (EX SEPOY) Vs. UNION OF INDIA
February 28, 2002
JOGINDER KUMAR Vs. RAM KOUR
May 16, 2002
K C PAINT FACTORY Vs. STATE OF J&K
July 23, 2002
KAISAR AHMED Vs. STATE OF J&K
October 9, 2002
KAKA RAM Vs. RAJ KUMAR & ORS.
August 29, 2002
KAMAL GORIA Vs. UNION OF INDIA
September 6, 2002
KAMLA WATI RAFIZ & ANR. Vs. CHAMAN LAL RAFIZ & ORS.
August 9, 2002
KAPIL KUMAR KHATTAR Vs. UNION OF INDIA
May 16, 2002
KARAM CHAND Vs. SUSHIL KOUR
October 11, 2002
KARTAR SINGH Vs. STATE OF J&K & ORS.
August 5, 2002
KASHMIR LION INDUSTRIES Vs. PUNJAB NATIONAL BANK LTD
April 15, 2002
KIRNA DEVI Vs. TALAB SINGH
October 10, 2002
KOTWAL VIDYASAGAR & ANR Vs. KOTWAL HEMRAJ & ANR
May 11, 2002
KOTWAL VIDYASAGAR & ANR. Vs. KOTWAL HEMRAJ & ANR.
April 11, 2002
KRISHAN KUMAR Vs. VIKAS GANDOTRA
October 9, 2002
KRISHAN LAL Vs. BIMLA DEVI
April 12, 2002
KULBHUSHAN KOUL Vs. STATE
December 28, 2002
KULDEEP KUMAR GUPTA, S/O SH. RAM CHAND GUPTA, R/O PARTAP GARH, JAMMU Vs. SANAM SONI, S/O SH. RAVI KANT SONI, R/O 8/1 TRIKUTA NAGAR, JAMMU
February 4, 2002
KULDIP KUMAR S/O SH. MAKHULI RAM SHARMA Vs. STATE OF J&K
February 22, 2002
KUNAL BUILDERS Vs. UNION OF INDIA
September 10, 2002
LAKSHMI NARAYAN Vs. UNIVERSITY OF JAMMU
June 12, 2002
LAL SINGH Vs. STATE
November 12, 2002
LIYAQAT HUSSAIN ZARGER Vs. STATE
March 4, 2002
M S TULLA Vs. MOHD AMIN BANDY
July 25, 2002
MADAN MOHAN SHARMA Vs. STATE
November 7, 2002
MALKIAT SINGH TOORA Vs. UNION OF INDIA
October 31, 2002
MANGU RAM SHARMA Vs. S SINGH
April 17, 2002
MANJEET SINGH Vs. STATE
December 16, 2002
MANZOOR AHED DAR Vs. STATE OF J&K
June 4, 2002
MANZOOR AHMAD BHAT Vs. STATE
November 6, 2002
MARYAM BANOO WIFE OF LATE M.A. ABASS Vs. STATE
December 27, 2002
MASHQOOR AHMED Vs. MOHAMMAD BABBAR MALIK
July 30, 2002
MEENAKSHI BANDRAL Vs. STATE OF J&K
March 27, 2002
MEHBOOBA HAMID Vs. STATE OF J&K
May 13, 2002
MEHRAJ UD DIN WANI Vs. STATE OF JAMMU AND KASHMIR
May 4, 2002
MEHRAJ-UD-DIN KHAN Vs. STATE OF J&K
December 5, 2002
MOHAMMAD ASADULLAH Vs. STATE
September 6, 2002
MOHAMMAD IQBAL Vs. KARAMJIT SINGH & ORS.
September 11, 2002
MOHAMMAD SHAH ALIAS RASOOL SHAH Vs. MOHAMMAD AMIN SHAH
February 15, 2002
MOHAN KISHAN RAINA Vs. STATE
April 8, 2002
MOHAN LAL Vs. STATE
May 23, 2002
MOHAN LAL Vs. JANKI DEVI
November 21, 2002
MOHAN MAGOTRA Vs. DIRECTOR OF INCOME TAX
March 13, 2002
MOHAN SINGH Vs. AJIT SINGH
May 16, 2002
MOHD ABDULLAH BHAT Vs. STATE OF J&K
October 11, 2002
MOHD AKBAR SHEIKH Vs. STATE
May 21, 2002
MOHD AKBAR SHEIKH Vs. STATE
January 1, 2002
MOHD ASHRAF KHAN Vs. STATE
November 5, 2002
MOHD ASHRAF MUFTI Vs. STATE OF J&K
September 16, 2002
MOHD FAROOQ DAR Vs. STATE OF J&K
May 17, 2002
MOHD IQBAL Vs. STATE
October 31, 2002
MOHD IQBAL LONE Vs. STATE OF J&K
June 11, 2002
MOHD JAMAL SHAH Vs. STATE
June 11, 2002
MOHD MUSHTAQ KHAN Vs. ZAREENA BANO ALIES RUBAB
April 8, 2002
MOHD RAMZAN TANTREY Vs. STATE OF J & K
December 28, 2002
MOHD RASHID Vs. JAHANGIR AHMAD
April 19, 2002
MOHD SHAFI Vs. STATE
June 11, 2002
MOHD SHAFI MATOO Vs. STATE
July 10, 2002
MOHD YASIN MIR Vs. STATE OF J AND K
September 27, 2002
MOHD YOUSUF DAR Vs. STATE
November 27, 2002
MOHD YOUSUF LONE Vs. AHMAD LONE
February 15, 2002
MOHD YOUSUF TARIGHAMI Vs. STATE OF J&K
December 2, 2002
MOHD. TARIQ KHAN & ORS. Vs. MEHMOONA BEGUM
September 6, 2002
MOHD. YASIN Vs. STATE
December 2, 2002
MOHINDER SINGH MALIK Vs. UNION OF INDIA
March 20, 2002
MUHAMMAD SIKINDAR DAR Vs. STATE OF J&K & ORS.
October 10, 2002
MUKHTAR AHMED Vs. MEHRAJ UD DIN
October 9, 2002
MUMTAZ AHMAD DAR Vs. STATE OF J AND K
July 30, 2002
MUNNA KHAN & ORS Vs. SULTAN RAHMAT ULLAH KHAN
September 5, 2002
MUNNA KHAN & ORS. Vs. SULTAN RAHMAT ULLAH KHAN
August 5, 2002
MUSHTAQ AHMAD GANAI Vs. STATE
August 20, 2002
MUSHTAQ AHMAD THOKAR Vs. STATE
November 26, 2002
MUSHTAQ AHMED CHACHA Vs. STATE
May 14, 2002
MUZAFFAR AHMAD DANPOSH Vs. STATE OF J&K
April 9, 2002
MUZAFFER AHMED KASHOO Vs. UNION OF INDIA
December 28, 2002
NAGAR MAL Vs. DHANI RAM
April 9, 2002
NAGAR SINGH JAGJIT SINGH AND CO Vs. STATE OF J&K
July 17, 2002
NANAK CHAND Vs. UNION OF INDIA
February 28, 2002
NARGIS MIR Vs. STATE
December 2, 2002
NARINDER SINGH JAMWAL Vs. UNION OF INDIA
July 11, 2002
NATIONAL INDUSTRIAL CORP LTD Vs. STATE OF J&K
February 26, 2002
NATIONAL INSURANCE CO LTD Vs. AB REHMAN DENTOO
June 3, 2002
NATIONAL INSURANCE CO LTD Vs. GURDEEP SINGH
May 30, 2002
NATIONAL INSURANCE CO LTD Vs. BARKAT ALI MIR
March 2, 2002
NATIONAL INSURANCE CO LTD Vs. PARVEEZ AHMED
May 16, 2002
NATIONAL INSURANCE CO LTD Vs. MOHD SULTAN ASIM
December 2, 2002
NATIONAL INSURANCE CO LTD Vs. KHATIJA
October 9, 2002
NATIONAL INSURANCE CO LTD Vs. SHIV DUTT SHARMA
December 31, 2002
NATIONAL INSURANCE CO. LTD. Vs. LONE PHARMACEUTICALS
November 14, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. ASHOK KUMAR BAROROO
May 2, 2002
NATIONAL INSURANCE COMPANY LTD Vs. R.K. ABROL
December 16, 2002
NATIONAL TEXTILE CORP LTD Vs. BHARAT BHUSHAN
October 10, 2002
NAWAB MANZOOR HUSSAIN Vs. STATE
July 29, 2002
NAZIR AHMAD BABA Vs. STATE OF J&K
July 30, 2002
NAZIR AHMAD PANDIT Vs. STATE
April 11, 2002
NAZIR AHMAD SHAH Vs. UNION OF INDIA
March 2, 2002
NAZIRA BANO Vs. STATE
November 28, 2002
NEW INDIA ASSURANCE CO LTD Vs. NARESH KUMARI
December 16, 2002
NEW INDIA ASSURANCE CO LTD Vs. NEELAM KUMARI
September 30, 2002
NEW INDIA ASSURANCE CO LTD Vs. MOHD RAMZAN BHAT
May 3, 2002
NEW INDIA ASSURANCE CO LTD Vs. THORU RAM
May 16, 2002
NEW INDIA ASSURANCE CO LTD Vs. SHABNAM BANO
November 27, 2002
NEW INDIA ASSURANCE COMPANY LTD Vs. THORU RAM AND OTHER
January 1, 2002
NIRMALA DEVI Vs. STATE
June 12, 2002
NISSAR AHMED DAR Vs. STATE
April 29, 2002
NISSAR AHMED KHANDAY Vs. STATE
September 9, 2002
NISSAR HUSSAIN Vs. STATE & ORS.
August 13, 2002
NIYAZ AHMAD BHAT Vs. UNION OF INDIA
October 30, 2002
NOVY GUPTE Vs. STATE OF J&K
February 26, 2002
OFFICER COMMANDING Vs. STATE BANK OF INDIA
December 31, 2002
OM METALS & MINERALS Vs. UNION OF INDIA
December 31, 2002
ORIENTAL INSURANCE CO LTD Vs. VIKAS DRUG PHARMA
May 2, 2002
ORIENTAL INSURANCE CO LTD Vs. GHULAM MOHD
July 26, 2002
ORIENTAL INSURANCE CO. LTD Vs. RAKESH KUMAR
December 31, 2002
ORIENTAL INSURANCE CO. LTD. Vs. RACHPAL SINGH
August 9, 2002
ORIENTAL INSURANCE CO. LTD. Vs. NATIONAL BOARD & PAPER MILL
May 30, 2002
ORIENTAL INSURANCE CO. LTD. Vs. SHAMSHER SINGH
December 16, 2002
PANKAJ KHANNA Vs. BISMILLAH GOLD AND SILVER ORNAMENTS
June 4, 2002
PARKASH SINGH Vs. STATE
December 27, 2002
PARVEEZ AHMAD LABROO Vs. STATE
June 11, 2002
PARVESH WIDOW OF RANDHIR SINGH Vs. J&K BANK LTD
September 6, 2002
PARVEZ RASHID Vs. UNIVERSITY OF KASHMIR
April 8, 2002
PEER NOOR-UI-HAQ Vs. STATE OF J AND K
March 16, 2002
PIAREY LAL KANDRU Vs. STATE
November 16, 2002
POONAM PARIHAR Vs. SHER-E-KASHMIR UNIVERSITY OF TECHNOLOGY
October 7, 2002
POST MASTER GENERAL, P & T Vs. KAUSHALYA DEVI
February 22, 2002
POWER DEVELOPMENT DEPARTMENT Vs. PUSHPINDER SINGH
December 23, 2002
PRAKASH CHAND Vs. STATE OF J & K
May 21, 2002
PREM NATH Vs. MATA VAISHNU DEVI SHRINE BOARD
March 13, 2002
PREM NATH Vs. MATA VAISHNO DEVI SHRINE BOARD KATRA
March 1, 2002
PRITAM SINGH Vs. UNION OF INDIA
July 20, 2002
PUNJAB NATIONAL BANK Vs. J AND K SPECIAL TRIBUNAL
April 12, 2002
QAZI GHULAM NABI Vs. QAZI ABDUL HAMID
May 14, 2002
QUOSER RIYAZ KOUL Vs. STATE OF J&K
May 27, 2002
R K SALHOTRA Vs. INCOME TAX OFFICER
August 30, 2002
R.K. LAKRA Vs. STATE OF J&K & ORS.
December 5, 2002
RAGHU NATH KAUL Vs. UNION OF INDIA
February 4, 2002
RAHRNATULLAH WANI Vs. STATE OF J AND K
April 29, 2002
RAJA Vs. STATE
April 29, 2002
RAJESH SURI Vs. TARA CHAND
May 25, 2002
RAJINDER NARGOTRA, S/O DINA NATH Vs. ANITA NARGOTRA, W/O RAJINDER NARGOTRA
February 22, 2002
RAJINDER PARSAD Vs. STATE OF J&K
May 16, 2002
RAJIV KHAJURIA Vs. VINOD KUMAR
December 10, 2002
RAM KRISHNA Vs. PAWAN KUMAR
May 16, 2002
RAM KUMAR GUPTA Vs. SHANTI DEVI
April 5, 2002
RAM LAL KOHLI Vs. RAJAN KOHLI
March 4, 2002
RAM SARAN Vs. CHAIRMAN JAMMU RURAL BANK
July 19, 2002
RAMAN KUMAR Vs. STATE OF J&K
April 7, 2002
RAMESH MOHAN (LT COL ) Vs. UNION OF INDIA
September 2, 2002
RAMESH SINGH Vs. STATE OF JAMMU and KASHMIR
December 30, 2002
RANGE OFFICER Vs. HANS RAJ
August 9, 2002
RANJIT SINGH BROCA Vs. STATE OF J&K
April 11, 2002
RATTAN SINGH Vs. UNION OF INDIA
February 6, 2002
RAVI KAPAHI & ORS Vs. STATE
January 1, 2002
RAVINDER KUMAR Vs. ELECTION COMMISSIONER OF INDIA
March 19, 2002
RIAZ JAN MAST Vs. ASIF JAVEED
January 9, 2002
ROHIT DRUGS Vs. STATE
March 4, 2002
ROHIT KHANNA Vs. PUNJAB NATIONAL BANK LTD
May 2, 2002
ROMESH CHANDER MAGOTRA Vs. M M KHAJURIA
August 9, 2002
ROMESH SINGH Vs. AMRIK SINGH
May 29, 2002
ROMESH SINGH Vs. STATE OF JANDK
December 30, 2002
ROSHA Vs. STATE
July 23, 2002
S B I Vs. STANDARD ENGINEERING AND TRADING CORPN
September 5, 2002
S L SAILOVA Vs. PRITAM DASS
November 27, 2002
S NARINDER SINGH Vs. R D SOOD
May 16, 2002
S S PURI Vs. STATE
May 2, 2002
S S RATHORE Vs. UNION OF INDIA & ORS
December 28, 2002
S. HAKUMAT SINGH Vs. STATE OF J&K
December 31, 2002
SADIQ MOHD Vs. STATE
April 4, 2002
SAHIB SINGH Vs. STATE
December 31, 2002
SAKINA BEGUM Vs. AKBAR SHAH
November 10, 2002
SALAMANT MAISH Vs. NEENA
February 19, 2002
SALIMA BHATTI Vs. KHURSHEEDA BEGUM
February 22, 2002
SANGEETA CHAUDHARY Vs. STATE OF J&K
May 2, 2002
SARFO DEVI Vs. STATE OF J&K
May 2, 2002
SARIKA BHATTI Vs. UNIVERSITY OF JAMMU & ORS.
October 11, 2002
SATYA ATRI Vs. SHASHI SHARMA
June 14, 2002
SAYED JALAL-UD-DIN Vs. STATE
April 2, 2002
SECRETARY TO GOVT SOCIAL WELFARE DEPARTMENT Vs. GUPTA TRADERS
May 2, 2002
SEEMA MALIK Vs. UNION OF INDIA
November 27, 2002
SERVICE SELECTION BOARD, J&K Vs. MOHINDER PAUL
April 2, 2002
SHAFIQ AHMAD WAFAI Vs. STATE OF J & K
March 2, 2002
SHAM RANI Vs. STATE OF J&K
October 29, 2002
SHAMSHER SINGH Vs. SUNITA DEVI
August 16, 2002
SHASHI KUMAR Vs. UNION OF INDIA
April 8, 2002
SHEIKH FAYAZ AHMAD Vs. STATE OF J&K
June 7, 2002
SHIV NATH GUPTA Vs. ASSISTANT SETTLEMENT OFFICER
November 12, 2002
SHOUKAT HUSSAIN Vs. UNION OF INDIA
July 26, 2002
SHOWKAT AHMAD MIR & ORS. Vs. STATE OF J&K & ORS.
October 10, 2002
SHRI MATA VAISHNO DEVI SHRINE BOARD Vs. SANTOSH & ORS.
July 30, 2002
SIDHARTH BATTA Vs. MAJ.GEN.M.L.MAGOTRA
July 16, 2002
SIRAJ DIN Vs. STATE
July 16, 2002
SOM NATH RANA Vs. UNION OF INDIA
November 12, 2002
SONIKA GUPTA Vs. STATE OF J&K
February 26, 2002
STATE Vs. KHAN GH RASOOL BABA
April 4, 2002
STATE Vs. MAHARAJ KRISHAN BHAT
October 11, 2002
STATE Vs. ALI MOHD WANI
July 26, 2002
STATE Vs. MOHD RASHID
March 27, 2002
STATE Vs. ALI RATHER
July 26, 2002
STATE Vs. PRITHVI RAJ (MAJOR)
May 2, 2002
STATE Vs. GURJEET SINGH
May 2, 2002
STATE Vs. ISMAIL
May 30, 2002
STATE Vs. MAKHAN SINGH
May 23, 2002
STATE Vs. BASHIR KHAN
December 2, 2002
STATE Vs. ALTAF AHMAD GANAI
December 31, 2002
STATE & ORS Vs. MAHARAJ KRISHAN BHAT & ORS
November 10, 2002
STATE BANK OF INDIA Vs. HARI DATT SHARMA
August 2, 2002
STATE OF J & K Vs. SHEEP WORKERS
September 16, 2002
STATE OF J & K Vs. ALTAF HUSSAIN
August 19, 2002
STATE OF J AND K Vs. GHULAM NABI DAR
February 21, 2002
STATE OF J&K Vs. ZAHIDA BANOO
February 28, 2002
STATE OF J&K Vs. AIJAZ HUSSAIN ZARGER
February 28, 2002
STATE OF J&K Vs. BUDHI SINGH
September 13, 2002
STATE OF J&K Vs. GIAN CHAND
December 12, 2002
STATE OF J&K Vs. GANGI MAGHARANI
November 27, 2002
STATE OF J&K Vs. SIRAJ-UD-DIN
December 4, 2002
STATE OF J&K Vs. AB REHMAN WANI
March 14, 2002
STATE OF J&K Vs. VIJAY KUMAR
March 16, 2002
STATE OF J&K Vs. MOHAN LAL
April 12, 2002
STATE OF J&K Vs. MOHD KHALIL HAJAM
October 30, 2002
STATE OF J&K Vs. JAWAHAR LAL KHER & ORS.
September 6, 2002
STATE OF J&K Vs. RAJANI SEHGAL
October 10, 2002
STATE OF JAMMU & KASHMIR Vs. MOHD BASHIR MUGHAL
May 29, 2002
STATE OF JAMMU AND KASHMIR Vs. ZARINA BEGUM
December 31, 2002
STATE OF JAMMU AND KASHMIR Vs. SUSHEELA SAWHNEYFB
October 7, 2002
STATE OF JAMMU AND KASHMIR Vs. JAGDEV SINGH
February 20, 2002
STATE THROUGH COLLECTOR LAND ACQUISITION Vs. PROBODH CHANDER
March 1, 2002
SUBHASH CHANDER Vs. PRITAM SINGH MACHINEWALA
September 6, 2002
SUBLI HAJAM Vs. STATE
April 29, 2002
SUBODH BHASIN Vs. VINOD KUMAR GUPTA
September 4, 2002
SUPERINTENDENT ENGINEER Vs. GH QADIR HAZAR
April 29, 2002
SURAM CHAND SHARMA Vs. RIMPI OHRI
January 1, 2002
SURESH KUMARI Vs. STATE
May 14, 2002
SURJIT SINGH RANA Vs. STATE OF J&K
May 16, 2002
SUSHEELA AZIZ Vs. STATE OF J&K
October 30, 2002
SWATANTER KUMAR ARORA & ORS. Vs. STATE OF J&K & ORS.
December 31, 2002
SYED RAFIQ AHMAD Vs. STATE OF J&K
May 13, 2002
T R GUPTA CONTRACTOR LTD Vs. UNION OF INDIA
June 14, 2002
TARA SINGH Vs. UNION OF INDIA & ORS
October 16, 2002
TARIQ HAMEED Vs. CUSTODIAN EVACUEE PROPERTY
September 27, 2002
TARIQ MAJEED CHOWDARY Vs. STATE OF J&K
December 28, 2002
TASNEEM KOUNSAR Vs. STATE
December 2, 2002
TAWI EDUCATIONAL TRUST Vs. UNIVERSITY OF JAMMU
August 23, 2002
TILAK RAJ Vs. HOUSING BOARD, J&K
October 10, 2002
TORI IMPEX Vs. UNION OF INDIA
July 29, 2002
TYNDALE BISCOE SCHOOL Vs. NEELAM KOUL
March 2, 2002
UNION OF INDIA Vs. BRIG. VIJAY PRAKASH MALHOTRA
March 6, 2002
UNION OF INDIA Vs. KAMAL KRISHEN
May 2, 2002
UNION OF INDIA Vs. KHURMI GUN WORKS
October 30, 2002
UNION OF INDIA Vs. SARLA KOUL
November 30, 2002
UNION OF INDIA Vs. JAWAHAR LAL KOUL
May 31, 2002
UNION OF INDIA & ORS. Vs. RAM NATH
August 23, 2002
UNITED INDIA INSURANCE CO LTD Vs. AB RASHID TECHOO (GOLDEN) TRANSPORT
June 4, 2002
UNITED INDIA INSURANCE COMPANY Vs. MOHAN LAL AND OTHERS
December 31, 2002
UNITED INDIA INSURANCE COMPANY LIMIED Vs. MADAN LAL MANTOO
May 16, 2002
VAKIL CHAND & ORS Vs. DEEN DAYAL & ORS
May 11, 2002
VAKIL CHAND & ORS. Vs. DEEN DAYAL & ORS.
April 11, 2002
VIKAS MALHOTRA Vs. HARI KRISHAN SHARMA
March 4, 2002
VILLAGERS OF PANOO Vs. STATE OF J&K
June 3, 2002
VILLAYATI RAM MITTAL Vs. STATE OF J&K
July 29, 2002
VIRENDER KUMAR BAKSHI Vs. UNION OF INDIA
May 24, 2002
VISHNU DUTT SHARMA Vs. UNION OF INDIA
February 6, 2002
WORLD HUMAN RIGHTS PROTECTION Vs. UNION OF INDIA
August 2, 2002
YASH RANI ROHMETRA Vs. UNION OF INDIA
August 23, 2002
YOG RAJ Vs. KEWAL KRISHAN
December 20, 2002
ZAHOOR AHMAD BHAT Vs. DIRECTOR GENERAL OF POLICE
June 7, 2002
ZAHOOR AHMAD PAMPORI Vs. NADIA
July 22, 2002
ZAMEER AHMAD SHEIKH Vs. STATE
November 12, 2002
ZARINA AKHTAR Vs. STATE
August 23, 2002
ZEENAT FAROOQ KHAN Vs. STATE OF J&K
April 8, 2002