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Case Index
Title
Date
A.P.STATE SEEDS DEVELOPMENT CORPN.LTD. Vs. D.PRAKASH RAO
December 5, 2002
A.P.STATE SEEDS DEVELOPMENT CORPORATION LTD. Vs. P.RAMALAXMAMMA
December 2, 2002
ACCOUNTS OFFICER Vs. ISMAIL
December 16, 2002
BAJAJ AUTO FINANCE LTD. Vs. VIJAYA KUMAR ADVANT
December 11, 2002
BHAVANA CHITS AND FINANCE Vs. KANCHARLA ABHISELOMU
March 13, 2002
C.A.PHILOMINA Vs. VIJAYA KUMAR KODALI
September 19, 2002
D.LAXMI Vs. CHAIRMAN, ANDHRA PRADESH STATE ELECTRICITY BOARD
October 3, 2002
D.RAJANI DEVI Vs. UNITED INDIA INSURANCE CO.LTD.
January 2, 2002
DULIPUDI SRINIVAS Vs. PARASA YOGALINGESWARA RAO
August 29, 2002
HARINI ENTERPRISES Vs. B.SATYAVANI
March 27, 2002
K.MOHAN REDDY Vs. B.BUCHAIAH
April 11, 2002
K.SIVA PRASAD Vs. CORRESPONDENT, SMT.Y.KRISHNA VENI RAO
December 11, 2002
KANTHETI LAKSHMI Vs. GENERAL MANAGER, ICICI LTD.
December 19, 2002
LIFE INSURANCE CORPORATION OF INDIA Vs. RAYAPUREDDI SATYAVATHI
December 11, 2002
M.RADHAKRISHNA MURTHY Vs. PARAKULAM ELISHAMA BABU
January 2, 2002
M.V.BHASKARA RAU Vs. P.DAYAKARA REDDY
December 11, 2002
MOGHAL MASKAN APARTMENTS OWNERS ASSOCIAITON Vs. MOGHAL CONSTRUCTIONS
January 2, 2002
OPTONICA KALYANI SHARP INDIA LTD. Vs. GOPAL LAKHOTIA
November 27, 2002
P.PRABHAVATHI Vs. NATIONAL INSURANCE CO.LTD.
September 25, 2002
PASUMARTHI S.N.MURTHI Vs. NISCHINT CONSTRUCTIONS
October 22, 2002
ROHIT KOTHOTIA Vs. CHATHURBHUJA ENGINEERS AND DEVELOPERS
November 11, 2002
S.K.NAZEER Vs. K.SANYASI RAO
December 11, 2002
SENIOR BRANCH MANAGER Vs. MUDDA KAMALA FLAWRENCE
December 12, 2002
SIVALENKA KAMAKSHAMMA Vs. NISCHINT CONSTRUCTIONS
October 22, 2002
SRINIVAS Vs. RAMA THULASI
October 11, 2002
SURAM SUBBA REDDY Vs. NAVATHA ROAD TRANSPORT
March 28, 2002
ZONAL MANAGER, L.I.C.OF INDIA Vs. M.MUSALA REDDY
December 5, 2002