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Case Index
Title
Date
A K BUILDERS Vs. STATE OF BIHAR
February 12, 2002
A ZAMAN KHAN KAMAL Vs. STATE OF BIHAR
February 5, 2002
ABBAS Vs. STATE OF BIHAR
April 16, 2002
ABDUL JABBAR ANSARI Vs. BHOLA TIWARI
July 23, 2002
ABDUL KARIM Vs. STATE OF BIHAR
August 22, 2002
ABDUL SHUBHAN MIAN Vs. STATE
January 4, 2002
ABDULLAH KHAN Vs. STATE OF BIHAR
January 24, 2002
ABHIMANYU CHOUDHARY Vs. STATE OF BIHAR
April 12, 2002
ABHINANDAN JHA Vs. ANANT MISHRA
September 19, 2002
ABHINANDAN JHA ALIAS ABHED JHA Vs. ANANT MISHRA
April 22, 2002
ABU BAKAR SIDDIQUE Vs. STATE OF BIHAR
March 7, 2002
ACHARYA MAHANTH RAJ BALLABH DAS Vs. STATE OF BIHAR
December 10, 2002
ADITYA KUMAR SINHA ALIAS JHUNNU Vs. STATE OF BIHAR
May 23, 2002
ADITYA NARAYAN SINGH Vs. STATE OF BIHAR
February 7, 2002
ADMINISTRATOR BISCOMAUN Vs. RAMADHAR SHARMA
May 14, 2002
AGHANU KHATWEY Vs. SRIMATI DEVI
February 27, 2002
AGNIVESH TIWARY Vs. STATE OF BIHAR
March 5, 2002
AHIIYA DEVI Vs. STATE OF BIHAR
July 29, 2002
AHIR NAT Vs. STATE OF BIHAR
August 5, 2002
AISHWARYA RAJ LAXMI ALIAS BABY Vs. STATE
August 19, 2002
AJAY KUMAR Vs. STATE OF BIHAR
September 19, 2002
AJAY KUMAR PRASAD Vs. STATE OF BIHAR
March 14, 2002
AJAY KUMAR PRASAD Vs. STATE OF BIHAR
April 11, 2002
AJAY KUMAR RANA Vs. STATE OF BIHAR
March 22, 2002
AJAY KUMAR SINGH Vs. STATE OF BIHAR
April 7, 2002
AJAY KUMAR SINGH Vs. GODAWARI DEVI
February 20, 2002
AJAY KUMAR SINGH Vs. STATE OF BIHAR
September 24, 2002
AJAY KUMAR VERMA Vs. STATE ELECTRICITY BOARD
July 31, 2002
AJAY SHARMA Vs. STATE OF BIHAR
February 14, 2002
AJIT KUMAR Vs. STATE OF BIHAR
November 27, 2002
AJIT KUMAR SINGH Vs. STATE OF BIHAR
January 29, 2002
AKALU YADAV Vs. STATE OF BIHAR
June 28, 2002
AKHILESH KUMAR SINHA Vs. STATE OF BIHAR
January 10, 2002
AKHILESH SINGH Vs. STATE OF BIHAR
April 29, 2002
AKHTARALAM Vs. B N MANDAL UNIVERSITY
August 13, 2002
ALFRED PRAVIN DUTTA Vs. UNION OF INDIA
June 27, 2002
ALI AKBAR Vs. STATE OF BIHAR
March 1, 2002
ALLAUDDIN Vs. STATE OF BIHAR
July 15, 2002
ALLY FOOD PRIVATE LIMITED Vs. STATE OF BIHAR
July 29, 2002
AMAR NATH PANDEY Vs. STATE OF BIHAR
February 13, 2002
AMARENDRA KUMAR Vs. SHARAD YADAV
February 20, 2002
AMARNATH SINGH Vs. STATE OF BIHAR
February 14, 2002
AMBE AGRO INDUSTRIES LTD Vs. STATE OF BIHAR
October 9, 2002
AMBIKA MISHRA Vs. STATE OF BIHAR
March 18, 2002
AMBIKA PRASAD SINHA Vs. UNION OF INDIA
January 21, 2002
AMBIKA SINGH Vs. STATE OF BIHAR
March 1, 2002
AMOL JHA Vs. STATE OF BIHAR
November 8, 2002
AMRENDRA KUMAR DWIVIDI Vs. UNION OF INDIA
July 25, 2002
AMRESH CHANDRA SINHA Vs. UNION OF INDIA
July 22, 2002
AMRESH KUMAR SINGH Vs. STATE OF BIHAR
May 13, 2002
ANAMIKA KUMARI Vs. UNION OF INDIA
June 26, 2002
ANAND PRASAD SINGH Vs. UNION OF INDIA
August 26, 2002
ANANDI LAL BISWAS Vs. STATE OF BIHAR
February 1, 2002
ANGAD KESHARI Vs. STATE OF BIHAR
May 21, 2002
ANIL KUMAR Vs. VIJAY DEVI
January 25, 2002
ANIL KUMAR Vs. STATE OF BIHAR
April 12, 2002
ANIL KUMAR ALIAS ANIL KUMAR PACHISIYA Vs. BENGALI PRASAD GUPTA
September 2, 2002
ANIL KUMAR BAJPAYEE Vs. UNION OF INDIA
November 27, 2002
ANIL KUMAR SINGH Vs. STATE OF BIHAR
October 10, 2002
ANIL KUMAR TIWARY Vs. STATE OF BIHAR
July 24, 2002
ANIL PRASAD @ ANIL KUMAR Vs. STATE OF BIHAR
February 8, 2002
ANIL SRIVASTAVA Vs. STATE BANK OF INDIA
November 13, 2002
ANIRUDH SINGH Vs. STATE OF BIHAR
July 24, 2002
ANIRUDHA MANDAL Vs. STATE OF BIHAR
February 28, 2002
ANIRUDHTIWARY Vs. STATE OF BIHAR
July 15, 2002
ANIRUDHYADAV Vs. STATE OF BIHAR
February 28, 2002
ANITA DEVI ALIAS ANITA ACHARYA Vs. STATE OF BIHAR
August 26, 2002
ANJAN SARKAR Vs. STATE OF BIHAR
April 25, 2002
ANNACH KUMAHAR ALIAS ANNAHACH KUMAHAR Vs. STATE OF BIHAR
November 27, 2002
ANUP LAL RISHI Vs. UNION OF INDIA
August 9, 2002
ANURAGI DEVI Vs. HARIBANSH NARAIN SINGH
July 18, 2002
ANWAR ALI Vs. STATE OF BIHAR
September 2, 2002
ANWAR MIAN Vs. STATE OF BIHAR
May 20, 2002
ARBIND KUMAR Vs. STATE OF BIHAR
August 13, 2002
ARBIND KUMAR PANDEY Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
December 20, 2002
ARJUN MAHTO Vs. STATE OF BIHAR
September 30, 2002
ARJUN MANJHI Vs. STATE OF BIHAR
August 9, 2002
ARJUN PATEL Vs. STATE OF BIHAR
November 15, 2002
ARJUN PRASAD Vs. NUTAN SAVERA SAHKARI GRIH NIRMAN SAMITI LTD
March 7, 2002
ARJUN PRASAD PASWAN Vs. STATE OF BIHAR
September 11, 2002
ARSHAD REZA KHAN Vs. STATE OF BIHAR
December 20, 2002
ARUN KUMAR Vs. STATE OF BIHAR
October 31, 2002
ARUN KUMAR Vs. STATE OF BIHAR
February 13, 2002
ARUN KUMAR Vs. STATE OF BIHAR
September 12, 2002
ARUN KUMAR Vs. UNION OF INDIA
July 9, 2002
ARUN KUMAR Vs. RAGHUNATH KUMAR ALIAS RAGHUNATH KUMAR PRASAD
April 15, 2002
ARUN KUMAR MAHATHA Vs. STATE OF BIHAR
April 4, 2002
ARUN KUMAR MUKHERJEE Vs. STATE OF BIHAR
July 24, 2002
ARUN KUMAR OJHA Vs. STATE OF BIHAR
January 17, 2002
ARUN KUMAR SHARMA Vs. STATE OF BIHAR
May 1, 2002
ARVIND KUMAR SINGH Vs. STATE OF BIHAR
July 15, 2002
ARVIND SINGH ALIAS ARVIND KUMAR Vs. STATE OF BIHAR
March 8, 2002
ASHA DEVI Vs. BSEB
February 12, 2002
ASHARFI PRASAD SINGH Vs. STATE OF BIHAR
September 6, 2002
ASHISH KUMAR JHA Vs. STATE OF BIHAR
July 18, 2002
ASHISH KUMAR LAL Vs. STATE OF BIHAR
May 14, 2002
ASHOK KUMAR Vs. STATE OF BIHAR
February 27, 2002
ASHOK KUMAR BAJAJ Vs. STATE OF BIHAR
March 22, 2002
ASHOK KUMAR MISHRA Vs. STATE OF BIHAR
September 19, 2002
ASHOK KUMAR PAL Vs. STATE OF BIHAR
August 20, 2002
ASHOK SAH @ MAHTO Vs. STATE OF BIHAR
January 2, 2002
ASHRAF Vs. STATE OF BIHAR
May 22, 2002
ASHRAF ALI Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY
May 2, 2002
ASHUTOSH KUMAR CHOUDHARY Vs. MAGADH UNIVERSITY
October 10, 2002
ASLAM Vs. STATE OF BIHAR
July 15, 2002
ASRAR AIAM ALIAS CHUNNU Vs. STATE OF BIHAR
March 6, 2002
ASSISTANT COMMISSIONER ADMINISTRATION Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
December 13, 2002
ASSOCIATED CEMENT COMPANIES LTD Vs. STATE OF BIHAR
November 27, 2002
AWADH NARAIN SINGH Vs. STATE OF BIHAR
January 25, 2002
AWADHESH DUBEY Vs. STATE OF BIHAR
November 29, 2002
AWADHESH KUMAR Vs. STATE OF BIHAR
May 14, 2002
AWADHESH KUMAR Vs. STATE OF BIHAR
April 25, 2002
AWADHESH KUMAR Vs. STATE OF BIHAR
August 12, 2002
AWADHESH SINGH Vs. STATE OF BIHAR
October 3, 2002
AYODHYA PRASAD Vs. STATE OF BIHAR
May 7, 2002
BABA DEVI Vs. STATE OF BIHAR
December 2, 2002
BABAN LAL Vs. COLLECTOR
July 31, 2002
BABAN THAKUR Vs. STATE OF BIHAR
April 5, 2002
BABU LAL KAHAR Vs. STATE OF BIHAR
August 5, 2002
BABU LAL SAH Vs. STATE OF BIHAR
July 22, 2002
BACHCHA SINGH Vs. ONKAR SINGH
September 23, 2002
BACHCHAN PD SINGH Vs. UNION OF INDIA
February 8, 2002
BACHU RABIDAS Vs. STATE OF BIHAR
May 15, 2002
BACHU SINGH Vs. STATE OF BIHAR
November 27, 2002
BACHUTHAKUR Vs. STATE OF BIHAR
August 13, 2002
BADARI PRASAD Vs. STATE OF BIHAR
December 2, 2002
BADRI NARAYAN GUPTA Vs. STATE OF BIHAR
July 12, 2002
BADRITANTI Vs. STATE OF BIHAR
December 17, 2002
BAHADUR CHAUDHARY; RAM DULAR CHOUDHARY Vs. STATE OF BIHAR
November 29, 2002
BAIDYA NATH PRASAD Vs. STATE OF BIHAR
September 5, 2002
BAIJ NATH KURMI Vs. STATE OF BIHAR
June 27, 2002
BAIJNATH DAS Vs. STATE OF BIHAR
January 18, 2002
BAIJNATH MISHRA ALIAS BAIDYANATH MISHRA Vs. BIJESHWAR MISHRA
February 25, 2002
BAIJU RAM ALIAS BAIJA RAM Vs. STATE OF BIHAR
September 16, 2002
BAJI LAL MISHRA Vs. BHAGWATI SHARAN MISHRA
October 19, 2002
BAL KRISHNA SAHAY Vs. STATE OF BIHAR
October 10, 2002
BALBIR SINGH Vs. STATE OF BIHAR
July 4, 2002
BALBIR SINGH Vs. STATE OF BIHAR
July 19, 2002
BALESHWAAR AZAD Vs. STATE OF BIHAR
December 2, 2002
BALESHWAR PRASAD Vs. BIHAR STATE ELECBOARD
March 13, 2002
BALESHWAR PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD
February 18, 2002
BALI RAM YADAV Vs. STATE OF BIHAR
February 5, 2002
BALKESHARI DEVI Vs. STATE OF BIHAR
November 14, 2002
BALMUKUND CONCASTLTD Vs. STATE OF BIHAR
January 30, 2002
BALRAM JHA Vs. STATE OF BIHAR
September 10, 2002
BAM SHANKAR SINGH Vs. BIHAR SCHOOL EXAMINATION BOARD
January 24, 2002
BANDE LAL SAH Vs. STATE OF BIHAR
December 2, 2002
BANSHI YADAV Vs. STATE OF BIHAR
November 18, 2002
BARIARPUR FISHERMAN COOPERATIVE SOCIETY Vs. STATE OF BIHAR
July 23, 2002
BASANT KUMAR Vs. WARSHA KHATOON
September 28, 2002
BASANT YADAV Vs. STATE OF BIHAR
March 19, 2002
BASHIR Vs. STATE OF BIHAR
March 1, 2002
BASHISTHA NARAIN SINHA Vs. MUZAFFARPUR REGIONAL DEVELOPMENT AUTHORITY
December 3, 2002
BASO YADAV Vs. STATE OF BIHAR
September 3, 2002
BASU SAHNI Vs. STATE OF BIHAR
March 1, 2002
BASUDEO PRASAD ASHOKA Vs. STATE OF BIHAR
September 20, 2002
BASUDEO YADAV Vs. STATE OF BIHAR
January 10, 2002
BASUNDHARA DEVI Vs. RAM CHANDRA JHA
February 27, 2002
BHAGELU SAH Vs. STATE OF BIHAR
March 5, 2002
BHAGWAN DAS Vs. STATE OF BIHAR
February 5, 2002
BHAGWAN DAS Vs. STATE OF BIHAR
September 3, 2002
BHAGWAN PRASAD Vs. STATE OF BIHAR
March 14, 2002
BHAGWANJEE PRASAD Vs. STATE OF BIHAR
July 23, 2002
BHAGWATI DEVI ALIAS RAJANI DEVI Vs. STATE OF BIHAR
November 27, 2002
BHARAT BRIQUETTES INDUSTRIES Vs. STATE OF BIHAR
October 9, 2002
BHARAT PRASAD KUSHWAHA @ BHARAT MAHTO Vs. STATE OF BIHAR
November 28, 2002
BHARAT SINGH Vs. STATE OF BIHAR
July 26, 2002
BHARAT WAGON AND ENGINEERING COMPANY LIMITED Vs. UNION OF INDIA
September 26, 2002
BHARTENDU PRASAD DEB Vs. STATE OF BIHAR
March 22, 2002
BHAWANAND JHA Vs. BIHAR STATE ELECTRICITY BOARD
June 26, 2002
BHOLA BARI Vs. STATE OF BIHAR
January 10, 2002
BHOLA PRASAD Vs. KASHI KANT JHA
August 16, 2002
BHOLA PRASAD SAO Vs. ELECTION COMMISSION
July 1, 2002
BHOLA PRASAD SINGH Vs. USHA DEVI
January 18, 2002
BHOLA SAH Vs. STATE OF BIHAR
October 31, 2002
BHOLAYADAV Vs. STATE OF BIHAR
September 13, 2002
BHOLI MANDAL Vs. STATE OF BIHAR
February 13, 2002
BHUBNESHWAR LAL DAS Vs. STATE OF BIHAR
February 8, 2002
BHUNESHWAR SINGH Vs. STATE OF BIHAR
March 1, 2002
BHUPENDRA NARAIN SINGH Vs. STATE OF BIHAR
April 9, 2002
BHUPENDRA NATH SRIVASTAVA Vs. STATE OF BIHAR
March 21, 2002
BHUPENDRA PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD
January 23, 2002
BHUPENDRA PRASADYADAV Vs. STATE OF BIHAR
February 7, 2002
BHUTTO PASWAN Vs. STATE OF BIHAR
March 18, 2002
BIBI AJARSAN Vs. GAYASUDDIN
July 31, 2002
BIBI ROSHAN ARA Vs. KEDAR PRASAD AGARWAL
July 2, 2002
BIBI SABERA KHATOON Vs. STATE OF BIHAR
October 10, 2002
BIBI SAHIFA KHATOON Vs. BIBI KULSUM
April 11, 2002
BIHAR COMPUTER SOFTWARE AND DIAGNOSTICS LTD Vs. STATE OF BIHAR
January 18, 2002
BIHAR MOTION PICTURES ASSOCIATION Vs. STATE OF BIHAR
December 13, 2002
BIHAR PENSIONERS SAMAJ Vs. STATE OF BIHAR
August 22, 2002
BIHAR PENSIONERS SAMAJ Vs. STATE OF BIHAR
October 1, 2002
BIHAR POLICE MEN S ASSOCIATION Vs. STATE OF BIHAR
September 10, 2002
BIHAR PRADESH CONGRESS COMMITTEE Vs. BIHAR VIDYAPITH
April 23, 2002
BIHAR PUBLIC SERVICE COMMISSION Vs. STATE OF BIHAR
February 21, 2002
BIHAR RAJYA PANCHAYAT PARISHAD Vs. UNION OF INDIA
September 11, 2002
BIHAR RAJYA PANCHAYAT PARISHAD Vs. ELECTION COMMISSION
July 24, 2002
BIHAR RAJYA SINCHAI VIBHAG Vs. STATE OF BIHAR
September 24, 2002
BIHAR RAJYA ZILA PARISHAD ABHIYANTRAN SEVA SANGH Vs. RAJ DEO SINHA
November 25, 2002
BIHAR STATE ELECTRICITY BOARD Vs. P O LABOUR COURT
August 14, 2002
BIHAR STATE ELECTRICITY BOARD Vs. LACHO SAH
September 9, 2002
BIHAR STATE ELECTRICITY BOARD Vs. JAGADEO SINGH
May 13, 2002
BIHAR STATE ELECTRICITY BOARD Vs. KISHORI DEVI
May 9, 2002
BIHAR STATE FINANCIAL CORPORATION Vs. A K FILMS
January 23, 2002
BIHAR STATE HOUSING BOARD Vs. STATE OF JHARKHAND
April 5, 2002
BIHAR STATE PHARMACEUTICAL LIMITED Vs. SHAMIM ANSARI
October 3, 2002
BIHAR STATE PRIMARY TEACHERS ASSOCIATION Vs. STATE OF BIHAR
October 3, 2002
BIHAR STATE TOURISM DEVELOPMENT CORPORATION LTD Vs. SITA RAM YADAV
November 27, 2002
BIHAR VIDYALAYA PARIKSHA SAMITI KARAMCHARI SANGH Vs. STATE OF BIHAR
July 1, 2002
BIJAY KANT JHA Vs. BIHAR STATE SUGAR CORPORATION LIMITED
August 29, 2002
BIKAU PANDEY Vs. STATE OF BIHAR
September 3, 2002
BIKRAMA SINGH Vs. STATE OF BIHAR
April 5, 2002
BILASH PASWAN Vs. BINOD PASWAN
March 19, 2002
BILASH PASWAN Vs. STATE OF BIHAR WITH
March 19, 2002
BIMAL JHA Vs. STATE OF BIHAR
July 4, 2002
BIMAL KUMAR YADAV Vs. STATE OF BIHAR
May 6, 2002
BIMLESH KUMAR JHA Vs. STATE OF BIHAR
January 17, 2002
BIMLESH KUMAR SINGH Vs. STATE OF BIHAR
July 11, 2002
BINA KUMARI Vs. BIHAR COLLEGE SERVICE COMMISSION
September 2, 2002
BINAY KUMAR SINGH Vs. UNION OF INDIA
April 22, 2002
BINAY KUMAR SINHA Vs. STATE OF BIHAR
October 25, 2002
BINDESHWAR SINGH Vs. STATE OF BIHAR
October 10, 2002
BINDESHWARI NARAYAN BHATT Vs. STATE OF BIHAR
May 16, 2002
BINDESHWARI YADAV ALIAS BINO YADAV Vs. STATE OF BIHAR
August 8, 2002
BINDRA PRASAD Vs. STATE OF BIHAR
July 15, 2002
BINOD KAHAR Vs. STATE OF BIHAR
April 17, 2002
BINOD KUMAR Vs. STATE OF BIHAR
September 5, 2002
BINOD KUMAR Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
February 28, 2002
BINOD KUMAR YADAV Vs. STATE OF BIHAR
September 28, 2002
BINOD KUMAR YADAV Vs. STATE OF BIHAR
November 28, 2002
BINOD MURARI MISHRA Vs. STATE OF BIHAR
July 5, 2002
BINOD PRASAD SINGH Vs. STATE OF BIHAR
December 17, 2002
BINOD SINGH Vs. STATE OF BIHAR
October 1, 2002
BINOD YADAV Vs. STATE OF BIHAR
April 18, 2002
BIR BAHADUR RAI Vs. STATE OF BIHAR
September 26, 2002
BIRAJ BIND Vs. STATE OF BIHAR
September 27, 2002
BIRENDRA KUMAR Vs. STATE OF BIHAR
January 7, 2002
BISESHWAR DAS Vs. STATE OF BIHAR
March 22, 2002
BISHESHWAR NATH PRASAD Vs. UNION OF INDIA
October 8, 2002
BISHNUDEOYADAV Vs. STATE OF BIHAR
October 30, 2002
BISHO MISTRY Vs. STATE OF BIHAR
August 8, 2002
BISHUN DEO SINGH Vs. STATE OF BIHAR
August 29, 2002
BISHUNDEO PODDAR Vs. STATE OF BIHAR
July 18, 2002
BISHUNDEO SAO Vs. STATE OF BIHAR
August 28, 2002
BISHWA NATH BANERJEE Vs. STATE BANK OF INDIA
April 9, 2002
BISHWANATH KEWAT Vs. STATE OF BIHAR
April 3, 2002
BISHWANATH SINGH Vs. STATE OF BIHAR
December 16, 2002
BISWANATH MITRA Vs. STATE OF BIHAR
May 14, 2002
BRAJ BHUSHAN PODDAR Vs. STATE OF BIHAR
March 7, 2002
BRAJ KISHORE SINGH Vs. BIHAR INTERMEDIATE EDUCATION COUNCIL
April 19, 2002
BRAJ KISHORE SINGH Vs. RAJA RAM PRASAD YADAV
July 29, 2002
BRAJ NANDAN PASWAN Vs. STATE OF BIHAR
October 9, 2002
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. NAKUL SAH
January 11, 2002
BRIJ KISHORE RAI Vs. UNION OF INDIA
December 5, 2002
BRIJ NANDAN RAI Vs. STATE OF BIHAR
January 29, 2002
BRIJESH PRASAD Vs. MOST KAMLA VERMA
August 27, 2002
BRIJRAJ KUMAR ALIAS BRIJ RAJ KUMAR RAM Vs. STATE OF BIHAR
February 14, 2002
CAPTAIN KAMALESHWARA PRASAD Vs. STATE OF BIHAR
January 21, 2002
CENTRAL BOARD FOR WORKER S EDUCATION Vs. SADHU PRASAD SHARMA
June 26, 2002
CENTRAL COAL FIELD LTD Vs. KALYAN CHEMICALS
August 7, 2002
CHANDESHWAR MESTAR Vs. VICE-CHANCELLOR KAMESHWAR
October 8, 2002
CHANDESHWAR RAI & ORS Vs. STATE OF BIHAR & ANR
September 2, 2002
CHANDESHWARYADAV Vs. STATE OF BIHAR
October 10, 2002
CHANDESHWARYADAV Vs. STATE OF BIHAR
November 10, 2002
CHANDO DEVI Vs. STATE OF BIHAR
March 13, 2002
CHANDRA DEO RAI Vs. STATE OF BIHAR
March 6, 2002
CHANDRA DEO YADAV Vs. STATE OF BIHAR
September 19, 2002
CHANDRA KALA DEVI Vs. STATE OF BIHAR
September 12, 2002
CHANDRA KETU SINGH Vs. STATE OF BIHAR
April 11, 2002
CHANDRA KISHORETHAKUR Vs. UNION OF INDIA
June 27, 2002
CHANDRA KUMAR SINGH Vs. STATE
April 9, 2002
CHANDRA SHEKHAR SINGH Vs. STATE OF BIHAR
February 6, 2002
CHANDRA SHEKHAR SINGH Vs. STATE OF BIHAR
November 1, 2002
CHANDRADIP RAI Vs. MD TAHIR ANSARI
July 31, 2002
CHANDRAMANI DEVI Vs. STATE OF BIHAR
April 9, 2002
CHANDRAWATI DEVI; PRAMESH PRASAD @ PRABASH PRASAD Vs. STATE OF BIHAR
October 2, 2002
CHANDRESHWAR MISHRA Vs. STATE OF BIHAR
January 17, 2002
CHANDRESHWAR PRASAD SINGH Vs. STATE OF BIHAR
October 30, 2002
CHANDRESHWAR PRASAD SINGH Vs. STATE OF BIHAR
October 3, 2002
CHANDRIKA MOCHI Vs. FOOD CORPORATION OF INDIA
November 15, 2002
CHANDRIKA PRASAD YADAV Vs. STATE OF BIHAR
November 18, 2002
CHANDRIKA SINGH Vs. STATE OF BIHAR
March 21, 2002
CHHATHO KHATOON Vs. STATE OF BIHAR
August 23, 2002
CHHOTE PATHAK Vs. STATE OF BIHAR
October 31, 2002
CHIEF MARSHAL INDIAN AIR FORCE Vs. UNION OF INDIA
May 10, 2002
CHIRANJEEV JHA Vs. GAURI SHANKAR SINHA
October 30, 2002
CHITERDEO SINGH Vs. HIRDAYANARAYAN SINGH
March 11, 2002
CHOWBEY TAMBAKU FACTORY Vs. STATE OF BIHAR
October 3, 2002
CHRISTY FRIED GRAM INDUSTRY Vs. STATE OF BIHAR
April 11, 2002
CHULHAI HAZRA Vs. STATE OF BIHAR
September 20, 2002
COLLAPSE OF ESTABLISHED EDUCATION INSTITUTIONS Vs. STATE OF BIHAR
May 2, 2002
COMMISSIONER CENTRAL EXCISE Vs. GEMINI SILK LTD
February 15, 2002
COMMISSIONER COMMERCIAL TAXES Vs. SWARN REKHA COKES AND COAL PRIVATE LTD
April 2, 2002
COUNCIL OF ALLAMA IQBAL COLLEGE AND ALLIED INSTITUTIONS BIHAR Vs. STATE OF BIHAR
March 5, 2002
D R M P EASTERN RAILWAY Vs. MITHILESH DEVI
May 21, 2002
DANI SINGH Vs. STATE OF BIHAR
October 24, 2002
DARSHAN MAHTO Vs. STATE OF BIHAR
February 5, 2002
DARVESHWAR SINGH Vs. STATE OF BIHAR
March 7, 2002
DASARATH PRASAD Vs. STATE OF BIHAR
January 15, 2002
DASRATH PRASAD Vs. SHIV DAYAL SAH
July 4, 2002
DAYA NAND SHARMA Vs. STATE OF BIHAR
October 31, 2002
DAYA SHANKAR SINGH Vs. STATE OF BIHAR
June 28, 2002
DEEPAK KUMAR ALIAS DEEPAK KUMAR SINHA Vs. STATE OF BIHAR
September 30, 2002
DEHRI CO OPERATIVE DEVELOPMENT CANE MARKETING UNION Vs. STATE OF BIHAR
February 15, 2002
DELAY SHANKAR SINGH Vs. STATE OF BIHAR
September 23, 2002
DEO KUMAR DUBEY Vs. STATE OF BIHAR
May 9, 2002
DEO KUMAR SINGH Vs. UNION OF INDIA
November 22, 2002
DEO NARAYAN GOPE Vs. STATE OF BIHAR
August 28, 2002
DEO RAJ KUMAR PRASAD Vs. STATE OF BIHAR
January 15, 2002
DEOMATI DEVI Vs. STATE OF BIHAR
October 8, 2002
DEV NARAYAN BHAGAT Vs. STATE
September 30, 2002
DEV RAJ MAHTO Vs. STATE OF BIHAR
September 24, 2002
DEV RAJ MAHTO Vs. STATE OF BIHAR
September 26, 2002
DEVENDRA NARAIN SINGH Vs. B R AMBEDKAR BIHAR UNIVERSITY
June 25, 2002
DEVENDRA PRASAD SINGH Vs. STATE OF BIHAR
August 27, 2002
DEVI DAYAL SINGH Vs. STATE OF BIHAR
October 3, 2002
DHANANJAY KUMAR ALIAS DHANANJAY Vs. STATE OF BIHAR
February 19, 2002
DHANESHWAR SAH Vs. STATE OF BIHAR
November 28, 2002
DHARAM DEO SINGH Vs. UNION OF INDIA
September 20, 2002
DHARAM SHILA KUER Vs. STATE OF BIHAR
July 1, 2002
DHARMENDRA KUMAR Vs. STATE OF BIHAR
October 4, 2002
DHARMENDRA SINGH Vs. STATE OF BIHAR
July 23, 2002
DHIRENDRA PRASAD SINGH Vs. BRANCH MANAGER AGRICULTURAL DEVELOPMENT
May 24, 2002
DHIRENDRA SINGH Vs. PRIYAMBADA LALL
October 10, 2002
DHIRU SINGH Vs. STATE OF BIHAR
February 8, 2002
DHRUB PRASAD Vs. STATE OF BIHAR
August 20, 2002
DILIP BHAGAT Vs. STATE OF BIHAR
September 23, 2002
DILIP KUMAR Vs. VAISHALI KSHETRIYA GRAMIN BANK
May 16, 2002
DILIP KUMAR MUKHERJEE Vs. UNION OF INDIA
March 21, 2002
DILIP KUMAR SINGH Vs. STATE OF BIHAR
September 5, 2002
DILIP SAH Vs. STATE OF BIHAR
August 19, 2002
DINA NATH SINGH Vs. STATE OF BIHAR
March 21, 2002
DINA YADAV Vs. STATE OF BIHAR
October 31, 2002
DINESH CHANDRA KUMAR Vs. STATE OF BIHAR
July 2, 2002
DINESH KUMAR Vs. STATE OF BIHAR
September 12, 2002
DINESH MISHRA Vs. STATE OF BIHAR
April 2, 2002
DINESH PASWAN Vs. STATE OF BIHAR
July 19, 2002
DINESH PRASAD SINGH Vs. STATE OF BIHAR
May 17, 2002
DINESHWAR PRASAD Vs. MD ALI HASSAN
October 8, 2002
DIPESH CHANDAK Vs. UNION OF INDIA
March 21, 2002
DISTRICT PANCHAYAT SEVAK SANGH Vs. STATE OF BIHAR
September 18, 2002
DIVISIONAL MANAGER NEW INDIA Vs. SHRIMATI SUMITRA DEVI
March 13, 2002
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. GULAM RABBANI
January 11, 2002
DIWAKANT JHA Vs. STATE OF BIHAR
March 7, 2002
DIWAKAR YADAV Vs. STATE OF BIHAR
August 16, 2002
DOMARSAHNI Vs. STATE OF BIHAR
October 3, 2002
DOMI MODI Vs. STATE OF BIHAR
December 2, 2002
DOMNI DEVI Vs. DHRUB KUMAR LAL
January 29, 2002
DUDHNATH RAM Vs. STATE OF BIHAR
November 28, 2002
DULARCHAND RAJAK Vs. STATE OF BIHAR
October 10, 2002
DUMRAON PROPERTIES AND ENTERPRISES PVT LTD Vs. STATE OF BIHAR
April 12, 2002
DURGA NAVRATNANAND CHOUDHARY Vs. STATE OF BIHAR
November 27, 2002
DURGESHWARI PRASAD SINHA Vs. STATE OF BIHAR
July 9, 2002
EASTERN FOOD INDUSTRIES PVT LTD Vs. STATE OF BIHAR
April 26, 2002
EASTERN INDIA BREWERIES P LTD Vs. BIHAR STATE FINANCIAL CORPORATION
December 19, 2002
EMPLOYEES STATE INSURANCE CORPORATION Vs. BRAJENDRA NATH SINHA
February 20, 2002
EQBAL RAJAK Vs. UNION OF INDIA
March 21, 2002
FARHAT NEYAZ AKHTAR HASNI Vs. STATE OF BIHAR
April 8, 2002
FAUJDARI MISTRY Vs. STATE OF BIHAR
April 19, 2002
FEKU RAI Vs. STATE OF BIHAR
February 27, 2002
GAFFARMIAN Vs. STATE OF BIHAR
September 11, 2002
GAFOOR MIAN Vs. STATE OF BIHAR
March 14, 2002
GAJRAJ JAIN Vs. STATE OF BIHAR
September 12, 2002
GANESH JHA Vs. UNION OF INDIA
December 17, 2002
GANESH LAL Vs. STATE OF BIHAR
October 28, 2002
GANESH MAHTO Vs. JAGLAL MAHTO
March 15, 2002
GANESH PRASAD SINHA Vs. BIHAR STATE ELECTRICITY BOARD
August 12, 2002
GANESHI PODDAR Vs. STATE OF BIHAR
September 26, 2002
GANGA SAGAR GOND Vs. GANESH GOND
May 6, 2002
GANGA SAGAR TIWARY ALIAS GANGA TIWARY Vs. MINA KUNWAR
March 7, 2002
GAURI SHANKAR SINGH Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD
October 23, 2002
GAYA PRASAD TRIVEDI Vs. STATE OF BIHAR
December 20, 2002
GAYATRI DEVI Vs. STATE OF BIHAR
April 12, 2002
GAYATRI SINGH Vs. STATE OF BIHAR
December 20, 2002
GAYATRI SINGH Vs. SECRETARY BIHAR HOUSING BOARD
March 6, 2002
GHANIUR REHAN Vs. STATE OF BIHAR
October 25, 2002
GHOLAM MUSTAFA Vs. STATE OF BIHAR
November 29, 2002
GHULAM MOHSIN JAFRI Vs. STATE OF BIHAR
September 5, 2002
GIRIJA SINGH Vs. STATE OF BIHAR
July 30, 2002
GIRISH KUMAR Vs. MANAGING DIRECTOR BIHAR STATE MARKETING BOARD
May 24, 2002
GIRISH KUMAR Vs. STATE OF BIHAR
January 3, 2002
GITA DEVI Vs. DEPUTY GENERAL MANAGER
August 23, 2002
GONDA MUNDA Vs. STATE OF BIHAR
July 30, 2002
GOPAL KRISHNA PALEI Vs. CHANCELLOR OF UNIVERSITIES OF BIHAR PATNA UNIVERSITY
December 11, 2002
GOPAL VAT INDUSTRIES Vs. STATE OF BIHAR
October 28, 2002
GOPALGANJ CENTRAL CO Vs. DINESH TRIPATHI
January 3, 2002
GOVIND MISHRA Vs. STATE OF BIHAR
May 7, 2002
GOVIND SAH Vs. STATE OF BIHAR
January 16, 2002
GREEN POLYTUBES PVT LTD Vs. STATE OF BIHAR
February 5, 2002
GUDI SINGH Vs. STATE OF BIHAR
March 5, 2002
GULBADAN KUNWAR ALIAS GULBADANA DEVI Vs. UNION OF INDIA
February 1, 2002
GULI MIAN Vs. STATE OF BIHAR
July 18, 2002
GUNESHWAR TATMA Vs. MANBODH SHARMA
December 5, 2002
GUPTESHWAR BEDUA Vs. MAGADH UNIVERSITY
November 20, 2002
GUPTESHWAR SINGH Vs. STATE OF BIHAR
November 26, 2002
GURU CHARAN PRASAD Vs. BIHAR STATE CO OPERATIVE LAND DEVELOPMENT BANK SOCIETY
September 16, 2002
GYANI PRASAD Vs. STATE OF BIHAR
February 6, 2002
HAKIM SINGH Vs. STATE OF BIHAR
April 29, 2002
HALDHAR CHOUDHARY Vs. STATE OF BIHAR
September 12, 2002
HARDEO MAHTON ALIAS HIRDEY MAHTO Vs. STATE OF BIHAR
February 7, 2002
HARDEO NARAYAN SINGH Vs. STATE OF BIHAR
February 11, 2002
HARE RAM ACHARYA Vs. STATE OF BIHAR
October 10, 2002
HARI NARAYAN YADAV Vs. STATE
January 4, 2002
HARI SHANKAR PRASAD Vs. SHAHID ALI KHAN
July 16, 2002
HARINAGAR SUGAR MILLS LIMITED Vs. BIHAR AGRICULTURAL MARKETING BOARD
March 18, 2002
HARIS CHANDRA MISHRA ALIAS HARICHANDRA MISHRA Vs. STATE OF BIHAR
August 6, 2002
HARISH CHANDRA JHA Vs. STATE OF BIHAR
January 15, 2002
HARISH CHANDRA THAKUR Vs. STATE OF BIHAR
May 16, 2002
HARIZAN NAW AVAM JAHAJ TATHA SADAK YATAYAT SWAVA-IAMBI SAHAKARI SAMITI LTD Vs. STATE OF BIHAR
July 17, 2002
HASSAN Vs. UNION OF INDIA
December 3, 2002
HEM KANT ROY Vs. HEM KANT ROY
February 26, 2002
HINDUSTAN LEVER LTD Vs. STATE OF BIHAR
December 16, 2002
HIRA MAHTO Vs. STATE OF BIHAR
May 17, 2002
HIRENDRA MOHAN PRASAD Vs. BIHAR STATE FOOD AND CIVIL SUPPLY CORPORATION
December 16, 2002
HRIDAYAL KUMAR Vs. STATE OF BIHAR
January 31, 2002
INDERDEO SINGH Vs. STATE OF BIHAR
December 10, 2002
INDIRA SINHA Vs. STATE OF BIHAR
July 10, 2002
INDRADEO SAH Vs. RAM NARESH SAH
January 15, 2002
INDRAJEET SINGH @ BHOLA SINGH & ORS Vs. STATE OF BIHAR
September 10, 2002
INDU SRIVASTAVA Vs. STATE OF BIHAR
March 5, 2002
INDUSTRIAL FORGE AND ENGINEERING CO LTD Vs. STATE OF BIHAR
August 26, 2002
INSTITUTE OF BUSINESS MANAGEMENT Vs. STATE OF BIHAR
April 2, 2002
IQBAL Vs. NESAR AHMAD
December 17, 2002
ISHWAR DAYAL Vs. STATE OF BIHAR
May 10, 2002
ISMAIL MIA Vs. STATE OF BIHAR
November 1, 2002
ISRAIL Vs. STATE OF BIHAR
May 17, 2002
J P AROGYA Vs. DIRECTOR I G I M
March 7, 2002
JADU NANDAN SINGH ALIAS JADU Vs. STATE OF BIHAR
November 14, 2002
JADU SINGH; BHUDEO SINGH Vs. STATE OF BIHAR
November 29, 2002
JAG DAYAL SINGH Vs. STATE OF BIHAR
November 28, 2002
JAGAN SAHANI Vs. STATE OF BIHAR
July 22, 2002
JAGANNATH JHA Vs. STATE OF BIHAR
December 20, 2002
JAGARNATH PRASAD SHRIVASTAV Vs. BHARAT MAHTO
February 19, 2002
JAGATRANI DEVI Vs. NARESH YADAV
January 16, 2002
JAGDEO DAHA Vs. STATE OF BIHAR
July 10, 2002
JAGDEO MAHTO Vs. STATE OF BIHAR
February 27, 2002
JAGDISH HARI Vs. ADMINISTRATOR BHAGALPUR MUNICIPAL CORPORATION
December 19, 2002
JAGDISH KAHAR Vs. STATE
January 14, 2002
JAGDISH PRASAD Vs. STATE OF BIHAR
February 12, 2002
JAGDISH PRASAD SHRIVASTAVA Vs. BHOJPUR ROHTAS GRAMIN BANK
May 2, 2002
JAGESHWAR SHARMA Vs. STATE OF BIHAR
May 1, 2002
JAGGU SAH Vs. STATE OF BIHAR
July 22, 2002
JAGO DEVI Vs. BHAGIRATH PRASAD
January 10, 2002
JAGO YADAV Vs. STATE OF BIHAR
April 23, 2002
JAHANVI SHANKARVERMA Vs. CHAIRMAN BIHAR STATE ELECTRICITY BOARD
September 25, 2002
JAI CHAND PRASAD RAI Vs. STATE OF BIHAR
November 13, 2002
JAI MANGAL SINGH Vs. STATE OF BIHAR
March 3, 2002
JAI NARAIN DUBEY Vs. STATE OF BIHAR
February 5, 2002
JAI NARAIN SAH Vs. STATE OF BIHAR
January 12, 2002
JAI PRAKASH Vs. STATE OF BIHAR
December 17, 2002
JAI PRAKASH CHAMAR Vs. STATE OF BIHAR
January 21, 2002
JAI PRAKASH CHAMAR ALIAS SATENDRAJI ALIAS GOPALJO ALIAS PHEKAN Vs. STATE OF BIHAR
January 29, 2002
JAI PRAKASH KUMAR Vs. UNON OF INDIA
December 20, 2002
JAI PRAKASH MANDAL Vs. UNION OF INDIA AND STATE OF BIHAR
April 16, 2002
JAI RAM DAS AND CO Vs. STATE OF BIHAR
February 6, 2002
JAI RAM KUNWAR Vs. STATE OF BIHAR
October 30, 2002
JAIDYA NATH SINGH Vs. STATE OF BIHAR
December 10, 2002
JAMUNA SINGH Vs. STATE OF BIHAR
August 26, 2002
JAN KALYAN PRESS Vs. BHARGAVA BHUSHAN PRESS
May 23, 2002
JANESHWAR PANDIT Vs. STATE OF BIHAR
September 16, 2002
JANJHU RAM KUMHAR @ JHANJHU RAM Vs. STATE OF BIHAR
September 4, 2002
JANKI PRASAD YADAV Vs. STATE OF BIHAR
May 16, 2002
JANTA COLD STORAGE Vs. STATE OF BIHAR
October 25, 2002
JAWAHAR PRASAD Vs. STATE OF BIHAR
May 15, 2002
JAWAHARLAL PRABHAKAR Vs. STATE OF BIHAR
March 5, 2002
JAY GOBIND PRASAD Vs. STATE OF BIHAR
March 15, 2002
JAY NARAYAN YADAV Vs. STATE OF BIHAR
September 2, 2002
JAYA MISHRA Vs. STATE OF BIHAR
November 13, 2002
JAYA PANDEY Vs. NIRMAL KUMAR SINGH
May 23, 2002
JAYAKANT MISHRA Vs. STATE OF BIHAR
September 26, 2002
JAYANTI INDUSTRIES Vs. BIHAR STATE ELECTRICITY BOARD
August 26, 2002
JAYANTI INDUSTRIES Vs. BIHAR STATE ELECTRICITY BOARD
November 13, 2002
JHAKAR MANJHI Vs. BIHAR STATE ELECTRICITY BOARD
October 31, 2002
JINESHWAR SINGH Vs. STATE OF BIHAR
March 6, 2002
JITENDRA KUMAR SINGH Vs. STATE OF BIHAR
August 22, 2002
JITENDRA NARAIN SINGH Vs. STATE OF BIHAR
October 9, 2002
JOGENDRA MANJHI Vs. STATE OF BIHAR
August 16, 2002
JOGENDRA PRASAD SINGH Vs. SATYA NARAYAN SINGH
January 31, 2002
JOKHAN SAH Vs. RAMAYAN RAM
September 2, 2002
JONOON SANGI Vs. STATE OF BIHAR
April 11, 2002
JOYCEE JONES Vs. STATE OF BIHAR
January 10, 2002
JUNARBI Vs. MAHMOOD
July 18, 2002
JURHANTANTI Vs. RAM JANSATANTI ALIAS JOBA TANTI
March 5, 2002
JYOTIRINDRA ROY SHARMA Vs. NATIONAL THERMAL POWER
January 31, 2002
K BHAGWAN GOND Vs. UNION OF INDIA
November 21, 2002
K BHAGWAN GOND Vs. STATE
September 25, 2002
K D LIQUOR AND FERTILIZERS PVT LTD Vs. COMMISSIONER AND SECRETARY
November 26, 2002
KAILASH PASWAN Vs. STATE OF BIHAR
August 22, 2002
KAILASH PASWAN Vs. STATE OF BIHAR
July 11, 2002
KAILU KAMAT Vs. STATE OF BIHAR
April 4, 2002
KAILU SINGH Vs. STATE OF BIHAR
December 13, 2002
KALAWATI KUER Vs. SRINIVAS SINGH
July 30, 2002
KALIM Vs. STATE OF BIHAR
October 3, 2002
KALYANPUR CEMENTS LTD Vs. STATE OF BIHAR
April 24, 2002
KALYANPUR MAJDOOR PANCHAYAT Vs. STATE
October 3, 2002
KAMAL KISHORE SINHA Vs. BIHAR STATE SCHEDULED CASTES DEV CORPN
October 30, 2002
KAMALATIWARI Vs. STATE OF BIHAR
December 5, 2002
KAMALNATH JHA Vs. STATE OF BIHAR
January 28, 2002
KAMESHWAR BELDAR Vs. STATE OF BIHAR
July 17, 2002
KAMESHWAR SINGH Vs. STATE OF BIHAR
February 26, 2002
KAMLA KAHAR Vs. STATE OF BIHAR
April 9, 2002
KAMLAWATI DEVI Vs. STATE OF BIHAR
July 1, 2002
KAMLESH SHARMA ALIAS KAMLESH KUMAR Vs. USHA DEVI
October 9, 2002
KAMLESHWARI PD SINHA Vs. RUKMINI DEBI
April 11, 2002
KAMLESHWARI YADAV Vs. STATE OF BIHAR
October 25, 2002
KAMTA PRASAD SINGH Vs. STATE OF BIHAR
January 22, 2002
KAMTA SINGH Vs. STATE OF BIHAR
July 11, 2002
KANHAI RAM Vs. STATE OF BIHAR
January 2, 2002
KANHAIYA LAL Vs. STATE OF BIHAR
March 19, 2002
KANISHKA CARBON PVT LTD Vs. REGIONAL PROVIDENT FUND COMMR
February 6, 2002
KANT SINGH Vs. STATE OF BIHAR
January 28, 2002
KANT SINGH Vs. STATE OF BIHAR
December 10, 2002
KANTI DEVI Vs. BIHAR STATE ELECTRICITY BOARD
May 23, 2002
KANTI DEVI Vs. SITAL PRASAD
May 13, 2002
KANTI DEVI Vs. STATE OF BIHAR
October 31, 2002
KAPIL DEO SAHNI Vs. STATE OF BIHAR
April 15, 2002
KAPILDEO SINGH Vs. STATE OF BIHAR
July 11, 2002
KARU MIAN ALIAS MD KARU Vs. STATE OF BIHAR
January 31, 2002
KARU RAM Vs. STATE OF BIHAR
July 12, 2002
KASHI NATH JHA Vs. STATE OF BIHAR
August 29, 2002
KASHI NATH PRASAD Vs. STATE OF BIHAR
November 21, 2002
KASHI NATH SINGH Vs. FOOD CORPORATION OF INDIA
May 20, 2002
KASHINATH JHA Vs. STATE OF BIHAR
October 10, 2002
KAUSHALYA KUAR Vs. STATE OF BIHAR
July 5, 2002
KAUSHLENDER PANDEY Vs. STATE OF BIHAR
April 17, 2002
KAYUM MIAN Vs. STATE OF BIHAR
May 16, 2002
KESHAV KUMAR DARUKA Vs. T M BHAGALPUR UNIVERSITY
December 4, 2002
KESHAV KUMAR DARUKA Vs. TILKA MANJHI BHAGALPUR UNIVERSITY
October 30, 2002
KESHAV SHEET GRIH PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
October 30, 2002
KESHWERYADAV Vs. STATE OF BIHAR
October 29, 2002
KHELANAND MISHRA ALIAS SHIV KUMAR MISHRA Vs. STATE OF BIHAR
March 21, 2002
KIRAN SAH Vs. STATE OF BIHAR
March 15, 2002
KIRANDEO PRASAD Vs. STATE OF BIHAR
June 26, 2002
KIRTI NATH HAHNEMANAN MEDICAL COLLEGE Vs. BABA SAHEB BHIM RAO
October 22, 2002
KISHANGANJ FLOUR MILLS PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
September 27, 2002
KISHOR KUMAR Vs. STATE OF BIHAR
August 20, 2002
KISHORI PRASAD Vs. STATE OF BIHAR
February 11, 2002
KISHORI PRASAD YADAV Vs. STATE OF BIHAR
April 24, 2002
KISHUN CHAUHAN @ NONIYA Vs. STATE OF BIHAR
April 18, 2002
KISHUN LALL Vs. CHAIRMAN and M D UCO BANK
April 15, 2002
KISHUN SINGH Vs. STATE OF BIHAR
January 7, 2002
KISHUN SINGH Vs. STATE OF BIHAR
February 7, 2002
KRISHAK SANGATHAN Vs. STATE OF BIHAR
August 13, 2002
KRISHAK SANGATHAN Vs. STATE OF BIHAR
July 23, 2002
KRISHAK SANGATHAN Vs. STATE OF BIHAR
September 23, 2002
KRISHNA BIHARI PANDEY Vs. STATE
July 30, 2002
KRISHNA CHANDRA VERMA Vs. STATE OF BIHAR
August 21, 2002
KRISHNA DUBEY Vs. STATE OF BIHAR
November 13, 2002
KRISHNA GOPE Vs. STATE OF BIHAR
April 19, 2002
KRISHNA KANT TRIVEDI Vs. STATE OF BIHAR
February 11, 2002
KRISHNA KUMAR SINGH Vs. VIDYA DEVI
February 25, 2002
KRISHNA MOHAN MANDAL Vs. STATE OF BIHAR
January 31, 2002
KRISHNA NAND JHA Vs. STATE OF BIHAR
November 25, 2002
KRISHNA NANDAN SAHAY Vs. STATE OF BIHAR
December 3, 2002
KRISHNA NARAYAN BANERJEE Vs. STATE OF BIHAR
December 2, 2002
KRISHNA PRASAD MANDAL Vs. SABITA DEVI
April 25, 2002
KRISHNA PRASAD SINHA Vs. STATE OF BIHAR
September 19, 2002
KRISHNA SINGH Vs. STATE OF BIHAR
December 19, 2002
KRISHNA YADAV @ KRISHNA AHIR Vs. STATE OF BIHAR
July 11, 2002
KRISHNADEO SINGH Vs. STATE OF BIHAR
November 27, 2002
KUMAR ATUL Vs. STATE OF BIHAR
February 1, 2002
KUMAR FILMS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
September 12, 2002
KUMAR RAJU Vs. REETA KUMARI
February 21, 2002
KUMAR SHARMA Vs. STATE OF BIHAR
July 8, 2002
KUMARI KALPANA RANI Vs. STATE OF BIHAR
September 12, 2002
KUMARI RICHA Vs. STATE OF BIHAR
January 2, 2002
KUMUD DEVI Vs. STATE OF BIHAR
October 7, 2002
KUNJ BIHARI PRASAD SINH Vs. STATE OF BIHAR
August 5, 2002
KUNTI TIWARY Vs. GENERAL MANAGER STATE BANK OF INDIA D AND PB
November 18, 2002
KUSUMI DEVI Vs. STATE OF BIHAR
March 18, 2002
L N MITHILA UNIVERSITY Vs. MITHILA MINORITY DENTAL COLLEGE
October 9, 2002
LACHHMAN WIRE INDUSTRIES LTD Vs. STATE OF BIHAR
July 23, 2002
LACHHO DEVI Vs. STATE OF BIHAR
October 10, 2002
LADDU MANDAL Vs. STATE OF BIHAR
July 15, 2002
LAKHAN LAL Vs. STATE OF BIHAR
October 1, 2002
LAKHICHAND PRASAD Vs. STATE OF BIHAR
September 16, 2002
LAKSHMAN PANDEY Vs. STATE OF BIHAR
August 14, 2002
LAKSHMI BHATT Vs. STATE OF BIHAR
October 30, 2002
LAKSHMI FERTILIZER AGENCY Vs. STATE OF BIHAR
May 14, 2002
LAKSHMI ROY ALIAS LAXMI ROY Vs. STATE OF BIHAR
September 6, 2002
LAL BABU PRASAD Vs. STATE OF BIHAR
September 11, 2002
LAL BABU RAI Vs. STATE OF BIHAR
May 14, 2002
LAL BABU SAH Vs. STATE OF BIHAR
August 20, 2002
LAL BABU SINGH Vs. STATE OF BIHAR
February 1, 2002
LAL BAHADUR SINGH Vs. STATE OF BIHAR
April 2, 2002
LAL BAHADUR SINHA Vs. COMMISSIONER OF COMMERCIAL TAXES
April 19, 2002
LAL BIHARI SAO Vs. STATE OF BIHAR
July 9, 2002
LAL MOHAN YADAV Vs. SANJHA DEVI
September 20, 2002
LALA KOERI Vs. STATE OF BIHAR
September 25, 2002
LALA SATNARAYAN PRASAD Vs. SHIV NANDAN SINGH
February 14, 2002
LALAN SARDAR ALIAS LALAN KUMAR SARDAR Vs. STATE OF BIHAR
March 13, 2002
LALAN SINGH Vs. STATE OF BIHAR
May 14, 2002
LALDHARI RAI Vs. STATE OF BIHAR
December 4, 2002
LALIT KUMAR Vs. STATE OF BIHAR
February 1, 2002
LALIT NARAIN MITHILA UNIVERSITY Vs. SARJUG DENTAL COLLEGE AND HOSPITAL
January 25, 2002
LALJI RAM Vs. STATE OF BIHAR
August 13, 2002
LALLAN CHOUDHARY Vs. STATE OF BIHAR
October 8, 2002
LALLAN PASWAN Vs. UNION OF INDIA
December 19, 2002
LALU PRASAD YADAV Vs. STATE OF BIHAR
February 7, 2002
LAUHAR SAH Vs. STATE OF BIHAR
March 1, 2002
LAXMI KUMAR CHOURE Vs. STATE OF BIHAR
November 14, 2002
LOKMAN Vs. STATE OF BIHAR
April 16, 2002
LT COLONEL RAM RANDHIR SINGH Vs. STATE OF BIHAR
August 29, 2002
LUTAN PASWAN Vs. STATE OF BIHAR
August 7, 2002
M K AGRAWAL Vs. STATE OF BIHAR
February 4, 2002
MADAN MAHTO Vs. STATE OF BIHAR
February 11, 2002
MADAN MOHAN SINGH YADAV Vs. STATE OF BIHAR
January 24, 2002
MADHUSUDAN Vs. STATE OF BIHAR
January 10, 2002
MADHUSUDAN PATHAK Vs. UNION OF INDIA
August 5, 2002
MAGADH GRAMIN BANK OFFICERS ASSOCIATION Vs. CHAIRMAN MAGADH GRAMIN BANK
December 17, 2002
MAHABIR MANDAL Vs. LAKHAN LAL MANDAL
June 24, 2002
MAHADEO PRASAD YADAV Vs. BOARD OF COUNCIL OF CRICKET IN INDIA
August 6, 2002
MAHANTH RAM SHANKAR DAS Vs. STATE OF BIHAR
March 15, 2002
MAHENDRA CHOUDHARY Vs. INDRASAN DEVI ALIAS RUDRASAN DEVI
February 12, 2002
MAHENDRA KUMAR PRASAD Vs. STATE OF BIHAR
January 15, 2002
MAHENDRA NARAIN PATHAK Vs. STATE OF BIHAR
September 10, 2002
MAHENDRA PRASAD Vs. STATE OF BIHAR
May 3, 2002
MAHENDRA RAI Vs. STATE OF BIHAR
October 7, 2002
MAHENDRA RAM Vs. STATE OF BIHAR
January 4, 2002
MAHESH KUMAR Vs. KHURSHID ANWAR
July 16, 2002
MAHESH SAH Vs. UNION OF INDIA
March 4, 2002
MAHESHWARI MUKHIYA Vs. STATE OF BIHAR
February 1, 2002
MAHTAB SINGH ALIAS MATAB LAL SINGH Vs. STATE OF BIHAR
September 12, 2002
MALTI DEVI Vs. STATE OF BIHAR
February 19, 2002
MAMTA KUMARI Vs. STATE OF BIHAR
August 27, 2002
MAMTA KUMARI Vs. STATE OF BIHAR
August 23, 2002
MAN SINGH Vs. STATE OF BIHAR
January 24, 2002
MAN SINGH Vs. STATE OF BIHAR
January 21, 2002
MANGAL SAH Vs. STATE OF BIHAR
March 7, 2002
MANGLI DEVI Vs. UNION OF INDIA
December 5, 2002
MANIR AHMAD Vs. STATE OF BIHAR
May 6, 2002
MANJU KUMARI Vs. STATE OF BIHAR
July 15, 2002
MANJU KUMARI @ MANJU DEVI @ SMT. MANJU DEVI Vs. STATE OF BIHAR AND ORS.
January 9, 2002
MANJUBALA SINHA Vs. STATE OF BIHAR
July 1, 2002
MANOHAR GOPE Vs. STATE OF BIHAR
August 16, 2002
MANOJ BAID Vs. STATE OF BIHAR
August 12, 2002
MANOJ KR PANDEY Vs. STATE OF BIHAR
September 23, 2002
MANOJ KUMAR Vs. BIHAR PUBLIC SERVICE COMMISSION
March 7, 2002
MANOJ KUMAR MISHRA Vs. DAROPADI DEVI
February 15, 2002
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
May 16, 2002
MANOJ KUMAR SINHA Vs. OJASVI NANDAN
July 29, 2002
MANOJ SAHAY Vs. STATE OF BIHAR
February 8, 2002
MANOJ SAHNI Vs. STATE OF BIHAR
October 23, 2002
MANORANJAN PRASAD Vs. STATE OF BIHAR
December 15, 2002
MANVENDRA NARAIN AGRAWAL Vs. BIHAR STATE ELECTRICITY BOARD
July 11, 2002
MAQSOOD Vs. STATE OF BIHAR
September 6, 2002
MAQSUD ALAM Vs. STATE OF BIHAR
February 6, 2002
MARAUL PRAKHAND NAVYATAYATSAHYOG SAMITI LTD Vs. STATE OF BIHAR
September 3, 2002
MATHURA RAM Vs. STATE OF BIHAR
September 19, 2002
MATUK LAL MAHTO Vs. MAHABIR MAHTO
May 21, 2002
MAYA SHANKAR PRASAD Vs. STATE OF BIHAR
April 19, 2002
MD ASGAR Vs. STATE OF BIHAR
November 28, 2002
MD ASHAD Vs. STATE OF BIHAR
May 7, 2002
MD AYUB ALAM Vs. STATE OF BIHAR
July 23, 2002
MD JASIM @ SANJAY Vs. STATE OF BIHAR
August 23, 2002
MD MANJOOR Vs. STATE OF BIHAR
March 7, 2002
MD NURUL HAQUE KHAN Vs. MD MUSTAFA KHAN
April 4, 2002
MD RAQEEMUDDIN Vs. STATE OF BIHAR
March 6, 2002
MD SHAMIM ANSARI Vs. STATE OF BIHAR
April 25, 2002
MD YUNUS Vs. MOINUDDIN
August 20, 2002
MEENA DEVI Vs. UNION OF INDIA
August 26, 2002
MEGHNATH YADAV Vs. STATE OF BIHAR
March 4, 2002
MINAKSHI Vs. STATE OF BIHAR
September 5, 2002
MISHRI RAM Vs. STATE OF BIHAR
August 12, 2002
MISHRI SAH Vs. STATE OF BIHAR
February 1, 2002
MITHILESH KUMAR Vs. UNION OF INDIA
September 2, 2002
MITHILESH SINGH Vs. STATE OF BIHAR
August 23, 2002
MITHILESH THAKUR Vs. RADHA DEVI
March 22, 2002
MITRYNJAY KUMAR Vs. STATE OF BIHAR
June 24, 2002
MOHAMED SAHABUDDIN Vs. STATE OF BIHAR
August 20, 2002
MOHAMMAD EJAZ ANJUM Vs. STATE OF BIHAR
February 7, 2002
MOHAMMAD HASAN KHAN Vs. STATE OF BIHAR
April 2, 2002
MOHAMMAD MIAN Vs. STATE OF BIHAR
March 8, 2002
MOHAMMAD SALIM ANSARI Vs. BITAN DEVI
November 26, 2002
MOHAN LAL CHATURVEDI Vs. STATE OF BIHAR
November 29, 2002
MOHAN OJHA Vs. STATE OF BIHAR
February 12, 2002
MOHAN RAI Vs. STATE OF BIHAR
August 12, 2002
MOHAN SAH Vs. STATE OF BIHAR
April 10, 2002
MOHAN SINGH Vs. STATE OF BIHAR
July 13, 2002
MOHARAM MIAN Vs. NARENDRA KUMAR SINGH ALIAS BHAGAT SINGH
August 8, 2002
MOHD MUBARAK ALI Vs. STATE OF BIHAR
February 6, 2002
MOHD SAUD ALAM Vs. MD SALAHUDDIN
July 26, 2002
MOHICHAND SAO Vs. STATE OF BIHAR
November 28, 2002
MOHINDER LAL Vs. STATE OF BIHAR
February 12, 2002
MONSANTO INDIA LTD Vs. STATE OF BIHAR
July 26, 2002
MOSOMAT FUL SUNDER OJHA WITH MANOJ KUMAR OJHA Vs. STATE
November 27, 2002
MOSSOMAT MAYA DEVI Vs. STATE OF BIHAR
February 20, 2002
MOST BIMLA DEVI Vs. STATE OF BIHAR
February 20, 2002
MOST SURAJ DEVI PARIWAL Vs. STATE OF BIHAR
September 5, 2002
MOST. SUDAMA DEVI AND ORS. Vs. HIMANSHU SHEKHAR JHA AND ORS.
January 8, 2002
MOSTT.SHILA DEVI Vs. STATE OF BIHAR
January 17, 2002
MOTI RANEE DEVI Vs. STATE
June 24, 2002
MOTIOR RAHMAN Vs. STATE OF BIHAR
January 16, 2002
MRITYUNJAY KUMAR ROY Vs. STATE OF BIHAR
February 1, 2002
MUKHTAR ALAM Vs. STATE OF BIHAR
May 21, 2002
MUKHTAR CHAUDHARY Vs. STALE OF BIHAR
February 14, 2002
MUNARIK SINGH Vs. STATE OF BIHAR
August 13, 2002
MUNESHWAR RAM Vs. STATE OF BIHAR
January 11, 2002
MUNI LAL PASWAN Vs. STATE OF BIHAR
March 13, 2002
MUNNA SINGH Vs. STATE OF BIHAR
April 3, 2002
MUNSI HASDA Vs. STATE OF BIHAR
November 21, 2002
MURAL TURI Vs. STATE OF BIHAR
December 13, 2002
MUSTAQUE ALI Vs. STATE OF BIHAR
March 15, 2002
NAG NARAIN SINGH Vs. MOHD ADALAT HUSSAIN
July 24, 2002
NAGENDRA PRASAD Vs. COMMISSIONER OF COMMERCIAL TAXES
September 27, 2002
NAGENDRA PRASAD Vs. COMMISSIONER OF COMMERCIAL TAXES
September 7, 2002
NAGESHWAR PRASAD Vs. STATE OF BIHAR
January 9, 2002
NAGINA DEVI Vs. STATE OF BIHAR
April 24, 2002
NAGINA SINGH Vs. STATE OF BIHAR
December 11, 2002
NAIMULLAH MIAN Vs. STATE OF BIHAR
December 10, 2002
NAIYAR ALAM Vs. STATE OF BIHAR
May 15, 2002
NALINI KANT AGRAWAL Vs. STATE OF BIHAR
September 24, 2002
NAND KISHORE PRASAD Vs. STATE OF BIHAR
February 25, 2002
NAND KISHORE SINGH Vs. STATE OF BIHAR
July 26, 2002
NANHAK SINGH Vs. STATE OF BIHAR
September 4, 2002
NARAD PASWAN Vs. RANJANTEWARY ALIAS RAJAN
May 7, 2002
NARAIN PATHAK Vs. KESHWAR PASWAN
February 20, 2002
NARAIN SAHNI Vs. STATE OF BIHAR
August 20, 2002
NARAYAN PRASAD SAH Vs. STATE OF BIHAR
December 5, 2002
NARESH KUMAR DUTTA Vs. STATE OF BIHAR
December 12, 2002
NARESH YADAV Vs. STATE OF BIHAR
October 22, 2002
NATHUNI MAHTO Vs. STATE OF BIHAR
April 26, 2002
NATHUNI SAN Vs. KASHI NATH MISHRA
July 10, 2002
NATHUNI SAO Vs. STATE OF BIHAR
October 23, 2002
NATIONAL INSURANCE CO LTD Vs. SUNAINA DEVI
July 19, 2002
NATIONAL INSURANCE CO LTD Vs. RAMBALI DEVI
July 2, 2002
NATIONAL INSURANCE CO LTD Vs. DUKHI MISTRY
April 23, 2002
NATIONAL INSURANCE CO LTD Vs. DAYAWANTI DEVI
September 17, 2002
NATIONAL INSURANCE CO LTD Vs. KHANTARIA DEVI
January 24, 2002
NATIONAL INSURANCE COMPANYLTD Vs. SUMILA KUER
January 18, 2002
NAVO NATH MISHRA Vs. STATE OF BIHAR
August 27, 2002
NAWAB ALI Vs. REYAZ AHMED
August 6, 2002
NAWAL KISHORE MANDAL Vs. STATE OF BIHAR
September 16, 2002
NAWAL KISHORE PANDEY Vs. STATE OF BIHAR
February 15, 2002
NAWAL KISHORE PATEL Vs. INDRAPARI DEVI
September 24, 2002
NAWAL KISHORE PRASAD Vs. STATE OF BIHAR
December 4, 2002
NAWAL KISHORE SAH Vs. STATE OF BIHAR
February 8, 2002
NAWAL KISHORE SAH Vs. STATE OF BIHAR
April 12, 2002
NAWAL KISHORE YADAV Vs. STATE OF BIHAR
October 4, 2002
NAWAL YADAV Vs. BIHAR SCHOOL EXAMINATION BOARD
August 1, 2002
NAZIM SHAMEE Vs. STATE OF BIHAR
February 18, 2002
NEELAM DEVI Vs. STATE OF BIHAR
February 27, 2002
NEW INDIA ASSURANCE CO LIMITED Vs. SHEO PUJAN SINGH
July 24, 2002
NEW INDIA ASSURANCE CO LTD Vs. NAJO KHATOON
May 9, 2002
NEW INDIA ASSURANCE CO LTD Vs. GAUTAM SINGH
January 16, 2002
NEW INDIA ASSURANCE CO LTD Vs. SUNAINA GUPTA
January 31, 2002
NEW INDIA ASSURANCE CO LTD Vs. SAHIBUN KHATOON
October 3, 2002
NEW INDIA ASSURANCE COMPANY LTD Vs. LAHASO DEVI
February 13, 2002
NIBHA DEVI ALIAS RERIUA KUMARI Vs. STATE OF BIHAR
February 1, 2002
NIBHA KUMARI Vs. STATE OF BIHAR
July 15, 2002
NIRANJAN MAHTO Vs. STATE OF BIHAR
October 25, 2002
NIRBHAY KUMAR SINGH Vs. STATE OF BIHAR
March 4, 2002
NIRMAL KUMAR JHA Vs. STATE OF BIHAR
December 12, 2002
NIRMALA DEVI Vs. VIRENDRA KR TRIPATHI
January 21, 2002
NIRMALA DEVI Vs. BIHAR STATE FINANCIAL CORPORATION
September 27, 2002
NITISHWAR JHA Vs. STATE OF BIHAR
July 19, 2002
NIWAS SHARMA Vs. STATE OF BIHAR
February 12, 2002
NONI GOPAL DAS Vs. RAJENDRA AGRICULTURAL UNIVERSITY
January 10, 2002
NOORUDDIN Vs. RABINDRA KUMAR SIRIHA
October 22, 2002
NURUL ISLAM Vs. BHUTNATH GOSHALA
November 29, 2002
OM PRAKASH MISHRA Vs. STATE OF BIHAR
September 10, 2002
OM PRAKASH PRASAD ALIAS OM PRAKASH SINGH Vs. STATE OF BIHAR
April 29, 2002
OM PRAKASH SAH Vs. BIHAR STATE FOOD AND CIVIL SUPPLY CORPORATION LTD
July 16, 2002
OM PRAKASH SINGH Vs. STATE OF BIHAR
December 19, 2002
OM PRAKASH SINGH Vs. VICE-CHANCELLOR
August 5, 2002
OM PRAKASH SINHA Vs. STATE OF BIHAR
August 7, 2002
OM PRAKASH TIWARI Vs. ELECTION COMMISSION
April 26, 2002
ORIENTAL INSURANCE CO LTD Vs. SHANTI DEVI
January 8, 2002
ORIENTAL INSURANCE COMPANY LTD Vs. PURNIMA ENTERPRISES
January 8, 2002
ORIENTAL INSURANCE COMPANY LTD Vs. UMLESH DEVI
February 5, 2002
ORIENTAL INSURANCE COMPANY LTD Vs. THAKUNI DEVI
April 23, 2002
PADMA PRASAD Vs. STATE OF BIHAR
April 4, 2002
PANCHU MANDAL Vs. STATE OF BIHAR
August 29, 2002
PANDAUL ANCHAL MATSYAJIBI SAHYOG SAMITI LTD Vs. PANDAUL PRAKHAND JANTA SWABLAMBI SAHYOG SAMITI LTD
September 27, 2002
PANDIT ANANT ACHARYA SHASTRI Vs. PANDIT KESHAV ACHARYA
January 21, 2002
PANKAJ KUMAR Vs. STATE OF BIHAR
July 23, 2002
PANKAJ KUMAR CHOUDHARY ALIAS PANKAJ KUMAR PANI Vs. STATE OF BIHAR
March 21, 2002
PANNA LAL KESHRI Vs. STATE OF BIHAR
August 28, 2002
PAPPU LAL @ MANOJ KUMAR SHRIVASTAVA Vs. STATE OF BIHAR
August 9, 2002
PAPPU YADAV Vs. STATE OF BIHAR
May 5, 2002
PARAS NATH RAI Vs. STATE OF BIHAR
August 9, 2002
PARICHHAN RAI Vs. STATE OF BIHAR
March 6, 2002
PARMANAND JHA Vs. RAJENDRA AGRICULTURAL UNIVERSITY
December 5, 2002
PARMANAND SAH Vs. STATE OF BIHAR
February 25, 2002
PARMANAND SINGH Vs. STATE OF BIHAR
April 24, 2002
PARMESHWARI BARHI Vs. BINDESHWARI MAHTO
July 11, 2002
PARSHURAM SINGH Vs. STATE OF BIHAR
September 11, 2002
PARSURAM PASWAN Vs. STATE OF BIHAR
April 5, 2002
PASUPATI SINGH ALIAS PASUPAT SINGH Vs. STATE OF BIHAR
September 26, 2002
PATNA ALUMINIUM UDYOG PATNA CITY Vs. COMMISSIONER OF CENTRAL EXCISE BIHAR
October 8, 2002
PATNA REGIONAL DEVELOPMENT AUTHORITY Vs. AMITABH RANJAN MISHRA
May 16, 2002
PAVITRA KUER THAKUR RAM JAYASWAL Vs. STATE OF BIHAR
June 27, 2002
PAWAN KUMAR JHA Vs. UNION OF INDIA
October 30, 2002
PAWAN KUMAR SINGH Vs. STATE OF BIHAR
July 12, 2002
PAWAN KUMAR YADAV Vs. STATE OF BIHAR
February 13, 2002
PHOOL MOHAMMAD KHAN Vs. STATE OF BIHAR
June 27, 2002
PINTU SINGH Vs. STATE OF BIHAR
July 11, 2002
PODDAR SURAJ KUMAR Vs. STATE OF BIHAR
July 2, 2002
POOJA ENGINEERS PRIVATE LTD Vs. STATE OF BIHAR
November 26, 2002
POORVANCHAL CATERERS SARAN Vs. UNION OF INDIA
February 21, 2002
POPULAR NURSING HOME Vs. STATE OF BIHAR
December 12, 2002
PRABHAKAR SINGH Vs. BIHAR SCHOOL EXAMINATION BOARD
April 12, 2002
PRABHAS RANJAN Vs. SECRETARY BIHAR SCHOOL EXAMINATION BOARD
October 29, 2002
PRABHAT ZARDA FACTORY INDIA LTD Vs. STATE OF BIHAR
October 7, 2002
PRABHU CHANDRA Vs. STATE OF BIHAR
November 14, 2002
PRABHU NARAYAN SHARMA Vs. STATE OF BIHAR
November 29, 2002
PRABHU SAH Vs. STATE OF BIHAR
October 24, 2002
PRAKASH KUMAR SAHAI Vs. UNION OF INDIA
July 4, 2002
PRAKASH SINGH Vs. STATE OF BIHAR
February 6, 2002
PRAMOD KUMAR SINGH Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
August 19, 2002
PRAMOD LAL ALIAS PRAMOD PRASAD Vs. STATE OF BIHAR
May 14, 2002
PRAMOD NARAYAN ACHAL Vs. BIHAR STATE ELECTRICITY BOARD
April 19, 2002
PRAMOD SAH Vs. STATE OF BIHAR
September 6, 2002
PRASAD DARBHANGA Vs. STATE OF BIHAR
May 3, 2002
PRASHANT KUMAR SINHA Vs. MEMBER BOARD OF REVENUE
January 9, 2002
PRATAP SINGH Vs. STATE OF BIHAR
March 21, 2002
PRATHMIK ADHYAPAK SANGH Vs. STATE OF BIHAR
April 16, 2002
PRATIVA KUMARI Vs. STATE OF BIHAR
June 3, 2002
PRAYAS MAHILA AUDYOGIC CO OPERATIVE SOCIETY LTD Vs. STATE OF BIHAR
January 8, 2002
PREM AGRAWAL Vs. STATE OT BIHAR
July 17, 2002
PREM CHANDRA Vs. SHEOJI SINGH
February 21, 2002
PREM CHANDRA JHA Vs. STATE OF BIHAR
December 5, 2002
PREM CHANDRA PRASAD Vs. BIHAR STATE ELECTION COMMISSION
March 15, 2002
PREM NATH MISHRA Vs. STATE ELECTION COMMISSION
May 13, 2002
PREM SHANKAR SAHAY Vs. UNION OF INDIA
January 29, 2002
PREMCHAND SINGH Vs. STATE OF BIHAR
October 8, 2002
PREMLATA GUPTA Vs. STATE OF BIHAR
August 13, 2002
PRITHVINATH PRASAD Vs. STATE OF BIHAR
September 12, 2002
PRIYA RANJAN SINHA Vs. STATE OF BIHAR
April 11, 2002
PRIYANKA KUMARI Vs. STATE OF BIHAR
February 13, 2002
PRO AGRO SEEDS CO LTD Vs. STATE OF BIHAR
September 16, 2002
PUNENDU JEE TRIPATHI ALIAS DADAN TIWARI Vs. STATE OF BIHAR
January 4, 2002
PURANA PANAPUR PANCHAYAT SHRAMIK SAHYOG SAMILTEE LTD Vs. STATE OF BIHAR
March 11, 2002
PURNIMA ENTERPRISES Vs. ORIENTAL INSURANCE COMPANY LTD
January 23, 2002
QAZI AHMED AZAM Vs. STATE OF BIHAR
May 9, 2002
R USHA Vs. STATE OF BIHAR
March 19, 2002
RABI BHUSHAN PRASAD Vs. BIHAR STATE COOPERATIVE MARKETING UNION
May 1, 2002
RABINDRA KUMAR SINHA Vs. UNION OF INDIA
July 8, 2002
RABINDRA NATH SHUKLAM Vs. VAISHALI KSHETRIYA GRAMIN BANK
May 13, 2002
RABINDRA PRASAD SINGH Vs. STATE ELECTION COMMISSIONER
September 23, 2002
RABINDRA PRASAD VERMA Vs. STATE OF BIHAR
January 18, 2002
RABINDRA PRATAP PANDEY Vs. STATE OF BIHAR
September 2, 2002
RABINDRA SAN Vs. STATE OF BIHAR
November 12, 2002
RADHA JHA Vs. STATE OF BIHAR
November 27, 2002
RADHA KRISHNA CHAUDHARY Vs. DISTRICT MAGISTRATE BEGUSARAI
December 4, 2002
RADHA KRISHNA EXPORTS PVT.LTD. Vs. PANDAUL CO-OPERATIVE SPINNING MILLS LTD.
February 5, 2002
RADHA KRISHNA JAISWAL Vs. SHEELA KANCHAN
October 22, 2002
RADHA KUMARI Vs. STATE OF BIHAR
July 29, 2002
RADHA PRASAD BHAGAT Vs. STATE OF BIHAR
March 11, 2002
RADHE SHYHAM SINGH Vs. STATE OF BIHAR
August 5, 2002
RADHEY SHARMA Vs. STATE OF BIHAR
October 7, 2002
RADHIKA DEVI Vs. STATE OF BIHAR
January 15, 2002
RAGHU NATH JHA Vs. STATE OF BIHAR
February 4, 2002
RAGHUNATH PANDEY Vs. PANMATI KUER
July 2, 2002
RAGHUNATH PRASAD SINGH Vs. STATE OF BIHAR
January 3, 2002
RAGHUNATH PRASAD YADAV Vs. STATE OF BIHAR
May 23, 2002
RAGHUNATHJEE Vs. LEELAWATI DEVI
July 15, 2002
RAJ KALI DEVI Vs. STATE OF BIHAR
July 26, 2002
RAJ KISHORE PRASAD SINGH Vs. STATE OF BIHAR
February 25, 2002
RAJ KUMAR PASWAN Vs. V N SINHA
November 22, 2002
RAJ KUMAR PRASAD ALIAS RAJ KUMAR Vs. JANKI DEVI
September 20, 2002
RAJ KUMAR RAGHAWENDRA PRASAD NARAIN SINGH Vs. ASHIANA LAND DEVELOPMENTS
December 3, 2002
RAJ KUMAR SAH Vs. STATE OF BIHAR
September 30, 2002
RAJ KUMAR SINGH Vs. STATE OF BIHAR
July 2, 2002
RAJ NANDAN PRASAD SINGH Vs. STATE OF BIHAR
January 9, 2002
RAJA GIRI ALIAS RAJARAM GIRI Vs. STATE OF BIHAR
May 24, 2002
RAJA LAL Vs. UNION OF INDIA
January 29, 2002
RAJA RAM YADAV Vs. STATE OF BIHAR
February 21, 2002
RAJANTIWARY Vs. UNION OF INDIA THROUAH C B I
March 20, 2002
RAJDHARI SINGH Vs. STATE OF BIHAR
January 16, 2002
RAJENDRA LAL Vs. STATE OF BIHAR
April 19, 2002
RAJENDRA PRASAD Vs. STATE OF BIHAR
December 12, 2002
RAJENDRA PRASAD ATHGHARA Vs. CHANDRA CHUR CHOUDHARY
September 2, 2002
RAJENDRA PRASAD GUPTA Vs. STATE OF BIHAR
September 12, 2002
RAJENDRA PRASAD MISRA Vs. STATE OF BIHAR
January 10, 2002
RAJENDRA RAUT Vs. AWADH KISHORE PRASAD
December 9, 2002
RAJENDRA SINGH Vs. STATE OF BIHAR
September 12, 2002
RAJENDRA SINGH Vs. UNION OF INDIA
October 30, 2002
RAJENDRA UPADHYAY Vs. STATE OF BIHAR
August 28, 2002
RAJENDRATANTI Vs. STATE OF BIHAR
April 17, 2002
RAJESH JHA & ORS Vs. STATE OF BIHAR
December 10, 2002
RAJESH KOCHAR Vs. REETA KUMARI
March 18, 2002
RAJESH KUMAR Vs. STATE OF BIHAR
April 15, 2002
RAJESH KUMAR MAHTO Vs. STATE OF BIHAR
March 6, 2002
RAJESH RANJAN SAHAY Vs. UNION OF INDIA
March 21, 2002
RAJESH SINGH BUDDHPRIYA Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
March 20, 2002
RAJESHWAR LAL DAS Vs. STATE OF BIHAR
July 1, 2002
RAJESHWAR MISHRA Vs. STATE OF BIHAR
May 10, 2002
RAJGRIHI RAI Vs. STATE OF BIHAR
September 20, 2002
RAJIV RANJAN Vs. STATE OF BIHAR
November 26, 2002
RAJKISHORETIWARY Vs. STATE OF BIHAR
January 21, 2002
RAJNARAIN TIWARI Vs. DEO NARAIN TIWARI
March 20, 2002
RAJNATH SINGH Vs. ATUL KUMAR SHARMA
April 15, 2002
RAJPATI DEVI Vs. STATE OF BIHAR
March 15, 2002
RAJU KURMI Vs. UNION OF INDIA
February 26, 2002
RAJU RANI ALIAS RANJU DEVI Vs. BRANCH MANAGER NEW INDIA ASSURANCE
September 19, 2002
RAKESH KUMAR Vs. MANAGING DIRECTOR
May 23, 2002
RAKESH KUMAR THAKUR Vs. MUNGER KSHETRIYA GRAMIN BANK
May 16, 2002
RAM ASHISH SINGH Vs. STATE OF BIHAR
April 24, 2002
RAM ASHRAY YADAV Vs. STATE OF BIHAR
May 15, 2002
RAM AUTAR RAI Vs. CHANDESAR PANDIT
February 14, 2002
RAM AVTAR SAH Vs. STATE OF BIHAR
February 28, 2002
RAM BABU SAHNI Vs. STATE OF BIHAR
September 23, 2002
RAM BABU SINGH Vs. STATE OF BIHAR
March 7, 2002
RAM BALI ISHWAR Vs. STATE OF BIHAR
August 27, 2002
RAM BALI PRASAD Vs. STATE OF BIHAR
October 25, 2002
RAM BALI PRASAD Vs. STATE OF BIHAR
November 28, 2002
RAM BALI SINGH Vs. STATE OF BIHAR
February 11, 2002
RAM BILASH PAMDIT AND ANANT PASWAN Vs. STATE OF BIHAR
May 9, 2002
RAM BINOD SINGH Vs. STATE OF BIHAR
February 25, 2002
RAM BRAT SINGH YADAV Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
December 19, 2002
RAM CHANDRA RAM Vs. STATE OF BIHAR
April 2, 2002
RAM CHANDRA SAO Vs. STATE OF BIHAR
July 17, 2002
RAM CHANDRA SINGH Vs. DIRECTOR BIHAR HINDI GRANTH ACADEMY
November 14, 2002
RAM CHANDRA YADAV Vs. BIHAR STATE ELECTRICITY BOARD
May 20, 2002
RAM DAI DEVI Vs. STATE OF BIHAR
February 4, 2002
RAM DULAR DEVI Vs. SATYA NARAYAN PRASAD
July 29, 2002
RAM GOVIND YADAV Vs. STATE OF BIHAR
July 2, 2002
RAM JANKI Vs. BHGWATI DEVI
October 24, 2002
RAM JANKI THAKURBARI TRUST COMMITTEE Vs. STATE OF BIHAR
December 4, 2002
RAM JATAN ROY Vs. STATE OF BIHAR
July 15, 2002
RAM JATNA BELDAR ALIAS RAMJATAN BELDAR Vs. STATE OF BIHAR
September 19, 2002
RAM JEE SINGH Vs. UNION OF INDIA
April 2, 2002
RAM KESH YADAV Vs. STATE OF BIHAR
September 5, 2002
RAM KESHWAR TIWARY Vs. STATE OF BIHAR
December 20, 2002
RAM KISHORE SINGH Vs. STATE OF BIHAR
July 2, 2002
RAM KISHUN LAL Vs. STATE OF BIHAR
September 17, 2002
RAM KRIT SINGH Vs. UNION OF INDIA
April 11, 2002
RAM KUMAR MUKHIYA Vs. STATE OF BIHAR
November 15, 2002
RAM KUMAR SINGH Vs. BIHAR STATE
April 10, 2002
RAM LAL KEHARI Vs. UNION OF INDIA
April 15, 2002
RAM LAL SAH Vs. STATE OF BIHAR
April 16, 2002
RAM LAXAN PRASAD CHAURASIA Vs. STATE OF BIHAR
June 24, 2002
RAM MUKHIYA Vs. STATE OF BIHAR
September 24, 2002
RAM NANDAN SINGH Vs. RAM NANDAN SINGH
January 15, 2002
RAM NARAYAN Vs. STATE OF BIHAR
August 1, 2002
RAM NARAYAN SINGH Vs. STATE OF BIHAR
August 29, 2002
RAM NARAYAN SINGH Vs. STATE OF BIHAR
February 21, 2002
RAM NARESH CHOUDHARY Vs. STATE OF BIHAR
February 28, 2002
RAM NARESH DUBEY Vs. NATIONAL THERMAL POWER CORPORATION LTD
April 4, 2002
RAM NARESH SINGH Vs. GENERAL MANAGER CENTRAL BANK OF INDIA
August 7, 2002
RAM NATH PANDEY Vs. SURESH PANDEY
February 21, 2002
RAM NIRANJAN ROY Vs. STATE OF BIHAR
December 18, 2002
RAM PAL SINGH Vs. UNION OF INDIA
July 1, 2002
RAM PAVITRA SINGH Vs. STATE OF BIHAR
November 29, 2002
RAM PRASAD SAH Vs. STATE OF BIHAR
January 3, 2002
RAM PRASAD SINGH Vs. UNION OF INDIA
December 2, 2002
RAM PRASAD SINGH Vs. UNION OF INDIA
August 14, 2002
RAM PRAVESH NONIA Vs. STATE OF BIHAR
July 31, 2002
RAM PRIT YADAV Vs. STATE OF BIHAR
July 4, 2002
RAM PUKAR SINGH Vs. STATE OF BIHAR
December 5, 2002
RAM RATAN SHARMA Vs. STATE OF BIHAR
May 6, 2002
RAM RATAN YADAV Vs. STATE ELECTION COMMISSION
February 28, 2002
RAM SAGAR SINGH Vs. BIHAR STATE AGRICULTURE
November 21, 2002
RAM SARAN BHARTI Vs. FOOD CORPORATION OF INDIA
January 18, 2002
RAM SEWAK SINGH Vs. STATE
January 14, 2002
RAM SEWAK SINGH Vs. STATE OF BIHAR
August 12, 2002
RAM SHANKAR SINGH Vs. STATE OF BIHAR
October 31, 2002
RAM SHARAN PRASAD ALIAS RAM SHARAN Vs. STATE OF BIHAR
July 19, 2002
RAM SUHAG CHAUDHARY @ RAM SOHAG CHOUDHARY Vs. STATE OF BIHAR
February 13, 2002
RAM SUNDER MAHTO Vs. STATE OF BIHAR
August 12, 2002
RAM SURAT PASWAN Vs. STATE OF BIHAR
December 18, 2002
RAM SWAROOP MAHATO Vs. STATE OF BIHAR
July 26, 2002
RAM TABAKYA SINGH Vs. STATE OF BIHAR
November 14, 2002
RAM UDGAR SINGH Vs. STATE OF BIHAR
April 19, 2002
RAM UDIT CHAUDHARY Vs. STATE OF BIHAR
January 21, 2002
RAM UDIT CHOUDHARY ALIAS NUNU BABU Vs. STATE OF BIHAR
April 17, 2002
RAM YASH SINGH Vs. STATE OF BIHAR
January 1, 2002
RAM YASH SINGH Vs. STATE OF BIHAR
January 11, 2002
RAMA KANT SHARMA Vs. UNION OF INDIA
September 12, 2002
RAMA SHANKER TIWARY Vs. STATE OF BIHAR
August 20, 2002
RAMADHAR PANDEY Vs. STATE OF BIHAR
September 3, 2002
RAMADHAR SHARMA Vs. STATE OF BIHAR
February 6, 2002
RAMAKANT JHA Vs. STATE OF BIHAR
January 11, 2002
RAMANAND MAHTO Vs. STATE OF BIHAR
March 7, 2002
RAMANUJ PANDEY Vs. STATE OF BIHAR
July 9, 2002
RAMANUJ PASWAN Vs. STATE OF BIHAR
January 29, 2002
RAMANUJ RAM ALAIS ANUJ KUMAR Vs. STATE OF BIHAR
February 25, 2002
RAMANUJ SINGH Vs. STATE OF BIHAR
April 23, 2002
RAMANUJ TIWARI Vs. STATE OF BIHAR
February 26, 2002
RAMASHANKAR PANDEY Vs. STATE OF BIHAR
March 8, 2002
RAMASHISH CHAMAR Vs. STATE OF BIHAR
March 8, 2002
RAMASHISH YADAV Vs. STATE OF BIHAR
August 9, 2002
RAMAWATARJHA Vs. BIHAR STATE ELEC BOARD
April 2, 2002
RAMAYAN DASS Vs. STATE OF BIHAR
July 30, 2002
RAMAYAN MISHRA Vs. UNION OF INDIA
July 11, 2002
RAMAYAN RAI Vs. STATE OF BIHAR
October 25, 2002
RAMBILASH GUPTA Vs. ARUNBALA GHOSH
September 3, 2002
RAMCHANDRA CHOWDHARY Vs. STATE OF BIHAR
November 26, 2002
RAMDAS DHANUK Vs. STATE OF BIHAR
July 31, 2002
RAMDEO SINGH Vs. SIWAN KSHETRIYA GRAMIN BANK
June 26, 2002
RAMDEO YADAV Vs. STATE OF BIHAR
July 17, 2002
RAMDEO YADAV Vs. STATE
November 20, 2002
RAMESH CHANDRA Vs. STATE OF BIHAR
January 21, 2002
RAMESH CHANDRA AGRAWAL Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
July 24, 2002
RAMESH CHANDRA KUMAR Vs. STATE OF BIHAR
June 25, 2002
RAMESH PD VERMA Vs. STATE OF BIHAR
July 17, 2002
RAMESH PRASAD Vs. STATE BANK OF INDIA
December 12, 2002
RAMESH PRASAD KARN Vs. STATE BANK OF INDIA
May 9, 2002
RAMESH PRASAD VERMA Vs. UNION OF INDIA
April 11, 2002
RAMESH SINGH Vs. STATE OF BIHAR
November 21, 2002
RAMESHWAR MAHTO Vs. STATE OF BIHAR
March 11, 2002
RAMESHWAR PRASAD Vs. STATE OF BIHAR
July 22, 2002
RAMJEE ROY Vs. STATE OF BIHAR
February 26, 2002
RAMJEE SINGH Vs. UNION OF INDIA
March 1, 2002
RAMJI PANDEY ALIAS RAMAKANT PANDEY ALIAS RAMASHRAY PANDEY Vs. STATE OF BIHAR
August 6, 2002
RAMJI PRASAD RAI Vs. UNION OF INDIA
July 2, 2002
RAMJI PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD
April 23, 2002
RAMJI RAM Vs. STATE OF BIHAR
December 20, 2002
RAMJI SINGH Vs. STATE OF BIHAR
November 30, 2002
RAMJI SINGH Vs. UNION OF INDIA
April 8, 2002
RAMJITBELDAR Vs. STATE OF BIHAR
October 24, 2002
RAMNANDAN SINGH Vs. STATE OF BIHAR
April 19, 2002
RAMPATI CHAURASIA Vs. STATE OF BIHAR
July 5, 2002
RAMPHAL BAIRAGI Vs. UNION OF INDIA
October 31, 2002
RANBIR SINGH Vs. STATE OF BIHAR
September 26, 2002
RANGLAL PASWAN Vs. STATE OF BIHAR
February 26, 2002
RANI SINGH Vs. BINA DEVI
March 21, 2002
RANJAN KUMAR AKHAURY Vs. CHIEF COMMISSIONER OF INCOME TAX
December 18, 2002
RANJAN KUMAR SINHA Vs. UNION OF INDIA
July 30, 2002
RANJEET KUMAR SINGH Vs. STATE OF BIHAR
September 23, 2002
RANJIT KUMAR RAY Vs. STATE OF BIHAR
December 11, 2002
RANJU DEVI Vs. PAWAN KUMAR PATWARI
October 9, 2002
RANJU KUMARI Vs. STATE OF BIHAR
January 29, 2002
RATAN KUMAR Vs. STATE OF BIHAR
March 14, 2002
RAVINDRA NATH SINGH Vs. STATE OF BIHAR
February 4, 2002
RAZAK Vs. UNION OF INDIA
June 25, 2002
REETA KUMARI Vs. UNION OF INDIA
January 7, 2002
REGIONAL DIRECTOR Vs. BRAJENDRA NATH SINHA
February 20, 2002
RENUKA RAI Vs. STATE OF BIHAR
February 8, 2002
RESHMA DEVI Vs. STATE OF BIHAR
August 22, 2002
RINKI DEVI Vs. STATE OF BIHAR
October 24, 2002
RISHABH RAUSHAN AND ORS. Vs. STATE OF BIHAR AND ORS.
May 1, 2002
ROHAN SINGH YADAV Vs. BIHAR STATE HOUSING BOARD
June 25, 2002
ROJNI SAIYAEEN Vs. STATE OF BIHAR AND MD.NAYEEM
April 22, 2002
RUNGTA IRRIGATION LIMITED Vs. STATE OF BIHAR
December 19, 2002
S C I INDIA LTD Vs. STATE OF BIHAR
April 2, 2002
S CHAKRAVARTY Vs. STATE OF BIHAR
July 10, 2002
S M N I DENTAL COLLEGE AND HOSPITAL Vs. L N MITHILA UNIVERSITY
June 25, 2002
S M SHAUKAT ALI Vs. BIHAR STATE ELECTRICITY BOARD
March 13, 2002
S M SHOAIB Vs. KAMLA DEVI MOTANI
February 13, 2002
SABIR HUSSAIN Vs. STATE OF BIHAR
July 31, 2002
SABRUN KHATOON ALIAS SABRUN Vs. STATE OF BIHAR
April 22, 2002
SACHCHIDANAND MODI Vs. STATE OF BIHAR
January 4, 2002
SACHCHIDANAND SINGH Vs. STATE OF BIHAR
October 8, 2002
SACHIDANAND SINGH Vs. STATE OF BIHAR
January 11, 2002
SACHIDANAND SINGH Vs. STATE OF BIHAR
June 27, 2002
SACHINDANAND MISHRA Vs. STATE OF BIHAR
May 20, 2002
SADANAND SINGH Vs. UNION OF INDIA
October 4, 2002
SAFIDA MIAN ALIAS MD SAFIDA MIAN Vs. STATE OF BIHAR
December 2, 2002
SAHDEO SINGH Vs. DASRATH SINGH
August 13, 2002
SAHDEOYADAV Vs. STATE OF BIHAR
October 4, 2002
SAJJAD ASGHAR ALIAS HASIB MALLICK Vs. STATE OF BIHAR
September 11, 2002
SAJJAD ASGHAR ALIAS HASIB MALLICK Vs. STATE OF BIHAR
September 10, 2002
SAKALDEEP SAH Vs. STATE OF BIHAR
January 10, 2002
SAKALDEO SAHNI Vs. STATE OF BIHAR
May 9, 2002
SALSON LIQUORS PVT LTD Vs. STATE OF BIHAR
August 5, 2002
SAMAJIK UTHHAN SANGATHAN Vs. STATE OF BIHAR
April 24, 2002
SAMSUL HAQUE Vs. STATE OF BIHAR
January 17, 2002
SAMSUL HAQUE Vs. STATE OF BIHAR
February 6, 2002
SANAUR RAHMAN Vs. STATE OF BIHAR
December 19, 2002
SANDEEP KUMAR SHARMA Vs. STATE OF BIHAR
February 14, 2002
SANGHARS SAMITTEE NADWAN Vs. UNION OF INDIA
February 21, 2002
SANJAY KUMAR Vs. STATE OF BIHAR
May 16, 2002
SANJAY KUMAR SAH Vs. STATE OF BIHAR
December 11, 2002
SANJAY KUMAR SINGH Vs. STATE OF BIHAR
September 6, 2002
SANJAY KUMAR YADAV Vs. STATE OF BIHAR
February 25, 2002
SANJAY RAI Vs. STATE OF BIHAR
October 8, 2002
SANJAY SINGH Vs. STATE OF BIHAR
February 7, 2002
SANJAY SINGH Vs. STATE OF BIHAR
April 11, 2002
SANJAY SINGH SOM Vs. STATE OF BIHAR
July 25, 2002
SANJAY YADAV Vs. STATE OF BIHAR
January 23, 2002
SANJEEV KUMAR YADAV Vs. STATE OF BIHAR
March 18, 2002
SANJEEV LALL Vs. UNION OF INDIA
August 9, 2002
SANJIV KUMAR THAKUR Vs. STATE OF BIHAR AND OTHERS
April 23, 2002
SANJU SINHA Vs. VICE CHAIRMAN PRDA
August 16, 2002
SANJU SINHA Vs. VICE CHAIRMAN P R D AUTHORITY
July 4, 2002
SANT BILASH SINGH Vs. STATE OF BIHAR
August 6, 2002
SANTOSH KUMAR Vs. MANAGING DIRECTOR BIHAR STATE AGRICULTURAL MARKETING BOARD
May 8, 2002
SANTOSH KUMAR Vs. STATE OF BIHAR
May 1, 2002
SANTOSH KUMAR Vs. JUGAL KISHORE BARNWAL
February 5, 2002
SANTOSH KUMAR SINGH Vs. STATE OF BIHAR
January 17, 2002
SANTOSH PRASAD Vs. COMMISSIONER OF INCOME TAX
December 18, 2002
SANTU SINGH Vs. STATE OF BIHAR
April 22, 2002
SARDAR PATEL MEMORIAL COLLEGE Vs. STATE OF BIHAR
October 29, 2002
SAREEFAN BANO Vs. SHIV NANDAN MANDAL
January 18, 2002
SAREEFAN BANO Vs. SHIV NANDAN MANDAL
January 8, 2002
SARJU SAH Vs. RAM PATI MALLAH
August 7, 2002
SARWAN KUMAR RAI Vs. BHUNESHWAR MANDAL
August 19, 2002
SASAMUSA SUGAR WORKS LTD Vs. BIHAR STATE AGRICULTURE MARKETING BOARD
March 14, 2002
SATISH PRASAD Vs. STATE OF BIHAR
January 15, 2002
SATYA NARAIN BIN Vs. STATE OF BIHAR
May 24, 2002
SATYA NARAIN PRASAD GUPTA Vs. SUDHIR KUMAR SINGH
April 18, 2002
SATYA NARAYAN SINGH Vs. STATE OF BIHAR
August 20, 2002
SATYA NARAYAN SINGH Vs. OM PRAKASH SINGH
December 20, 2002
SATYADEO CHOUDHARY Vs. STATE OF BIHAR
August 20, 2002
SATYANARAYAN PASI Vs. STATE OF BIHAR
July 19, 2002
SATYENDRA KUMAR SINGH Vs. STATE OF BIHAR
January 31, 2002
SATYENDRA SINGH Vs. UNION OF INDIA
September 25, 2002
SAUD ALAM Vs. STATE OF BIHAR
July 26, 2002
SAWALIA SINGH Vs. BIHAR STATE COOPERATIVE LAND DEVELOPMENT BANK LIMITED
May 24, 2002
SECRETARY DEPARTMENT PLANNING AND DEVELOPMENT Vs. AWADH MUNI PRASAD
January 7, 2002
SEETARAM SINGH Vs. STATE OF BIHAR
May 1, 2002
SEWAK PRASAD Vs. STATE OF BIHAR
March 6, 2002
SHAH ALAM Vs. STATE OF BIHAR
February 19, 2002
SHAHABUDDLN BARI Vs. STATE OF BIHAR
February 5, 2002
SHAID HUSSAIN Vs. STATE OF BIHAR
September 11, 2002
SHAKTI STEEL PIPES Vs. STATE OF BIHAR
April 26, 2002
SHAKTI STEEL PIPES Vs. STATE OF BIHAR
November 18, 2002
SHAMBHU KUMAR Vs. STATE OF BIHAR
January 18, 2002
SHAMBHU NATH Vs. STATE OF BIHAR
November 1, 2002
SHAMBHU PRASAD Vs. SATYAM ROLAR FLOUR MILLS PVT LTD
March 14, 2002
SHAMBHU SAH Vs. STATE OF BIHAR
March 20, 2002
SHAMBHU SHARAN JAISWAL Vs. STATE OF BIHAR
April 22, 2002
SHAMBHU SHARAN JAISWAL Vs. MANAGING DIRECTOR BIHAR STATE AGRICULTURAL MARKETING BOARD
October 23, 2002
SHAMBHU SHARAN YADAV Vs. STATE OF BIHAR
October 10, 2002
SHAMBHU SHARMA Vs. STATE OF BIHAR
April 24, 2002
SHAMIM Vs. STATE OF BIHAR
May 22, 2002
SHAMIM ALAM Vs. STATE OF BIHAR
February 7, 2002
SHAMSHAD RAHMAN Vs. JAGANNATH PRASAD SINGH
May 8, 2002
SHAMSHER BAHADUR SINHA Vs. STATE OF BIHAR
August 23, 2002
SHAMSHUL MIAN ALIAS THAG MIAN Vs. STATE OF BIHAR
July 22, 2002
SHANKAR CHOUDHARY AND ORS Vs. STATE OF BIHAR
December 13, 2002
SHANKAR KUMAR SAH Vs. STATE OF BIHAR
December 9, 2002
SHANKAR SAHNI Vs. STATE OF BIHAR
January 25, 2002
SHANKAR SHARMA Vs. STATE OF BIHAR
September 24, 2002
SHANKAR SINGH Vs. STATE OF BIHAR
September 13, 2002
SHANKAR SINGH Vs. STATE OF BIHAR
April 5, 2002
SHANKARYADAV Vs. STATE OF BIHAR
October 8, 2002
SHANTI DEVI Vs. KUSUM DEVI
September 11, 2002
SHARDHA DEVI Vs. STATE OF BIHAR
July 26, 2002
SHASHI BHUSHAN SINGH Vs. STATE OF BIHAR
July 5, 2002
SHASHI DEVI JAIN Vs. STATE OF BIHAR
January 4, 2002
SHASHI KUMAR GUPTA Vs. STATE OF BIHAR
December 20, 2002
SHASHI SHEKHAR NARAYAN SINHA Vs. RAJENDRA AGRICULTURE UNIVERSITY
December 13, 2002
SHASHI SHEKHAR SINGH Vs. STATE OF BIHAR
February 21, 2002
SHATRUGHAN MAHTO Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION
December 4, 2002
SHATRUGHAN RABIDAS Vs. STATE OF BIHAR
May 22, 2002
SHEO BACHAN PRASAD SRIVASTAVA Vs. ADMINISTRATOR PATNA MUNICIPAL CORPORATION
May 21, 2002
SHEO NANDAN PRASAD SINGH Vs. INDIAN OIL CORPORATION
May 20, 2002
SHEO NARAYAN DAS Vs. STATE OF BIHAR
October 24, 2002
SHEO SHAKTI RE-ROLLING MILL P LTD Vs. STATE OF BIHAR
January 2, 2002
SHEO SHANKAR DWIVEDI Vs. STATE OF BIHAR
March 13, 2002
SHEO SHANKAR MAHTO Vs. RANJOTI DEVI
January 21, 2002
SHEO SHANKAR PRASAD SINHA Vs. STATE OF BIHAR
July 31, 2002
SHEOJI SHAH Vs. STATE OF BIHAR
September 17, 2002
SHIV SHANKAR PANDEY Vs. UNION OF INDIA
September 16, 2002
SHIV SHANKAR SAHU Vs. UNION OF INDIA
August 1, 2002
SHIVA MANJHI Vs. STATE OF BIHAR
May 22, 2002
SHIVAJI SINGH Vs. STATE OF BIHAR
March 19, 2002
SHIVAM ENTERPRISES Vs. STATE OF BIHAR
August 7, 2002
SHIVANI DEVI Vs. MANOJ KUMAR SINGH
September 2, 2002
SHOBHA YADAV Vs. STATE OF BIHAR
March 6, 2002
SHRAWAN KUMAR YADAV Vs. SWARNDEO PRASAD MAHTO
February 12, 2002
SHRIMATI KISHORI DEVI Vs. NABENDRA PRASAD
July 29, 2002
SHYAM BIHARI PRASAD Vs. KALAWATI DEVI
May 20, 2002
SHYAM BIHARI PRASAD Vs. BIRENDRA PRASAD
March 6, 2002
SHYAM CHANDRA CHAUDHARY Vs. STATE OF BIHAR
April 29, 2002
SHYAM DEO PASWAN Vs. STATE OF BIHAR
April 5, 2002
SHYAM NARAYAN ROY Vs. STATE OF BIHAR
March 22, 2002
SHYAM PRASAD CHAUDHARY Vs. STATE OF BIHAR
November 1, 2002
SHYAM SUNDAR KESHRI ALIAS SHYAM SUNDAR PRASAD KESHRI Vs. STATE OF BIHAR
May 10, 2002
SHYAMA DEVI Vs. STATE OF BIHAR
May 6, 2002
SHYAMLAL RAJAK ALIAS SHYAMLAL Vs. STATE OF BIHAR
October 30, 2002
SHYAMPATI DEVI Vs. LALITA DEVI
July 5, 2002
SHYAMSUNDAR PRASAD Vs. STATE OF BIHAR
February 25, 2002
SIDHESHWAR PRASAD Vs. UNION OF INDIA
September 30, 2002
SIDHESHWAR SINGH ALIAS SIDHESH SINGH Vs. STATE OF BIHAR
March 15, 2002
SIKANDAR MAHAMARIK Vs. STATE OF BIHAR
February 12, 2002
SINGANI DEVI Vs. STATE & ORS
August 1, 2002
SINGHBHUM HOMOEOPATHIC MEDICAL COLLEGE Vs. STATE OF BIHAR
February 12, 2002
SINGHESHWAR MANJHI Vs. STATE OF BIHAR
November 26, 2002
SIRISTA GOPE Vs. STATE OF BIHAR
February 7, 2002
SITA DEVI Vs. STATE OF BIHAR
October 30, 2002
SITA RAM KAHAR Vs. STATE OF BIHAR
October 7, 2002
SITA RAM MAHTO Vs. STATE OF BIHAR
August 1, 2002
SITA RAM PRASAD SRIVASTAVA Vs. STATE OF BIHAR
April 18, 2002
SITA RAM SINGH Vs. STATE OF BIHAR
August 26, 2002
SITA RAM SINGH Vs. STATE OF BIHAR
February 14, 2002
SITARAM CHHAPARIA Vs. STATE OF BIHAR
February 25, 2002
SITARAM CHOUDHARY Vs. STATE OF BIHAR
July 23, 2002
SITARAM YADAV Vs. BIHAR STATE TOURISM DEVELOPMENT CORPN
July 10, 2002
SIVA ALIAS SIV NARAIN MAHALDAR Vs. STATE OF BIHAR
May 7, 2002
SIVA RAM SHARMA Vs. STATE OF BIHAR
April 10, 2002
SIWAN KSHETRIYA GRAMIN BANK Vs. RAMDEO SINGH
November 25, 2002
SIYA DEVI Vs. BIHAR STATE TOURISM DEVELOPMENT CORPORATION
July 31, 2002
SIYA RAM CHOUDHARY Vs. STATE OF BIHAR
May 3, 2002
SMITH STANI STREET PHARMACEUTICALS LTD Vs. STATE OF BIHAR
October 8, 2002
SOHAIL YASIN AHMAD Vs. MAGADH UNIVERSITY
August 5, 2002
SOHAN SINGH Vs. STATE
October 22, 2002
SOHMATI DEVI Vs. STATE OF BIHAR
December 10, 2002
SOME NATH CHAKRABARTY Vs. STATE OF BIHAR
May 2, 2002
SONE LAL RAI Vs. BIHAR STATE ELECTRICITY BOARD
November 1, 2002
SONU MANDAL Vs. STATE OF BIHAR
March 20, 2002
SRINATH JHA Vs. STATE OF BIHAR
May 2, 2002
SRIRAM NONIA Vs. HRIDAYANAND MISHRA
December 11, 2002
STATE Vs. JOKHAN SAH
February 15, 2002
STATE BANK OF INDIA Vs. VIJAY DAS
November 1, 2002
STATE OF BIHAR Vs. GAURI SHANKAR SINHA
February 5, 2002
STATE OF BIHAR Vs. BISHAN SINGH JAYAT
April 5, 2002
STATE OF BIHAR Vs. VEER KUER PASWAN
April 15, 2002
STATE OF BIHAR Vs. MOHAMMAD HASNAIN
October 10, 2002
STATE OF BIHAR Vs. GAMMON INDIA LTD
October 7, 2002
STATE OF BIHAR Vs. KRISHNA SINGH
February 15, 2002
STATE OF BIHAR Vs. GOPAL PRASAD SHARMA AND ASHOK KUMAR JHA
February 21, 2002
STATE OF BIHAR Vs. TRIVENI MAHTO
February 27, 2002
STATE OF BIHAR Vs. RAJA YADAV
March 20, 2002
STATE OF BIHAR Vs. JITAN SAW
March 7, 2002
STATE OF BIHAR Vs. SANJEEV KUMAR
April 10, 2002
STATE OF BIHAR Vs. BISHAN SINGH JAYAT
March 26, 2002
STATE OF BIHAR Vs. SENBO ENGINEERING
December 12, 2002
STATE OF BIHAR Vs. RAKESH KUMAR
January 3, 2002
STATE OF BIHAR Vs. SLNAMSHER BAHADUR SINGH
November 28, 2002
STATE OF BIHAR Vs. VIMAL PRASAD
December 4, 2002
STATE OF BIHAR Vs. PRESIDING OFFICER
January 18, 2002
STATE OF BIHAR Vs. SHASHI MOHANTHAKUR
January 17, 2002
STATE OF BIHAR Vs. DILIP KUMAR SRIVASTAVA
May 22, 2002
STATE OF BIHAR Vs. CHINI SAH
May 24, 2002
STATE OF BIHAR Vs. S K VERMA
June 26, 2002
STATE OF BIHAR Vs. SUMIT ANAND
June 27, 2002
STATE OF BIHAR Vs. KARE SINGH
August 13, 2002
STATE OF BIHAR Vs. LACHHMAN WIRE INDUSTRIES LTD
September 3, 2002
SUBEDAR PASWAN Vs. STATE OF BIHAR
April 4, 2002
SUBEDAR SINGH Vs. STATE OF BIHAR
May 17, 2002
SUBH NARAYAN RAM Vs. STATE OF BIHAR
April 2, 2002
SUBHASH SINGH Vs. STATE OF BIHAR
May 8, 2002
SUBODH KUMAR Vs. UNION OF INDIA
October 8, 2002
SUBODH KUMAR DWEVEDI Vs. STATE OF BIHAR
October 4, 2002
SUBODH KUMAR PODDAR Vs. BIHAR STATE ELECTRICITY BOARD
July 18, 2002
SUBODH KUMAR PRASAD Vs. STATE OF BIHAR
July 30, 2002
SUBODH MAHTO Vs. STATE OF BIHAR
July 31, 2002
SUBODHYADAV Vs. STATE OF BIHAR
December 20, 2002
SUBRAT PRASAD Vs. STATE OF BIHAR
January 2, 2002
SUDAMA DEVI Vs. HIMANSHU SHEKHAR JHA
December 8, 2002
SUDAMA DEVI Vs. HIMANSHU SHEKHAR JHA
January 8, 2002
SUDARSHAN RAI Vs. STATE OF BIHAR
September 13, 2002
SUDHA DEVI Vs. STATE OF BIHAR
September 16, 2002
SUDHANSHU SINGH Vs. STATE OF BIHAR
January 21, 2002
SUDHIR KUMAR VERMA Vs. ASHOK KUMAR SAH
January 28, 2002
SUGAMBER SINGH @ SWAGAMBER SINGH Vs. STATE OF BIHAR
September 6, 2002
SUGANDH UPADHAYA Vs. B S E B
April 5, 2002
SUKHDEO NARAYAN UPADHAYAY Vs. UNION OF INDIA
August 29, 2002
SUKHDEO RAI Vs. STATE OF BIHAR
December 9, 2002
SUMAN KUMAR Vs. UNION OF INDIA
April 15, 2002
SUMAN KUMARI Vs. STATE OF BIHAR
September 16, 2002
SUMIT ANAND Vs. STATE OF BIHAR
May 15, 2002
SUMIT BOSE ALIAS SUMIT RANJAN BOSE Vs. STATE OF BIHAR
June 27, 2002
SUMITRA DEVI Vs. STATE OF BIHAR
October 28, 2002
SUNDER YADAV Vs. STATE OF BIHAR
December 20, 2002
SUNEET SINGH Vs. STATE OF BIHAR
October 10, 2002
SUNIL KUMAR JHA Vs. STATE OF BIHAR
September 9, 2002
SUNIL SAH Vs. STATE OF BIHAR
February 20, 2002
SUNITA DEVI Vs. STATE OF BIHAR
November 13, 2002
SUO MOTU Vs. STATE OF BIHAR
November 27, 2002
SUO MOTU ACTION Vs. CITIZENS OF THE DISTRICT OF JEHANABAD
May 10, 2002
SURAJ DEV SINGH ALIAS SURYADEO SINGH Vs. BIHAR STATE ELECT BOARD
July 31, 2002
SURAJ SAHNI Vs. STATE OF BIHAR
August 28, 2002
SURAJDEO SINGH ALIAS SURYA NATH SINGH Vs. STATE OF BIHAR
April 12, 2002
SURAT LAL Vs. STATE OF BIHAR
January 4, 2002
SURENDAR NARAIN CAPOOR Vs. RAM EKBAL PRASAD
January 21, 2002
SURENDRA CHOUDHARY Vs. STATE OF BIHAR
August 26, 2002
SURENDRA KUMAR AZAD Vs. HANIFUDDIN
September 2, 2002
SURENDRA PRASAD Vs. STATE OF BIHAR
January 3, 2002
SURENDRA PRASAD Vs. STATE OF BIHAR
July 16, 2002
SURENDRA PRASAD @ SURENDRA SINGH Vs. STATE OF BIHAR
February 12, 2002
SURENDRA PRASAD CHOURASIA Vs. STATE OF BIHAR
December 2, 2002
SURENDRA PRASAD DINKAR Vs. STATE OF BIHAR
February 6, 2002
SURENDRA PRASAD MISHRA Vs. STATE OF BIHAR
July 19, 2002
SURENDRA SHARMA Vs. STATE OF BIHAR
January 25, 2002
SURENDRA SINGH Vs. TILKA MANJHI BHAGALPUR UNIVERSITY
October 30, 2002
SURESH CHANDRA SINHA Vs. STATE OF BIHAR
January 24, 2002
SURESH LAL SRIVASTAVA Vs. RAGHUNATH SRIVASTAVA
January 9, 2002
SURESH YADAV Vs. STATE OF BIHAR
September 3, 2002
SURYA KANT JHA Vs. ADMINISTRATOR PATNA MUNICIPAL CORPN
May 13, 2002
SURYA NATH UPADHAYA Vs. STATE OF BIHAR
August 26, 2002
SUSHIL KUMAR Vs. STATE OF BIHAR
July 23, 2002
SUSHILA DEVI Vs. STATE OF BIHAR
January 2, 2002
SUSHILA DEVI Vs. STATE OF BIHAR
February 6, 2002
SWAMI BHUSHAN PRATAP HANSRAJ PURI Vs. STATE OF BIHAR
January 25, 2002
SWASTIC ENGINEERING WORKS Vs. STATE OF BIHAR
December 5, 2002
TAMI ZUDDIN Vs. GANGATHAKUR
February 15, 2002
TANZARAFTAB Vs. STATE OF BIHAR
September 2, 2002
TARAMANI DEVI Vs. GOVIND RAM SHARMA
January 9, 2002
TEJENDRA PRASAD Vs. STATE OF BIHAR
January 3, 2002
TILA DEVI Vs. CHHATIA
April 26, 2002
TIRPAN SINGH Vs. STATE OF BIHAR
January 4, 2002
TIRUPATI BALAJEE SUGAR AND CO Vs. STATE OF BIHAR
January 31, 2002
TOKHAN YADAV Vs. STATE OF BIHAR
January 7, 2002
TOPSEL MARKETING PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
January 2, 2002
TRIBANI MAHTO Vs. MANJU MISHRA
May 2, 2002
TRIBHUWAN KUMAR SARAFF Vs. STATE OF BIHAR
January 7, 2002
TRILOKI NATH SINGH Vs. STATE OF BIHAR
July 25, 2002
TRILOKI NATH SINGH Vs. STATE OF BIHAR
August 9, 2002
TRIPTI NARAYAN SINGH Vs. UNION OF INDIA
November 13, 2002
TULSI YADAV Vs. STATE OF BIHAR
July 5, 2002
UDAI KANT SINGH Vs. STATE OF BIHAR
May 15, 2002
UDAY KUMAR BHAGAT Vs. STATE OF BIHAR
July 15, 2002
UDAY SHANKAR PRASAD Vs. STATE OF BIHAR
April 25, 2002
UGRA CHANDRA MISHRA Vs. UNION OF INDIA
October 4, 2002
UMA DEVI Vs. DIVISIONAL MANAGER
August 2, 2002
UMA DEVI Vs. NARENDRA KUMAR ROY
September 16, 2002
UMA KANT UPADHYAY Vs. STATE OF BIHAR
December 19, 2002
UMASHANKARTIWARY Vs. STATE OF BIHAR
December 3, 2002
UMESH CHANDRA ALIAS UMESH CHANDRA SRIVASTAV Vs. AMAR CHAND SRIVASTAV
February 19, 2002
UMESH CHANDRA MISHRA Vs. CHANCELLOR
December 11, 2002
UMESH KUMAR Vs. VIJAY KUMAR SINGH
July 31, 2002
UMESH MANDAL Vs. STATE OF BIHAR
February 12, 2002
UMESH PODDAR Vs. STATE OF BIHAR
September 4, 2002
UMESH SINGH ALIAS UMESH PRASAD SINGH Vs. STATE OF BIHAR
March 15, 2002
UNION OF INDIA Vs. RAM BAHADUR SINGH
March 14, 2002
UNION OF INDIA Vs. SURENDRA PRASAD SINHA
March 14, 2002
UNION OF INDIA Vs. KAULESH KUMAR JHA
February 6, 2002
UNION OF INDIA Vs. MUNESHWAR PRASAD
February 7, 2002
UNION OF INDIA Vs. MEERA DEVI
February 19, 2002
UNION OF INDIA Vs. SHARAD KUMAR
December 10, 2002
UNION OF INDIA Vs. MALTI KUNWAR
December 9, 2002
UNION OF INDIA Vs. STATE OF BIHAR
January 17, 2002
UNION OF INDIA Vs. SATYA NARAYAN
January 29, 2002
UNION OF INDIA Vs. SAROJINI MISHRA
January 24, 2002
UNION OF INDIA Vs. BISHAKHA DEVI
September 27, 2002
UNION OF INDIA Vs. MANNU CHOUDHURY
August 1, 2002
UNION OF INDIA Vs. SHITALI DEVI
July 25, 2002
UNION OF INDIA Vs. JAI PRAKASH THAKUR
May 3, 2002
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
April 15, 2002
UNION OF INDIA Vs. BIMLESH PRASAD SINHA
April 16, 2002
UNION OF INDIA Vs. TATA IRON AND STEEL COMPANY LTD
April 17, 2002
UNION OF INDIA Vs. MANOJ KUMAR RAM
July 5, 2002
UNION OF INDIA Vs. SURAJ KUMAR
July 8, 2002
UNION OF INDIA Vs. SURENDRA RAM
July 5, 2002
UNITED INDIA INSURANCE CO LTD Vs. SATYA NARAIN MALICK
May 22, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MUNNA KUMAR SINGH
April 2, 2002
UPENDRA KUMAR Vs. MAGADH UNIVERSITY
August 2, 2002
UPENDRA MAHTO Vs. STATE OF BIHAR
February 20, 2002
UPENDRA NARAYAN PANDIT Vs. STATE OF BIHAR
May 16, 2002
UPENDRA PASWAN Vs. STATE OF BIHAR
May 8, 2002
UPENDRA PRASAD Vs. STATE OF BIHAR
January 29, 2002
UPENDRA RAO Vs. STATE OF BIHAR
September 20, 2002
UPENDRA SINGH Vs. STATE OF BIHAR
August 2, 2002
UPENDRA SINGH Vs. STATE OF BIHAR
March 14, 2002
UPENDRA YADAV Vs. STATE OF BIHAR
October 1, 2002
UPENDRA YADAV Vs. STATE OF BIHAR
April 29, 2002
USHA Vs. HARSHAL
May 14, 2002
USHA VERMA Vs. STATE OF BIHAR
October 8, 2002
VARANASI STEELS Vs. GENERAL MANAGER EAST CENTRAL RAILWAY
May 5, 2002
VEENA KUMARI JHA Vs. STATE OF BIHAR
September 19, 2002
VEN M WIMALASARA THERA Vs. STATE OF BIHAR
October 10, 2002
VIDYA NATH JHA Vs. STATE OF BIHAR
August 6, 2002
VIJAY DAS Vs. STATE BANK OF INDIA
October 1, 2002
VIJAY KRISHNA Vs. NITISH KUMAR
March 22, 2002
VIJAY KUMAR RANA Vs. STATE OF BIHAR
July 22, 2002
VIJAY KUMAR SINGH Vs. JAI DEO BHAGAT
July 17, 2002
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
June 28, 2002
VIJAY SEN SINGH Vs. STATE OF BIHAR
April 2, 2002
VIJAY SHANKAR VERMA Vs. STATE OF BIHAR
December 4, 2002
VIJAY SINGH Vs. STATE OF BIHAR
November 27, 2002
VIJAY YADAV Vs. STATE OF BIHAR
February 17, 2002
VIMLA PANDEY Vs. STATE OF BIHAR
October 10, 2002
VINAY KUMAR SHRIVASTAVA Vs. STATE OF BIHAR
November 1, 2002
VISHNU SUGAR MILLS Vs. STATE OF BIHAR
August 7, 2002
VISHNU SUGAR MILLS LTD Vs. UNION OF INDIA
July 30, 2002
VISHNU SUGAR MILLS LTD Vs. BIHAR STATE AGRICULTURE MARKETING BOARD
March 14, 2002
VISHNU SUGAR MILLS LTD Vs. STATE OF UTTAR PRADESH
November 15, 2002
VJJAY SHANKAR VERMA Vs. STATE OF BIHAR
September 20, 2002
VRIDHICHAND GUPTA Vs. STATE OF BIHAR
May 14, 2002
WAKIL KUMAR Vs. COMMISSIONER OF INCOME TAX
October 22, 2002
WINSOME INTERNATIONAL LIMITED Vs. STATE OF BIHAR
October 7, 2002
WYETH LEDERLE LTD Vs. STATE OF BIHAR
July 30, 2002
YADUNANDAN MANDAL Vs. STATE OF BIHAR
July 4, 2002
YOGENDRA MALAKAR Vs. STATE OF BIHAR
August 8, 2002
YOGENDRA PRASAD Vs. STATE OF BIHAR
January 25, 2002
YOGENDRA SINGH Vs. STATE OF BIHAR
July 24, 2002
YOGESH KUMARYOGESH Vs. STATE OF BIHAR
August 28, 2002
YOGESHWAR SINGH Vs. STATE OF BIHAR
February 15, 2002
YUGAL SINGH Vs. STATE OF BIHAR
March 4, 2002
YUGAL YADAV Vs. STATE OF BIHAR
July 12, 2002
YUGESHWAR NATH MISHRA Vs. ARPANA KUMARI
March 20, 2002
YUSUF Vs. STATE OF BIHAR
February 13, 2002
ZAINU ABIDIN Vs. STATE OF BIHAR
April 24, 2002
ZAKIR HUSSAIN Vs. STATE OF BIHAR
October 30, 2002
ZONAL MANAGER CENTRAL BANK Vs. UNION OF INDIA
October 30, 2002