Case Index

Title
Date
A C GUPTA Vs. RENU GAUTAM
July 11, 2002
A.S.CHANDEL Vs. Y.S.PARMAR UNIVERSITY OF HORTICULTURE & AGRICULTURE
March 1, 2002
ADMAN DUNG DUNG Vs. STATE OF HIMACHAL PRADESH
March 25, 2002
AGRO INDUSTRIAL PACKAGING INDIA LTD. Vs. MEMPHIS POLYMERS LTD.
August 9, 2002
AJAY SHARMA, STATE OF H.P. Vs. STATE OF H.P., BHAGAT RAM
October 24, 2002
AJEET INTERNATIONAL Vs. H P H P M and P CORPN LTD
April 9, 2002
AMRINDER SINGH Vs. JANGIR KAUR
September 11, 2002
AMRO DEVI Vs. GURMAIL CHAND
March 7, 2002
ARJUN SINGH AND STATE OF H.P. Vs. STATE OF H.P. AND JAGDISH CHAND
August 23, 2002
ARUN KUMAR Vs. UNION OF INDIA (UOI)
July 26, 2002
ARUN KUMAR Vs. UNION OF INDIA AND OTHERS
June 26, 2002
ARVIND KUMAR Vs. STATE OF HP
July 11, 2002
ASHA DEVI Vs. BHAGAT RAM
December 9, 2002
ASHA SHARMA Vs. AMAR NATH
June 4, 2002
ASHOK KUMAR Vs. HINDUSTAN LEVER LTD.
July 12, 2002
ASHOK MADAN Vs. DIRECTOR TOWN AND COUNTRY PLANNING DEPT
June 7, 2002
ASHOK MADAN Vs. STATE OF H.P.
August 12, 2002
ASHWANI KUMAR Vs. LACHI RAM
July 1, 2002
AVINASH BAWA Vs. STATE OF H P
April 16, 2002
AVTAR SINGH AND RAJESH KUMAR Vs. STATE OF H.P.
July 12, 2002
B N MEHTA Vs. KAPOOR AGENCIES
December 10, 2002
BALBIR SINGH Vs. PARTAP SINGH
December 31, 2002
BALDEV KUMAR Vs. STATE OF H.P.
December 31, 2002
BALDEV SINGH Vs. STATE OF H P
August 22, 2002
BALI RAM Vs. MELA RAM
August 28, 2002
BALKRISHAN SHARMA Vs. STATE OF HIMACHAL PRADESH
April 9, 2002
BALWANT KUMAR Vs. KAILASH BEHL
June 27, 2002
BARIARN SINGH Vs. AGYA RAM
August 26, 2002
BARU Vs. MILKHI RAM
December 30, 2002
BHAGWAN DASS Vs. STATE OF HIMACHAL PRADESH
April 4, 2002
BHAKHRA BEAS MANAGEMENT BOARD Vs. MAHANT RAM
September 12, 2002
BHARAT BHUSHAN Vs. TRIBHUVAN KUMAR
December 27, 2002
BHARAT ROPEWAYS Vs. HIMACHAL PRADESH HORTICULTURAL PRODUCE MARKETING and PROCESSING CORPORATION LTD
April 30, 2002
BHIM SAIN Vs. STATE OF H P
July 11, 2002
BHIMU DEVI Vs. LAND ACQUISITION COLLECTOR
March 21, 2002
BHUTTI WEAVERS PRODUCTION-CUM-SALES CO-OPERATIVE INDUSTRIAL SOCIETY LTD. Vs. AMARJEET SINGH
October 28, 2002
BIHARI LAL Vs. STATE OF H.P.
November 13, 2002
BIMLA ROHAL Vs. USHA
May 6, 2002
BISHAMBER NATH Vs. JOGINDER PAL SOOD
July 3, 2002
BRIJENDER SINGH Vs. SATE OF H.P.
September 30, 2002
CHAMARU RAM Vs. ADDITIONAL COMMISSIONER
March 7, 2002
CHANANA STEEL TUBES PRIVATE LIMITED Vs. H P S I D C
June 20, 2002
CHARAN DAS Vs. GORAKH NATH
May 31, 2002
CHARAN SINGH Vs. JOGINDER SINGH
January 2, 2002
CHET RAM Vs. ASSOCIATED CEMENT COMPANY
February 26, 2002
DARSHAN SINGH Vs. STATE OF HIMACHAL PRADESH
December 17, 2002
DESH RAJ SOOD Vs. CHIEF JUSTICE
December 2, 2002
DEVA BUILDERS THROUGH AND M.R.RATTAN Vs. NATHPA JHAKRI JOINT VENTURE
December 16, 2002
DEVI DASS Vs. ROOP RAM
August 7, 2002
DHAKU Vs. SHIV DUN
March 8, 2002
DHARAM PAL Vs. STATE
September 2, 2002
DR.SATISH RATHORE Vs. STATE OF H.P.
December 19, 2002
DUMNU RAM Vs. MADAN LAL
January 3, 2002
FREDRICK GEORGE Vs. STATE OF HIMACHAL PRADESH
June 20, 2002
GEETA DEVI Vs. DIBRU RAM alias RAM RAKHA
November 12, 2002
GEETA DEVI Vs. DEVINDER NATH BHARDWAJ
September 13, 2002
GENERAL SALES LIMITED Vs. JAGDISH RANA
September 16, 2002
GIRDHARI LAL SHARMA Vs. SALIG RAM
September 3, 2002
GITA RAM Vs. STATE OF HIMACHAL PRADESH
April 26, 2002
GLAN CHAND KHATANA Vs. INDERJIT CHOHDHA
May 21, 2002
GURDEV CHAND Vs. KANTA
December 26, 2002
GURDIAL SINGH Vs. STATE OF HP
February 25, 2002
GURSAHAI RAM Vs. SECRETARY, TRANSPORT, PUNJAB
January 11, 2002
H P CO OPERATIVE CONSUMER STORE LTD Vs. H P STATE CIVIL SUPPLIES CORPN LTD
August 2, 2002
H P S I D C Vs. R P VERMA
June 24, 2002
H.P. STATE FOREST CORPORATION Vs. CHARAN SINGH AND COMPANY
November 8, 2002
H.P.EX-SERVICEMAN CORPORATION Vs. EX-SERVICEMAN TRANSPORT UNION
December 19, 2002
H.P.GENERAL INDUSTRIES CORPORATION LTD. Vs. KHUSHBAKHAT AGRO INDUSTRIAL CO.PVT.LTD.
July 31, 2002
H.P.S.E.B. Vs. BIMLA DEVI
August 26, 2002
H.R.T.C. Vs. MADAN LAL
September 2, 2002
H.R.T.C. Vs. INDER DASS BEAKTA
January 2, 2002
H.S.GOOLERY Vs. ASHOK KUMAR SONI
September 5, 2002
HARDEVI Vs. OM PARKASH
November 29, 2002
HARI JAI SINGH Vs. SURESH KUMAR GUPTA
August 20, 2002
HARI RAM Vs. STATE OF HIMACHAL PRADESH
April 4, 2002
HARI RAM THAKUR Vs. STATE OF HP
March 27, 2002
HARJINDER KAUR Vs. SUNITA
December 4, 2002
HARMESH SINGH Vs. NAMIT KUMAR
August 21, 2002
HEMAVATI Vs. PURAN CHAND
August 5, 2002
HIM ADVANCES AND SAVINGS PVT LTD Vs. RAVINDER KUMAR GUPTA
April 2, 2002
HIMACHAL PRADESH CONGRESS COMMITTEE (I) Vs. SALIG RAM NAND KISHORE
August 12, 2002
HIMACHAL RADESH TRANS CORPN Vs. INDER DASS BEAKTA
January 2, 2002
HIMACHAL ROAD TRANS CORPN Vs. DEVI SINGH
November 27, 2002
HIMACHAL ROAD TRANSPORT Vs. SUKH RAM
September 24, 2002
HIMACHAL ROAD TRANSPORT CORPORATION Vs. HP STATE COOPERATIVE BANK LTD.
July 3, 2002
HINSU Vs. KHINDU
September 3, 2002
HIROO RAM Vs. NIRMALA DEVI
May 28, 2002
I.T.C.LIMITED Vs. KHANAM M.JAVED
October 1, 2002
IACOPO LOMBARDI Vs. STATE OF HIMACHAL PRADESH
August 8, 2002
IAN ROYLANCE STILIMAN Vs. STATE OF H P
January 11, 2002
INDER PRATAP SINGH Vs. STATE OF H P
June 21, 2002
INDER SINGH Vs. STATE OF HIMACHAL PRADESH
October 24, 2002
INDERJIT SINGH AVTAR SINGH Vs. NATHPA JHAKRI POWER CORPORATION
December 10, 2002
INSURANCE COMPANY Vs. JAI PIDI EDUCATED UNEMPLOYED SOCIETY LTD.
September 4, 2002
ISHARI LAL Vs. SOLMA
March 21, 2002
JAGANNATH Vs. KULLU MUNICIPAL COMMITTEE
January 1, 2002
JAGAT SINGH Vs. BABU RAM
August 22, 2002
JAGDISH CHANDRA MEHTA Vs. USHA
June 18, 2002
JAI KUMAR Vs. YADAV NANDAN MALHOTRA
March 26, 2002
JAI PARKASH Vs. STATE OF H.P.
May 10, 2002
JAMNA DEVI Vs. UNION OF INDIA
March 30, 2002
JASWANTI DEVI Vs. SUNIL MEHRA
September 13, 2002
JAYANT KUMAR ROY Vs. SHAM KUMAR
September 16, 2002
JAYEE WOLLEN MILLS Vs. CHATTER PAL SHARMA
March 20, 2002
JEET RAM Vs. STATE OF HIMACHAL PRADESH
September 24, 2002
JEET RAM ALIAS MEET RAM Vs. SITA RAM
July 12, 2002
JITENDER SODHI Vs. V.K.UPPAL
December 9, 2002
JOGI RAM AND COMPANY Vs. STATE OF HIMACHAL PRADESH
November 29, 2002
JOGINDER KUMAR GAUTAM Vs. STATE BANK OF INDIA
August 5, 2002
JOGINDER SINGH Vs. NAURATI DEVI
August 23, 2002
JURGEN LUDWIG SCHMITT Vs. STATE OF H.P.
January 20, 2002
JURGEN LUDWIG SCHMITT Vs. STATE OF HIMACHAL PRADESH
January 11, 2002
JUSTICE P N NAG Vs. STATE OF H P
September 27, 2002
JUSTICE P.N.NAG (RETD.) Vs. STATE OF H.P.
July 27, 2002
KAHAN CHAND Vs. STATE OF H.P.
July 5, 2002
KALYAN SINGH Vs. RANJOT SINGH
March 22, 2002
KAMAL ABROL Vs. BHAGWAN DASS
August 21, 2002
KAMLA NAND Vs. STATE OF HIMACHAL PRADESH
July 24, 2002
KANWAR SINGH Vs. STATE OF HIMACHAL PRADESH
March 13, 2002
KARUNA Vs. JIWAN PARKASH
January 11, 2002
KASHI RAM Vs. HARBHAJAN SINGH BHAJJI
April 4, 2002
KHUSHI RAM Vs. FINDHI
June 5, 2002
KIRAN DEVI Vs. STATE OF H.P.
December 23, 2002
KIRAN MALHOTRA Vs. H.P.UNIVERSITY
June 21, 2002
KISHORI LAL Vs. KARNAL SINGH
August 29, 2002
KRIPA RAM Vs. MAINA
May 23, 2002
KRISHAN DASS ALIAS KISAN DASS Vs. STATE OF HIMACHAL PRADESH
December 20, 2002
KRISHNA DEVI Vs. HARBHAJAN LAL
January 11, 2002
KRISHNA DEVI Vs. PRAGO DEVI
July 31, 2002
KULTAR SINGH DOGRA AND YOG RAJ Vs. BHARTI TELENET LTD.
December 16, 2002
L.I.C OF INDIA Vs. LAXMI DEVI
August 22, 2002
LAL CHAND Vs. STATE OF H.P.
July 5, 2002
LATIF MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
August 29, 2002
LATISH KUMAR Vs. STATE BANK OF INDIA
June 27, 2002
LIFE INSURANCE CORPN OF INDIA LTD Vs. KIRAN BALA
October 25, 2002
LT.COL.SUDHIR JUNG Vs. JIJU RAM
December 30, 2002
M.C.MEHTA Vs. KAMAL NATH
March 15, 2002
M.L.GUPTA Vs. UNION OF INDIA (UOI)
July 25, 2002
MADAN LAL BUTAIL Vs. DINESH KUMAR SOOD
April 4, 2002
MAHAJAN Vs. STATE OF HIMACHAL PRADESH
May 2, 2002
MAHENDRA PAL Vs. STATE OF H.P.
July 2, 2002
MANI RAM Vs. SUDESH KUMARI
December 4, 2002
MANOJ KUMAR Vs. STATE OF HIMACHAL PRADESH
March 14, 2002
MANSA DEVI Vs. REWAT RAM
April 30, 2002
MARIGOLD PAPERS LIMITED Vs. RENUKA PACKAGES PVT. LTD
March 22, 2002
MARYADA Vs. H.P.UNIVERSITY
January 9, 2002
MEGH PAL THAKUR Vs. ORIENTAL INSURANCE COMPANY LIMITED
March 18, 2002
MOHAMMAD LADDU Vs. STATE OF HIMACHAL PRADESH
May 24, 2002
MOHAN DASS Vs. DISTRICT AND SESSIONS JUDGE
December 31, 2002
MOHAN MEAKIN Vs. HIMALAYA ENTERPRISES AND CO.
October 8, 2002
MOHAN MEAKIN LIMITED Vs. INTERNATIONS TRADE
September 23, 2002
MUNSHI RAM Vs. SURESH KUMAR
March 26, 2002
MUNSHI RAM Vs. STATE OF HIMACHAL PRADESH
September 6, 2002
NAINU RAM Vs. STATE OF HP
June 28, 2002
NANAK CHAND Vs. NATIONAL HYDROELECTRIC POWER CORPORATION
July 2, 2002
NAND KISHORE Vs. MOHD. IDRISH
December 12, 2002
NARAIN SINGH BRAMTA Vs. STATE OF HIMACHAL PRADESH
September 11, 2002
NAROTAM RAM Vs. LAND ACQUISITION COLLECTOR
September 25, 2002
NARPAT RAM Vs. HINDUSTAN SALT LTD
March 27, 2002
NATHAN Vs. NOKHU RAM
October 8, 2002
NATIONAL INS.CO. Vs. BIDHI CHAND
January 11, 2002
NATIONAL INSURANCE CO LTD Vs. SATYA DEVI
April 10, 2002
NAWAB DEEN Vs. SOHAN SINGH
April 2, 2002
NIRMALA DEVI Vs. STATE OF H.P.
November 17, 2002
NIRMALA DEVI Vs. STATE OF HIMACHAL PRADESH
November 25, 2002
NIRMLA DEVI Vs. SURESH KUMAR
March 15, 2002
NUPUR Vs. SANDEEP
March 8, 2002
OM PARKASH Vs. KULBHUSHAN
March 27, 2002
OMKAR SHARMA Vs. STATE OF HIMACHAL PRADESH
June 6, 2002
ONKAR CHAND Vs. JAGTAMBA DEVI
April 9, 2002
ORIENTAL INSURANCE CO LTD Vs. GIAN CHAND
January 1, 2002
ORIENTAL INSURANCE CO. LTD Vs. LAL CHAND
April 2, 2002
PADMO Vs. SURAT RAM
April 12, 2002
PARKASH CHAND Vs. STATE OF HIMACHAL PRADESH
January 8, 2002
Parma Nand Vs. Arvind Diwan
July 15, 2002
PARVESH TANWAR Vs. UNION OF INDIA
January 9, 2002
PAWAN KUMAR SOOD Vs. INDER KRISHAN MEHTA
May 10, 2002
PHOOL KUMARI Vs. NANDU RAM
September 17, 2002
POOJA SARAN Vs. H.P.UNIVERSITY
December 24, 2002
PRAKASH CHAND Vs. SATPAL SOOD
June 4, 2002
PRAN NATH KHANNA Vs. STATE OF H.P.
March 1, 2002
PRAN NATH TIKKU Vs. RAJINDER MAHESHWARI
July 25, 2002
PREM SHARMA Vs. NISHI SHARMA
June 7, 2002
PRITAM CHAND Vs. STATE OF H.P.
June 6, 2002
PUNJAB NATIONAL BANK Vs. NARAIN DASS
October 3, 2002
PUNJAB SI SIND BANK SHIMLA Vs. HIMACHAL LITHOGRAPHERS
May 6, 2002
RAJ KUMAR ALIAS BHAMBU Vs. STATE OF HP
April 10, 2002
RAJ KUMAR ALIAS KHEM RAJ Vs. STATE OF HIMACHAL PRADESH
April 12, 2002
RAJ KUMARI Vs. SURESH KUMAR
August 7, 2002
RAJEEV DUTTA Vs. PUNJAB WAKF BOARD
November 28, 2002
RAJESH HAMDARD Vs. STATE OF H.P.
May 22, 2002
RAJESHWAR SINGH Vs. STATE OF H.P.
August 7, 2002
RAJESHWAR SINGH Vs. STATE OF HIMACHAL PRADESH
January 18, 2002
RAJINDER ALIAS RAJU Vs. STATE OF H.P.
November 1, 2002
RAJINDER KUMAR Vs. STATE OF HP
June 5, 2002
RAJINDER SINGH, PARTAP SINGH Vs. AGRO INDUSTRIAL PACKAGING INDIA LTD.
July 16, 2002
RAKESH KUMAR Vs. BHIM BAHADUR
September 24, 2002
RAKESHWAR LAL SOOD Vs. STATE OF H.P.
September 25, 2002
RAM KRISHAN Vs. TARA CHAND
March 27, 2002
RAM LAL Vs. VIJENDER CHANDEL
August 7, 2002
RAM LAL Vs. SHER SINGH
January 11, 2002
RAM PAL Vs. AGYA RAM
April 11, 2002
RAM PRAKASH Vs. STATE OF H.P.
June 17, 2002
RAMA NAND Vs. NATIONAL INSURANCE COMPANY
October 24, 2002
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
August 29, 2002
RAMESH CHAND Vs. SANT KUMAR
April 22, 2002
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
May 25, 2002
RAMESH CHAND ALIAS RODU Vs. STATE OF HIMACHAL PRADESH
June 6, 2002
RANBAXY LABORATORIES LTD Vs. JERATH ELECTRONICS
November 14, 2002
RANBIR SINGH Vs. STATE OF H.P.
March 25, 2002
RANJIT MAL KASTIA Vs. REGISTRAR OF COMPANIES
March 6, 2002
RANVIR KUTHIALA Vs. DEVI DASS
April 23, 2002
RAVI TIKU Vs. HIMALYAN PIPE INDUSTRIES
May 27, 2002
RELIANCE TELECOM LTD. Vs. H.P.STATE ENVIRONMENT PROTECTION AND POLLUTION CONTROL BOARD
June 26, 2002
RESIDENTS OF TATTA PANI Vs. STATE OF HIMACHAL PRADESH
January 11, 2002
REWAL SINGH Vs. STATE OF HP
May 20, 2002
RIBI DEVI Vs. HIMACHAL ROAD TRANSPORT CORPORATION
April 12, 2002
ROHIT MAHAJAN Vs. DAV COLLEGE MANAGEMENT COMMI.
September 9, 2002
SAILO RAM Vs. KULDIP CHAND
December 13, 2002
SANDEEP KUMAR Vs. STATE OF H P
April 12, 2002
SANJAY GUPTA Vs. STATE OF H.P.
July 3, 2002
SANJEEV CHANDEL Vs. STATE OF H P
October 10, 2002
SANJEEV CHAUHAN Vs. H.P.STATE FOREST CORPORATION LTD.
August 23, 2002
SANT KUMAR Vs. ARYA SMAJ, DHARAMSALA
January 1, 2002
SAPNA Vs. PARKASH CHAND
September 25, 2002
SARDAR MOHINDER SINGH Vs. RATTAN SINGH
October 3, 2002
SARIF MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
May 24, 2002
SARWAN DASS Vs. SALAM JEET
October 28, 2002
SATISH KUMAR Vs. SANTOSH KUMAR
November 14, 2002
SATYA CHAUDHARY Vs. STATE OF HIMACHAL PRADESH
July 3, 2002
SATYA DEVI Vs. GAURAN DEVI
January 1, 2002
SATYA DEVI SHARMA Vs. MEGH PAL
April 23, 2002
SATYA PAL Vs. RATTAN CHAND
January 30, 2002
SATYA PAL SOOD Vs. SHAKUNTLA SHARMA
June 20, 2002
SATYA SECURITIES Vs. UMA ERRY
April 2, 2002
SAWAPAN KUMAR Vs. SANJAY KUMAR
December 6, 2002
SECRETARY PUNJAB STATE ELECTRICITY BOARD Vs. O P CHAWLA
September 2, 2002
SEEMA TRADING COMPANY Vs. P N B
May 16, 2002
SESH RAM Vs. RESHMU
December 28, 2002
SHAKUNTLA DEVI Vs. SANTOSH
March 13, 2002
SHANKAR Vs. RUKMANI
August 28, 2002
SHANKAR LAL Vs. STATE OF HIMACHAL PRADESH
April 5, 2002
SHIV KUMAR Vs. THE UNION OF INDIA
May 3, 2002
SHIV LAL Vs. STATE OF HIMACHAL PRADESH
March 11, 2002
SHIV RAM Vs. STATE OF H.P.
May 4, 2002
SHIV RAM THROUGH HIS LRS. Vs. KRISHAN SINGH
September 18, 2002
SHRI DEV RAJ Vs. MANSHA RAM
August 28, 2002
SHRI ISHWAR DASS Vs. STATE OF H.P.
June 20, 2002
SHRIKI RAVIT Vs. STATE OF H.P.
May 9, 2002
SHYAM LAL Vs. STATE OF HIMACHAL PRADESH
January 1, 2002
SINGH RAM Vs. KAMLA
November 14, 2002
SITO Vs. AMAR NATH
April 17, 2002
SOHAN LAL Vs. SARLA DEVI
January 9, 2002
SOM KUMAR Vs. DISTRICT AND SESSIONS JUDGE
April 5, 2002
SOM NATH Vs. STATE OF HP
May 13, 2002
SOMA DEVI Vs. RATTAN CHAND
January 11, 2002
SONIA BHALLA Vs. RAJNEESH AGGARWAL
March 18, 2002
STATE OF H P Vs. BHIM SINGH
March 6, 2002
STATE OF H P Vs. LATIF MOHAMMED
March 22, 2002
STATE OF H P Vs. KATARLA BUILDERS
April 30, 2002
STATE OF H P Vs. AMAR SINGH
June 4, 2002
STATE OF H P Vs. KANTI GROVER
July 3, 2002
STATE OF H P Vs. DES RAJ
August 27, 2002
STATE OF H P Vs. SUKH RAM
July 8, 2002
STATE OF H P Vs. CHET RAM
July 10, 2002
STATE OF H P Vs. RASHEED AHMED
December 5, 2002
STATE OF H P Vs. LAL SINGH
July 25, 2002
STATE OF H P Vs. SAINU RAM
July 15, 2002
STATE OF H P Vs. MUNSHI RAM
November 7, 2002
STATE OF H.P. Vs. GURDEEP LAL
March 14, 2002
STATE OF H.P. Vs. VINOD KUMAR
September 13, 2002
STATE OF H.P. Vs. KALAWATI
November 1, 2002
STATE OF H.P. Vs. BIDHI CHAND Accused
March 13, 2002
STATE OF HIMACHAL PRADESH Vs. KAKA RAM
June 27, 2002
STATE OF HIMACHAL PRADESH Vs. SONDHU
November 28, 2002
STATE OF HIMACHAL PRADESH Vs. SANDYA DEVI
April 22, 2002
STATE OF HIMACHAL PRADESH Vs. KANGRA WHOLE SALE CORPORATION SOCIETY
June 28, 2002
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR
April 2, 2002
STATE OF HIMACHAL PRADESH Vs. SURAT SINGH
September 9, 2002
STATE OF HIMACHAL PRADESH Vs. SURAT RAM
May 10, 2002
STATE OF HP Vs. RAJ KUMAR
May 2, 2002
STATE OF HP Vs. RAM LUBHAYA
April 9, 2002
STEEL STRIPS LTD Vs. HIM TEKNOFORGE LTD
September 2, 2002
STERLING HOLIDAY RESORTS INDIA LTD. Vs. SUNILA MALIK
May 13, 2002
SUKARAM BHARDWAJ AND MEENAKSHI KUMARI Vs. STATE OF H.P.
October 31, 2002
SUKH RAM Vs. STATE OF H.P.
April 9, 2002
SUMAN KUMAR Vs. STATE OF HP
March 5, 2002
SUNIL KUMAR Vs. DEVINDER KUMAR
March 25, 2002
SURESH KUMAR GUPTA Vs. STATE OF HIMACHAL PRADESH
March 11, 2002
SURESH SHARMA Vs. VEERA BALI
February 28, 2002
SURINDER KUMAR Vs. STATE OF H P
December 3, 2002
SURINDER SINGH CHAUHAN Vs. STATE OF HIMACHAL PRADESH
March 1, 2002
SURJIT SINGH Vs. STATE OF H.P.
August 16, 2002
SURJIT VERMA Vs. BAWA JUNG BAHADUR
September 2, 2002
SUSHIL KUMAR Vs. JAGDISH RAM
January 1, 2002
TAKEO TAKAHASHI Vs. STATE OF HIMACHAL PRADESH
January 2, 2002
TARA CHAND Vs. PUSHPA DEVI
April 6, 2002
TARA CHAND Vs. STATE OF HIMACHAL PRADESH
September 19, 2002
TECHNO ELECTRIC & ENGINEERING COMPANY LTD. Vs. NATHPA JHAKRI POWER CORPORATION LTD.
May 24, 2002
TEJWANT SINGH Vs. SHEELA DEVI
March 21, 2002
THAKUR DASS Vs. LAND ACQUISITION COLLECTOR
November 8, 2002
THE BRANCH POST MASTER Vs. INDER CHAUDHARY
April 8, 2002
THE KHADEEN COOPERATIVE AGRICULTURAL SERVICE Vs. AMARJIT SINGH BAWA
February 25, 2002
THE NEW INDIA Vs. KHUSHAL CHAND CHAUHAN ASSURANCE COMPANY
December 23, 2002
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SOLAN FILLING STATION
June 3, 2002
THE SECRETARY, PUNJAB SEB. Vs. O.P.CHAWLA
September 2, 2002
TITU SINGH Vs. STATE OF H.P.
April 26, 2002
TOKHA Vs. BIRU
November 29, 2002
TOM MARSHALL Vs. STATE OF H.P.
November 21, 2002
UCO BANK Vs. JAGDISH RAM
January 25, 2002
UJJAL SINGH Vs. PUNJAB WAKF BOARD, AMBALA
April 12, 2002
UMA SHANKAR Vs. STATE OF HIMACHAL PRADESH
July 5, 2002
UMAR DIN Vs. JAMNA DASS
November 21, 2002
UNION OF INDIA Vs. MADAN LAL
October 7, 2002
UNION OF INDIA Vs. PUNJAB COMMUNICATIONS LTD
November 1, 2002
UNITED COMMERCIAL BANK Vs. MANI RAM
October 23, 2002
UNITED INDIA INSURANCE CO LTD Vs. GULAB SINGH CHAUHAN
September 18, 2002
UNITED INDIA INSURANCE CO LTD Vs. SUMITRA DEVI
July 25, 2002
UNITED INDIA INSURANCE CO LTD Vs. SHILA DEVI
March 13, 2002
UNIVERSAL SHIMLA Vs. H.P CO-OPERATIVE MARKETING AND CONSUMERS FEDERATION LTD.
April 24, 2002
USHA SOOD, ASHOK SOOD AND DIVYA SOOD Vs. STATE OF H.P.
October 1, 2002
VARINDER KUMAR GARG Vs. FINANCIAL COMMISSIONER & SECY, TO GOVT.OF H.P.DEPT.OF HOUSING
June 18, 2002
VERMA CARTON INDUSTRIES Vs. H.P.FINANCIAL CORPORATION
February 28, 2002
VIDHYA CHAND Vs. SHAIMU DEVI
August 29, 2002
VIJAY CHANDLA Vs. PARVEEN CHANDLA
August 13, 2002
VIJAY KUMAR Vs. JASWINDER SINGH
March 18, 2002
VIJAY KUMAR SETHI Vs. KANWAR BHUPINDER SINGH
October 7, 2002
VINOD KUMAR Vs. PURAN CHAND AND ANOTHER
June 20, 2002
YOGESHWER Vs. STATE OF HP
March 1, 2002