Case Index

Title
Date
ABHA BALLANI Vs. DELHI DEVELOPMENT AUTHORITY
September 5, 2002
ABHINAV KOCHAR Vs. EXECUTIVE ENGINEER, DELHI VIDYUT BOARD
April 16, 2002
AMRIK SINGH Vs. GHUNGROO
July 29, 2002
ANAND KUMAR ROY Vs. ASSISTANT POST MASTER
November 11, 2002
ANIMESH ARORA Vs. CONSUMER DISPUTES REDRESSAL FORUM-I
May 31, 2002
B.C.JOSHI Vs. SANDEEP KUMAR
February 6, 2002
B.K.JHA Vs. MANAGING DIRECTOR, FIVE STAR HOLIDAYS PVT.LTD.
June 12, 2002
CHANDER PRAKASH Vs. PITAMPURA LEASING AND HOUSING FINANCE LTD.
September 12, 2002
CHANDER SHEKHAR VERMA Vs. NEW FASHION
January 21, 2002
CHANDERKALA DEVI CHAUHAN Vs. JAINA PROPERTIES (P) LTD.
April 22, 2002
DEEPAK GOKARAN Vs. CHAIRMAN, MAHANT GURMUKH SINGH CHARITABLE HOSPITAL TRUST
October 11, 2002
DELHI DEVELOPMENT AUTHORITY Vs. JAGMANDAR DASS JAIN
July 29, 2002
DELHI VIDYUT BOARD Vs. HARJINDER SINGH ARORA
July 16, 2002
DELHI VIDYUT BOARD Vs. BAL KISHAN
April 9, 2002
DELHI VIDYUT BOARD Vs. D.N.SHUKLA
December 19, 2002
DELHI VIDYUT BOARD Vs. BHARTO DEVI
July 2, 2002
DEVI DAYAL SHARMA Vs. ORIENTAL BANK OF COMMERCE
September 26, 2002
DURGA BUILDERS PVT.LTD. Vs. USHA RANI
June 19, 2002
GARWAL MANDAL VIKAS NIGAM LTD. Vs. RAJ DUTTA
May 13, 2002
GENERAL MANAGER, NORTHERN RAILWAY Vs. AMAR NATH AGGARWAL
July 29, 2002
GHISA RAM Vs. P.K.BANSAL
December 5, 2002
GOEL S.PAL Vs. SUB-REGISTRAR
April 26, 2002
GULSHER Vs. STATION MASTER, RAILWAY STATION, SHAHDARA, DELHI
July 15, 2002
I.P.KATYAL, CHIEF EXECUTIVE, ASIM ENGINEERS & CONSULTANTS Vs. POLESERVICE (INDIAN REGION) CAMP-EMBASSY OF POLAND
May 21, 2002
INDIA ASSURANCE CO.LTD. Vs. GULSHAN KUMAR
May 13, 2002
INDIA ASSURANCE COMPANY Vs. AJIT SINGH DHANOA
August 23, 2002
J.C.DHINGRA Vs. TIMES GUARANTY FINANCIALS LTD.
April 4, 2002
J.K.DHINGRA Vs. NARINDERJIT SINGH
September 30, 2002
J.K.SHARMA Vs. BAGGA LINK SERVICE LTD.
April 3, 2002
JAGDISH PRASAD GUPTA Vs. REGIONAL MANAGER, DELHI TRANSPORT CORPORATION
December 26, 2002
JAI KISHAN GUPTA Vs. CHAIRMAN, DELHI VIDYUT BOARD
January 23, 2002
JAI PRAKASH Vs. DCM SHRIRAM LEASING AND FINANCE LTD.
April 10, 2002
JAI PRAKASH SAINI Vs. DIRECTOR, RAJIV GANDHI CANCER INSTITUTE AND RESEARCH CENTRE
December 23, 2002
JAMNA PRASAD KAPOOR Vs. BATA SHOE STORE
June 19, 2002
JEEWAN MITTAL Vs. HOFFLAND AGRO
July 5, 2002
K.R.SETH Vs. KARVY CONSULTANTS LTD.
May 21, 2002
KAMLA AHUJA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
May 9, 2002
KANAK VERMA Vs. MAHANAGAR TELEPHONE NIGAM LTD.
July 18, 2002
M.K.JAIN Vs. DELHI VIDYUT BOARD
July 16, 2002
M.S.MALIK Vs. DELHI JAL BOARD
July 29, 2002
MANJU BANSAL Vs. UNIT TRUST OF INDIA
April 26, 2002
MANOJ HAJELA Vs. STATE BANK OF INDIA
April 10, 2002
MITTAR SINGH Vs. NEW INDIA ASSURANCE CO.LTD.
December 12, 2002
MOLU RAM RADHA KISHAN Vs. RAVINDER KUMAR GUPTA
June 19, 2002
MURARI LAL SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
June 19, 2002
NAZNI BEGUM @ NAZRU Vs. DELHI VIDYUT BOARD
July 2, 2002
NEETA GUPTA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
June 12, 2002
NEK RAM Vs. DELHI VIDYUT BOARD
April 9, 2002
NEW INDIA ASSURANCE CO.LIMITED Vs. CAPTAIN M.P.S.PUJJI
July 2, 2002
PRAKASH WADHWA Vs. CREDENTIAL FINANCE LIMITED
August 19, 2002
PREM CABLES Vs. DELHI AUTOMOBILES LTD.
November 11, 2002
PUJA MEHTA Vs. TEKNOTECH INFORMATION SYSTEM
April 10, 2002
R.P.GARG Vs. NEW INDIA ASSURANCE COMPANY LTD.
September 25, 2002
RAJINDER PD.GUPTA Vs. GENERAL MANAGER, M.T.N.L.
May 14, 2002
RAJIV SETHI Vs. ANSAL PROPERTIES AND INDUSTRIES LIMITED
August 8, 2002
RAKESH SINGHLA Vs. AIRPHONE COMMUNICATIONS (INDIA) LTD.
July 30, 2002
RAM DHAN Vs. NOIDA MEDICARE CENTER LTD.
January 8, 2002
ROOMI MEHTA Vs. KHEM CHAND AND SONS
April 17, 2002
S.P.BARTHWAL Vs. MARUTI UDYOG LIMITED
August 1, 2002
S.P.BHATNAGAR Vs. STERLING HOLIDAY RESORTS (I) LTD.
August 20, 2002
SHANO WADHAWAN Vs. NATIONAL INSURANCE COMPANY LTD.
October 10, 2002
SIMAR SINGH SAWHNEY Vs. ZONAL MANAGER, UNIT TRUST OF INDIA
September 3, 2002
SRIKRISHAN DASS Vs. DENA BANK
July 8, 2002
SUNSHINE TRAVELS (INDIA) PVT.LTD. Vs. THAI AIRWAYS INTERNATIONAL LTD.
June 19, 2002
SURESH CHAND Vs. UNITED INDIA INSURANCE COMPANY LTD.
August 5, 2002
T.N.KAPOOR Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD.
April 26, 2002
UNITED INDIA INSURANCE CO.LTD. Vs. HARINDER KAUR
June 19, 2002
UNITED VAISH CO-OPERATIVE THRIFT AND CREDIT SOCIETY LTD. Vs. BABU RAM
April 29, 2002
UNITED VAISH CO-OPERATIVE THRIFT AND CREDIT SOCIETY LTD. Vs. BABU RAM
October 10, 2002
VED RATTAN Vs. CHIEF EXECUTIVE OFFICER, TATA POWER CO.LTD.
July 29, 2002
VIDYA Vs. NATIONAL CAPITAL REGION PLANNING BOARD
January 30, 2002
YUDHVIR SINGH Vs. CITI BANK, N.A.
November 7, 2002