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Case Index
Title
Date
AKSHAY KUMAR HARINARYAN LAKHANI Vs. NALINI SHANKARRAO DANI
April 17, 2002
AMBIENCE SPACE SELLERS LTD. Vs. SEIMENS TELECOM LTD.
July 5, 2002
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. GANESH MARTANDRAO BIDERKAR
November 13, 2002
BABANRAO YADAV Vs. LION TARACHAND BAPPA HOSPITAL
August 2, 2002
BALAJI BOREWELL SERVICE Vs. NIVRUTTI SAHEBRAO INGLE
January 7, 2002
BALASAHEB BANDOPANT DHANDOBHE Vs. SANJAY RANGARAT SARNAIK
October 23, 2002
BEJO SHEETAL SEEDS PVT.LTD. Vs. SHIVAJI ANAJI GHOLE
December 16, 2002
BHATU KASHIRAM WAGH Vs. ASHISH SHELTERS & DEVELOPERS (P) LTD.
December 18, 2002
BOMBAY ROADLINES Vs. NEW INDIA ASSURANCE CO.LTD.
May 9, 2002
BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD. Vs. NAGNATH ASHIWANT MARADKAR
June 25, 2002
CHHAGAN SINGH Vs. VEDPRAKASH SHYAMCHARAN MISHRA
October 30, 2002
D.K.M.B. Vs. ASHOK VISHWANATH JADHAV
January 9, 2002
DATTU NAMDEO GAIKWAD Vs. NASREEN KOSAR NASIR KHAN
January 7, 2002
DINBANDHU BHUMI VIKAS SANSTHA Vs. KISHOR ISHWAR PEKDE
October 28, 2002
GAJANAN NARAYAN DESAI Vs. PRESIDENT, CONSUMER DISPUTES REDRESSAL COMMISSION, MAHARASHTRA
January 17, 2002
GANESH CO-OP.TENANT OWNERSHIP HOUSING SOCIETY LIMITED Vs. CHANDRABHAN GANPATI WANJARI
October 14, 2002
GOVIND KALIDAS MAHAJAN Vs. ANIL PUNDLIK THORAT
December 27, 2002
JAINENDRA H.DWIVEDI Vs. MAHAVIR BUILDERS
December 6, 2002
KEVIN FRANCIS DGAMA Vs. R.MOTI SUJAN
September 12, 2002
LIFE INSURANCE CORPORATION OF INDIA Vs. KALPANA
July 30, 2002
MADHUKAR DNYANDEO CHOTHE Vs. C.U.MARKETING CO.
December 27, 2002
MAHARASHTRA STATE SEEDS CORPORATION (LTD.) Vs. KAILASH YADAO JADHAO
April 26, 2002
MANOJKUMAR SURENDRAJI DHUSSA Vs. YUSUF KHAN GULAB KHAN PATHAN
January 18, 2002
ORIENTAL INSURANCE CO.LTD. Vs. MANGESH MADHUKAR AMBARKHANE
October 14, 2002
PARISHRAM PROPERTIES PVT.LTD. Vs. SEASONS BUILDERS PVT.LTD.
November 25, 2002
PARISHRAM PROPERTIES PVT.LTD. Vs. SEASONS BUILDERS PVT.LTD.
October 24, 2002
PRAMOD RAGHUNATH SALIE Vs. NEW INDIA ASSURANCE CO.LTD.
October 22, 2002
PREMLAL N.RATAN Vs. NEW INDIA ASSURANCE CO.LTD.
November 7, 2002
RAGHUNATH DAMODAR KHACHANE Vs. SHANTISTAR BUILDERS
October 21, 2002
RUDRAKSH AQUA FARMS PVT.LTD. Vs. BANK OF INDIA
November 14, 2002
SANCHAYANI SAVING AND INVESTMENT (INDIA) LTD. Vs. VATSALA BABASAHEB GAIKWAD
October 23, 2002
SANJEEV MAHADEO CHAFEKAR Vs. DINKAR BABURAO KADAM
July 30, 2002
SANJEEV SHASHIKANT RASAIKAR Vs. LOK HOUSING AND CONSTRUCTION LTD.
May 30, 2002
SHIVAJI ESTATE LIVE STOCK AND FARMS PVT.LTD. Vs. KUSUM DEVIDAS MAHETKAR
October 14, 2002
V.R.MENON Vs. MANAGEMENT OF M/S.PRAMUKH SWAMI EYE HOSPITAL
February 21, 2002
VIJAYANANDA VIJAYSINH JADHAV Vs. J.A.BARVE, PRINTO SALES CORPORATION
June 5, 2002
VIPIN RAMNILAL DHRUV Vs. WARDHA NAGRI SAHAKARI ADHIKOSH (BANK)
October 22, 2002
ZONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. MAUREEN CATHERINE LOBO
October 18, 2002