Case Index

Title
Date
(BRIGADIER) OMESH KR. SONDHI Vs. CENTRAL BUREAU OF INVESTIGATION
January 21, 2002
129 HARIA DUBLING MEEN SAMABAY SAMITI LTD Vs. STATE OF ASSAM
May 31, 2002
ABDUL KHALIQUELASKAR Vs. ALL ASSAM PUBLIC HEALTH EMPLOYEES ASSOCIATION
April 22, 2002
ABHIMANYA BASUMATARY Vs. UNION OF INDIA
July 16, 2002
ABU TABA Vs. STATE OF ARUNACHAL PRADESH
June 13, 2002
ABUL HASEM Vs. STATE OF ASSAM
March 15, 2002
ACHANG PONG Vs. UNION OF INDIA
September 11, 2002
ADDITIONAL SESSIONS JUDGE NORTH TRIPURA DHARMANAGAR Vs. STATE OF TRIPURA
December 20, 2002
AGARTALA BENCH AGHORE DEBBARMA Vs. STATE OF TRIPURA
December 5, 2002
AGARTALA BENCH LAXMI MOHAN CHAKMA Vs. STATE OF TRIPURA
September 13, 2002
AGARTALA BENCH SURESH DUTTA Vs. STATE OF TRIPURA
August 9, 2002
AGARTALA BENCH TRIPURA FOREST DEVP and PLANTATION CORPORATION LTD Vs. JIBAN KR DASGUPTA
August 29, 2002
AGHORE DEBBARMA AND ORS. Vs. STATE OF TRIPURA
December 5, 2002
AIRPORT AUTHORITY OF INDIA Vs. PARADISE HOTEL AND RESTAURANT
June 14, 2002
AIZAWL BENCH MIZORAM ADMINISTRATIVE OFFICERS Vs. STATE OF MIZORAM
August 21, 2002
AJANT BHUIYA Vs. LALRINMAWII KHIANGTEFB
March 19, 2002
AKAN SWARIGIARY ALIAS YOUNG SANGMA ALIAS YANKI SHARLEE Vs. UNION OF INDIA
July 22, 2002
AKSHAYA KUMAR GOSWAMI Vs. STATE OF ASSAM
December 13, 2002
ALL ARUNACHAL PRADESH HORTICULTURE SUBORDINATE FIELD STAFF ASSOCIATION Vs. STATE OF ARUNACHAL PRADESH
November 14, 2002
ALL ASSAM TEA PLANTATION SECURITY FORCE Vs. STATE OF ASSAM
April 22, 2002
ALL MANIPUR STUDENTS UNION Vs. A PRADEEP KUMAR SINGH
April 10, 2002
ALLIED TRADERS Vs. STATE OF ASSAM
March 23, 2002
ALLIED TRADERS Vs. STATE OF ASSAM
March 26, 2002
AMAL CH CHOUDHURY Vs. STATE OF ASSAM
May 24, 2002
AMAL PRAVA MEDHI LEGAL HEIRES ON THE DEATH OF KESHAB CH MEDHI Vs. PRABHA MEDHI
March 25, 2002
AMALENDU SEN Vs. SUCHITRA ROY
May 24, 2002
AMBIKA CHARAN CHOUDHARY Vs. DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED
April 11, 2002
AMINA KHATUN Vs. JAHURA KHATUN
December 4, 2002
AMIT NITIK Vs. STATE OF ARUNACHAL PRADESH
November 15, 2002
AMIT SHARMA Vs. JYOTISHMOY BORA
May 8, 2002
AMZAD ALI ALIAS AMZAD KHAN Vs. STATE OF ASSAM
January 9, 2002
ANAND KUMAR TOSHNIWAL Vs. STATE OF ASSAM
January 25, 2002
ANANDA RAM BORAH Vs. STATE OF ASSAM
December 19, 2002
ANIL PAUL Vs. SUDHIR DEB
January 11, 2002
ANJALI DEBI THAPA Vs. SANDHYA DEBI THAPA
January 11, 2002
ANOM APANG Vs. STATE OF ARUNACHAL PRADESH
August 13, 2002
ANUP KUMAR SANYAL Vs. GOKUL BEY
January 11, 2002
ANUP KUMAR SANYAL Vs. GAKUL BEY
January 21, 2002
ARABINDA CHANDA Vs. REGIONAL DIRECTOR O N G C LTD
May 20, 2002
ARABINDA KUMAR SAHA Vs. STATE OF ASSAM
September 1, 2002
ARIFA BEGUM MUSSTT Vs. TOYAB ALI
April 26, 2002
ARINDAM ROY Vs. NERIST ITANAGAR
February 19, 2002
ARJUN TANTI Vs. STATE OF ASSAM
September 6, 2002
ARUN CH BAISHYA Vs. KARMA RAM BAISHYA HIS LEGAL HEIRS MOINA BAISHYA
June 6, 2002
ARUN CH NIOG Vs. STATE OF ASSAM
January 11, 2002
ARUN TURI Vs. STATE OF ASSAM
April 23, 2002
ARUNACHAL PRADESH CIVIL SERVICE OFFICERS ASSOCIATION Vs. STATE OF ARUNACHAL PRADESH AND ORS.
February 13, 2002
ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION Vs. TAKU TAYA
September 27, 2002
ARUNODOI CONSTRUCTION CO P LTD Vs. STATE OF ASSAM
March 26, 2002
ARYENDRA NATH GUPTA Vs. STATE OF MEGHALAYA
May 24, 2002
ASANGLA AIER Vs. STATE OF NAGALAND
August 2, 2002
ASER UDDIN MONDAL Vs. STATE OF ASSAM
June 13, 2002
ASHISH KUMAR SENGUPTA Vs. STATE OF ASSAM
January 3, 2002
ASHOK DATTA Vs. DHRUBA ACHARJEE
September 10, 2002
ASHOK KUMAR YADAV Vs. STATE OF ARUNACHAL PRADESH
February 8, 2002
ASHOK PRADHAN Vs. APURBA RAM BAROOAH
June 13, 2002
ASIR UDDIN AHMED Vs. RAHMATGANJ SENIOR MADRASSA
February 27, 2002
ASSAM COMPANY INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
April 23, 2002
ASSAM CYCLE Vs. MOTILAL BOTHRA
November 28, 2002
ASSAM DIPLOMA ENGINEERS SERVICE ASSOCIATION Vs. STATE OF ASSAM
March 26, 2002
ASSAM INDUSTRIES BOKAKHAT Vs. LADULALJAIN
January 11, 2002
ASSAM JATIYA VEDYALAYA Vs. STATE OF ASSAM
November 25, 2002
ASSAM SAMALL INDUSTRIES DEVP CORPN LTD Vs. M M BISCUITE PVT LTD
March 15, 2002
ASSAM STATE ELECTRICITY BOARD Vs. SHANTI CONDUCTORS P LTD
March 5, 2002
ASSAM STATE TEXTBOOK CORPORATION EMPLOYEES UNION Vs. STATE OF ASSAM
July 31, 2002
ASSAM URBAN WATER SUPPLY AND SEWERAGE BOARD Vs. SUBHASH PROJECT AND MARKETING LTD
May 10, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DIRECTOR OF STATE LOTTERIES ASSAM
April 4, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TECHNOTIVE EASTERN PVT. LTD.
March 15, 2002
ASSTT CIT Vs. SARDAR DAVINDER SINGH KOHLI
July 29, 2002
ATIK MIYU Vs. STATE OF ARUNACHAL PRADESH
May 2, 2002
ATSASE THONGTSAR Vs. STATE OF NAGALAND
June 6, 2002
AVTAR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
August 21, 2002
B SANGKHUMI Vs. STATE OF MIZORAM
June 28, 2002
BABA SIVA ICE FACTORY Vs. STATE FINANCIAL CORPORATION
June 26, 2002
BADIYANATH PANDIT Vs. STATE OF ASSAM
November 27, 2002
BAJRANGPUR TEA COMPANY Vs. STATE OF ASSAM
September 3, 2002
BAKUL CHANDRA MAJUMDAR Vs. STATE BANK OF INDIA
June 26, 2002
BANENDRA KUMAR MUSHAHARY Vs. MD MOHIBUL HAQUE
April 9, 2002
BANENDRA KUMAR MUSHAHARY Vs. MOHAMMAD MOHIBUL HAQUE
March 7, 2002
BAPDHAN PHUKAN Vs. UNION OF INDIA
November 14, 2002
BARNAJAN TEA CO P LTD Vs. STATE OF ASSAM
June 7, 2002
BASANT NATH Vs. UNION OF INDIA AND ORS
July 31, 2002
BASIR UDDIN LASKAR Vs. STATE OF ASSAM
June 17, 2002
BASUDEV BARMAN Vs. SECY B G M S SAMITY LTD
February 8, 2002
BENGAL SURGICALS LIMITED Vs. L B ENTERPRISE
September 25, 2002
BHAGABAN TALUKDAR Vs. UNION OF INDIA
August 8, 2002
BHANVARILAL SHARMA Vs. RAJ KUMAR SHARMA
June 13, 2002
BHARAT BAMBOO AND TIMBER SUPPLIERS Vs. HINDUSTAN PAPER CORPN LTD
January 18, 2002
BHARATI LINGGI Vs. MIRI LINGGI
July 25, 2002
BHARTI BHATTACHARJEE Vs. DEBOTOSH BHATTACHARJE
December 19, 2002
BHOOTEACHANG TEA ESTATE Vs. PRESIDING OFFICER LABOUR COURT
October 3, 2002
BHUBANPATI SINGH Vs. PRAJAPATI SHARMA
February 27, 2002
BIJAN BIHARI BHATTACHARJEE Vs. UNITED BANK OF INDIA
September 5, 2002
BIJANBEHARI BHATTACHARJEE Vs. COLLECTOR HAILAKANDI
December 20, 2002
BIJOY DEB BARMA Vs. STATE OF TRIPURA
December 20, 2002
BIMAL KUMAR CHANDA Vs. STATE OF TRIPURA
February 28, 2002
BINOY BHUSAN BARDHAN Vs. STATE OF ASSAM
August 9, 2002
BINOY BHUSAN BARDHAN Vs. CHAMPA DEVI SANCHETI
August 9, 2002
BIPLAB MAZUMDAR Vs. UNION OF INDIA
May 11, 2002
BIR BAHADUR CHHETRI Vs. UNION OF INDIA
September 25, 2002
BIREN SARMA Vs. ASSAM FINANCIAL CORPORATION
October 9, 2002
BIRENDRA KUMAR BARTHAKUR Vs. GUWAHATI MUNICIPAL CORPORATION
January 10, 2002
BISHESWAR BADRI @ KHETRAPAL Vs. STATE OF ASSAM
June 14, 2002
BISHESWAR BAORI ALIAS KHETRAPAL Vs. STATE OF ASSAM
May 1, 2002
BISHNU PRIYA PRADHAN SMTI Vs. STATE OF ARUNACHAL PRADESH
March 27, 2002
BONGAIGAON REFINERY AND PETRO CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 7, 2002
BONGAIGAON REFINERY AND PETRO CHEMICALS LTD Vs. COMMISSIONER OF INCOME TAX
May 23, 2002
BONGAIGAON REFINERY AND PETROCHEMICALS LTD. Vs. COMMISSIONER OF INCOME TAX
June 6, 2002
BONGAIGAON REFINERY AND PRTROCHEMICALS LTD Vs. PRAVEEN CHOUDHURY
February 28, 2002
BOPAI POROIK Vs. STATE OF ARUNACHAL PRADESH AND ORS.
December 13, 2002
BORGARAM DEURI Vs. PREMODHAR BORA
December 19, 2002
BRAHMAPUTRA PART II MACH MAHAL SAMABAI SAMITY LTD Vs. STATE OF ASSAM
October 11, 2002
BRIJ KISHORE PRASAD Vs. CEGAT
May 1, 2002
BRIJ RATAN KOTHARI Vs. AKLESH SAHU
July 23, 2002
BRIJ RATAN KOTHARI Vs. AKLESH SAHU
June 23, 2002
BUD INTERNATIONAL Vs. STATE OF ASSAM
June 26, 2002
BUD INTERNATIONAL Vs. STATE OF ASSAM
July 31, 2002
BUDHUA MURA Vs. STATE OF ASSAM
June 4, 2002
C LALNEIHKIMI Vs. STATE OF MIZORAM
May 15, 2002
C LIANTHANGA Vs. STATE OF MIZORAM
May 28, 2002
C WOKHUNGO KIKON Vs. STATE OF NAGALAND
September 9, 2002
CHANDAN KR SARKAR Vs. DIPAK CH RUHIDAS
July 31, 2002
CHANDMAL JAIN Vs. STATE OF ASSAM
June 17, 2002
CHANDMARI TEA COMPANY PVT LTD Vs. STATE OF ASSAM
November 22, 2002
CHANDRA LAL DAS Vs. STATE OF TRIPURA
December 16, 2002
CHINMOY DHAR Vs. SUDHIRRN DHAR
September 17, 2002
COLLECTOR Vs. ABDUL MATIN AHMED
March 20, 2002
COMMISSIONER KVS Vs. TAPAN KUMAR CHAKRABORTY
May 15, 2002
COMMISSIONER OF INCOM TAX Vs. ANIL KR HAZARIKA
September 12, 2002
COMMISSIONER OF INCOME TAX Vs. ANIL KUMAR HAZARIKA
September 12, 2002
COMMISSIONER OF INCOME TAX Vs. M L AGARWALLA
July 31, 2002
COMMISSIONER OF INCOME TAX Vs. MINTU KALITA
February 22, 2002
COMMISSIONER OF INCOME TAX Vs. B AND A PLANTATTIONS AND INDUSTRIES LIMITED
June 5, 2002
COMMISSIONER OF INCOME TAX Vs. BRAHMAPUTRA STEEL P LTD
December 12, 2002
D S TRADING Vs. PADUM GOGOI
July 17, 2002
DABAKATO Vs. DEPUTY COMMISSIONER
December 13, 2002
DAELIM INDUSTRIAL CO LTD Vs. STATE OF ASSAM
August 16, 2002
DAMUDHAR PRASAD VERMA Vs. STATE OF ARUNACHAL PRADESH
May 6, 2002
DAROG ALI Vs. MUTT NETGJAN NESS
November 18, 2002
DAS TEA CO Vs. GUWAHATI MUNICIPAL CORPORATION
October 11, 2002
DASSU TAKKA Vs. STATE OF ARUNACHAL PRADESH
November 14, 2002
DAYA ENGINEERING WORKS LTD Vs. UNION OF INDIA
March 22, 2002
DEBITA DEOHO Vs. STATE OF ARUNACHAL PRADESH
April 22, 2002
DEBITA DEOHO CONSTABLE Vs. STATE OF ARUNACHAL PRADESH
April 9, 2002
DEBOJYOTI DAS Vs. UNION OF INDIA
September 24, 2002
DELHI PUBLIC SCHOOL Vs. DREAM FLOWER SCHOOL EMPLOYEES ASSOCIATION AND ORS
July 18, 2002
DELTECH INDIA PCT LTD Vs. OIL AND NATURAL GAS CORPORATION
April 5, 2002
DEPUTY COMMISSIONER CUMESSIONS JUDGE Vs. NYONGWA NGEMU
March 12, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASHOK PAPER MILLS LTD
April 12, 2002
DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT Vs. SATI OIL UDYOG LIMITED
April 12, 2002
DEPUTY COMMISSIONER-CUM-SESSIONS JUDGE Vs. NYONGWA NGEMU
March 22, 2002
DHANESWAR PRADHANI Vs. STATE OF ASSAM
October 1, 2002
DHANISTHA KALITA Vs. RAMAKANT KALITA
July 16, 2002
DHARAMPAL SATYAPAL LTD Vs. UNION OF INDIA
December 3, 2002
DHARMPAL SATYAPAL LTD Vs. UNION OF INDIA
April 11, 2002
DHIMAPUR TOWN COMMITTEE Vs. DEBT RECOVERY TRIBUNAL
August 27, 2002
DHIREN CHANDRA SARMAH Vs. HOJAI MUNICIPAL BOARD AND ORS.
April 24, 2002
DIBYA PRASAD NATH Vs. STATE OF ASSAM
August 9, 2002
DIEZEPHE VILLAGE Vs. TSITHRONGSE VILLAGE
August 5, 2002
DIKBAHADUR CHETRI Vs. STATE OF ASSAM
June 28, 2002
DIMAPUR AND KOHIMA LIVESTOCK SELLERS ASSOCIATION Vs. STATE OF NAGALAND
June 14, 2002
DINENDRA CHANDRA BISWAS Vs. STATE OF ARUNACHAL PRADESH AND ORS.
September 20, 2002
DINESH CH ROY Vs. STATE OF TRIPURA
May 14, 2002
DIPAK BHOWMIK Vs. TAKHELMAYUM SINGH
January 29, 2002
DIPAK CH RUHIDAS Vs. CHANDAN KR SARKAR
July 31, 2002
DIPAK SARMA Vs. STATE OF ASSAM
June 28, 2002
DIPU DAS Vs. MOTIUR RAHMAN
January 18, 2002
DIRESWAR BAISHYA Vs. UNION OF INDIA
May 14, 2002
DR. (MRS.) MALAYA BARMAN Vs. PABINDRA DEKA
April 30, 2002
DUGAR TEA INDUSTRIES PVT LTD Vs. STATE OF ASSAM
October 10, 2002
DUKEN HENGRA TEA PVT LTD Vs. UNION OF INDIA
September 4, 2002
DULAL CH SARMA Vs. STATE OF MIZORAM
February 18, 2002
DURGESWAR KALITA Vs. STATE OF ASSAM
March 15, 2002
DWARIKA PRASAD TIWARI Vs. STATE OF ASSAM
April 2, 2002
DWIJEN CHUTIA Vs. OIL AND NATURAL GAS CORPORATION LTD. AND ANR.
February 21, 2002
DWRICK KAMDUK Vs. STATE OF ARUNACHAL PRADESH
May 31, 2002
DY. COMMISSIONER OF INCOME TAX Vs. ASSAM INDUSTRIAL DEVELOPMENT CORPN. LTD.
August 30, 2002
EAST KATIGORA FISHERY Vs. ASSAM FISHERIES DEV CORPN LTD
December 18, 2002
ELECO CONSTRUCTION CO Vs. STATE OF ASSAM
May 10, 2002
EMPLOYEES STATE INSURANCE CORPORATION Vs. SURENDRA SHARMA
July 22, 2002
ER I RONGBA CHANG Vs. STATE OF NAGALAND
June 18, 2002
EXECUTIVE ENGINEER, IFC DEPTT. AND ORS. Vs. TH. HARIDAS SINGH
April 22, 2002
FARID MIAH Vs. STATE OF TRIPURA
January 11, 2002
FARID UDDIN BARBHUIYA Vs. UNION OF INDIA
June 12, 2002
FERISHA PHALLEY Vs. STATE OF MEGHALAYA
August 23, 2002
G P GIRI Vs. UNION OF INDIA
January 18, 2002
GANESH DEY Vs. STATE OF TRIPURA
January 28, 2002
GANESHKA KANOI TEA CO P LTD Vs. ASSAM STATE ELECTRICITY BOARD
December 18, 2002
GAUTAM CONSTRUCTION COMPANY Vs. STATE OF MEGHALAYA AND ORS.
March 14, 2002
GEGONG APANG Vs. SANJOY TASSAR
July 26, 2002
GHANASHYAM DAS Vs. STATE OF ASSAM
September 12, 2002
GHOKISHE CHOPHI Vs. YELUHE CHOPHI
July 4, 2002
GIRINDRA NATH GOGOI Vs. OIL INDIA LTD
August 5, 2002
GIRINNDRA NATH GOGOI Vs. OIL INDIA LTD
July 17, 2002
GLAXO INDIA LIMITED Vs. STATE OF ASSAM
August 21, 2002
GOPAL GHATWAL Vs. STATE OF TRIPURA
December 19, 2002
GUNA BORA Vs. STATE OF ASSAM
April 23, 2002
H HRANGTIAMA Vs. STATE OF MIZORAM
April 23, 2002
H R A CHOUDHURY Vs. ELECTION COMMISSION OF INDIA
January 11, 2002
HABIBUR RAHMAN BARBHUYA Vs. STATE OF ASSAM
January 3, 2002
HAFIZ RASHID AHMED CHOUDHURY Vs. MISSON RANJAN DAS
April 25, 2002
HAJI ABDUL HAQUE Vs. SUJIT KR DAS
August 2, 2002
HANUMAN MAL JAIN Vs. STATE OF ASSAM
September 5, 2002
HANUMAN PRASAD SARMA Vs. UNION OF INDIA
March 22, 2002
HAR KAMAN LOHARI Vs. STATE OF ARUNACHAL PRADESH
September 11, 2002
HARA MOHAN SEN Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
January 7, 2002
HARGOVIND SINGH Vs. UNION OF INDIA
February 26, 2002
HARI MOHAN DAS Vs. STATE OF ASSAM
February 8, 2002
HARI PRASANNA ACHARJEE Vs. STATE OF TRIPURA AND ANR.
December 13, 2002
HASHID KHATOON Vs. AKHTAR HUSSAIN
February 22, 2002
HASINA BANU Vs. STATE OF ASSAM
June 20, 2002
HEMANTA KR TALUKDAR Vs. STATE OF ASSAM
November 25, 2002
HEMO DEKA Vs. PRANAB KUMAR BHAGWATI
January 11, 2002
HINDUSTAN PAPER CORPORATION LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
July 22, 2002
HINDUSTAN PAPER CORPORATION LTD Vs. COMMISSIONER OF TAXES
September 2, 2002
HIREN CH RAY Vs. UNION OF INDIA
June 21, 2002
I S LAISHRAM Vs. TH SUBHASH SINGH
May 2, 2002
IBOM KAMUM Vs. STATE OF ARUNACHAL PRADESH
June 17, 2002
IKRAM Vs. UNION OF INDIA
February 11, 2002
IKRAM HUSSAIN Vs. RAMANI NATH
April 30, 2002
IMLITEMJEN JAMIR Vs. STATE OF NAGALAND
October 4, 2002
IN RE: BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. STATE
October 11, 2002
INDIAN INSTITUTE OF BANKERS Vs. JOGABTATSS DEB
May 21, 2002
INDIAN OIL CORPORATION LTD Vs. STATE OF ASSAM
September 13, 2002
ITANAGAR BENCH BOPALPUROIK Vs. STATE OF ARUNACHAL PRADESH
December 13, 2002
ITANAGAR BENCH STATE OF ARUNACHAL PRADESH Vs. TAYORJAMPEN
August 8, 2002
JABA RANI GHOSH Vs. UNION OF INDIA
September 5, 2002
JABED ALI Vs. STATE OF ASSAM
February 5, 2002
JABOOLAL CHOUDHURY Vs. STATE OF ARUNACHAL PRADESH
September 11, 2002
JAGAT DHAR SARMA Vs. STATE OF ASSAM
September 3, 2002
JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL Vs. STATE OF MEGHALAYA
June 14, 2002
JALESWARI DEVI PASHWAN Vs. THE STATE OF ASSAM
December 19, 2002
JALESWARI DEVI PASHWAN Vs. STATE OF ASSAM
December 15, 2002
JANARDHAN DUTTA Vs. TAPAS PRATIM SAIKIA
October 11, 2002
JANITA RIBA Vs. STATE OF ARUNACHAL PRADESH
August 7, 2002
JATINDRA NATH CHOUDHURY Vs. SASADHAR CHOUDHURY
May 22, 2002
JAY BEE ENERGY SERVICES PVT LTD Vs. OIL INDA LTD
January 4, 2002
JIBESWAR DAS Vs. STATE OF ASSAM
November 18, 2002
JIBONTARA GHATOWAR Vs. SARBANANDA SONOWAL
May 31, 2002
JIDAM HIRI Vs. STATE OF ARUNACHAL PRADESH
August 8, 2002
JINTU DAS Vs. STATE OF ASSAM
September 4, 2002
JITENDRA PRASAD SINGH Vs. STATE OF ASSAM
September 27, 2002
JIWRAJ SOBHA CHAND Vs. MASTARAM AGARWALLA HISLEGAL HEIRS RAM PD AGARWALLA
September 19, 2002
JOGEN BORA Vs. STATE OF ASSAM
May 15, 2002
JOGESWAR BORA Vs. STATE OF ASSAM
November 18, 2002
JOGESWAR BORAH Vs. STATE OF ASSAM
December 4, 2002
JOGESWAR GAYAN Vs. MOTI RAM BORAH
April 30, 2002
JOINT COMMISSIONER OF INCOME TAX ASSESSMENT Vs. GEORGE WILLIAMSON ASSAM LIMITED
August 13, 2002
JOMBO RATAN Vs. KAMENG RATAN
March 1, 2002
JOSEPH SYIEMLIEH Vs. STATE OF MEGHALAYA
May 24, 2002
JUBENOOR HUSSAIN Vs. UNION OF INDIA
October 9, 2002
JUGAL BARUAH Vs. UNION OF INDIA
August 26, 2002
JUGESWAR PODDAR & SONS & OTHERS Vs. MAHATMA PRASAD SINGH
June 26, 2002
JYOTISHMOY BORA Vs. GOVERNING BODY PRAGJYOTISH COLLEGE
April 12, 2002
K K DAS Vs. UNION OF INDIA
August 14, 2002
K KULA SINGH Vs. UNION OF INDIA
May 24, 2002
KAILASH PATHAK Vs. ORIENTAL INSURANCE COMPANY LTD
December 18, 2002
KAMAL CH BHOWMIK Vs. STATE OF ASSAM
September 5, 2002
KAMALA KANTA OZA Vs. STATE OF ASSAM
May 24, 2002
KAMRUP MEDICINE DEALERS ASSOCIATION Vs. STATE OF ASSAM
October 11, 2002
KARUNAMOY SARMAH Vs. STATE OF ASSAM
October 3, 2002
KASHI DEV Vs. SAFIQUR RAHMAN LASKAR
January 24, 2002
KASTOOR CHANDEL Vs. CHAIRMAN and MANAGING DIRECTOR HINDUSTAN PAPER CORPN
October 3, 2002
KAZIRANGA TOBACO PRODUCTS PVT LTD Vs. UNION OF INDIA
May 17, 2002
KENJUM RIBA Vs. STATE OF ARUNACHAL PRADESH
May 9, 2002
KENNELEISA NEIKHA Vs. STATE OF NAGALAND
December 10, 2002
KESHAB KANTI BHATTACHARJEE Vs. STATE OF TRIPURA
January 11, 2002
KHALILUR RAHMAN Vs. STATE OF ASSAM
August 14, 2002
KHARGESWAR BORA Vs. STATE OF ASSAM
September 16, 2002
KHGENDRA NARAYAN BARUAH Vs. STATE OF ASSAM
February 26, 2002
KIRON CH BORAH Vs. STATE OF ASSAM
December 4, 2002
KORATEMJEN Vs. STATE OF NAGALAND
May 17, 2002
KSHIRODE CHANDRA DEBANTH Vs. STATE OF TRIPURA
November 28, 2002
KUKHESWAR SAIKIA Vs. UNION OF INDIA
June 20, 2002
KULDIP CHANDRA TALUKDAR Vs. STATE OF ASSAM
October 11, 2002
KULJIT SINGH Vs. NORTH EASTERN ELECTRIC POWER CORPORATION
May 24, 2002
L DEVENDRAJIT SHARMA Vs. STATE OF MANIPUR
August 20, 2002
LABANYA DHAR BANIA Vs. STATE OF ASSAM
September 2, 2002
LAISHRAM INDRAKRISHNA SINGH Vs. THOGAM NABAKUMAR
April 10, 2002
LAKHAN CH ROY Vs. KEWELAPTI DEVI
May 13, 2002
LALIT BASUMATARY Vs. STATE OF ARUNACHAL PRADESH
July 17, 2002
LALIT BASUMATARY Vs. STATE OF ARUNACHAL PRADESH
August 8, 2002
LALIT DAS Vs. STATE OF ASSAM
June 26, 2002
LALMUANTHANGA Vs. STATE OF MIZORAM
May 9, 2002
LALMUANTHANGA Vs. STATE OF MIZORAM
May 29, 2002
LALNGHAKLIANA Vs. STATE OF MIZORAM
August 12, 2002
LALRAMCHHANI Vs. LALTHACHHUNGI
February 19, 2002
LAMBOD A R BORDOLOI Vs. MRINALINI DEBI TRUST BOARD ON THE DEATH OF NARENDRA NATH BORDOLOI
September 19, 2002
LILY TEP Vs. STATE OF NAGALAND
August 9, 2002
LISHILEL Vs. STATE OF ARUNACHAL PRADESH
February 5, 2002
M BENERJEE AND SONS SHILLONG Vs. M N BHAGABATI
February 11, 2002
MAHABIR COKE INDUSTRIES PVT LTD Vs. COMMISIONER OF TAXES
June 6, 2002
MAHAMADUL HAQUE LASKAR Vs. STATE OF ASSAM
November 20, 2002
MAHENDRA NATH DAS Vs. STATE OF ASSAM
June 19, 2002
MAHESH CHANDRA GUPTA Vs. STATE OF ARUNACHAL PRADESH
January 8, 2002
MAHESH DOLEY Vs. STATE OF ASSAM
September 24, 2002
MAHESWAR SARMAH Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION
March 22, 2002
MAKHAN ALI Vs. STATE OF ASSAM
June 7, 2002
MAKIBUR RAHMAN Vs. WAHIDUR RAHMAN
October 10, 2002
MALIN KANTA PAUL Vs. STATE OF TRIPURA
August 9, 2002
MANAGER (IN-CHARGE), KUHUM TEA ESTATE Vs. STATE OF ASSAM
March 5, 2002
MANAGER, BHOOTEACHANG TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
October 3, 2002
MANAGING DIRECTOR FOOD CORPORATION OF INDIA Vs. B CHANGTHUAMA
February 6, 2002
MANIK DEY Vs. GAUHATI HIGH COURT
May 7, 2002
MANIK DEY Vs. RAM SANKAR BHATTACHARJEE
October 8, 2002
MANINDRA CHANDRA DAS Vs. STATE OF TRIPURA
December 13, 2002
MANINDRA CHANDRA DHAR Vs. TRIPURA ROAD TRANS CORPN
February 27, 2002
MANIPUR STATE ROAD TRANSPORT CORPORATION Vs. WAHENGUM SOMORENDRA SINGH
August 28, 2002
MANJURA MOHAN KALITA Vs. ASSAM PUBLIC SERVICE
March 7, 2002
MANOWAR ISLAM Vs. MASUD AHMED
May 24, 2002
MARGARET WANRAP Vs. STATE OF MEGHALAYA
June 17, 2002
MARUTI TEA INDUSTRIES Vs. STATE OF ASSAM
November 11, 2002
MARY RASUL Vs. ISAHAK ALI
March 21, 2002
MATIUR RAHMAN Vs. ASSAM STATE CO OPERATIVE AGRICULTURE and RURAL DEVP BANK LTD
December 11, 2002
MATIUR RAHMAN BHUYAN Vs. STATE OF ASSAM
February 4, 2002
MATLEB ALI Vs. GUWAHATI MUNICIPAL CORPORATION
October 8, 2002
MD MONISUR ISLAM Vs. UNION OF INDIA
August 13, 2002
MD. MOTIUR RAHMAN Vs. MUSTT ACHIA KAHTOON AND ORS.
February 11, 2002
MD. NAZIMUDDIN Vs. MUSTT. MONOWARA BEGUM
June 17, 2002
MEDI RAM DODUM Vs. STATE OF ARUNACHAL PRADESH
August 7, 2002
MEEN SAMABAY SAMITY LTD Vs. STATE OF ASSAM
January 3, 2002
MEGHALAYA STATE ELECTRICITY BOARD Vs. SITARAM SINGH
May 15, 2002
MEHBOOB HUSSAIN Vs. ABUL HUSSAIN
March 13, 2002
MENDI RAM BORO Vs. STATE CBI
June 6, 2002
MIZORAM ADMINISTRATIVE OFFICERS Vs. STATE OF MIZORAM AND ORS.
August 21, 2002
MOHAMMAD SIDDIQUE HUSSAIN Vs. STATE OF ASSAM
October 3, 2002
MOHAN SARMA Vs. STATE OF ASSAM
June 20, 2002
MOHENDRA NARAYAN NATH Vs. STATE OF ASSAM
April 25, 2002
MON BHARAN HAZAM Vs. RATI RAM GORE
June 6, 2002
MONEN SANGMA Vs. STATE OF MEGHALAYA
September 13, 2002
MOTILAL ROY Vs. JAGDISH SHARMA
September 12, 2002
MOTIUR RAHMAN Vs. UNITED COMMERCIAL BANK
November 18, 2002
MRIDUL SAIKIA ALIAS BABU Vs. STATE OF ASSAM
July 26, 2002
MRINAL KANTI BOSE Vs. GENERAL MANAGER N F RAILWAYS
April 24, 2002
MUHI KANTA HAZARIKA Vs. STATE OF ASSAM
June 13, 2002
MUKUT MOHAMMAD Vs. STATE OF ASSAM
May 24, 2002
MUNGLEM PHOM AND ORS. Vs. STATE OF NAGALAND AND ORS.
January 31, 2002
MWC MARKET SERVICES PRIVATE LIMITED Vs. STATE OF MANIPUR
May 24, 2002
MYLAI HLYCHHO Vs. STATE OF MIZORAM
April 18, 2002
N C CHOUDHURY Vs. STATE OF MEGHALAYA
August 23, 2002
N J DEVANI BUILDERS P LTD Vs. UNION OF INDIA
April 3, 2002
N V MARKETING PVT LTD Vs. STATE OF ARUNACHAL PRADESH
June 21, 2002
N.S. VANGMILA Vs. UNION OF INDIA (UOI) AND ORS.
October 1, 2002
NABAB ALI Vs. STATE OF ASSAM
April 9, 2002
NABIN CH BORO Vs. STATE OF ASSAM
March 4, 2002
NANDESWAR KALITA AND ORS. Vs. REGISTRAR (JUDICIAL) GAUHATI HIGH COURT AND ORS.
July 22, 2002
NANHI SINGH Vs. NARESH CHANDRA DAS
May 22, 2002
NAOMAN CH KALITA Vs. STATE OF ASSAM
September 25, 2002
NARENGBAM SHYAMKANHAI SINGH Vs. STATE OF MANIPUR
March 1, 2002
NATIONAL GRINDLAYS BANK LTD Vs. DIBAKAR SARMA
January 9, 2002
NATIONAL INSURANCE CO LTD Vs. MEGHALAYA PLYWOODS LTD
April 12, 2002
NATIONAL INSURANCE CO LTD Vs. BHARTI KALITA
May 9, 2002
NATIONAL INSURANCE CO LTD Vs. R WONGHIUBA
October 3, 2002
NATIONAL INSURANCE CO LTD Vs. GURBOX SINGH
December 20, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. DIPIKA CHOUDHURY
July 16, 2002
NATIONAL INSURANCE COMPANY LTD Vs. SMTI KHELI
April 4, 2002
NAZRUL ISLAM Vs. CHAIRMAN, ASSAM STATE WAREHOUSING CORPORATION AND ORS.
November 29, 2002
NEELAM SARANG Vs. STATE OF MIZORAM
January 23, 2002
NEPAL CH DAS Vs. TRIPURA GRAMIN BANK
August 29, 2002
NEW FRONTIER COLOUR LABORATORIES PVT LTD Vs. COMMISSIONER OF TAXES
August 22, 2002
NEW INDIA ASSURANCE CO LTD Vs. SAMAR ROY
March 2, 2002
NEW INDIA ASSURANCE CO LTD Vs. LALAWATI CHOUHAN
March 21, 2002
NEW INDIA ASSURANCE CO. LTD. Vs. MD. RAHIJ ALI AND ANR.
March 6, 2002
NEW INDIA INSURANCE CO LTD Vs. C KEILIANA
May 15, 2002
NEWSPRINT TRADING CORPORATION Vs. STATE OF ASSAM
September 11, 2002
NGURZAKHUMA Vs. STATE OF MIZORAM AND ORS.
May 17, 2002
NIHARENDU PATRA Vs. STATE OF MANIPUR
September 11, 2002
NILIMA BARMAN Vs. RATIMA BARMAN
January 11, 2002
NINGOYOMI BREEZE DOYE Vs. STATE OF ARUNACHAL PRADESH
November 11, 2002
NIREN SAINARY Vs. STATE OF ASSAM
March 19, 2002
NIRMAL PODDAR Vs. STATE OF ASSAM
September 18, 2002
NIRMALI BORA Vs. STATE OF ASSAM
April 8, 2002
NIRMALI DEKA Vs. STATE OF ASSAM
December 20, 2002
NITYANANDA DUTTA Vs. OIL and NATURAL GAS CORPORATION LTD
October 1, 2002
NOMAL CHANDRA GOGOI Vs. SONMAI SAIKIA
March 8, 2002
NRIPEN KONWAR Vs. STATE OF ASSAM
June 3, 2002
NURUL HAQUE Vs. STATE OF ASSAM
August 6, 2002
OIL AND NATURAL GAS CORPORATION LTD Vs. AMBUJA CEMENT EASTERN LTD
June 21, 2002
OIL and NATURAL GAS CORPORATION LTD Vs. ATUL CH BARUAH
December 5, 2002
OIL INDIA EXECUTIVE EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
September 5, 2002
OIL INDIA LIMITED Vs. UNION OF INDIA
March 26, 2002
ORIENTAL INSURANCE CO LTD Vs. MEMBER M A C T KAMRUP
February 12, 2002
ORIENTAL INSURANCE CO LTD Vs. ARUN DUTTA
August 8, 2002
ORIENTAL INSURANCE COMPANY LTD Vs. SMTI RAJKHOLI
March 20, 2002
ORIENTAL INSURANCE COMPANY LTD Vs. PHULJHERIA MUSAMAT
April 23, 2002
P C ZOHMINGLIANA Vs. STATE OF MIZORAM
June 26, 2002
P ZOKHA Vs. STATE OF MIZORAM
March 1, 2002
PACHHUNGA Vs. STATE OF MIZORAM
May 13, 2002
PAOKHOTHANG HAOKIP Vs. DOZAKHUP PAITE
February 1, 2002
PARADISE HOTEL AND RESTAURANT Vs. AIRPORT AUTHORITY OF INDIA
March 18, 2002
PARAG SARMA Vs. RAJESWAR ROY
January 4, 2002
PARBATI CHOUDHURY Vs. BHAGWANDAS GUPTA
February 20, 2002
PATRICK SYIEM Vs. STATE OF MEGHALAYA
October 10, 2002
PEZALIE CHADI Vs. STATE OF NAGALAND
June 14, 2002
PHANIDHAR MEDHI Vs. STATE OF ASSAM
June 26, 2002
PHILIP SARENG Vs. STATE OF ASSAM
March 15, 2002
PHOOLMANI JOK Vs. BUDHINDRA NATH BORGOHAIN
July 19, 2002
PHULMATI Vs. BIDYUT JYOTI DUTTA CHOUDHURY
March 19, 2002
PINKU TRADING CORPN LTD Vs. BANK OF BARODA
May 29, 2002
PIONEER CO OPERATIVE MARKETING LTD Vs. STATE OF ASSAM
October 4, 2002
PRABHASH DEV NATH Vs. UNION BANK OF INDIA
December 11, 2002
PRABHAT BORA Vs. STATE OF ASSAM
September 4, 2002
PRADEEP KR TOMER Vs. UNION OF INDIA
October 7, 2002
PRADESH HOTEL AND RESTAURANT Vs. AIRPORT AUTHORITY OF INDIA
January 18, 2002
PRADIP KUMAR KALITA Vs. HIRAN PROVA KALITA
January 25, 2002
PRADIP KUMAR KALITA Vs. HIRAN PROVA KALITA
August 27, 2002
PRADIPCH MEDHI Vs. STATE OF ASSAM
July 22, 2002
PRANAB KUMAR SAHA Vs. F C I
January 28, 2002
PRANABASISH MAJUMDAR Vs. STATE OF TRIPURA
July 11, 2002
PRASANNA KR BARMAN Vs. DEBENDRA NATH BARMAN
July 30, 2002
PRASANTA BARPATRA Vs. STATE OF ASSAM
March 18, 2002
PRASANTA BHAGAWATI Vs. STATE OF ASSAM
September 16, 2002
PRATIMA PALIT Vs. KIRENDRA CHANDRA DEY
October 10, 2002
PREMODA MEDHI Vs. GAUHATI ROLLER FLOUR MILLS LTD
August 2, 2002
PROGOTI BORA Vs. STATE OF ASSAM
November 15, 2002
PROMODE CHETIA Vs. INDIAN OIL CORPORATION LTD
July 23, 2002
PROVAT P KONWAR Vs. UNION OF INDIA
September 27, 2002
PU LIANSUAMA Vs. WEALTH TAX OFFICER
January 9, 2002
PU MYLLAI HLYCHHO Vs. STATE OF MIZORAM
June 27, 2002
PURA LODAR Vs. DEPUTY COMMISSIONER PAPUMPARA DISTRICT
October 11, 2002
PURAKHU ANGAMI Vs. STATE OF NAGALAND
March 13, 2002
PURBANCHAL DEVP CORPORATION Vs. STATE OF TRIPURA
September 10, 2002
PUSHU KHIAMMUNGAN Vs. STATE OF NAGALAND
November 27, 2002
R K KRADITOR SINGH Vs. STATE OF MANIPUR
August 27, 2002
R K LALVELA Vs. STATE OF MIZORAM
September 30, 2002
R THANSANGA Vs. STATE OF MIZORAM
August 28, 2002
RABINDRA NATH HAZARIKA Vs. PHULTI HAZARIKA ALIAS PHULU BANIA
July 31, 2002
RABIZUL ALI LASKAR Vs. SAIBUR RAJA LASKAR
February 26, 2002
RAJ BAMIN Vs. STATE OF ARUNACHAL PRADESH
January 28, 2002
RAJ KUMAR LAL Vs. STATE OF ARUNACHAL PRADESH
August 12, 2002
RAJEN CHOUDHRY Vs. RENU DEKA
February 13, 2002
RAJESH MAHENDI RATTA Vs. COMMISSIONER OF TAXES ASSAM
June 13, 2002
RAJIV KUMAR JHA Vs. STATE OF ARUNACHAL PRADESH
November 11, 2002
RAJKUMAR SHARMA Vs. UNION OF INDIA
February 8, 2002
RAJU KUMAR DEY Vs. PARULSARKAR
March 12, 2002
RAJWNAT SINGH GULATI Vs. HARAODHANDUTTA
March 11, 2002
RAJWNAT SINGH GULATI Vs. HARADHAN DUTTA
January 11, 2002
RAKESH KR GAUR Vs. UNION OF INDIA
September 23, 2002
RAKESH KUMAR Vs. UNION OF INDIA
January 3, 2002
RAM NIWAS Vs. UNION OF INDIA
December 13, 2002
RAMA KANTA DAS Vs. STATE OF ASSAM
May 30, 2002
RAMAKRISHNA LIBANG Vs. STATE OF ARUNACHAL PRADESH
March 27, 2002
RAMANANDA BARUAH Vs. STATE OF ASSAM
September 3, 2002
RAMESH GOSWAMI Vs. STATE OF ASSAM
July 22, 2002
RAMESH GOSWAMI Vs. STATE OF ASSAM AND ORS.
July 27, 2002
RAMESH KHANDELWAL Vs. STATE OF ASSAM
November 6, 2002
RANJIT KUMAR BANIK Vs. STATE OF TRIPURA
October 1, 2002
RATAN DAS Vs. STATE OF ASSAM
September 17, 2002
RATNA ROY SMTI Vs. STATE OF TRIPURA
May 22, 2002
RATUL DEVI SARMA Vs. STATE OF ASSSAM
March 14, 2002
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. HASHARALI
December 3, 2002
RETWAM PATHAK Vs. ASSAM HIGHER SECONDARY EDUCATION COUNCIL
February 19, 2002
REWATIBALA SAHARIAH Vs. STATE OF ASSAM
February 25, 2002
RICHARD YIMTO Vs. STATE OF NAGALAND
December 3, 2002
RINA SIKDAR Vs. UNION OF INDIA
January 9, 2002
RULESWAR DAS Vs. STATE OF ASSAM
August 27, 2002
RUMENA BEGUM Vs. GUR SEVAK SINGH AND ORS
September 27, 2002
S B I Vs. PRASANNA AARWAL
March 18, 2002
S CHAOBA SINGH Vs. UNION OF INDIA
October 1, 2002
S K RAI Vs. UNION OF INDIA
August 23, 2002
S SARKAR Vs. STATE OF ASSAM
March 5, 2002
SABITA RANI ROY Vs. BANI CHOUDHURY
June 14, 2002
SAHJAHAN ALI Vs. STATE OF ASSAM
April 10, 2002
SAHJAHAN ALI Vs. STATE OF ASSAM
May 10, 2002
SAIFUDDIN LASKAR Vs. AJMAD HUSSAIN LASKAR
January 7, 2002
SAILENDRA KR DEY Vs. UNION OF INDIA
January 28, 2002
SAMABAI SAMITI LTD Vs. ASSAM FISHERY DEV CORPN
February 4, 2002
SAMBHU PAUL Vs. STATE OF ASSAM
May 17, 2002
SAMINA YASMIN Vs. STATE OF ASSAM
June 12, 2002
SAMIR KR KHARE Vs. MRIDUL BEZBARUAH
April 23, 2002
SANDHADEBITHAPA Vs. ANJALIDEBI THAPA
January 11, 2002
SANDIPAN ENDOW Vs. STATE OF ASSAM
May 7, 2002
SANGAMSEL MAKING Vs. STATE OF MANIPUR
July 8, 2002
SANTOKH SINGH BHABRA Vs. KALSI BABRA CONSTRUCTION CO
July 22, 2002
SANU SAIKIA Vs. UNION OF INDIA
June 21, 2002
SARASWATI DAS Vs. UNION OF INDIA
March 7, 2002
SASHANKA KUMAR DAS Vs. CHIEF SECRETARY GOVT OF MEGHALAYA
February 12, 2002
SASHI KANTA SARMA Vs. DISTRICT JUDGE KAMRUP
May 21, 2002
SATYENDRA SINGH CHAUHAN Vs. STATE OF ARUNACHAL PRADESH
December 11, 2002
SEKHARRUDRA Vs. OIL INDIA LTD
July 18, 2002
SEVAKANT JHA Vs. STATE OF ASSAM
November 7, 2002
SH THANZUALA Vs. UNION OF INDIA
April 30, 2002
SHEW PRASAD SAHA KALWAR Vs. CHIF SECRETARY GOVT OF ASSAM
March 15, 2002
SHILLONG BENCH AVTAR SINGH Vs. UNION OF INDIA
August 21, 2002
SHRI LAXMI MOHAN CHAKMA AND ANOTHER Vs. STATE OF TRIPURA AND OTHERS
September 13, 2002
SHROLENSON HARBANIANG Vs. NORTH EASTERN ELECTRIC POWER CORPN
February 19, 2002
SHYAM KANTI SINHA Vs. STATE OF ASSAM
June 6, 2002
SIBA NATH DEURI Vs. ASSAM STATE TRANSPORT CORPORATION
August 13, 2002
SIKHA PAUL CHOUDHURY Vs. DILIP PAUL CHOUDHURY
February 28, 2002
SIMANCHALDIGAL Vs. GUNIN HAZARIKA
May 23, 2002
SING KILLING Vs. INCOME TAX OFFICER
March 21, 2002
SIRAJUL HOQUE Vs. STATE OF ASSAM
May 3, 2002
SISHIR RANJAN SAHA Vs. STATE OF TRIPURA
April 6, 2002
SITANATH DEKA Vs. RAZIA AHMED
September 11, 2002
SITARAM SINGH Vs. MEGHALAYA STATE OF ELECTRICITY BOARD
March 25, 2002
SITARAM SINGH Vs. MEGHALAYA STATE ELECTRICITY BOARD
January 25, 2002
SONDHI Vs. CENTRAL BUREU OF INVESTIGATION
January 21, 2002
SONMONI ALIAS PRASANTA ALIAS SANTANU BORDOLOI Vs. STATE OF ASSAM
September 30, 2002
SPM ENGINEERS LTD Vs. GUWAHATI MUNICIPAL CORPN
March 26, 2002
SREENIWAS BASUDEO Vs. UNION OF INDIA
January 3, 2002
SRIMANTA PRATIM BARUAH Vs. STATE BANK OF INDIA
June 25, 2002
STAR INDIA LTD Vs. ARUP BORAH
December 18, 2002
STATE BANK OF INDIA Vs. MAA SARADA OIL MILLS
September 10, 2002
STATE CB I Vs. PARTHA SANYAL
January 9, 2002
STATE OF ARUNACHAL PRADESH Vs. ASHOK KUMAR YADAV
February 27, 2002
STATE OF ARUNACHAL PRADESH Vs. TAYUR JAMPEN
August 8, 2002
STATE OF ASSAM Vs. TUMDA SAW AND VENNER MILLS
January 3, 2002
STATE OF ASSAM Vs. ABDUL JALIL
January 17, 2002
STATE OF ASSAM Vs. TUMBA SAW AND VENEER MILLS
January 28, 2002
STATE OF MANIPUR Vs. L SHYAMSUNDER
December 3, 2002
STATE OF MIZORAM Vs. PU SHVANHU AT
January 8, 2002
STATE OF MIZORAM Vs. C LALKIMA
February 19, 2002
STATE OF MIZORAM Vs. ZOLIANA
May 30, 2002
STATE OF NAGALAND Vs. NAGALAND SCHOOL EDUCATION
February 1, 2002
STATE OF NAGALAND Vs. PLAYWIN INFRA VEST PVT LTD
December 10, 2002
STATE OF TRIPURA Vs. ARAB ALI
January 31, 2002
STATE OF TRIPURA Vs. KARTIK CHANDRA DEBABARMA
February 26, 2002
STATE OF TRIPURA Vs. SRIDHAN CHOUDHARY
November 5, 2002
STATE OF TRIPURA Vs. JHARNA PAUL
September 7, 2002
STATE OF TRIPURA Vs. SAMIR SHIL
July 12, 2002
STATE OF TRIPURA Vs. DILIP KUMAR DEY
August 2, 2002
SUBAL CH GOPE Vs. M A C T TEZPUR
May 13, 2002
SUBHAS CH MAZUMDAR Vs. STATE OF TRIPURA
December 11, 2002
SUBHASH CHANDRA Vs. SARBAJAYA SEN
January 16, 2002
SUBHASH PROJECTS AND MARKETING LTD Vs. ASSAM URBAN WATER SUPPLY AND SEWRAGE BOARD
January 22, 2002
SUBHASIS CHAKRAVORTY Vs. STATE OF MEGHALAYA
March 6, 2002
SUBHRAJYOTI DAS Vs. UTTAMA DAS
March 7, 2002
SUBRAT PAL Vs. RATNA GOPE
February 13, 2002
SUBRATA DEB BARMA Vs. STATE OF TRIPURA
February 8, 2002
SUDHANGSHU MOHAN DEB Vs. D M HAZARIKA ALIAS DHIRAJ MONI HAZARIKA
March 26, 2002
SUKH RAM RAVA Vs. UNION OF INDIA
March 26, 2002
SUKHETO CHISHI Vs. STATE OF NAGALAND
May 10, 2002
SUNIL DEB Vs. STATE OF TRIPURA
February 25, 2002
SUNIL GHOSH Vs. DIJENDRA LAI DAS
January 2, 2002
SUNIL GOGOI Vs. STATE OF ASSAM
August 21, 2002
SUREN BARUAH Vs. BHOGESWARI RAJKHOWA
July 16, 2002
SURJA KUMAR GAYAN Vs. PUTUL BORAH
January 22, 2002
SURMA VALLEY SAW MILLS PVT LTD Vs. ARATI DAS
March 13, 2002
SUSHANTA GHOSH Vs. STATE OF TRIPURA
August 9, 2002
SUSHIL CHOWDHURY Vs. HEMENDRA DEB NATH
September 24, 2002
SWAPAN KANTI BHATTACHARJEE Vs. STATE OF TRIPURA
April 23, 2002
SWAPNA RANI PAUL Vs. NATIONAL INSURANCE COMPANY LTD
December 16, 2002
T SHAHOTO VIMCHUNGER Vs. STATE OF NAGALAND
June 19, 2002
T VIHIENUO Vs. NAGALAND UNIVERSITY AND ORS
July 24, 2002
TABIRAM MIRANG Vs. A P PUBLIC SERVICE COMMISSION
February 6, 2002
TAGO DOKE Vs. TOMI NYURI
May 7, 2002
TANA KAYA TARA Vs. STATE OF ARUNACHAL PRADESH
March 22, 2002
TANA KAYA TARA Vs. STATE OF ARUNACHAL PRADESH
December 18, 2002
TAPAN BHOWMIK Vs. STATE OG TRIPURA
August 9, 2002
TAPAN MALAKAR Vs. STATE OF ASSAM AND ORS.
October 8, 2002
TAPIR JERANG Vs. STATE OF ARUNACHAL PRADESH
August 12, 2002
TARSAIM SINGH Vs. UNION OF INDIA
June 12, 2002
TASHI CHOTTON Vs. STATE OF ARUNACHAL
February 4, 2002
TAYUM YALLI Vs. UNION OF INDIA
March 1, 2002
TEKARONGSEN Vs. UNION OF INDIA
September 5, 2002
THANDA BALA CHAUDHARY Vs. BIRENDRA KUMAR CHOUDHARY
May 23, 2002
THANESWAR KALITA Vs. STATE OF ASSAM
August 22, 2002
THANGJAM SURUP SINGH Vs. THANGJAM KARUNAMAYA SINGH
March 15, 2002
THARLIANA Vs. STATE OF MIZORAM
September 30, 2002
THINGUJAM NINGOL SHAKHI DEVI Vs. LONGJAM SURANJOY SINGH
July 11, 2002
THIYAM KATON SINGH Vs. STATE OF MANIPUR
August 28, 2002
TOFAZZUL ISLAM BORBHUYAN Vs. MATIUR RAHMAN MAZUMDAR
August 20, 2002
TORI NYOKIR Vs. STATE OF ARUNACHAL
February 11, 2002
TOSESWAR CHUTIA Vs. STATE OF ASSAM
February 1, 2002
TRIBENI MATSHYAJIBI SAMABAI SAMITTEE LTD Vs. STATE OF ASSAM
March 5, 2002
TRILOKYA GOGOI Vs. STATE OF ASSAM
February 20, 2002
TRIPURA FOREST DEVP. AND PLANTATION CORPORATION LTD. AND ORS. Vs. JIBAN KR. DASGUPTA
August 29, 2002
TROILOKYA GOGOI Vs. STATE OF ASSAM
March 20, 2002
TSUKJEMWATI Vs. STATE OF NAGALAND
September 30, 2002
TUFANIALONGA TEA CO Vs. STATE OF TRIPURA
January 18, 2002
TUMNYAK ETE Vs. STATE OF ARUNACHAL PRADESH
August 27, 2002
TUSHAR KANTI DEY Vs. SULATA CHOUDHURY
January 7, 2002
TYABUR RAHMAN Vs. STATE OF ASSAM
January 7, 2002
UMESH DAS Vs. STATE OF ASSAM
June 6, 2002
UNCELS SHOP Vs. BIVA HAZARIKA
January 10, 2002
UNION OF INDIA Vs. BHADRESQAR HIRA
January 8, 2002
UNION OF INDIA Vs. HINDUSTAN CONSTRUCTION
February 14, 2002
UNION OF INDIA Vs. LALTHANGLIANI ALIAS THANGTEI
March 13, 2002
UNION OF INDIA Vs. MAJOR V P NIJHAWAN
June 19, 2002
UNION OF INDIA Vs. STATE OF ASSAM
May 23, 2002
UNION OF INDIA Vs. H THAUAMVELA
May 28, 2002
UNION OF INDIA Vs. TARIT RANJAN DAS
April 25, 2002
UNION OF INDIA Vs. GOPESH CHANDRA DEY
August 23, 2002
UNION OF INDIA Vs. HARIRAM
September 11, 2002
UNION OF INDIA Vs. KA HELIMON DIENGDOH
November 12, 2002
UNION OF INDIA Vs. LILA MAYA SANNASI
November 11, 2002
UNION OF INDIA Vs. HEMLATA MUDOI
November 27, 2002
UNION OF INDIA Vs. BHASKAR CONSTRUCTION CO
December 5, 2002
UNITED BANK OF INDIA Vs. RAFIULLA TEA AND INDUSTRIES P LTD
January 7, 2002
UNITED INDIA INSURANCE CO Vs. SH LALNGENA
November 15, 2002
UNITED INDIA INSURANCE CO LTD Vs. JUGAL CHANDRA TALUKDAR
September 3, 2002
UNITED INDIA INSURANCE CO LTD Vs. ABDUL GAFUR
August 12, 2002
UNITED INDIA INSURANCE CO LTD Vs. HINDUSTAN PAPER CORPORATION LTD
December 20, 2002
UNITED INDIA INSURANCE CO. LTD., AIZAWL BRANCH Vs. LALNUNMAWIA AND ANR.
November 15, 2002
UNITED INSURANCE CO LTD Vs. MAYA RANI DEBNATH
May 21, 2002
UPENDRA NATH IANGRAI Vs. STATE OF MEGHALAYA
February 1, 2002
UTPAL BORA Vs. UNION OF INDIA
May 6, 2002
UTPAL DUTTA Vs. INDRA GOGOI
August 29, 2002
V KAMA PAITE Vs. STATE OF MANIPUR
February 19, 2002
VANLALVENI Vs. TLANGLAWMA
November 15, 2002
VATECH ESCHER WISS FLOVEL LTD. Vs. THE STATE OF MIZORAM & ORS.
May 16, 2002
VIKASH KUMAR KOTHARI Vs. STATE BANK OF INDIA
April 23, 2002
VISHWA VIMOHAN JHA Vs. STATE OF MEGHALAYA
September 5, 2002
WELCOME VAICHEI Vs. STATE OF MEGHALAYA
June 28, 2002
YAGAR MUANG Vs. STATE OF ARUNACHAL PRADESH
March 1, 2002
YARE TALI AND ORS. Vs. TAPAK TALI
May 6, 2002
ZINGTHANWON JAJO AND ANR. Vs. STATE OF MANIPUR AND ORS.
March 1, 2002
ZOO NARENGI TINIALI Vs. MANORANJAN BANERJEE
May 16, 2002