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Case Index
Title
Date
GARDEN REACH SHIP BUILDERS AND ENGINEERS LTD. Vs. ACCT/CORPORATE DIVISION AND ORS.
March 15, 2002
GREAT EASTERN STORES PVT. LTD. Vs. WEST BENGAL COMMERCIAL TAXES APPELLATE AND REVISIONAL BOARD AND ORS.
February 28, 2002
GURUDAYAL GANGABUX PVT. LTD. Vs. C.C.T. AND ORS.
April 26, 2002
LALIT KUMAR JAIN Vs. CTO/CENTRAL SECTION AND ORS.
March 8, 2002
NAVANA PRINTING WORKS PVT. LTD. AND ANR. Vs. C.T.O., BOWBAZAR CHARGE AND ORS.
February 1, 2002
PRABHU KUMAR GUPTA Vs. ACCT/CENTRAL SECTION AND ORS.
January 25, 2002
RAM PROKASH ARORA Vs. C.T.O., NETAJI SUBHAS CHARGE
November 12, 2002
RUCHI INFRASTRUCTURE LIMITED Vs. ACCT/CENTRAL SECTION AND ORS.
February 22, 2002
SAMADHAN MERCANTILE PVT. LTD. Vs. COMMERCIAL TAX OFFICER AND ORS.
April 19, 2002
SETHIA OILS LIMITED Vs. ACCT/POSTA BAZAR CHARGE AND ORS.
March 13, 2002