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Case Index
Title
Date
BHARTI CELLULAR LIMITED Vs. UNION OF INDIA
April 24, 2002
BHARTI CELLULAR LIMITED AND STERLING CELLULAR LIMITED Vs. UNION OF INDIA
December 20, 2002
BHARTI TELENET LIMITED Vs. UNION OF INDIA
February 7, 2002
BHARTI TELENET LIMITED Vs. UNION OF INDIA
December 19, 2002
BHARTI TELENET LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA
February 7, 2002
BHARTI TELENET LIMITED Vs. UNION OF INDIA
July 29, 2002
CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. UNION OF INDIA
March 15, 2002
CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. DEPTT OF TELECOMMUNICATION AND DIRECTOR LF LICENSING FINANCE CELL MINISTRY OF COMMUNICATION DEPTT OF TELECOMMUNICATIONS
April 9, 2002
INTERNET SERVICE PROVIDERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
February 7, 2002
KERALA TELECOM CIRCLE PUBLIC TELEPHONE FRENCHISES ASSOCIATION KASARAGOD DISTRICT COMMITTEE Vs. UNION OF INDIA
December 19, 2002
VIDESH SANCHAR NIGAM LTD Vs. TELECOM REGULATORY AUTHORITY OF INDIA
January 29, 2002