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Case Index
Title
Date
A K GHOSH AND CO Vs. STATE OF WEST BENGAL
August 13, 2002
A W Figgis and Co LTD Vs. Commissioner of Income tax
April 5, 2002
ABDUL KHALEK ALIAS RAJA Vs. NARCOTIC CONTROL BUREAU EASTERN ZONAL UNIT
August 23, 2002
ABDUL RAZZAQUE Vs. MEHERUNNESSA BEGUM & ANOTHER
August 12, 2002
ABHIR DAS Vs. LAKSHMI @ BABY DAS
February 27, 2002
ABINASH CH MONDAL Vs. JYOTSNA RANI MONDAL
December 3, 2002
ACHINTYA KUMAR GHOSH Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION
June 19, 2002
ADIP KUMAR BANERJEE Vs. STATE FISHERIES DEVELOPMENT CORPN LTD
July 2, 2002
ADYA SHAKTI TRANSPORT & ORS. Vs. STATE OF WEST BENGAL & ORS.
February 11, 2002
AFSAR JAHAN Vs. MAHMMAD HALIM
February 22, 2002
AJIT KUMAR GHANTY Vs. COAL INDIA LIMITED
October 1, 2002
AJIT KUMAR ROY Vs. MAYA MUKHERJEE
July 8, 2002
AJIT KUMAR SAHA Vs. ASHIT KUMAR SAHA
August 22, 2002
AJIT KUMAR SAHA Vs. AMAR KUMAR SAHA
November 29, 2002
AJOY KUMAR BASU Vs. STATE OF WEST BENGAL
June 13, 2002
AJOY KUMAR SAHA Vs. ASHOK LEYLAND FINANCE LTD
September 10, 2002
ALI HOSSAIN ANSARI Vs. NANDALAL SHAH
September 3, 2002
ALOKA GHOSH Vs. STATE OF WEST BENGAL
July 5, 2002
ALOKE KUMAR MITRA MUSTAFI Vs. STATE OF WEST BENGAL
March 6, 2002
ALSTOM LIMITED Vs. SEVENTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
February 19, 2002
AMAL BHUSAN BANERJEE Vs. HIMANGSU KUMAR BARDHAN
September 11, 2002
AMAL KRISHNA MAITY Vs. SAGAR GRAMIN BANK
June 14, 2002
AMAL KUMAR ROYCHOWDHURY Vs. CALCUTTA MUNICIPAL CORPORATION
September 4, 2002
AMALENDU GANGULY Vs. MANJARI PAL
March 21, 2002
AMARENDRA MAHANTI Vs. UNION OF INDIA & ORS.
April 25, 2002
AMARENORA NATH CHATTERJEE Vs. STATE
September 16, 2002
AMARESH CHOUDHURY Vs. GOPINATH KUNDU
June 12, 2002
AMARNATH SANGANARIA Vs. SONALI BANK
October 1, 2002
AMIR BACHAR Vs. STATE OF WEST BENGAL & ANR
June 20, 2002
AMIR HOSSAIN SARDAR Vs. STATE OF WEST BENGAL
February 6, 2002
AMITAVA DEY Vs. STATE OF WEST BENGAL
April 5, 2002
AMITAVA DEY Vs. STATE OF WEST BENGAL AND ORS.
April 4, 2002
AMRIT CH ROY Vs. STATE OF WEST BENGAL
January 29, 2002
ANADI NATH BHATTACHARJEE & ORS. Vs. JAGARNNATH PRAMANICK
October 10, 2002
ANAL ADHIKARY Vs. KRISHNA ADHIKARY
May 6, 2002
ANANDA PRASAD DEY Vs. STATE OF WEST BENGAL
May 7, 2002
ANDHRA BANK Vs. OFFICIAL LIQUIDATOR
March 19, 2002
ANIL GUPTA Vs. NARCOTIC CONTROL BUREAU
June 17, 2002
ANIMESH MOHANTA Vs. RAKHI MOHANTA ALIAS RAKHI DAS
August 9, 2002
ANITA GUPTA Vs. MADAN LAL GUPTA
March 13, 2002
ANJALI MAHATO & ORS. Vs. STATE OF WEST BENGAL & ORS.
July 19, 2002
ANOOP KUMAR Vs. COMMISSIONER OF CUS. (PREV.)
April 12, 2002
ANRUL HOSSAIN KHAN AND OTHERS Vs. STATE OF W.B. AND OTHERS
March 15, 2002
ANUP KUMAR DAS GUPTA Vs. UNION OF INDIA
October 10, 2002
ANUP KUMAR ROY Vs. STATE OF WEST BENGAL
April 2, 2002
APARNA GHOSH Vs. STATE OF WEST BENGAL
August 9, 2002
ARATI DHAR Vs. S K DUTTA
March 12, 2002
ARATI PURAKAIT Vs. SHYAMAPADA GHOSH
May 23, 2002
ARDHENDU BIKASH BHATTACHARJEE Vs. UNION OF INDIA
February 28, 2002
ARINDAM GHOSH Vs. STATE OF WEST BENGAL
August 21, 2002
ARISANDA SWAMI SATYANANDA Vs. STATE OF WEST BENGAL & ORS.
March 18, 2002
ARJUN CHANDRA BERA Vs. BIJAY KRISHNA BERA
October 4, 2002
ARPIT IMPEX PRIVATE LIMITED Vs. ARUNODAYA PLANTATIONS LTD.
June 20, 2002
ARUN KUMAR GUPTA Vs. S N KAR AND ANR
July 5, 2002
ARUN KUMAR KAYAL Vs. SABITA DAS GUPTA
April 25, 2002
ARUNANGSHU CHAKRABORTY Vs. UNION OF INDIA
May 10, 2002
ARUP KUMAR MUKHERJEE Vs. REGIONAL INSTITUTE OF PRINTING TECHNOLOGY
August 16, 2002
ARVIND AGARWAL & ANOTHER Vs. STATE OF WEST BENGAL & ANOTHER
March 15, 2002
ARYA PRATINIDHI SABHA BENGAL Vs. STATE OF WEST BENGAL
April 8, 2002
ASHALATA JAYSWAL & ORS. Vs. ALLAHABAD BANK & ORS.
May 17, 2002
ASHIM DEY Vs. KHUKU DEY
July 5, 2002
ASHIM KUMAR SARMA & ORS. Vs. STATE OF WEST BENGAL & ORS.
April 26, 2002
ASHIS KUMAR SAHA & OTHERS Vs. SUB
September 25, 2002
ASHIT MUKHERJEE Vs. BHABADEB MUKHERJEE
July 15, 2002
ASHOK BIRI FACTORY Vs. STATE OF WEST BENGAL
June 11, 2002
ASHOK KAPRI Vs. ISWAR CHANDRA JANA AND ANOTHER
August 23, 2002
ASHOK KUMAR GUPTA Vs. UNION OF INDIA
April 9, 2002
ASHOKA MARKETING LIMITED Vs. INCOME TAX OFFICER
March 15, 2002
ASHOKE BOSE @ ASHOK KR BOSE Vs. STATE OF WEST BENGAL
August 8, 2002
ASHOKE KUMAR DAS Vs. STATE OF WEST BENGAL & ORS.
October 9, 2002
ASHUTOSH DAS Vs. DHIRARANI NANDAN
January 29, 2002
ASHUTOSH GHOSH Vs. STATE OF WEST BENGAL
April 22, 2002
ASIM MUKHOPADHYAY Vs. SOURINDRA NATH ROY
May 10, 2002
ASIT BARAN DEY AND ORS. Vs. SHANTI RANI DAS DEWANJI & ANR.
September 12, 2002
ASIT BARAN MUKHERJEE Vs. FULESWARI MUKHERJEE
September 5, 2002
ASKHOY KUMAR PYNE Vs. SUKHENDU BIKAS ADDY
November 22, 2002
ASOKA MUKHERJEE Vs. GANDHI DAS
June 14, 2002
Asoke Aikat Vs. State of W B
August 9, 2002
ASOKE KUMAR Vs. STATE & ANR.
February 4, 2002
ASSEMLY OF GOD HOSPITAL AND RESEARCH CENTRE Vs. 1ST INDUSTRIAL TRIBUNAL WEST BENGAL
January 9, 2002
ASSTT. COLLECTOR OF CENTRAL EXCISE Vs. DUNCANS AGRO INDUSTRIES LTD.
September 20, 2002
ASWINI KUMAR BHATTACHARYA Vs. STATE OF WEST BENGAL
June 17, 2002
ATRI GUHA Vs. SMT. MAHUA GUHA
September 27, 2002
ATUL CHANDRA MAHATO Vs. STATE OF WEST BENGAL
September 11, 2002
AVINASH JAIN Vs. CHAIRMAN MUNICIPAL ASSESSMENT TRIBUNAL
September 13, 2002
AZIM BOX KHANDAKAR AND AFTER HIS DEATH MAHIMUDDIN KHANDAKAR & ORS. Vs. SK. SANOWAR ALI & ORS.
April 9, 2002
B B and J CONSTRUCTION COLTD Vs. U O I
March 5, 2002
BABURAM TUDU Vs. SHAMBHUNATH MANDI
August 2, 2002
BADAL CHOWDHURY Vs. STATE OF W B
September 24, 2002
BADAL DHARA Vs. CALCUTTA MUNICIPAL CORPORATION
July 4, 2002
BADRI PRASAD SHAW Vs. BRAITHWAIT AND CO LTD
October 1, 2002
BAISAKHI BHATTACHARJEE Vs. SHAYAMAL BOSE AND OTHERS
June 13, 2002
BAL CHANDRA AGARWAL Vs. UNION OF INDIA
February 28, 2002
BALAI CHANDRA KAR Vs. STATE OF WEST BENGAL
April 5, 2002
Balmer Lawrie and Co LTD Vs. Employees State Insurance Corporation
October 8, 2002
BALSARA HYGIENE PRODUCTS LIMITED Vs. ARUN CHOWDHURY
November 14, 2002
BANANI NANDI Vs. STATE OF WEST BENGAL
May 20, 2002
BANARASI DAS AND OTHERS Vs. SARAF PAPER MILLS LIMITED AND OTHERS
April 11, 2002
BANBEHARI DALAPATI Vs. AMULYA DALAPATI
January 18, 2002
BANGUR LAND DEVELOPMENT CORPORATION LTD. Vs. STATE OF WEST BENGAL & ORS.
September 12, 2002
BANKIM CH BANERJEE Vs. CHINMOYEE BANERJEE
March 4, 2002
BASUDEB CHOWDHURY Vs. WEST BENGAL STATE ELECTRICITY BOARD
September 6, 2002
BASUDEV HAZRA AND ORS. Vs. JADAVPUR UNIVERSITY AND ANR.
August 27, 2002
BASUMATI CORPORATION LTD. AND OTHERS Vs. BENOY DAS AND OTHERS
March 13, 2002
BATA INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
September 9, 2002
Bata India Limited Vs. Employees State Insurance Corporation
April 23, 2002
BATA KRISHNA MAHATO & ORS. Vs. SMT. RADHARANI DASI & ORS.
August 9, 2002
BAUL SARKAR Vs. MINA CHAKRABORTY
August 20, 2002
BCL FINANCIAL SERVICES LTD Vs. PASHUPATI NATH PRASAD
June 20, 2002
BECHARA KORA MUDI Vs. STATE OF WEST BENGAL
April 3, 2002
BENGAL CLUB LIMITED Vs. SUSANTA KUMAR CHOWDHARY
July 4, 2002
BENGAL PEERLESS HOUSING DEVELOPMENT CO LTD Vs. GOPESWAR PRASAD AGARWAL
April 19, 2002
BHAGAWAN MISHRA Vs. UNION OF INDIA
June 17, 2002
BHAGAWAT CHANDRA GAYEN Vs. STATE OF WEST BENGAL
October 8, 2002
BHAGYA LAXMI MAULIK AND ORS. Vs. STATE BANK OF INDIA AND ANR.
August 1, 2002
Bharat Hari Singhania Individual Vs. Wealth tax Officer
May 3, 2002
Bharat Traders Agency Vs. Deputy Commissioner Commercial Taxes
July 17, 2002
BHASKAR ADITYA Vs. MINATI MAJUMDAR
October 10, 2002
BHASKAR MONDAL Vs. UCO BANK
April 9, 2002
BHASWATI PAL Vs. COUNCIL FOR INDIAN SCHOOL CERTIFICATE EXAMINATION
May 22, 2002
BHIM CHANDRA ADHIKARY & ORS. Vs. PARESH CHANDRA ADHIKARY & ANR.
January 31, 2002
BHOLA PRASAD JHA Vs. INDIAN IRON AND STEEL CO. LTD.
May 3, 2002
BHUBANESHWAR DAS Vs. UNION OF INDIA
February 7, 2002
BIBEKANANDA MONDAL Vs. STATE OF WEST BENGAL
September 24, 2002
BIBHUTI BHUSAN DUTTA Vs. SAMARENDRA NATH MISRA
June 18, 2002
BIDYASUNDER CHATTERJEE Vs. UNION OF INDIA & ORS.
July 26, 2002
BIDYUT DASGUPTA Vs. SAGAR GRAMIN BANK
July 9, 2002
BIDYUT KUMAR ROY Vs. STATE OF WEST BENGAL
November 27, 2002
BIDYUT SAHA Vs. STATE OF WEST BENGAL
October 9, 2002
BIJOLI BHATTACHARYA Vs. STATE OF WEST BENGAL
July 24, 2002
BIJOY KUMAR Vs. THE CHAIRMAN
July 19, 2002
BIKASH CHANDRA SAHA Vs. STATE OF WEST BENGAL
April 9, 2002
BIMAL MALI Vs. STATE OF WEST BENGAL
April 23, 2002
BINAYAK PAUL Vs. STATE OF WEST BENGAL & ORS
May 3, 2002
BINOD KUMAR GUPTA Vs. RAJENDRA PRASAD SHUKLA
September 3, 2002
BIREN PRAMANIK Vs. STATE OF WEST BENGAL
May 10, 2002
BIRENDRA KUMAR BHOWMICK Vs. UNION OF INDIA
August 22, 2002
BIRENDRA KUMAR SINGH Vs. UNION OF INDIA
August 28, 2002
BIRENDRA PRASAD SINGH Vs. STATE OF WEST BENGAL
November 8, 2002
BIRESWAR SIRKAR Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA ORISSA
May 15, 2002
BISWAJIT CHAKRABORTY Vs. MIRA-SEN RAY
May 10, 2002
BISWAJIT CHOWDHURY Vs. S S DISTRIBUTORS
July 19, 2002
BISWANATH Vs. P O FIRST LABOUR COURT
February 19, 2002
BISWANATH CHAKRABORTY Vs. STATE OF WEST BENGAL
December 11, 2002
BISWANATH DAS Vs. STATE OF WEST BENGAL
October 2, 2002
BISWANATH HALDER Vs. UNITED BANK OF INDIA
April 30, 2002
BOARD OF ACTING GOVERNOR OF THE LA MARTIENERE Vs. NATIONAL ENGINEERING INDUSTRIES LTD
August 13, 2002
BOARD OF TRUSTEE FOR THE PORT OF CALCUTTA Vs. WOOD CRAFT PRODUCTS LTD
March 13, 2002
BOARD OF TRUSTEES FOR PORT OF KOLKATA Vs. KOLKATA MUNICIPAL CORPORATION
June 19, 2002
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
August 12, 2002
BRAITHWAITE BURN & JESSOP CONSTRUCTION CO. LTD. STAFF WORKERS UNION AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
March 5, 2002
BRAITHWAITE OFFICERS ASSOCIATION Vs. UNION OF INDIA
April 18, 2002
BRAJA KISHORE ROY Vs. STATE OF WEST BENGAL
March 15, 2002
BRIDH RAJ BHANDARI B R BHANDARI Vs. GOBARDHAN NAPANY
December 17, 2002
BRITANNIA ENGINEERING PRODUCT Vs. SECOND LABOUR COURT
August 28, 2002
BRITANNIA INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME-TAX
August 13, 2002
BRITISH AIRWAYS PLC Vs. BARUNENDRA NATH BASU
January 14, 2002
BROADWAY CENTRE Vs. GOPALDAS BAGRI
February 1, 2002
C E S C LTD Vs. INCOME TAX OFFICER
November 13, 2002
C. MACKERTICH LTD. Vs. CUSTODIAN AND ANOTHERS.
January 29, 2002
C. MACKERTICH LTD. Vs. CUSTODIAN
July 19, 2002
CALCUTTA PORT SHRAMIK UNION Vs. BOARDS OF TRUSTEES OF CALCUTTA PORT
August 9, 2002
CALCUTTA STATE TRANSPORT CORPORATION Vs. PRADIP KUMAR BANERJI
October 3, 2002
CALCUTTA TAXI ASSOCIATION AND OTHERS Vs. D K BANERJEE AND ANOTHER
April 4, 2002
CAPTAIN ANADI KUMAR DAS Vs. THE CALCUTTA PORT TRUST & ORS.
January 25, 2002
CASH REGISTER CO P LTD Vs. SURAJ NARAYAN SHAW
August 9, 2002
CEEAN INTERNATIONAL PRIVATE LIMITED Vs. ASHOK SURANA
August 27, 2002
CENTRAL BUREAU OF INVESTIGATION Vs. B K SAMAL
March 3, 2002
CHANDAN CHATTERJEE ALIAS FULU Vs. STATE OF WEST BENGAL
December 18, 2002
CHANDAN MUKHERJEE Vs. STATE OF WEST BENGAL
May 20, 2002
CHANDANA BOSE Vs. SATURDAY CLUB LIMITED
December 11, 2002
CHANDANA GARAIN Vs. MADHUSUDAN GARAIN
March 21, 2002
CHANDRA DEVI BOTHRA & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
October 9, 2002
CHANDRA SEKHAR BHATTACHARYA & ORS. Vs. STATE OF WEST BENGAL & ORS.
February 14, 2002
CHEN KUAM TAIN Vs. CESC LIMITED
April 29, 2002
COMMISSIONER CENTRAL EXCISE CALCUTTA II COMMISSIONERATE Vs. CALCUTTA TRADE CORPORATION
February 27, 2002
COMMISSIONER OF COMMERCIAL TAXES Vs. WEST BENGAL TAXATION TRIBUNAL
January 31, 2002
Commissioner of Customs Vs. Terai Overseas Ltd
October 1, 2002
Commissioner of Gift tax Vs. Surendra Paul Karta of HUF
March 27, 2002
Commissioner of Income tax Vs. Hindustan Coconut Oil Mill
March 13, 2002
Commissioner of Income tax Vs. A B C India Ltd
March 8, 2002
Commissioner of Income tax Vs. Peico Electronics and Electricals Ltd
March 14, 2002
Commissioner of Income tax Vs. Avery India Ltd
February 20, 2002
Commissioner of Income tax Vs. General Electric Co of India Ltd
March 1, 2002
Commissioner of Income tax Vs. Berger Paints India Ltd
February 6, 2002
Commissioner of Income tax Vs. Union Carbide I Ltd
February 7, 2002
COMMISSIONER OF INCOME TAX Vs. BERGER PAINTS INDIA LTD
February 13, 2002
Commissioner of Income tax Vs. United Credit Ltd
July 3, 2002
Commissioner of Income tax Vs. Flakt India Ltd
September 20, 2002
Commissioner of Income tax Vs. Tribeni Tissues Ltd
August 27, 2002
Commissioner of Income Tax Vs. Sudera Services P Ltd
September 4, 2002
Commissioner of Income Tax Vs. Window Glass Ltd
August 6, 2002
Commissioner of Income tax Vs. Ajay Forgings P Ltd
July 9, 2002
COMMISSIONER OF INCOME TAX Vs. COVENTRY SPRING AND CO LTD
July 9, 2002
Commissioner of Income tax Vs. Kishanlal and Sons Udyog Pvt Ltd
October 9, 2002
Commissioner of Wealth Tax Vs. Sandeep Jajodia
April 24, 2002
Commissioner of Wealth tax Vs. Danka Devi Agarwala
March 20, 2002
COMMISSIONER OF WEALTH-TAX Vs. BAJORIA PROPERTIES PVT. LTD
July 12, 2002
CONTAI THANA PRIMARY TEACHERS CO Vs. STATE OF WEST BENGAL
October 3, 2002
CRB CAPITAL MARKETS LTD & ORS Vs. HINDUSTHAN DEVELOPMENT CORPORATION
May 7, 2002
CWT Vs. BAJORIA PROPERTIES (P) LTD.
December 7, 2002
D J SEN Vs. STATE
July 26, 2002
DAMODAR NARYAN SINGH Vs. SARDAR HIRA SINGH
May 6, 2002
DAMODAR VALLEY CORPORATION Vs. UTTAM GOSWAMI AND OTHERS
January 29, 2002
DARSHAN SINGH Vs. HARBANS KAUR
February 27, 2002
DASSI Vs. ISWAR GIRIDHARI JEW
October 10, 2002
DEBABRATA MONDAL Vs. STATE OF WEST BENGAL
May 8, 2002
DEBANANDA ROY Vs. STATE OF W.B.
March 22, 2002
DEBASIS DUTTA Vs. STATE OF WEST BENGAL
June 18, 2002
DEBDULAL BERA Vs. UNION OF INDIA AND ORS.
December 25, 2002
DEBI PROSAD CHAKRABORTY Vs. MATHUR CHANDRA PRATIHAR
September 13, 2002
DEEP NARAYAN SINGH Vs. SARJAN SINGH
July 15, 2002
DEEPAK PRAKASH Vs. JAYANTA KUMAR BOSE
September 4, 2002
DELTA INTERNATIONAL LIMITED Vs. TOR ISTEG STEEL CORPORATION
May 24, 2002
DEVER PARK BUILDERS PVT LTD Vs. MADHURI JALAN
September 9, 2002
DEYS MEDICAL STORES MANUFACTURING LTD Vs. UNION OF INDIA
March 22, 2002
DHANANJOY SHARMA Vs. STATE OF WEST BENGAL & ORS.
April 8, 2002
DHARAM RAJ TIWARI Vs. BADRI PRASAD TIWARI
September 20, 2002
DHIRENDRA NATH DAS Vs. MENOKA DAS
June 28, 2002
DHIRENDRA NATH SARKAR & ORS. Vs. SARALABALA NASKAR & ORS.
September 4, 2002
DIBYENDU NATH ROY Vs. STATE OF WEST BENGAL
February 11, 2002
DIL AFROJA BEGUM Vs. STATE OF WEST BENGAL & ORS.
August 12, 2002
DILIP KR. CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS.
September 27, 2002
DILIP KUMAR CHATTERJEE Vs. COAL INDIA LIMITED
February 20, 2002
DILIP KUMAR GHOSH Vs. AMIT KUMAR ROY CHAUDHURY
May 20, 2002
DILIP KUMAR HAIDER Vs. THE GENERAL MANAGER (OPERATION) STATE BANK OF INDIA CALCUTTA LOCAL HEAD OFFICE
May 13, 2002
DILIP KUMAR HAIDER & ORS. Vs. STATE OF WEST BENGAL & ORS.
March 11, 2002
DILIP KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS
January 29, 2002
DILIP KUMAR PALMAL & ORS Vs. THE STATE OF WEST BENGAL & ORS
August 8, 2002
DIMMINACO A.G. Vs. CONTROLLER OF PATENTS AND DESIGNS & ORS.
January 15, 2002
DINANATH SHAH Vs. SURATI DEVI & ORS.
July 5, 2002
DINWARA ENGINEERS PRIVATE LIMITED Vs. AMITAVA BANERJEE
March 26, 2002
DIPAK DUTTA Vs. UNION OF INDIA
April 23, 2002
DIPENDRA NARAYAN MUNSI Vs. WEST BENGAL STATE ELECTRICITY BOARD
July 30, 2002
DOVER PARK BUILDERS PRIVATE LIMITED Vs. MADHURI JALAN
July 18, 2002
DR. ABHIJIT GHOSH & ANR. Vs. MUKUNDA LAL GANGULY & ANR.
January 17, 2002
DR. ABHISHEK LAHA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
April 25, 2002
DR. DEBIKA CHATTERJEE Vs. TRUSTEES OF VICTORIA MEMORIAL CALCUTTA
November 14, 2002
DR. JAGDISH NARAYAN SINHA Vs. SHRI MONOHAR MISHRA
August 2, 2002
DR. PARTHA SARATHI RAY Vs. DR. SANCHITA BHATTACHARYYA (ROY)
October 4, 2002
DR. PHOOL CHAND VISHWAKARMA Vs. STATE OF WEST BENGAL
March 21, 2002
DULAL CHANDRA CHATTOPADHYAY Vs. BASUDEB BHATTACHARJEE
May 10, 2002
DWARIKANATH CHOWDHURY Vs. SADANANDA CHOWDHURY
April 25, 2002
E S I LTD Vs. Union of India UOI
April 24, 2002
EASTERN COALDFIELDS LIMITED Vs. UNION OF INDIA
January 9, 2002
EASTERN COALFIELDS LTD Vs. N C W C UNION
January 28, 2002
Eastern Coils Private LTD Vs. Commr of C Ex
March 21, 2002
Elbe Industrial Works Vs. Commercial Tax Officer
May 7, 2002
ELEGANT FASHION ACCESSORIES PVT LTD Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED
March 11, 2002
EMAJUDDIN AHMED Vs. STATE OF WEST BENGAL
July 2, 2002
EMCEE PHARMACEUTICALS PVT. LTD. Vs. CENTAUR LABORATORIES PVT. LTD. & ORS.
October 10, 2002
EMPLOYEES STATE INSURANCE CORPORATION Vs. BRAITHWAITE & CO.LTD.
March 22, 2002
EMPLOYEES STATE INSURANCE CORPORATION Vs. CALCUTTA MUNICIPAL CORPORATION & ORS.
June 13, 2002
Employees State Insurance Corporation Vs. Lachan Deo Singh
June 17, 2002
Employees State Insurance Corporation Vs. Abdus Salam
July 16, 2002
ENAMUL HAQUE Vs. STATE OF WEST BENGAL
February 28, 2002
EUREKA FORBS LTD Vs. UNION OF INDIA
November 15, 2002
Eveready Industries India LTD Vs. Birendra Nath Bhattacharjee
July 7, 2002
EVERGREEN PLYWOOD INDUSTRIES (P.) LTD. Vs. CIRCULAR LEASING & RESOURCES (P.) LTD.
May 16, 2002
Evergreen Plywood Industries P LTD Vs. Circular Leasing AND Resources P Ltd
December 11, 2002
EX Vs. UNION OF INDIA AND OTHERS
April 23, 2002
FABRIMETALS Vs. UNITED BANK OF INDIA
February 14, 2002
First Land Acquisition Collector Vs. Daulat Singh Surana
October 10, 2002
FORWARD SEAMENS UNION OF INDIA Vs. UNION OF INDIA
April 9, 2002
FULAN DEBI @ PANKHI @ DULHAN Vs. STATE OF WEST BENGAL
July 31, 2002
G L GAYEN Vs. STATE OF WEST BENGAL
March 18, 2002
G N Shaw Wine Pvt LTD Vs. Income tax Officer
June 12, 2002
G. PODDAR AND SONS (HUF) AND ANR. Vs. DRAUPADI DEBI TIBREWAL
May 6, 2002
G.B. WOOD CRAFTS PVT. LTD. & ORS. Vs. THE PRESIDING OFFICER, DEBT RECOVERY TRIBUNAL & ANR.
May 17, 2002
GANAPATI APARTMENTS PVT LTD Vs. FAVOURITE SMALL INVESTMENT LTD
March 8, 2002
GANESH CHANDRA SENAPATI Vs. STATE OF WEST BENGAL
March 1, 2002
GANESH WIRE INDUSTRIES Vs. C E S C LIMITED
April 25, 2002
GANESHGARH TENANTS WELFARE ASSOCIATION Vs. CALCUTTA MUNICIPAL CORPORATION
May 24, 2002
GARDEN REACH WORKSHOP LTD Vs. GARDEN REACH SHIP BUILDERS AND ENGINEERS
March 13, 2002
GEEVARGHESE MATHEWS Vs. STATE OF WEST BENGAL
June 17, 2002
GEMINI SILK LIMITED Vs. GEMINI OVERSEAS LIMITED
August 8, 2002
General Electric Co P L C Vs. Commissioner of Income tax
August 2, 2002
General Industrial Society Limited Cotton Mills Division Vs. Mongdayal Prasad
April 22, 2002
General Secretary A P B L Contractor Employees Union Vs. State of West Bengal
July 24, 2002
GIRISH CHANDRA ROUT Vs. UNION OF INDIA
April 25, 2002
GITA DAS SANGITA DAS Vs. TAPAS DAS
November 8, 2002
GLOSTER JUTE MILLS LTD Vs. DY SECY LABOUR DEPARTMENT
July 5, 2002
GOBARDHAN MANNA Vs. STATE OF WEST BENGAL AND ORS.
January 29, 2002
GOBINDA KUMAR SAHA Vs. TAPASI DEBANGSHI
March 21, 2002
GOBINDA LAL SEN Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT 1936
February 19, 2002
GOLAM MOMEN Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
May 10, 2002
GOLE PARK CO Vs. MAHESH CHOWDHURY
February 27, 2002
GOODS OF PHANI BHUSAN SINHA Vs. STATE
March 8, 2002
GOPAL CHANDRA DAS Vs. SARASWATI BASAK
November 25, 2002
GOPAL CHANDRA MAITY Vs. UNION OF INDIA
February 11, 2002
GOPAL CHANDRA SARDAR Vs. STATE OF WEST BENGAL
July 24, 2002
GOPAL CHANDRA SARKAR Vs. SMT. SHYAMALI SIRKAR (GANGULY) AND ORS.
February 21, 2002
GOPENDRA KUMAR BOSE Vs. PROVATI CHAKRABORTY & ORS.
February 20, 2002
GOPINATH ADHIKARI & ORS. Vs. STATE OF WEST BENGAL & ORS.
October 10, 2002
GOUR CHANDRA DUTTA Vs. STATE OF WEST BENGAL
September 20, 2002
GOUR GOPAL DEBNATH Vs. STATE OF WEST BENGAL
February 20, 2002
GOUR MOHAN MANNA Vs. STATE OF WEST BENGAL
May 8, 2002
GOURANGA CHANDRA BASU @ GOURANGA BEHARI BOSE AND ANOTHER Vs. UMA RANI DUTTA AND OTHERS
April 4, 2002
GOURANGA LAL CHATTERJEE Vs. STATE OF WEST BENGAL
February 12, 2002
GOURI PHANI CHAKRABORTY Vs. STATE OF WEST BENGAL
May 20, 2002
GOURI RANI DEVI ALIAS GOURI DEVI Vs. ASHIM KUMAR MITRA
April 12, 2002
GOURI SHANKAR DALMIYA Vs. PROMOD KUMAR GOENKA
July 4, 2002
GOUTAM MAJI Vs. UNION OF INDIA AND OTHERS
April 24, 2002
Grand Azad Hind Transport Co Vs. State of West Bengal
March 11, 2002
GUNADHAR OJHA & ORS. Vs. KANGAL CHANDRA GIRI & ORS.
May 17, 2002
GURU CHARAN MAJHI Vs. STATE OF WEST BENGAL
June 12, 2002
GURU CHARAN SINGH Vs. PRAJIT KUMAR MITRA
February 21, 2002
GYANESHWAR MISHRA & ORS. Vs. RABINDRA NATH JAISWAL & ORS.
February 1, 2002
Halmira Estate Tea P LTD Vs. Commissioner of Income Tax
September 4, 2002
Hanuman Trading Company Vs. State of West Bengal
March 7, 2002
HANUMANMAL SURANA Vs. UNION OF INDIA
May 20, 2002
HARADHAN BHOWMICK Vs. STATE OF WEST BENGAL
November 21, 2002
HARAN CHANDRA NASKAR Vs. STATE OF WEST BENGAL
July 30, 2002
HARANI BIBI @ HIRAMAN BIBI & ANOTHER Vs. MD. AINUL HAQUE
April 22, 2002
HAZI MUNNA MIA CO. PVT. LTD. Vs. STATE OF WEST BENGAL & OTHERS
April 10, 2002
Hela Holdings Pvt LTD Vs. Commissioner of Income tax
September 27, 2002
HIMANSHU MISTRI Vs. STATE OF WEST BENGAL
July 11, 2002
HINDUSTAN CONSULTANCY AND SERVICES LTD Vs. UNION OF INDIA
July 11, 2002
Hindusthan Laminators Pvt LTD Vs. C C E Calcutta I
January 28, 2002
HINDUSTHAN LEVER LIMITED Vs. UNION OF INDIA
February 27, 2002
HINDUSTHAN MITRA CLUB Vs. STATE OF WEST BENGAL
April 23, 2002
HINDUSTHAN PAPER CORPORATION LTD Vs. WELLBRINES CHEMICALS PRIVATE LTD
March 7, 2002
HITU MUNDA Vs. CHIEF JUDGE COURT OF SMALL CAUSE
April 8, 2002
Hongkong and Shanghai Banking Corporation LTD Vs. Central Government Industrial Tribunal
March 27, 2002
HONORARY SECRETARY, ZOOLOGICAL GARDEN Vs. ABDUL GAFFAR
July 19, 2002
HOWRAH D C C BANK LTD Vs. HOWRAH D C C BANK LTD
May 15, 2002
HOWRAH IMPROVEMENT TRUST Vs. THE STATE OF WEST BENGAL & ORS.
August 9, 2002
Hydro Carbons and Chemicals Vs. Addl Commr Commercial Taxes W B
February 11, 2002
HYDRO-CARBONS AND CHEMICALS Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES WEST BENGAL
January 28, 2002
I T C LTD Vs. Appropriate Authority
July 4, 2002
I.T. OFFICER M WARD, COMPANIES DIST.-II, CAL. & ORS. Vs. SHREE BAJRANG COMMERCIAL COMPANY (PRIVATE) LTD.
January 26, 2002
IFB AUTOMOTIVE SEATING AND SYSTEMS LIMITED Vs. UNION OF INDIA
May 16, 2002
IMSA Shipping Agency Pvt LTD Vs. Commissioner of Customs
May 6, 2002
INCOME-TAX OFFICER Vs. SHREE BAJRANG COMMERCIAL CO PVT LTD
January 28, 2002
INDIAN BANK Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
February 26, 2002
INDIAN BANK Vs. ABS MARINE PRODUCTS PRIVATE LTD
May 10, 2002
INDIAN EXPRESS NEWS PAPER PVT LTD Vs. STATE OF WEST BENGAL
November 18, 2002
INDIAN EYELETS INDUSTRIES Vs. R P F COMMR
January 31, 2002
INDIAN OIL CORPORATION LIMITED Vs. ASHOKE TRANSPORT AGENCY
August 19, 2002
INDIAN OIL CORPORATION LTD. Vs. CEGAT AND ORS.
May 6, 2002
INDIAN OXYGEN LIMITED Vs. NATIONAL OXYGEN LIMITED & ANOTHER
July 18, 2002
INDIAN PETRO CHEMICAL CORPORATION LIMITED Vs. KHAITAN TRANSPORT COMPANY PRIVATE LIMITED
July 1, 2002
INDO Vs. FIRST LABOUR COURT OF WEST BENGAL & ORS.
September 27, 2002
Indo American Electricals LTD Vs. Commissioner of Central Excise
January 30, 2002
INDRA MOTORS PVT. LTD. Vs. BINA PANI DAW & ORS.
March 20, 2002
INDRAJIT MONDAL Vs. STATE OF WEST BENGAL
March 14, 2002
INTERLAND SEAMEN UNION Vs. UNION OF INDIA & ORS.
May 23, 2002
IRRE DINDAYAL AGARWAL Vs. UCO BANK & ORS.
April 29, 2002
J G ENGINEERS PVT LTD Vs. UNION OF INDIA
June 18, 2002
JADAV CHANDRA PAUL & ORS. Vs. NIRMAL DAS & ORS.
March 6, 2002
JADUROUTH Vs. STATE OF WEST BENGAL & OTHERS
February 27, 2002
JAGADAMBA FISCAL SERVICES PVT LTD Vs. BIRLA CORPORATION LTD
April 19, 2002
JAGADHATRI TRADING COMPANY Vs. STATE
July 26, 2002
JAGADISH DAS Vs. THE CHIEF MANAGER, BANK OF INDIA AND OTHERS
April 8, 2002
JAGANNATH HALDER Vs. STATE OF WEST BENGAL
July 2, 2002
JAGANNATH PATRA Vs. STATE OF WEST BENGAL
June 17, 2002
JAGANNATH TRIVEDI Vs. NILIMA DUTTA GUPTA
March 1, 2002
JAMAL AKTAR Vs. RAHIMAN BIBI
April 26, 2002
JASODA DEBI Vs. RAMCHANDRA SHAW
February 25, 2002
JAY PRAKASH DAS Vs. COAL INDIA LTD.
December 23, 2002
JAY PRAKASH GAUR Vs. STATE OF WEST BENGAL
February 19, 2002
JAYANTA PAUL AND ANR. Vs. SHYAMAL PAUL AND ANR.
May 10, 2002
JENSON AND NICHOLSON INDIA LTD Vs. INDUSTRIAL INVESTMENT BANK OF INDIA
January 25, 2002
JESSOP & CO. LTD. STAFF ASSOCIATION Vs. UNION OF INDIA AND OTHERS
April 18, 2002
Jhareswari Mohapatra Vs. Santosh Kumar Mahapatra
September 13, 2002
JHARNA MAJUMDAR Vs. SUPROBHAT BHOWMICK
September 9, 2002
JIBENDRA NATH CHATTERJEET Vs. JNANENDRA NATH CHATTERJEE & ORS.
July 22, 2002
JOGESH CH. MONDAL Vs. UNION OF INDIA & ORS.
January 30, 2002
JOITA ESTATE PRIVATE LIMITED Vs. SARATHI CONSTRUCTION COMPANY & ORS.
November 28, 2002
JOSODA MONDAL Vs. STATE OF WEST BENGAL
March 5, 2002
JOYANTA CHOWDHURY Vs. UTTAR BANGA KSHETRIYA GRAMIN BANK & ANR.
July 19, 2002
JOYDEB CHAKRABORTY Vs. STATE OF WEST BENGAL
May 16, 2002
JUDHISTIR MUDI AND TWO ORS Vs. STATE OF WEST BENGAL
March 12, 2002
JUGAL KISHORE SINGH Vs. STATE OF WEST BENGAL
January 30, 2002
JYOTSANA RAJGARHIA Vs. DIPAK KUMAR HIMATSINGKA
October 10, 2002
JYOTSNA BIKASH RAY Vs. STATE OF WEST BENGAL & ORS
June 13, 2002
JYOTSNA NARU Vs. STATE OF W.B.
May 17, 2002
K. MOHAMMAD & ORS. Vs. UNION OF INDIA & ORS.
May 22, 2002
KABITA MUKHERJEE Vs. PADAM CHAND BANTHIA
April 23, 2002
KAILASH CHANDRA PANDEY Vs. STATE OF WEST BENGAL
December 9, 2002
Kal Electronic and Consultancy P LTD Vs. Hindustan Development Corporation Ltd
September 20, 2002
KALA @ KISHORE GHOSH Vs. STATE OF WEST BENGAL
August 27, 2002
KALPANA BANERJEE Vs. STATE OF WEST BENGAL
November 27, 2002
KALYAN KUMAR GOSWAMI Vs. THE UNION OF INDIA & ORS
July 18, 2002
KALYAN ROY @ NANTU Vs. STATE OF WEST BENGAL AND ANR.
September 24, 2002
KAMAL HALDAR Vs. STATE OF WEST BENGAL
March 4, 2002
KAMAL KUMAR ROY Vs. JUDICIAL SECRETARY, GOVERNMENT OF WEST BENGAL
May 20, 2002
KAMAL SK. @ ARFA MOLLA @ KALAM MOLLA AND ANOTHER Vs. STATE
September 19, 2002
KAMALA DUTTA ALIAS SUJAYA DUTTA Vs. PARBATI BANERJEE
March 14, 2002
KAMALA KANTA DAS Vs. MADAN MOHAN DAS
January 16, 2002
KAMALESH ADHIKARY Vs. DAKSHIN DAMODAR COLD STORAGE PRIVATE LIMITED
April 23, 2002
KANAI GHOSH Vs. STATE OF WEST BENGAL
September 6, 2002
KANAILAL DAS Vs. C.S.T.C. AND OTHERS
January 17, 2002
KANAILAL GOLDER Vs. STATE OF WEST BENGAL
February 20, 2002
KANAK PROJECTS LIMITED Vs. STANDARD CHARTERED GRINDLAYS BANK LIMITED AND ANOTHER
June 27, 2002
KANCHAN UDYAG LTD Vs. MCDOWELL AND CO LTD
October 8, 2002
KANCHANJANGA COMMOTRADE (P.) LTD. Vs. SHIVARPAN ENGG. (P.) LTD.
March 22, 2002
KANTA DEPURA Vs. CESC LIMITED
April 17, 2002
KANWAR DEEP SINGH Vs. STATE OF WEST BENGAL
October 8, 2002
KARABI DAS ALIAS RUPA Vs. PARITOSH DAS
January 30, 2002
KARNATAKA AGRO. CHEMICALS & ORS. Vs. SATEYENDRA NATH BISWAS
January 17, 2002
KARTICK CH RUDRA Vs. NILA RUDRA (PAUL)
May 2, 2002
Kartick Chandra Parui Vs. Commercial Tax Officer
December 5, 2002
KASHI NATH NASKAR Vs. APARUPA NASKAR
August 28, 2002
KASHINATH KARMAKAR Vs. STATE OF WEST BENGAL
January 9, 2002
KEDAR LASKAR Vs. SAHANARA BIBI
July 10, 2002
Kejriwal Enterprises Vs. Commissioner of Income tax
October 8, 2002
KESTO SAHA Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
April 19, 2002
KHANDU CHARAN POLLEY Vs. CHANCHALA BHUINYA
March 13, 2002
KHEJURI GURUPRASAD BALIKA VIDYANIKETAN Vs. STATE OF WEST BENGAL
July 9, 2002
KHEM CHAND REMPURIA Vs. CALCUTTA MUNICIPAL CORPORATION
February 22, 2002
KHOKAN PATRA Vs. STATE
June 24, 2002
KISANLAL SINHA ROY Vs. STATE OF WEST BENGAL
April 19, 2002
Kodak India Limited Vs. Deputy Commissioner of Commercial Taxes
December 20, 2002
KOHINOOR MANUFACTURING CORPN. (P) LTD. Vs. GAYATRI DEVI CHOWDHURY AND OTHERS
August 16, 2002
KOTHARI MEDICAL CENTRE Vs. STATE OF WEST BENGAL
January 24, 2002
KRISHNA CHANDRA CHAUDHURY Vs. STATE OF WEST BENGAL
February 19, 2002
Krishna Kumar Agarwala Vs. Kelvin Jute Company Limited Workers Provident Fund Trust
March 15, 2002
KRISHNA VIR SINGH Vs. SABYASACHI SENGUPTA
April 19, 2002
KURMA RAO Vs. THE STATE OF WEST BENGAL
January 31, 2002
KUSUM PRODUCTS Vs. STATE OF WEST BENGAL
March 19, 2002
LABOCHEM INDIA P LTD Vs. REGIONAL PROVIDENT FUND COMMR
January 8, 2002
LAJJARAM SINGH Vs. JITENDRA KUMAR SINGH
January 18, 2002
LAKHI RAM GAWALA Vs. STATE
August 8, 2002
LAKSHMAN CHANDRA MONDAL Vs. STATE OF WEST BENGAL
September 11, 2002
LAKSHMAN KUMAR MONDAL Vs. UCO BANK
January 24, 2002
LAKSHMI KANTA MUKHERJEE Vs. STATE OF WEST BENGAL
December 5, 2002
LALDEO SINGH Vs. COAL INDIA LTD.
December 23, 2002
LALU ALAM Vs. STATE OF WEST BENGAL
June 12, 2002
LAVEHMAN CHANDRA NANDY Vs. STATE OF W.B.
March 13, 2002
LAXMIKANTA PANJA Vs. SMT. SUSOMA RANI PANJA & ANOTHER
July 4, 2002
LEVCON INSTRUMENTS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
February 5, 2002
LEW BANERJEE Vs. PANCHU CHOWDHURY & ORS.
February 28, 2002
LEW BANERJEE Vs. PANCHU CHOWDHURY & ORS.
February 26, 2002
Licensed Building Surveyors Association Vs. State of West Bengal
September 9, 2002
LOHIA JUTE PRESS P LTD Vs. NEW INDIA ASSURANCE CO LTD
September 27, 2002
M M ENTERPRISES Vs. C M C
April 22, 2002
M M YUNUS Vs. CALCUTTA TRAMWAYS COMPANY LTD
July 5, 2002
M N Roy Vs. Snehasis Bagchi
October 10, 2002
M/S TINPLATE COMPANY OF INDIA LTD. Vs. SHRI AJIT KR. MUKHERJEE & ORS.
April 2, 2002
M/S. NEELAMBAR FINVEST PRIVATE LTD. & ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
September 24, 2002
M/S. OIL AND NATURAL GAS CORPORATION LTD. Vs. DINESH CHANDRA BISWAS AND OTHERS
April 3, 2002
Macrotech India Vs. Uma Roy
November 29, 2002
MADAN CHANDRA JANA Vs. STATE OF WEST BENGAL AND ORS.
May 17, 2002
MADAN MOHAN GHATAK Vs. AGENT/ MANAGER PARASIA 6 AND 7 INCLINE EASTERN COALFIELDS LTD AND OTHERS
August 13, 2002
MADHAB BISWAS Vs. STATE OF WEST BENGAL
July 2, 2002
MAHENDRA JAIN PATNI AND Vs. UNION OF INDIA
August 8, 2002
MAHENDRA SINGH ALUWALIA Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION
March 13, 2002
MAHESH KUMAR AGARWAL Vs. DEPUTY DIRECTOR OF INCOME-TAX
October 8, 2002
MAHUA BHOWMICK Vs. BOBBY BHOWMICK
September 10, 2002
MAKAR DHWAJA DAS Vs. UNION OF INDIA
May 3, 2002
MAKHAN BALA MIDDYA AND 29 ORS Vs. UNION OF INDIA
February 14, 2002
MALLAR MUKHERJEE Vs. RUBY MUKHERJEE
December 19, 2002
MANAGING COMMITTEE CHETLA BOYS HIGH SCHOOL Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
January 22, 2002
MANAGING COMMITTEE NANGI HIGH SCHOOL Vs. SHANKAR PAL
July 9, 2002
MANAGING COMMITTEE OF BARISHA GIRLS HIGH SCHOOL Vs. SMRITIKANA BISWAS
July 15, 2002
MANAGING COMMITTEE, JIAGUING S.N. GIRLS HIGH SCHOOL AND OTHERS Vs. W.B. BOARD OF SECONDARY EDUCATION AND OTHERS
January 21, 2002
MANAS KUMAR CHAKRABORTY Vs. UNION OF INDIA & ORS.
March 18, 2002
MANDIRA SEN MANDAL Vs. STATE OF WEST BENGAL
February 17, 2002
MANDIRA SEN MONDAL Vs. STATE OF WEST BENGAL
December 17, 2002
MANIMA SAMANTA (DAS) Vs. STATE OF WEST BENGAL
July 31, 2002
MANORANJAN PRAMANIK Vs. GOURHARI PRAMANIK
March 26, 2002
Mantu Malik Vs. Kamala Malik
July 30, 2002
MAQBUL AHAMMED Vs. MIRJA MO. JAFAR & ANR.
January 28, 2002
MARSONS LTD. Vs. MUNDHRA BRIGHT STEEL
August 28, 2002
MARUTI LAMINATES LIMITED Vs. WEST BENGAL STATE ELECTRICITY BOARD
September 10, 2002
MAYA RANI GUIN AND Vs. STATE OF WEST BENGAL
July 30, 2002
MAYUKH CHATTOPADHYAY Vs. STATE OF WEST BENGAL & ORS.
October 3, 2002
MAYURAKSHI COTTON MILLS 1990 LTD Vs. NINTH INDUSTRIAL TRIBUNAL DURGAPUR
September 2, 2002
MC DOWELL AND COMPANY LIMITED Vs. KANCHAN UDYOG LIMITED
March 11, 2002
MD AFSAR ALI MALLICK Vs. RAFIQUE MISTRI
December 3, 2002
MD IDRIS MD IDRIS ALI Vs. ANIL KUMAR DE
January 11, 2002
MD SAFIZUDDIN SK Vs. MOUSUMI BIBI
April 29, 2002
MD SALAUDDIN Vs. STATE OF WEST BENGAL
May 10, 2002
MD YASIN Vs. STATE OF WEST BENGAL
February 28, 2002
MD. ABDUL SALAM GHORAMI Vs. DEPUTY INSPECTOR GENERAL, BSF & ORS.
April 25, 2002
MD. AMIR HOSSAIN Vs. STATE OF WEST BENGAL & OTHERS
May 6, 2002
MD. HAMIDUR RAHAMAN & ORS. Vs. STATE OF WEST BENGAL
March 7, 2002
MD. JAMIRUDDIN BISWAS Vs. DISTRICT INSPECTOR OF SCHOOLS (S.E.) NADIA
June 14, 2002
MD. NASIR AKHAN AND ORS. Vs. STATE OF WEST BENGAL
December 3, 2002
MD. SHARIF & ORS. Vs. KALLOLINI HAZRA & ANR.
September 3, 2002
MEHTA SURAYA Vs. UNITED INVESTMENT CORPORATION
February 5, 2002
MENOKA BIBI Vs. STATE OF WEST BENGAL
February 25, 2002
Mercury Travels LTD Vs. Deputy Commissioner of Income Tax
September 12, 2002
Mining and Allied Machinery Corporation LTD Vs. Chandranath Chatterjee 3891 and Abani Mohan Roy
July 26, 2002
MIRA ROY Vs. STATE OF WEST BENGAL & ANOTHER
December 19, 2002
MODEL MANUFACTURING COMPANY LTD Vs. UNION OF INDIA
June 18, 2002
MOHAMMAD YASIN Vs. STATE OF WEST BENGAL
February 20, 2002
MOHAN BANERJEE Vs. CHAIRMAN & M.D., UCO BANK AND OTHERS
January 30, 2002
MOHAN SHARMA & ORS. Vs. STATE OF WEST BENGAL & ORS.
November 29, 2002
MOINUDDIN MUNSHI Vs. ABHIJIT PAL
June 21, 2002
MOJIBUR RAHAMAN Vs. STATE OF WEST BENGAL
September 11, 2002
MONOHARLAL DUTT Vs. STATE OF WEST BENGAL
April 20, 2002
MONOJ SINGH AND RITA MONDAL Vs. STATE OF WEST BENGAL
May 25, 2002
MONORAMA DEVI Vs. ORIENTAL INSURANCE CO LTD
March 27, 2002
MONORANJAN DAS Vs. PULAK DUTTA
December 3, 2002
MONTEK SINGH Vs. STATE OF WEST BENGAL
October 8, 2002
Mountview Exports Pvt LTD Vs. Commissioner of Income tax
August 8, 2002
MRIDULA GHOSH & ANR. Vs. MITRA & GHOSH PUBLISHERS CONIPANY PVT. LTD. & ORS.
July 17, 2002
MRIDULA GHOSH & ORS. Vs. MITRA GHOSH PUBLICATIONS PVT. LTD. & ORS.
July 5, 2002
MRS. ILA CHAKRABORTY & ORS. Vs. PARESH CHANDRA SAHA
February 13, 2002
MRS. VAISHALI MANEK & ORS. Vs. THE CALCUTTA MUNICIPAL CORPORATION & ORS.
December 3, 2002
MUKTI NATH JHA Vs. SMRITI RANJAN ROY
August 23, 2002
MUKTI NATH JHA Vs. STATE
September 30, 2002
MUKTIPADA BHANDARI Vs. STATE OF WEST BENGAL
February 28, 2002
MUNICIPAL COUNCIL Vs. S. SAJAPPAN
May 24, 2002
MUNNI RAJAK Vs. SUMIT BANERJEE
January 18, 2002
MURARI GANGULY Vs. KANAILAL GARAL
July 11, 2002
MUSTAN PATEL Vs. STATE OF WEST BENGAL
January 14, 2002
N Chakravorti and Co Vs. Union of India
April 18, 2002
NAGESWAR MONDAL Vs. STATE OF WEST BENGAL
October 7, 2002
NAIMUDDIN & MUSLIM MIAN Vs. STATE OF WEST BENGAL
March 15, 2002
NAMITA CHOWDHURY Vs. STATE OF WEST BENGAL
May 15, 2002
NARAYAN CHANDRA SAHA Vs. DIPALI MUKHERJEE
February 2, 2002
NARAYAN CHANDRA SAHA Vs. DIPALI MUKHERJEE
February 19, 2002
NARAYAN NAYAK Vs. STATE BANK OF INDIA
January 7, 2002
NARENDRA DEV NARAYAN Vs. CALCUTTA MUNICIPAL CORPORATION
May 23, 2002
Narendra Kumar Anchalia Vs. Krishna Kumar Mundhra
August 14, 2002
NARENDRA MOHAN LAKHOTIA Vs. PINAKI BHUSAN SINHA
August 16, 2002
Nataraj Cinema Vs. Commissioner of Income tax
June 26, 2002
NATENDRA NATH PATRA Vs. AJIT KR. BERA & ORS.
June 17, 2002
NATHI DEVI KULTHIN Vs. STATE OF WEST BENGAL
December 24, 2002
NATIONAL BANK LTD Vs. PRESIDING OFFICER D R T
May 23, 2002
National Insurance Co LTD Vs. Maya Rani Roy
September 27, 2002
National Insurance Co LTD Vs. Dwijesh Kumar Dutta
September 19, 2002
NATIONAL IRON AND STEEL COMPANY 1984 LTD Vs. AJIT KUMAR MUKHERJEE
March 5, 2002
NATIONAL RUBBER WORKS Vs. DAISY MANTOSH
December 11, 2002
NATIONAL STOCK EXCHANGE OF INDIA LTD & ORS Vs. SURENDRA KUMAR JAIN & ORS
August 14, 2002
NATIONAL TEXTILE CORPORATION (WBABO) LIMITED UNIT ARATI COTTON MILL Vs. THE LEARNED JUDGE, 2ND INDUSTRIAL TRIBUNAL AND OTHERS
February 27, 2002
NAVIN JAIN Vs. STATE BANK OF INDIA
March 20, 2002
NAVNEET KUMAR DIDWANIA Vs. COMMISSIONER OF CUSTOMS CALCUTTA PORT
June 17, 2002
NAYANA BARMAN Vs. N C B & STATE
July 26, 2002
NEMAI CHAND SEAL Vs. DIKSHA BRATA CHOWDHURY & ORS.
April 2, 2002
NEPAL CHANDRA KAR Vs. CALCUTTA MUNICIPAL CORPORATION
June 13, 2002
NETAI CHANDRA SARKAR Vs. KAZI SARFUDDIN & ORS.
April 8, 2002
NEW INDIA ASSURANCE CO LTD Vs. TARA SUNDARI PHAUZDAR
May 16, 2002
New India Assurance Co LTD Vs. Maya Das
October 1, 2002
New India Assurance Co LTD Vs. Krishna Khatua
August 22, 2002
NEW RED BANK TEA COMPANY PRIVATE LIMITED Vs. JAHAR ROY
August 19, 2002
NIL KAMAL GHOSH ALIAS NILU Vs. STATE OF WEST BENGAL
May 21, 2002
NILANJANA GHOSH Vs. STATE OF WEST BENGAL & ORS
July 31, 2002
NILKAMAL CONSTRUCTION PRIVATE LIMITED. Vs. CHOTANAGPUR GRAPHITE INDUSTRIES & ORS.
April 1, 2002
NILKANTA BERE Vs. GORACHAND DAS AND OTHERS
April 23, 2002
NILMONI MAZUMDAR Vs. SANGHAMITRA MAZUMDAR
July 9, 2002
NIRANJAN CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND OTHERS
November 28, 2002
NIRMAL KANTI BANERJEE Vs. STATE OF WEST BENGAL
June 17, 2002
NIRMAL KUMAR JANA Vs. STATE
February 22, 2002
NISAPATI CHATTORAJ Vs. D SENGUPTA AND ORS
July 5, 2002
NITHA RANJAN CHAKRABORTY Vs. KALPANA CHAKRABORTY
July 2, 2002
NITHA RANJAN CHAKRABORTY Vs. KALPANA CHAKRABORTY
June 2, 2002
NITYANANDA MAHADANI Vs. PUNJAB NATIONAL BANK AND OTHERS
June 27, 2002
NOWSAD SK Vs. STATE OF WEST BENGAL
September 19, 2002
O P KHAITAN Vs. STATE OF WEST BENGAL
December 3, 2002
OM PRAKASH SINGH Vs. UNION OF INDIA
May 15, 2002
OTAFALLOONS FORWARDERS PRIVATE LTD. Vs. CALCUTTA PORT TRUST
January 28, 2002
P AND I SERVICES PRIVATE LIMITED Vs. BOARD OF TRUSTEES FOR PORT OF CALCUTTA
February 17, 2002
P C DURAISWAMY Vs. AYYANAR
February 15, 2002
P VISWANATHAN Vs. A K BURMAN
October 8, 2002
PALASH SARKAR Vs. STATE OF WEST BENGAL & ORS.
August 21, 2002
PANCHANAN MUKHERJEE Vs. ALOKANANDA MUKHERJEE
May 16, 2002
PANCHU MONDAL Vs. CENTRAL BANK OF INDIA
January 31, 2002
Parameshwar Nath Rai Vs. Chief Commissioner of Income tax
August 28, 2002
PARESH CHANDRA TALUKDAR & ORS Vs. THE COLLECTOR OF CENTRAL EXCISE, CALCUTTA & ORS
July 24, 2002
Paresh Nath Chowdhury Vs. Modern Food Industries India Ltd
April 11, 2002
PARESH SINGH Vs. SUPERINTENDENT NCB (EZU)
March 27, 2002
PARIMAL GHOSH Vs. DEBABRATA GHOSH
February 1, 2002
PARIMAL KUNDU Vs. STATE AND ANOTHER
May 7, 2002
PARITOSH GHOSH Vs. ASHIM KUMAR GUPTA & ORS.
August 29, 2002
PARITOSH NASKAR Vs. SITAL MONDAL
April 10, 2002
PARK HOTEL LIMITED & ORS. Vs. GUJRAL RESTAURANTS & HOTELS LIMITED
June 18, 2002
PAWAN KUMAR SHARMA AND OTHERS Vs. UNION OF INDIA AND OTHERS
June 27, 2002
PEERLESS ABASAN FINANCE LIMITED Vs. M/S. GAGAN POLYMERS (P) LTD. & ORS.
July 4, 2002
Peerless General Finance and Investment Co LTD Vs. Deputy Commissioner of Income tax
August 8, 2002
PELARAM MAHATO Vs. STATE OF WEST BENGAL
August 28, 2002
PETER JAMES GIFRAN VON KALKESTEIN BLEACH Vs. STATE OF WEST BENGAL
September 20, 2002
PHALGUNI SAHA Vs. STATE OF WEST BENGAL & OTHERS
May 7, 2002
PIJUSH BANERJEE Vs. PAROMITA BANERJEE
July 8, 2002
PIJUSH KANTI DAS Vs. STATE OF WEST BENGAL
May 23, 2002
POLAR PHARMA INDIA LTD Vs. DIRECTOR GENERAL OF FOREIGN TRADE
March 15, 2002
PRABHAS SARKAR Vs. STATE
August 12, 2002
PRABHUNATH GIRI & ORS. Vs. UNION OF INDIA
September 3, 2002
PRABIR KUMAR NATH Vs. NABA KUMAR DAS
July 26, 2002
PRABIR SARKAR Vs. STATE OF WEST BENGAL AND ANOTHER
September 12, 2002
PRADIP DEY Vs. STATE OF WEST BENGAL
December 19, 2002
PRADIP KR SENGUPTA Vs. STATE OF WEST BENGAL
July 30, 2002
PRADIP KR. BISWAS Vs. UNION OF INDIA AND OTHERS
April 22, 2002
PRADIP KR. SENGUPTA Vs. STATE AND ANR.
May 7, 2002
PRADIP KUMAR BISWAS Vs. SUBRATA DAS & ANR
May 3, 2002
PRADIP MITRA Vs. STATE OF WEST BENGAL
August 9, 2002
PRAFULLA KR. SHOME Vs. STATE OF WEST BENGAL AND OTHERS
March 13, 2002
PRAN KRISHNA DUTTA (DEAD) AND ON HIS DEATH HIS LEGAL HEIR SM. BASANTI RANI DUTTA Vs. PARESH CHANDRA DUTTA & ANOTHER
July 5, 2002
Pranab Kumar Mukherjee Vs. State of West Bengal
December 3, 2002
PRANIL KUMAR SETT Vs. KISHORILAL
July 5, 2002
PRASANJIT GHOSH Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
January 29, 2002
PRASANT KUMAR DUTTA Vs. STATE OF WEST BENGAL
January 9, 2002
PRASANTA BANERJEE Vs. CHAMALI SINHA & ORS.
August 16, 2002
PRASANTA KUMAR BASU Vs. BURN STANDARD CO LTD
September 5, 2002
PRATIMA MAITY & ORS. Vs. KRISHNA MOHAN KUL@ NANI CHARAN KUL & ORS.
January 29, 2002
PRITHIS KUMAR ROY Vs. STATE BANK OF INDORE & ORS.
February 19, 2002
PRIYA BUILDERS AND INVESTMENT (P) LTD. Vs. SRI RAJENDRA KUMAR HIMATSINGKA
February 5, 2002
PRIYABRATA GHOSH Vs. STATE OF WEST BENGAL
January 18, 2002
PRODYOT KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
February 11, 2002
PROFULLA KR. SINHA Vs. SRI NETAR MONDAL
March 21, 2002
PURNA CHAND GHORAI Vs. PRO-VICE CHANCELLOR FOR BUSINESS AFFAIRS AND FINANCE, UNIVERSITY OF CALCUTTA
March 22, 2002
PURNA CHANDRA GHORAI Vs. STATE OF WEST BENGAL
May 13, 2002
PURNIMA BAGARIA Vs. CALCUTTA MUNICIPAL CORPN
July 22, 2002
PURNIMA BAGARIA Vs. CALCUTTA MUNICIPAL CORPORATION & ORS.
September 22, 2002
PURNIMA GHOSH Vs. STATE OF WEST BENGAL
April 19, 2002
Quraisha Bibi Smt Vs. Shipping Corporation of India Ltd
July 10, 2002
R L JAISWAL AND ONR Vs. E S I CORPORATION
January 30, 2002
RABI KUMAR AGARWAL Vs. STATE OF WEST BENGAL
August 6, 2002
RABINDRA NATH MAJUMDER Vs. ARDHENDU DUTTA
January 17, 2002
RABIUL ISLAM LASKAR Vs. STATE OF WEST BENGAL
June 13, 2002
RADHANATH MANNA Vs. STATE OF WEST BENGAL
October 1, 2002
RAIHAN BIBI Vs. STATE OF WEST BENGAL
May 3, 2002
RAJ AMBARISH SEN ALIAS AMBARISH SEN Vs. STATE OF WEST BENGAL
June 17, 2002
Rajan Ghoshal Vs. Union of India UOI
May 6, 2002
RAJANI KANIA BURMAN Vs. UNION OF INDIA & ORS.
April 4, 2002
RAJAT MOHON DUTTA Vs. PRAN N. MALHAN AND ANR.
November 28, 2002
Rajendra Kumar Bachhawat Vs. Commissioner of Income tax
August 14, 2002
RAJESH CHANDRA GHOSH Vs. STATE OF W B
May 13, 2002
RAJESH MUNDHRA Vs. STATE OF WEST BENGAL
November 28, 2002
RAKESH GARG ALIAS RAKESH KUMAR GARG Vs. STATE OF WEST BENGAL
July 26, 2002
RAKESH KUMAR Vs. UNION OF INDIA
July 9, 2002
Rakesh Kumar Shaw Vs. Commissioner of Income tax
May 10, 2002
RAM ABATAR AGARWALA Vs. STATE OF WEST BENGAL & ORS
February 8, 2002
Ram Brich Muchi Vs. Coal India Ltd
November 22, 2002
RAM CHANDRA KANU Vs. STATE OF WEST BENGAL
April 5, 2002
RAM CHATTERJEE Vs. TAPATI MUKHERJEE
February 6, 2002
RAM KRISHNA DAS Vs. STATE OF WEST BENGAL
March 21, 2002
RAMANI MOHAN BURMAN Vs. BENODE BEHARI DHUR
September 17, 2002
RAMESWAR HEMBRAM Vs. STATE OF WEST BENGAL
February 1, 2002
RAMSARUP INDUSTRIAL CORPORATION Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES
January 29, 2002
RANJIT KR BHATTACHARYA Vs. TILAK DHARI SINGH
August 14, 2002
RANJIT KUMAR SANFUI & ORS. Vs. SAMPA BIBI & ORS.
March 7, 2002
RASHBEHARI KARMAKAR Vs. INDRAJIT MUKHERJEE
July 12, 2002
RATAN CH. SANLANTA Vs. STATE OF WEST BENGAL
July 17, 2002
RATAN KUMAR AGARWALLA Vs. M/S. BANSAL MARBLE CENTRE
April 26, 2002
RATAN KUMAR SAHU Vs. STATE OF WEST BENGAL
February 21, 2002
Rawatmall Mohanlal Vs. Income Tax Officer
May 3, 2002
RENUPADA LAHA Vs. PUSHPARANI BANIK
January 25, 2002
RESERVE BANK OF INDIA & ORS. Vs. ADHIR KUMAR GHOSH & ANR.
September 27, 2002
REV. JOHN ROBERT THNAYTES Vs. STATE OF WEST BENGAL
October 9, 2002
RIMA SANTRA Vs. STATE OF WEST BENGAL
May 23, 2002
RINA MAITY Vs. STATE OF WEST BENGAL
August 23, 2002
RINCHIN CHAPKHANWALA Vs. NYIMO LHAMO
September 4, 2002
RITIKA LIMITED Vs. COMMISSIONER OF CUSTOMS
May 21, 2002
ROMA MUKHERJEE & ORS. Vs. PHALGUNI MUKHERJEE & ORS.
February 12, 2002
Ruia Cotex LTD Vs. Commissioner of Customs
September 13, 2002
S AND D SECURITIES PVT LTD Vs. UNION OF INDIA
May 2, 2002
S SAJAPPAN Vs. MUNICIPAL COUNCIL
February 11, 2002
S T P LIMITED Vs. SECOND LABOUR COURT
January 24, 2002
SABITA PAUL DAS Vs. STATE OF WEST BENGAL
January 22, 2002
SABITRI MANDAL (SMT.) Vs. STATE OF WEST BENGAL
November 14, 2002
SACHINANDAN DEY Vs. STATE OF W.B.
May 20, 2002
SADHAN BISWAS Vs. DISTRICT INSPECTOR OF SCHOOLS (S.E.) NADIA
November 9, 2002
SADHANA PAREKH Vs. DEVENDRA PAREKH
April 10, 2002
SAGINA BEGUM Vs. KASHEM ALI
April 10, 2002
SAGUNI MUCHI Vs. STATE OF WEST BENGAL
April 23, 2002
SAHADEV JHA & ANR. Vs. STATE OF WEST BENGAL
March 15, 2002
SAHEDA KHATOON Vs. GHOLAM SARWAR
April 12, 2002
SAHJAHAN Vs. STATE OF WEST BENGAL & ORS.
November 14, 2002
SAILENDRANATH TAPASWI Vs. NETAI SUNDAR ACHARYA
February 21, 2002
SAILESH R SHAH Vs. INTELLIGENCE OFFICER NCB EASTERN REGIONAL UNIT
March 15, 2002
SAJJAN KR AGARWAL Vs. CESC LTD
March 22, 2002
SAKTI BANERJEE Vs. SWADESH ANGRISH
May 3, 2002
SAKTIPADA DOLUI Vs. MADHABI DOLUI
June 27, 2002
SALOO CHOUDHURY Vs. NISSAN EUROPE N V
April 23, 2002
SAMAR BOSE & ORS. Vs. THE ELECTRO MEDICAL & ALLIED INDUSTRIES LTD. & ORS.
July 26, 2002
SAMBHU DAS Vs. STATE OF WEST BENGAL
April 3, 2002
SAMBHU NATH DALAL Vs. RADHARAMAN MIDDYA
June 13, 2002
SAMBHU NATH PANDEY Vs. JITESH PANDEY
April 23, 2002
Sambhu Prasad Agarwal Prakash Chand Agarwal Lalita Devi Agarwal Vs. Director of Income tax
January 8, 2002
SAMBHUNATH BAR Vs. STATE OF WEST BENGAL
October 7, 2002
Sambunath Sen Proprietor East India Glass Industries Vs. Employees State Insurance Corporation
July 25, 2002
SAMSUL HUDA Vs. MQSHARAF HUSSAIN
April 2, 2002
SANAT KUMAR BISWAS Vs. FOOD CORPORATION OF INDIA & ORS.
April 18, 2002
SANJEEV KILLA Vs. UNION OF INDIA
July 11, 2002
SANJIB KR MONDAL Vs. SIPRA MONDAL
September 4, 2002
SANJIT KR BERA Vs. SABITRI RANI BERA
June 26, 2002
SANKAR GHOSH Vs. RAKSHIT KUMAR GHOSH
March 15, 2002
SANTI KUMAR SARKAR Vs. ASHIT RANJAN SARKAR
January 30, 2002
SANTIMOY BISWAS Vs. STATE OF WEST BENGAL
April 30, 2002
SANYASI HALDER Vs. BHARATI HALDER
September 12, 2002
SAROJ KUMAR SARKAR & ANOTHER Vs. STATE OF WEST BENGAL
May 3, 2002
SATYAJIT GUHA Vs. SRIMATI RATI SEN SHARMA
July 26, 2002
SATYENDRA NATH BOSE NATIONAL CENTRE FOR BASIC SCIENCES Vs. ABHIJIT GUPTA AND ORS.
December 20, 2002
SAYEDABAD TEA COMPANY LTD Vs. SHAKTI HIGHWAY ENTERPRISES
April 10, 2002
SBI VRS Optee Officers Action Group Vs. State Bank of India
June 28, 2002
SEKHAR CHATTERJEE Vs. NATIONAL JUTE MANUFACTURING CORPORATION LTD
May 3, 2002
SETAI MUKHERJEE Vs. COAL INDIA LTD.
May 17, 2002
SEVAK GHOSH Vs. STATE OF WEST BENGAL
July 26, 2002
SHAKTIPADA MAHATO Vs. DISTRICT MAGISTRATE, PURULIA & ORS.
March 21, 2002
SHAW WALLACE AND CO. LTD. Vs. CALCUTTA MUNICIPAL CORPORATION AND OTHERS
May 23, 2002
SHEW KISHAN AGARWALLA AND Vs. STATE
October 10, 2002
SHEW KR RAI Vs. STATE OF WEST BENGAL
September 13, 2002
SHEW NATH SAHA Vs. RAGHUNANDAN BHAR
April 5, 2002
SHIBANI BHAR Vs. NABIN CHANDRA BHAR & ORS.
March 8, 2002
SHIBENDRA NARAYAN ROY Vs. STATE OF WEST BENGAL AND ORS.
May 13, 2002
SHIPPING CORPORATION OF INDIA LTD Vs. KASTURIBAI PATI
February 15, 2002
SHIPPING CORPORATION OF INDIA LTD. Vs. Y.V. MURTY
December 10, 2002
SHIVA ANAND Vs. INDIAN AIRLINES
August 2, 2002
Shree Balaji Steels Vs. Gontermann Peipers India Ltd
May 15, 2002
SHRI BIRESH KANTI DAS & ORS. Vs. SINT. SARASWATI SHAW
May 17, 2002
SHRI SAMBHU NATH MAJI Vs. RT. REV. JOHN ELLIOT GHOSH
June 17, 2002
SHRI SANTOSH DUTTA Vs. SRI SIBADHAN MUKHERJEE AND OTHERS
July 3, 2002
SHRI SARDARMULL KANKARIA Vs. CALCUTTA IMPROVEMENT TRUST & ORS.
February 20, 2002
SHRI SUKHENDU BIKASH TIKADER Vs. THE CHAIRMAN, NADIA GRAMIN BANK AND OTHERS
January 9, 2002
SHRIMATI ASHAWATI DEVI (SINGH) Vs. APPELLATE AUTHORITY AND SECRETARY, URBAN DEVELOPMENT DEPARTMENT
July 25, 2002
SHRIMATI AVA BHARGAVA Vs. MRS. SHRIN F. MAZDA & ORS.
August 23, 2002
SHRIMATI RANU ROY Vs. PRADIP KUMAR ROY
June 21, 2002
Shruti LTD Vs. Commissioner of Income tax
January 30, 2002
SHYAM CHANDRA SAHA Vs. UNION OF INDIA AND OTHERS
April 8, 2002
SHYAM KUNJ OCCUPANTS SOCIETY Vs. CO OPERATIVE SOCIETY AND BUILDING WORKERS UNION
July 18, 2002
SHYAMAL MAJHI Vs. EASTERN COAL FIELDS LIMITED & OTHERS
January 28, 2002
SHYAMALENDU ROY Vs. STATE OF WEST BENGAL
November 27, 2002
SIBA PROSAD CHAKRABORTY Vs. SUNIRMAL CHAKRABORTY & ORS.
January 29, 2002
SIBPRIYA GUPTA BHAYA Vs. STATE OF WEST BENGAL & ORS.
January 30, 2002
SIBU CHOWDHURY Vs. STATE OF WEST BENGAL
July 30, 2002
SIKHA SARKAR (SMT.) Vs. STATE OF WEST BENGAL
July 8, 2002
SIMPLEX CONCRETE PILES INDIA PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 28, 2002
SINDHU NATH PAHAN @ MONDAL Vs. NISHI KANTA PAHAN AND OTHERS
February 22, 2002
SIPRA ROY Vs. ARUN KUMAR ROY
February 21, 2002
SISIR KANA GUHA Vs. AYAKAR GRIHANIRMAN SAMABAYA SAMITY LTD
July 9, 2002
SISIR KUMAR BANDYOPADHYAY Vs. STATE OF WEST BENGAL & ORS.
April 11, 2002
SITAL PRASAD CHAKRABORTY Vs. USHA DEVI (CHATTERJEE)
January 18, 2002
SITAL PROSAD CHAKRABORTY Vs. SMT. USHA DEVI (CHATTERJEE)
September 27, 2002
SK MOSTAKIM @ SK GANGA @ AMIT ROY Vs. STATE OF W B
March 14, 2002
SK. KORBAN ALI Vs. SRI PARESH NATH DAS & ORS.
May 17, 2002
SK. LIAKAT ALI & ANR. Vs. UNION OF INDIA & ORS.
February 6, 2002
SK. SARAFAT ALL AND OTHERS Vs. HOSSAIN ALI MOLLA AND OTHERS
September 4, 2002
SM. SUMITA MAHANTY Vs. SM. BANASHREE BANERJEE (CHAKRABORTY)
August 1, 2002
SMRITI SIL (NEE LAHA) Vs. SHYAMALI SIL
March 18, 2002
SMT. BIJOLI CHATTOPADHYAY (MUKHERJEE) & ORS. Vs. CALCUTTA MUNICIPAL CORPORATION AND ORS.
April 19, 2002
SMT. CHANDRIKA GUHA AND OTHERS Vs. HINDUSTHAN FERTILIZER CORPORATION LIMITED AND OTHERS
January 25, 2002
SMT. GIRI BALA GIRI Vs. SATISH CHANDRA DEY & ANR.
August 9, 2002
SMT. KALPANA GHOSH Vs. SRI SAILENDRA NATH BANERJEE & ANR.
March 11, 2002
SMT. KANA DEY Vs. DIPAK DASGUPTA
April 19, 2002
SMT. MINATI CHATTERJEE Vs. DIRECTOR OF EDUCATION SCHOOL AND OTHERS
February 7, 2002
SMT. MIRA RANI DUTTA Vs. SMT. SNEHALATA SARAF & OTHERS
June 17, 2002
SMT. NADHU JAIN Vs. THE C.E.S.C. LIMITED AND ORS.
January 30, 2002
SMT. POUSHALI PAL Vs. SRI. GAUTAM PAL
May 15, 2002
SMT. PROTIVA CHOWDHURY & ORS. Vs. SRI RAMENDRA KUMAR PAUL & ORS.
May 17, 2002
SMT. PURNIMA RANI DAS & ORS. Vs. BANAMALI MANNA
April 1, 2002
SMT. SIBANI KARAN & ORS. Vs. DIST. PANCHAYAT OFFICER & ORS.
November 14, 2002
SMT. SMRITI REKHA DAS Vs. STATE OF WEST BENGAL & ORS.
February 21, 2002
SMT. SUCHITRA ROY Vs. STATE OF WEST BENGAL & ORS.
October 9, 2002
SOMA DAS NEE DUTTA Vs. DEBABRATA DAS AND ANOTHER
October 30, 2002
SOMENDRA NARAYAN CHAUDHURI Vs. JOGESH CHANDRA CHAUDHURI COLLEGE & ORS.
November 14, 2002
SOUMEN PAUL Vs. UNION OF INDIA
February 6, 2002
SOUTHEND AUTOTECH INDIA PVT LTD Vs. WEST BENGAL FINANCIAL CORPORATION
January 14, 2002
SOVA RANI CHANDRA Vs. GUR CHARAN KAUR
July 19, 2002
SREI INTERNATIONAL FINANCE LTD. Vs. MARSHAL CORPORATION
July 23, 2002
SRI BADAL CH. BERA Vs. STATE OF W.B. & ORS.
April 3, 2002
SRI BADAL GHOSH Vs. SMT. SUPARNA GHOSH
March 27, 2002
SRI BHASKAR CHANDRA PATRA Vs. SRI PASUPATI DAS
March 5, 2002
SRI BIMAL SHARMA Vs. SRI PARESH CHANDRA SAHA
April 24, 2002
SRI DEB KAMAL MUKHERJEE Vs. STATE OF WEST BENGAL
March 27, 2002
SRI DEBABRATA BHANJA CHOWDHURY Vs. SRI NABIN CHANDRA SAHOO
August 9, 2002
SRI FAKIR CHANDRA CHOWDHURY Vs. SRI ASHIS KRISHNA DAS & ORS.
September 30, 2002
SRI JYOTISH CHANDRA BAIDYA Vs. MOBARAK GAZI
September 19, 2002
SRI K.K. JHA Vs. UNION OF INDIA & ORS.
August 20, 2002
SRI KARTICK CHANDRA CHAKRABORTY Vs. SECRETARY WEST BENGAL REGIONAL SCHOOL SERVICE COMMISSION
August 19, 2002
SRI KUNJA BEHARI DAS Vs. HINDUSTAN FERTILIZER CORPORATION LTD. & ORS.
December 11, 2002
SRI NITYA NIRANJAN BANERJEE Vs. STATE
November 28, 2002
SRI NITYANANDA KARMI Vs. SMT. KUM KUM KARMI
September 16, 2002
SRI OM PRAKASH GUPTA AND ORS. Vs. SMT. SARASWATI SHAW AND ORS.
February 27, 2002
SRI PURUSHOTAM LAL AGARWAL Vs. SRI RABINDRA NATH PATRA & ORS.
February 11, 2002
SRI RATAN KR. SAHU Vs. STATE OF WEST BENGAL & ORS.
March 13, 2002
SRI SANJOY KR. MUKHERJEE Vs. THE SPECIAL LAND ACQUISITION COLLECTOR (H.I.T.) & ORS.
September 9, 2002
SRI SRI 108, KARUNAMOYEE KALIMATA DEVINE DEITY Vs. NETAI CHANDRA BOSE
May 6, 2002
SRI SUBHAS ROY CHOWDHURY Vs. SRI CHANDI CHARAN BHATTACHARYA
June 28, 2002
SRI SUKUMAR DAS & OTHERS Vs. THE STATE OF WEST BENGAL & OTHERS
July 26, 2002
SRI SWAPAN KUMAR DUTTA Vs. UNITED COMMERCIAL BANK AND OTHERS
July 4, 2002
SRI. RAJENDRA PRASAD PODDAR Vs. UNION OF INDIA
July 18, 2002
STAR BANQUETS PRIVATE LIMITED & ORS. Vs. CALCUTTA MUNICIPAL CORPORATION & ORS.
March 7, 2002
STATE Vs. GOUTAM GHOSH AND ORS.
August 20, 2002
STATE (C B I ) Vs. KARAN LAL SHAW
April 22, 2002
STATE BANK OF INDIA Vs. MADHUMITA CONSTRUCTION PRIVATE LIMITED
July 16, 2002
State Bank of India Vs. Commercial Tax Officer
December 16, 2002
STATE OF WEST BENGAL Vs. SRI JAYANTA CHAKRABORTY
December 13, 2002
STATE OF WEST BENGAL Vs. SOUMENDRA MOHAN DEY
October 10, 2002
STATE OF WEST BENGAL Vs. RAKHAL CHANDRA BANERJEE
November 7, 2002
STATE OF WEST BENGAL Vs. MOLLA AMANULLA
July 31, 2002
STATE OF WEST BENGAL Vs. NILKANTHA MAHATO
October 10, 2002
STATE OF WEST BENGAL Vs. RAMA DEVI
May 24, 2002
STATE OF WEST BENGAL Vs. URMI GHOSHAL
May 8, 2002
STATE OF WEST BENGAL Vs. NOOR AHMED AND ANOTHER
February 20, 2002
STATE OF WEST BENGAL AND OTHERS Vs. SUMER JAIN
May 23, 2002
STATES CLERICAL STAFF AND WORKMENS UNION Vs. STATE OF WEST BENGAL
January 22, 2002
STRUCTURE INDIA Vs. STATE OF WEST BENGAL
May 15, 2002
SUBAL CHANDRA HALDER Vs. STATE OF WEST BENGAL
November 18, 2002
SUBAL MARDI Vs. UNION OF INDIA
May 16, 2002
SUBHAMOY CHATTERJEE Vs. LILY CHATTERJEE
April 19, 2002
SUBHAS CHANDRA KAMILYA @ KAMILA Vs. S. C. MUKHOPADHYAY AND ANOTHER
September 23, 2002
SUBHENDU BANERJEE Vs. C E S C LTD
March 8, 2002
SUBIKASH ROY Vs. LEENA CHATTERJEE
May 7, 2002
SUBODH MONDAL & ORS. Vs. STATE OF WEST BENGAL & ORS.
August 1, 2002
SUBRATA COOMAR Vs. PRADEEP COOMAR & ANR
June 28, 2002
SUCHITRA MONDAL AND ORS. Vs. M/S SHYAMASHREE LAND DEVELOPMENT SOCIETY & ORS.
April 4, 2002
SUDHANGSHU CHANDRA DEY Vs. STATE OF WEST BENGAL
April 26, 2002
SUDHIR CHANDRA MAHATO Vs. STATE OF WEST BENGAL
December 2, 2002
SUDIP KR. MUKHERJEE Vs. D.I. OF SCHOOLS (SR) NADIA AND OTHERS
January 31, 2002
SUDIP KUMAR PODDAR & ANR. Vs. DHIRENDRA NATH PODDAR & ORS.
December 19, 2002
SUFAL HAIT @ SUFAL CHANDRA HAIT Vs. STATE OF W.B.
May 15, 2002
SUGANDHA INDUSTRIES LTD Vs. A K SAHA
March 6, 2002
SUJOY PODDAR (DR.) Vs. STATE OF WEST BENGAL
August 19, 2002
SUKANTA GHOSH Vs. SANTAM GHOSH
June 14, 2002
Sukdeb Halder Vs. State of West Bengal
June 19, 2002
SUKOMAL SARKAR Vs. SUNIL BEHARI GHOSH
February 20, 2002
SULATA BHOWMICK Vs. STATE OF WEST BENGAL AND OTHERS
May 10, 2002
SUMER MAT BAFNA AND ANOTHER Vs. UNION OF INDIA AND OTHERS
February 28, 2002
SUMITA SHARMA Vs. DR. DHARMENDRA NATH MONDAL & ANR.
February 1, 2002
SUMMIT USHA MARTIN FINANCE LTD Vs. JAGJIT SINGH
August 16, 2002
SUMON KUMAR OJHA Vs. SECRETARY HIGH EDU. GOVERNMENT OF WEST BENGAL
April 11, 2002
SUNANDA BOSE Vs. STATE OF WEST BENGAL
May 7, 2002
SUNIL CHANDRA DAS Vs. STATE OF WEST BENGAL
January 28, 2002
SUNIL KR SAREN Vs. PADMABATI SAREN
September 3, 2002
Suprabhat Steels LTD Vs. C E G A T
February 13, 2002
Supreme Oil Industries LTD Vs. Special Secretary Finance Taxation Department Government of West Bengal
April 19, 2002
SUPREME PAPER MILLS LIMITED Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES CORPORATE DIVISION
July 19, 2002
SUPRIYA CHATTOPADHYAY Vs. STATE OF WEST BENGAL
April 2, 2002
SURENDRA KUMAR JALAN Vs. CALCUTTA MUNICIPAL CORPN
August 8, 2002
SURENDRA NAGAR TEA ESTATE PVT. LTD. & ORS Vs. UNITED BANK OF INDIA & ORS
July 30, 2002
Surinder Kaur Rai Vs. Jyoti Ranjan Banerjee
September 16, 2002
SUSANTA MONDAL Vs. FOOD CORPORATION OF INDIA
May 23, 2002
SUSHIL JASNANI Vs. CALCUTTA MUNICIPAL CORPORATION
April 23, 2002
SUSHIL KUMAR SHARMA Vs. DIRECTOR OF ENTRY TAXES
March 22, 2002
SUSHMITA DEY Vs. SOVANA DEY
October 7, 2002
SWAPAN BANERAJEE Vs. STATE OF WEST BENGAL
November 21, 2002
SWAPAN DUTTA & ORS. Vs. THE STATE OF WEST BENGAL
September 9, 2002
SWAPAN KR MONDAL Vs. SUBHAS CH PAL
June 13, 2002
SWAPAN KR SINGHA Vs. SOVA RANI SINGHA
December 3, 2002
SWAPAN KR. CHATTOPADHYAY Vs. STATE OF W.B.
April 22, 2002
SWAPAN KUMAR DUTTA Vs. DHARAM CHAND JAISWAL
April 8, 2002
SWAPAN KUMAR GHOSH Vs. STATE OF WEST BENGAL
January 18, 2002
SWAPAN MITRA Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION
May 20, 2002
SWASTIKA SEN Vs. STATE OF WEST BENGAL AND PRITAM SEN
December 3, 2002
Tantia Construction Co LTD Vs. Deputy Commissioner of Income tax
June 11, 2002
TAPAN KR. MUKHERJEE Vs. STATE OF W.B. AND OTHERS
January 17, 2002
TAPAN KUMAR BHATTACHARJEE Vs. BIJAN KUMAR BOSE
May 3, 2002
TAPAN KUMAR DEY MAJUMDAR Vs. STATE OF WEST BENGAL AND OTHERS
January 29, 2002
TAPAN KUMAR GHOSH Vs. STATE OF WEST BENGAL
May 15, 2002
TAPAN KUMAR MONDAL Vs. STATE OF WEST BENGAL
July 26, 2002
TAPAN SIKDAR Vs. HINDUSTHAN FERTILIZAR CORPN LTD
July 25, 2002
TAPAS KUMAR DUTTA Vs. STEEL AUTHORITY OF INDIA
November 14, 2002
TARA FINVEST LTD Vs. ITO
July 10, 2002
TARAK DEY Vs. STATE OF WEST BENGAL
August 27, 2002
TARAK NATH BISWAS Vs. STATE OF WEST BENGAL
March 1, 2002
TARAPADA DAS Vs. BIMAL KUMAR DAS
September 20, 2002
TARIFF HOSSAIN Vs. STATE OF WEST BENGAL
October 9, 2002
TATA IRON AND STEEL CO LTD Vs. UNION OF INDIA
February 13, 2002
Tea Trading Corporation of India Limited Vs. Saturday Club Limited
April 5, 2002
Thai Airways International LTD Vs. Collector of Customs
September 24, 2002
THAPER INTRAFOR COMPANY OF INDIA LTD. Vs. J.G. KUMARMANGALAM
December 12, 2002
THE ASSOCIATION OF HEADS OF ANGLO INDIAN SCHOOLS Vs. THE STATE OF WEST BENGAL AND OTHERS
June 28, 2002
THE BLOOM FIELD TEA COMPANY LIMITED Vs. MRS. JANET OWNER JOHNSTON & ORS.
July 16, 2002
THE COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE UNIT, FSTPP Vs. NARAYAN MISHRA & ORS.
October 10, 2002
THE OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA Vs. M/S. LICA PRIVATE LTD.
June 18, 2002
THE WEST BENGAL KHADI & VILLAGE INDUSTRIES BOARD Vs. SAGORE BANERJEE AND OTHERS
August 16, 2002
THREE N PRODUCTS PRIVATE LIMITED Vs. MANCHANDA ENTERPRISES
May 20, 2002
TIMIR BARAN PAL Vs. STATE OF W.B. & ORS.
November 21, 2002
Timken India LTD Vs. Commissioner of Income tax
May 14, 2002
TIRUPATI FILERES AND INDUSTRIES LTD Vs. UNION OF INDIA
April 19, 2002
TRIDIB JYOTI GHOSH Vs. TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA
January 17, 2002
TULSHI CHARAN MUKHERJEE Vs. STATE OF WEST BENGAL
September 26, 2002
TURNER MORRISON & CO. LTD. Vs. STATE OF WEST BENGAL
July 8, 2002
Tushar Kanti Adhikari Vs. Glaxo India LTD
March 8, 2002
U L MAJUMDAR ALIAS UPENDRALAL MAJUMDAR Vs. ANJALI BANERJEE
December 11, 2002
UDAY MURMU AND TWO ORS Vs. STATE OF WEST BENGAL
March 11, 2002
UMA KANORIA Vs. PRADIP KUMAR DAGA
October 1, 2002
UMA SHANKAR RAI Vs. STATE OF WEST BENGAL
April 26, 2002
UMA SHANKAR SINGH Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED & OTHERS
February 26, 2002
UMANATH CHOWDHURY Vs. RAHUL DUTTA
October 7, 2002
UNION OF INDIA Vs. PANCHANAN ROY
July 19, 2002
UNION OF INDIA Vs. BRINDABAN MALLICK
January 15, 2002
UNION OF INDIA Vs. SURYA MANI SHARMA
March 13, 2002
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
October 8, 2002
UNION OF INDIA & ANOTHER Vs. M/S PADMA CONSTRUCTION
August 27, 2002
UNION OF INDIA & ORS. Vs. MADHUSUDAN DAS & ORS.
January 21, 2002
UNION OF INDIA & ORS. Vs. ANUJ KUMAR DE & ORS.
August 19, 2002
UNION OF INDIA (UOI) Vs. RAGHUBANS OJHA
May 7, 2002
Union of India UOI Vs. Madhusudan Das
January 29, 2002
UNITED BANK OF INDIA Vs. NALINI KANTA GHOSH
March 15, 2002
UNITED BANK OF INDIA Vs. MADHAB CHANDRA KOLEY
November 21, 2002
UNITED INDIA INSURANCE CO LTD Vs. SITANATH CHOWDHURY
September 19, 2002
Uniworth Textiles LTD Vs. Joint Development Commissioner
May 2, 2002
USHA BHAR Vs. SANAT KUMAR BHAR
November 29, 2002
UTTAM GHOSH Vs. STATE OF WEST BENGAL
July 30, 2002
UTTAM KR. BISWAS Vs. STATE OF WEST BENGAL
August 7, 2002
UTTARA CHOWDHURY Vs. STATE OF WEST BENGAL
December 12, 2002
UTTARA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF WEST BENGAL
June 19, 2002
V MALA VISWANATHAN Vs. P B VISWANATHAN
September 4, 2002
VIJAY MALLYA Vs. ASSISTANT COMMISSIONER INCOME TAX INVESTIGATION CIRCLE 41 CALCUTTA
September 26, 2002
VIJAYASHREE LIMITED Vs. STATE OF WEST BENGAL
April 30, 2002
VINOD MAHAJAN Vs. HINDUSTAN COPPER LTD
September 20, 2002
VISHAL KUMAR SARAF & ANR. Vs. STANDARD CHARTERED BANK
September 11, 2002
VIVEK ARYA Vs. ECONOMIC TRANSPORT ORGANISATION & ORS.
August 14, 2002
WEST BENGAL BOARD OF SECONDARY EDUCATION Vs. DAKHIRUDDIN KHAN
May 7, 2002
WEST BENGAL BOARD OF SECONDARY EDUCATION Vs. SUBIR DUTTA
July 1, 2002
WEST BENGAL FINANCIAL CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME-TAX
July 30, 2002
WEST BENGAL HOUSING BOARD Vs. SATELLITE CONSTRUCTION
July 18, 2002
WORKMEN Vs. EIGHTH INDUSTRIAL TRIBUNAL
February 19, 2002