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Case Index
Title
Date
BALURGHAT TRANSPORT CO.LTD. Vs. NEW INDIA ASSURANCE CO.LTD.
January 30, 2002
BANKO ENTERPRISE Vs. PADMAVATI MERCANTILES (P) LTD.
March 20, 2002
C.E.S.C.LIMITED Vs. ATANU MITRA
October 10, 2002
C.E.S.C.LTD. Vs. MANGILAL PAREKH
June 17, 2002
C.E.S.C.LTD. Vs. ANJAN DEY
October 23, 2002
CENTRAL BANK OF INDIA Vs. MAYA BANERJEE
June 17, 2002
CESC LTD. Vs. DEVENDRA SINGH
October 4, 2002
CHIEF GEN.MANAGER, TELECOM Vs. SUCHITRA SAHA
January 16, 2002
GASTO BEHARI PATRA Vs. CHIEF GENERAL MANAGER, CALCUTTA TELEPHONES
March 20, 2002
ICICI, INFOTECH SERVICES LTD. Vs. HAPANG T.PULGER
July 15, 2002
KAMALA DEVI KANKANI Vs. UNITED INIDA INSURANCE CO.LTD.
June 27, 2002
KESHAB RAM MAHATO Vs. HERO HONDA MOTORS LTD.
March 27, 2002
KRISHNA MONI TEWARI Vs. GOURI BANDYOPADHYAY
June 18, 2002
MADHYAMGRAM CONSUMERS WELFARE SOCIETY Vs. KALYAN KUMAR CHATTERJEE
March 20, 2002
N.F.RAILWAY Vs. JALPAIGURI ZILLA KRETA SURAKSHA SAMITY
June 24, 2002
NORTH BENGAL STATE TRANSPORT CORPORATION Vs. PARBATI CHARAN ROY
July 15, 2002
ORIENTAL INSURANCE CO.LTD. Vs. MASTER ALLOYS LTD.
January 31, 2002
PARASURAM SAHOO Vs. POST MASTER, HOWRAH GENERAL POST OFFICE
July 18, 2002
POST MASTER, ROURKELA Vs. RABINDRA NATH CHATTERJEE
March 26, 2002
PURNENDU CHATTERJEE Vs. PURULIA MUNICIPALITY
May 31, 2002
R.N.MUKHERJEE Vs. D.W.L.WORLD WIDE EXPRESS
May 28, 2002
RADHIKA STERLING FINANCE LTD. Vs. NATIONAL STOCK EXCHANGE OF INDIA LTD.
June 15, 2002
RADHIKA STERLING FINANCE LTD. Vs. NATIONAL STOCK EXCHANGE OF INDIA LTD.
July 15, 2002
RAKESH NAHATA Vs. GATI CORPORATION LTD.
May 17, 2002
RELIANCE INDUSTRIES LTD. Vs. RADHIKA BHOJWAGARWALA
January 31, 2002
SAKILA BEGUM Vs. NIIT LTD.
May 29, 2002
SARASWATHY MAHADEVAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 8, 2002
SHAHJAHAN SIDDIQUIE Vs. RUBY GENERAL HOSPITAL
June 19, 2002
STATE BANK OF INDIA Vs. ARINDAM BISWAS
February 7, 2002
SUN ALLIANCE & LONDON INSURANCE PIC Vs. TRIUMPH INVESTMENT LTD.
November 22, 2002
TAPAS DAS GUPTA Vs. KALYAN MUKHERJEE
January 24, 2002
TIME TRAVELS PVT.LTD. Vs. SUBRATA DUTTA
June 27, 2002
TRANS SCAN SECURITIES (P) LTD. Vs. ORIENTAL INSURANCE COMPANY LTD.
November 20, 2002
UCO BANK Vs. AJIT SAHA
January 24, 2002
UDAYAN KUMAR SENGUPTA Vs. BASANTILATA CHOWDHURY
March 20, 2002
W.B.S.E.B Vs. HOWRAH-HI-GROW HATCHERY PVT.LTD.
May 29, 2002
W.B.S.E.B. Vs. JYOIRMOY MONDAL
July 24, 2002
W.B.S.E.B. Vs. DINANATH SARDAR
July 15, 2002
W.B.S.E.B. Vs. SAKTIPADA BHATTACHARJEE
March 15, 2002
W.B.S.E.B.(HOWRAH DIVN.) Vs. SUBHAS DAS
May 8, 2002
WEST BENGAL STATE ELECTRICITY BOARD Vs. MASHIDUR RAHAMAN LASKAR
July 17, 2002