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Case Index
Title
Date
MR. DNYANESHWAR SHANKAR DALVI Vs. JASLOK HOSPITAL, JASLOK HOSPITAL AND RESEARCH CENTRE AND COL. M. MASAN
January 31, 2002
PRAKASH GOPAL DHAMANE Vs. EXECUTIVE ENGINEER AND DEPUTY ENGINEER, PUBLIC WORKS DIVISION
January 7, 2002
PRAKASH SADASHIV MAHADIK Vs. KOLHAPUR ZILLA SAHAKARI DUDH UTPADAK KARMACHARI SANGHATHANA, THROUGH ITS GENERAL SECRETARY, KOLHAPUR ZILLA SAHAKARI DUDH UTPADAK SANGH LTD., THROUGH ITS MANAGING DIRECTOR AND SHRI C.A. JADHAV
February 13, 2002
R.B. PATIL Vs. SHRI MARUTI RAMA MILAKE
January 11, 2002
RAJENDRA KASHIRAM JALGAONKAR Vs. EXECUTIVE ENGINEER, PUBLIC WORKS DIVISION
January 7, 2002
SHIVAJI VIDYAPEETH SEVAK SANGH, THROUGH ITS PRESIDENT Vs. THE VICE CHANCELLOR, SHIVAJI UNIVERSITY AND M/S. SARDESAI ENTERPRISES
January 16, 2002
SHRI DATTARAM GOVIND RAHATE Vs. THE DISTINCT SEEDS OFFICER, RATNAGIRI
January 11, 2002
SHRI JAY MANAJIRAO KADAM Vs. RESIDENT MANAGER AND MANAGING DIRECTOR, ASMITA ELECTRONIC SERVICE LTD.
January 23, 2002
SHRI SHIVAJI VISHNU DESAI Vs. THE MANAGING DIRECTOR, SHRI WARANA SAHAKARI DUDH UTPADAK PRAKRIYA SANGH LTD.
January 10, 2002
SHRI SUDHAKAR KRISHNAJI MUTALIK Vs. THE CHIEF EXECUTIVE OFFICER, ZILHA PARISHAD
January 7, 2002
SHRI VASANT AKARAM PAWAR Vs. BHARAT COTTON GROWERS CO-OP. SPINNING MILLS LTD.
February 9, 2002
SHRI. SUBHASH BABURAO BALSARAPH Vs. MAHARASHTRA STATE TRANSPORT CORPORATION AND SHRI B.D. SHINDE
January 28, 2002
SINDHUDURG DISTRICT CENTRAL CO-OP. BANK LTD., THROUGH ITS GENERAL MANAGER AND ORS. Vs. CO-OPERATIVE BANK EMPLOYEES UNION AND ORS.
January 11, 2002
SINDHUDURGA DISTRICT CENTRAL CO-OPERATIVE BANK LTD., THROUGH ITS GENERAL MANAGER Vs. SHRI AJIT PRABHAKAR GAVADE
January 9, 2002
SWEET CONFECTIONERY, THROUGH ITS MANAGER Vs. SURENDRA MALLAPA KHOT AND ORS.
January 19, 2002
THE GENERAL MANAGER Vs. SHRI DNYANOBA VITHOBA KACHARE
February 1, 2002
THE GENERAL MANAGER, SHRI SHAHU CHHATRAPATI MILLS Vs. SHRI SUNIL VASANTRAO PATIL
January 8, 2002
THE GENERAL MANAGER, THE B.E.S.T. UNDERTAKING Vs. THE GENERAL SECRETARY, BEST WORKERS
January 24, 2002
THE SUPERINTENDING ENGINEER, MECHANICAL CIRCLE (U.S.), EXECUTIVE ENGINEER, MECHANICAL DIVISION AND CHIEF ENGINEER (MECHANICAL), IRRIGATION DEPARTMENT Vs. SHILENDRA VASANTRAO PANDARE
December 13, 2002