Case Index

Title
Date
ABDUL RASHID BELIM Vs. BRANCH MANAGER, BANK OF INDIA
June 27, 2002
BEHAL HOSPITAL AND MEDICAL RESEARCH CENTRE Vs. SAHI RAM
September 12, 2002
BHAJAN LAL Vs. NATIONAL INSURANCE CO.
September 18, 2002
BIRDHI CHAND MEENA Vs. PRABHAKAR SETHI
May 21, 2002
DAYANAND SINGH MODSARA Vs. GANPAT RAM
March 18, 2002
DIRECTOR, STATE INSURANCE AND G.P.F.DEPTT. Vs. SUVINDER KAUR
April 18, 2002
JAMNA DEVI Vs. F.D.C.LTD.
October 16, 2002
JODHPUR VIDYUT VITRAN NIGAM LTD. Vs. BADRI RAM
December 11, 2002
K.M.BHANDARI Vs. TARA MATHUR
August 1, 2002
K.S.YADAV Vs. SINGAPORE AIRLINES LTD.
November 27, 2002
KARIM BUX CHAUHAN Vs. COMMISSIONER, RAJASTHAN HOUSING BOARD
December 23, 2002
KASAM KHAN Vs. BANK OF BARODA
October 25, 2002
KISHAN LAL AVASTHI Vs. CHAIRMAN, RAJASTHAN HOUSING BOARD
December 23, 2002
L.I.C.OF INDIA Vs. GHEESI DEVI
December 10, 2002
LIFE INSURANCE CORPORATION OF INDIA Vs. DHOLI DEVI @ DHOLI BAI
December 2, 2002
LIFE INSURANCE CORPORATION OF INDIA Vs. ANOOP KUMAR
December 12, 2002
MADHAV PROCESSORS Vs. VEERPRABHU MARKETING LTD.
September 26, 2002
MANGAL BIHARI Vs. RAJASTHAN HINDI GRANTH ACADEMY
June 20, 2002
R.S.E.B. Vs. KAILASH CHAND
December 11, 2002
R.S.R.T.C. Vs. LAKSHMAN SINGH
October 17, 2002
RAJASTHAN HOUSING BOARD Vs. SOMCHAND
October 22, 2002
RAJASTHAN HOUSING BOARD Vs. BHAGTINDRA KUMAR
June 17, 2002
RAJASTHAN STATE ELECTRICITY BOARD Vs. SANTOSH MINERAL INDUSTRIES
April 4, 2002
RAJASTHAN STATE ELECTRICITY BOARD, C CIRCLE Vs. DHANNA RAM
June 17, 2002
RAJESH Vs. MOHAN LAL
December 5, 2002
RAM NARAIN Vs. JAL DHARA ENGINEERS & CONTRACTORS
March 11, 2002
RUGHA RAM Vs. NEW INDIA ASSURANCE CO.LTD.
December 2, 2002
SAROJ AGARWAL Vs. BATLIBOI AND CO.LTD.
May 9, 2002
SHEKHAWATI ROADWAYS Vs. CHOTHU RAM JAI KUMAR JAIN
May 6, 2002
SHYAM SUNDER SATYA NARAIN Vs. REGIONAL MANAGER, CENTRAL BANK OF INDIA
November 27, 2002
UNITED INDIA INSURANCE CO.LTD. Vs. RAMESH CHAND KHATRI
December 19, 2002