Case Index

Title
Date
AIR INDIA OFFICE Vs. HARPREET SINGH
December 20, 2002
AMARJIT KAUR Vs. JVG INVESTMENT LTD.
November 28, 2002
AMARJIT SINGH SIDHU Vs. PAL PEUGEOT LTD.
September 20, 2002
ANIL WAHI Vs. WORLD WIDE IMMIGRATION CONSULTANCY SERVICES
September 2, 2002
ASHU BHATIA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
September 12, 2002
ATAM PARKASH Vs. SILVERTON COOPERATIVE HOUSE BUILDING SOCIETY
September 10, 2002
B.M.BHANDARI Vs. J.V.G.SECURITIES AND LEASING LIMITED
October 23, 2002
BANK OF PUNJAB LTD. Vs. USHA RANI
October 18, 2002
BIPPINJIT SINGH Vs. STATE OF PUNJAB
September 17, 2002
CHANDER BHUSHAN Vs. JAYESH MEHTA
December 17, 2002
CHANDIGARH ADMINISTRATION Vs. GIAN SINGH BIRDI
October 29, 2002
CHANDIGARH HOUSING BOARD Vs. HARJINDER SINGH
February 28, 2002
CHIEF ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RANJANA AGGARWAL
March 11, 2002
DATA MANAGEMENT SERVICE Vs. H.C.GUPTA
November 1, 2002
DILMOHAN SINGH Vs. RMI CYCLES LIMITED
May 7, 2002
FAQUIR CHAND Vs. NATIONAL INSURANCE COMPANY LIMITED
June 6, 2002
GIRDHARI LAL SHARMA Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
October 8, 2002
GURJEET SINGH Vs. NEW INDIA ASSURANCE COMPANY
January 2, 2002
GURPRIT SINGH DHILLON Vs. CHIEF ADMINISTRATOR, PUDA
March 21, 2002
H.S.KAHLON Vs. CHIEF ADMINISTRATOR, PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
September 18, 2002
HARPREET SINGH Vs. ATCO
January 25, 2002
HUDA Vs. SATPAL
March 7, 2002
INDIAN EXPRESS CLASSIFIED Vs. D.C.GUPTA
October 30, 2002
K.K.NAYYAR Vs. REGIONAL MANAGER, ORIENTAL INSURANCE CO.LTD.
November 20, 2002
KANWALJIT SINGH Vs. MANAGING DIRECTOR, M/S.PREMIER AUTOMOBILES LIMITED
October 29, 2002
MANDEEP KANG Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
September 6, 2002
ONKAR TRAVELS Vs. MANJIT SINGH
February 13, 2002
P.G.M.T. Vs. JAWAHAR LAL PABREJA
March 5, 2002
PASCO AUTOMOBILES Vs. S.C.SHARMA
November 22, 2002
PSEB Vs. JAGDEV SINGH
October 18, 2002
PUNJAB CIVIL & CONSUMER WELFARE FRONT (REGD.) Vs. PEPSU ROAD TRANSPORT CORPORATION
September 5, 2002
PUNJAB STATE CO-OPERATIVE BANK LIMITED Vs. DEVINDER CHEEMA
October 31, 2002
PURAN SINGH Vs. GENERAL MANAGER, TELEPHONES
February 26, 2002
RAJNEESH BANSAL Vs. PASCO AUTOMOBILES
September 26, 2002
S.L.KHERA Vs. CHIEF ADMINISTRATOR, PUNJAB URBAN DEVELOPMENT AUTHORITY
December 17, 2002
SAHIB SINGH BACHHAL Vs. NATIONAL INSURANCE COMPANY LTD.
November 22, 2002
SAVITRI DEVI Vs. UNION OF INDIA
January 28, 2002
SHEETAL MITTAL Vs. SIDHARTHA SPINFAB LIMITED
September 18, 2002
SILVER OAKS HEALTH AND TOURIST RESORT (P) LTD. Vs. JASBEEN KAUR GREWAL
December 16, 2002
SNOW WHITE DRY CLEANERS Vs. ANJANA DHAWAN
December 20, 2002
SUKHCHAIN SINGH Vs. CHANDIGARH ADMINISTRATION THROUGH SECRETARY HEALTH
November 7, 2002
SUKHVINDER SINGH JAGGI Vs. GENERAL MANAGER, TELECOM
September 17, 2002
SURINDER KUMAR Vs. UNION OF INDIA
February 14, 2002
SURJIT KAUR Vs. DEEPAK KAURA
November 8, 2002
TIMES BANK (NOW HDFC BANK) Vs. K.K.GUPTA
December 20, 2002
UNITED INDIA INSURANCE CO.LTD. Vs. DWARKA MINERALS AND CHEMICALS PVT.LTD.
January 29, 2002
V.B.COMPUTER ENTERPRISES (P) LTD. Vs. MOHAN SINGH
March 5, 2002
VIDEOCON INTERNATIONAL LIMITED Vs. VIVEK K.ARORA
March 5, 2002
VINOD @ BIKRAM Vs. J.P.SINGH
December 18, 2002