Case Index

Title
Date
A.P. ELECTRICAL EQUIPMENT CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
December 7, 2002
AI GAYATHRI TRADING COMPANY PVT LTD Vs. CTO
September 13, 2002
ANASUYA TRADERS Vs. STATE OF ANDHRA PRADESH
September 12, 2002
ARUNODAYA POLYPRINT Vs. STATE OF ANDHRA PRADESH
September 9, 2002
BHARAT DYNAMICS LIMITED Vs. STATE OF ANDHRA PRADESH
August 19, 2002
CH. PARASURAMA REDDY Vs. STATE OF ANDHRA PRADESH
May 22, 2002
DEEPTI TRADERS Vs. STATE OF ANDHRA PRADESH
June 19, 2002
ENFIELD INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAX SPECIAL CELL
October 9, 2002
FERRO ALLOYS CORPORATION LTD. Vs. STATE OF ANDHRA PRADESH
April 2, 2002
GIN TEXTILES LIMITED Vs. STATE OF ANDHRA PRADESH
May 31, 2002
HAROON M. ADAM Vs. STATE OF WEST BENGAL AND ORS.
March 27, 2002
IMPERIAL TUBES PVT LTD Vs. CTO/BUREAU OF INVESTIGATION
August 9, 2002
INCON ENGINEERS (P.) LTD. Vs. STATE OF ANDHRA PRADESH
December 30, 2002
JAIRAJ ISPAT LIMITED Vs. STATE OF ANDHRA PRADESH
June 29, 2002
JINDAL STRIPS LIMITED Vs. STATE OF ANDHRA PRADESH
October 1, 2002
KALLAM AGRO PRODUCTS AND OILS LTD. Vs. STATE OF ANDHRA PRADESH
June 3, 2002
KRISHNA KUMAR MANTRI Vs. ACCT POSTA BAZAR CHARGES
August 28, 2002
MADHU GRANITES Vs. STATE OF ANDHRA PRADESH
June 17, 2002
MADIREDDY NARASIMHA RAO AND SONS Vs. STATE OF ANDHRA PRADESH
October 23, 2002
MIRA PODDAR Vs. COMMERCIAL TAX OFFICER
May 24, 2002
MISHRA DHATU NIGAM LIMITED Vs. STATE OF ANDHRA PRADESH
December 30, 2002
NEW SIGMA SCIENTIFIC PRODUCTS Vs. STATE OF ANDHRA PRADESH
December 23, 2002
NOBLE SYNDICATE Vs. C T O
July 25, 2002
PARK HOTEL PRIVATE LTD. Vs. STATE OF WEST BENGAL AND ORS.
June 21, 2002
RITHVIK ENTERPRISES Vs. STATE OF ANDHRA PRADESH
September 9, 2002
S P G RAMASAMY NADAR AND SONS Vs. STATE OF TAMIL NADU
April 5, 2002
SAM MARCO TEXMAC PRIVATE LIMITED Vs. STATE OF TAMIL NADU AND ANR.
September 18, 2002
SHIV MARKETING Vs. STATE OF ANDHRA PRADESH
October 1, 2002
SRI NEMAI SAHA Vs. ACCT SEALDAH CHARGE
August 23, 2002
SRI RAMA MALLEABLE ENGINEERING WORKS Vs. STATE OF ANDHRA PRADESH
June 29, 2002
SRI UTTAM KUMAR PAUL Vs. C.C.T. AND ANR.
November 12, 2002
SUNBEAM INDUSTRIES Vs. CTO/ASSANSOL CHARGE
September 19, 2002
THE ASSOCIATED CEMENT COS. LIMITED Vs. STATE OF ANDHRA PRADESH
December 26, 2002