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Case Index
Title
Date
ANIL ATHALE Vs. UNIVERSITY OF PUNE
June 28, 2002
A J SALDHANA Vs. ADDITIONAL COLLECTOR
November 25, 2002
A. MITRA (SMT.) & ORS. Vs. VISHWESHWARAYA REGIONAL COLLEGE OF ENGINEERING, NAGPUR & ANR.
March 13, 2002
AAMIR RAZA HUSAIN Vs. CINEVISTAAS LIMITED
September 18, 2002
AARTI S BAJAJ Vs. DEEPAK NICHANI AND SHANTIBAI LALCHAND NICHANI
June 25, 2002
ABABAI BAPURAO PATIL Vs. STATE OF MAHARASHTRA
March 4, 2002
ABDUL DADAMIYA SHAIKH Vs. JAGANNATH MURLIDHAR RATHI
March 6, 2002
ABDUL KARIM Vs. CIMCOFF DISTRIBUTORS & ANR
March 15, 2002
ABDUL KAYYUM SHAFI MOHAMED SHAIKH Vs. M N SHINGH COMMISSIONER OF POLICE
June 24, 2002
ABDUL MUNAF MOHAMMED KAZI Vs. STATE OF MAHARASHTRA
March 22, 2002
ABDUL RASHEED N A Vs. STATE OF MAHARASHTRA
July 24, 2002
ABDUL RASHID Vs. VIKAS S/O RATANLAL JAIN
November 1, 2002
ABDUL RAUF SHAIKH S/O. SHAIKH MOHAMMAD Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, DEPARTMENT OF HOME AFFAIRS & ANR.
February 4, 2002
ABDUL SHAHIM ABDUL BASHIR Vs. STATE OF MAHARASHTRA
October 18, 2002
ABHIJIT RAMRAO HARPALE Vs. DIVISIONAL MANAGER LIC NANDED
January 28, 2002
ABHYUDAYA CO OPERATIVE BANK LIMITED Vs. S L MEHENDALE
September 13, 2002
ADIL PESTONJI ELAVIA Vs. FEROZE PESTONJI ELAVIA
January 25, 2002
AFZAL IBRAHIM JARIWALA Vs. STATE OF MAHARASHTRA
December 18, 2002
AGNELO ALEXINHO LOBO Vs. DIRECTOR OF PANCHAYATS
January 9, 2002
AGRAWAL ROADLINES PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LIMITED
October 1, 2002
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. VIKAS RAMCHANDRA BALKI
September 3, 2002
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES
December 3, 2002
AHMEDNAGAR MUNICIPAL COUNCIL Vs. SURESH SHANKAR GANGARDE
December 17, 2002
AIR INDIA LIMITED Vs. ANIL R JOSHI
May 2, 2002
AIRES RODRIGUES Vs. STATE OF GOA
September 4, 2002
AIRES RODRIGUES Vs. ZOIVONTA ESVONTA POROBO PRESIDENT ADMINISTRATIVE TRIBUNAL STATE OF GOA
September 19, 2002
AJAY SOHANLAL JHURIA AND OTHERS Vs. DURGAPRASAD RAMNIWAS PODDAR AND ANOTHER
June 21, 2002
AJINATH Vs. STATE OF MAHARASHTRA
January 21, 2002
AJIT BHAGWANDAS UDESHI Vs. KUMUD AJIT UDESHI
September 16, 2002
AKAR PLASTICS Vs. RAJGURUNAGAR SAHAKARI BANK LTD
September 18, 2002
AKARAM S CHAUKEKAR Vs. DALAL PROJECT SERVICES PRIVATE LIMITED
August 13, 2002
AKHIL AHMED KHALIL AHMED SHAIKH Vs. M N SINGH COMMISSIONER OF POLICE
January 8, 2002
ALAM AZMUDDIN MUZAWAR Vs. STATE OF MAHARASHTRA
April 11, 2002
ALCON RESORT HOLDINGS LTD Vs. DEPUTY COLLECTOR AND SUB DIVISIONAL OFFICER
August 14, 2002
ALFA LAVAL I LTD Vs. K D WAGHMARE
March 7, 2002
ALKA A MISRA Vs. J P SHOKE
December 16, 2002
ALKA PRASANNA GOSAVI Vs. PRASANNA PARVANATH GOSAVI
October 22, 2002
ALL BANK FINANCE LTD Vs. CUSTODIAN
November 1, 2002
ALL INDIA CUSTOMS OFFICERS DIRECT RECRUIT APPRAISERS ASSOCIATION Vs. UNION OF INDIA
December 19, 2002
ALLIED AUTO ACCESORIES LIMITED Vs. ALLIED MOTORS PRIVATE LIMITED
November 27, 2002
ALPA LABORATORIES Vs. DEPUTY COLLECTOR OF CUSTOMS
December 3, 2002
ALSTOM POWER BOILERS LIMITED Vs. STATE BANK OF INDIA AND IDBI
October 31, 2002
AMARTAARA LTD Vs. COMMISSIONER OF INCOME TAX
October 23, 2002
AMERICAN EXPRESS INTERNATIONAL BANKING CORPORATION Vs. COMMISSIONER OF INCOME TAX
September 25, 2002
AMERICAN EXPRESS INTERNATIONAL BANKING CORPORATION Vs. I S NIGAM
April 18, 2002
AMERICAN HOME PRODUCTS CORPORATION Vs. SOUL MARKETING PRIVATE LIMITED
June 5, 2002
AMISH RAVINDRA KONDRA Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL MUMBAI
August 9, 2002
AMIT RAKESH JANBANDHU Vs. STATE OF MAHARASHTRA
March 20, 2002
AMJADKHANMEHMOOD KHAN PATHAN Vs. STATE OF MAHARASHTRA
December 5, 2002
AMY PHIROZSHAH MISTRY Vs. UNION OF INDIA
March 14, 2002
ANAND PANDURANG MHASKAR Vs. EASTERN ENGINEERING WORKS
June 14, 2002
ANANDA DATTATRAYA PATANKAR Vs. KISHORE NARAYAN PATIL
March 22, 2002
ANANDRAO MAROTRAO KHARABE Vs. MADHURI ANANDRAO KHARABE
September 19, 2002
ANANDRAO S O VITHOBAJI UMRE Vs. COLLECTOR CHANDRAPUR
January 16, 2002
ANANDRAO VITHOBAJI DAYRE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
November 30, 2002
ANANT JANARDAN PATIL Vs. STATE OF MAHARASHTRA
January 17, 2002
ANCHOR INDUSTRIES EMPLOYEES UNION Vs. ANCHOR INDUSTRIES
November 1, 2002
ANDHRA PRADESH PAPER MILLS LTD Vs. STATE OF MAHARASHTRA
December 20, 2002
ANIL AMRUT ATRE Vs. DISTRICT AND SESSIONS JUDGE
May 2, 2002
ANIL ANANDRAO PATIL Vs. STATE OF MAHARASHTRA
June 14, 2002
ANIL JOSEPH RAWADE Vs. BENJAMIN PREMANAND RAWADE
June 21, 2002
ANIL NATHUJI MAHURE Vs. STATE OF MAHARASHTRA
December 13, 2002
ANIL P BANSAL Vs. CENTRAL BANK OF INDIA
September 3, 2002
ANIL R JOSHI Vs. AIR INDIA LTD
December 5, 2002
ANIL VASANTRAO SHIRPURKAR Vs. STATE OF MAHARASHTRA
July 12, 2002
ANIRUDDHA SITARAM SINGH Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
September 8, 2002
ANISHA SANJAY HINDUJA Vs. SANJAY SHRICHAND HINDUJA
December 10, 2002
ANITA KRISHNAKUMAR KACHBA Vs. KRISHNAKUMAR RAMCHANDRA KACHBA
December 20, 2002
ANJIRABAI CHANDRABHAN MOON Vs. SUKHDEO KASHINATH THOOL
March 19, 2002
ANKUR PRATHISTHAN AND SANSHODHAN SANSTHA THROUGH ITS SECRETARY, SHRI JANARDHAN S/O SHAHAJIRAO MUNDHE Vs. THE STATE OF MAHARASHTRA AND ORS.
December 19, 2002
ANKUR PRATISTHAN AND SANSHODHAN Vs. STATE OF MAHARASHTRA
December 20, 2002
ANKUSH BALAJI LAD Vs. STATE OF MAHARASHTRA
March 6, 2002
ANMOL TRADING CO. LTD. Vs. SHAILY ENGINEERING PLASTICS LTD. AND OTHERS
November 18, 2002
ANNABAI DEVRAM KINI Vs. MITHILAL DAISANGAR SINGH
April 3, 2002
ANNAJI MAROTI RAUT Vs. SCHEDULED CASTE SCHEDULED TRIBE VIMUKTA TRIBES NOMADIC TRIBES
December 13, 2002
ANNAPPA SIDAPPA NARGUDE Vs. LAXMIBAI SADASHIV
September 17, 2002
ANNASAHEB TUKARAM PANDIT Vs. STATE OF MAHARASHTRA
February 12, 2002
ANTHONYALIASTONY WILLIAM ROSARIO Vs. STATE OF MAHARASHTRA
July 5, 2002
ANU MARY TAYADE Vs. COMMISSIONER OF WORKMENS
September 19, 2002
ANUSAYABAI GANPATI GAIKWAD Vs. BABA TATYA NIKAM
September 13, 2002
ANUSAYABEN A DOSHI ANANTRAI A DOSHI LEENA V DOSHI VIKRAM A DOSHI Vs. JT CIT
February 26, 2002
ANWARALIASSIKANDARALIASAKBARALIASFAIYAZ HUSSEIN KASIM QURESHI Vs. STATE OF MAHARASHTRA
October 28, 2002
APPANNA BALA KOREGAVE Vs. SHRIPAL BANDU KOREGAVE
September 24, 2002
APPASAHEB BHAGWANRAO JADHAV AND BHIVRAO TUKARAM PAWAR Vs. STATE OF MAHARASHTRA THE JOINT REGISTRAR COOPERATIVE SOCIETIES NASIK
January 15, 2002
APPLE FINANCE LIMITED Vs. MANTRI HOUSING AND CONSTRUCTIONS LIMITED
January 30, 2002
ARDESHIR B CURSETJI AND SONS Vs. ABDULLA FAKIR JAMBARKAR
February 8, 2002
ARJUN SAKHARAM KULHAD Vs. STATE OF MAHARASHTRA
October 5, 2002
ARJUN SAMBHAJI KHADE Vs. MANGAL ANKUSH KHARMATE
November 26, 2002
ARJUNDEV KHEMCHAND DUREJA Vs. STATE OF MAHARASHTRA
September 12, 2002
ARUN BALWANTRAO MAHURKAR Vs. STATE OF MAHARASHTRA
November 26, 2002
ARUN BALWANTRAO MAHURKAR Vs. STATE OF MAHARASHTRA
December 26, 2002
ARUN JAISING GAIKWAD Vs. STATE OF MAHARASHTRA
August 12, 2002
ARUN KISAN MADAVI Vs. STATE OF MAHARASHTRA
June 28, 2002
ARUN KUNTE Vs. STATE OF MAHARASHTRA
July 12, 2002
ARUN NAMDEV MORE AN INDIAN INHABITANT RESIDING AT CHAWL NO 1 ROOM NO 4 Vs. STATE OF MAHARASHTRA
April 3, 2002
ARUN NARAYANRAO MANE Vs. STATE OF MAHARASHTRA
August 1, 2002
ARUN NATTHUJI BIND Vs. STATE OF MAHARASHTRA
August 8, 2002
ARUN VINAYAK GHARKAR Vs. STATE OF MAHARASHTRA
July 18, 2002
ARUNA KASHINATH KOLI Vs. STATE OF MAHARASHTRA
March 18, 2002
ARVIND DAYARAM CHOURE Vs. STATE OF MAHARASHTRA
June 17, 2002
ASHA GOMES Vs. ARTHUR GOMES
February 18, 2002
ASHA MADHUSUDAN JOSHI Vs. ASHOK H BHIDE
September 9, 2002
ASHOK ASRAMJI GABHANE Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
July 2, 2002
ASHOK BABANRAO VISKHANDE AND SHRI SUBHASH BABANRAO VISKHANDE Vs. MURLIDHAR RAMRATAN BHANDARI AND SHRI ASHOK LALCHAND TELISARA
August 29, 2002
ASHOK CHATURVEDI CHAIRMAN AND MANAGING DIRECTOR Vs. NIRMALA JAYWANT PATIL DR
December 19, 2002
ASHOK DAGA PATIL Vs. DAGA YADAV PATIL
July 18, 2002
ASHOK DATTATRAYA KUMATHEKAR Vs. PADMAVATI ASHOK KUMATHEKAR
June 21, 2002
ASHOK KUMAR BHAGCHAND WARDHANI Vs. STATE OF MAHARASHTRA
September 5, 2002
ASHOK LEYLAND FINANCE LIMITED Vs. RAMCHANDRAMADARI KATKAMWAR
November 1, 2002
ASHOK MADHU BELUSKAR Vs. STATE OF MAHARASHTRA
August 7, 2002
ASHOK PANDURANG KULKARNI Vs. PARSHURAM NARHAR JOSHI
June 24, 2002
ASHOK RANGNATH BOKETODE Vs. CHIEF OFFICER, BARSI MUNICIPAL COUNCIL, BARSI
March 19, 2002
ASHOK V GOMASHE Vs. CHANCELLOR NAGPUR UNIVERSITY
January 31, 2002
ASHOK VITHAL CHAVAN Vs. BABURAO SAKHARAM BHAGAT
June 19, 2002
ASHOK VITHOBAJI GOMASHE Vs. HONOURABLE CHANCELLOR OF NAGPUR UNIVERSITY AND HIS EXCELLENCY THE GOVERNOR OF MAHARASHTRA
January 31, 2002
ASHRAF ALIALIASASHRAF ABDUL SHANKUR SHAIKH Vs. STATE OF MAHARASHTRA
September 3, 2002
ASIAN PAINTS I LIMITED Vs. JAIKISHAN PAINTS AND ALLIED PRODUCTS
September 12, 2002
ASPAK ALIAS MUNNA NAZIR MOHAMMAD SHEIKH Vs. STATE OF MAHARASHTRA
July 11, 2002
ASSIS COLACO Vs. STATE OF GOA
February 5, 2002
ASSOCIATION OFLICENSED ENGEENERS Vs. STATE OF MAHARASHTRA
February 11, 2002
ASSTT ENGN LOWER VENA CANAL Vs. MEMBER INDUSTRIAL COURT
November 27, 2002
ATHAHAR JAHIR HASWARO Vs. M N SINGH COMMISSIONER OF POLICE FOR
June 10, 2002
ATMARAM BAPU MANE Vs. SRIMANT SOPAN MANE
September 25, 2002
ATMARAM NARAYAN PARAB Vs. M/S. I.A. & I.C. PVT. LTD. AND OTHERS
February 21, 2002
ATULKUMAR MANILAL SHAH PROPRIETOR Vs. NASIK HING SUPPLYING CO
April 12, 2002
AUTOMOTIVE RESEARCH ASSOCIATION OF INDIA Vs. STATE OF MAHARASHTRA
July 26, 2002
AVINASH D MANDVIKAR Vs. BANK OF INDIA
September 18, 2002
AVINASH EKNATH NIKALJE Vs. SOULEELA AVINASH NIKALJE
October 24, 2002
AYASHABI MOHAMED NAZEER MOHAMED NAZIR Vs. M H NIYAZI
June 17, 2002
B P PLC FORMERLY B P AMOCO PLC Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
May 2, 2002
BABAJI JOMA ALIAS BABU PATIL Vs. SPECIAL LAND ACQUISITION OFFICER
January 28, 2002
BABAMIYA AHMED SHAH Vs. TAHSILDAR BEED
March 6, 2002
BABAN KHANDU RAJPUT Vs. STATE OF MAHARASHTRA
January 30, 2002
BABAN RAMBHAO JAGDALE Vs. HANMANT RAMBHAU JAGDALE
June 4, 2002
BABASAHEB DADASAHEB KOLI Vs. STATE OF MAHARASHTRA
August 29, 2002
BABASAHEB DAGADU BHURALE Vs. STATE OF MAHARASHTRA
September 16, 2002
BABLU S/O RAGHOJI KAITHWAS Vs. STATE OF MAHARASHTRA
September 16, 2002
BABLYA ALIAS RAMESH SHANKAR YARPUDE Vs. STATE OF MAHARASHTRA
July 10, 2002
BABU ALIAS KALYA THOMAS FERNANDES Vs. STATE OF MAHARASHTRA
February 22, 2002
BABU BAJIRAO KUTWAL Vs. DAMU GOVIND KUTWAL
January 10, 2002
BABU GANGARAM CHOUDHARI Vs. M R DESHPANDE
June 11, 2002
BABU GOVEKAR Vs. STATE OF MAHARASHTRA
February 8, 2002
BABULAL WALCHAND JAIN Vs. PANDURANG VITHAL PINGLE
March 15, 2002
BABULALALIASDAMODHARHIRALAL GUJARATHI Vs. KISANSHRIPAT PATIL
April 5, 2002
BABURAO RAJARAM SHINDE Vs. STATE OF MAHARASHTRA
June 3, 2002
BABURAO YADAVRAO NAREDDIWAR Vs. STATE OF MAHARASHTRA
January 17, 2002
BABURAYA NAIK S Vs. VIJAYA BANK
February 27, 2002
BABY SAMUEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 29, 2002
BADRINARAYAN BANSILAL SOMANI Vs. VINODKUMAR K SHAH
August 13, 2002
BADRINARAYANRAGHUNATH SHARMA Vs. SURESH NATHAMAL GOTHAWAL
July 12, 2002
BAJAJ AUTO LIMITED Vs. UNION OF INDIA
February 15, 2002
BAJAJ TEMPO LTD Vs. BHARTIYA KAMGAR SENA
March 8, 2002
BAJIRAO NAMDEO KAMBLE Vs. THE PRINCIPAL SHRI VYANNKATESH MAHAVIDYALAYA & ORS
March 14, 2002
BAKEMANS INDUSTRIES LIMITED Vs. PARLE PRODUCTS LIMITED
July 3, 2002
BAKUBHAI KESHAVLAL SHAH DECEASED Vs. BABULAL PRABHUDAS SHAH
July 16, 2002
BALAJI AUTOMOBILES Vs. UNION OF INDIA
January 14, 2002
BALAJI TULSIRAM CHAUDHARI Vs. STATE OF MAHARASHTRA
February 11, 2002
BALASAHEB KESHAV THACKERAY Vs. STATE OF MAHARASHTRA
October 17, 2002
BALASHAHEB S LANDGE Vs. GURUDAYAL SING MANDER
June 28, 2002
BALASO MARUTI KALE Vs. STATE OF MAHARASHTRA
September 19, 2002
BALKRISHNA ALIAS VILAS RAMJI TODAKAR Vs. SOU BANABAI LAHU PATIL
February 13, 2002
BALLUMAL A JAISINGH Vs. J J BUILDERS
August 19, 2002
BALU VASUDEO BHONDE Vs. STATE OF MAHARASHTRA
October 21, 2002
BALWANT GAJANAN SATHE Vs. SUB DIVISIONAL OFFICER MAHAD REGION
September 25, 2002
BALWANT P DOSHI Vs. SHANTABEN DHIRAJLAL SHAH
July 4, 2002
BANDEKAR BROTHERS PRIVATE LIMITED Vs. STATE OF GOA THROUGH ITS SECRETARY
March 11, 2002
BANDU MADHUKARRAO INGOLE Vs. STATE OF MAHARASHTRA
August 29, 2002
BANDU RAVJI NIKAM Vs. ACHARYARATNA DESHBUSHAN SHIKSHAN PRASARK MANDAL
September 12, 2002
BANDU YEDU METKARI Vs. STATE OF MAHARASHTRA
February 22, 2002
BANHEM SECURITIES P LTD Vs. NATIONAL STOCK EXCHANGE
January 23, 2002
BANK KARMACHARI SANGH Vs. ASST REGISTRAR UNDER BIR ACT
June 13, 2002
BANK OF INDIA Vs. HARSHADRAI ODHAVJI MODY
April 30, 2002
BANK OF INDIA Vs. BANK OF INDIA WORKERS ORGANISATION
April 12, 2002
BANK OF INDIA Vs. MANOHAR LAL ARYA
June 4, 2002
BANK OF INDIA Vs. GAJANAN CHIVATA
July 1, 2002
BANK OF MAHARASHTRA Vs. RAJENDRA LILADHAR RATHI
July 3, 2002
BAPU GADGIL RAJARAM Vs. RAMA SHRI BAPU GADGIL
June 20, 2002
BAPURAO NARAYAN CHAVAN Vs. STATE OF MAHARASHTRA
October 22, 2002
BAR COUNCIL OF MAHARASHTRA Vs. UNION OF INDIA
March 11, 2002
BARKATSINGHRAMSINGH RAINA Vs. STATE OF MAHARASHTRA
October 7, 2002
BARSI TEXTILE MILLS N T C S M LTD Vs. SOMNATH KRUSHNNATH RAUT
February 13, 2002
BASAWRAJ TUKARAM ISRAN Vs. STATE OF GOA
February 12, 2002
BASF STYRENICS PRIVATE LIMITED Vs. OFFSHORE INDUSTRIAL CONSTRUCTION PRIVATE LIMITED
February 18, 2002
BASHEER A ABDULLA AN INDIAN INHBAITANT RESIDING AT NALITADKAM HOUSE P O Vs. STATE OF MAHARASHTRA
April 5, 2002
BASHIR ABBAS KUDALE Vs. MAHADEO
November 20, 2002
BASHIR DADA DESAI Vs. PANDURANG ATMARAM PATIL
January 11, 2002
BASHIR DADA DESAI Vs. PANDURANG ATMARAM PATIL
January 10, 2002
BAUN FOUNDATION TRUST Vs. FAREDOON RUSTOM TIRANDAZ
June 19, 2002
BENARD CHAPANGA Vs. STATE OF MAHARASHTRA
July 15, 2002
BENNETT COLEMAN AND COMPANY LIMITED Vs. NARAYAN ATMARAM SAWANT
May 2, 2002
BERNER SHIPPING INC Vs. KALA RAMCHANDRAN
April 5, 2002
BEVIT PHARMACEUTICALS LIMITED Vs. PLANNED PHARMA PRIVATE LIMITED
July 1, 2002
BFIL FINANCE LIMITED Vs. G TECH STONE LIMITED
August 7, 2002
BHAGAWA MAHAL CO OPERATIVE Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETY
September 23, 2002
BHAGWAN Vs. M S R T C
March 1, 2002
BHAGWANDAS G AGRAWAL Vs. BRIJWASI DUGHDHALAYA PRIVATE LIMITED
July 25, 2002
BHAGWAT SOJANAJI SONAWANE Vs. STATE OF MAHARASHTRA
March 20, 2002
BHAGWAT VITHOBA MORE Vs. CIVIL JUDGE JR DIVISION
August 2, 2002
BHAIYYA SINGH RAMCHANDRA BAIS Vs. STATE OF MAHARASHTRA
June 11, 2002
BHALCHANDRA DHONDU AMBERKAR Vs. DOMBIVLI NAGRI SAHAKARI BANK LTD.
March 14, 2002
BHANUDAS MAHADEO GAWANDE Vs. STATE OF MAHARASHTRA & ORS.
February 11, 2002
BHARART DAGADU GAVATE Vs. MAHADU BALA GAVATE
June 19, 2002
BHARAT BIJLEE LTD Vs. UNION OF INDIA
September 3, 2002
BHARAT BIJLEE LTD Vs. STATE OF MAHARASHTRA
August 28, 2002
BHARAT SANCHAR NIGAM LIMITED Vs. A R PATIL
August 2, 2002
BHARAT SANCHAR NIGAM LTD Vs. A R PATIL
August 1, 2002
BHARATIYA KAMGAR SENA Vs. STATE OF MAHARASHTRA
December 19, 2002
BHARATIYA KAMGAR SENA Vs. SPENTEX INDUSTRIES LTD
March 20, 2002
BHARATKUMAR SHRIMANNARAYAN AGRAWAL Vs. ANITA TRUST
August 20, 2002
BHASKARRAO RAMRAO VANJARE Vs. DIVISIONAL CONTROLLER MAHARASHTRA
August 7, 2002
BHAU DAMU VADJE Vs. KASHINATH NATHU GHODE
February 18, 2002
BHAVANRAOPRATAPRAO THORAT Vs. MAHATMA PHULE KRISHI VIDYAPEETH
January 16, 2002
BHIKAJI TUKARAM JADHAV Vs. STATE OF MAHARASHTRA
April 22, 2002
BHIKU HARI MORE Vs. VISHVANATH SHRIDHAR MOGARE
March 13, 2002
BHIKUBAI NATHU PATIL Vs. STATE OF MAHARASHTRA
April 9, 2002
BHIMRAO DNYANOBA PATIL Vs. STATE OF MAHARASHTRA
August 7, 2002
BHIMRAO NATHUJI BHOYAR Vs. SUPERINTENDENT AMRAVATI CENTRAL PRISON
October 29, 2002
BHIMRAO TUKARAM SHINDE Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD SANGLI
February 12, 2002
BHOGVATI SAHAKARI SAKHAR KARKHANA LIMITED Vs. CHAUGULE AND SONS
December 12, 2002
BHUVARAHA MAITHREYAN Vs. MUNICIPAL CORPORATION FOR THE CITY OF PUNE
August 16, 2002
BISHANSING THAKURSING Vs. NASIRA KADAR SHAIKH
March 7, 2002
BLUE STAR WORKERS UNION Vs. BLUE STAR LTD
May 3, 2002
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. SWADESHI MILLS CO LTD
November 1, 2002
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. INTERNATIONAL TRADING CORPORATION
February 27, 2002
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. RAMANLAL MOHANLAL PARIKH
August 8, 2002
BOMBAY DRUG HOUSE PRIVATE LIMITED Vs. CROYDON CHEMICAL WORKS PRIVATE LIMITED
March 22, 2002
BOMBAY LEPROSY PROJECT Vs. VISHNU B CHAVAN
February 7, 2002
BOMBAY MERCANTILE CO OPERATIVE BANK LIMITED Vs. PAISA FUND GLASS WORKS
June 7, 2002
BOMBAY TELEPHONE CANTEEN EMPLOYEES ASSOCIATION Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
February 7, 2002
BOMI JAL MISTRY Vs. JOINT CHARITY COMMISSIONER MAHARASHTRA
March 27, 2002
BOOTS COMPANY PLC Vs. REGISTRAR OF TRADE MARKS
March 21, 2002
BRAHM VASUDEVA Vs. UNION OF INDIA
September 3, 2002
BRIHAN MUMBAI MUNICIPAL CORPORATION Vs. GENERAL SECRETARY BEST WORKERS UNION
March 7, 2002
BRIHANMUMBAI MUNICIPAL CORPORATION Vs. ANNA GYANABA VEER
January 8, 2002
BRIHANMUMBAI UNION OF JOURNALISTS Vs. NAVA BHARAT PRESS LIMITED
April 9, 2002
BYRAMJI JEEJEEBHOY AND COMPANY LIMITED Vs. GIFT TAX OFFICER
February 6, 2002
CAPRIHANS INDIA LIMITED Vs. PRAKASH CHANDRA
February 7, 2002
CASTROL INDIA LIMITED Vs. UNION OF INDIA
August 5, 2002
CECIL DENNIS SOLOMON Vs. RESERVE BANK OF INDIA
February 28, 2002
CENTRAL BANK OF INDIA Vs. MAHESH GOVINDLAL VYAS
July 22, 2002
CENTRAL BANK OF INDIA Vs. R S G AGRAWAL SONS
July 5, 2002
CENTURY RAYON Vs. UNION BANK OF INDIA
January 25, 2002
CENTURY TEXTILES AND INDUSTRIES LTD Vs. UNION OF INDIA
November 29, 2002
CERENA DSOUZA Vs. STATE OF MAHARASHTRA
February 14, 2002
CHAIRMAN M S E B Vs. MAHARASHTRA RAJYA VIDHYUT MANDAL
February 4, 2002
CHANCHALBEN DHARSHI SHAH Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
June 4, 2002
CHAND KHAN GANI KHAN Vs. STATE OF MAHARASHTRA
May 2, 2002
CHAND KHAN GANI KHAN Vs. STATE OF MAHARASHTRA
March 2, 2002
CHANDRABHAN BHAJANDAS KATARIYA Vs. AHMEDNAGAR MUNICIPAL COUNCIL
March 20, 2002
CHANDRABHAN BHAJANDAS KATARIYA Vs. AHMEDNAGAR MUNICIPAL COUNCIL
April 3, 2002
CHANDRABHUSHAN S/O KRISHNARAO BIMALWAR Vs. UNION OF INDIA
August 29, 2002
CHANDRAKANT ANANDRAO GURAV Vs. SOU MANISHA CHANDRAKANT GURAV
April 23, 2002
CHANDRAKANT BABUBHAI TANNA Vs. RATANBAI VIRAJI THAKKAR
August 6, 2002
CHANDRAKANT BABULAL PANCHAL Vs. ASHWINIBHAI MANCHARAM PATEL
August 13, 2002
CHANDRAKANT BHALEKAR Vs. INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED
September 11, 2002
CHANDRAKANT DHARNI BHARMAJI Vs. SPECIAL EXECUTIVE MAGISTRATE CRIMES AND THE STATE OF MAHARASHTRA
September 5, 2002
CHANDRAKANT GOVIND SUTAR Vs. M K ASSOCIATES
December 11, 2002
CHANDRAKANT SADANAND BARTAKKE Vs. PARVATIBAI NAMDEO NAKHATE
November 28, 2002
CHANDRAKANT SHANKAR SAPKAL Vs. ANIL BALBHIM KHATAVKAR
August 2, 2002
CHANDRAKANT SHRIDHAR SHETTY Vs. PANDURANG HARICHANDRA KHATU
December 20, 2002
CHANDRAKANT YESHWANT PARDESHI Vs. LAXMINARAYAN THEATRES PRIVATE LIMITED
June 21, 2002
CHANDRASEKHAR NARAYAN TAMBE Vs. DHONDUSA SITARAM PAWAR SINCE DECEASED
October 10, 2002
CHANDRASHEKAR MAHADAPPA MITKARI Vs. STATE OF MAHARASHTRA
March 11, 2002
CHANDRASHEKHAR GOVIND DAIWATKAR Vs. RAMDAS GOVINDRAO DAIWATKAR
July 3, 2002
CHANDRESHWAR BHUTHANATH DEVASTAN Vs. SUBIRAJ PRABHAKAR NAIK
September 18, 2002
CHANDULAL MEHTA AND CO P LTD Vs. UNION OF INDIA
September 3, 2002
CHANGADEO JAYRAM SHINDE Vs. RADHABAI BALASAHEB SHIRKE
October 8, 2002
CHARANDAS DIGAMBAR NAHADE Vs. STATE OF MAHARASHTRA
October 3, 2002
CHAWLA BROTHERS LIMITED Vs. KAMANI VEGETABLE OIL INDUSTRIES PRIVATE LIMITED
August 29, 2002
CHHAGANLAL S/O GOVINDA BANGALKAR Vs. ADDITIONAL COMMISSIONER, NAGPUR
December 16, 2002
CHHAPOLIYA TRADERS OIL AND PULSE INDUSTRIES Vs. JATHAR GIMKHANA
February 4, 2002
CHHAYA NAMDEORAO BINEKAR Vs. STATE OF MAHARASHTRA
April 24, 2002
CHIEF ENGINEER GENERATION M S E B PARLI VAIJNATH Vs. STATE OF MAHARASHTRA
August 29, 2002
CHIEF EXECUTIVE OFFICER ZILLA PARISHAD Vs. VISHNU PANDURANG NANGARE
February 1, 2002
CHIEF EXECUTIVE OFFICER, SANGLI ZILLA PARISHAD, SANGLI Vs. SHRI RAJARAM RAU GAVALI AND ANR
March 22, 2002
CHIEF OFFICER, ASTHA MUNICIPAL COUNCIL Vs. DATTA SHANKAR MALI
December 16, 2002
CHILDRENS AID SOCIETY EMPLOYEES UNION Vs. CHILDRENS AID SOCIETY
December 17, 2002
CHINTAMAN RAMAJI MAHAKALKAR Vs. EDUCATION OFFICER PRIMARY ZILLA PARISHAD WARDHA
December 4, 2002
CHOUGHULE POPATRAO ANNASAHEB Vs. MANAGING DIRECTOR, THE MAHARASHTRA COTTON GROWERS MARKETING FEDERATION LTD
February 12, 2002
CITIBANK N A Vs. COMMISSIONER OF INCOME TAX
November 28, 2002
CITIBANK N A Vs. S K OJHA
February 22, 2002
CITIZENS OF DEULGAON RAJA Vs. STATE OF MAHARASHTRA
August 8, 2002
CITY BUILDERS Vs. VYSYA BANK LIMITED
October 18, 2002
CLARINDA DSOUZA Vs. MCCANN ERICKSON INDIA LIMITED
November 20, 2002
COMMISSIONER OF INCOME TAX Vs. BOMBAY BURMAH TRADING CORPORATION LIMITED
November 22, 2002
COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA SUGAR MILLS LTD
November 28, 2002
COMMISSIONER OF INCOME TAX Vs. UNITED WESTERN BANK LIMITED
December 4, 2002
COMMISSIONER OF INCOME TAX Vs. SANJEEV WOOLLEN MILLS
December 11, 2002
COMMISSIONER OF INCOME TAX Vs. MATCHWELL ELECTRICALS I LTD
December 11, 2002
COMMISSIONER OF INCOME TAX Vs. J K HOLDINGS
December 11, 2002
COMMISSIONER OF INCOME TAX Vs. ASIAN CABLES CORPORATION LTD
December 12, 2002
COMMISSIONER OF INCOME TAX Vs. SANGAMNER BHAG SAHKARI SAKHAR KARKHANA LIMITED
January 7, 2002
COMMISSIONER OF INCOME TAX Vs. VIKRAM A DOSHI
February 26, 2002
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF TRUST
September 18, 2002
COMMISSIONER OF INCOME TAX Vs. NIRMAL H PHOPALIA
September 4, 2002
COMMISSIONER OF INCOME TAX Vs. S M J BUILDERS
September 4, 2002
COMMISSIONER OF INCOME TAX Vs. ASEA LIMITED
August 14, 2002
COMMISSIONER OF INCOME TAX Vs. TATA CHEMICALS LIMITED
April 3, 2002
COMMISSIONER OF INCOME TAX Vs. SINNAR BIDI UDYOG LIMITED
June 4, 2002
COMMISSIONER OF INCOME TAX Vs. HEDE CONSULTANCY PRIVATE LIMITED
June 10, 2002
COMMISSIONER OF INCOME TAX CITY III Vs. KHIMLINE PUMPS LIMITED
September 13, 2002
COMMISSIONER OF INCOME-TAX Vs. SATPUDA TAPI PARISAR SAHKARI SAKHAR KARKHANA LTD
January 7, 2002
COMMISSIONER OF INCOME-TAX Vs. B G SHIRKE AND CO
December 18, 2002
COMMISSIONER OF INCOME-TAX Vs. VISHWAS D RANADE
December 12, 2002
COMMISSIONER OF INCOME-TAX Vs. MAHINDRA AND MAHINDRA LTD
December 12, 2002
COMMISSIONER OF INCOME-TAX Vs. BOMBAY GAS CO LTD
November 22, 2002
COMMISSIONER OF WEALTH TAX Vs. APAR LIMITED
April 3, 2002
COMMISSIONER SOLAPUR MUNICIPAL CORPORATION Vs. P U CHAKOTE
October 4, 2002
COMMR OF CUS AND C EX Vs. PRIMELLA SANITARY PRODUCTS P LTD
February 18, 2002
COMPANIES ACT 1956 Vs. AMALGAMATION OF SHAILY
November 18, 2002
COMUNIDADE OF CHICALIM Vs. INCOME TAX OFFICER
June 11, 2002
CONSOLIDATED DISTRIBUTORS PRIVATE LIMITED Vs. ECONOMIC DEVELOPMENT CORPORATION LIMITED
June 19, 2002
CORINA COTA Vs. JOHN JOSEPH NORONHA
August 16, 2002
CORPORATION BOMBAY Vs. NAMDEO T NALAVADE
August 17, 2002
CREATIVE GARMENTS Vs. KUNWAR PRASAD
March 20, 2002
CROWN FROZEN FOODS Vs. SILVER FROZEN FOODS
June 24, 2002
CROWN MARITIME CO I LIMITED Vs. ECON ENGINEERING PRIVATE LIMITED
October 7, 2002
D H BHATTER Vs. STATE BANK OF BIKANER AND JAIPUR
January 23, 2002
D K BHIWANDKAR Vs. P R BHIWANDKAR
October 13, 2002
D V PANSE Vs. LAXMINARAYAN KHAR
August 9, 2002
D.R. ENTERPRISES LTD. Vs. AC CUSTOMS AND ORS.
May 3, 2002
DADA SHIVRAM MESHRAM Vs. STATE OF MAHARASHTRA
July 15, 2002
DADABHAU SHANKAR GHODKE Vs. MOHANLAL KANHYALAL AGRAWAL
June 17, 2002
DADAJI KRISHNA PATIL Vs. STATE OF MAHARASHTRA
January 14, 2002
DADASAHEB DATTAJIRAO NIMBALKAR Vs. USHADEVI RAJARAM NIMBALKAR
January 7, 2002
DADASAHEB MAHADEO INGALE Vs. STATE OF MAHARASHTRA
March 19, 2002
DAGDU CHOTU PATHAN Vs. RAHIMBI DAGDU PATHAN
May 2, 2002
DALPAT GANPAT KOLI Vs. GANESH DATTATRAYA KERHALKAR
July 12, 2002
DALPAT GANPAT KOLI Vs. GANESH DATTATRAYA KERHALKAR
July 30, 2002
DAMODAR AMRUTRAO DEORE Vs. MALEGAON MUNICIPAL COUNCILE
December 13, 2002
DAMODAR MAHADEO PATIL Vs. MOTIRAM MAHADEO PATIL
October 3, 2002
DAMODHAR TUKARAM KHADSE Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES
November 26, 2002
DANIEL PREMACEY RAMBALL Vs. JOSEPH CHARLAS SALVI DEAD HIS LEGAL REPRESENTATIVES
March 11, 2002
DARACHAND HARAKCHAND OSWAL Vs. SURESH WAMAN KARMARKAR
October 4, 2002
DASHARATH NANA GHUGE Vs. DEORAM PANDURANG WATPADE
July 10, 2002
DATTARAM V DHARWADKAR Vs. GHANASHYAM G BHENDE
June 20, 2002
DATTATRAYA ANANT WAKADE Vs. RANGRAO SULTANJI GHORPADE
October 5, 2002
DATTATRAYA NARAYAN GUPTE SINCE Vs. PANDURANG DAGADU MANDHARE SINCE
October 1, 2002
DATTATRAYA PURSHOTTAM BHAVE Vs. JAYANT SITARAM JOSHI
August 14, 2002
DATTATRAYA RAMARAO THORAT Vs. STATE OF MAHARASHTRA
April 24, 2002
DATTATRAYA RAMCHANDRA PHADNIS Vs. STATE OF MAHARASHTRA
October 18, 2002
DATTATRAYA SAKHARAM KABADI Vs. RAGHU LUMA BHALERAO
August 23, 2002
DATTU GOPALRAO NAKHATE Vs. STATE OF MAHARASHTRA
September 12, 2002
DAULATRAO DASHRATH DHONDE Vs. STATE OF MAHARASHTRA
February 25, 2002
DAYARAM DHONDUJI THAKRE Vs. STATE OF MAHARASHTRA
July 24, 2002
DCW HOME PRODUCTS LIMITED Vs. REGISTRAR OF TRADE MARKS
July 25, 2002
DECCAN GYMKHANA Vs. COMMISSIONER OF INCOME TAX
August 29, 2002
DECCAN MECHANICAL AND CHEMICAL INDUSTRIES LIMITED Vs. PRATIBHA WAMAN KULKARNI
August 30, 2002
DECEASED Vs. STATE OF MAHARASHTRA
August 29, 2002
DEDHIA INVESTMENTS PRIVATE LIMITED Vs. JRD SECURITIES PRIVATE LIMITED
June 24, 2002
DEEPAK ALIAS DANGYA GOKULPRASAD YADAV Vs. STATE OF MAHARASHTRA
June 26, 2002
DEEPAK GENDALAL GUPTA Vs. STATE OF MAHARASHTRA
August 1, 2002
DEEPAK H MEWANI Vs. CO OPERATIVE SOCIETIES
June 28, 2002
DEEPAK H MEWANI Vs. DISTRICT DEPUTY REGISTRAR
May 6, 2002
DEEPAK MANIKRAO ANDHARE Vs. STATE OF MAHARASHTRA
June 18, 2002
DEEPAK SADASHIV NIKALJE Vs. UNION OF INDIA
October 18, 2002
DEEPAK SURESH GHODESWAR Vs. M N SINGH
August 29, 2002
DEOPPA ISHWAR SHINDE Vs. STATE OF MAHARASHTRA
January 10, 2002
DEORAO KESHAORAO CHAWRE Vs. STATE OF MAHARASHTRA
September 30, 2002
DEVADEVESHWAR SANSTHAN PARVATI AND KOTHRUD Vs. SUSHILA RAGHU KADU
January 25, 2002
DEVIDAS Vs. STATE OF MAHARASHTRA
March 15, 2002
DEVIDAS MANIK MAHAJAN Vs. STATE OF MAHARASHTRA
June 27, 2002
DEVIDAS S/O. SHAMRAO HUSE Vs. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, AKOLA & ANR.
January 14, 2002
DEVIDAS YESHWANT INGALE Vs. SECRETARY, SHRI SHIVAJI SHIKSHAN PRASARK MANDAL, SOLAPUR & ORS.
June 5, 2002
DEVIKA FLATOWNERS ASSOCIATION Vs. PUNE CONTONMENT BOARD
December 13, 2002
DHANANJAY VINAYAKRAO KULKARNI Vs. STATE OF MAHARASHTRA
April 29, 2002
DHANARAJ LAKHAJI KAMBLE Vs. EDUCATION OFFICER ZILLA PARISHAD
July 31, 2002
DHANARAJI BABURAM YADAV Vs. RAMAKANT K DHANAWADE
February 12, 2002
DHANLAXMI FABRICS LTD Vs. UNION OF INDIA
December 10, 2002
DHANRAJ BHUDDSINGH GUPTA Vs. DINESH PURSHOTTAM
March 20, 2002
DHANRAJ MILLS PVT. LTD Vs. GLOBAL TRUST BANK LTD
June 13, 2002
DHANRAJ SONAJI PANWE Vs. STATE OF MAHARASHTRA
July 5, 2002
DHANU M MESHRAM Vs. MANGANESE ORE INDIA LIMITED
August 26, 2002
DHARIWAL INDUSTRIES LTD Vs. UNION OF INDIA
September 19, 2002
DHARYASHIL ALIAS PAMPI MAHADEVRAO GHATGE Vs. STATE OF MAHARASHTRA
June 18, 2002
DHIRENDRA BHANU SANGHVI Vs. ICDS LIMITED
October 14, 2002
DHULE AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 12, 2002
DHYANESHWAR TULSIRAM KHOBRAGADE Vs. STATE OF MAHARASHTRA
September 11, 2002
DHYANOBA ALIAS DHYANDEO MAHADEO KAMBLE Vs. SOU MUKTA DNYANOBA KAMBLE
April 8, 2002
DIALUST Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 7, 2002
DIGAMBAR EKNATH SHINDE Vs. STATE OF MAHARASHTRA
December 19, 2002
DIGAMBAR SADASHIV GHORPADE Vs. ELECTION REGISTRATION OFFICER AGRICULTURAL
November 1, 2002
DILAWARKHAN AHMEDKHAN Vs. MANBEE AHEMAD KHAN FAIYAZ KHAN AHEMAD KHAN MEHMOOD KHAN AHEMAD
July 17, 2002
DILBAG RAI MEHRA Vs. MAHANAGAR TELEPHONE NIGAM LTD
April 29, 2002
DILIP GIRDHAR CHAUDHARI Vs. NIRABAI DILIP CHOUDHARI
January 16, 2002
DILIP MAHENDRA THAPA Vs. STATE OF MAHARASHTRA
November 26, 2002
DILIP NARAYANRAO JADHAV Vs. MAH RAJYA SAHAKARI DUDH SANGH LTD
January 7, 2002
DILIP PATKI Vs. STATE OF MAHARASHTRA
January 8, 2002
DILIP SINGH PAROCHA Vs. MAHALAXMI CO OP HOUSING SOCIETY LIMITED
August 16, 2002
DINA SOHRAB HAKIM Vs. STATE OF MAHARASHTRA
March 28, 2002
DINESH RAMSANEHI YADAV Vs. STATE OF MAHARASHTRA
October 18, 2002
DINESH SHAMRAO BARAPATRE Vs. DEPUTY DIRECTOR
September 3, 2002
DINKAR TIPPANNA MIRAJKAR Vs. BANK OF INDIA
June 24, 2002
DIPANKAR Vs. STATE OF MAHARASHTRA
December 17, 2002
DIRECTOR OF INCOME TAX Vs. BOMBAY BULLION ASSOCIATION DHARAM NO KANTO TRUST
January 15, 2002
DISCOUNT AND FINANCE HOUSE OF INDIA LIMITED Vs. S K BHARDWAJ COMMISSIONER OF INCOME TAX
December 4, 2002
DIVISIONAL CONTROLLER M S R T C Vs. JAGANNATHKRISHNARAO GAWANDE
June 21, 2002
DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PRALHAD RAMCHANDRA KAMBLE
March 28, 2002
DIVISIONAL CONTROLLER MSRTC DHULE Vs. HEMANT VIKRAM WAGH
November 1, 2002
DIVL SEC PACHIM RLY KARMACHARI PARISHAD Vs. U O I
April 23, 2002
DNYANDEO H JADHAV Vs. STATE OF MAHARASHTRA
May 3, 2002
DNYANESHWAR ANANDRAO RAHATE Vs. STATE OF MAHARASHTRA
July 2, 2002
DNYANESHWAR SHEKU TARDE Vs. STATE OF MAHARASHTRA
August 6, 2002
DNYANGANGA KRIDHA AROGYA SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
December 9, 2002
DNYANOBA ALIAS DNYANDEO MAHADEO KAMBLE Vs. MUKTA DNYANOBA KAMBLE
April 8, 2002
DODSAL P LTD Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD
July 22, 2002
DODSAL PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
November 28, 2002
DOMA BHAUDAS MENDWADE Vs. STATE OF MAHARASHTRA
July 24, 2002
DOMA VITHU RAMTEKE Vs. ASSISTANT CHARITY COMMISSIONER
April 11, 2002
DONALD GONSALVES Vs. PENHA DE FRANCA YOUTH CLUB
January 11, 2002
DOWN MANGOR VALLEY RESIDENTS WELFARE ASSOCIATION Vs. MORMUGAO MUNICIPAL COUNCIL
January 8, 2002
DURGADAS UKHAJI MORE Vs. ADDITIONAL COMMISSIONER NASHIK DIVISION
March 21, 2002
DURGADAS UKHAJIMORE Vs. ADDITIONAL COMMISSIONER NASIK
March 1, 2002
DY. COMMISSIONER OF INCOME TAX Vs. TRAB ENTERPRISES
July 8, 2002
DYANOBA ABA GHODAKE Vs. STATE OF MAHARASHTRA
January 31, 2002
EAGLE COPTERS LIMITED Vs. AZAL AZERBAIJAN AVIATION LIMITED
March 1, 2002
EAGLE FLASK INDUSTRIES LTD Vs. TALEGAON DABHADE MUNICIPAL COUNCIL
October 30, 2002
EAST ASIA TRADING CO Vs. REGIONAL DIRECTOR, ESI CORP
March 15, 2002
EKNATH LAXMAN PARAB Vs. ALKEN LABORATORIES PVT LTD
August 9, 2002
ELLORA FURNITURE AND ITS PROPRIETOR NARAYANBHAI GOWARDHANBHAI JULAPARA SINCE Vs. SHANTILAL KISANDAS GANGWAL
April 24, 2002
ENVIRONSARE FOUNDATION Vs. UNION OF INDIA (UOI), THROUGH SECRETARY AND ORS.
October 30, 2002
ENVIRONSARE FOUNDATION Vs. UNION OF INDIA
November 18, 2002
ETHNOR LIMITED Vs. COMMISSIONER OF INCOME TAX
October 30, 2002
EURO ASIA CHARTERING CORPORATION PTE LIMITED Vs. FORTUNE INTERNATIONAL LIMITED
September 27, 2002
EURO ASIA CHARTERING CORPORATION PTE LIMITED Vs. FORTUNE INTERNATIONAL LIMITED
June 19, 2002
EUROTEX INDUSTRIES AND EXPORTS LIMITED Vs. MAHARASHTRA STATE ELECTRICITY BOARD
October 18, 2002
EVARISTO REMEDIOS SEQUEIRA MANUELIN Vs. CARMEN TEREZA CONCEICAOE FURTADO
December 5, 2002
EXCEL INDUSTRIES LTD. Vs. DY. COMMISSIONER OF INCOME TAX
August 28, 2002
EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT & ANR Vs. PARASHRAM MUKUNDA MALODE
March 15, 2002
FARIDKHAN RAJJAK KHAN MUSALMAN Vs. STATE OF MAHARASHTRA
January 29, 2002
FAROOQ SULTAN SHAIKH Vs. STATE OF MAHARASHTRA
August 1, 2002
FATEH MOHAMAD GULMOHAMAD SAYED AND Vs. STATE OF MAHARASHTRA
July 8, 2002
FATHEMA HUSSAIN SAYED Vs. BHARAT EDUCATION SOCIETY
August 2, 2002
FATOMA BARIMAH Vs. D ROSARIO I O NCCP CUSTOMS AND THE STATE OF MAHARASHTRA
July 30, 2002
FEDROLINE ANTHONEY JOSEPH Vs. VINOD VISHANJI DHAROD
April 9, 2002
FINOLEX INDUSTRIES LTD Vs. PRAVIN V SHETH
March 4, 2002
FIROZ MOHAMMED SHAFI MUJAWAR Vs. M N SINGH
April 9, 2002
FORBES FORBES CAMPBELL AND COMPANY LIMITED Vs. DEPUTY COLLECTOR OF CUSTOMS MANIFEST CLEARANCE DEPARTMENT
July 10, 2002
FORUM FOR FAIRNESS IN EDUCATION Vs. STATE OF MAHARASHTRA
October 16, 2002
G G A NAIDU Vs. STATE OF MAHARASHTRA
June 10, 2002
G P DAVE AND SONS SHIPPING Vs. COLLECTOR OF CUSTOMS CENTRAL EXCISE
August 6, 2002
G RAMCHANDRAN DR Vs. GANDHI BINDIYA RAJESHGANDHI BINDIYA RAJESH
July 5, 2002
G T C LIMITED Vs. ROYAL CONSULTING
November 30, 2002
GAJANAN BABU PATIL Vs. STATE OF MAHARASHTRA
December 13, 2002
GAJANAN NARAYAN DESAI Vs. PRESIDENT CONSUMER DISPUTES REDRESSAL COMMISSION & ORS
October 9, 2002
GAJANAN NARAYAN DESAI Vs. PRESIDENT, CONSUMER DISPUTES REDRESSAL COMMISSION, MUMBAI & ORS
January 17, 2002
GAJRAJ MOHANLAL MOHABEY Vs. STATE OF MAHARASHTRA
August 1, 2002
GANDHI SHIKSHAN SANSTHA Vs. PRESIDING OFFICER
December 11, 2002
GANESH MOTIRAM VICHARE Vs. M N SINGH COMMISSIONER OF POLICE
January 16, 2002
GANESH RAGHUNATH SAMEL Vs. STATE OF MAHARASHTRA
June 10, 2002
GANESH S DURAFE Vs. MAHARASHTRA BHATKYA VIMUKTI JATI SHIKSHAN PRASARAK MANDAL
August 26, 2002
GANESHJI HIMMATRAM MEHTA Vs. SAROJADEVI RAMESHCHANDRA CHAURASIA
June 4, 2002
GANGADHAR Vs. REKHABAI
February 9, 2002
GANGADHAR RAGHOBAJI BHOYAR Vs. STATE OF MAHARASHTRA
December 5, 2002
GANGARAM RAMBHAU ZITE Vs. CHINDHU DAGADU TIKONE
January 24, 2002
GANGASINGH MOTISINGH Vs. CONTROLLER OF ACCOMMODATION BOMBAY
March 13, 2002
GANGDAS MOUJIBHAI PATEL Vs. HARSHVARDHAN BALKRUSHNA BHADUPOTCY
October 14, 2002
GANGUBAI POONJA ANGRE Vs. MUKESH TEXTILE MILLS
February 8, 2002
GANJAM TRADING CO PRIVATE LIMITED Vs. PANTHER INVESTRADE LIMITED
July 22, 2002
GANNON DUNKERLEY AND COMPANY LIMITED Vs. UNION OF INDIA
December 20, 2002
GAUR CHANDRA BASU Vs. RUCHIRA ASHOK SONDE
August 28, 2002
GENERAL LABOUR UNION Vs. ARJANDAS METAL INDUSTRIES PVT LTD
February 22, 2002
GHODAWAT PAN MASALA PRODUCTS I LIMITED Vs. STATE OF MAHARASHTRA
August 14, 2002
GIRDHARI LAL B. ROHRA Vs. COMMISSIONER OF INCOME TAX
December 9, 2002
GIRISH JANTILAL VAGHELA Vs. UNION OF INDIA
December 13, 2002
GIRISH RAM TRIPATHI Vs. ASSISTANT COMMISSIONER OF CUS AIR
December 19, 2002
GLAXO SMITHKLINE PHARMACEUTICALS LTD Vs. ABHAY RAJJAIN
July 9, 2002
GLOBE TRADERS Vs. UNION OF INDIA (UOI)
August 26, 2002
GOA ENVIRONMENT FEDERATION Vs. STATE OF GOA
September 24, 2002
GOA ENVIRONMENT FEDERATION PANAJI Vs. STATE OF GOA
July 30, 2002
GOA FOUNDATION MAPUSA Vs. STATE OF GOA
July 4, 2002
GOALKRISHNA VAMAN KAMATH Vs. CORPORATION BANK
February 11, 2002
GOAPLAST PVT LTD Vs. CHICO URSULA DSOUZA RESIDENT OF DR CUNHA GONSLAVES ROAD BEHIND PANAJI
March 16, 2002
GODABAI MAHADU SHINDE Vs. NARAYAN TOLLAPLPA SHINDE
February 1, 2002
GODAVARI KHORE SAHAKARI DUDH UTPADAK SANGH LIMITED Vs. STATE OF MAHARASHTRA
March 7, 2002
GODAWARI STEEL PRIVATE LTD Vs. UNION OF INDIA
November 25, 2002
GODREJ AGROVET LTD Vs. ROHIT AGROVET PVT LTD
January 23, 2002
GODREJ INDUSTRIES LIMITED Vs. D G AHIRE
September 17, 2002
GODREJ V PATEL Vs. UNION OF INDIA
January 28, 2002
GOOL NOSHIR DAVIERWALA Vs. ADDITIONAL COMMISSIONER
September 4, 2002
GOPAL KISAN JADHAO Vs. STATE OF MAHARASHTRA
June 21, 2002
GOPALDAS JANKIRAM DAHAD Vs. STATE OF MAHARASHTRA
October 4, 2002
GOPALDAS JANKIRAM DAHAD Vs. STATE OF MAHARASHTRA
October 5, 2002
GORAKHNATH DONDIRAM THORAT Vs. STATE OF MAHARASHTRA
February 25, 2002
GOURI FOOD PRODUCTS Vs. PRIYA TRADING CO
April 26, 2002
GOVERNMENT OF GOA Vs. IVO AGNELO SANTIMANO
August 16, 2002
GOVERNMENT OF MAHARASHTRA Vs. ASHOK KHOT
July 10, 2002
GOVIND VISHWANATH KULKARNI Vs. YOGESHWARI EDUCATION SOCIETY
August 2, 2002
GOVIND VITHOBA KENGAR Vs. STATE OF MAHARASHTRA
August 19, 2002
GTC LIMITED Vs. ROYAL CONSULTING RV BEING A COMPANY REGISTERED UNDER THE LAWS OF HOLLAND AND
November 30, 2002
GUJAWWA SHIVANNA GUMTE Vs. T C SHRIKANT
January 8, 2002
GULAB Vs. P O SCHOOL TRIBUNAL
September 3, 2002
GULAM KADAR GULAM RASOOL Vs. STATE OF MAHARASHTRA
June 26, 2002
GULAM NABI GULAM GAWAS DEAD Vs. STATE OF MAHARASHTRA
July 18, 2002
GUNWANT LAXMAN INGALE Vs. STATE OF MAHARASHTRA
July 18, 2002
GURUDAYALSINGHMEHERSINGH BINDRA Vs. BASANTSINGHMEHERSINGH BINDRA
March 1, 2002
HABITAT UK LIMITED FORMERLY Vs. HABITAT INDIA PRIVATE LIMITED
December 19, 2002
HAGGLUNDS DRIVES AB Vs. NATIONAL HEAVY ENGINEERING CO OPERATIVE LTD
February 6, 2002
HAJI ABDUL MAJID HAJI ABDUL GANI Vs. CUSTODIAN OF ENEMY PROPERTY GOVERNMENT OF INDIA IN POSSESSION OF THE
December 12, 2002
HALIMABAI Vs. RAKESH KUMAR MUKHASIA
June 13, 2002
HAMID KHWAJI SAHEB SAYYED Vs. KASHILDA EDWARD FONSECA
January 11, 2002
HAMIDA BANOO GULAM RASOOL SHAIKH Vs. M N SINGH COMMISSIONER OF POLICE
August 14, 2002
HANMU MHADU NALE SHRI NIVRUTTI MHADU NALE SHRI SADASHIV MHADU NALE Vs. VASANT PARASHARAM KILLEDAR JAYSING SHRIPATI KILLEDAR RAJARAM SHRIPATI
January 10, 2002
HARCUS LOBO RESIDING AT 23/53 CHURCH STREET MAZAGAON BOMBAY 400 010 Vs. HAROLD J DCOSTA RESIDING AT 1103 BRIDGE VIEW HANSRAJ ROAD BOMBAY 400 023
February 27, 2002
HARDAYAL SINGH HARCHARAN SINGH Vs. SUPERINTENDENT OF STATE EXCISE
April 29, 2002
HARESHKUMAR MATHURADAS LATHIA Vs. ABDULKADAR HUSSAIN IBRAHIM
September 4, 2002
HARI J S BHANGUI DECEASED THRU LRS Vs. CUSTODIO GODINHO
January 11, 2002
HARI S YADAV Vs. HIRALAL PRABHU YADAV
April 4, 2002
HARI SHANKAR SINGHANIA Vs. GAUR HARI SINGHANIA
July 10, 2002
HARIBHAUBHIKA KUMAR Vs. STATE OF MAHARASHTRA
October 21, 2002
HARINARAYAN G BAJAJ Vs. SECURITIES APPELLATE TRIBUNAL
October 31, 2002
HARINARAYAN G BAJAJ Vs. SHAREDEAL FINANCIAL CONSULTANTS PRIVATE LIMITED
December 13, 2002
HARIRAM PANDURANG GAIKWAD Vs. BALBHIMRAO KRISHNAJIRAO KADAM
July 19, 2002
HARISHCHANDRA SHANKAR THAKUR Vs. ROCKEY JOSEPH REBELLO
June 6, 2002
HAROON RASHID NIZAMUDDIN UMATIYA Vs. JIVATLAL PURTAPSHI
December 16, 2002
HARSHAD SUNDERLAL MANIAR Vs. SPECIAL LAND ACQUISITION OFFICER
May 3, 2002
HARSHADRAI O MODY Vs. BANK OF INDIA
August 2, 2002
HASAN IMAM INAMDAR Vs. STATE OF MAHARASHTRA
June 6, 2002
HASMUKHLAL JAYANTILAL DOSHI Vs. UNION OF INDIA
March 1, 2002
HATIBU MUNGIS KHAMISHI Vs. NARCOTIC CELL ANDHERI UNIT AND THE STATE OF MAHARASHTRA
October 7, 2002
HAZRAT BABA TAJUDDIN TRUST Vs. ABDUL RAHIM KHAN
June 28, 2002
HEAD MISTRESS MS P DSOUZA FATIMADEVI ENGLISH HIGH SCHOOL AND 2 ORS Vs. NYMPHIA PEREIRA AND 2 ORS
September 11, 2002
HEENA RESTAURANT AND BAR Vs. MADHUKAR M DEWADIGA
February 26, 2002
HEGDE APPA DHONDIBA Vs. SOMESHWAR SHIKSHAN PRASARAK MANDAL
March 20, 2002
HEMANT MADHUKAR PATIL Vs. SHAKUNTALA ARVIND BRAMHABHATT
January 9, 2002
HEMANT MAROTRAO SAHARE Vs. MAHARASHTRA STATE BOARD OF SECONDARY
July 4, 2002
HERDILLIA CHEMICALS EMPLOYEES UNION Vs. HERDILLIA CHEMICALS LTD
August 30, 2002
HIGH COURT OF JUDICATURE OF BOMBAY Vs. MANISHA KOIRALA
October 17, 2002
HILL SON AND DINSHAW LIMITED Vs. P G PEDNEKAR
April 2, 2002
HINDSONS PRIVATE LIMITED Vs. UNION OF INDIA
February 21, 2002
HINDUSTAN AERONAUTICS LIMITED Vs. STATE OF MAHARASHTRA
October 4, 2002
HINDUSTAN COMPOSITES LIMITED Vs. JASBIR SINGH RANDHAWA
April 2, 2002
HINDUSTAN DORR OLIVER LIMITED Vs. N
October 21, 2002
HINDUSTAN LEVER LIMITED Vs. S V HINGE
February 11, 2002
HITECHI JEWELLERY INDUSTRIES LTD Vs. MESSRS CHOKSI ARVIND JEWELLERS
December 3, 2002
HONOURABLE DISTRICT AND SESSIONS JUDGE DHULE Vs. JAIKISAN SHIVRAM PATIL
July 22, 2002
HOTEL OBEROI TOWERS Vs. GOPAL NAIDU
March 19, 2002
HOUSA K. PATIL (KUM.) Vs. STATE OF MAHARASHTRA AND OTHERS
June 17, 2002
HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. PERVIN B MEHTA
August 1, 2002
HUSAINALI HAJI ESMAIL BADAKSHA Vs. RADHE SHYAM CO-OP HSG SOCIETY LTD
July 12, 2002
HUSEN ABA BAHADUR Vs. SAKHARAM GANESH PUJARI
August 20, 2002
HUSSAIN MOHAMMED MUJAWAR Vs. STATE OF MAHARASHTRA
March 16, 2002
HUTATMA RAJESHWARRAO WAKDE GRAM VIKAS PRATISTHAN Vs. CHIEF OFFICER, MUNICIPAL COUNCIL
February 27, 2002
HUTATMA RAJESHWARRAO WAKDE GRAM VIKAS PRATISTHAN Vs. CHIEF OFFICER MUNICIPAL COUNCIL
February 26, 2002
HYDROCLAVE SYSTEM CORPORATION Vs. JAIN HYDRAULIC PRIVATE LIMITED
August 29, 2002
I T C LIMITED Vs. GTC INDUSTRIES LTD
July 5, 2002
I T C LIMITED Vs. GTC INDUSTRIES LIMITED
July 4, 2002
IBRAHIM HANIF MULANI Vs. GENERAL MANAGER WALCHANDNAGAR INDUSTRIES LIMITED SATARA
April 19, 2002
IBRAHIMKHAN PIRKHAN PATHAN Vs. STATE OF MAHARASHTRA
October 5, 2002
ICICI LTD Vs. STATE OF MAHARASHTRA
April 11, 2002
IL AND FS TRUST COMPANY LIMITED Vs. BIRLA PERUCCHINI LIMITED
October 10, 2002
IN MATTER OF COMPANIES ACT, 1956 Vs. IN THE MATTER OF AMALGAMATION OF SHAILY
November 18, 2002
IN RE: AMALGAMATION OF SHAILY ENGINEERING PLASTICS LIMITED AND ORS. Vs. STATE
November 18, 2002
INAMKHAN S O ABDUL LATIF PATHAN Vs. STATE OF MAHARASHTRA
June 4, 2002
INDAMER COMPANY PRIVATE LIMITED Vs. PRICY DSOUZA
September 11, 2002
INDCHEMIC HEALTH SPECIALITIES PRIVATE LIMITED Vs. NAXPAR LABS PRIVATE LIMITED
June 5, 2002
INDIA DYESTUFF INDUSTRIES LTD Vs. UNION OF INDIA
February 21, 2002
INDIAN COMMERCIAL COMPANY LIMITED Vs. AMRISH KILACHAND
March 26, 2002
INDIAN EXPRESS NEWSPAPERS BOM PRIVATE LIMITED Vs. UNION OF INDIA
August 20, 2002
INDIAN RAYON and INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA
December 13, 2002
INDIAN SEAMLESS STEEL AND ALLOYS LTD Vs. UNION OF INDIA
December 16, 2002
INDRABALI RAMNIHOR YADAV Vs. PHOENIX MILLS LTD
March 13, 2002
INDRAPAL SHIVCHARAN HIREKHAN Vs. STATE OF MAHARASHTRA
September 24, 2002
INDUBAI GOVINDRAO LAD Vs. ANJELINABAI JITENDRAKUMAR BAFNA
September 3, 2002
INDUBAI VEDU KHAIRNAR Vs. STATE OF MAHARASHTRA
April 24, 2002
INNOVATIONS GARMENT LTD. Vs. S.K. SINGE & ANR
June 24, 2002
INSTITUTE MENEZES BRAGANZA AND DR BAILON DE SA Vs. STATE OF GOA AND DIRECTOR OF ART AND CULTURE
October 10, 2002
INSTITUTE OF MECHANICAL ENGINEERS INDIA Vs. R N ENGINEER
July 4, 2002
INTELLIGENCE OFFICER DRI Vs. AMJAD HUSEEIN KHAN
February 13, 2002
INTERNATIONAL AIRPORTS AUTHORITY EMPLOYEES UNION Vs. INTERNATIONAL AIRPORTS AUTHORITY OF INDIA
April 1, 2002
ION EXCHANGE INDIA LIMITED Vs. PARAMOUNT LIMITED
November 30, 2002
IPCA LABORATORIES LIMITED Vs. SAVITA PHARMACEUTICALS PRIVATE LIMITED
July 26, 2002
IRANNA GUNDEL A PARTNERSHIP FIRM Vs. SATCHIDANAND SANTIANATH MAHARAJ
June 13, 2002
ISHWAR ALIAS TONI DAMDUJI KAMDE Vs. STATE OF MAHARASHTRA
April 10, 2002
ISHWAR S/O SHYAMRAOJI CHARLEWAR Vs. NANDKISHOR
July 31, 2002
ISHWARBHAI RANCHODDAS PARMAR Vs. STATE OF MAHARASHTRA
December 17, 2002
ISHWARDAS PREMKUMAR CHORADIYA Vs. STATE OF MAHARASHTRA
March 28, 2002
ISLAMIC INVESTMENT COMPANY Vs. UNION OF INDIA
March 22, 2002
ISLAMIC REPUBLIC OF IRAN Vs. M V MEHRAB
September 9, 2002
ISLAMIC REPUBLIC OF IRAN Vs. M V MEHRAB
July 9, 2002
ISMAIL GAGJIBHAI KHOKHAR Vs. MALUKCHAND RAICHAND DOSHI SHRI K D PATANKAR CHIEF JUDGE AND SHRI A D
January 10, 2002
ITO Vs. ROYAL DIAM
September 6, 2002
J M BAXI AND CO Vs. DEPUTY COLLECTOR OF CUSTOMS
August 6, 2002
J R KULKARNI Vs. DIRECTORATE OF HEALTH SERVICES MAHARASHTRA STATE
August 30, 2002
J S MISHRA Vs. EDUCATION OFFICER SECONDARY ZILLA PARISHAD
September 17, 2002
J S MISHRA Vs. EDUCATION OFFICER SECONDARY ZILLA PARISHAD AKOLA
September 12, 2002
J T CHINDALIA Vs. LIFE INSURANCE CORPORATION OF INDIA
February 25, 2002
JACOB CHINNANNAN Vs. SUDARSHAN ALUMINIUM INDUSTRIES LIMITED
February 1, 2002
JAFAR AHMED ALIAS JAFAR FANTOOSH MOHAMAD RAZZAK KHAN Vs. M N SINGH COMMISSIONER OF POLICE
January 28, 2002
JAGANNATH KASHINATH ALIAS BABARAO KADTANE Vs. UNION OF INDIA
November 27, 2002
JAGDISH PRASAD GYANIRAM AGARWAL Vs. UTTAMCHAND ALIAS MOHANLAL DEEPCHAND CHORDIYA
April 10, 2002
JAGDISH RAMDHAN SINGH Vs. KEKI RATTANSHA KALAPESI
January 22, 2002
JAGDISHPRASAD M. JOSHI Vs. DEPUTY COMMISSIONER OF INCOME-TAX
October 9, 2002
JAHANGIR ABDUL SAHEB ZARI Vs. BALWANT RAMCHANDRA BHOKARE
July 5, 2002
JAI BHAGWATI IMPEX PVT. LTD. Vs. UNION OF INDIA (UOI)
June 10, 2002
JAIBUNBI GULAMBEG Vs. KAMAL PRABHAKAR RENGE
July 11, 2002
JAIKUMAR RUPRAO DHUMALE Vs. ASSISTANT REGISTRAR
December 17, 2002
JAINAB SALE MOHAMMED Vs. M N SINGH COMMISSIONER OF POLICE
August 16, 2002
JALGAON DISTRICT FERTILISERS PESTICIDES AND SEEDS DEALERS ASSOCIATION Vs. STATE OF MAHARASHTRA
October 22, 2002
JAMIL AHMED Vs. STATE OF MAHARASHTRA
July 8, 2002
JAMNADAS MADHAVJI AND CO Vs. UNION OF INDIA
December 20, 2002
JAMUNA SAGAR CO-OP HSG SOC LTD Vs. J M C CONSTRUCTION CO
September 17, 2002
JANABHAI RAGHUNATH KHOMANE Vs. HIRABAI MALHARI ATOLE
November 29, 2002
JANARDHAN APPA MARTAND APPA BONDRE Vs. STATE OF MAHARASHTRA
December 17, 2002
JANATA MAZDOOR UNION Vs. TAS ENGINEERING PRIVATE LIMITED
April 12, 2002
JASHU M PATEL Vs. SHIVDATTA R JOSHI
December 9, 2002
JAVED HUSSAIN ABDUL RAHIM SHAIKH Vs. M N SINGH
June 12, 2002
JAY CONTAINER SERVICES CO PRIVATE LIMITED Vs. S D S SHIPPING PRIVATE LIMITED
September 27, 2002
JAYANT DYES AND CHEMICAL CO Vs. DEPUTY COMMISSIONER SALES TAX ADM III
October 22, 2002
JAYANTI GOBINDRAM JAGTIANI Vs. ILAC LIMITED
April 16, 2002
JAYASHREE DATTATRAYA CHAVAN Vs. PARVATABAI BABURAO CHAVAN
January 22, 2002
JAYESH H PANDEY Vs. SUKANYA HOLDINGS PRIVATE LIMITED
July 8, 2002
JAYSEN JAYANT RELE Vs. SHANTARAM GANPAT GUJAR
March 4, 2002
JAYSHREE RAJENDRA CHAVAN Vs. NEW INDIA ASSURANCE COMPANY LIMITED
March 5, 2002
JAYSINGBHIMRAO GHUGE SAU INDIRABAI Vs. MOTIRAM UKANDA KHILLARE GANESH LAXMAN AANDHALE NARAYAN PRATAPRAO GHUGE
December 4, 2002
JETU JACQUES TARU LALVANI Vs. SHREEJI MINERAL WATERS PRIVATE LIMITED AND ASHOK MISHRIMAL PARMAR
October 25, 2002
JETU JACQUES TARU LALVANI Vs. SHREEJI MINERAL WATERS PVT. LTD.AND ORS. AND ASHOK MISHRIMAL PARMAR AND ORS.
October 24, 2002
JHAVERILAL POPAT DEDHIA Vs. STATE OF MAHARASHTRA
December 17, 2002
JHUNJHUNWALA COMPANY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 21, 2002
JINDAL DRUGS LIMITED Vs. NOY VALLESINA ENGINEERING SPA
February 6, 2002
JINDAL IRON AND STEEL CO LIMITED Vs. UNION OF INDIA
August 6, 2002
JIVAN NATHU BANGLE Vs. STATE OF MAHARASHTRA
June 20, 2002
JOAO COUTINHO Vs. STATE
October 1, 2002
JOHNSON AND JOHNSON LIMITED Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
December 17, 2002
JOS PETER DSOUZA Vs. VILAS P THALI
December 20, 2002
JOTHAM WANGILA WANYAMA Vs. ASSTT DIRECTOR OF INTELLIGENCE N C B AND STATE OF MAHARASHTRA
October 29, 2002
JYOTI RAJEEV AGARWAL Vs. UNION OF INDIA
January 23, 2002
K K VASUDEVA KURUP Vs. UNION OF INDIA
June 26, 2002
K K VASUDEVA KURUP Vs. PHULCHAND EXPORTS LTD
November 1, 2002
K MOHAN AND CO EXPORTS Vs. M H VATNANI ASSISTANT COMMISSIONER OF SALES TAX
January 9, 2002
K S AGRAWAL Vs. TRIBUNAL AND ASSISTANT REGISTRAR
February 1, 2002
K.N. CHAINANI Vs. INDIAN INSTITUTE OF TECHNOLOGY
March 1, 2002
KAIKSHROO H BILLIMORIA Vs. PROTHONOTARY AND SR MASTER BOMBAY HIGH COURT
April 17, 2002
KAILAASH VASANTRAO GHULE Vs. STATE OF MAHARASHTRA
October 17, 2002
KAIPANA MADHUSUDAN PARANJPE Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
October 3, 2002
KAKOLI SHYAMLAL SIRCER Vs. NAGPUR UNIVERSITY
March 1, 2002
KAMAL SAHDEV KARNA Vs. BHARAT PETROLEUM CORPORATION LIMITED
February 14, 2002
KAMALAKAR RAMDAS DUSANE Vs. STATE OF MAHARASHTRA
February 18, 2002
KAMLAKANT UDAIBHAN SINGH Vs. STATE OF MAHARASHTRA
October 24, 2002
KAMLAKAR S/O ALEKARAO PATHAK Vs. MAINABAI ASHOK AMRAO
April 9, 2002
KAMLESH K NABOJYA Vs. DIAMOND CUTTING FACTORY
January 31, 2002
KAMLESH RAMPALAT KASHYAP Vs. M N SINGH
January 15, 2002
KANHAYALAL RAMLAL BAGADIA Vs. STATE OF MAHARASHTRA
March 16, 2002
KANHYALAL GANESH FARADIYA Vs. STATE OF MAHARASHTRA
August 29, 2002
KANTILAL PAREKH Vs. UNION OF INDIA
August 13, 2002
KANTILAL RAVJI MEHTA Vs. SAYARABAI CHHAGANLAL KERING
July 5, 2002
KARAD URBAN CO-OPERATIVE BANK LIMITED Vs. SURESH PURUSHOTTAM KHATAVKAR
January 31, 2002
KARBHARI MAROTIRAO LAD Vs. STATE OF MAHARASHTRA
October 8, 2002
KARIMKHA AJIJKHA Vs. STATE OF MAHARASHTRA
October 23, 2002
KASHIBAI D/O BHAGWAN GIRI Vs. STATE OF MAHARASHTRA THE JOINT DIRECTOR HIGHER EDUCATION AND SHRI
November 1, 2002
KASHINATH BHIKARAMJI RAURALE Vs. PRESIDENT R R LAHOTI
October 1, 2002
KASHIRAO KISAN LAHALE Vs. STATE OF MAHARASHTRA
July 23, 2002
KAUTIKRAO TOTARAM THALE Vs. STATE OF MAHARASHTRA
August 29, 2002
KAVITA SAKHARAM CHAVAN Vs. COMMISSIONER KONKAN DIVISION
October 4, 2002
KAVITHA N RUPANI Vs. STATE OF MAHARASHTRA
January 15, 2002
KAWADU TULSIRAMJI MARASKOLHE Vs. STATE OF MAHARASHTRA
September 12, 2002
KEDARLING VIKAS SEVA SCY LTD Vs. DINKAR BHIMRAO RAUT
July 17, 2002
KEKI BOMI DADISETH Vs. STATE OF MAHARASHTRA
January 17, 2002
KESHAV GANESH BEDEKAR Vs. GOPINATH KRISHNA SALUNKE
October 1, 2002
KHAMGAON URBAN CO OPERATIVE BANK LIMITED Vs. DEEPAK WAMANRAO WARE
August 8, 2002
KHANDESHURBAN COOPERATIVE CREDIT SOCIETY LTD Vs. ASHOK RAMESHWAR AGRAWAL
April 22, 2002
KHODADAD ARDESHIR LEADER Vs. SUNDHAKAR ANANTRAM SHETTY
August 16, 2002
KHURSHED BANOO MURTAZA HASAN SINCE Vs. VASANT MALLIKARJUN MANTHALKAR SINCE
August 9, 2002
KILLICK CARIBONIUM Vs. UNION OF INDIA
January 25, 2002
KINJAL VASANTRAI SANGANI Vs. STATE OF MAHARASHTRA
July 31, 2002
KIRAN K GUJAR Vs. PRADIP B KASAVKAR
June 6, 2002
KIRAN SAHADEORAO RAOO Vs. STATE OF MAHARASHTRA
September 4, 2002
KIRAN SHAILEN JHAVERI Vs. STATE OF MAHARASHTRA
April 10, 2002
KISAN ANANDA VARADE DR Vs. PUNJABRAO KRISHI VIDYAPEETH AKOLA
August 27, 2002
KISAN DEVKA PAWAR Vs. STATE OF MAHARASHTRA
July 26, 2002
KISAN DEVKA PAWAR Vs. STATE OF MAHARASHTRA
June 26, 2002
KISAN MAHADEO MODAK Vs. STATE OF MAHARASHTRA
October 8, 2002
KISAN PANDURANG VARKAD Vs. JAISING MARUTI VARKAD
February 8, 2002
KISHAN RAMCHANDRA KUMBHAR Vs. KASHINATH BANDU TELI
June 6, 2002
KISHANCHAND LILARAM BAJAJ Vs. STATE OF MAHARASHTRA
February 15, 2002
KISHOR MAHADEO KAMBLE Vs. UNION OF INDIA
November 18, 2002
KISHOR RAJARAM DURGE Vs. DEPUTY COMMISSIONER OF POLICE
October 24, 2002
KISHOR S KASARE Vs. S KUMARS GROUP OF COMPANIES BOMBAY
July 16, 2002
KISHOR WAMAN DARNE Vs. TARABAI WAMAN GHARAT
February 15, 2002
KISHORILALLAXMINARAYAN CHANDAK Vs. LEELABAI WD/O NANDIRAM HOLANI
June 26, 2002
KLIN O PACK Vs. UNION OF INDIA
February 25, 2002
KOLHAPUR ZILLA SAHAKARI DUADH UTPADAK SANGH LTD Vs. STATE OF MAHARASHTRA
June 21, 2002
KOLHAPUR ZILLAH SAHAKARI DUDH UTPADAK SANGH LIMITED KOLHAPUR Vs. KOLHAPUR ZILLAH SAHAKARI DUDH UTPADAK KARAMACHARI SANGHATANA
February 26, 2002
KONDIBA DATTARAO MIRASHE Vs. STATE OF MAHARASHTRA
September 12, 2002
KOYAPPAKALATHIL AHAMED KOYA Vs. A S MENON INSPECTOR OF CUSTOMS P
July 3, 2002
KRISHNA JAGDISHPRASAD AGRAWAL Vs. STATE OF MAHARASHTRA
September 11, 2002
KRISHNA SAHAI Vs. UNION OF INDIA AND OTHERS
August 27, 2002
KRISHNAJI GANESH VAIDYA SINCE DECEASED Vs. TRIVENIBEN ANANT VIRKAR SHETE
September 5, 2002
KRISHNAJI SHANKAR MOGHE Vs. SITARAM GANGADHAR SHENDE
June 6, 2002
KTISHNAGOPAL MAHESHWARI Vs. RAMESH I GAJJAR THRU LRS
June 11, 2002
KUMAR CONSTRUCTIONS Vs. DESHASTHA REGVED SANSTHA
April 12, 2002
KUSUM DADARAO KHANDAGALE Vs. DADARAO BAJIRAO KHANDAGALE
August 12, 2002
KUSUM DEVIDAS WANKHEDE Vs. STATE OF MAHARASHTRA
May 2, 2002
LAFFANS INDIA PRIVATE LIMITED Vs. PANCHAM SINGH RAWAT
August 30, 2002
LAKHAN ALIAS RAJU BABAN YEDAVE YEVALE Vs. STATE OF MAHARASHTRA
September 18, 2002
LAKHAN SINGH Vs. PRESIDING OFFICER
March 3, 2002
LAKHANSINGH NYHALSINGH PADWALE Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
September 3, 2002
LAL MOHAMMED MESTRY Vs. ABDUL SAKUR ABDUL GAFOOR
June 4, 2002
LALIT BHALCHAND RAVANI Vs. UNION OF INDIA
September 24, 2002
LALITKUMAR RAMLAL SHARMA Vs. JADAVBAI MURLIDHAR SHARMA
April 1, 2002
LARSEN AND TOUBRO LIMITED Vs. PRIME DISPLAYS PRIVATE LIMITED
March 15, 2002
LARSEN AND TOUBRO LIMITED Vs. STATE OF MAHARASHTRA
March 7, 2002
LAXMAN BHARAMA MAHAR Vs. MAHADEO RAMCHANDRA SATOSKAR
August 27, 2002
LAXMAN BHIMA RATHOD Vs. STATE OF MAHARASHTRA
July 5, 2002
LAXMAN ONKAR KAJLE Vs. THE STATE OF MAHARASHTRA AND ORS.
September 30, 2002
LAXMAN S/O BABURAO AWALE Vs. STATE OF MAHARASHTRA
October 16, 2002
LAXMAN SHEKOJI GAJBHARE Vs. STATE OF MAHARASHTRA
August 30, 2002
LAXMAN TUKARAM DURGE Vs. STATE OF MAHARASHTRA
July 3, 2002
LAXMAN UTTAM TAJNE Vs. STATE OF MAHARASHTRA
June 12, 2002
LAXMANDAS SARVOTTAMDAS AND CO Vs. GOVINDAS RAMDAS AND CO GOPALDAS GOVINDAS DOSHI
September 5, 2002
LAXMI R KARHADKAR Vs. RESIDENT DEPUTY DISTRICT COLLECTOR
October 29, 2002
LAXMICHAND KALYANJI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
November 2, 2002
LAXMIKANTTUKARAM CHAUDHARI Vs. STATE OF MAHARASHTRA
December 20, 2002
LAXMINARAYAN NARAYANDAS JAJU Vs. STATE OF MAHARASHTRA
August 2, 2002
LEELA CAPITAL AND FINANCE LIMITED Vs. MODILUFT LIMITED
November 1, 2002
LEELABAI SHIONARAYAN PATURKAR Vs. LAXMIBAI MANGOJI SAKHARKAR
July 30, 2002
LEENA PATADE Vs. UNION OF INDIA
January 24, 2002
LIFE INSURANCE CORPORATION Vs. WESTERN ZONE INSURANCE EMPLOYEES ASSOCIATION
July 29, 2002
LILABAI MADEREPILLAY Vs. TAHERALLI ABDUL KAYUM
June 12, 2002
LILABAI MADRE PILLAY Vs. TAHERALLI ABDUL KAYUM
July 1, 2002
LKP MERCHANT FINANCING LTD Vs. STATE OF MAHARASHTRA
October 10, 2002
LLOYDS FINANCE LIMITED Vs. SKG SOLVEX LIMITED AND STATE OF MAHARASHTRA
February 14, 2002
LODHARANL SEWARAM SINDHI Vs. TEKCHAND MURLIDHAR RELAN
June 7, 2002
LOKMAT NEWSPAPERS LIMITED Vs. COMMISSIONER OF LABOUR STATE OF MAHARASHTRA
July 11, 2002
LOKMAT PROPRIETORS LOKMAT NEWS PAPERS LIMITED Vs. PRABHAKAR RAMBHAUJI CHOUDHARI
November 27, 2002
M A SHRIMANKAR Vs. A P ENTERPRISES AND S J AJBANI
July 23, 2002
M D KULKARNI Vs. UNION OF INDIA
June 14, 2002
M D PANCHBHAI Vs. S J FULZELE
April 5, 2002
M K MULKI Vs. KEMEN PRIVATE LIMITED
February 8, 2002
M RAMABAI WD/O RAMA REDDY Vs. NAGESH ALIAS THAKUR ASHRAFILAL
June 12, 2002
MACHINDRA RAMBHAO CHAVAN Vs. AHMEDNAGAR FORGING LTD
October 28, 2002
MADAN GANPATRAO BABAR Vs. KSHETRAPAL FINANCE PVT LTD
June 21, 2002
MADANRAO NANASAHEB CHAVAN Vs. STATE OF MAHARASHTRA
April 23, 2002
MADHAV DATATRAYA KULKARNI Vs. BANDU BABAJI SHENDAGE DECEASED
June 20, 2002
MADHAVRAIJI MURLIDHARLALJI Vs. JAISUKHBHAI DAMANI
September 18, 2002
MADHAVRAO GAJANAN DESHPANDE Vs. STATE OF MAHARASHTRA
October 17, 2002
MADHU FANTASY LAND PRIVATE LIMITED Vs. MAHARASHTRA GENERAL KAMGAR UNION
February 20, 2002
MADHUKAR DAMODAR PAWAR Vs. MADAN PURSHOTTAM PANDKAR
November 22, 2002
MADHUKAR KRISHNAJI JOSHIRAO Vs. VICE CHANCELLOR PUNJABRAO KRISHI VIDYAPEETH
December 3, 2002
MADHUKAR NARAYAN RAO Vs. RAMCHANDRA RAJARAM WANI
August 30, 2002
MADHUKAR PANDURANG KANTHALE Vs. STATE OF MAHARASHTRA
February 1, 2002
MADHURI PRAKASH KULKARNI Vs. STATE OF MAHARASHTRA
April 8, 2002
MADHUSUDAN R MAHAMBRE Vs. SPECIAL LAND ACQUISITION OFFICER
June 14, 2002
MADHUSUDAN S O PARASHRAMJI GUJAR Vs. ASSISTANT REGISTRAR FOR CO OPERATIVE SOCIETIES
January 18, 2002
MADURA COATS LIMITED Vs. P C RATHOD
January 23, 2002
MAERSK INDIA PVT. LTD. Vs. UNION OF INDIA (UOI)
July 4, 2002
MAFATLAL SECURITIES LIMITED Vs. BIRLA SUN LIFE SECURITIES LIMITED
March 22, 2002
MAGANLAL HARILAL DOSHI Vs. SARVADAMAN MANSUKHLAL DOSHI
July 9, 2002
MAHADEO GURUBASAPPADEVANA Vs. SHIVRAJ ADEAPPA AWADKE
September 6, 2002
MAHADEO PANDURANG TAMBARE Vs. STATE OF MAHARASHTRA
September 26, 2002
MAHADEV RANGNATH BARDE Vs. STATE OF MAHARASHTRA
February 1, 2002
MAHADKAR AGENCY Vs. PADMAKAR ACHANNA SHETTY
June 14, 2002
MAHALAXMI RAILWAY KARMACHARI SAHAKARI GRIHA NIRMAN SANSTHA LTD Vs. ANIL SON OF WAMANRAO GAWANDE
June 18, 2002
MAHALAXMI SAHAKARI DOODH Vs. KOLHAPUR ZILLA DOODH UTPADAK SANGH LIMITED
November 18, 2002
MAHAMOOD AHMAD MANER Vs. YAKUB SHAMAPAN MULLA
October 10, 2002
MAHARASHTRA FOOD INDUSTRIES Vs. KAMALABAI MANIKRAO WATH
September 26, 2002
MAHARASHTRA GENERAL KAMGAR UNION Vs. G L HOTELS LIMITED
July 25, 2002
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. BABAN NATHAJI SARODE
September 5, 2002
MAHARASHTRA RAJYA SAHAKARI ADIWASI VIKAS MAHAMANDAL MARYADIT THROUGH ITS REGIONAL MANAGER Vs. KANTI SHANTILAL
July 25, 2002
MAHARASHTRA SHIKSHAN SANSTHA INDIRA GANDHI MADHYAMIK Vs. STATE OF MAHARASHTRA
August 1, 2002
MAHARASHTRA SHRAMIK SENA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
February 5, 2002
MAHARASHTRA STATE CO OPERATIVE COTTON GROWERS MARKETING FEDERATION LIMITED Vs. ARJUN ABURAO GAIKWAD
February 14, 2002
MAHARASHTRA STATE ELECTRICITY BOARD Vs. MAHARASHTRA CONDUCTORS ASSOCIATION
August 16, 2002
MAHARASHTRA STATE ELECTRICITY BOARD Vs. DATAR SWITCHGEAR LIMITED
October 7, 2002
MAHARASHTRA STATE FINANCIAL CORPORATION LIMITED Vs. NARESH KUNJILAL GUPTA
October 24, 2002
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. VIJAY GANGADHAR GATTEWAR
September 11, 2002
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ASHOK LAXMAN WADKAR
November 21, 2002
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. NAMDEO RAMCHANDRA MUSALE
March 7, 2002
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. UTTAM SHATRUGHAN RASERAO
May 3, 2002
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, BOMBAY Vs. MILIND MURLIDHAR KSHIRSAGAR
November 21, 2002
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, BOMBAY & OTHERS Vs. SANJEEV SADASHIV. POTNIS
March 22, 2002
MAHARASHTRA SURAKSHA RAKSHAK AGHADI Vs. STATE OF MAHARASHTRA
April 5, 2002
MAHARU BHILA KHAIRNAR Vs. STATE OF MAHARASHTRA
September 16, 2002
MAHENDRA PRABHAKAR GAIKWAD Vs. STATE OF MAHARASHTRA
February 26, 2002
MAHINDRA AND MAHINDRA LIMITED Vs. SUNIL YESHWANT PANDIT
January 11, 2002
MAHINDRA AND MAHINDRA LIMITED Vs. UNION OF INDIA
September 13, 2002
MAHINDRA AND MAHINDRA LIMITED Vs. N B NARAWADE
August 23, 2002
MAHINDRA AND MAHINDRA LTD Vs. VIJAY DAMODAR MEHTA
March 13, 2002
MAHOMED HASSAN SAMRU Vs. PEER HAZARATH DIWANSHAH DARGAH TRUST
March 16, 2002
MAJID AHMEDBHAI OOMERBHOY Vs. RASHID SATTAR OOMERBHOY
April 8, 2002
MAK IMPEX CHEMICALS P LTD Vs. UNION OF INDIA
October 7, 2002
MAKBUL RASUL ALIAS BABALAL Vs. DASTAGIR DADA JAMADAR
October 5, 2002
MAKBUL RASUL ALIAS BABALAL Vs. DASTAGIR DADA JAMDAR
October 4, 2002
MANDE DPENHA Vs. SAPAL FARMROZE PRINTERS SINCE DECEASED
September 16, 2002
MANEKLAL ANANDJI Vs. POPATLAL B SHAH
February 20, 2002
MANEKLAL D SHAH Vs. P K GUPTA COMMISSIONER OF INCOME TAX
February 8, 2002
MANGALA P NAGARGOJE Vs. STATE OF MAHARASHTRA
September 30, 2002
MANGALA VISHWANATH PATIL Vs. HIGI IMPEX PVT. LTD. AND OTHERS
July 5, 2002
MANGALABAI VIJAYSINGH PATIL Vs. STATE OF MAHARASHTRA
February 4, 2002
MANGANESE ORE INDIA LTD Vs. MUNICIPAL COUNCIL KHAPA
December 18, 2002
MANGESH TANU SOLKAR AND SHRI MACHINDRAALIASVIJAY JAGANNATH HAJARE Vs. STATE OF MAHARASHTRA
July 23, 2002
MANGILAL NARSINGDAS GATTANI Vs. SHALIGRAM UKARDA PAYGHAN
June 12, 2002
MANIK RAMBHAU PACHGHARE Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD
March 13, 2002
MANIK RAMCHANDRA YADAO Vs. STATE OF MAHARASHTRA
July 4, 2002
MANIK VISHWANATHRAO JOSHI Vs. STATE OF MAHAASHTRA
November 28, 2002
MANIKGARH CEMENT Vs. STATE OF MAHARASHTRA
November 26, 2002
MANISH MANGAL ALIAS DUDHNATH SHRIWAS Vs. STATE OF MAHARASHTRA
January 25, 2002
MANISHA KOIRALA Vs. SHASHILAL NAIR
August 30, 2002
MANISHA KOIRALA II Vs. SHASHILAL NAIR
October 17, 2002
MANJIRI RANGANATH KULKARNI Vs. STATE OF MAHARASHTRA
August 8, 2002
MANJU Vs. SHRIPAD GOVIND DESPANDE
January 28, 2002
MANJULABAI KISNA GULABE Vs. STATE OF MAHARASHTRA
April 24, 2002
MANOHAR LAXMAN KULKARNI Vs. PADMAVATI LAXMAN GANESH KULKARNI
November 11, 2002
MANOHAR NARAYANRAO PRANJALE Vs. STATE OF MAHARASHTRA
February 18, 2002
MANOHAR VAMAN RAIKAR Vs. STATE OF MAHARASHTRA
October 11, 2002
MANOHAR YASHWANT KADAM Vs. STATE OF MAHARASHTRA
December 17, 2002
MANOJ BAPURAO GEDAM Vs. STATE OF MAHARASHTRA
June 19, 2002
MANOJ BHASKARAO KARNIK Vs. CITY OF NAGPUR CORPORATION
December 18, 2002
MANSI ANIRUDDHA PUSALKAR Vs. ANIRUDDHA RAMCHANDRA PUSALKAR
March 4, 2002
MARATHAWADA VIDYUT PRAKALP AND VIDUT KAMGAR KARMCHARI UNION Vs. STATE OF MAHARASHTRA
July 22, 2002
MARATHWADA SARWA SHRAMIK Vs. ASSISTANT DIRECTOR DEPARTMENT OF SOCIAL FORESTRY
April 3, 2002
MARICO INDUSTRIES LIMITED Vs. SARFARAJ TRADING COMPANY
March 15, 2002
MARICO INDUSTRIES LTD Vs. SARFRAJ TRADING CO
August 16, 2002
MARIE FERNANDES Vs. PRAKASH H JAIN
July 17, 2002
MARITIME ASSOCIATION OF SHIP OWNERS SHIP MANAGERS AND AGENTS Vs. MACKINNON MACKENIZE AND COMPANY LIMITED
July 11, 2002
MAROTI U WANKHEDE Vs. STATE OF MAHARASHTRA
October 9, 2002
MAROTI U WANKHEDE Vs. STATE OF MAHARASHTRA
October 8, 2002
MARUTHI TIRMULI Vs. STATE OF GOA
October 30, 2002
MARUTI SHIVA MADNE DIED Vs. VIMALABAI PHULCHAND GANDHI
March 4, 2002
MARUTI UDYOG LTD Vs. AMIT KUMAR BHOWMIK
December 5, 2002
MAYA KISHORE MOHNANI Vs. THAKURDAS KHANCHAND CHAWLA
July 25, 2002
MAYHAIL FINN JAMES Vs. V S BHOSALE ASSISTANT COLLECTOR OF CUSTOMS PROSECUTION CELL AIRPORT AND
July 18, 2002
MAZAGAON DOCK LTD Vs. ENGINEERING WORKERS UNION
June 4, 2002
MEDLEY LABORATORIES P LIMITED Vs. ALKEM LABORATORIES LIMITED
May 2, 2002
MEENAL D/O PANDURANG MARATHE Vs. NORTH MAHARASHTRA UNIVERSITY
April 15, 2002
MEGHRAJ RAGHOBAJI NEVLE Vs. ADDITIONAL COLLECTOR
February 11, 2002
MEHEBOOBBHAI ANWAR MISTRI Vs. KRISHNABAI SHIVRAM INAMKE
July 1, 2002
MINA FUSADE L/H OF LATE SAYAJIRAO P. GAEKWAR Vs. WTO
May 23, 2002
MINE MANAGER MANGANESE ORE INDIA LTD Vs. SHYAMKUNJILAL YADAV
June 18, 2002
MINING AND ALLIED MACHINERY CORPORATION WORKERS UNION Vs. MINING AND ALLIED MACHINERY CORPORATION LIMITED
April 23, 2002
MIRZA KADIR BAIG RASUL BAIG Vs. DISTRICT COLLECTOR
December 19, 2002
MISHRIMAL JETHMAL OSWAL Vs. LONAVLA MUNICIPAL COUNCIL
July 26, 2002
MISS SHERI RUSI CRAWFORD Vs. MUMBAI CITY TABLE TENNIS ASSOCIATION
July 26, 2002
MITHAILAL JAGRAM GUPTA Vs. STATE OF MAHARASHTRA
December 17, 2002
MITRADEVI ALIAS MINITRADEVI AMRUTLAL GUPTA Vs. STATE OF MAHARASHTRA
October 18, 2002
MMTC LIMITED Vs. STERLITE INDUSTRIES INDIA LIMITED
August 5, 2002
MODERN RUBBER INDUSTRIES Vs. UNION OF INDIA
December 2, 2002
MODI ENTERTAINMENT NETWORK Vs. W S G CRICKET PTE LIMITED
January 30, 2002
MODISTONE LTD Vs. STATE OF MAHARASHTRA
July 25, 2002
MOHAMMAD ALI MOHMAD SIDDIQUI Vs. STATE OF MAHARASHTRA
June 5, 2002
MOHAMMAD ALLIMUDDIN Vs. STATE OF MAHARASHTRA
October 16, 2002
MOHAMMAD HAFIZ HABIBULLA MUSALMAN Vs. STATE OF MAHARASHTRA
October 23, 2002
MOHAMMAD HANIF MANSOORI Vs. STATE OF MAHARASHTRA
September 17, 2002
MOHAMMAD ISMAIL KARIM PATEL ANSARI Vs. STATE OF MAHARASHTRA
September 12, 2002
MOHAMMAD ISMAIL MOHAMMAD ISRAIL Vs. STATE OF MAHARASHTRA
October 1, 2002
MOHAMMAD RAFIQUE ABDUL RAJJAK Vs. STATE OF MAHARASHTRA
April 16, 2002
MOHAMMAD UBED ABDUL RASHID ANSARI Vs. M N SINGH COMMISSIONER OF POLICE
July 5, 2002
MOHAMMED ALLIMUDDIN Vs. STATE OF MAHARASHTRA
October 17, 2002
MOHAMMED HASSAN KHAN Vs. MOHMMEDMAJIDULLA
April 24, 2002
MOHAMMED SADIQ ABDUL KHALIL PATEL AND FIVE ORS Vs. V Y CHOUGHULE P S I AND TWO ORS
October 17, 2002
MOHAMMEDALI SAMIULLA SHAIKH Vs. M N SINGH COMMISSIONER OF POLICE
July 4, 2002
MOHAN MAHADEO LOHARE Vs. STATE OF MAHARASHTRA
November 20, 2002
MOHAN MAHADEO LOHARE Vs. STATE OF MAHARASHTRA
November 21, 2002
MOHAN PRAKASH DHARAM PRAKASH CHIMANJI Vs. PUSHPA MOHAN PRAKASH CHIMANJI
October 10, 2002
MOHANDEVI Vs. SPECIAL LAND ACQUISITION OFFICER
July 1, 2002
MOHANLAL GOWARDHAN BAID Vs. KHANDELWAL BROTHERS LIMITED
June 12, 2002
MOHANLAL S O DIPCHAND BHANSALI Vs. STATE OF MAHARASHTRA
December 5, 2002
MOHASIN ALI MUNEER ALI SAYYED Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD
September 17, 2002
MOHD FAIYAZ ALAM MOHD ZAKIR SHEIKH Vs. STATE OF MAHARASHTRA
January 23, 2002
MOHD HAFIZHABIBULLA Vs. STATE OF MAHARASHTRA
October 23, 2002
MOHD ZISHAN SULTAN AHMED SHAIKH Vs. M N SINGH COMMISSIONER OF POLICE GREATER BOMBAY
April 3, 2002
MOHINDER SINGH DEVYAL Vs. APPAJEET DEVYAL
November 29, 2002
MOPAC PLAST PRIVATE LIMITED Vs. STATE BANK OF INDIA
October 17, 2002
MORESHWAR Vs. STATE OF MAHARASHTRA MINISTRY OF REVENUE AND FOREST
December 20, 2002
MORESHWAR ATMARAM GONDANE Vs. STATE OF MAHARASHTRA
September 11, 2002
MORESHWAR JALSU SAYAM Vs. STATE OF MAHARASHTRA
October 29, 2002
MORESHWAR MAHADEO BIDWAIK Vs. EDUCATION OFFICER (SECONDARY), ZILLA PARISHAD, NAGPUR & ORS.
March 20, 2002
MOTILAL S/O KANHAYALAL BHARADIYA Vs. KEDARMAL JAINARAYAN BHARADIYA & ORS.
January 20, 2002
MOTILALKHANAYALAL BHARADIYA Vs. KEDARMAL JAINARAYAN BHARADIYA
January 23, 2002
MOTIRAM BHAICHAND SHAH (DECEASED BY LRS) Vs. INDIRA GANESH JOGDEO
April 30, 2002
MOTIRAM MAROTI DHULE Vs. STATE OF MAHARASHTRA
July 3, 2002
MOTIRAM MAROTI DHULE Vs. STATE OF MAHARASHTRA
July 8, 2002
MOTOROLA INDIA LIMITED Vs. KIKLU I MALANI
June 11, 2002
MRS. SUPRIYA SURESH GHUGRE Vs. R.U. INGULE, MEMBER INDUSTRIAL COURT, MUMBAI AND ANOTHER
June 5, 2002
MRUDULA MAHENDRA MASTER Vs. STATE OF MAHARASHTRA
February 7, 2002
MUKESH BHAGWANDAS GANATRA Vs. PRITI MUKESH GANATRA
December 20, 2002
MUKESH CHANDANDAS HARVANI Vs. PRAMILABAI RAMESH SANGOLE
February 6, 2002
MUKESH KAUSHIK Vs. R P MURKUNDE
August 5, 2002
MUKHARU KISAN TIWADE Vs. STATE OF MAHARASHTRA
September 16, 2002
MUKHTAR ALIAS PAPPU ABDUL SATTAR SHEIKH Vs. M N SINGH COMMISSIONER OF POLICE
February 27, 2002
MULIK HOTEL PRIVATE LIMITED Vs. SICOM LIMITED
November 20, 2002
MULJI KANJI PATEL Vs. STATE OF MAHARASHTRA THE COLLECTOR JALNA THE DIVISIONAL COMMISSIONER AND
January 23, 2002
MUMBAI BIDI TAMBAKU VYAPARI SANGH Vs. UNION OF INDIA
November 21, 2002
MUMTAJ ALIAS SALIM JIYAJODDIN SAYAD Vs. STATE OF MAHARASHTRA
July 19, 2002
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. M B BHASKARE
March 13, 2002
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. RASHMI D JANI
February 28, 2002
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. PRESTRESS PRODUCTS INDIA
August 26, 2002
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. JYOTI CONSTRUCTION COMPANY
October 25, 2002
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. SUNDER RAO B SHINDE
June 3, 2002
MUNICIPAL CORPORATION OF THE CITY OF NASHIK Vs. STATE OF MAHARASHTRA
June 13, 2002
MUNICIPAL CORPORATION OF THE CITY OF PUNE Vs. HARIDAS GOVINDDAS GUJRATI
January 7, 2002
MUNICIPAL COUNCIL JALANA Vs. STATE OF MAHARASHTRA
July 23, 2002
MUNICIPAL COUNCIL PULGAON Vs. SULOCHANA
January 14, 2002
MURABLACK INDIA LIMITED Vs. FAIRGROWTH FINANCIAL SERVICES LTD
August 22, 2002
MURALIDHAR SHRAWAN GOMASE Vs. STATE OF MAHARASHTRA
June 4, 2002
MURLIDHAR NARAYAN NANGARE Vs. STATE OF MAHARASHTRA
December 13, 2002
MURTIZAPUR HIGH SCHOOL Vs. STATE OF MAHARASHTRA
July 23, 2002
MURTUZAKHAN MAHABOBKHAN Vs. BALLARPUR INDUSTRIES LIMITED
April 3, 2002
N P CHHABARIA Vs. JYOTI WIRE INDUSTRIES
August 17, 2002
N T KATE INSURANCE INSPECTOR Vs. YOGENDRA SWARUP AGARWAL
September 5, 2002
N.W. EXPORTS LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
August 4, 2002
NAGINBHAI P DESAI Vs. TARABEN A SHETH
November 22, 2002
NAGO LAKHAJI NANNAWARE Vs. KANHU UNDRU MADAVI
August 17, 2002
NAGORAO ALIAS ARUN NARAYAN YERWAR Vs. NARAYAN NAGAN YERAWAR
August 29, 2002
NAGORAO PIRAJI SHRIRAME DIED Vs. STATE OF MAHARASHTRA
March 27, 2002
NAGPUR UNIVERSITY OFFICERS ASSOCIATION, THROUGH ITS SECRETARY, NAGPUR UNIVERSITY AND ORS. Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, EDUCATION DEPARTMENT AND ORS.
November 27, 2002
NAGUESH KRIAPPA MADAR Vs. STATE OF GOA
October 9, 2002
NALIN VIRJEE SHAH Vs. NARAYAN RAMCHANDRA MHATRE
February 4, 2002
NAMAN DEVELOPERS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
August 19, 2002
NAMDEO RAOJI YERME Vs. STATE OF MAHARASHTRA
July 12, 2002
NANA TUKARAM HAVALKAR Vs. CHATURA GOVINDA SHELKE
July 3, 2002
NANDINEE TRAVELS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 26, 2002
NANDKUMAR BABULAL SONI Vs. CBI
August 9, 2002
NANDKUMAR NIVRUTTI BAPTIVALE Vs. AUTOMOTIVE RESEARCH ASSOCIATION OF INDIA
January 11, 2002
NANDKURNAR BHAUSAHEB ZAWARE Vs. STATE OF MAHARASHTRA
August 2, 2002
NANDLAL RAMKISHORE YADAV Vs. STATE OF MAHARASHTRA
February 18, 2002
NARAYAN EKNATH CHUNKHADE Vs. STATE OF MAHARASHTRA
October 7, 2002
NARAYAN GOVIND PARICHARAK Vs. STATE OF MAHARASHTRA
September 2, 2002
NARAYAN VITHAL AMBEKAR Vs. PLANTATION OFFICER
October 14, 2002
NARAYANDAMODAR BHONDE Vs. STATE OF MAHARASHTRA
July 19, 2002
NARAYANDAS MADANLAL SOMANI Vs. STATE OF MAHARASHTRA
April 23, 2002
NARENDRA MAFATLAL MEHTA Vs. UNION OF INDIA
December 9, 2002
NARENDRA UDESHI Vs. UNION OF INDIA
October 1, 2002
NARHAR ANANT DESHPANDE Vs. STATE OF MAHARASHTRA
February 12, 2002
NARSINGRAO GURUNATH PATIL Vs. ARUN GUJARATHI SPEAKER
July 30, 2002
NARSINGRAO GURUNATH PATIL AND ORS. Vs. ARUN GUJARATHI, SPEAKER AND ORS.
July 29, 2002
NATIONAL BICYCLE CORPORATION OF INDIA LIMITED Vs. GOPAL B KELUSKAR
June 5, 2002
NATIONAL HEAVY ENGINEERING CO OP LIMITED Vs. SHIRKE STRUCTURAL PRIVATE LIMITED
October 21, 2002
NATIONAL INSURANCE CO. LTD Vs. MARUTI MAHADEO DHONGADE
October 2, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. DEORAO BHAYYAJI PATNE
July 8, 2002
NATIONAL LEATHERCLOTH MANUFACTURING CO Vs. UNION OF INDIA
July 10, 2002
NATIONAL TEXTILE CORPORATION SOUTH MAHARASHTRA LIMITED Vs. MADHUKAR GOPAL BHOGVEKAR
February 8, 2002
NATWARLAL GOKULDAS SHAH Vs. KHANDERAO BALWANT LOKHANDE
September 13, 2002
NAUSABAI BALU PATIL Vs. KAMAL CHAUGUNDA PATIL
January 9, 2002
NAVAL N NAGARNAIK Vs. FOREST DEVELOPMENT CORPORATION OF MAHARASHTRA
July 15, 2002
NAVINKUMAR B PANCHAL Vs. GODREJ BOYCE MFG CO LTD
November 26, 2002
NAZAR MOHAMMAD HAYAT MOHAMMAD SHAIKH Vs. STATE OF MAHARASHTRA
June 12, 2002
NEETA KIRIT DESAI Vs. BINO SAMUEL GEORGE
September 13, 2002
NEHRU JANKALYAN BAHU UDDESHIYA SHIKSHAN SANSTHA Vs. MOHAN SURYABHAN WANJARI
July 9, 2002
NEW INDIA ASSURANCE CO LTD Vs. SUKHDEV
February 4, 2002
NEW INDIA ASSURANCE CO. Vs. KANTILAL VEERBHAI PANCHAL
November 21, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GOVIND LAXMAN ANGNE
November 28, 2002
NEW METRO ENGINEERING INDUSTRIES Vs. STATE OF MAHARASHTRA
July 30, 2002
NEWMAN Vs. JACQUES JAUNET S A
February 28, 2002
NEWMAN Vs. JACQUES JAUNET S A
April 4, 2002
NIKHIL WAGLE Vs. STATE OF MAHARASHTRA
October 7, 2002
NILESH K SHAH Vs. S M SHANGARI COMMISSIONER OF POLICE
August 29, 2002
NILIMA KISHORE MHASKE Vs. KISHORE A MHASKE
April 26, 2002
NILKANTH DOMA MADAVI Vs. STATE OF MAHARASHTRA
September 24, 2002
NILKANTH NARAYANRAO BELKHUDE Vs. STATE OF MAHARASHTRA
April 10, 2002
NILKANTH RAMJI AKARTE Vs. NAGPUR IMPROVEMENT TRUST
July 30, 2002
NILOBA S/O GUNDA MADANE Vs. RUKHMINIBAI W/O VITHALRAO KULKARNI
July 18, 2002
NINI GULLA (PROF. MS.) Vs. VISHWANATH PODDAR & ORS.
January 21, 2002
NIRAV DEEPAK JOBANPUTRA Vs. STATE OF MAHARASHTRA THOUGH ITS DEPARTMENT OF MEDICAL EDUCATION AND DRUGS
July 10, 2002
NIRAV SECURITIES PRIVATE LIMITED Vs. PRABHUTA MOTIRAM ADHVARYU
July 26, 2002
NIRMALA KASHINATH RAU Vs. RATAN VASSUDEV DHEMPE LATE VASSUDEV DHEMPE
June 14, 2002
NISHA EKNATH SHENDE Vs. STATE OF MAHARASHTRA
February 25, 2002
NISHIGANDH SAHANIWAS CO-OP HOUSING SOCIETY LTD Vs. VITHAL R SAUDAGAR
October 31, 2002
NITARAM Vs. STATE OF MAHARASHTRA
October 10, 2002
NITIN JANARDHAN RAUT Vs. STATE OF MAHARASHTRA
June 13, 2002
NITIN NARAYAN PANDARE Vs. M N SINGH COMMISSIONER OF POLICE
February 4, 2002
NIVRUTTI MAROTRAO ANNAPURE Vs. STATE OF MAHARASHTRA
October 18, 2002
NIWAS BUILDERS Vs. CHANCHALABEN GANDHI
December 10, 2002
NNALINI RAMKRISHANA THAKUR Vs. SHOBHA DEVIDAS MOKAL
January 22, 2002
NUTAN VIDYALAYA SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
August 8, 2002
OFFICER COMMANDING, SOUTHERN COMMAND STATIONERY DEPOT, PUNE Vs. WORKMEN THROUGH SOUTHERN COMMAND STATIONERY DEPOT KAMGAR SANGH (INTUC) AND OTHERS
July 18, 2002
OIL AND NATURAL GAS COMMISSION Vs. STREAMLINE SHIPPING CO PRIVATE LIMITED
March 22, 2002
OIL AND NATURAL GAS COMMISSION Vs. SAW PIPES LIMITED
July 30, 2002
OIL AND NATURAL GAS COMMISSION Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
February 22, 2002
OIL AND NATURAL GAS COMMISSION Vs. PETROLEUM EMPLOYEES UNION
December 13, 2002
OIL AND NATURAL GAS CORPORATION LTD Vs. R S AVTAR SINGH AND CO
October 31, 2002
OLLALA KAMLAKAR LACHAIH Vs. STATE OF MAHARASHTRA
September 19, 2002
OM PRAKASH S O VALLABHDAS JOSHI Vs. MAHARASHTRA STATE CO OPERATIVE COTTON GROWERS MARKETING FEDERATION LIMITED
December 11, 2002
OM PRAKASH VALLABHDAS JOSHI Vs. MAHARASHTRA STATE CO
February 11, 2002
OM SAI PRATIBHA CO OP HSG SOC Vs. STATE OF MAHARASHTRA
February 21, 2002
OMKAR SITARAM RANE Vs. MAHARAHTRA STATE KHADI AND VILLAGE INDUSTRIES BOARD
June 19, 2002
OMNIBUS INDUSTRIAL DEVELOPMENT CORPORATION OF DAMAN AND DIU Vs. M N DHANANI
December 17, 2002
OMPRAKASH ADHYAPRASAD SINGH Vs. COMMISSIONER OF POLICE GR MUMBAI
July 5, 2002
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. HINDUSTAN AGRO AGENCIES
July 2, 2002
OSWALD LAWRENCE JOHN SERRON Vs. ANTHONY D ABRAO
March 4, 2002
OTIS ELEVATOR COMPANY INDIA LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE
August 27, 2002
P M A HAKEEM CHAIRMAN MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. U P CO OPERATIVE SPINNING MILLS FEDERATION LIMITED AND CO OPERATIVE TEXTILES MILLS LIMITED STAFF ASSOCIATION
March 27, 2002
P N P NAIR Vs. BOARD OF TRUSTEES OF THE BOMBAY PORT
September 5, 2002
P N WANKUDRE Vs. C S WANKUDRE
January 9, 2002
P R SHAH SHARES AND STOCK BROKERS PVT LIMITED Vs. BHH SECURITIES PRIVATE LIMITED
June 20, 2002
P V INVESTMENTS Vs. H D PARIKH
February 1, 2002
PADMARANJANA ARUNKUMAR DESHMUKH Vs. DILIP RAMRAO TOTE
August 29, 2002
PADMINBAI ASHOK YADLE Vs. MANNAN ISMAIL SHAIKH
April 5, 2002
PAL VRS EMPLOYEES WELFARE ASSOCITION Vs. PREMIER AUTOMOBILE LTD
March 20, 2002
PAMVI CONSULTANCY SERVICES LIMITED Vs. GLOBAL SYNTEX BHILWARA LIMITED
June 4, 2002
PANDI BANDU WANI Vs. SAPADU KRISHNA WANI
July 16, 2002
PANDIT DEVU PATIL Vs. STATE OF MAHARASHTRA
January 14, 2002
PANDU SOMA CHAVAN Vs. COMMISSIONER OF POLICE
July 18, 2002
PANDURANG BALKRISHNA KAMBLE Vs. THE TRANSPORT MANAGER, PUNE MUNICIPAL TRANSPORT AND OTHERS
June 21, 2002
PANDURANG LAXMAN MARATHE Vs. STATE OF MAHARASHTRA THROUGH THE DIRECTOR OF HIGHER EDUCATION & ORS.
June 13, 2002
PANDURANG MAROTRAO GIRALE Vs. STATE OF MAHARASHTRA
July 24, 2002
PANDURANG NARAYAN BASHETTI Vs. WESTERN MAHARASHTRA DEVELOPMENT CORPORATION
December 13, 2002
PANDURANG S O NARAYAN PANDIT Vs. PUNDALIK S O SHAMRAO SATAV
June 21, 2002
PANDURANG SAMBHAJI JONDHALE Vs. SUCHITA DEOKARAN NAVANDHAR
August 2, 2002
PANDURANG TATOBA GURAV Vs. NARAYAN BHAU PAWAR
January 17, 2002
PANKAJ SHRIDHAR DAMLE Vs. BANK OF MAHARASHTRA
September 17, 2002
PANKAJ SURYAKANT LOHAR Vs. MAYURI PANKAJ LOHAR
August 6, 2002
PARANJAPE METAL SHAPERS PRIVATE LIMITED Vs. UNION OF INDIA
October 25, 2002
PARASMAL CHUNNILAL CHORDIA Vs. ADDITIONAL COLLECTOR AMRAVATI RAMJIVAN BANGATLAL DAGA BANGATLAL
January 31, 2002
PARASMAL CHUNNILAL CHORDIA Vs. ADDITIONAL COLLECTOR
February 7, 2002
PARBATABAI KHELKAN THAKRE Vs. STATE OF MAHARASHTRA
March 5, 2002
PARIMAHAL HOLDINGS (P.) LTD. Vs. L.K.P. MERCHANT FINANCING LTD.
October 10, 2002
PARITOSH KUMAR BRAHMA Vs. UNION OF INDIA
January 14, 2002
PARSHURAM MARUTIRAO KAMBLE Vs. RAMKRISHNA GANGARAM PASHANKAR
September 23, 2002
PARSHURAM YALLAP KOTEKAR Vs. TELECOM DISTRICT ENGINEER RATNGIRI
March 20, 2002
PARVEZ RUSTOM NEKOO Vs. RUSTOM ARDESHIR NEKOO
October 16, 2002
PASCOAL DIAS Vs. ASSISTANT COLLECTOR OF CUSTOMS P
July 17, 2002
PATIRAM Vs. STATE OF MAHARASHTRA
October 28, 2002
PATIRAM Vs. STATE OF MAHARASHTRA
October 25, 2002
PAYAL ELECTRONICS Vs. ARUN VASANT PAWAR
August 16, 2002
PEERAYASWAMI SUDYA TEWARI Vs. STATE OF MAHARASHTRA
July 4, 2002
PEPSICO INDIA HOLDINGS PRIVATE LIMITED Vs. NOSHIR ELAVIA
February 6, 2002
PERFECT EQUIPMENTS PRIVATE LIMITED Vs. PRESTIGE ENTERPRISES
October 7, 2002
PERIN ARDESHIR DALAL Vs. ROSHAN ERACH MINBATTIWALA
February 15, 2002
PETER ALEX D SOUZA Vs. PRITHI PAUL SINGH
April 1, 2002
PFIZER CORPORATION Vs. COMMISSIONER OF INCOME TAX
November 30, 2002
PHARMACEUTICAL PRODUCTS OF INDIA LIMITED Vs. TATA FINANCE LIMITED
June 10, 2002
PHOENIX OVERSEAS P LTD Vs. UNION OF INDIA
December 2, 2002
PHOOLKUMARI GUPTA Vs. UNION OF INDIA, THROUGH GENERAL MANAGER, CENTRAL RAILWAY & ANR
April 9, 2002
PITAMBARLAL CHETANDAS Vs. EMPLOYEES STATE INSURANCE CORPORATION BOMBAY
March 13, 2002
PIZZA HUT INTERNATIONAL LLC Vs. PIZZA HUT INDIA PRIVATE LIMITED
July 26, 2002
POLICE STATION OFFICER Vs. AMINULLAH KHAN DULEKHAN
September 9, 2002
POONAM RAJEEV PATHAK Vs. UNION OF INDIA
August 8, 2002
POPATLAL PRABHUDAS AND SONS Vs. INDU ELECTRIC INDUSTRIES
July 18, 2002
PRABHAKAR ENGINEERS PRIVATE LIMITED Vs. RAMCHANDRA BABURAO MOHITE
October 18, 2002
PRABHAKAR MADHAV JADHAV Vs. STATE OF MAHARASHTRA
April 8, 2002
PRABHAKAR MANOHARRAO DESHPANDE Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT
June 18, 2002
PRABHAKAR SADASHEO NANDANWAR Vs. STATE OF MAHARASHTRA
January 22, 2002
PRABHAKAR SHIVRAM PAWAR DR Vs. GUNE AYURVED MAHAVIDYALAYA DR
August 23, 2002
PRABHAKAR SHRINIVAS DHARMADHIKARI Vs. STATE OF MAHARASHTRA
July 17, 2002
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February 27, 2002
PRABHUDAS NARAYAN GEDAM Vs. MUNICIPAL COUNCIL BHADRAWATI
September 5, 2002
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September 13, 2002
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July 5, 2002
PRADHAN K. BHANUSHALI Vs. CEAT TYRES OF INDIA LTD
February 21, 2002
PRADIP BHIKAJI SATAM Vs. S M SHANGARI COMMISSIONER OF POLICE
January 23, 2002
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February 15, 2002
PRAFUL B DESAI Vs. JYHOTI KOLANGRATH WACHALLI RAGHUNATH
March 6, 2002
PRAKASH AUTO Vs. ARENJA ARCADE PREMISES CO OPERATIVE SOCIETY LTD
March 7, 2002
PRAKASH MANIKCHAND MUTHA Vs. STATE OF MAHARASHTRA
October 24, 2002
PRAKASH NAMDEO PATIL Vs. LONAVALA ENGINEERING AND CASTING PVT. LTD & ORS
March 21, 2002
PRAKASH NATHYABA BHOSALE Vs. LAXMAN GENABA BHOSALE
August 8, 2002
PRAKASH RAMRAO KUTE Vs. STATE OF MAHARASHTRA
August 16, 2002
PRAKASH SADASHIV WAGHMARE Vs. ANIL YASHWANT JOSHI
November 20, 2002
PRAKASH WAMAN SHEJUL Vs. STATE OF MAHARASHTRA
July 11, 2002
PRAKASHCHANDRA PRITHVIRAJ PANPALIA Vs. VILLAGE PANCHAYAT MANDWA
September 25, 2002
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January 16, 2002
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July 10, 2002
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June 25, 2002
PRAMOD GANPAT WANKHEDE Vs. STATE OF MAHARASHTRA
February 22, 2002
PRAMOD MANOHAR REWALE Vs. STATE OF MAHARASHTRA MEDICAL EDUCATION AND DRUGS DEPARTMENT THE DIRECTOR
December 5, 2002
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December 5, 2002
PRASHANT G KARANDE Vs. STATE OF MAHARASHTRA
July 30, 2002
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January 24, 2002
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July 26, 2002
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March 5, 2002
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April 17, 2002
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July 26, 2002
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December 5, 2002
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November 1, 2002
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September 11, 2002
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June 20, 2002
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October 7, 2002
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April 19, 2002
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August 5, 2002
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August 16, 2002
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August 26, 2002
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April 8, 2002
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June 14, 2002
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October 23, 2002
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July 12, 2002
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September 12, 2002
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September 12, 2002
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January 17, 2002
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March 14, 2002
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October 24, 2002
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July 23, 2002
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September 6, 2002
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June 27, 2002
PUSHPA Vs. ADDITIONAL COMMISSIONER
November 27, 2002
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March 20, 2002
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August 17, 2002
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October 18, 2002
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April 16, 2002
R E FANIBUNDA Vs. NICHOLAS OF INDIA LTD
July 9, 2002
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April 3, 2002
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March 16, 2002
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March 16, 2002
RADHA D AGARWAL Vs. UNION BANK OF INDIA
March 4, 2002
RAFIK TAKSIR Vs. STATE
January 9, 2002
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April 4, 2002
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April 19, 2002
RAHUL PANDURANGJI KHADATKAR Vs. STATE OF MAHARASHTRA
February 20, 2002
RAJA BAHADUR MOTILAL Vs. STATE OF MAHARASHTRA
July 26, 2002
RAJABHAU MAHADEORAO RAHATE Vs. DINKAR SHANTARAM INGOLE
August 16, 2002
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January 28, 2002
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March 6, 2002
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September 13, 2002
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February 15, 2002
RAJARAM VITHAL PATIL Vs. STATE OF MAHARASHTRA
October 23, 2002
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March 8, 2002
RAJENDRA B OZA Vs. AIR INDIA ESTABLISHMENT DIVISION H R D DEPARTMENT
September 6, 2002
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June 28, 2002
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April 15, 2002
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May 3, 2002
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March 28, 2002
RAJENDRA RAMCHANDRA SONAWANE Vs. STATE OF MAHARASHTRA
March 18, 2002
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March 6, 2002
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July 25, 2002
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April 5, 2002
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December 5, 2002
RAJESH Vs. RAMKISHAN
February 1, 2002
RAJESH ALIAS NARU BIHARI BALVEBANE Vs. STATE OF MAHARASHTRA
June 20, 2002
RAJESH ASHOKRAO PATIL Vs. DHANANJAY SAMAJ SEVA SANSTHA
December 17, 2002
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June 5, 2002
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April 23, 2002
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February 7, 2002
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January 24, 2002
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February 13, 2002
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March 15, 2002
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February 4, 2002
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December 12, 2002
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August 1, 2002
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September 27, 2002
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August 5, 2002
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January 24, 2002
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January 8, 2002
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August 16, 2002
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June 4, 2002
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January 16, 2002
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March 1, 2002
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April 18, 2002
RAMANAND SAGAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 11, 2002
RAMBHAU DHARMA PATIL Vs. STATE OF MAHARASHTRA
January 16, 2002
RAMBHAU DIWAKAR PARKHEDKAR Vs. STATE OF MAHARASHTRA
September 2, 2002
RAMBHAU FAKIRAJI PANNASE Vs. STATE OF MAHARASHTRA
October 22, 2002
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June 11, 2002
RAMBHAU SHAMRAO KHADILKAR Vs. STATE OF MAHARASHTRA
August 1, 2002
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October 31, 2002
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July 29, 2002
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June 17, 2002
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August 8, 2002
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February 1, 2002
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August 20, 2002
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April 16, 2002
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June 26, 2002
RAMCHANDRA KARNU TALANDE Vs. STATE OF MAHARASHTRA
September 11, 2002
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October 10, 2002
RAMCHANDRA N TANDEL Vs. PERSEVAL JOSEPH PEREIRA
February 14, 2002
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September 6, 2002
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January 7, 2002
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December 9, 2002
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October 11, 2002
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July 10, 2002
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January 15, 2002
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October 7, 2002
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April 16, 2002
RAMESH A PHATNANI Vs. KISHOR R MADAN
August 14, 2002
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September 4, 2002
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February 6, 2002
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April 11, 2002
RAMESH SHANTARAM CHAVAN Vs. STATE OF MAHARASHTRA
December 13, 2002
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June 7, 2002
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July 26, 2002
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September 13, 2002
RAMESHBHAI DAYALAL PANDYA Vs. PADMADEVI S JAIN
November 28, 2002
RAMESHCHANDRA SHANKARLAL SABOO Vs. STATE OF MAHARASHTRA
July 17, 2002
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July 15, 2002
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April 16, 2002
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January 21, 2002
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June 12, 2002
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July 16, 2002
RAMLAL RATANLAL ANJANA Vs. UNION OF INDIA
October 9, 2002
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March 8, 2002
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February 22, 2002
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April 3, 2002
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July 3, 2002
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March 27, 2002
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February 8, 2002
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May 3, 2002
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June 19, 2002
RANJANA Vs. STATE OF MAHARASHTRA
November 28, 2002
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September 30, 2002
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February 27, 2002
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August 28, 2002
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July 9, 2002
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November 29, 2002
RASIKA Vs. MOUNT MARY VAIKUNTA CO OP HOUSING SOCIETY LTD
December 5, 2002
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February 25, 2002
RATANLAL PRALHAD GINDODIYA Vs. STATE OF MAHARASHTRA
April 30, 2002
RAVINDRA MARUTRAO SHELAR Vs. KALPANA RAVINDRA SHELAR
April 29, 2002
RAVINDRA SHRINIVAS SHINDE Vs. MEMBER MAHARASHTRA STATE CO-OPERATIVE APPELLATE COURT NAGPUR BENCH VIVIDH
January 23, 2002
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February 28, 2002
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April 3, 2002
REMEDIOS VAZ Vs. STATE OF GOA
January 9, 2002
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January 9, 2002
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July 15, 2002
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March 31, 2002
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February 27, 2002
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March 13, 2002
ROHIT BHAGCHAND KARNAVAT Vs. STATE OF MAHARASHTRA
June 21, 2002
ROSHAN DINSHAW KARAI Vs. SANGITA L MANKANI
September 19, 2002
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June 20, 2002
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July 22, 2002
RPG CABLES LIMITED Vs. ROSHAN A SUJAN
March 5, 2002
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February 15, 2002
RUPALI RAMBHAU KHEDKAR Vs. STATE OF MAHARASHTRA
August 20, 2002
RUSTOM A PHIROZEMAND Vs. ROSHAN BOMAN BOZARGI
January 17, 2002
RUTH FURTADO Vs. STATE BANK OF INDIA A NATIONALISED BANK
September 2, 2002
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June 17, 2002
S A SHAIKH Vs. UNION OF INDIA
June 4, 2002
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June 19, 2002
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October 9, 2002
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April 12, 2002
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January 11, 2002
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June 5, 2002
S.B. VORA AND CO. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
June 6, 2002
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July 1, 2002
SADANAND RAMESH SAMSI Vs. KIRLOSKAR CUMMINS LIMITED
August 30, 2002
SADARAM THAGANLAL TURKAR GONDIA Vs. STATE OF MAHARASHTRA
December 17, 2002
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August 26, 2002
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June 10, 2002
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August 12, 2002
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December 12, 2002
SAHAKAR MAHARSHI SHANKAR RAO MOHITE PATIL SAHAKARI SAKHAR KHARKHANA LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
December 5, 2002
SAHEBRAO D LABDE Vs. JAISING SHIVAJI PATIL
October 14, 2002
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January 18, 2002
SAHEBRAO DHONDIBA PATKAR Vs. STATE OF MAHARASHTRA
January 22, 2002
SAHEBRAO KHANDU PATIL Vs. JOHARABAI LATIF PATEL
April 18, 2002
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August 8, 2002
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August 2, 2002
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December 11, 2002
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September 30, 2002
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November 1, 2002
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February 11, 2002
SAMADHAN PANDIT NAGRE Vs. STATE OF MAHARASHTRA
October 28, 2002
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December 18, 2002
SAMBAPPABABAPPA TELI Vs. STATE OF MAHARASHTRA
December 17, 2002
SAMBHAJI MANAJI CHATE Vs. STATE OF MAHARASHTRA
October 22, 2002
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January 23, 2002
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April 4, 2002
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December 20, 2002
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March 16, 2002
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June 7, 2002
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April 5, 2002
SANJAY GOVIND SAPKAL Vs. COLLECTOR OF DHULE
May 3, 2002
SANJAY PANDURANG CHAVAN Vs. STATE OF MAHARASHTRA
December 16, 2002
SANJAY R KOTHARI Vs. SOUTH MUMBAI CONSUMER DISPUTES REDRESSAL
September 4, 2002
SANJAY SHAMRAO KHEDIKAR Vs. STATE OF MAHARASHTRA
September 13, 2002
SANJIV KUMAR MAHAPATRA Vs. A L ALASPURKAR
September 18, 2002
SANTOGEN TEXTILE MILLS LTD Vs. UNION OF INDIA
March 19, 2002
SANTOSH BACCHARAM PATIL Vs. STATE OF MAHARASHTRA
February 25, 2002
SANTOSH BHAGWANDIN BACHHARAJ Vs. STATE OF MAHARASHTRA
July 19, 2002
SANTOSH K JADAV Vs. M N SINGH COMMISSION OF POLICE
July 10, 2002
SANTRAM S/O DAGDU GAVADE Vs. STATE OF MAHARASHTRA
October 10, 2002
SANTU BABAJI POWAR Vs. SHANKAR NIVAS SITARAM KAMAT
February 26, 2002
SARANGAPPA SIDDHESHWARAPPA SWAMI Vs. STATE OF MAHARASHTRA
March 8, 2002
SARASWATI GANAPAT MANE Vs. SHARADCHANDRA NILKANTH KARKHANIS
April 18, 2002
SARDAR DASTUR SCHOOLS TRUST Vs. ADIL JAMSHED FRENCHMAN
June 13, 2002
SARJERAO SHAMRAO DHAS Vs. STATE OF MAHARASHTRA
December 10, 2002
SARVA UDYOG KAMGAR SANGH Vs. JAWAHAR ENGINEERS P LTD
February 13, 2002
SASHIKANT ALIAS BALA SHANTARAM GHADIGAONKAR Vs. STATE OF MAHARASHTRA
October 21, 2002
SATISH DATTATRAY SHIVALKAR Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
February 6, 2002
SATISH PADMAKAR TAKLE Vs. NAGPUR MUNICIPAL CORPORATION
April 30, 2002
SATISH VISHNU CHAVAN Vs. STATE OF MAHARASHTRA
February 28, 2002
SATYANARAYAN MALPANI Vs. SUSHILADEVI S MALPANI
January 24, 2002
SAU RAMATAI MADHUKARRAO TAPRE Vs. STATE OF MAHARASHTRA
July 2, 2002
SAUDI ARABIAN AIR LINES Vs. ASHOK MARGOVIND PANCHAL
September 25, 2002
SAURABH KALANI Vs. TATA FINANCE LIMITED
August 1, 2002
SAVIO MONTEIRO Vs. PASCOAL BARBOSA
April 11, 2002
SAYED MOHAMMAD OWAISQ Vs. STATE OF MAHARASHTRA
June 20, 2002
SAYYAD DAGADU KARIM Vs. R C RODRIGUES
August 22, 2002
SAYYAD ISAAQ SAYYAD FARID Vs. STATE OF MAHARASHTRA
August 29, 2002
SAYYAD MAGDUM JANNY Vs. STATE OF MAHARASHTRA
December 20, 2002
SCHEME OF AMALGAMATION Vs. N A
February 1, 2002
SCHEME OF AMALGAMATION OF ICICI LIMITED Vs. N B
April 11, 2002
SECTIONS 433 AND 434 OF THE COMPANIES ACT 1956 Vs. PARIMAHAL HOLDINGS P LIMITED
October 10, 2002
SECURITIES & EXCHANGE BOARD OF INDIA Vs. STERLITE INDUSTRIES (INDIA) LTD
July 15, 2002
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. HINDUSTAN LEVER LTD
September 3, 2002
SESA GOA LIMITED Vs. COMMISSIONER OF SALES TAX GOVERNMENT OF GOA
June 10, 2002
SESA SHIPPING LIMITED AND SESA GOA LIMITED Vs. BOARD OF TRUSTEES OF THE PORT OF MORMUGAO MORMUGAO HARBOUR GOA AND
July 24, 2002
SHABA LAXMAN PILNKAR Vs. STATE OF MAHARASHTRA
February 22, 2002
SHAH BROTHERS Vs. COMMISSIONER OF INCOME TAX
September 4, 2002
SHAHINARA SALIM BAIG Vs. B M C
April 2, 2002
SHAHNAZ BEGUM SYED MUSHTAQ Vs. STATE OF MAHARASHTRA
February 13, 2002
SHAHNAZ JAVED ABDUL AZIZ SHAIKH Vs. STATE OF MAHARASHTRA
January 28, 2002
SHAIKH BURHAN SHAIKH MANNU Vs. STATE OF MAHARASHTRA
September 3, 2002
SHAIKH HANIF SHAIKH RAHIMTULLA Vs. STATE OF MAHARASHTRA
June 6, 2002
SHAIKH JABBAR ABBAS Vs. UNION OF INDIA
October 9, 2002
SHAIKH RASHID SHAIKH KHUDABUX Vs. STATE OF MAHARASHTRA
January 28, 2002
SHAIKH SHAHBUDDIN BALABHAI Vs. SYED HASAN BABUMIYAN
April 10, 2002
SHAIKH SHAHBUDDIN BALABHAI Vs. SYED HASAN
April 19, 2002
SHAIKH SHOEB SHAIKH MOHAMEDALI Vs. UNION OF INDIA
August 7, 2002
SHALIK MAROTI KOWE Vs. STATE OF MAHARASHTRA
June 21, 2002
SHALU Vs. INCHARGE JOINT CHARITY COMMISSIONER
June 25, 2002
SHAMGONDA JINAGONDA PATIL Vs. CHANDRABAI
June 13, 2002
SHAMRAO NARAYAN WANKHEDE Vs. MUNICIPAL COUNCIL SAONER
November 26, 2002
SHAMRAO SHRIPAT PAKHARE Vs. STATE OF MAHARASHTRA THROUGH P.S.O.
June 26, 2002
SHAMRAO VITHAL CO OPERATIVE BANK LIMITED Vs. STAR GLASS WORKS
December 18, 2002
SHAMRAO VITHAL CO-OPERATIVE BANK LTD Vs. STAR GLASS WORKS
December 17, 2002
SHAMSHADBEGAM UNUS INAMDAR Vs. AMINASAHEB BANDGISAHEB MOKASHI
March 16, 2002
SHANKAR KUSHA BAMANE Vs. STATE OF MAHARASHTRA
December 13, 2002
SHANKAR NARAYAN KOLHE Vs. UNION OF INDIA
October 10, 2002
SHANKAR PANDURANG KALDHONE Vs. STATE OF MAHARASHTRA
February 28, 2002
SHANKAR PANDURANG PRABHALE SINCE Vs. VINAYCHANDRA VRUJLAL SHAHA
August 28, 2002
SHANKAR SHARMA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
April 11, 2002
SHANKAR Y GAVLI Vs. VISHAKHA SADAN CO OPERATIVE
October 9, 2002
SHANKARLAL NANDKISHORE DHAMAT Vs. STATE OF MAHARASHTRA
September 3, 2002
SHANKARRAO BHIMRAO SARNAIK Vs. STATE OF MAHARASHTRA
October 3, 2002
SHANTABAI SURAYAKANT BANKAR Vs. LAXMAN BALK MADANE
January 9, 2002
SHANTARAM BABURAO MORE Vs. STATE OF MAHARASHTRA
January 14, 2002
SHAPOORJI DATA PROCESSING LIMITED Vs. AMEER TRADING CORPORATION LIMITED
November 30, 2002
SHARAD BALKRUSHNA DEOTALE Vs. KRISHNA ZITRUJI alias BANKIMCHANDRA TEKANDE
February 21, 2002
SHARAD GANPAT DESHMUKH Vs. KUNDA ASHOK POLADE
November 1, 2002
SHARAD RAGHUNATH HARMALKAR Vs. STATE OF MAHARASHTRA
July 23, 2002
SHARDA NARAYAN BHONGADE Vs. SURENDRA JAGMOHAN PALI
September 6, 2002
SHASHIKANT S O SUKLAL BAVISKAR Vs. STATE OF MAHARASHTRA
December 20, 2002
SHASHIKANT SUKLAL BAVISKAR Vs. STATE OF MAHARASHATRA
February 13, 2002
SHATRUGHNA SHRAVAN KAMBLE Vs. STATE OF MAHARASHTRA
November 1, 2002
SHAW WALLACE AND COMPANY LIMITED Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY
December 10, 2002
SHERATON APPARELS Vs. ASSTT COMMISSIONER OF INCOME TAX
May 3, 2002
SHEVANTABAI MURLIDHAR SHINDE Vs. TRIAMBAKRAO N RAJEBAHADUR
June 14, 2002
SHILPA SHASHIKANT BUGDE Vs. SHASHIKANT VISHNUPANT BUGDE
October 24, 2002
SHILPA VAMAN BAPAT Vs. MANISH SATYANARAYANRAO MEHADIA
April 19, 2002
SHIODAS VISHRAMJI DHAKADE Vs. STATE OF MAHARASHTRA
October 4, 2002
SHIPPING CORPORATION OF INDIA LIMITED Vs. MATHURADAS NARANDAS AND SONS FORWARDERS PRIVATE LIMITED
April 19, 2002
SHIRISH P SHAH DR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
July 8, 2002
SHIV BUILDERS Vs. STATE BANK OF INDIA
July 23, 2002
SHIVAJI Vs. SPECIAL LAND ACQUISITION OFFICER
August 13, 2002
SHIVAJI GANPAT MANDLIK Vs. DILIPSINHA DINKAR MAHADIK
March 28, 2002
SHIVAJI LAXMAN SHINDE Vs. STATE OF MAHARASHTRA
January 30, 2002
SHIVAJI PANDHARI DESHMUKH Vs. STATE OF MAHARASHTRA
January 9, 2002
SHIVAJI S/O DEOJI SAWANT Vs. MAHARASHTRA STATE ELECTRICITY BOARD AND OTHERS
June 17, 2002
SHIVAJI UNIVERSITY Vs. VASANT BAPUSAHEB MAGDUM
June 28, 2002
SHIVAJITRIMBAK JADHAV AGE 35 YEARS OCCU AGRIL R/O NIVALI TQ AND DIST Vs. STATE OF MAHARASHTRA THE COLLECTOR LATUR DISTRICT LATUR THE SUB DIVISIONAL
February 22, 2002
SHIVANAND SIDRAMAYYA GUDGUNTI Vs. MAHATMA PHULE KRISHI VIDYAPEETH, RAHURI & ORS.
June 13, 2002
SHIVRUDRA SHIVLING PAILWAN Vs. PRAKASH MAHARUDHRA PAILWAN
August 19, 2002
SHOBHA Vs. UNION OF INDIA
June 27, 2002
SHOBHA VIJAYRAO PUJARI Vs. DIVISIONAL JOINT REGISTRAR
April 26, 2002
SHRADDHA ASSOCIATES Vs. ST PATRICKS TOWN CO OPERATIVE HOUSING SOCIETY LIMITED
September 5, 2002
SHRADHANAND NAVRANGTYAGI Vs. COLLECTOR PUNE DISTRICT
December 13, 2002
SHREE CLOTH MARKET MARATHA KAMGAR SANGHARSH SAMITI Vs. BABA TRANSPORT COMPANY & ORS
April 10, 2002
SHREE VRIDHESHWAR SAHAKARI SAKHAR KARKHANA LTD Vs. INTERNATIONAL TYRES
June 20, 2002
SHREEPRAKASH SHIVRAM PODDAR Vs. STATE OF MAHARASHTRA
January 29, 2002
SHRI LUIZINHO JOAQUIM FALEIRO Vs. STATE OF GOA
August 1, 2002
SHRIDHAR VINAYAK MODGI Vs. RAVINDRA KHANDERAO HAJARE AND THE STATE OF MAHARASHTRA
October 3, 2002
SHRIKANT R SANKANWAR Vs. KRISHNA BALU NAUKUDKAR
January 16, 2002
SHRIKRISHNA A PRABHU Vs. UNION OF INDIA
December 18, 2002
SHRINIWAS S O KASHINATH GUDGILLE Vs. UNION BANK OF INDIA
February 25, 2002
SHRIRANG DHARAMRAJ KALE Vs. NAJMUNISSA A RAHIMBEE SHAIKH
September 12, 2002
SHYAM SUNDER ARYA Vs. G E VAHANVATI ADVOCATE GENERAL
October 22, 2002
SHYAM SUNDER DALMIA Vs. CUSTODIAN
October 9, 2002
SHYAMLAL NARAYAN ASATI Vs. AGRICULTURE PRODUCE MARKET
August 28, 2002
SIDAGONDA AVAGONDA SARDAR PATIL Vs. BHIMGONDA KADGONDA KUSHAPPA PATIL
January 28, 2002
SIDDHARTH SRIVASTAVA Vs. K K MODI INVESTMENT AND FINANCIAL SERVICE PRIVATE LIMITED
March 27, 2002
SIDDHARTH SRIVASTAVA Vs. STATE OF MAHARASHTRA
April 4, 2002
SIDDHIVINAYAK SEWA MANDAL Vs. SHOBA SANT
December 19, 2002
SIDHANATH BHANUDAS GHODKE Vs. EXCEL INDUSTRIES LTD.
March 6, 2002
SIEMENS LTD. Vs. DY. COMMISSIONER OF INCOME TAX
August 20, 2002
SIMPLEX CONCRETES PILES INDIA LTD Vs. UNION OF INDIA
December 20, 2002
SIMPLEX MILLS CO LTD Vs. UNION OF INDIA
July 23, 2002
SITABAI ANANT DESHPANDE Vs. RAU SANTU DEUSKAR
September 6, 2002
SITARAM ABA PATIL Vs. SAKHARAM GANGARAM SAPTE
January 28, 2002
SITARAM GANESH WALIMBE Vs. YESHWANT BHAU NIKAM
December 14, 2002
SITARAM MADHU SHELKE Vs. STATE OF MAHARASHTRA
December 3, 2002
SIVANANDAM VIVEKANAND BABU Vs. STATE OF MAHARASHTRA
August 30, 2002
SK LATIF SK MUNNU Vs. STATE OF MAHARASHTRA
July 2, 2002
SKANSKA CEMENTATION INDIA LIMITED Vs. BAJRANGLAL AGARWAL
December 13, 2002
SLUM REHABILITATION AUTHORITY Vs. LAXMI MOHAN GHONE
June 4, 2002
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. NIRANJAN AYURVED BHAWAN LIMITED
June 7, 2002
SMITA PANDURANG DALVI Vs. RATNAKAR DATTATRAYA PATADE
February 7, 2002
SMITA PANDURANG DALVI OF BOMBAY INDIAN INHABITANT RESIDING AT 25-29 Vs. RATNAKAR DATTATRAYA PATADE OF BOMBAY INDIAN INHABITANT RESIDING AT A/2
February 26, 2002
SMITHKLINE BEECHAM CONSUMER HEALTHCARE GMBH Vs. HINDUSTAN LEVER LIMITED
July 3, 2002
SMOKE AFFECTED RESIDENTS FORUM Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
April 10, 2002
SMOKE AFFECTED RESIDENTS FORUM Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY II
December 18, 2002
SMOKE AFFECTED RESIDENTS FORUM Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
October 23, 2002
SMRUTI NAVIN NAULAKHA Vs. NAVIN SUBHASH NAULAKHA
April 9, 2002
SNEHAL VIJAYSINGH THOKE Vs. STATE OF MAHARASHTRA
February 27, 2002
SOHANLAL MIJAJILAL KAROTIA Vs. WELCOME GROUP SEAROCK SHERATON
January 28, 2002
SOLOMAN JACOB Vs. RESIDENT DEPUTY COLLECTOR
February 14, 2002
SOMA LAXMAN KHAIRE AGE 28 YEARS RESIDING AT KUNCHIKURVE NAGAR IN FRONT Vs. M N SINGH COMMISSIONER OF POLICE GREATER BOMBAY THE STATE OF
April 8, 2002
SONA CHANDI OAL COMMITTEE Vs. STATE OF MAHARASHTRA
August 23, 2002
SONAL GARMENTS Vs. TRIMBAK SHANKAR KARVE
August 29, 2002
SONEWADI VIVIDH KARYAKARI SEVA SAHAKARI SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
April 29, 2002
SOU BHARTI Vs. STATE OF MAHARASHTRA
October 22, 2002
SOU KIRAN Vs. STATE ELECTION COMMISSIONER
January 15, 2002
SOU MEGHANA RAMACHANDRA KOTTAWAR Vs. ASHWINI RAMESH PATWARDHAN
June 11, 2002
SOUTH INDIA CORPORATION AGENCIES LIMITED Vs. ADDITIONAL COLLECTOR OF CUSTOMS
August 6, 2002
SOUTH SEAS DISTILLERS AND BREWERIES PRIVATE LIMITED THANE Vs. DEEPAK R PATNE
May 2, 2002
SPECIAL LAND ACQUISITION OFFICER 2 Vs. AVENTIS PHARMA LIMITED
December 20, 2002
SPECIAL LAND ACQUISITION OFFICER MHADA Vs. ZARINE ASHRAFALI JARIABHAI MANSING TRUSTEE OF NOOR BAUG CHARITABLE TRUST
March 8, 2002
SRIDHAR DAMODAR KAMALASKAR Vs. SONU GANAJI DHUMASE
November 20, 2002
STAE Vs. BABULAL PRABHUDAS SHAH
July 16, 2002
STANDARD CHARTERED GRINDLAYS BANK LIMITED Vs. GOVIND PHOPALE
September 3, 2002
STANDARD CHARTERED GRINDLAYS BANK LTD Vs. G B E UNION
March 4, 2002
STAR INDIA PRIVATE LIMITED Vs. LEO BURNETT INDIA PRIVATE LIMITED
September 24, 2002
STATE Vs. RAGHUVIR A TANDEL
January 8, 2002
STATE BANK NAGAR CO OPERATIVE HOUSING SOCIETY LIMITED Vs. ASHUTOSH CONSTRUCTION PRIVATE LIMITED
March 21, 2002
STATE BANK OF INDIA Vs. JAYRAM SITARAM PEDHAMKAR
June 21, 2002
STATE BANK OF INDIA Vs. KUMAR APPAREL INDUSTRIES
July 26, 2002
STATE BANK OF INDIA Vs. GENERAL MANAGER OPERATION
August 8, 2002
STATE MAHARASHTRA Vs. MUTTAPPA
December 2, 2002
STATE OF GOA Vs. U.P. STATE BRIDGE CORPORATION LIMITED
September 26, 2002
STATE OF GOA Vs. SHANTABAI S B CACULO SHRI MOHAN S B CACULO AND SHRI PANDURANG S B
March 22, 2002
STATE OF MAHARASHTRA Vs. RAYMOND WOOLLEN MILLS LTD
June 5, 2002
STATE OF MAHARASHTRA Vs. BALIRAM KESHAV KOLI
June 12, 2002
STATE OF MAHARASHTRA Vs. BABU RAVAJI CHAMBHAR CHAVAN
June 21, 2002
STATE OF MAHARASHTRA Vs. SHESHRAO GANPATRAO SHELKE
March 27, 2002
STATE OF MAHARASHTRA Vs. NARAYAN S/O KANHYASINGH CHAVAN
June 24, 2002
STATE OF MAHARASHTRA Vs. SHIVAJI ANANDRAO CHEDE
June 27, 2002
STATE OF MAHARASHTRA Vs. RAMA MARUTI JAVALE
October 16, 2002
STATE OF MAHARASHTRA Vs. SATYABHAMA PANDURANG RAIPURE
November 29, 2002
STATE OF MAHARASHTRA Vs. KETAN PAREKH AND ETC.
June 11, 2002
STATE OF MAHARASHTRA Vs. RAM DITTA MAL S/O SHRI RAIMAL
July 23, 2002
STATE OF MAHARASHTRA Vs. SATYABHAMA PANDURANG RAIPURE
November 30, 2002
STATE OF MAHARASHTRA Vs. CHANDRABHAN MAHAGU BAWANKULE
December 4, 2002
STATE OF MAHARASHTRA Vs. MOLLULLA PURAYIL POOKOYA THANGAL
January 8, 2002
STATE OF MAHARASHTRA Vs. SHAMSUL HAQUE MOHAMMAD IDRIS
October 1, 2002
STATE OF MAHARASHTRA Vs. PRABHAKAR SADASHIV KALE
March 13, 2002
STATE OF MAHARASHTRA Vs. ISHWAR PIRAJI KALPATRI
March 8, 2002
STATE OF MAHARASHTRA Vs. SAYYEDLAL GANI SAYYED
August 28, 2002
STATE OF MAHARASHTRA Vs. SOMESHWAR NARAYAN KARULE
August 26, 2002
STATE OF MAHARASHTRA Vs. LAHU LAXMAN PABALE
July 24, 2002
STATE OF MAHARASHTRA Vs. KRANTIKUMAR RAMAJI WAGHMARE
July 23, 2002
STATE OF MAHARASHTRA Vs. HANMANTA BHIKU KHAIRATE
July 24, 2002
STATE OF MAHARASHTRA Vs. CHANGDEO NIVRUTTI KAMATHE
July 23, 2002
STATE OF MAHARASHTRA Vs. RAMESH RAGHAVJI SHAH
July 26, 2002
STATE OF MAHARASHTRA Vs. RAMESH RAGHAVJI SHAH
July 16, 2002
STATE OF MAHARASHTRA Vs. KETAN SHETH KANTIBHAI SHETH
September 17, 2002
STATE OF MAHARASHTRA Vs. AMINULLAH KHAN DULEKHAN
September 9, 2002
STATE OF MAHARASHTRA Vs. GOVINDSINGH THAKUR SURAJ SINGH THAKUR
September 12, 2002
STATE OF MAHARASHTRA Vs. KAMLAKARNANDRAM BHAWSAR
October 31, 2002
STATE OF MAHARASHTRA Vs. VIJAY KUMAR GUJARMAL AGRAWAL
October 25, 2002
STATE OF MAHARASHTRA Vs. MOHAMMAD ALI ABDUL AJIJ
October 7, 2002
STATE OF MAHARASHTRA Vs. PRAKASH SAKHA VASAVE
October 11, 2002
STATE OF MAHARASHTRA Vs. RAHUL alias RAOSAHEB DASHRATH BHONGALE
October 17, 2002
STATE OF MAHARASHTRA THROUGH COLLECTOR BHANDARA Vs. SUMITRABAI W/O TARACHAND HATWAR
July 23, 2002
STATE THROUGH PUBLIC PROSECUTOR Vs. BASUDEV MARTHA
June 20, 2002
SUB DIVISIONAL ENGINEER Vs. SUDHAKAR BAPURAO BHAGAT
November 20, 2002
SUB DIVISIONAL OFFICER Vs. BHAGWAN SHANKAR SHINDE
January 21, 2002
SUBHASH BABU KADAMALIASBARKYA AND SANTOSH BALU SAWANT Vs. STATE OF MAHARASHTRA
August 26, 2002
SUBHASH BALKRISHNA PHADKE Vs. KIRLOSKAR OIL ENGINEERS LTD.
June 27, 2002
SUBHASH RAGHUVIR JAISWAL Vs. STATE OF MAHARASHTRA
February 27, 2002
SUBHERDEVI CHANDRADEO VARMA Vs. INDRAMANI GANGAPRASAD VARMA
January 10, 2002
SUBRAMANIAN MUTTU HARIJAN AND VIJAY KUMAR PANDI PILLAI Vs. STATE OF MAHARASHTRA
August 27, 2002
SUBRAMANIAN V IYER Vs. AIR INDIA LIMITED COMPANY
August 30, 2002
SUDHADEVI RAMAKANT LOIYA Vs. STATE OF MAHARASHTRA
April 23, 2002
SUDHAKAR Vs. STATE OF MAHARASHTRA R B KORDE U D JOSHI AND A K AGARWAL
January 15, 2002
SUDHAKAR MAHADEO AGNIHOTRI Vs. STATE OF MAHARASHTRA AND OTHERS
June 28, 2002
SUDHAKAR S O SHANKARRAO SURADKAR Vs. STATE OF MAHARASHTRA
January 15, 2002
SUDHAKAR SHRIDHAR SHELAR Vs. STEELAGE INDUSTRIES LIMITED
February 1, 2002
SUDHAKAR SITARAM CHIKATE Vs. EDUCATION OFFICER SECONDARY ZILLA PARISHAD VIDHYA PRASARAK SANSTHA
December 5, 2002
SUDHAKAR VISHNUPANT BOBADE Vs. COMMITTEE FOR SCRUTINY AND VERIFICATION OF TRIBE CLAIMS
January 15, 2002
SUDHAKAR WAMAN CHAVAN Vs. STATE OF MAHARASHTRA
September 23, 2002
SUDHIR SAKHARAM JOSHI Vs. BANK OF MAHARASHTRA
September 17, 2002
SUHASINI ATMARAM PARAB Vs. B H KHATU
September 4, 2002
SUHASINI SUNIL CHAVAN Vs. STATE OF MAHARASHTRA
January 10, 2002
SUJATA W/O ARVIND JILLEWAR Vs. D M M AYURVED
November 26, 2002
SUKHBIR KAUR PRITAMSINGH SANDHU Vs. NAGPUR IMPROVEMENT TRUST
June 5, 2002
SUKHDEV BHIMRAO HASTAPURE Vs. STATE OF MAHARASHTRA
March 27, 2002
SUKUMABAI BANDU BALIGHATE Vs. CHANDGONDA KALGONDA PATIL
February 25, 2002
SUMER INVESTMENTS AND FINANCE COMPANY Vs. PARASRAMPURIA INDUSTRIES LTD
September 24, 2002
SUMITA PRADIPKUMAR DIXIT Vs. PUSHPADEVI G MAKHARIA
January 16, 2002
SUN N SAND HOTEL LIMITED Vs. V V KAMAT HUF
October 5, 2002
SUNIL B WAGHELA Vs. JUHU VILE PARLE GYMKHANA CLUB
July 18, 2002
SUNIL DEVIDAS DAMKONDEKAR Vs. UNION OF INDIA THE BANK OF MAHARASHTRA
February 8, 2002
SUNIL RAJARAM GHOSALKAR Vs. STATE OF MAHARASHTRA
April 24, 2002
SUNIL S/O. SAKHARAM MESHRAM Vs. CITY OF NAGPUR MUNICIPAL CORPORATION THROUGH ITS MUNICIPAL COMMISSIONER & ANR.
February 11, 2002
SUNIL VASANTRAO PHULBANDE Vs. STATE OF MAHARASHTRA
February 13, 2002
SUNITA SHANKAR SALVI Vs. SHANKAR LAXMAN SALVI
September 19, 2002
SUPER AND STAINLESS HI ALLOYS LTD Vs. STATE OF MAHARASHTRA
December 19, 2002
SUPER STEELS CORPORATION Vs. UNION OF INDIA
June 5, 2002
SUPERINTENDENT ENGINEER P W D Vs. KOKAN SARVAJANIK BANDHKAM VA PATBANDHARE KAMGAR SANGH
September 12, 2002
SUPERINTENDING ENGINEERING PUBLIC WORKS DIVISION Vs. GAJANAN SHRINIVAS KSHIRASAGAR
April 4, 2002
SUPRABHAT CO OPERATIVE HOUSING SOCIETY LIMITED Vs. SPAN BUILDERS
March 27, 2002
SURAJ SANGHI FINANCE LTD Vs. CREDENTIAL FINANCE LTD
June 3, 2002
SURENDRA ALIAS ALTAF KANHAIYALAL MISHRA Vs. STATE OF MAHARASHTRA
April 29, 2002
SURENDRA INDUSTRIES LIMITED Vs. A L ALASPURKAR
August 14, 2002
SURENDRA MAROTRAO YENURKAR Vs. STATE OF MAHARASHTRA
July 10, 2002
SURESH Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
January 28, 2002
SURESH ALIAS BALA SHANKAR KIRVE Vs. STATE OF MAHARASHTRA
February 7, 2002
SURESH D ZAMAKADE Vs. NARAYANDAS V SHAH
October 22, 2002
SURESH GULABRAO DHOLE Vs. STATE OF MAHARASHTRA
July 17, 2002
SURESH LATARI RAMTEKE Vs. STATE OF MAHARASHTRA
July 1, 2002
SURESH MALAPPA SHETTY Vs. SPL RECOVERY OFFICER
October 23, 2002
SURESH MANHERLAL MEHTA Vs. ICDS LIMITED
March 27, 2002
SURESH MANILAL SHAHA Vs. KOTHARI INDUSTRIAL CORPORATION LTD
December 12, 2002
SURESH NAVNITLAL SHAH Vs. HINDUSTAN SPG AND WEAVING MILLS COMPANY LIMITED
February 4, 2002
SURESH RUPRAO KHANDAR Vs. STATE OF MAHARASHTRA
December 17, 2002
SURESH SADASHIV MORE Vs. SIDDHA SARANA SANGH
June 27, 2002
SURESH SRIKRISHNA NAIK Vs. DEPARTMENT OF SOCIAL WELFARE STATE OF MAHARASHTRA
February 26, 2002
SURINDER SINGH JORA SINGH PUNJABI Vs. STATE OF MAHARASHTRA
September 30, 2002
SURJIT SINGH GYANSINGH AURORA Vs. STATE OF MAHARASHTRA
July 23, 2002
SURYABHAN RANUBA WAGH Vs. SHOBHA BHIMRAO PAWAR
July 8, 2002
SURYAKANT BABURAO KHALADKAR Vs. STATE OF MAHARASHTRA
November 20, 2002
SURYAKANT SHESHRAO PANCHAL Vs. VASANTRAO NAIK VIMUKTA JATI BHATAKYA JAMATI AADARSH PRASARAK MANDAL
April 12, 2002
SURYODAY ALLO METAL POWDERS LIMITED Vs. SENIOR INTELLIGENCE OFFICER
October 23, 2002
SUSHILA SADANAND BORKAR Vs. MARIA EXALTACAO VAZ ALIAS ELASSO VAZ
September 13, 2002
SUTAR PUKRAJ SOMTIJI Vs. YELLUBAI MALLAPPA WAGLE
July 1, 2002
SWASTIK OIL INDUSTRIES Vs. UNION OF INDIA
October 31, 2002
T U KHATRI Vs. INSTITUTE OF COMPANY SECRETARIES OF INDIA
March 5, 2002
TANVEER MOHAMMEDI IBRAHIM FAROOQ Vs. EDUCATION OFFICER PRIMARY ZILLA PARISHAD
April 23, 2002
TARABAI KAMANNA BANDE Vs. STATE OF MAHARASHTRA
September 5, 2002
TARABAI SHASHIKANT MAYEKAR Vs. STATE OF MAHARASHTRA
June 27, 2002
TARACHAND HASSARAM SHAMDASANI Vs. DURGASHANKAR G SHROFF
August 12, 2002
TARUN SHAH Vs. RAMJISINGH BHULLANSINGH
October 21, 2002
TASTY BITE EATABLES LIMITED Vs. UNION OF INDIA
October 28, 2002
TATA CONSULTING ENGINEERS AND ASSOCIATES Vs. TATA CONSULTING ENGINEERS
January 17, 2002
TATA TEA LIMITED Vs. SURUCHI TEA COMPANY
September 6, 2002
TATYASAHEB KORE WARANA SAHAKARI SAKHAR KARKHANA LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
December 5, 2002
TAUFIK HAJI GAFFAR Vs. UNION OF INDIA
February 13, 2002
TECHNO FIRE PROTECTION SERVICES PRIVATE LIMITED Vs. MTZ POLYESTERS LIMITED
February 12, 2002
TEJRAM KANHOBAJI SHRIKHANDE Vs. MAHARASHTRA STATE HANDLOOM CORPORATION LIMITED
April 19, 2002
THANCO BANK KARMACHARI SANGH Vs. THANE BHARAT SAHAKARI BANK LTD
February 15, 2002
THE CHIEF EDITOR, AURANGABAD TIMES & SHAM NAMA EVENING URDU DAILY Vs. JAMIL AHMED MOHD. MUSTAFA ANSARI AND OTHERS
July 11, 2002
THE HONOURABLE MR. JUSTICE R.S. MOHITE PRINCIPAL, DR. PUNJABRAO DESHMUKH POLYTECHNIC, AMRAVATI & ANR Vs. RAMKRISHNA S/O. MOTIRAM KAKAD & ORS.
February 11, 2002
THIAGARAJAN G Vs. J B ENGINEERING WORKS
February 21, 2002
THIRUMALAI KUMARAN Vs. UNION TERRITORY OF DADRA AND NAGAR HAVELI
December 17, 2002
TIGER STEEL ENGINEERING Vs. STATE OF MAHARASHTRA
March 1, 2002
TIME PACKAGING LIMITED Vs. MAHARASHTRA ENGINEERING AND GENERAL KAMGAR SANGHATANA
February 4, 2002
TRANSASIA BIO MEDICALS LIMITED Vs. REVIJAY CLINICAL LABORATORY AND HOSPITAL
July 15, 2002
TRANSPORT CORN OF INDIA LTD Vs. M R M T and G K UNION
May 2, 2002
TRANSPORT CORPORATION OF INDIA LIMITED Vs. MAHARASHTRA RAJYA MATHADI TRANSPORT AND GENERAL KAMGAR UNION
March 1, 2002
TRANSPORT MANAGER PUNE MUNICIPAL TRANSPORT Vs. VILAS SONU DEOKAR
February 1, 2002
TRIMBAK SANGRAMAPPA KADGE Vs. STATE OF MAHARASHTRA
April 12, 2002
TRYAMBAK LILAJI BINNAR Vs. STATE OF MAHARASHTRA
March 5, 2002
TUSHAR SURESH BHUMKAR Vs. SURESH AND COMPANY
August 14, 2002
TWINSTAR HOLDINGS LIMITED Vs. ANAND KEDIA DEPUTY COMMISSIONER
October 30, 2002
UDA BHURA CHAVAN Vs. DEPUTY ENGINEER P W DIVISION
April 4, 2002
UDAI HARINANDAN SHUKLA Vs. UNION OF INDIA
November 25, 2002
UDAY BAJIRAO KHAIRMODE Vs. CHAIRMAN N B EDUCATION SOCIETY
December 3, 2002
ULHAS DIWAKAR JOSHI Vs. STATE OF MAHARASHTRA THE INSPECTOR INCHARGE KASHIMIRA POLICE STATION
January 15, 2002
ULKA SHAH Vs. UNION OF INDIA
April 2, 2002
UMASHANKAR D SHUKLA Vs. NEW SHAKTI DYE WORKS PRIVATE LIMITED
March 16, 2002
UMESH MAROTRAO MOWADE Vs. BHALCHANDRA JAGESHWAR JOSHI
March 14, 2002
UMESH SHARMA Vs. S G BHAKTA
October 8, 2002
UNION BANK OF INDIA EMPLOYEES UNION Vs. UNION OF INDIA
August 30, 2002
UNION OF INDIA Vs. MOTI ENTERPRISES
August 27, 2002
UNION OF INDIA Vs. MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED
August 2, 2002
UNION OF INDIA Vs. R K PATHANIA
October 18, 2002
UNION OF INDIA Vs. MAA AGENCY
October 24, 2002
UNION OF INDIA Vs. G S SHUKLA
November 1, 2002
UNION OF INDIA Vs. SANJAY SAMPATRAO GAIKWAD
February 27, 2002
UNION OF INDIA Vs. AUTO IGNATION LIMITED
February 20, 2002
UNION OF INDIA Vs. MARUTI MADHAV KERULKAR
February 6, 2002
UNION OF INDIA Vs. S P GOYAL
January 25, 2002
UNION OF INDIA Vs. CHAWLA INTERBILD CONSTRUCTION COMPANY PRIVATE LIMITED
December 4, 2002
UNION OF INDIA Vs. Q S SHIPCHANDLER
April 4, 2002
UNION OF INDIA Vs. DABHOL POWER COMPANY
March 26, 2002
UNION OF INDIA Vs. SHRIDHAR R.
July 18, 2002
UNITED INDIA INSURANCE CO LTD Vs. JANABAI
July 16, 2002
UNITED INDIA INSURANCE CO. LTD Vs. BHAGVATI MOHANDAS SOMAYYA
September 27, 2002
UNITED LINER AGENCIES INDIA PVT LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS
October 31, 2002
UNITED PHOSPHOROUS LIMITED Vs. A K KANORIA
June 13, 2002
UNIVERSAL FERRO AND ALLIED CHEMICALS LIMITED Vs. MEMBER INDUSTRIAL COURT
January 17, 2002
USHA BADRI POONAWALLA Vs. K KURIAN BABU
January 9, 2002
USHA RAMCHANDRA MULE Vs. SCHOOL TRIBUNAL
September 3, 2002
USMAN GANI YAKUBALI Vs. STATE OF MAHARASHTRA
August 5, 2002
UTTAM PANDHARI TIDKE Vs. STATE OF MAHARASHTRA
October 25, 2002
UTTAM T DHUMAL Vs. REGIONAL TRANSPORT AUTHORITY PUNE
August 27, 2002
V ANANTHRAMAN Vs. UNION OF INDIA
September 16, 2002
V D CHAVAN Vs. STATE OF MAHARASHTRA
April 17, 2002
V R HIREMATH Vs. INDIAN OIL CORPORATION
January 10, 2002
V S JOSHI Vs. STATE OF MAHARASHTRA
January 14, 2002
V SHREENIVASSAN Vs. STATE OF MAHARASHTRA
September 2, 2002
V U WARRIER Vs. SECRETARY OIL AND NATURAL GAS COMMISSION
February 15, 2002
V V LEWIS Vs. SUPERINTENDENT ACWORTH LEPROSY HOSPITAL
February 7, 2002
VAIDYA KULDIP RAJ KOHIL Vs. STATE OF MAHARASHTRA
March 6, 2002
VAISHALI MANISH MANEKAR Vs. MANISH MOTIRAM MANEKAR
December 16, 2002
VALMIKI KEDA NIKAM Vs. BANK OF MAHARASHTRA
March 13, 2002
VARDHAMAN CHEMICALS Vs. COMMISSIONER CENTRAL EXCISE AND CUSTOMS CIVIL LINES
April 2, 2002
VARSU DATTATRAYA KALYANNAMDEO LAKADE KALYANBHIMAJI THORAT Vs. STATE OF MAHARASHTRA THE ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES
January 15, 2002
VARUN SHIPPING COMPANY LIMITED Vs. DEPUTY COLLECTOR OF CUSTOMS
August 6, 2002
VARVAND GRAM SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
July 12, 2002
VASANT LAXMAN MOTE Vs. RAJENDRAKUMAR PANDE DEAD
April 11, 2002
VASANT NARAYAN DAMLE Vs. HONOURABLE CHIEF JUSTICE OF THE HIGH COURT OF JUDICATURE AT MUMBAI THROUGH THE REGISTRAR
August 16, 2002
VASANT NARAYAN DAMPLE Vs. HONOURABLE CHIEF
September 16, 2002
VASANT SHANKAR PATIL Vs. SHANKAR BALU PATIL
October 3, 2002
VASAUDEV GANGARAM SHARMA Vs. POPATLAL PRABHUDAS AND SONS
July 18, 2002
VATSALA SHANKAR BANSOLE Vs. SAMBHAJI NANASAHEB KHANDARE
June 6, 2002
VEETRAG INVESTMENTS AND FINANCE CO Vs. PREMIER BRASS AND METAL WORKS PRIVATE LIMITED
February 7, 2002
VEETRAG INVESTMENTS AND FINANCE COMPANY Vs. PREMIER BRASS AND METAL WORKS PRIVATE LIMITED
October 9, 2002
VENKAT DATTATRAYA NANDVATE Vs. DATTATRAYA RAMBHAU AMBAD
March 19, 2002
VENKATESH GANPATRAO HINGOLE Vs. STATE OF MAHARASHTRA
August 29, 2002
VENUS CO-OP HOUSING SOCIETY Vs. J Y DETWANI
July 30, 2002
VERITAS CHEMICALS (P) LTD. Vs. ITO
November 27, 2002
VIDEOCON INTERNATIONAL LIMITED Vs. UNION OF INDIA (UOI)
January 16, 2002
VIDEOCON INTERNATIONAL LTD Vs. UNION OF INDIA
September 24, 2002
VIDEOCON INTERNATIONAL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 4, 2002
VIDUSHI WIRES PVT LTD Vs. UNION OF INDIA
November 26, 2002
VIJAY GANESH GONDHALEKAR Vs. RAMCHANDRA GIRDHARILAL SARDA
September 16, 2002
VIJAY GOVIND JOSHI Vs. HUSSEIN RAHIM SHAIKH
November 21, 2002
VIJAY KISAN SHELAR Vs. STATE OF MAHARASHTRA
June 13, 2002
VIJAY KRISHNAJI DESHPANDE Vs. GURU SIDDHA SIDRAM MHATRE
November 27, 2002
VIJAY NANALAL SHET Vs. STATE OF GOA
February 21, 2002
VIJAYKUMARJAMNADAS WADERA Vs. STATE OF MAHARASHTRA
October 14, 2002
VIKRAM REDDY Vs. STATE OF GOA
January 25, 2002
VILASGIRI VITHALGIRI GOSWAMI Vs. STATE OF MAHARASHTRA
October 21, 2002
VIMLABAI W/O JANARDAN MAHURE Vs. STATE OF MAHARASHTRA
August 23, 2002
VINAND DATTARAM NAKASHE Vs. STATE OF MAHARASHTRA
January 24, 2002
VINAY ASHARAM RATHI Vs. M R RAO
October 29, 2002
Vinayak Chintaman Deshmukh Vs. Special Land Acquisition Officer
August 22, 2002
VINAYAK NILKHANT NIKHAR Vs. WAMAN NARAYAN POTEY DEAD
April 16, 2002
VINAYAK SADASHIV PANDE Vs. STATE OF MAHARASHTRA
September 4, 2002
VINAYAK VIDYADAYINI TRUST Vs. ARUNA T PRABHU
September 4, 2002
VINAYAK WASUDEO UPADEO Vs. CITY OF NAGPUR CORPORATION
February 25, 2002
VINAYSINGH KISANSINGH RAJPUT Vs. STATE OF MAHARASHTRA
November 26, 2002
VINOD PANDURANG BHARSAKADE Vs. RETURNING OFFICER
December 17, 2002
VINOD PRALHAD BALAP Vs. CHHAYA VINOD BALAP
August 29, 2002
VINODCHANDRA H DOSHI Vs. ECHJAY FORGINGS PRIVATE LIMITED
April 15, 2002
VINODINI N KOTHARI Vs. DIVYATIRTH CO OPERATIVE HOUSING SOCIETY LIMITED
April 2, 2002
VIRAJ HOLDINGS Vs. MOTILAL OSWAL SECURITIES PRIVATE LIMITED
June 27, 2002
VIRENDRA ALIAS VIRU Vs. M N SINGH
March 16, 2002
VIRENDRA KUMAR GANDHI Vs. UNION OF INDIA
June 12, 2002
VIRENDRABHAI M CHANDALIA AND AMRITLAL M CHANDALIA Vs. MOHAN KANAYALAL PARWANI AND STATE OF MAHARASHTRA
September 27, 2002
VIRENDRALAL B VAISHYA Vs. UNION OF INDIA
November 1, 2002
VISHAL AGENCIES Vs. OSMANABAD JANATA SAHAKARI BANK LTD
April 24, 2002
VISHNU DEUSKAR Vs. CENTRAL BUREAU OF INVESTIGATION
November 13, 2002
VISHNU NAMDEO KUMAR Vs. STATE OF MAHARASHTRA
June 11, 2002
VISHNU VIJAY PACKAGERS P LIMITED Vs. UNION OF INDIA
November 26, 2002
VISHWAMBHAR RAJARAM TURE Vs. STATE OF MAHARASHTRA
June 7, 2002
VISHWANATH BABURAO CHOKOTE Vs. STATE OF MAHARASHTRA
October 14, 2002
VISHWANATH BABURAO CHOKOTE AND ORS. Vs. STATE OF MAHARASHTRA THROUGH SECRETARY AND ORS.
February 28, 2002
VISHWANATH GOPINATH HARKAD Vs. STATE OF MAHARASHTRA
August 23, 2002
VISHWANATH NAMDEO SHIRSAT Vs. STATE OF MAHARASHTRA
April 22, 2002
VISHWAPRAKASH LAXMAN SIRSATH Vs. STATE OF MAHARASHTRA
February 20, 2002
VITHAL DHANAJI SURYAWANSHI Vs. STATE OF MAHARASHTRA
December 20, 2002
VITHAL MALHAR KULKARNI Vs. TARABAI ANNA PATIL
September 24, 2002
VITHAL MHATARBA MULUK Vs. INDUBAI BANDU MULUK
November 26, 2002
VITHAL RAMRAO INGALE PATIL Vs. NAVALBAI DIGAMBAR DESHMUKH
July 4, 2002
VITHAL YESHWANT NALAVADE Vs. MARUTI JOTI NALAVDE
July 4, 2002
VITHOBA N ADEL Vs. CENTRAL BANK OF INDIA A BODY CORPORATE
December 12, 2002
VITHOBA THAKURDAS AMBEKAR SINCE Vs. KISAN NANA INGOLE
November 28, 2002
VITTAL DAULAT LAD Vs. ASHOK GOVIND TAWADE
February 11, 2002
VITTHAL NARAYAN KANGALE Vs. STATE OF MAHARASHTRA
June 6, 2002
VITTHAL RAMBHAU KULAT Vs. MATHURA BHAURAO WANKHEDE
December 17, 2002
VIVEK LAXMAN KULKARNI Vs. NAMDEO GIRDHAR WANI
April 1, 2002
VOLTAS EMPLOYEES UNION Vs. VOLTAS LIMITED
December 20, 2002
VOLTAS EMPLOYEES UNION Vs. VOLTAS LIMITED
January 22, 2002
VRAJLAL JINABHAI PATEL Vs. STATE OF MAHARASHTRA
August 29, 2002
W S G CRICKET PTE LIMITED Vs. MODI ENTERTAINMENT NETWORK
April 1, 2002
WALJI ALIAS WALYA DASHRATH JOHNY Vs. STATE OF MAHARASHTRA
July 26, 2002
WALLACE PHARMACEUTICALS PRIVATE LIMITED Vs. M V BUNGA BIDARA
October 23, 2002
WAMAN VYENKATESH RUIKAR Vs. REGISTRAR CO-OPERATIVE SOCIETIES
September 19, 2002
WANCHALABAIGHUMARE SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
June 12, 2002
WANDREKAR GUMASTHE AND MHATRE Vs. ABHIJIT CO OPERATIVE HOUSING SOCIETY LIMITED
June 11, 2002
WASUDHA SURESHRAO JIRAPURE Vs. SAHAKARI SANSTHA LIMITED
September 9, 2002
WEILER INTERNATIONAL ELECTRONICS PRIVATE LIMITED Vs. PUNITA VELU SOMASUNDARAM
October 11, 2002
WESTERN COALFIELDS LIMITED Vs. R.M. BHARDWAJ
June 13, 2002
WESTERN INDIA AUTOMOBILE ASSOCIATION Vs. GENERAL SECRETARY
September 5, 2002
WESTERN INDIA AUTOMOBILE ASSOCIATION Vs. GENERAL SECRETARY BOMBAY LABOUR UNION
September 4, 2002
WESTERN INDIA METAL INDUSTRIES Vs. UNION OF INDIA
April 2, 2002
WIPRO LIMITED Vs. UNION OF INDIA
April 5, 2002
WOCKHARDT LIMITED Vs. MAHESH MEDICAL AND GENERAL STORES
April 23, 2002
WWI CRANES LIMITED Vs. KRISHNA MURTHY
June 5, 2002
WYETH LABORATORIES LIMITED Vs. UNION OF INDIA
February 15, 2002
Y P SARABHAI Vs. UNION BANK OF INDIA
March 8, 2002
Y P SARABHAI Vs. UNION BANK OF INDIA
March 7, 2002
Y. RAJAN Vs. THE INDIAN NATIONAL PRESS (BOMBAY) LIMITED
March 8, 2002
YAKUB IBRAHIM YUSUF Vs. UNION OF INDIA
April 4, 2002
YAKUBKHAN MAHAMANDKHAN PATHAN Vs. STATE OF MAHARASHTRA
February 12, 2002
YAMUNABAI W/O LATE DEOCHAND MALI Vs. UNION OF INDIA AND OTHERS
October 10, 2002
YASHODABAI GANESH NAIK GAUNEKAR Vs. GOPI MUKUND NAIK
July 4, 2002
YOGESH DATTARAM PATHAK Vs. SHRIKRISHNA SHRIRAM JOSHI
July 15, 2002
YOGESH KORANI PROPRIETOR OF MAHAVIR Vs. UNION OF INDIA
October 8, 2002
YUSUF RAZAK DHANANI Vs. UNION OF INDIA
January 3, 2002
ZAHIDA NIZAMUDDIN JALAL Vs. ABIDALI JAFFERALI SYYED
September 23, 2002
ZAHIDA NIZAMUDDIN JALAL AND ORS. Vs. ABIDALIJAFFERALI SYYED AND ORS.
September 19, 2002
ZAKIR HUSSAINABBAS ALI BOHARA Vs. RAVINDRAKUMAR MOHANCHAND SAHU
June 17, 2002
ZEE INTERACTIVE MULTIMEDIA LTD Vs. STATE OF MAHARASHTRA
February 1, 2002
ZILLA PARISHAD NANDED Vs. MADANLAL SHARMA
March 21, 2002