Case Index

Title
Date
BIHAR STATE ELECTRICITY BOARD Vs. LAL MOHAN
November 20, 2002
HINDUSTAN MULTI ENGINEERING CORPORATION Vs. SOUTH INDIAN BANK LTD.
September 18, 2002
KRISHNA MOHAN Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA
December 19, 2002
MATHURA MAHTO (MISTRY) Vs. BINDESHWAR JHA “BINDU”
July 12, 2002
MISS SONI KUMARI (MINOR) Vs. NAGENDRA NARAIN BHAGAT
November 18, 2002
NAND KISHORE PRASAD Vs. SISTER GRACE, KURJI HOLI FAMILY HOSPITAL
November 14, 2002
ORIENTAL INSURANCE COMPANY LTD. Vs. VIJAY BAHADUR RAI
September 16, 2002
SURESH KUMAR GUPTA Vs. GULAB DEVI
November 15, 2002
VIJAY DAS Vs. EXECUTIVE ENGINEER, BIHAR STATE ELECTRICITY BOARD
December 18, 2002