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Case Index
Title
Date
AMAR WHEELS PVT.LTD. Vs. PUNJAB STATE ELECTRICITY BOARD
June 20, 2002
BALBIR SINGH Vs. LUDHIANA IMPROVEMENT TRUST
September 12, 2002
BANTA SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
October 10, 2002
BAWA INDUSTRIES Vs. VIPAL OIL EXTRACTION PVT.LTD.
June 20, 2002
BIKAR SINGH Vs. RISHI HIGH SCHOOL
August 13, 2002
CHATTAR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
May 30, 2002
CURRENT LAW JOURNAL PUBLISHERS LTD. Vs. MANPREET SINGH SARAO
September 25, 2002
GENERAL MANAGER, UNITED BANK OF INDIA Vs. SURINDER NATH SHARMA
May 20, 2002
JAI MALA Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
October 18, 2002
JOT MATERNITY AND CHILDREN HOSPITAL Vs. SANJOGITTA
April 30, 2002
KAMLA RANI Vs. MUNICIPAL COUNCIL, RAJPURA
April 22, 2002
L.D.BAJAJ Vs. HARI CHAND
January 7, 2002
LT.COL.N.K.GHAI Vs. PUNJAB STATE ELECTRICITY BOARD
October 24, 2002
MAHIPAL SINGH Vs. TARSEM SINGH
February 5, 2002
NEW INDIA ASSURANCE CO.LTD. Vs. TRIBHUVAN PARKASH GUPTA
January 3, 2002
P.S.E.B. Vs. JAGDEV SINGH
October 18, 2002
PUNJAB STATE ELECTRICITY BOARD Vs. GURMEET SINGH
October 18, 2002
PUNJAB STATE ELECTRICITY BOARD Vs. TIRATH RAM
February 12, 2002
PUNJAB STATE ELECTRICITY BOARD Vs. KASHMIR SINGH
May 20, 2002
PUNJAB STATE ELECTRICITY BOARD Vs. JASWINDER SINGH
August 12, 2002
PUNJAB STATE ELECTRICITY BOARD Vs. PARKASH SINGH
October 18, 2002
PUNJAB STATE ELECTRICITY BOARD Vs. JASBIR SINGH
May 22, 2002
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. SURINDER KAUR
September 16, 2002
SANTOKH SINGH Vs. PUNJAB FINANCE CORPORATION
June 12, 2002
SATISH KUMAR CHAWLA Vs. JASBIR SINGH
May 27, 2002
SURJIT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
June 21, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SINDHI SWEETS
April 22, 2002