Home
Case Index
Title
Date
A PRABHU Vs. GREEN COUNTRY AGRO FOODS LTD
April 24, 2002
A S NARAYANA Vs. CATERPILLAR INC
April 2, 2002
ADHUNIK YARNS LIMITED Vs. MASTER ROAD LINES
September 24, 2002
AGRAWAL AGENCIES Vs. GODREJ GE APPLIANCES LTD
November 1, 2002
ANIL KUMAR ADYA Vs. MAXWORTH ORCHARDS INDIA LTD
March 19, 2002
ARCHANA SINGH Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
April 2, 2002
BIPINBHAI JAGJIVANDAS PATEL Vs. CHAIRMAN AND MANAGING DIRECTOR MODEL DOMESTIC COAL GAS CO PVT LTD
September 16, 2002
C L MEHRA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
April 2, 2002
DEBJYOTI BANDHOPADHYAY Vs. PETROLEUM CONSERVATION RESEARCH ASSOCIATION
May 20, 2002
DIRECTOR GENERAL I & R Vs. ANGIRA HEAVY ENGINEERING INDUSTRIES
May 1, 2002
DIRECTOR GENERAL I & R Vs. RAYMOND WOOLLEN MILLS LIMITED
May 20, 2002
DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. SCHEDULED CASTES AND SCHEDULED TRIBES/BACKWARD AND MINORITIES COOPERATIVE HOUSING SOCIETY LTD
July 28, 2002
DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. DIGBOI PETROLEUM LTD
October 25, 2002
DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. MC DOWELL & CO LTD
December 20, 2002
DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. PEPSICO INDIA HOLDING LTD
August 21, 2002
DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. ROCKLAND LEASING LIMITED
February 28, 2002
DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. DLF UNIVERSAL LIMITED
September 26, 2002
DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. CONSUMER COOP STORE
September 4, 2002
DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. MAHANAGAR TELEPHONE NIGAM LTD
August 14, 2002
DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. GEOFFREY MANNERS & CO LTD
September 6, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. MODI ALKALI AND CHEMICALS LIMITED
March 1, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. CAN FIN HOMES LIMITED
April 2, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. INDIA HABITAT CENTRE
May 20, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. PLASTIC PACKERS
April 19, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. SHARDA FUELS INDIA LTD
March 14, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. TRIVENI ENGINEERING INDUSTRIES LTD
September 25, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. FORD INDIA LTD
April 2, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. CENTRAL CIRCUIT CINE ASSOCIATION
April 2, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HINDUSTAN LEVER LTD
May 7, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. BOOMI BOTTLING GAS COMPANY PVT LTD
July 30, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. GILL INTERNATIONAL LTD
September 10, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. KHAITAN INDIA LTD
September 18, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. ANGIRA HEAVY ENGINEERING INDUSTRIES
May 1, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. RELIANCE INDUSTRIES LTD
May 31, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. INDRA KUMAR PODDAR
November 7, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. SWAN FOODS PVT LTD
April 17, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. MAHANAGAR TELEPHONE NIGAM LTD
August 14, 2002
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. UTTAR PRADESH HOUSING AND DEVELOPMENT BOARD
November 13, 2002
G G PRODUCTS Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPN LTD
August 21, 2002
G G PRODUCTS Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPN LTD
August 21, 2002
INDIAN TOURISM DEVELOPMENT CORPORATION LTD Vs. INDIA TOURS AND TRAVELS
May 23, 2002
INDIRA RAI Vs. VATIKA PLANTATIONS PVT LTD
March 5, 2002
INFLUENCE Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
April 4, 2002
JOHNSON AND JOHNSON LTD Vs. MAHARASHTRA STATE CHEMISTS AND DRUGGISTS ASSOCIATION
May 3, 2002
K BIKRAM SINGH PROP CINE ARTS INDIA Vs. PLUS CHANNEL INDIA LIMITED
April 3, 2002
KAILASH AND COMPANY Vs. DIRECTOR OF SUPPLIES AND DISPOSALS
November 28, 2002
KRITI MINOR Vs. ANIL JAIN
October 9, 2002
LAXMANBHAI VAIJIBHAI PATEL Vs. CHAIRMAN AND MANAGING DIRECTOR OF MODEL DOMESTIC COAL GAS CO PVT LTD
September 16, 2002
M K AWTANEY Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
April 2, 2002
M S SHOES EAST LIMITED Vs. INDIAN BANK
September 19, 2002
MAHESH CHANDRA Vs. GENERAL MANAGER FIELD GUN FACTORY
April 2, 2002
MAHESH CHANDRA GUPTA Vs. MEERUT DEVELOPMENT AUTHORITY
July 23, 2002
MASTER HIMANSHU RATHOR MINOR Vs. ANIL JAIN
October 9, 2002
MEENA BALAN Vs. MAXWORTH HOMES LTD
April 15, 2002
MITTAL DISTRIBUTORS Vs. ASK ME INFORMATION SERVICES LTD
August 20, 2002
NAND KISHORE MALHAN Vs. DELHI DEVELOPMENT AUTHORITY
July 30, 2002
OM PARKASH KAMAL Vs. SCHEDULED CASTE AND SCHEDULED TRIBE BACKWARD AND MINORITIES CO OPERATIVE HOUSING SOCIETY LTD
December 4, 2002
P GHEI Vs. VICE CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY
April 12, 2002
P P SAMANTA Vs. DELHI DEVELOPMENT AUTHORITY
August 20, 2002
PRAKASH CHIMANLAL SHETH Vs. WALSINGHAM HOUSE SCHOOL ICSE
December 2, 2002
PREM NATH MOTORS Vs. IND AUTO LTD
January 7, 2002
PREM NATH MOTORS LIMITED Vs. IND AUTO LIMITED
April 24, 2002
PROMODE BHARGAVA Vs. D L F UNIVERSAL LTD
November 18, 2002
RABANI GUPTA THROUGH LEGAL GUARDIAN Vs. DSJ AGROTECH LTD
October 29, 2002
RAINBOW INFORMATION Vs. SOLUTION INFOTECH INDIA PVT LTD
April 8, 2002
RAJINDER KUMAR VOHRA Vs. DELHI DEVELOPMENT AUTHORITY
November 18, 2002
RAKESH KUMAR MONGA Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
August 20, 2002
RENU MITTAL Vs. SAINIK COOPERATIVE HOUSING BUILDING SOCIETY
April 1, 2002
S C BANSAL Vs. ESKAYEF LIMITED
July 26, 2002
S K KAPOOR Vs. SECRETARY MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
March 5, 2002
S K TINAIKAR Vs. PANKAJ BHULANI
November 27, 2002
SAMAJIK NAYAY Vs. GHAZIABAD DEVELOPMENT AUTHORITY
August 14, 2002
SANJAY UPPAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
July 23, 2002
SHAKUNTLA DEVI Vs. SPACE DESIGN
April 15, 2002
SHASHI SINGHAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
September 19, 2002
SMITHKLINE BEECHAM PHARMACEUTICALS I LIMITED Vs. PARAS PHARMACEUTICALS LTD
April 13, 2002
STANDING COMMITTEE S&C ASSOCIATION OF STATE ROAD TRANSPORT UNDERTAKING Vs. KARMOBILES LIMITED
May 1, 2002
SUNITA R MALKANI Vs. FIVE STAR HOLIDAYS PVT LTD
November 1, 2002
SURENDER KUMAR Vs. EICHER GOODEARTH LTD
August 28, 2002
SURESH RAMANI Vs. ALSA CONSTRUCTIONS AND HOUSING LIMITED
August 5, 2002
TAJINDER SINGH JOLLY Vs. DELHI DEVELOPMENT AUTHORITY
October 28, 2002
TRIVENI BOREWELLS Vs. INGERSOLL RAND I LTD
April 2, 2002
UMA DEEPAK Vs. MARUTI UDYOG LIMITED
November 27, 2002
V K TAKHTAR Vs. ROHAN MOTORS LIMITED
March 6, 2002
VEER VARDHAMAN TEXTILES MILLS LTD Vs. LOYAL ENGINEERING LIMITED
April 29, 2002
VEER VARDHMAN TEXTILE MILLS LTD Vs. CLAUS HIRSCHBURGER GMBH
September 6, 2002
VIKRAM BHATIA Vs. PANCHSHILA SERVICE STATION
April 18, 2002
VINAY KUMAR BHATNAGAR Vs. U P STATE INDUSTRIAL DEV CORPN LTD
April 24, 2002
VINOD KUMARS Vs. NUCHEM LIMITED
November 29, 2002