Case Index

Title
Date
A ABDUL GAFOOR Vs. DEPUTY COMMERCIAL TAX OFFICER
May 4, 2002
A ABDUL RAHIM Vs. INCOME TAX OFFICER
July 16, 2002
A ALAGARSAMI Vs. TRANSPORT COMMISSIONER
October 3, 2002
A AMOLARPAVA NATHAN ALIAS A A NATHAN Vs. R SELVARAJ
April 19, 2002
A ARULJOTHI Vs. DEPUTY COMMISSIONER OF LABOUR SALEM AND
June 28, 2002
A ARUNACHALAM Vs. C THANGAVELU RESPONDENT
July 9, 2002
A B HASSAN Vs. SUNDARI
April 23, 2002
A Chithambarathanu Vs. Pondicherry University
August 29, 2002
A Dhurvasala Vs. Collector Vellore District
January 24, 2002
A GOPAL Vs. G DHANAMMAL
December 20, 2002
A GOVINDAN Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD
April 9, 2002
A Heflin Robert Vs. Revathi Ramachandran
August 5, 2002
A JAYA Vs. COMMISSIONER CHENNAI CORPORATION
September 23, 2002
A K KADER KUTTY Vs. COMMISSIONER and SECRETARY TO GOVERNMENT HOUSING and URBAN DEVELOPMENT DEPARTMENT
November 14, 2002
A Kathiresan Vs. State rep
October 4, 2002
A KUMAR Vs. P MUTHUPANDI
January 31, 2002
A KUPPUSAMY Vs. INDIAN OIL CORPORATION LIMITED REP BY ITS GENERAL MANAGER, MADRAS; SENIOR DIVISIONAL MANAGER, INDIAN OIL CORPORATION LIMITED, MADURAI; DEALER SELECTION BOARD REP BY ITS NON MEMBER SECRETARY, MADRAS; D THIAGARAJAN
April 18, 2002
A LAKKAPA GOUNDER VAKKALIGAR HIGH SCHOOL Vs. STATE OF TAMIL NADU
April 4, 2002
A LEO Vs. CAMPION HIGHER SECONDARY SCHOOL
August 6, 2002
A M KANDASAMY Vs. CORPORATION OF MADRAS
January 17, 2002
A MAHESH Vs. K K COLLEGE OF PHARMACY
April 10, 2002
A MATHESWARAN Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD
October 1, 2002
A MOHAN Vs. K GUNASEKARAN AND ANOTHER
November 18, 2002
A MURUGESAN Vs. ANGAMUTHU GOUNDER
August 6, 2002
A NARAYANASAMY; S KANNAN; S VIJAYA Vs. V MURUGESAN AND M JEYALAKSHMI
September 24, 2002
A PICHAL NADAR Vs. P O LABOUR COURT
February 22, 2002
A PL MEYYAPPA CHETTIAR Vs. DISTRICT COLLECTOR
August 23, 2002
A PUSHPARANI Vs. COMMISSIONER OF POLICE GREATER CHENNAI EGMORE CHENNAI
September 18, 2002
A R LAKSHMANAN Vs. BANK OF BARODA
August 30, 2002
A R MAQBOOL SAHIB Vs. CHAIR PERSON TAMIL NADU WAKF BOARD
September 13, 2002
A R SARAVANAN Vs. STATE
September 25, 2002
A RAJKAN Vs. COMMANDANT ORDINANCE DEPOT AVADI
November 28, 2002
A RAMAKRISHNAN Vs. S MALLIKARJUNA RAJU
February 13, 2002
A RAMANATHAN AND COMPANY Vs. GOVERNMENT OF TAMIL NADU
April 29, 2002
A RAMRAJ Vs. GOVERNMENT OF TAMIL NADU
October 24, 2002
A S M Anwar Batha Vs. S P Rajagopal
August 22, 2002
A S NIZAR AHMED AND COMPANY LIMITED REP BY ITS MANAGING DIRECTOR A S NISAR AHAMED, MADRAS Vs. COLLECTOR OF VELLORE DISTRICT, VELLORE
April 1, 2002
A S PARVEEN AKTHAR Vs. UNION OF INDIA
December 27, 2002
A SAKTHIVEL Vs. V A SHANMOGAVEL
November 8, 2002
A SELVARAJ Vs. COMMANDANT
November 14, 2002
A STELLA Vs. COMMANDANT CISF SHAR CENTRE
November 15, 2002
A Subramanian Asari Vs. Thirunayanarkurichy Desivinayagam
August 14, 2002
A SYED IBRAHIM Vs. STATE OF TAMIL NADU
December 19, 2002
A THOPPIAN Vs. STATE OF TAMILNADU
November 27, 2002
A V AROCKIAM Vs. ARUL MARY ALIAS LATCHUMI DEVI
April 5, 2002
A V AROCKIAM AND Vs. ARUL MARY ALIAS LATCHUMI DEVI
March 5, 2002
A VARAPRASADA RAO Vs. COMMISSIONER OF INCOME TAX
August 21, 2002
A VIVEKANANDAM Vs. BANK OF MADURA LTD
February 15, 2002
A. AZHAR BEGUM, Vs. BHARATH PETROLEUM CORPORATION LTD., REP BY TERRITORY MANAGER, MGM TB SANTHORIUM, SENGIPATTI, POS: TANJURE,
July 25, 2002
A. MADASAMY Vs. S. SUBRAMANIAN AND THE PRESIDING OFFICER,LABOUR COURT, TIRUNELVELI
April 5, 2002
A. MALAR VIZHI Vs. DISTRICT EMPLOYMENT OFFICER, DINDIGUL,
July 19, 2002
A. MARIA SATHIYANESAN Vs. THE STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVERNMENT ENVIRONMENTS AND FOREST DEPARTMENT FORT ST. GEORGE, CHENNAI,
June 27, 2002
A. PARAMARTHALINGAM Vs. SECRETARY, KANYAKUMARI DISTRICT SARVODAYA SANGH, NAGERCOIL,
June 24, 2002
A. PITCHAI Vs. THE JOINT REGISTRAR OF COOPERATIVE SOCIETIES
January 28, 2002
A. PITCHAMUTHU Vs. SUPERINTENDING ENGINEER, DHARMAPURI E.D. CIRCLE, TAMIL NADU ELECTRICITY BOARD, DHARMAPURI
March 15, 2002
A. RAPHAEL Vs. THE GOVERNMENT OF TAMILNADU, REP. BY ITS SECRETARY, TAMIL DEVELOPMENT AND CULTURE DEPT., CHENNAI,
February 28, 2002
A. RATHA, Vs. SUB DIVISIONAL MAGISTRATE, KARAIKAL AND MOHAMED IBRAHIM
June 27, 2002
A. SUBBU RAM Vs. TMT. P. ARUNA,
June 10, 2002
A. SYED IBRAHIM Vs. THE STATE OF TAMIL NADU, REP. BY THE SECRETARY TO GOVT., PUBLIC (SC) DEPARTMENT,
December 12, 2002
A. THANGA NADAR Vs. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT, FORT ST. GEORGE, MADRAS AND THE SPECIAL TAHSILDAR, NEIGHBOURHOOD SCHEME AND LAND ACQUISITION OFFICER, NAGERCOIL, KANYAKUMARI
July 26, 2002
A. THILAGARAJ Vs. SECRETARY TO GOVT. PROHIBITION AND EXCISE DEPARTMENT
April 10, 2002
A. VEDARATHINAM, Vs. STATE BY: INSPECTOR OF POLICE NAGOOR POLICE STATION, NAGAI-QUID-E-MILLETH DISTRICT
April 10, 2002
A.B. MUNIAPPAN Vs. THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, PUBLIC (POLITICAL) DEPARTMENT, FORT ST. GEORGE, CHENNAI
July 2, 2002
A.C.E GARMENTS, AMBATTUR, MADRAS Vs. THE PRESIDING OFFICER, II ADDITIONAL LABOUR COURT, MADRAS AND R. MERY
March 13, 2002
A.D. SUKAVANESHWAR REPRESENTED BY POWER OF ATTORNEY, THIRU. A.N. DYANESWARAN Vs. THE DISTRICT COLLECTOR, SIVAGANGA DISTRICT, SIVAGANGA AND THE ASSISTANT DIRECTOR, DEPARTMENT OF GEOLOGY AND MINING, SIVAGANGA
June 25, 2002
A.I. VIJAYAKUMAR Vs. THE LABOUR COURT, VELLORE AND THE MANAGEMENT CMC HOSPITAL, VALLORE
February 21, 2002
A.K. SIVAPPA Vs. C.M. KRISHNAN
March 22, 2002
A.L. RADHAKRISHNAN Vs. THE CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD, REP. BY ITS MANAGING DIRECTOR, CHENNAI
March 28, 2002
A.N. JEGANNATHAN (DECEASED), Vs. THE UNION OF INDIA (UOI), REPRESENTED BY THE CHIEF OF THE ARMY STAFF, NEW DELHI,
June 3, 2002
A.S. NIZAR AHMED & COMPANY LTD. Vs. COLLECTOR OF VELLORE DISTRICT
April 11, 2002
A.V.K. VELAYUTHA RAJA, PROP. RAJA ENTERPRISES, RAJAPALAYAM, KAMARAJAR DISTRICT Vs. THE ASSISTANT ENGINEER, (DISTRIBUTION) RURAL TAMIL NADU ELECTRICITY BOARD, SANKARANKOIL
March 7, 2002
AALAGUPANDI Vs. STATE
December 27, 2002
AARUPADAIVEEDU MEDICAL COLLEGE Vs. PONDICHERRY UNIVERSITY
March 22, 2002
Abdul Vakil Vs. State
July 23, 2002
ABID USMAN AND CO Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL
July 17, 2002
ABIRAMI THEATRES P LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER
July 9, 2002
ABRAHAM Vs. STATE
October 29, 2002
ABT PARCEL SERVICES Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT
January 25, 2002
ADAIR DUTT AND CO INDIA P LTD Vs. APPROPRIATE AUTHORITY
July 11, 2002
Adani Exports Limited Vs. Union of India
October 1, 2002
ADDITIONAL DISTRICT JUDGE CUM CHIEF JUDICIAL MAGISTRATE Vs. NIL
September 19, 2002
Additional District Judge cum Chief Judicial Magistrate Nagapattinam Vs. Nil
September 1, 2002
Adhimoola Gounder Vs. Batcha Reddiar
August 12, 2002
ADHINATHA PANDITHAR [DIED] Vs. A SKUMARA PANDITHAR
April 26, 2002
ADI DRAVIDA ADI ANDHRA WELFARE ASSOCIATION REP BY ITS PREMPLOYEES STATE INSURANCE CORPORATIONDENT, M P SATHYA Vs. THANGAVELU UDAYAR
November 12, 2002
ADVOCATE GENERAL OF TAMIL NADU CHENNAI Vs. SHRI M KARUNANIDHI FOUNDER AND EDITOR MURASOLI CHENNAI
June 7, 2002
ADVOCATES ASSOCIATION HIGH COURT MADRAS Vs. STATE OF TAMIL NADU
June 4, 2002
Aema Gounder Vs. State
August 1, 2002
Agate Finance Limited Vs. State
August 8, 2002
AGATE FINANCE LIMITED Vs. STATE
August 28, 2002
Ahonyammal Vs. Secretary to Government
July 23, 2002
AIR INDIA Vs. ASIA TANNING CO
December 10, 2002
Air India Vs. Asia Tanning Co
December 12, 2002
AISWARYAM Vs. SAROJA
June 14, 2002
AIYESHAGANI Vs. ABU HANIFA
March 22, 2002
Ajay Kumar Gupta Vs. Syndicate Bank
September 12, 2002
AKKAMMAL STEELS PVT. LTD., REP. BY ITS DIRECTOR K. VENKATESH, COIMBATORE Vs. THE COMMISSIONER OF CENTRAL EXCISE DESIGNATED AUTHORITY, COIMBATORE AND
April 26, 2002
AKSHYA VIDYALAYA CHARITABLE TRUST, REP BY ITS MANAGING TRUSTEE, E N PALANISAMY, DINDIGUL Vs. E KALADEVI
February 26, 2002
Alagar Iyengar Vs. State of Tamil Nadu
August 23, 2002
ALAGUMALAI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, THIRUTHANGAL, M PUDUPATTI POLICE STATION, SRIVILLIPUTHUR, CRIME NO 65/1996
April 9, 2002
ALAI JOSEPH IRUTHAIARAJ ALIAS RAJA NOW CONFINED IN CENTRAL PRISON MADURAI Vs. STATE
April 30, 2002
ALAMELU AMMAL Vs. CHAKRAPANI,
July 15, 2002
ALBERT & COMPANY, EGMORE, MADRAS Vs. THE OIL AND NATURAL GAS COMMISSION, THE SOUTHERN REGIONAL BUSINESS CENTRE, REPRESENTED BY ITS GROUP GENERAL MANAGER, EGMORE, MADRAS
July 25, 2002
ALEYAMMA Vs. THE GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT FOREST AND FISHERIES DEPARTMENT, MADRAS AND THE FOREST SETTLEMENT OFFICER, GUDALUR, THE NILGIRIS
February 25, 2002
ALKEM LABORATORIES LTD Vs. MICRO LABS LIMITED
February 11, 2002
ALL INDIA ASSOCIATION OF PRIVATE MEDICAL PRACTITIONERS, REGD. NO. 206 OF 1992 Vs. STATE OF TAMIL NADU
November 12, 2002
ALLIND METAL FABRICATORS PVT LTD Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT GOVERNMENT OF TAMIL NADU
February 15, 2002
ALOK MUKHERJI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED, REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR, REGISTERED AND CORPORATE OFFICE, MUMBAI,
April 16, 2002
ALPHONSE Vs. S DHARMARAJ
February 6, 2002
AMALGAMATIONS LTD Vs. SHANKAR SUNDARAM
June 3, 2002
AMARLAL KISHANDAS Vs. COMMISSIONER OF INCOME TAX
August 19, 2002
Ambala Thevar Vs. Chellammal
August 2, 2002
Ambikapathi Vs. Nilambur Kaliamman Koil
August 30, 2002
AMBUR STEEL TRADERS Vs. ENGINEER C NOORULLA
April 12, 2002
AMEENAMBAL BEEVI Vs. GOPALASAMY
January 24, 2002
AMIRTHAVALLI Vs. VISALATCHI AMMAL LATE MURUGESA MUDLIAR
July 19, 2002
Amrithraj Vs. Indirani
September 5, 2002
ANAIMALAI NATIONAL ESTATEWORKERS UNION Vs. PLANTERS ASSOCIATIONOF TAMIL NADU
March 21, 2002
Anandam and Co Vs. M Sirajudeen
August 8, 2002
ANBALAGAN Vs. STATE
March 12, 2002
ANBU TEXTILES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 17, 2002
ANDI AMBALAM Vs. SEVANI AMMAL
August 8, 2002
ANGAMMAL Vs. KOMARA GOUNDER
January 25, 2002
ANGAMMAL Vs. STATE OF TAMIL NADU
August 16, 2002
ANGAPPA ASARI Vs. STATE OF TAMIL NADU
July 25, 2002
Anjalai Ammal Vs. Sali
July 2, 2002
Anna Transport Corporation LTD Vs. Presiding officer
August 8, 2002
ANNAI VELANKANNI TRADERS REP. BY ITS PARTNER T. SEHNBAGARAJAN Vs. THE REGIONAL MANAGER FOOD CORPORATION OF INDIA MADRAS AND
June 10, 2002
ANNAKILI Vs. B. LAKSHMI
July 23, 2002
ANNAMALLAIS AGENCIES Vs. COMMISSIONER OF INCOME TAX
September 9, 2002
ANSAR ALI Vs. STATE OF TAMIL NADU
April 16, 2002
ANTHONY HARRY Vs. STATE OF TAMIL NADU, REP. BY INSPECTOR OF POLICE, CHENNAI
April 22, 2002
Anthony Raj Vs. Josephine Sanjeevi
August 2, 2002
ANUPPANADY KOODAYEE AMMAL FAMILY TRUST, THROUGH ITS SOLE TRUSTEE O. MEENAKSHIA PILLAI Vs. KOODAYEE AMMAL,
August 14, 2002
APPARASU PILLAI Vs. PATCHAIAMMAL
February 11, 2002
APPAVOO M Vs. TAMIL NADU STATE TRANS CORPN LTD
September 13, 2002
APPLE CREDIT CORPORATION LTD Vs. S J MARINE SERVICES P LTD
December 27, 2002
ARAVIND LABORATORIES Vs. ARIHANT COSMETICS CHENNAI
February 21, 2002
ARCOT N VEERASAMY Vs. J JAYALALITHA
June 14, 2002
ARULJOTHI A Vs. DY COMMR LABOUR
June 28, 2002
Arulmighu Kailasanathar Temple SAYARATCHA KATTALAI rep Vs. R Srinivasan
August 30, 2002
ARULMIGHU THIRUGNANASAMBANDHA SWAMIGAL AADHEENAM MADURAI Vs. N RENGAN CHETTIAR
October 11, 2002
ARULMIGU DHANDAYUTHAPANISWAMI THIRUKKOIL, PALANI, THROUGH ITS DEPUTY COMMISSIONER/EXECUTIVE OFFICER, PALANI Vs. K. RAMA IYER (DIED) AND K.R. HARIHARAN
March 13, 2002
ARULMIGU THIRUKUMARESHWARAN THIRUKOIL, PONNANNUR, THIRUMAYAMTALUK, PUDUKKOTTAI, REP. BY ITS MANAGING TRUSTEE CHINNATHAMBI Vs. THIRUMAYAM TALUK KUDIVARA RIGHTS REGISTRATION OFFICER CUM TAHSILDAR THIRUMAYAM, PUDUKKOTTAI DISTRICT,
February 25, 2002
ARULMIHU KACHAPAESWARAR DEVASTHANAM Vs. KACHAPESWARASAMY NAGAR COLONY REP
November 15, 2002
ARUMUGAM Vs. ANBAZHAGI AND ANOTHER
December 20, 2002
ARUMUGAM Vs. STATE
March 20, 2002
ARUMUGAM Vs. STATE OF TAMIL NADU
July 5, 2002
Arumugam Vs. State
September 23, 2002
ARUMUGAM PILLAI Vs. PATHIRAKALI AMMAL
June 17, 2002
ARUMUGAM S Vs. PRESIDING OFFICER LABOUR COURT
July 19, 2002
ARUMUGHAM Vs. STATE
August 30, 2002
ARUNA SUGARS LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR Vs. THE STATE OF TAMIL NADU, REP. BY THE SECRETARY TO THE GOVERNMENT, HOME DEPARTMENT,
December 30, 2002
ARUNACHALA MUDALIAR Vs. JAYALAKSHMI AMMAL
January 9, 2002
ARUPPUKKOTTAI NADARS URAVINMURAI PODHU ABIVIRUTHI TRUST, REP. BY ITS PRESIDENT MR. M. SUDHAHAR Vs. THE COMMISSIONER ARUPPUKKOTTAI MUNICIPALITY ARUPPUKKOTTAI AND THE DIRECTOR OF TOWN AND COUNTRY PLANNING, MADRAS
June 7, 2002
Ashok Vs. State
August 6, 2002
ASHOK LEYLAND LIMITED Vs. ASSISTANT COMMISSIONER CT CENTRAL ASSESSMENT CIRCLE-III CHENNAI-6
March 27, 2002
Ashok Leyland LTD Vs. Commissioner of Income tax
September 30, 2002
ASSERVADHAM Vs. GENERAL MANAGER INDIAN AIRLINES LIMITED
December 11, 2002
ASSISTANT DIRECTOR, DIRECTORATE OF REVENUE INTELLIGENCE, T NAGAR, MADRAS Vs. NARAYANASWAMY RAVISHANKAR @ RAVISHANKAR
February 18, 2002
ASSISTANT GENERAL MANAGER T I CYCLES OF INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT
September 27, 2002
ASST ACCOUNTS OFFICER, REVENUE DIVISION, POLUR; SUPERINTENDING ENGINEER TIRUVANNAMALAI ELECTRICITY SYSTEM, TIRUVANNAMALAI; ASST DIVISIONAL ENGINEER, OPERATION AND MAINTENANCE, TAMIL NADU ELECTRICITY BOARD, SANDHAVASAL Vs. VARADHAN
June 28, 2002
ASSTT. COLLECTOR OF C. EX. Vs. M. GANESAN
April 1, 2002
ATIKA BEGUM Vs. HAJI A A M ABDULLA
February 28, 2002
AUROBOUTIQUE TRUST Vs. COMMISSIONER OF INCOME TAX
August 28, 2002
AYEESHA BIBI Vs. S MOHAMED IBRAHIM
September 13, 2002
AYESHA HAQUE REP Vs. STATE OF TAMIL NADU
December 18, 2002
AYIPONNU DIED Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION KUMBAKONAM
February 14, 2002
AYISHA BIBI Vs. ABDUL RAHIM,
July 2, 2002
AYYASWAMY Vs. STATE BY INSPECTOR OF POLICE, METTUPALAYAN POLICE STATION
January 21, 2002
AZHAGU STORES Vs. R SUBRAMANIAM I A S RETD
December 16, 2002
B CHINNASAMY NAIDU Vs. C S MANI
February 20, 2002
B Devaraju Vs. Superintending EngineerNorth Tamil Nadu Electricity Board
June 24, 2002
B K Kumaran Vs. S Prakash
September 27, 2002
B KRISHNAKUMAR Vs. STATE OF TAMIL NADU
March 4, 2002
B Mariappan Vs. Secretary to Government of Tamil Nadu Public Works Department
September 9, 2002
B NADAMUNI REDDY and SONS Vs. SUPERINTENDING ENGINEER
December 10, 2002
B NAGI REDDI Vs. COMMISSIONER OF INCOME TAX
July 25, 2002
B NAVANEETHAMMAL Vs. SULEKA BI
November 15, 2002
B P SHARAT CHANDRAN Vs. R RANGARAJAN
February 22, 2002
B RAJAPPA Vs. SPECIAL DEPUTY COLLECTOR STAMPS THE OFFICE OF THE COLLECTORATE V FLOOR MR SINGARAVELAR MALIGAI RAJAJI SALAI MADRAS
April 5, 2002
B RAMASUBBU CHETTIAR Vs. N GANESAN
July 30, 2002
B S NAGARAJAN Vs. K B SIVASANKARAN
December 10, 2002
B Thirunavukkarasu Vs. District Collector
August 8, 2002
B V K KRISHNAN Vs. M/S BSNL CHENNAI TELEPHONES BY ITS DEPUTY GENERAL MANAGER WEST 99 JAWAHARLAL NEHRU ROAD K K NAGAR CHENNAI
February 1, 2002
B V Leathers Vs. Superintendent of Police
July 30, 2002
B Vaithiyanathan Pillai Vs. Union of India
April 5, 2002
B. GUNASEKARAN Vs. THE COMMISSIONER, TANJORE MUNICIPALITY, TANJORE,
March 14, 2002
B. MANOHARAN Vs. THE CONTROLLER OF EXAMINATIONS,UNIVERSITY OF MADRAS,CHENNAI
April 25, 2002
B. MARY SELVAM Vs. STATE OF TAMIL NADU REP. BY SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, MADRAS,
February 18, 2002
B. MOHAN Vs. THE TELECOM DISTRICT ENGINEER, VIRUDHUNAGAR,
April 11, 2002
B. RAMACHANDRA ADITYAN Vs. EDUCATIONAL TRUSTEE CO. (P.) LTD.
November 8, 2002
B. THIAGARAJAN Vs. THE STATE OF TAMILNADU REP. BY SECRETARYTO GOVT. DEPARTMENT OF AGRICULTUREFORT ST. GEORGE. CHENNAI,
June 26, 2002
BADHILI DINACOOLI THOZILALAR MUNNETRA SANGAM Vs. M D T N SUGAR CORPORATION LTD
February 15, 2002
BAFKHY & SONS Vs. M.R. NARAYANASAMY
February 8, 2002
BALAGOVINDARAJULU Vs. STATE REP
November 1, 2002
BALAJI OFFSET Vs. REGISTRAR THE TAMIL NADU TAXATION SPECIAL TRIBUNAL
December 11, 2002
BALAKRISHNAN Vs. STATE
June 3, 2002
Balammal Vs. Velayutham
August 30, 2002
BALAMMAL NADACHI Vs. SELVANAYAGAM ALIAS KUMARACHANDRAPERUMAL
June 19, 2002
BALAMORE ESTATE (P.) LTD. Vs. COMMISSIONER OF INCOME TAX
February 4, 2002
BALAMORE ESTATE P LTD Vs. COMMISSIONER OF INCOME TAX
February 5, 2002
BALAMURUGAN EDUCATIONAL AND CHARITABLE TRUST Vs. GOVERNMENT OF TAMIL NADU
December 26, 2002
BALAN Vs. SRI ABIRAMESWARASWAMY TEMPLE
June 13, 2002
BALAN PICTURES Vs. UNION OF INDIA
October 3, 2002
BALMER LAWRIE AND CO LTD Vs. NATIONAL INSURANCE CO LTD CHENNAI
March 18, 2002
BALU Vs. GURUVAMMAL
September 30, 2002
BALUSAMY Vs. STATE
September 23, 2002
BALWANT SINGH BAWA (A1), Vs. THE SPECIAL POLICE ESTABLISHMENT, MADRAS
June 26, 2002
BANK OF MADURA LTD Vs. COMMISSIONER OF INCOME TAX
October 1, 2002
BANUMATHI ALIAS KARUNAIAMMAL Vs. A P ATHANARI
December 19, 2002
BASHEER UNNISSA BEGUM Vs. T SUNDARAM DECEASED
June 25, 2002
BASKARAN Vs. STATE
April 1, 2002
BAVANI V Vs. PRESIDING OFFICER LABOUR COURT
December 19, 2002
Besant Nagar Residents Forum Vs. Member Secretary
August 16, 2002
BHAGWAN R. DASWANI, PROPRIETOR, SULUR AGENCIES, COIMBATORE Vs. THE COLLECTOR OF CENTRAL EXCISE, COIMBATORE AND THE COLLECTOR OF CENTRAL EXCISE, DADAR (W), BOMBAY
June 3, 2002
BHARAT KUMAR Vs. COMMISSIONER CORPORATION OF CHENNAI
September 18, 2002
BHARAT PETROLEUM CORPORATION LTD., BHARAT BHAVAN, COIMBATORE AND P.N. MURTHI Vs. P. DEVARAJULU,
January 28, 2002
BHARATH RATHNA DR. B.R. AMBEDKAR EDUCATIONAL TRUST REPRESENTED BY ITS DIRECTOR S. MANIVANNAN Vs. UNION OF INDIA REPRESENTED BY ITS GENERAL MANAGER, SOUTHERN RAILWAY, CHENNAI,
June 19, 2002
BHARATHA NATIONAL TRADE UNION CONGRESS BY ITS GENERALSECRETARY A. MURUGESAN Vs. THE MANAGEMENT OF KRISHNAVENI TEXTILES MILLS, COIMBATORE
March 22, 2002
BHARATHI Vs. REDDY CHATHIRAM VELLORE
June 26, 2002
BHARATI GURUKULAM SANSKRIT MISSION TEACHERS TRAINING INSTITUTE THROUGH ITS PRESIDENT M MUTHUKRISHNAN Vs. STATE OF TAMIL NADU
August 30, 2002
BHAVANA BAIS Vs. DIRECTOR OF MEDICAL EDUCATION
July 26, 2002
BHAWARLAL C BAFNA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 5, 2002
BHUVANESWARI Vs. R ELUMALAI
January 28, 2002
BHUVANESWARI & CO., BY ITS PROPRIETOR S. JAYARAMAN, MADRAS Vs. THE COUNCIL OF MANAGEMENT ADRAS STOCK EXCHANGE LTD., MADRAS REPRESENTED BY TS SECRETARY,
March 7, 2002
BINNY LIMITED Vs. V JAGANNATHAN and CO
December 11, 2002
Binny Limited Vs. V Jagannathan
December 12, 2002
BISON LABORATORIES P LTD Vs. BALSARA HYGIENE PRODUCTS LIMITED
September 27, 2002
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. SRI RAMAKRISHNA STEEL INDUSTRIES LTD.
October 22, 2002
BOARD OF TRUSTEES CHENNAI PORT TRUST Vs. HINDUSTAN CONSTRUCTION CO LTD
April 29, 2002
BOARD OF TRUSTEES OF THE MADRAS PORT TRUST Vs. VINOD SELVEXTRACTS PVT LTD
June 12, 2002
BOMBAY BURMAH TRADING CORPORATION LTD Vs. DEPUTY DIRECTOR PROJECT TIGER MUNDANTHURAI
December 27, 2002
BOODAMANGALAM MOHIDEEN ANDAVAR PALLIVASAL Vs. THE CHIEF EXECUTIVE OFFICER, T.N. WAKF BOARD
April 5, 2002
BOORASAMY NAIDU Vs. KANNUSAMY NAIDU AND COMPANY
March 1, 2002
BOOTHATHAN Vs. SUBBIAH THEVAR
June 24, 2002
BRITTO GOMEZ Vs. XAVIER GOMEZ
June 25, 2002
C A BALAKRISHNAN Vs. COMMISSIONER CORPORATION MADRAS
July 30, 2002
C A JAGANNATHAN Vs. T E SRINIVASAN
September 27, 2002
C A KHABEER Vs. ABDUL NUBEEN
June 13, 2002
C ANDIAPPAN Vs. PREMIER ENGINE STORES
October 9, 2002
C Andiappan Vs. Premier Engine Stores
September 9, 2002
C ANTHONYSAMY Vs. V RAJAGOPAL PADAYACHI
July 2, 2002
C Aparna Minor Vs. State of Tamil Nadu
September 2, 2002
C BALAKRISHNAN Vs. GENERAL MANAGER GENERAL INSURANCE CORPORATION OF INDIA
November 29, 2002
C DORAIRAJ DIED Vs. O S M SALI
September 17, 2002
C G RAJENDRAN Vs. M SENTHILKUMAR
July 5, 2002
C GOVINDASAMY Vs. STATE OF TAMIL NADU
October 9, 2002
C Jeyaraman Vs. Principal Chief Conservator of Forest
August 19, 2002
C K SUBRAMANIAM Vs. STATE OF TAMIL NADU
September 11, 2002
C M ABUBUCKER Vs. C M GUN SYED SAHIB
July 12, 2002
C M C VELLORE Vs. P O INDUSRIES TRIBUNAL
January 31, 2002
C N DEIVANAYAAGAM, SECRETARY GENERAL, RECEPTION COMMITTEE, FOUNDING CONFERENCE WORLD TAMIL CONFEDERATION, CHENNAI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, HOME DEPARTMENT, FORT ST GEORGE, CHENNAI AND COMMISSIONER OF POLICE, CHENNAI
July 19, 2002
C PANDIYAN Vs. G PANNEERSELVAM
December 20, 2002
C R CHAKRAVARTHY Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD NO 1 PUMPING STATION ROAD CHINDADRIPET CHENNAI 2
April 26, 2002
C R IRANI EDITOR IN CHIEF Vs. INDIAN INSTITUTE OF TECHNOLOGY GUINDY MADRAS 36
October 10, 2002
C R RAJENDRA Vs. COMMISSIONER OF INCOME TAX
August 7, 2002
C RADHAKRISHNAN Vs. B VALLIAMMA PILLAI
October 23, 2002
C RAMALINGAM Vs. C RAMASAMY
August 22, 2002
C S Ananthakumar Vs. K Balasubramanian
September 26, 2002
C S BENJAMIN PROPRIETOR NIRMALA INDUSTRIES Vs. GAJARAJ AND CO
July 3, 2002
C S R VISALAKSHI TRUST Vs. COMMISSIONER OF INCOME TAX
August 21, 2002
C T RAMASAMY Vs. S P KAVERI ACHI
October 31, 2002
C Thirumoorthy Vs. Kanakachalam
December 12, 2002
C THIRUMOORTHY Vs. KANAKACHALAM
December 13, 2002
C V NARASIMHAN Vs. GOVERNMENT OF TAMILNADU
June 6, 2002
C VASANTHA WILSON HEADMISTRESS L M MIDDLE SCHOOL Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
October 22, 2002
C. ETHIRAJ Vs. TAMIL NADU HOUSING BOARD, REP. BY ITS EXECUTIVE ENGINEER, SPECIAL DIVISION VII, ASHOK NAGAR, MADRAS
June 10, 2002
C. GOVINDARAJA Vs. THE REGISTRAR OF COOPERATIVE SOCIETIES, KILPAUK, CHENNAI, DHARMAPURI DISTRICT CENTRAL COOPERATIVE BANK LTD., REP. BY ITS SPECIAL OFFICER, DHARMAPURI AND THE DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES, KILPAUK, CHENNAI
June 17, 2002
C. LAKSHMI NARAIN Vs. THE GOVERNMENT OF TAMIL NADU REPRESENTED BY ITS COMMISSIONER AND SECRETARY, TRANSPORT DEPARTMENT, FORT ST. GEORGE, MADRAS,
July 12, 2002
C. LAWRENCE AND C. SELVARAJ Vs. THE GOVERNING BOARD OF NESAMONY MEMORIAL CHRISTIAN COLLEGE MARTHANDAM, KANYAKUMARI DISTRICT REP. BY THECORRESPONDENT-CUM-SECRETARY OF THE COLLEGE,
January 30, 2002
C. SARASWATHI Vs. THE COMMISSIONER, CIVIL SUPPLIES CORPORATION, MADRAS,
July 26, 2002
C. SARATH RAJ Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, HOME DEPARTMENT, FORT ST. GEORGE, MADRAS,
February 21, 2002
C. SHANMUGHASUNDARAM Vs. KANCHIPURAM DR. NAVALAR, NEDUNCHEZHIYAN SILK HANDLOOM WEAVERS CO-OP. SOCIETY LTD., REP. BY ITS SECRETARY/SPECIAL OFFICER AND
April 26, 2002
C. SUNDARARAJAN, SECRETARY, Vs. THE GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY CO-OPERATIVE FOOD AND CONSUMER PROTECTION DEPARTMENT, FORT ST. GEORGE CHENNAI,
July 3, 2002
C.A. ABRAHAM Vs. ASSTT. COMMISSIONER OF INCOME TAX
December 21, 2002
C.K. NAMASIVAYAM Vs. STATE OF TAMIL NADU, REPRESENTED BY THE COMMISSIONER AND SECRETARY, MINISTRY OF TRANSPORT, MADRAS,
February 27, 2002
C.L. SANTHANAM Vs. TAMIL NADU SLUM CLEARANCE BOARD REP. BY ITS CHAIRMAN, MADRAS AND V. KARUPPUSAMY
June 28, 2002
C.T. ANNAMALAI Vs. TAMIL NADU CEMENTS CORPORATION LTD., ALANGULAM REP. BY ITS GENERAL MANAGER AND TAMIL NADU CEMENTS CORPORATION, ANNA SALAI, CHENNAI, BY ITS MANAGING DIRECTOR
June 25, 2002
CANARA BANK ABIRAMAPURAM BRANCH MADRAS Vs. SRINIVASA HOME APPLIANCES P LTD
December 16, 2002
CATHOLIC CENTRE Vs. PILOT PEN CO INDIA PRIVATE LIMITED IN LIQUIDATION
October 4, 2002
CENTRAL BOARD OF DIRECT TAXES Vs. SARADHA TRANSPORT
July 2, 2002
CHAKARA FINANCE Vs. K SENGUTTUVAN
November 25, 2002
CHAKRAVARTHY Vs. RAMALINGAM,
January 25, 2002
CHANDRA RAO S. KHATAUKAR (DECEASED), Vs. THE COMMISSIONER, H.R AND C.E. ADMINISTRATION DEPARTMENT, MADRAS,
June 25, 2002
CHANDRADEVI Vs. STATE OF TAMIL NADU
December 12, 2002
Chandrahasan Vs. Sadasivam
June 28, 2002
Chandrakumar Vs. Sethuraman Chettiar
August 1, 2002
CHANDRAKUMAR ALIAS SEENI CHETTIAR Vs. SETHURAMAN CHETTIAR
September 3, 2002
CHANDRAMOORTHY Vs. STATE OF TAMIL NADU
November 15, 2002
CHANDRAN Vs. PADMANABAN
October 24, 2002
CHANDRASEKARAN, Vs. STATE REP. BY INSPECTOR OF POLICE, OOMACHIKULAM POLICE STATION
July 29, 2002
CHELLADURAI Vs. STATE
April 26, 2002
CHELLAMANI Vs. PRESIDING OFFICER LABOUR COURT
October 4, 2002
CHELLAMMAL Vs. MEENAKSHI
April 2, 2002
CHELLASWAMY Vs. VINCENT
April 5, 2002
CHEMICALS AND PLASTICS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
April 9, 2002
Chemicals and Plastics India LTD Vs. Commissioner of Income tax
September 4, 2002
CHENGALRAYAN COOPERATIVE SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX
December 2, 2002
CHENNA Vs. MATHIYALAGAM alias CHINNARAJ
December 20, 2002
CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY Vs. ABDUR REHMAN HOTEL NEST INTERNATIONAL CHENNAI
April 5, 2002
CHENNAI PORT AND DOCK WORKERS CONGRESS Vs. UNION OF INDIA
March 22, 2002
CHENNAI PORT AND DOCK WORKERS CONGRESS Vs. UNION OF INDIA
February 21, 2002
CHENNAI PUSHPA VIYABARIGAL AND COMMISSION AGENTS SANGAM REP Vs. CHENNAI PUSHPA VIYABARIGAL THARAGU AGENTS SANGAM REP
September 16, 2002
CHENNIMALAI GOUNDER, Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, CRIME BRANCH, COIMBATORE
June 10, 2002
CHERAN CHIT FUNDS (P) LTD., REP. BY ITS DIRECTOR, COIMBATORE Vs. STATE OF TAMIL NADU, REP. BY SECRETARY TO GOVERNMENT,COMMERCIAL TAXES DEPARTMENT, CHENNAI,
June 21, 2002
CHETTINAD CEMENT CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX
August 28, 2002
CHEVRON GARMENTS P LTD Vs. MALINI SPINNING MILLS LTD
April 30, 2002
Chinnaiah Vs. State
September 3, 2002
Chinnammal Vs. Malaya Gounder
September 3, 2002
Chinnaponnu Vs. Lakshmana Naidu
August 8, 2002
CHINNAPONNU AGED ABOUT 30 YEARS Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE TIRUCHIRAPPALLI DISTRICT TIRUCHIRAPALLI
January 21, 2002
CHINNAPPAN ALIAS ANNAVI Vs. VEERAMALAI ALIAS THANGARAJ
February 4, 2002
CHINNARAJ Vs. SHEIKH DAVOOD NACHIAR
July 23, 2002
CHINNASAMY Vs. SUBAKMUL GULECHA
July 26, 2002
Chinnathambi Vs. V Sundarakumar
September 9, 2002
CHITHRA RANGACHARI Vs. STATE OF TAMIL NADU
September 13, 2002
CHITRA Vs. RAVIKUMAR
September 18, 2002
CHITRA DEVI ANANDI, Vs. SRINIVASAN,
July 4, 2002
CHOLAN ROADWAY CORPORATION LIMITED Vs. KASTHURAI AMMAL
October 23, 2002
CHOLAN ROADWAYS CORPN LTD Vs. P N KARUPPAIYAN
March 6, 2002
CHRISTIAN MEDICAL COLLEGE AND HOSPITAL Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
January 31, 2002
CHRISTIAN MISSION SERVICE Vs. KODAIKANAL LADIES CLUB
June 27, 2002
CIT Vs. COVELONG BEACH HOTEL INDIA LTD
November 11, 2002
CIT Vs. ANNAPOORNA GOWRISHANKAR HOTELS P LTD
October 29, 2002
COMMISSIIONER SATHYAMANGALAM MUNICIPALITY Vs. DEPUTY COMMISSIONER OF LABOUR
January 18, 2002
COMMISSIONER Vs. T S PALANICHAMY
November 14, 2002
COMMISSIONER H R and C E ADMN DEPARTMENT Vs. K NAGARAJAODAYAR
November 1, 2002
COMMISSIONER O9F INCOME TAX Vs. J V K RAO
August 20, 2002
COMMISSIONER OF GIFT TAX Vs. K ARUNTHATHI
January 29, 2002
COMMISSIONER OF GIFT TAX Vs. A P MADHAVAN
July 10, 2002
COMMISSIONER OF GIFT TAX Vs. P VIJAYAKUMAR REDDY
September 23, 2002
COMMISSIONER OF GIFT TAX Vs. D NAGRIRATHINAM
December 10, 2002
COMMISSIONER OF INCOME TAX Vs. ELECTRO ALLOY SPECIAL STEEL CASTINGS P LTD
December 11, 2002
COMMISSIONER OF INCOME TAX Vs. T A S CHELLAYYA
December 10, 2002
COMMISSIONER OF INCOME TAX Vs. PAULSON LITHO WORKS
December 3, 2002
COMMISSIONER OF INCOME TAX Vs. NEW HORIZON SUGAR MILLS P LTD
December 3, 2002
COMMISSIONER OF INCOME TAX Vs. TEXTOOL CO LTD
December 3, 2002
COMMISSIONER OF INCOME TAX Vs. K DADAKHAN
December 4, 2002
COMMISSIONER OF INCOME TAX Vs. S SENNIMALAI
December 2, 2002
COMMISSIONER OF INCOME TAX Vs. S RANGASAMY NADAR AND CO
December 2, 2002
COMMISSIONER OF INCOME TAX Vs. COROMANDAL INDAG PRODUCTS P LIMITED
December 2, 2002
COMMISSIONER OF INCOME TAX Vs. VINERS INDUSTRIES
December 3, 2002
COMMISSIONER OF INCOME TAX Vs. PONNI SUGARS AND CHEMICALS LTD
December 3, 2002
COMMISSIONER OF INCOME TAX Vs. AV M NAZIMUDDIN
November 25, 2002
COMMISSIONER OF INCOME TAX Vs. S S C SHOES LTD
November 25, 2002
COMMISSIONER OF INCOME TAX Vs. HOLIDAY TRAVELS P LTD
November 25, 2002
COMMISSIONER OF INCOME TAX Vs. ASOKA BETELNUT CO P LIMITED
November 20, 2002
COMMISSIONER OF INCOME TAX Vs. P GOVINDASAMY
November 21, 2002
COMMISSIONER OF INCOME TAX Vs. C C C HOLDINGS
November 27, 2002
COMMISSIONER OF INCOME TAX Vs. SANMAR HOLDINGS LTD
November 26, 2002
COMMISSIONER OF INCOME TAX Vs. INVESTMENT TRUST OF INDIA LTD
November 25, 2002
COMMISSIONER OF INCOME TAX Vs. K A RAJAGOPAL
November 26, 2002
COMMISSIONER OF INCOME TAX Vs. R SRIDHAR
November 26, 2002
COMMISSIONER OF INCOME TAX Vs. M S TUBE INVESTMENTS OF INDIA LTD
November 27, 2002
COMMISSIONER OF INCOME TAX Vs. POOSHYA EXPORTS P LTD
November 19, 2002
COMMISSIONER OF INCOME TAX Vs. SRI MAHASASTHA PICTURES
November 13, 2002
COMMISSIONER OF INCOME TAX Vs. INDIA METERS LTD
November 11, 2002
COMMISSIONER OF INCOME TAX Vs. THANJAVUR TEXTILES LTD
November 12, 2002
COMMISSIONER OF INCOME TAX Vs. P BHAGAWATI AMMAL
November 12, 2002
COMMISSIONER OF INCOME TAX Vs. MADURA MILLS CO LTD
November 12, 2002
COMMISSIONER OF INCOME TAX Vs. SANKAR SPINNING MILLS P LTD
November 12, 2002
COMMISSIONER OF INCOME TAX Vs. VIJAYESWARI TEXTILES LTD
November 12, 2002
COMMISSIONER OF INCOME TAX Vs. J H TARAPORE DECD
June 24, 2002
COMMISSIONER OF INCOME TAX Vs. AMALGAMATIONS LTD
November 13, 2002
COMMISSIONER OF INCOME TAX Vs. AMBADI ENTERPRISES P LTD
November 12, 2002
COMMISSIONER OF INCOME TAX Vs. COROMANDEL ENGINEERING COMPANY LIMITED
June 11, 2002
COMMISSIONER OF INCOME TAX Vs. K MANICKAM
June 13, 2002
COMMISSIONER OF INCOME TAX Vs. R G UMARANEE
November 6, 2002
COMMISSIONER OF INCOME TAX Vs. TAMILNADU STATE TRANSPORT CORPORATION LTD
November 6, 2002
COMMISSIONER OF INCOME TAX Vs. AKTIENGESELLSCHAFT KUHNLE KOPP AND KAUSCH W GERMANY
November 6, 2002
COMMISSIONER OF INCOME TAX Vs. INDIA CEMENTS LTD
October 28, 2002
COMMISSIONER OF INCOME TAX Vs. SREE ANNAPOORNA GOWRISHANKAR METALS P LTD
October 29, 2002
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LTD
October 29, 2002
COMMISSIONER OF INCOME TAX Vs. MECCA TRUST
October 29, 2002
COMMISSIONER OF INCOME TAX Vs. MONARCH TOOLS PRIVATE LIMITED
October 28, 2002
COMMISSIONER OF INCOME TAX Vs. K P V SHAIK MOHAMED ROWTHER AND CO P LTD
October 22, 2002
COMMISSIONER OF INCOME TAX Vs. SIVASAKTHI TRUST
October 23, 2002
COMMISSIONER OF INCOME TAX Vs. V S S V MEENAKSHI ACHI
October 22, 2002
COMMISSIONER OF INCOME TAX Vs. T A S CHELLAYYA
October 12, 2002
COMMISSIONER OF INCOME TAX Vs. MAPS TOURS AND TRAVELS
September 5, 2002
COMMISSIONER OF INCOME TAX Vs. BISHAL ENTERPRISES
August 6, 2002
COMMISSIONER OF INCOME TAX Vs. MANILAL BAPALAL FAMILY BENEFIT TRUST
September 18, 2002
COMMISSIONER OF INCOME TAX Vs. DYNAVISION LTD
December 31, 2002
COMMISSIONER OF INCOME TAX Vs. KANYAKUMARI DIST CO OP SPINNING MILLS LTD
December 31, 2002
COMMISSIONER OF INCOME TAX Vs. COROMANDEL INDAG PRODUCTS P LTD
December 31, 2002
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU CHEMICAL PRODUCTS LTD.
September 11, 2002
COMMISSIONER OF INCOME TAX Vs. SOUTHERN ROADWAYS LTD.
September 16, 2002
COMMISSIONER OF INCOME TAX Vs. UNION CO. (MOTORS) (P) LTD.
November 13, 2002
COMMISSIONER OF INCOME TAX Vs. T M ABDUL RAHMAN AND SONS
December 19, 2002
COMMISSIONER OF INCOME TAX Vs. GEM GRANITES
December 19, 2002
COMMISSIONER OF INCOME TAX Vs. M UTTAM REDDY
December 19, 2002
COMMISSIONER OF INCOME TAX Vs. B S SUNDARAVADIVEL MUDALIAR AND SONS
December 31, 2002
COMMISSIONER OF INCOME TAX Vs. MADRAS RADIATORS AND PRESSINGS LTD
December 31, 2002
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU SUGAR CORPORATION LTD
December 31, 2002
COMMISSIONER OF INCOME TAX Vs. THANGAMALIGAI
December 12, 2002
Commissioner of Income tax Vs. S Rangasamy Nadar and Co
December 12, 2002
COMMISSIONER OF INCOME TAX Vs. KARTHIKEYA SPINNING AND WEAVING MILLS LIMITED
December 11, 2002
COMMISSIONER OF INCOME TAX Vs. LAKSHMI VILAS BANK LTD
December 19, 2002
COMMISSIONER OF INCOME TAX Vs. SUNDARAM INDUSTRIES LTD
December 19, 2002
COMMISSIONER OF INCOME TAX Vs. FENNER INDIA LTD
December 19, 2002
COMMISSIONER OF INCOME TAX Vs. A R A S P V and PV MADURAI
December 18, 2002
COMMISSIONER OF INCOME TAX Vs. BUSH BOAKE ALLEN INDIA LTD
December 18, 2002
COMMISSIONER OF INCOME TAX Vs. R KAMALAM
December 18, 2002
COMMISSIONER OF INCOME TAX Vs. BEEMA MFRS P LTD
December 18, 2002
COMMISSIONER OF INCOME TAX Vs. SEVA TRUST
December 18, 2002
COMMISSIONER OF INCOME TAX Vs. LOYAL TEXTILE MILLS LIMITED
September 23, 2002
COMMISSIONER OF INCOME TAX Vs. ENGLISH CO OF INDIA LIMITED
September 24, 2002
COMMISSIONER OF INCOME TAX Vs. ENNAR STEEL AND ALLOY P LIMITED
September 24, 2002
COMMISSIONER OF INCOME TAX Vs. EXPRESS NEWSPAPERS LIMITED
September 24, 2002
COMMISSIONER OF INCOME TAX Vs. A S NIZAR AHMED AND CO
September 24, 2002
COMMISSIONER OF INCOME TAX Vs. STANDARD PRINTING MACHINERY
September 25, 2002
COMMISSIONER OF INCOME TAX Vs. A R SANTHANAKRISHNAN
February 25, 2002
COMMISSIONER OF INCOME TAX Vs. TUTICORIN ALKALI CHEMICALS AND FERTILIZERS
September 18, 2002
COMMISSIONER OF INCOME TAX Vs. JAPAN LINES LIMITED
September 18, 2002
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA VISCOSE LIMITED
September 18, 2002
COMMISSIONER OF INCOME TAX Vs. BRADFORD TRADING COMPANY PRIVATE LIMITED
September 18, 2002
COMMISSIONER OF INCOME TAX Vs. ANANDA JOTHI FINANCE CORPORATION
February 11, 2002
COMMISSIONER OF INCOME TAX Vs. ARIES ADVERTISING PRIVATE LIMITED
February 12, 2002
COMMISSIONER OF INCOME TAX Vs. S RANGASAMY NADAR AND CO
February 12, 2002
COMMISSIONER OF INCOME TAX Vs. N M ASSOCIATES
February 19, 2002
COMMISSIONER OF INCOME TAX Vs. MUTHUKRISHNAN
September 12, 2002
COMMISSIONER OF INCOME TAX Vs. GIMPEX P LTD
February 4, 2002
COMMISSIONER OF INCOME TAX Vs. TEXTOOL COMPANY LIMITED
February 4, 2002
COMMISSIONER OF INCOME TAX Vs. VENKATACHALAM AND CO
February 4, 2002
COMMISSIONER OF INCOME TAX Vs. PONNI SUGARS AND CHEMICALS LIMITED
September 16, 2002
COMMISSIONER OF INCOME TAX Vs. UNION CO MOTORS PRIVATE LIMITED
February 6, 2002
COMMISSIONER OF INCOME TAX Vs. MADRAS MOTORS LIMITED : M M FORGINGS LIMITED
March 4, 2002
COMMISSIONER OF INCOME TAX Vs. N R BHUSANRAJ
February 27, 2002
COMMISSIONER OF INCOME TAX Vs. P S T S THIRUVIRATHNAM AND SONS
September 30, 2002
COMMISSIONER OF INCOME TAX Vs. ANDHRA CIVIL CONSTRUCTON LIMITED
September 30, 2002
COMMISSIONER OF INCOME TAX Vs. SENHAVALLI TEXTILES PRIVATE LIMITED
October 1, 2002
COMMISSIONER OF INCOME TAX Vs. MADRAS FERTILISERS LTD
October 1, 2002
COMMISSIONER OF INCOME TAX Vs. KUMAR PUBLICATIONS TRUST
October 9, 2002
COMMISSIONER OF INCOME TAX Vs. V G P FOUNDATION
October 8, 2002
COMMISSIONER OF INCOME TAX Vs. GEORGE MAIJO
October 7, 2002
COMMISSIONER OF INCOME TAX Vs. SRI RAMAKRISHNA STEEL INDUSTRIES LTD
October 7, 2002
COMMISSIONER OF INCOME TAX Vs. VISWANATHAN AND CO
October 7, 2002
COMMISSIONER OF INCOME TAX Vs. CHIDAMBARAM CONSTRUCTION CO
October 7, 2002
COMMISSIONER OF INCOME TAX Vs. SITALAKSHMI MILLS LTD
October 7, 2002
COMMISSIONER OF INCOME TAX Vs. G R RAJENDRAN
October 7, 2002
COMMISSIONER OF INCOME TAX Vs. SOFT BEVERAGE P LTD
October 7, 2002
COMMISSIONER OF INCOME TAX Vs. V SEKAR
October 7, 2002
COMMISSIONER OF INCOME TAX Vs. N S C SHOES
October 7, 2002
COMMISSIONER OF INCOME TAX Vs. MADURAI DISTRICT CO OPERATIVE SPINNING MILLS LTD
October 7, 2002
COMMISSIONER OF INCOME TAX Vs. G R THANGAMALIGAI
October 9, 2002
COMMISSIONER OF INCOME TAX Vs. V K VIVEKANANDAN
July 10, 2002
COMMISSIONER OF INCOME TAX Vs. RAJALAKSHMI VENKATAKRISHNAN
July 10, 2002
COMMISSIONER OF INCOME TAX Vs. MADRAS FERTILIZERS LTD
July 10, 2002
COMMISSIONER OF INCOME TAX Vs. DADHA PLANTATIONS P LIMITED
July 10, 2002
COMMISSIONER OF INCOME TAX Vs. RAJAMANI RAMAN
July 10, 2002
COMMISSIONER OF INCOME TAX Vs. ASOKA BETALNUT CO PRIVATE LIMITED
July 9, 2002
COMMISSIONER OF INCOME TAX Vs. PREMIER INSTRUMENTS CBE LTD
July 10, 2002
COMMISSIONER OF INCOME TAX Vs. JANAKI LOGANATHAN
July 10, 2002
COMMISSIONER OF INCOME TAX Vs. MADRAS FERTILIZERS LTD
July 3, 2002
COMMISSIONER OF INCOME TAX Vs. PREMIER COTTON SPG MILLS LIMITED
July 16, 2002
COMMISSIONER OF INCOME TAX Vs. MADURA COATS LTD
July 15, 2002
COMMISSIONER OF INCOME TAX Vs. ESSEN P LTD
July 17, 2002
COMMISSIONER OF INCOME TAX Vs. DHANALAKSHMI MILLS LTD
July 17, 2002
COMMISSIONER OF INCOME TAX Vs. S R SUNIL AND CO
July 24, 2002
COMMISSIONER OF INCOME TAX Vs. M K CHANDRAKANTH
July 30, 2002
COMMISSIONER OF INCOME TAX Vs. KALAVATHY
July 30, 2002
COMMISSIONER OF INCOME TAX Vs. O P AGRO BOREWELL SERVICE
August 1, 2002
Commissioner of Income tax Vs. G A Samanthakamani
August 1, 2002
COMMISSIONER OF INCOME TAX Vs. R R PICTURES
July 31, 2002
COMMISSIONER OF INCOME TAX Vs. FARIDA PRIME TANNERY
August 7, 2002
COMMISSIONER OF INCOME TAX Vs. RAMRAJ CONSTRUCTION
August 7, 2002
COMMISSIONER OF INCOME TAX Vs. S RAMANATHAN
August 7, 2002
COMMISSIONER OF INCOME TAX Vs. CARBON INDUSTRIES PRIVATE LIMITED
August 6, 2002
COMMISSIONER OF INCOME TAX Vs. PANDIAN DISTRIBUTORS
August 6, 2002
COMMISSIONER OF INCOME TAX Vs. TITANIUM EQUIPMENT AND ANODE MANUFACTURING COMPANY LIMITED
September 4, 2002
Commissioner of Income tax Vs. Chennai Properties and Investments Ltd
September 5, 2002
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU CHEMICAL PRODUCTS LIMITED
January 1, 2002
COMMISSIONER OF INCOME TAX Vs. T I AND M SALES LIMITED
January 8, 2002
COMMISSIONER OF INCOME TAX Vs. MANORANJITHAM THANGA MALIGAI TRUST
September 4, 2002
COMMISSIONER OF INCOME TAX Vs. P K ABUBUCKER
September 4, 2002
COMMISSIONER OF INCOME TAX Vs. INDIAN WAREHOUSING INDUSTRIES LIMITED
September 2, 2002
COMMISSIONER OF INCOME TAX Vs. R RAJENDRAN
September 2, 2002
COMMISSIONER OF INCOME TAX Vs. FIESTA RESTAURANTS LTD
August 20, 2002
COMMISSIONER OF INCOME TAX Vs. BAJRANG ENTERPIRSES
August 20, 2002
COMMISSIONER OF INCOME TAX Vs. THEATRE SRI RANGARAJA
August 20, 2002
COMMISSIONER OF INCOME TAX Vs. A MANICKAM AND SONS
August 20, 2002
COMMISSIONER OF INCOME TAX Vs. K R GANESH
August 20, 2002
COMMISSIONER OF INCOME TAX Vs. RAMNATH GOENKA
August 19, 2002
COMMISSIONER OF INCOME TAX Vs. K MEENAKSHI KUTTY
August 12, 2002
COMMISSIONER OF INCOME TAX Vs. THAKURDAS CHOITHRAM
August 13, 2002
COMMISSIONER OF INCOME TAX Vs. G A SAMANTHAKAMANI
August 22, 2002
COMMISSIONER OF INCOME TAX Vs. R SADAYANDI NAICKER
August 28, 2002
COMMISSIONER OF INCOME TAX Vs. ASHOKA BETELNUT COMPANY PRIVATE LIMITED
August 28, 2002
COMMISSIONER OF INCOME TAX Vs. BHARAT OVERSEAS BANK LIMITED
August 27, 2002
COMMISSIONER OF INCOME TAX Vs. K. JEELANI BASHA
March 4, 2002
COMMISSIONER OF INCOME TAX MADURAI Vs. SREE SENHAVALLI TEXTILES P LTD
October 1, 2002
COMMISSIONER OF INCOME TAX MADURAI Vs. A S RUKMANI AMMAL DINDIGUL
November 25, 2002
COMMISSIONER OF INCOME TAX TAMIL NADU IV MADRAS Vs. P N BAJAJ
November 19, 2002
COMMISSIONER OF INCOME-TAX Vs. MENON IMPEX P. LTD.
September 2, 2002
COMMISSIONER OF INCOME-TAX Vs. TARAPORE
December 10, 2002
COMMISSIONER OF INCOME-TAX Vs. KANYAKUMARI DIST CO-OP SPINNING MILLS LTD
December 31, 2002
COMMISSIONER OF INCOME-TAX Vs. A NIZAR AHMED AND CO
September 24, 2002
COMMISSIONER OF INCOME-TAX Vs. GITANJALI MILLS LTD
October 9, 2002
COMMISSIONER OF INCOME-TAX Vs. T I AND M SALES LIMITED
October 8, 2002
COMMISSIONER OF WEALTH TAX Vs. PRASAD PRODUCTIONS P LIMITED
September 17, 2002
COMMISSIONER OF WEALTH TAX Vs. SUJATHA VENKATESWARAN
February 4, 2002
COMMISSIONER OF WEALTH TAX Vs. S A P ANNAMALAI
September 9, 2002
COMMISSIONER OF WEALTH TAX Vs. N KAMALA
October 7, 2002
COMMISSIONER OF WEALTH TAX Vs. A S ANANTH
October 7, 2002
COMMISSIONER OF WEALTH TAX Vs. N R SRINIVASAN
August 12, 2002
COMMISSIONER OF WEALTH TAX Vs. V M RAO
August 12, 2002
COMMISSIONER OF WEALTH TAX Vs. RELIANCE MOTOR COMPANY LIMITED
September 5, 2002
COMMISSIONER OF WEALTH TAX Vs. P NATESAN
July 30, 2002
COMMISSIONER OF WEALTH TAX Vs. S ANNAMALAI
July 15, 2002
COMMISSIONER OF WEALTH TAX Vs. T V S CHARITIES
July 9, 2002
COMMISSIONER OF WEALTH TAX Vs. KODAIKANAL CLUB
December 31, 2002
COMMISSIONER OF WEALTH TAX Vs. PALANIMALAI GOUNDER
July 22, 2002
COMMISSIONER OF WEALTH TAX Vs. R JAYALAKSHMI
December 19, 2002
COMMISSIONER OF WEALTH TAX Vs. ALFRED AND BERG CO I P LTD
December 11, 2002
COMMISSIONER OF WEALTH TAX Vs. K SANTHANAM TRUST
November 18, 2002
COMMISSIONER OF WEALTH TAX Vs. K G BALAKRISHNAN
November 13, 2002
COMMISSIONER OF WEALTH TAX Vs. SHANTA RANGARAJAN
November 13, 2002
COMMISSIONER OF WEALTH TAX Vs. MEENAKSHI AUTOMOBILE P LTD
November 20, 2002
COMMISSIONER OF WEALTH TAX Vs. TIRUPUR SRI MEENAKSHI SUNDARESWARAR FINANCE LTD
November 20, 2002
COMMISSIONER OF WEALTH TAX Vs. ANUP KUMAR
November 26, 2002
COMMISSIONER OF WEALTH TAX Vs. GNANAGIRI GANESAN
November 27, 2002
COMMISSIONER OF WEALTH TAX Vs. L DORAIRAJ
December 3, 2002
COMMISSIONER OF WEALTH TAX Vs. ESTATE OF LATE AMM A R VALLIAMMAI ACHI
October 29, 2002
COMMISSIONER OF WEALTHTAX Vs. IRMGARD VELAGAPUDI
August 12, 2002
COMMISSIONER TIRUVALLUR MUNICIPALITY TIRUVALLUR Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT
February 7, 2002
COMMR OFFICE OF R P F Vs. ARIYAMALA
April 1, 2002
COMMR TIRUVALLUR MUNICIPALITY Vs. P O I ADDL LABOUR COURT
February 7, 2002
CONSOLIDATED AGENCIES Vs. GUJARAT CARBON AND INDUSTRIES LTD
March 6, 2002
COONOOR CLUB Vs. COMMISSIONER OF WEALTH TAX
August 28, 2002
COROMANDEL ENGINEERING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
June 11, 2002
Corporation of Madras Vs. M Parthasarathy
October 9, 2002
COTTON CORPORATION OF INDIA LIMITED Vs. KOTHARI LIMITED MADRAS
June 26, 2002
COTTON CORPORATION OF INDIA LIMITED HAVING ITS REGD OFFICE AT BOMBAY AND ONE OF ITS BRANCHES MADRAS PRESENTLY FUNCTIONING COIMBATORE Vs. M/S KOTHARI [MADRAS] LIMITED MADRAS
June 28, 2002
COVELONG BEACH HOTELS (INDIA) LIMITED Vs. STATE
June 20, 2002
CROMPTON GREAVES LTD., (FORMERLY PUNJAB POWER GENERATION MACHINES LTD.,) REP. BY ITS SENIOR GENERAL MANAGER (LEGAL) AND POWER OF ATTORNEY, MR. S. JAYARAMAN, PUNJAB Vs. TAMIL NADU ELECTRICITY BOARD, REP. BY ITS CHIEF ENGINEER (HYDRO), CHENNAI AND
April 3, 2002
CT RAMASAMY Vs. SP KAVERI ACHI
October 31, 2002
CT Ramasamy Vs. SP Kaveri Achi
October 21, 2002
CT. SHENTHILNATHAN CHETTIAR Vs. MEENAKSHI ACHI,
February 28, 2002
CWT Vs. P. NATESAN
July 3, 2002
D ANAND Vs. ACCOUNTS OFFICER C/O TELECOM DISTRICT ENGINEER DHARMAPURI
April 16, 2002
D B MADAN Vs. COMMISSIONER OF INCOME TAX
September 18, 2002
D DHARMARAJ Vs. DISTRICT COLLECTOR
December 5, 2002
D JAYALAKSHMI Vs. GOVT OF TAMIL NADU
December 5, 2002
D KANAKAVALLI Vs. R SHANKARANARAYANAN
September 17, 2002
D KARUPPIAH Vs. COMMISSIONER OF POLICE GREATER CHENNAI EGMORE CHENNAI
September 19, 2002
D KAUSALYA Vs. S SANKARAN 16 MANICKA NAICKEN STREET PURASAVAKKAM
February 14, 2002
D KRISHNAMURTHY Vs. A SUBRAMANIA MUDALIAR
March 1, 2002
D N NIRANJAN KARRI Vs. N RAJEE
April 30, 2002
D Narasimhan Vs. D Thirumangai
December 8, 2002
D NARASIMHAN Vs. D THIRUMANGAI
August 12, 2002
D P KARTHIKEYAN Vs. CANARA BANK THIRUNAGAR BRANCH THIRUNAGAR MADURAI
April 8, 2002
D P SATHIK DEEN Vs. REGIONAL TRANSPORT OFFICER PERIYAKULAM
February 12, 2002
D RAMASAMY Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY
February 15, 2002
D S RAJAGOPALAN Vs. A MOHAMMAD ALI
October 23, 2002
D SATHISH KUMAR Vs. MANAGING DIRECTOR TAMIL NADU MEDICINAL PLANT FARMS AND HERBAL MEDICINE CORPORATION LTD
September 20, 2002
D SUGANTHI Vs. B JANAKIRAM
July 24, 2002
D SURESH KUMAR Vs. BISHOP C S I DIOCESE OF KANYAKUMARI NAGERKOIL
March 8, 2002
D. DAVID Vs. THE COMMISSIONER, MUNICIPAL ADMINISTRATION, CHENNAI,
July 25, 2002
D. DHATCHINAMOORTHY, Vs. THE COMMISSIONER MADURAI CORPORATION MADURAI,
March 28, 2002
D. EKAMBARAM Vs. THE ZONAL MANAGER,L.I.C. OF INDIA (ZONAL OFFICE), MADRAS,
February 5, 2002
D. MAAKBUL BASHA Vs. THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY, HOUSING AND URBAN DEVELOPMENT DEPT., MADRAS,
April 5, 2002
D. MATHI Vs. DIRECTOR, TEACHER EDUCATION, RESEARCH & TRAINING, CHENNAI AND
March 6, 2002
D. RAJASEKAR Vs. THE DIRECTOR GENERAL COAST GUARD HEADQUARTERS NATIONAL STADIUM AND THE DY. DIRECTOR GENERAL COAST GUARD HEADQUARTERS NATIONAL STADIUM
February 19, 2002
D. RAMAMURTHY AND B. EASWARAIAH Vs. THE DISTRICT COLLECTOR KANCHEEPURAM DISTRICT KANCHEEPURAM AND EXECUTIVE AUTHORITY KOTTIVAKKAM PANCHAYAT KOTTIVAKKAM, CHENNAI
June 25, 2002
D.P. ANAND Vs. THE SECRETARY, HOME DEPARTMENT, SECRETARIAT, CHENNAI AND THE COMMISSIONER OF POLICE, CITY POLICE OFFICE,CHENNAI
June 21, 2002
D.V. SUBRAMANYA, PROPRIETOR, D.C.V. TRANSPORT, DENKANIKOTTA Vs. THE STATE TRANSPORT AUTHORITY, CHEPAUK, CHENNAI AND THE REGIONAL TRANSPORT OFFICER, DHARMAPURI
February 11, 2002
DAKSHINAMOORTHY Vs. UNION OF TERRITORY OF PONDICHERRY
February 14, 2002
DALMIA CEMENT BHARAT LIMITED DALMIAPURAM Vs. STATE OF TAMIL NADU
March 4, 2002
DALMIA CEMENT BHARAT LTD Vs. STATE OF TAMIL NADU
December 16, 2002
DALMIA CEMENT BHARAT LTD Vs. REGIONAL PROVIDENT FUND
June 14, 2002
DAMODHARAN V AND COIMBATORE DISTRICT Vs. PRESIDING OFFICER LABOUR COURT
April 29, 2002
DANIEL THIRUMENI Vs. STATE
August 20, 2002
Danusu Vs. Chandrakesu
September 4, 2002
DEIVASIGAMANI Vs. STATE REP
October 11, 2002
DENA BANK,NUNGAMBAKKAM,MADRAS REP. BY ITS REGIONAL MANAGER Vs. THE PRESIDING OFFICER,INDUSTRIAL TRIBUNAL,TAMIL NADU, CHENNAI AND WORKMEN OF DENA BANK,MADRAS, REP. BY DENA BANK EMPLOYEES UNION,THROUGH ITS GENERAL SECRETARY
February 25, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. MADURAI DISTRICT CO OPERATIVE SPG MILLS LTD
December 4, 2002
DEPUTY DIRECTOR NARCOTICS CONTROL BUREAU Vs. SENNA KESAVAN
January 30, 2002
DEVADOSS Vs. A DURAISINGH
June 17, 2002
DEVASENATHIPATHI Vs. ANJALIDEVI
January 30, 2002
DHAKSHINAMOORTHY Vs. R.M. NESAM
June 13, 2002
DHANA VILAS MADRAS SNUFF CO Vs. VANI VILAS SNUFF CO
November 11, 2002
DHANABACKIAM AND KUPPAN Vs. KESAVAN AND ORIENTAL INSURANCE COMPANY LIMITED, CHENNAI
March 20, 2002
DHANALAKSHMI CHIT FUNDS PRIVATE LIMITED THROUGH ITS MANAGING DIRECTOR LAKSHMANA PILLAI S O VALLINAYAGAM PILLAI KOVILPATTI Vs. MUTHURAJ
June 28, 2002
DHARAPURAM RECREATION CLUB Vs. SUPERINTENDENT OF POLICE
October 1, 2002
Dharman Vs. State of Tamil Nadu
January 21, 2002
DHARMAPURI DISTRICT CO OPERATIVE SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 12, 2002
DHARMAPURI SOUTH DISTRICT RURAL DEVELOPMENT AND LOCAL ADMINISTRATION DEPARTMENT WORKERS UNION Vs. THE BLOCK DEVELOPMENT OFFICER
March 11, 2002
Dhayalan Vs. Government of Tamilnadu
August 20, 2002
DI EXEMPTIONS Vs. VASIREDDI RAJAH RAMAGOPALA KRISHNA MAHESWARA PRASAD BAHADUR CHARITABLE TRUST
March 21, 2002
DIRECTOR GENERAL OF POLICE, CHENNAI AND THE COMMISSIONER OF POLICE, CITY POLICE OFFICE, EGMORE, CHENNAI Vs. K R ANBU, S/O A M RAMALINGAM MUDALIAR, SUB-INSPECTOR OF POLICE, CHINDRADRIPET POLICE STATION, CHENNAI AND REGISTRAR, TAMIL NADU ADMINISTRATIVE TRIBUNAL, CHENNAI
April 9, 2002
DIRECTOR OF INCOME TAX Vs. SRI SATYANARAYANA TRUST
November 13, 2002
DIRECTOR OF INCOME TAX Vs. C AUDIKESAVALU NAIDU
November 26, 2002
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. PARAMARTHA BHUSHANAM SRI NATHALLA SAMPATH CHETTY CHARITIES
December 18, 2002
DIRECTORATE OF REVENUE INTELLIGENCE Vs. NARAYANA SWAMY
February 18, 2002
District Forest Officer Gudalur Division Vs. M P Varghese
October 4, 2002
DR AMBEDKAR TRANSPORT CORPORATION EMPLOYEES UNION Vs. AMBEDKAR TRANSPORT CORPORATION LIMITED
April 1, 2002
DR. C.N. DEIVANAYAAGAM, SECRETARY GENERAL, RECEPTION COMMITTEE, FOUNDING CONFERENCE WORLD TAMIL CONFEDERATION, CHENNAI Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY, HOME DEPARTMENT, FORT ST.GEORGE, CHENNAI AND THE COMMISSIONER OF POLICE, CHENNAI
July 19, 2002
DR. K.C. MANOHARAN, MANO SURGICAL CLINIC, KARAIKUDI, SIVAGANGA DISTRICT Vs. THE SPECIAL COMMISSIONER AND COMMISSIONER, REVENUE ADMINISTRATION CHEPAUK, CHENNAI AND THE DISTRICT REVENUE OFFICER AND ADDITIONAL DISTRICT MAGISTRATE,SIVAGANGA DISTRICT
April 17, 2002
DR. M. MEENA Vs. THE SECRETARY, SELECTION COMMITTEE, CHENNAI AND THE DIRECTOR OF MEDICAL EDUCATIONAL, CHENNAI
July 1, 2002
DR. PURATCHI THALAIVI J. JAYALALITHA PODHU THOZHILALARGAL NALA SANGAM, TAMIL NADU SLUM CLEARANCE BOARD, MADRAS BY ITS GENERAL SECRETARY Vs. THE TAMIL NADU SLUM CLEARANCE BOARD BY ITS CHAIRMAN, MADRAS,
March 28, 2002
DR. R. JAYACHANDRAN Vs. COMMISSIONER OF INCOME TAX
September 3, 2002
DR. V. GANESAN, M.D. Vs. THE COLLECTOR OF NILGIRIS, NILGIRIS DISTRICT,
February 13, 2002
DR. V. SINDHUJA, Vs. THE DIRECTOR, MEDICAL COUNCIL OF INDIA, NEW DELHI,
March 27, 2002
DR. V. SUNDARARASU Vs. THE VICE CHANCELLOR, TAMILNADU VETERINARY AND ANIMAL SCIENCES UNIVERSITY, CHENNAI AND THE GOVT. OF TAMILNADU REP. BY THE SECRETARY TO GOVT., ANIMAL HUSBANDRY & FISHERIES DEPARTMENT, CHENNAI
June 7, 2002
DRAVIDA MUNNETRA KAZHAGAM Vs. COMMISSIONER OF INCOME TAX
August 20, 2002
DRAVIDAR KAZAGAM REP. BY ITS GENERAL SECRETARY K. VEERAMANI Vs. THE MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS (DEPARTMENT OF PERSONNEL AND TRAINING) GOVERNMENT OF INDIA, NEW DELHI,
January 29, 2002
DURAI Vs. STATE BY INSPECTOR OF POLICE, ABIRAMAPURAM POLICE STATION, MADRAS
April 26, 2002
DURAIPANDI Vs. THE COMMISSIONER, MADURAI CORPORATION, MADURAI
March 14, 2002
DURAISAMY Vs. N ETHIRAJULU
November 25, 2002
DURAISAMY, PROP., MANI TEX, MUTHUR ROAD Vs. R. RAMANATHAN, PROP., VENGARAIAMMAN YARN AGENCY, KARUR
December 25, 2002
E ALWAR Vs. MANAGING DIRECTOR TAMIL NADU MEDICINAL PLANT FARMS AND HERBAL MEDICINE CORPORATION LTD
September 20, 2002
E BAMA Vs. SECRETARY TO GOVT
February 27, 2002
E I D PARRY I LIMITED Vs. COMMISSIONER OF INCOME TAX
September 4, 2002
E Johnson Vs. Salim Ali Centre for Ornithology and Natural History
August 23, 2002
E K HAJ MOHAMMADMEERA SAHIB AND SONS Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
December 3, 2002
E KRISHNA PILLAI Vs. TAHSILDAR EGMORE NUNGAMBAKKAM TALUK OFFICE EGMORE CHENNAI 8
April 1, 2002
E PUSHPALATHA Vs. C SHANMUGHASUNDARAM RESPONDENT
September 27, 2002
E Sundari Vs. State of Tamil Nadu
September 2, 2002
EASAN @ ESWARAN @ TARAPARAMANANDAM Vs. STATE BY INSPECTOR OF POLICE, ST. THOMAS MOUNT POLICE STATION, CHINGLEPET DISTRICT
April 23, 2002
EASU ASAIMUGAM Vs. STATE OF TAMIL NADU
March 28, 2002
EDWARD ALIAS EDWIN Vs. STATE
October 31, 2002
EIMCO KCP LIMITED Vs. COMMISSONER OF INCOME TAX
June 2, 2002
ELANGOVAN Vs. P JAGADEESAN
January 30, 2002
ELAVARASAN Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY, DEPARTMENT OF PROHIBITION AND EXCISE, CHENNAI AND THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, CUDDALORE
June 25, 2002
ELEGANT GARMENTS, REPRESENTED BY ITS MANAGING PARTNER, NUMGAMBAKKAM, MADRAS Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEE PROVIDENT FUND, TAMIL NADU AND PONDICHERRY, MADRAS
March 5, 2002
EMICO KCP LTD. Vs. COMMISSIONER OF INCOME TAX
July 2, 2002
Empee Distilleries LTD Vs. Industrial Development Bank of India
August 30, 2002
EMPEF DISTILLERIES LTD Vs. STATE
April 8, 2002
Employees Provident Fund Tamil Nadu Staff Union Vs. Regional Provident Fund Commissioner
August 29, 2002
EMPLOYEES PROVIDENT FUND, TAMIL NADU STAFF UNION, CHENNAI, REP BY ITS WORKING PREMPLOYEES STATE INSURANCE CORPORATIONDENT, K CHANDRASEKARAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER (HRD), EMPLOYEES PROVIDENT FUND ORGANISATION, NEW DELHI AND REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION, CHENNAI
August 29, 2002
EMPLOYEES STATE INSURANCE CORPORATION Vs. NARASIMHA MILLS LIMITED
August 7, 2002
ENNORE FOUNDARIES LIMITED Vs. COMMISSIONER OF INCOME TAX
August 28, 2002
Erode Municipality Vs. N Arumugham
July 18, 2002
ESAKKIMUTHU Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY HOME SECRETARY, CHENNAI, THE INSPECTOR GENERAL OF PRISONS, CHENNAI AND THE SUPERINTENDENT, CENTRAL JAIL, PALAYAMKOTTAI
April 12, 2002
ESCORTS FINANCE LTD. Vs. FIDELITY INDUSTRIES LTD.
October 11, 2002
ESTATE OF LATE V S THIAGARAJA MUDALIAR Vs. COMMISSIONER OF INCOME TAX
October 7, 2002
ESWARAMURTHY DIED Vs. MURUGAPPA GOUNDER DIED
April 30, 2002
ETHIRAJA NAICKER Vs. KRISHNAN
December 13, 2002
Evergreen Suppliers Vs. Commissioner Thiruvottiyur Municipality
October 4, 2002
EXECUTIVE ENGINEER TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD MAINTENANCE DIVISION ERODE 11 Vs. P SUGUMAR
February 21, 2002
EXECUTIVE OFFICER AYYALUR TOWN PANCHAYAT Vs. A MAHALAKSHMI
October 25, 2002
EXECUTIVE OFFICER K NATARAJAN Vs. R SRINIVASAN
August 30, 2002
F GHOUSE MUHIDDEEN Vs. GOVT OF INDIA
April 30, 2002
FAMILY MANAGER MURUGA PADAYACHI DIED Vs. FAMILY MANAGER ARUMUGA PADAYACHI S/O ALAGA PADAYACHI AT POTHIRAMANGALAM VILLAGE THITTAGUDI TALUK SOUTH ARCOT DISTRICT DECEASED
February 26, 2002
FAMILY MANAGER RAMASWAMY GOUNDER Vs. CHINNASAMY GOUNER
August 30, 2002
FAMTEX EXPORTS P LTD Vs. GOVERNMENT OF TAMIL NADU
July 18, 2002
Felix Vs. Jemi
August 19, 2002
FENNER INDIA LTD Vs. COMMISSIONER OF INCOME TAX
July 15, 2002
FIDELITY FINANCE LTD., CHENNAI REP. BY ITS LAW OFFICER Vs. BANKING OMBUDSMAN AT CHENNAI STATE OF TAMIL NADU/U.T. OF PONDICHERRY,CHENNAI
April 25, 2002
G A Stanley Jones Vs. Poornima
September 6, 2002
G A VASANT Vs. COMMISSIONER OF INCOME TAX
July 31, 2002
G Arun Shankar Vs. Pondicherry University
August 29, 2002
G B ADHILAKSHMI AMMAL Vs. SPECIAL DEPUTY COLLECTOR
July 19, 2002
G Bhaskaran Vs. Commercial Tax Officer
August 6, 2002
G D GOPAL Vs. COMMISSIONER OF INCOME TAX
July 3, 2002
G D GOPAL Vs. KANNAMMAL
February 18, 2002
G GOPALAKRISHNAN Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF ELECTRICITY
October 10, 2002
G Hubert Fenelon Vs. D Sridharan
August 20, 2002
G Johnrose Vs. Kuzhithurai Municipality
September 2, 2002
G Kaliyaperumal Vs. Tamil Nadu Water Supply and Drainage Board
October 4, 2002
G Kannappan Vs. Government of Tamil Nadu
September 25, 2002
G Karthick Vs. University of Madras
October 11, 2002
G KRISHNAKUMAR Vs. STATE OF TAMIL NADU
December 2, 2002
G KRISHNAMOORTHY ALIAS G K MOORTHY Vs. GOVERNMENT OF TAMIL NADU
April 26, 2002
G KUPPUSWAMI Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION, CHENNAI AND NEYVELI LIGNITE CORPORATION LIMITED, CORPORATE OFFICE/PANDA DEPT, NEYVELI
April 9, 2002
G LAWRENCE Vs. STATE OF TAMILNADU REP
October 3, 2002
G M M COMPANY LIMITED Vs. LABOUR COURT II
January 18, 2002
G MURUGAN Vs. MANICKAM
October 23, 2002
G Murugan Vs. Manickam
October 25, 2002
G NATARAJAN Vs. STATE OF TAMIL NADU
April 2, 2002
G RAJAMANI Vs. PHIMUTHU
December 10, 2002
G RAMAMOORTHY Vs. BOARD OF DIRECTORS OF HINDUSTAN PHOTO FILMS MANUFACTURING COMPANY LTD
November 13, 2002
G RAMANUJAM Vs. UNION OF INDIA
December 27, 2002
G RAMARAJ Vs. PONNUCHAMY REDDIAR
December 19, 2002
G RAMESH Vs. DEEPAK ASSOCIATES AND ANOTHER
December 10, 2002
G RANGASWAMY Vs. COIMBATORE PIONEER MILLS THE JOINT STOCK COMPANY REGISTERED UNDER THE COMPANIES ACT AND HAVING REGISTERED OFFICE AT NO 1 PIONEER MILL ROAD PEELAMEDU COIMBATORE
April 12, 2002
G S K Constructions Vs. Tamil Nadu Water Supply and Drainage Board
October 3, 2002
G VASANTHA PAI AND A N JAGANNATHA RAO Vs. GANDHINAGAR CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY LIMITED AND GANDHINAGAR EDUCATION SOCIETY
January 1, 2002
G. BALASUBRAMANIAN, Vs. THE DISTRICT COLLECTOR ARIYALUR,
April 19, 2002
G. CHOCKALINGAM Vs. STATE EXPRESS TRANSPORT CORPORATION (T.N. DIV. I) LTD., REP. BY ITS GENERAL MANAGERADMINISTRATION, PALLAVAN SALAI, CHENNAI
March 14, 2002
G. GOWRISHANKER Vs. THE MANAGEMENT OF INDIAN AIRLINES REP. BY ITS MANAGING DIRECTOR, MADRAS,
April 5, 2002
G. KABALI Vs. THE STATE OF TAMIL NADU REP. BY SECRETARY TO GOVERNMENT HOME DEPARTMENT, FORT ST. GEORGE, MADRAS,
February 26, 2002
G. KALIASAMY, QUALITY INSPECTOR, OPERATION GODOWN, PANRUTTI, TAMIL NADU CIVIL SUPPLIES CORPN. LTD., SOUTH ARCOT VALLALAR Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPN. LTD., MADRAS,
January 21, 2002
G. PANNEER PANDI Vs. THE VICE CHANCELLOR, ANNA UNIVERSITY, CHENNAI,
March 12, 2002
G. PERUMAL, Vs. UNION OF INDIA (UOI), REP. BY DIRECTOR GENERAL RAILWAY PROTECTION FORCE MINISTRY OF RAILWAYS, RAILWAY BOARD, NEW DELHI,
March 27, 2002
G. SHANTHI, Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVT., HOME DEPARTMENT, CHENNAI, THE DISTRICT COLLECTOR, KANCHEEPURAM, THE TAHSILDAR, TAMBARAM CHENNAI AND THE EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT, KANCHEEPURAM
June 20, 2002
G. VANAMATHI Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR, TAMIL NADU LEATHER DEVELOPMENT CORPORATION LIMITED, (A GOVERNMENT OF TAMIL NADU UNDERTAKING), MADRAS
February 21, 2002
G. VELUSAMY Vs. THE DISTRICT COLLECTOR, DHARMAPURI,
March 7, 2002
Gajendran Vs. State
August 20, 2002
GANAPATI MILLS CO LTD Vs. P O LABOUR COURT
July 19, 2002
GANDHIMATHI RAMAYYA Vs. SYED MOHIDEEN
November 15, 2002
GANESAN Vs. STATE
April 4, 2002
GANESAN S PROPRITOR SONAMUTHU ROADWAYS PALAYAMKOTTAI Vs. REGIONAL DIRECTOR ESI CORPORATION MADRAS
February 20, 2002
GANESH BENZOPLAST LTD Vs. SUNDARAM FINANCE LTD
April 2, 2002
GANESHAMMAL Vs. V ARUNACHALAM
April 5, 2002
GANGA MEDICAL TRUST Vs. COMMISSIONER OF INCOME TAX
September 24, 2002
GEETHA HOTELS P LIMITED Vs. COMMISSIONER OF INCOME TAX
June 12, 2002
GEMINI PICTURES CIRCUIT P LTD Vs. M RAMASWAMY AND ANOTHER
December 12, 2002
GENERAL MANAGER EMPEE DISTILLERIES LIMITED MEVALURKUPPAM Vs. STATE
April 8, 2002
GENERAL MANAGER HOME DEPARTMENT Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
September 25, 2002
GENL SECY K M P P T SANGAM Vs. STATE OF TAMIL NADU
March 28, 2002
GEORGE MAIJO AND CO Vs. COMMISSIONER OF INCOME TAX
September 18, 2002
GIMPEX MINERALS PRIVATE LIMITED MADRAS Vs. STATE BANK OF INDIA OVERSEAS BRANCH MADRAS
June 26, 2002
GIREESAN Vs. STATE
November 11, 2002
GLOBAL POLYBAG INDUSTRIES P LTD Vs. JOINT DEVELOPMENT COMMISSIONER
November 14, 2002
GNANAMMANI TEACHER TRAINING INSTITUTE, VILLUPURAM DISTRICT.REP. BY ITS CORRESPONDENT,MR. M. PANDIAN Vs. THE REGIONAL DIRECTORNATIONAL COUNCIL FOR TEACHERSEDUCATION, CSD ROAD,JAILAHALLI, BANGALORE AND TWO ORS.,
January 30, 2002
GNANASELVAM Vs. C.K. MADHAVAN
March 8, 2002
GOBI Vs. STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT, CHENNAI AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, KANCHIPURAM DISTRICT, KANCHIPURAM
April 10, 2002
GODREJ & BOYCE MANUFACTURING CO. LTD. Vs. N. RANGASWAMY
November 7, 2002
GOMATHI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE KANCHEEPURAM DISTRICT AT KANCHEEPURAM
January 24, 2002
GOMATHI ALIAS ANANDHI Vs. PADMA,
June 24, 2002
GOODLASS NEROLAC PAINTS LTD. Vs. ACCE AND ORS.
April 12, 2002
GOPAL Vs. AMBIGA
April 12, 2002
GOPAL GOUNDER Vs. ARUNACHALA GOUNDER,
July 12, 2002
Gopalakrishnaswamy PictureTrust Vs. Nathaswaram Govindasamy Pillai
September 23, 2002
Gordon Woodroffe Limited Vs. Union of India
September 22, 2002
GORDON WOODROFFE LIMITED Vs. UNION OF INDIA
September 2, 2002
GORDON WOODROFFE LTD Vs. UNION OF INDIA
August 22, 2002
GOVERNMENT OF TAMIL NADU Vs. J RAMASAMY
March 12, 2002
GOVERNMENT OF TAMIL NADU Vs. PONNI SUGARS AND CHEMICALS LTD
April 17, 2002
GOVINDA SAMY Vs. RAVI
December 5, 2002
Govindammal Vs. M Akilabai
September 6, 2002
GOVINDAN Vs. STATE
June 21, 2002
GOVINDAN ENGINEERING FOUNDRY Vs. STATE OF TAMIL NADU
July 11, 2002
Govindaraj Vs. M Thangaraj
September 6, 2002
GOVINDARAJAN P R Vs. ASSISTANT DIRECTOR OF FISHERIES METTUR DAM AND
September 25, 2002
GOVINDARAJULU Vs. CHAIRMAN NEYVELI LIGNITE CORPORATION
October 25, 2002
Govindasamy Vs. Collector of Dharmapuri District
August 7, 2002
GOVINDASAMY GREMANY Vs. REVENUE OFFICER CUM LAND ACQUISITION OFFICER
November 19, 2002
GREENVILLA TRADERS, P. LAWRENCE, PUDUKOTTAI, Vs. STATE
January 30, 2002
GRETA MANI AND MINOR NAVIN KUMAR,REP. BY MRS. GRETA MANI Vs. R. NAGAPPAN,
June 28, 2002
GUGAI PALAM MAKKAL NARPANI MANDRAM REP BY ITS SECRETARY P BHASKAR Vs. COMMISSIONER OF POLICE, SALEM; ASSISTANT COMMISSIONER OF POLICE, SALEM TOWN, SALEM AND INSPECTOR OF POLICE, SHEVAPET POLICE STATION, SHEVAPET, SALEM
June 18, 2002
GUPTA EXPORTS Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
October 25, 2002
GURUSAMY GOUNDER Vs. STATE OF TAMIL NADU
December 17, 2002
H KHARAK BAHADUR THAPA Vs. UNION OF INDIA
July 10, 2002
H MD ZAID MINOR Vs. COMMISSIONER OF WEALTH TAX
August 26, 2002
H SHAHUL HAMEED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 31, 2002
HABEEBA AMMAL Vs. BALAJI PANDITHAR CHATRAM
September 13, 2002
HAJA Vs. STATE
October 25, 2002
HAMSA W O KUPPA MANDIRI Vs. KUPPA MANDIRI S/O CHINNAPPA MANDIRI
October 4, 2002
Haresh Kumar N Shah Vs. A Y Prabhakar
August 2, 2002
HARI TRADERS REPRESENTED BY ITS MANAGING PARTNER, SUBBARAJ NAGAR, BODINAICKANUR, THENI DISTRICT AND BASKAR LIME INDUSTRIES REPRESENTED BY ITS MANAGING PARTNER, SUBBARAJ NAGAR, BODINAICKANUR, THENI DISTRICT Vs. GOVERNMENT OF INDIA REPRESENTED BY SECRETARY, MINISTRY OF MINES, NEW DELHI; STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT, FORT ST GEORGE, MADRAS; THENPANDI MINERALS, MADURAI DISTRICT
June 4, 2002
HEMA Vs. PARTHASARATHY
July 31, 2002
HEMRAJ LALJI and CO Vs. STATE OF TAMIL NADU
October 9, 2002
HIDAYA BANU Vs. STATE OF TAMIL NADU
April 11, 2002
HILDA JOICE Vs. THE COMMANDANT HEADQUARTERS MADRAS ENGINEERINGGROUP & TRAINING CENTRE, BANGALORE AND THE CHIEF RECORD OFFICER, HEAD QUARTERS MADRAS ENGINEERING GROUP AND TRAINING CENTRE, BANGALORE
March 14, 2002
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. C M HARIRAJ
January 20, 2002
HINDUSTAN PETROLEUM CORPORATION LIMITED CHENNAI 6 Vs. KEYARAM HOTELS P LTD
March 8, 2002
HINDUSTAN PETROLEUM CORPORATION LTD Vs. CM HARIRAJ
January 28, 2002
HONESTY ENGINEERS AND CONTRACTORS TRUST Vs. CIT
October 9, 2002
HOTEL RAMPRASAD Vs. COMMISSIONER OF INCOME TAX
July 17, 2002
I A ABDUL RASHEED Vs. TAMIL NADU WAKF BOARD
September 23, 2002
I. PERIASAMY Vs. THE GENERAL MANAGER, BANK OF INDIA, HEAD OFFICE, BOMBAY,
June 3, 2002
IMMACULATE HEART OF MARY SOCIETY MAYILADUTHURAI Vs. KRISHNAVENI
March 28, 2002
IMPERIAL CORPORATE AND SERVICES PVT LIMITED Vs. ARUNA SUGARS AND ENTERPRISES LTD
October 4, 2002
IN RE: THE ADDITIONAL DISTRICT JUDGE-CUM-CHIEF JUDICIAL MAGISTRATE, NAGAPATTINAM Vs. STATE
September 13, 2002
IN RE: THE DETENUE K. VEERAMANI K. VEERAMANI Vs. THE STATE OF TAMIL NADUREP. BY ITS SECRETARY TO GOVERNMENTPROHIBITION & EXCISE DEPT.FORT ST. GEORGE, MADRAS AND
June 25, 2002
IN RE: V. ARUNACHALAM Vs. STATE
April 5, 2002
IN THE MATTER OF THE DETENU SAHUL HAMEED AND MRS. MOHAMED SARA BEEVI Vs. THE STATE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY, PUBLIC (S.C.) DEPT., FORT ST. GEORGE, CHENNAI-600 009,
March 14, 2002
IN THE MATTER OF: THE DETENU P. KRISHNAMOORTHY Vs. THE GOVT. OF TAMIL NADU REP. BY SECRETARY TO GOVT. HOME DEPT., MADRAS AND THE DIST. COLLECTOR AND DIST. MAGISTRATE, VELLORE
January 22, 2002
INDERCHAND D KOCHAR Vs. PURATCHIDASAN
January 31, 2002
INDIA CINE AGENCIES Vs. COMMISSIONER OF INCOME TAX
October 1, 2002
INDIA INDUSTRIAL ENTERPRISES Vs. BEST AND CROMPTON ENGG. LTD.
August 14, 2002
India Meters LTD Vs. Motichand Sivaraj
July 18, 2002
INDIAN BANK MADRAS Vs. STATE OF TAMIL NADU
June 7, 2002
INDIAN COFFEE WORKERS CO OP SOCIETY LTD Vs. COMMISSIONER OF COMMERCIAL TAXES CHEPAUK CHENNAI 600005
January 25, 2002
INDIAN COMMERCE AND INDUSTRIES CO PVT LIMITED Vs. COMMERCIAL TAX OFFICER
November 25, 2002
INDIAN OIL CORPORATION LTD. Vs. NEPC INDIA LTD.
October 25, 2002
INDIAN OIL UNITED CONTRACT LABOUR UNION Vs. UNION OF INDIA
September 27, 2002
INDIAN OVERSEAS BANK Vs. VENES AND COMPANY
February 8, 2002
INDIAN OVERSEAS BANK, TEYNAMPET BRANCH, MADRAS REP. BY ITS PRINCIPAL OFFICER AND CHIEF MANAGER N. SRINIVASAN Vs. BHANUPRIYA, REP. BY ITS PROPRIETOR, DR. VALAMPURI JOHN AND S.N. MANI
August 22, 2002
INDIAN OXYGEN EMPLOYEES UNION Vs. UNION OF INDIA
October 28, 2002
Indian Photographic Company LTD Vs. State of Tamil Nadu
July 30, 2002
INDIAN REFRIGERATOR CO. LTD. Vs. UNION OF INDIA (UOI)
February 1, 2002
INDIRA PHADKE DECD Vs. TYPEWRITER AND OFFICER APPLIANCES INDIA PRIVATE LIMITED
August 19, 2002
INDRAJITH Vs. DEIVANAYAKA KOUNDER
April 18, 2002
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. RAMBAL LTD.
November 12, 2002
Industrial Estate Manufacturers Association Vs. Tamilnadu Small Industries Development Corporation ltd
August 8, 2002
INSPECTOR FIT PERSON Vs. AMIRTHAMMAL
December 17, 2002
INSTITUTE OF CARDIO VASCULAR DISEASES Vs. MRS SARAH MATHEW
July 17, 2002
INTEL CORPORATION Vs. S RAMANAN DIRECTOR
August 8, 2002
INTERFREIGHT SERVICES PRIVATE LIMITED Vs. STATE OF TAMIL NADU
February 14, 2002
IOCEE EXPORTS LTD. Vs. STERLING COMPUTERS LTD.
June 14, 2002
IRUKOVEL PRIMARY SCHOOL MUDIVAITHANENTHAL, REP. BY ITS MANAGER, S.BALAKRISHNAN, V.O.C DISTRICT Vs. CHIEF EDUCATIONAL OFFICER,VOC DISTRICT AT TUTICORIN,OFFICE OF THE CHIEF EDUCATIONAL OFFICER, TUTICORIN,
April 12, 2002
Ismail Vs. District Collector
August 21, 2002
IZADEEN Vs. STATE OF TAMIL NADU
December 3, 2002
J ALPHONSE Vs. STATE REP
December 12, 2002
J CHELLAPPA Vs. J SELVARAJA
April 29, 2002
J G IMPEX P LTD Vs. DESIGNATED AUTHORITY
November 15, 2002
J H TARAPORE Vs. COMMISSIONER OF INCOME TAX
June 24, 2002
J JAYALALITHA AND Vs. STATE
January 10, 2002
J MAHENDRAN JAMES Vs. STATE OF TAMIL NADU
December 13, 2002
J Maneksha Babu Vs. Manonmaniam Sundaranar University
August 29, 2002
J Nagarajan Vs. Executive Engineer Arulmighu Madurakaliamman Thirukoil
September 11, 2002
J VIJAYA VENKATRAMAN Vs. DEAN COIMABATORE MEDICAL COLLEGE
August 28, 2002
J Vijaya Venkatraman Vs. Dean Coimabatore Medical College
August 8, 2002
J. NAGALINGAM AND OTHERS Vs. UNION OF INDIA AND OTHERS
June 7, 2002
J. PUSHPA Vs. A. VENKATESAN AND T. MASILAMANI
April 11, 2002
J. RAJENDRAN Vs. THE ASSISTANT ENGINEER, P.W.D. NO. I SECTION, TINDIVANAM AND
March 21, 2002
J.JAWAHAR Vs. STATE REP. BY G.A.VENUGOPAL, DRUGS INSPECTOR, TIRUNELVELI
April 23, 2002
J.V.D. DURAI Vs. THE PRESIDING OFFICER, SECOND ADDITIONAL LABOUR COURT
May 15, 2002
JABAMANI Vs. K MANI CHETTIAR
June 12, 2002
JAGAN SALTS, REP. BY ITS MANAGING PARTNER, VELIPATTANAM, RAMNAD Vs. THE GOVT. OF TAMIL NADU REP. BY COMMISSIONER AND SECRETARY TO GOVT., REVENUE DEPARTMENT, MADRAS,
March 1, 2002
JAI BHARATH TANNERS Vs. COMMISSIONER OF INCOME TAX
December 31, 2002
JALMA NACHIYAR Vs. MOHAMMED SHAMSHUDDEEN DIED
June 19, 2002
JAMBULINGAM Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, KAMMAPURAM POLICE STATION
March 5, 2002
JAMNA PRODUCTS MANUFACTURER OF KANMAIE Vs. ARAVIND LABORATORIES
December 4, 2002
JANAKI AMMAL Vs. S S SUBRAMANIAN
June 12, 2002
JANAKI AMMAL Vs. S S SUBRAMANIAN
March 12, 2002
JANAKIAMMAL Vs. PUSHPA LEELAVATHI
October 11, 2002
JANANI S KARAYALAR R Vs. CHAIRMAN SELECTION COMMITTEE
December 26, 2002
JAYALAKSHMI Vs. KRISHNA PADAYACHI
September 4, 2002
JAYALAKSHMI WEAVING WORKS Vs. M SIVASAMY
February 15, 2002
JAYALAKSHMI, Vs. RUKMA BAI, RANIAMMAL AND NAGASUBRAMANIAN
June 6, 2002
JAYANTHI S Vs. P O LABOUR COURT
April 17, 2002
JAYARAJ Vs. STATE
November 15, 2002
JAYARAMAN Vs. UNION OF INDIA
September 6, 2002
JAYARAMAN Vs. KUMARAN
July 10, 2002
JAYCHEM PRODUCTS REP. BY ITS PROPRIETOR D. SITARAMAN, MYLAPORE, CHENNAI Vs. THE D. REGIONAL DIRECTOR, REGIONAL OFFICE, EMPLOYEES STATE INSURANCE CORPORATION, MADRAS AND THE RECOVERY OFFICER, EMPLOYEES STATE INSURANCE CORPORATION, GUINDY, CHENNAI
February 5, 2002
JEEVANANDAN Vs. UNION OF INDIA
December 11, 2002
JESURAJ M Vs. P O LABOUR COURT
June 12, 2002
JEYAR CONSULTANT AND INVESTMENT PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 20, 2002
JINDAL STRIPS LIMITED REP. BY ITS POWER OF ATTORNEY HOLDER SRI JAI PRAKASH AGARWAL, CHENNAI Vs. THE DEPUTY COMMERCIAL TAX OFFICER, MOORE MARKET (SOUTH) ASSESSMENT CIRCLE, CHENNAI,
March 14, 2002
JIWAN INTERNATIONAL, REP. BY ITS PROPRIETOR, MR. ANIL GADODIA Vs. TAMIL NADU FOREST PLANTATION CORPORATION LIMITED (A GOVERNMENT OF TAMILNADU UNDERTAKING)
October 25, 2002
JK PHARMACHEM LIMITED Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
November 28, 2002
John Joseph Vs. State of Tamil Nadu
October 3, 2002
John Kannedy Vs. State
August 19, 2002
JOHN SYLEM Vs. CHANTHANAMUTHU PILLAI DIED
December 12, 2002
JOHN VICTOR Vs. PATTUKOTTAI ARULMIGU VISWANATHASWAMY TEMPLE
September 5, 2002
JOSEPH HENRY, Vs. THE INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU, SOUTH ZONE, CHENNAI
January 30, 2002
JOSHI and CO Vs. UCO BANK
September 25, 2002
JOTHI Vs. STATE
June 25, 2002
K Anamika Vs. Government of Tamil Nadu
August 14, 2002
K Arangasami Vs. S Dhanam
July 30, 2002
K ARUMUGA MUDALIAR AND CO Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL
August 12, 2002
K ARUMUGAM, SIRUKOODALPATTI POST, THIRUPATHUR TALUK, SIVAGANGA DISTRICT Vs. UNION OF INDIA, REP BY ITS SECRETARY, MINISTRY OF HOME AFFAIRS, GRIGH MANTRALAYA, NEW DELHI
April 9, 2002
K BALAJI Vs. STATE OF TAMIL NADU
September 9, 2002
K BHASKARAN CHENNAI Vs. STATE OF TAMIL NADU
August 16, 2002
K C MANOHARAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER
April 17, 2002
K C PALANISAMY Vs. M CHINNASAMY
July 11, 2002
K C PALANISAMY Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RE CONSTRUCTION
December 20, 2002
K Chellappan Vs. State
July 23, 2002
K DEVARAJ Vs. T K KOYA
July 30, 2002
K DHANASEKARAN Vs. STATE
November 8, 2002
K Durairaj Vs. Registrar of Co operative Societies
August 19, 2002
K E DASARATHAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
November 26, 2002
K G DEVIVIJAYASHREE Vs. TAMILNADU HOUSING BOARD
August 13, 2002
K G NARAYANA PILLAI Vs. GOVERNMENT OF TAMIL NADU
October 24, 2002
K G VENKATARAMAN Vs. T SRIDEVI
February 21, 2002
K GOPALASAMY CHETTY Vs. SELLIMMAN KOIL CO OP HOUSE SITE SOCIETY LTD
April 9, 2002
K Jagannathan Vs. Indian Overseas Bank
August 30, 2002
K JANAKI B D S Vs. SECRETARY SELECTION COMMITTEE DIRECTORATE OF MEDICAL EDUCATION
November 21, 2002
K JAYAKUMAR Vs. ROBERT
March 1, 2002
K JAYALAKSHMI Vs. PRINCIPAL ARULMIGHU PALANIYANDAVAR WOMEN POLYTECHNIC PALANI
April 22, 2002
K KANDAN Vs. ASSISTANT DIRECTOR OF FISHERIES SERRI CULTURE
September 12, 2002
K Karthika Vs. State of Tamil Nadu
August 21, 2002
K KRISHNAN Vs. S MARI NAICKER
December 27, 2002
K KRISHNAVENI Vs. GOVERNMENT OF TAMIL NADU
October 25, 2002
K KUMAR, S/O N VASUDEVAN, ANNA NAGAR EXTENSION, CHENNAI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT, FORT ST GEORGE, CHENNAI; COMMISSIONER, PROHIBITION AND EXCISE, EZHILAGAM, CHEPAUK, CHENNAI AND ASSISTANT COMMISSIONER (EXCISE), CHENNAI
July 29, 2002
K KUPPUSAMY Vs. PALANIAMMAL PAPPATH
March 14, 2002
K Leelavathi Vs. Maheswari Sakthi Ganesan
July 1, 2002
K M CHERIAN Vs. DEPUTY INSPECTOR GENERAL OF REGISTRATION
November 13, 2002
K M Hameed Sultan Vs. K M Mohammed Abubacker Siddique
June 5, 2002
K M N NAGAPPA CHETTIAR Vs. COMMISSIONER OF WEALTH TAX
August 7, 2002
K M NALINISHREE Vs. GOVERNMENT OF TAMIL NADU
January 28, 2002
K M RANGANATHAN Vs. S SANKARALINGAM
April 3, 2002
K MANI Vs. ELUMALAI
April 17, 2002
K MANICKAM AND TWENTY SIX Vs. STATE
April 30, 2002
K MANOKARAN Vs. A U SUBBANNAN
March 4, 2002
K Manonmani Vs. Registrar
August 9, 2002
K MOHAN AND COMPANY Vs. STATE OF TAMIL NADU
June 24, 2002
K MOORTHY Vs. REGIONAL DIRECTOR O N G C LIMITED
June 18, 2002
K MUTHUKUMARASWAMY Vs. STATE OF TAMIL NADU
October 8, 2002
K N CHARI RUBBER AND PLASTICS PRIVATE LIMITED Vs. COMMISSIONER OF WEALTH TAX
September 4, 2002
K N Ganapathy Vs. State of Tamil Nadu
September 6, 2002
K N SRINIVASA GOPALAN Vs. V SIVA SANKARAN
March 1, 2002
K NARASIMHAN DECEASED Vs. K RAJAGOPAL
July 22, 2002
K Natarajan Vs. N R Sethuram alias Ramani Sethuram
October 1, 2002
K NATARAJAN Vs. K MUTHUSAMI
June 13, 2002
K Natesan Vs. State
September 16, 2002
K P HARI, PROPRIETOR, THE UNLIMITED, MADRAS AND CAPITALETTERS MFG (INDIA) PRIVATE LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR, MADRAS Vs. JOINT COMMISSIONER OF LABOUR, LABOUR WELFARE BOARD BUILDING, D M S COMPOUND, TEYNAMPET, MADRAS AND WORKMEN, REPRESENTED BY GENERAL SECRETARY, MADRAS COMMERCIALAND GENERAL WORKERS UNION, MADRAS
February 20, 2002
K P M M KASIMANI Vs. MADURAI MUNICIPAL CORPORATION
August 8, 2002
K P MOHAMMED Vs. COLLECTOR OF NILGIRIS UDHAGAMANDALAM
February 8, 2002
K P Seethalakshmi Vs. Indian Bank
July 31, 2002
K PADMANABHAN Vs. W S NISHA
March 22, 2002
K Palanikumar Vs. Chief General Manager Bharat Sanchar Nigam Ltd
August 14, 2002
K PANNEERSELVAM Vs. INDIAN BANK
October 4, 2002
K PARAMARAJ Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LTD
October 1, 2002
K PONNUSAMY NAICKER AND SON, REP BY ITS MANAGING PARTNER P SIGAMANI, OLD WASHERMANPET, MADRAS Vs. ESTATE OFFICER (COMMISSIONER), CORPORATION OF MADRAS, LAND AND ESTATES DEPARTMENT, MADRAS AND PRINCIPAL CITY CIVIL JUDGE, CITY CIVIL COURT BUILDINGS, MADRAS
June 14, 2002
K PRABHAKARAN Vs. A G KRISHNAMOORTHY
April 9, 2002
K PREMKUMAR Vs. REVENUE DIVISIONAL OFFICER
June 6, 2002
K RAJAMANICKAM Vs. THAMIZHARASI AND ANOTHER
December 5, 2002
K Raju Vs. Arul Mary
September 30, 2002
K RAMALINGAM Vs. PARVATHI
August 30, 2002
K RAMALINGAM Vs. PARVATHI
August 1, 2002
K Ramamoorthy Vs. Secretary to Government
September 5, 2002
K RAMASAMY Vs. COMMISSIONER OF INCOME TAX
September 25, 2002
K RETHINASAMY Vs. ASSISTANT EXECUTIVE ENGINEER OPERATIONAND MAINTENANCE SOUTH
August 14, 2002
K RUDRAKOTI Vs. CHIEF EDUCATIONAL OFFICER MADRAS 15
October 31, 2002
K S GEETHA Vs. STANLEYBUCK
July 12, 2002
K S P DORA Vs. CHAIRMAN and MANAGING DIRECTOR BHARAT OVERSEAS BANK LIMITED
December 5, 2002
K S SAMBANDAM Vs. COLLECTOR THANJAVUR DISTRICT
September 25, 2002
K S SUBBIAH PILLAI AND CO INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 9, 2002
K S SUBRAMANIAN Vs. STATE
March 1, 2002
K S SUBRAMANIAN Vs. V VASANTHI DEVI
March 1, 2002
K S VENKATARAMAN AND CO P LTD Vs. CIT
July 2, 2002
K S WANKHEDE Vs. INSPECTOR GENERAL; CENTRAL RESERVE POLICE FORCE
April 24, 2002
K SADAGOPAN Vs. K YAMUNAN NO 62 T P KOIL STREET TRIPLICANE MADRAS 5
March 26, 2002
K SAKKARAPANI Vs. GOVERNMENT OF TAMIL NADU
October 3, 2002
K Sekhar Vs. State of Tamil Nadu
August 20, 2002
K SELVAM Vs. VISALAM CHIT FUND LIMITED SRIVILLIPUTHUR
February 1, 2002
K SELVAM Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; KANCHEEPURAM AND SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT, CHENNAI
September 4, 2002
K SETHURATHINAM Vs. SUBRAMANIAN
June 10, 2002
K SHANMUGANATHAN Vs. COMMISSIONER OF GIFT TAX
November 26, 2002
K SOMASUNDARAM Vs. TAMIL NADU HOUSING BOARD
April 26, 2002
K SRIDHAR KUMAR Vs. UNION OF INDIA MINISTRY OF LAW JUSTICE AND COMPANY AFFAIRS
February 26, 2002
K SUBBIA GOUNDER Vs. STATE OF TAMIL NADU
June 26, 2002
K SUBRAMANIAN BANGALORE Vs. STATE
June 12, 2002
K T SANTHANAKRISHNAN Vs. PRINCIPAL COMMISSIONER and COMMISSIONER OF LAND REFORMS
December 2, 2002
K T VENKATESAN Vs. APPROPRIATE AUTHORITY
October 31, 2002
K THIRUNEELAKANDAN Vs. M LATHAMAGESWARI
October 11, 2002
K V BALAMURUGAN Vs. STATE
October 23, 2002
K V KRISHNAMURTHY AIYENGAR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
January 30, 2002
K V Mahalingam Vs. Tamil Nadu Electricity Board
July 3, 2002
K VEERAMANI Vs. STATE OF TAMIL NADU
June 25, 2002
K. AARTHI Vs. THE DIRECTOR OF GOVERNMENT EXAMINATION, CHENNAI,
March 27, 2002
K. ABDUL QUERESH Vs. THE REGISTRAR, TAMIL NADU ADMINISTRATIVE TRIBUNAL, CHENNAI,
March 11, 2002
K. CHANDRASEKARAN Vs. THE JOINT CHIEF CONTROLLER OF EXPLOSIVES (SOUTH CIRCLE) SASTRI BHAVAN, CHENNAI,
April 11, 2002
K. CHOCKALINGAM Vs. M. SAMBANDAN
March 22, 2002
K. GOVINDASESHAN Vs. THE STATE OF TAMILNADU REP. BY ITS SECRETARY TO GOVT. FINANCE (PENSION) DEPARTMENT FORT ST. GEORGE, CHENNAI,
February 13, 2002
K. JAYAKUMAR Vs. STATE, BY INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, CHENNAI
February 25, 2002
K. JOTHI BASKAR, Vs. THE SECRETARY TO GOVT., MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT, FORT ST. GEORGE, MADRAS,
March 1, 2002
K. KIRUBAKARAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD., REP. BY BRANCH MANAGER, CHENNAI TRANSPORT BRANCH, "ARULMANAI", CHENNAI AND RAKAVEE EXPORT CORPORATION REP. BY ITS MANAGING DIRECTOR, CHENNAI
April 5, 2002
K. KUMAR, S/O. N. VASUDEVAN, ANNA NAGAR EXTENSION, CHENNAI Vs. THE SECRETARY TO GOVERNMENT OF TAMILNADU, PROHIBITION AND EXCISE DEPARTMENT, FORT ST. GEORGE, CHENNAI,
July 29, 2002
K. MANI Vs. THE ASST. COLLECTOR, CUSTOMS PROSECUTION UNIT, CUSTOMS HOUSE, CHENNAI
February 8, 2002
K. MARGABANTHU Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF ECONOMIC AFFAIRS, GOVERNMENT OF INDIA, NEW DELHI,
June 14, 2002
K. MOHAN Vs. THE COLLECTOR, CHENGAI MGR DISTRICT, KANCHEEPURAM AND THE TAHSILDAR, PONNERI TALUK
June 14, 2002
K. PACHIAPPAN, Vs. STATE OF TAMILNADU REP. BY THE COMMISSIONER AND SECRETARY TO GOVT. BACKWARD AND MOST BACKWARD CLASSES WELFARE DEPARTMENT, FORT ST. GEORGE, CHENNAI AND THE SPECIAL TAHASILDAR (ADW), DHARMAPURI
June 17, 2002
K. RAJAGURU Vs. THE DISTRICT MAGISTRATE
September 4, 2002
K. RAJU Vs. THE REGISTRAR OF COOPERATIVE SOCIETIES, CHENNAI,
January 22, 2002
K. RAMAGOPAL Vs. BHARAT SANCHAR NIGAM LTD., CHENNAI TELEPHONES, REP. BY ITS CHIEF GENERAL MANAGER, CHENNAI AND
April 5, 2002
K. SAM CHRISTOPHER Vs. THE REGISTRAR OF CO.OP. SOCIETIES, CHENNAI AND KANYAKUMARI DISTRICT COLLEGE, EMPLOYEES CO.OP. THRIFT AND CREDIT SOCIETY LTD. REPRESENTED BY THE SPECIAL OFFICER, KANYAKUMARI
February 28, 2002
K. SANTHA Vs. THE DISTRICT COLLECTOR, MADURAI,
March 13, 2002
K. SAROJA AMMAL AND G. KRISHNAMURTHY Vs. R. VENKATA RAO AND R. RAGHUNATHA RAO CHARITIES, KOVILADI, KUMBAKONAM - REP. BY ITS CHAIRMAN, BOARD OF TRUSTEES, R. LAKSHMAN RAO S/O MADAVA RAO, SRI CHAKRAPANISAMY TALUK AND MUNSIFF,
July 5, 2002
K. SHANMUGASUNDARAM Vs. K. DHANASEKARAN, HEADMASTER, VILLIVAKKAM PANCHAYAT UNION ELEMENTARY SCHOOL, POOTHABADU NANDAMBAKKAM, CHENNAI,
April 25, 2002
K. SHANMUGAVEL, HEREDITARY TRUSTEE Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS, ADMINISTRATION DEPARTMENT, NUNGAMBAKKAM HIGH ROAD, CHENNAI,
April 25, 2002
K. SOLAISAMY Vs. INDIAN AIRLINES LIMITED, AIRLINES HOUSE, MADRAS AND
July 2, 2002
K. SOOSAI MARIAN Vs. THE MANAGING DIRECTOR, TAMILNADU WATER SUPPLY AND DRAINAGE BOARD, CHENNAI AND THE SUPERINTENDING ENGINEER, TAMILNADU WATER SUPPLY AND DRAINAGE BOARD, TANJORE
March 15, 2002
K. SOUNDARARAJAN Vs. V. KRISHNAN,
July 19, 2002
K. SREENIVASAN Vs. THE MANAGEMENT, P. ANSAR AHMED & COMPANY, AMBUR AND
February 13, 2002
K.D. MADAN Vs. THE DEPUTY GENERAL MANAGER (NORTH EAST), CHENNAI TELEPHONES, CHENNAI,
April 17, 2002
K.G. ARUL PRAKASH Vs. THE CHAIRMAN AND MANAGING DIRECTOR, INDIAN AIRLINES, HEADQUARTERS, AIRLINES HOUSE, NEW DELHI,
July 3, 2002
K.K. MANI, Vs. THE COMMISSIONER, TIRUCHIRAPALLI CORPORATION, TIRUCHIRAPALLI
March 22, 2002
K.P. PALANISAMY Vs. THE COMMISSIONER OF PROHIBITION AND EXCISE, CHENNAI, AND
January 25, 2002
K.P.N. TRAVELS INDIA LIMITED, SWARNAPURI COLONY, SALEM Vs. THE STATE TRANSPORT AUTHORITY, CHEPAUK, CHENNAI
June 14, 2002
K.S. RAJU Vs. THE REGISTRAR, COURT OF SMALL CAUSES, MADRAS
April 2, 2002
K.S.P. DORA Vs. THE CHAIRMAN MANAGING DIRECTOR, BHARAT OVERSEAS BANK LTD.
December 5, 2002
K.V. SUBBURATHANAM Vs. THE COLLECTOR OF NILGIRIS UDHAGAMANDALAM, THE NILGIRIS DISTRICT,
July 4, 2002
KABINI POLY BAGS (P) LTD., REP. BY ITS MANAGING DIRECTOR V. KRISHNA, MADRAS Vs. TAMIL NADU ELECTRICITY BOARD, REP. BY ITS CHAIRMAN, ANNA SALAI, MADRAS,
March 4, 2002
KABIRDASS Vs. VINOTHAMBAL
July 10, 2002
KADER MOHIDEEN Vs. STATE
April 10, 2002
KAIIATHAL Vs. NEW INDIA ASSURANCE COMPANY LIMITED
October 28, 2002
KAIROON BI Vs. NAGAMMAL
August 29, 2002
KALEESWARAR MILLS A UNIT, COIMBATORE Vs. THE ASST. LABOUR COMMISSIONER (CENTRAL), (CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT), SHASTRI BHAVAN, MADRAS,
June 7, 2002
KALEESWARI METAL POWDER PRIVATE LIMITED Vs. COMMISSIONER PANCHAYAT UNION SIVAKASI
July 10, 2002
KALIAMMAL Vs. S SANTHA
July 5, 2002
KALIAPPAN Vs. VIJAYALAKSHMI AND ANOTHER
November 28, 2002
KALIYAPERUMAL Vs. STATE
September 16, 2002
KALYANASUNDARAM AND MALARVIZHI Vs. DAMAYANTHI,
July 22, 2002
KAMAL KANWAR BAFNA Vs. R G TRADING CO
April 25, 2002
KAMALA MUTHIA Vs. COMMISSIONER OF INCOME TAX
October 10, 2002
KAMALAM Vs. CITY BOOK CENTER
October 31, 2002
KAMUTHI KSHATRIYA NADAR URAVINMURAI BY ITS SECRETARY AND KSHATRIYA NADAR GIRLS HIGHER SECONDARY SCHOOL BY ITS SECRETARY AND CORRESPONDENT R. CHANDRASEKARA PANDIAN, KAMUTHI Vs. P. GOMATHI
April 24, 2002
KANCHEEPURAM CENTRAL CO-OPERATIVE BANK STAFF Vs. GOVERNMENT OF TAMIL NADU
July 15, 2002
KANCHEEPURAM CENTRAL COOP. BANK LIMITED, REPRESENTED BY ITS SECRETARY, KANCHEEPURAM Vs. THE SECOND ADDITIONAL LABOUR COURT, MADRAS AND E. MUNUSWAMY
January 17, 2002
Kanchi Kamakoti Peetam Charitable Trust Hospital Vs. Registrar Industrial Tribunal
September 30, 2002
Kandasamy Gounder Vs. Palaniammal
August 8, 2002
KANDASWAMY Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT SOCIAL WELFARE DEPARTMENT
January 28, 2002
KANNA GOUNDER Vs. ARJUNA GOUNDER
November 22, 2002
KANNABIRAN R Vs. DEPUTY COMMISSIONER OF LABOUR
July 1, 2002
KANNAMMAL Vs. N N SHANMUGAM
November 7, 2002
KANNAMMAL Vs. BALARAMAN
February 19, 2002
Kannammal Educational Trust Vs. Director of Technical Education
October 9, 2002
KANNAMMAL, Vs. RAJESWARI AND JAGANNATHAN
March 21, 2002
KANNAN Vs. DEPUTY SUPERINTENDENT OF POLICE
December 17, 2002
KANNAN AND PAZHANIVEL @ CAPTAIN Vs. STATE REP. BY THE CIRCLE INSPECTOR, MUDALIARPET CIRCLE, PONDICHERRY THROUGH THE PUBLIC PROSECUTOR, PONDICHERRY
February 26, 2002
KANNAN ART CALENDERS Vs. STATE OF TAMIL NADU
July 18, 2002
KANNIKA Vs. KRISHNASAMY
October 24, 2002
Kannupaiyan Vs. State
September 9, 2002
KANYAKUAMARI DISTRICT ALL CO-OPERATIVE INSTITUTIONS EMPLOYEES UNION, REP BY ITS GENERAL SECRETARY, PALLIYADI CHELLIA ARIES, NAGERCOIL Vs. GOVERNMENT OF TAMIL NADU
June 26, 2002
KANYAKUMARI DISTRICT PLANTERS ASSOCIATION AND ORS Vs. STATE OF TAMIL NADU
April 5, 2002
KARAM CHAND THAPER Vs. T G VASANTH GUPTA
July 1, 2002
KARKUVEL AYYANAR SWAMY Vs. SOUNDARAVADHANI
November 15, 2002
KARPAGAMBAL MILLS LIMITED REGD OFFICE: CHOLAPURAM SOUTH P O NEAR RAJAPALAYM VIRUDHUNAGAR DISTRICT TAMIL NADU Vs. DIRECTORATE GENERAL OF ANTI DUMPING AND ALLIED DUTIES GOVERNMENT OF INDIA MINISTRY OF COMMERCE AND INDUSTRY DEPARTMENT OF COMMERCE UDYOG BHAVAN NEW DELHI 110 011 THROUGH THE DESIGNATED AUTHORITY
May 15, 2002
KARTHIAPPAN, MASTER COMPOUND, KADARMEERAN NAGAR, THENMAL NAGAR, TUTICORIN Vs. TAMILNADU ELECTRICITY BOARD REP. BY ITS SECRETARY, CHENNAI AND CHIEF ENGINEER, TUTICORIN THERMAL POWER STATION, TAMILNADU ELECTRICITY BOARD, TUTICORIN
April 15, 2002
KARTHIKEYA PRESS PRINTERS AND BOOK BINDERS 254 BROUGH ROAD ERODE 1 M/S KARTHIKEYA TRADERS 254 BROUGH ROAD ERODE 1 Vs. MADARSA DAWOODIYA ARABIC COLLEGE TRUST
March 4, 2002
KARUNAKARAN Vs. SANTHA
April 25, 2002
Karuneegar Sangam Vs. Tahsildar
July 31, 2002
Karuppayee Ammal Vs. Arulmigu Mariamman Temple
July 29, 2002
KARUPPIAH Vs. INSPECTOR OF POLICE KOTTAIPATTINAM POLICE STATION PUDUKOTTAI DISTRICT
February 27, 2002
Karuppusamy Gounder Vs. State
September 11, 2002
KASI MUTT EDUCATIONAL AGENCY OF SRI KUMARAGURUBARA SWAMIGAL ARTS COLLEGE SRIVAIKUNTAM AND SRI KASIVASI SWAMINATHA SWAMIGAL ARTS COLLEGE TIRUPANANDAL Vs. COMMISSIONER OF COLLEGIATE EDUCATION CHENNAI
March 23, 2002
KASI THEATRE Vs. CHAIRMAN M M W S S B CHENNAI
March 15, 2002
KASIVELU Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, KARAMBAKKUDI POLICE STATION
July 12, 2002
Kassimbai Vs. State
August 28, 2002
Kassimia Dawood Middle School Vs. General Manager BSNL Thanjavur
September 16, 2002
KASTHURI Vs. IYYAMPERUMAL
October 10, 2002
KASTURI AND SONS LTD. Vs. F.D. STEWART PVT. LTD.
October 4, 2002
Kattabomman Transport Corporation Vs. Presiding Officer
August 5, 2002
KATTABOMMAN TRANSPORT CORPORATION LIMITED, REP.ITS MANAGING DIRECTOR, TIRUNELVELI Vs. THE LABOUR COURT, TIRUNELVELI AND SUBRAMANIAN
February 26, 2002
KAVITHA Vs. PALANISAMY
January 30, 2002
KETHMUL Vs. HUSSAINI BEGUM
January 29, 2002
KHATAU MAKANJI SPINNING AND WEAVING CO LTD Vs. BAPALAL and CO
September 26, 2002
KILIYAMBAL Vs. R GOVINDARAJU
March 20, 2002
KIRAN BATRA Vs. PRESIDING OFFICER DEBT RECOVERY TRIBUNAL 1
September 9, 2002
KM N NAGAPPA CHETTIAR Vs. COMMISSIONER OF WEALTH TAX
August 27, 2002
KM PERIAKARUPPAN Vs. COMMISSIONER OF WEALTH TAX
August 27, 2002
KODAIKANAL MOTOR BUS OWNERS ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
April 30, 2002
KOLANDASAMY Vs. RATHINAM RATHINAYAL
July 9, 2002
KOLLU THATCHU THOZILALOR MUNNETRA SANGAM (REG NO 117) REP BY ITS PREMPLOYEES STATE INSURANCE CORPORATIONDENT, SALEM Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, DEPARTMENT OF LAND REVEUNE, MADRAS; DISTRICT COLLECTOR, SALEM; DISTRICT FOREST OFFICER, SALEM; RANGE FOREST OFFICER, SALEM
February 28, 2002
KOMIAH Vs. SUBBULAKSHMIAMMAL
March 1, 2002
KONGU ENGINEERING COLLEGE Vs. STATE OF TAMIL NADU
July 3, 2002
KORA KARUPPAN ALIAS CHINNATHAMBI Vs. SUPERINTENDENT OF PRISONS
October 29, 2002
Korakumar ALIAS Muthukumar Vs. State
July 25, 2002
KOTHARI PLANTATIONS AND INDUSTRIES LTD Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL
February 13, 2002
KOTHARI SUGARS AND CHEMICALS LTD Vs. COMMISSIONER OF INCOME TAX
July 3, 2002
KOVAL AUTO PARTS Vs. CHIEF COMMISSIONER OF INCOME TAX
July 11, 2002
KRISHNA B Vs. TAMIL NADU WATER SUPPLY AND SRAINAGE BOARD
July 16, 2002
KRISHNAMOORTHY AND ANANDAN Vs. SIVAGAMASUNDARI,
February 28, 2002
KRISHNAMOORTHY GOUNDER Vs. SITARAMA GOUNDER
July 24, 2002
KRISHNAMURTHY GOUNDER Vs. GOVERNMENT OF TAMIL NADU
June 28, 2002
Krishnan Vs. state
September 4, 2002
Krishnan Vs. State
September 16, 2002
KRISHNAVENI TEXTILE MILLS Vs. ASSISTANT LABOUR COURT
July 22, 2002
KSB PUMPS LIMITED NARASIMHA NAICKEN PALAYAM Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES
July 22, 2002
KUDIYERUPOR NALA SANGAM Vs. THE COMMISSIONER, LAND ASSIGNMENT
March 13, 2002
KUDIYERUPPOR NALA SANGAM Vs. COMMISSIONER LAND ASSIGNMENT CHENNAI 5
February 5, 2002
KULANTHAI GANAPATHI NADAR Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT
November 22, 2002
KULASEKARAN CHETTIAR DECD Vs. MEENAKSHI AMMAL
February 26, 2002
Kumar Vs. State
August 1, 2002
KUMAR Vs. THE INSPECTOR OF POLICE
January 24, 2002
KUMAR @ PUNK KUMAR, CHENNAI Vs. STATE, REP. BY SECRETARY TO GOVERNMENT,PROHIBITION AND EXCISE DEPARTMENT,CHENNAI AND THE COMMISSIONER OF POLICE, GREATER CHENNAI, EGMORE,CHENNAI
April 11, 2002
KUMAR MINOR Vs. NATIONAL INSURANCE CO LTD
October 23, 2002
KUMAR TRANSPORTS Vs. CENTRAL WARE HOUSING CORPORATION
March 22, 2002
KUMARAN SILK TRADE LTD Vs. DEVENDRA
October 10, 2002
KUMARESAN Vs. ASWATHI
June 21, 2002
KUMARI ANANDAN Vs. T BALAMUKUNDA RAO DIED
April 30, 2002
KUPPAMMAL @ SUBBULAKSHMI Vs. STATE
March 11, 2002
L JUSTINE Vs. REGISTRAR OF COOP SOCIETIES AND TWO ORS
October 24, 2002
L N Venkatesan Vs. State of Tamil Nadu
October 11, 2002
L PRAKASH Vs. STATE OF TAMIL NADU
March 15, 2002
L SUNDARAM Vs. LAKSHMANAN DIED
October 31, 2002
L T Rajan Vs. K Ramasamy
August 30, 2002
L VENKATESAN PROPR M/S SRIRAM CONSTRUCTIONS Vs. S K PUNIYAKODI
February 19, 2002
L. CELINE Vs. THE DISTRICT EDUCATIONAL OFFICER, THAKKALAI, KANYAKUMARI DISTRICT,
July 11, 2002
L. RAJKUMAR, PROP: RAJ FINANCE Vs. S. ARUNKUMAR, PROP: SRI VENKATESWARA & COMPANY
July 9, 2002
L. SUNDARARAJAN AND V. SHANTHI Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, VIRUDHUNAGAR
July 22, 2002
LAKSHMANA GOUNDER Vs. SPECIAL DEPUTY COLLECTOR LA
November 19, 2002
LAKSHMANAN Vs. STATE
December 13, 2002
LAKSHMI Vs. MANI
July 9, 2002
LAKSHMI Vs. MANI
July 4, 2002
Lakshmi Ammal Vs. Vasantha
July 18, 2002
LAKSHMI AMMAL Vs. MUTHU GOUNDER
August 9, 2002
LAKSHMI AMMAL Vs. THILLAI NATARAJAMURTHI
September 13, 2002
LAKSHMI AMMAL Vs. THE COMMISSIONER, H.R. & C.E. DEPARTMENT, ADMINISTRATION DEPARTMENT, NUNGAMBAKKAM HIGH ROAD, MADRAS,
July 5, 2002
LAKSHMI VILAS BANK EMPLOYEES UNION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS
July 18, 2002
LAKSHMI VILAS BANK LIMITED Vs. SHREECHAKRA ENTERPRISES
July 11, 2002
Lalitha Vs. K Shanthi
September 1, 2002
LALITHA Vs. K SHANTHI
September 18, 2002
LAMBDA ELCOT LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR, MR. K.V.B. PRASAD, THIRUVANMIYUR, CHENNAI Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED (SIPCOT), EGMORE, CHENNAI
March 8, 2002
LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR LA ADI DRAVIDA WELFARE COIMBATORE AND Vs. R MANICKAMMAL
February 12, 2002
LARSEN AND TOUBRO LTD Vs. UNION OF INDIA
September 13, 2002
LICENSEE THEATRE KRISHNA PALANICHETTIPATTY Vs. COLLECTOR OF THENI
October 1, 2002
LOURDUSAMY Vs. WILLIAMS
August 19, 2002
M A ADAM Vs. R MARUDAI
June 11, 2002
M A KANDASAMY PILLAI Vs. GOVERNMENT OF TAMIL NADU
July 9, 2002
M A NALLASAMY Vs. JAI SREE FINANCE
July 4, 2002
M A RANGANATHAN Vs. COLLECTOR SALEM DISTRICT
December 30, 2002
M AARTHI MINOR Vs. STATE OF TAMIL NADU
November 1, 2002
M ANANDAVALLIAMMA Vs. ARVIND EYE HOSPITAL
June 20, 2002
M APPAVOO Vs. TAMIL NADU STATE TRANSPORTCORPORATION LTD
September 13, 2002
M ARJUNAN Vs. MANAGING DIRECTOR TAMIL NADU MEDICINAL PLANT FARMS AND HERBAL MEDICINE CORPORATION LTD
September 20, 2002
M ARUNAJALATHAI Vs. DIRECTOR OF ELEMENTARY EDUCATION
December 9, 2002
M C THEATER THATHCUR ROAD ARANI 632 301 THIRUVANNAMALAI DISTRICT Vs. STATE GOVERNMENT OF TAMIL NADU
January 30, 2002
M Chellan Vs. Tamil Nadu Minerals Limited
August 2, 2002
M CHIDAMBARAM DECD Vs. S ANTHONY RAJ
October 31, 2002
M CT MUTHIAH Vs. COMMISSIONER OF INCOME TAX
October 10, 2002
M GOVINDA GOUNDER Vs. PICHANDI PILLAI
September 6, 2002
M JOSEPH Vs. UNION CHRISTIAN HIGH SCHOOL MADURAI ESTABLISHED AND RUN
April 30, 2002
M K JANARDHANAM Vs. DISTRICT COLLECTOR
July 26, 2002
M K KUPPURAJ Vs. COMMISSIONER OF GIFT TAX
August 26, 2002
M K KUPPURAJ Vs. COMMISSIONER OF WEALTH TAX COIMBATORE
August 21, 2002
M K KUPPURAJ HUF Vs. COMMISSIONER OF WEALTH TAX
August 21, 2002
M KALIANNAN Vs. COMMISSIONER OF INCOME TAX COIMBATORE
November 26, 2002
M KALIAPPAN Vs. INSPECTOR OF POLICE VEDASANTHUR POLICE STATION
October 31, 2002
M Kaliya Perumal Vs. Lakshmi
September 6, 2002
M KAMALANATHAN Vs. V RAGHUPATHY
July 25, 2002
M Kannabiran Vs. Joint Registrar of Co operative Societies
September 18, 2002
M KULOTHUNGA CHOLAN Vs. DIRECTOR GENERAL OF POLICE
October 11, 2002
M L S Rao Vs. State of Tamilnadu
August 22, 2002
M LIAQUAT ALI PROPREITOR M C PACKAGING SOUTH III STREET PUDUKOTTAI Vs. BRAHADAMBAL TEMPLE THIRUGOKARNAM
June 27, 2002
M M ALLAPITCHAI Vs. REGISTRAR THE APPELLATE TRIBUNAL FOR FORFEITED PROPERTY LOK NAYAK BHAVAN NEW DELHI
January 25, 2002
M M B SHIVAPRAKKASAM Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES NON CREDIT
November 12, 2002
M MALARVIZHI Vs. GANDHIGRAM INSTITUTE OF RURAL HEALTH AND FAMILY WELFARE TRUST
November 25, 2002
M MANIKANDAN Vs. MANONMANIAM SUNDARNAR UNIVERSITY
April 22, 2002
M MANOHARADHAS Vs. C ARUMUGHAPERUMAL PILLAI
November 29, 2002
M MUNUSAMY Vs. V ELUMALAI NAICKER
October 4, 2002
M MUTHURAMALINGAM PILLAI DIED Vs. SPECIAL TAHSILDAR
December 10, 2002
M N UMAPATHY Vs. M DEVARAJ
December 5, 2002
M NARISIMHAN Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES TUTICORIN
August 26, 2002
M NATARAJAN Vs. GOVERNMENT OF TAMIL NADU
April 29, 2002
M NAVAMANI Vs. A S A ARUMUGHAM
March 1, 2002
M NITYANANDAM Vs. STATE OF TAMIL NADU
June 6, 2002
M PARTHASARATHY Vs. ADILAKSHMIAMMAL
March 8, 2002
M PERUMAL PALLAVARAYAR Vs. S BALASUBRAMANIAN
July 5, 2002
M R F EMPLOYEES UNION Vs. MANAGEMENT OF MRF LTD
June 10, 2002
M RADHAKRISHNAN Vs. M NANDA KUMAR
June 27, 2002
M RAJA Vs. TAMIL NADU MINERALS LTD
September 13, 2002
M Rajasekaran Vs. Chairman
October 11, 2002
M RAMACHANDRAN Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD, ANNA SALAI, CHENNAI; CHIEF ENGINEER (PERSONNEL), TAMIL NADU ELECTRICITY BOARD, ANNA SALAI, CHENNAI AND SUPERINTENDING ENGINEER, SALEM ELECTRICITY DISTRIBUTION CIRCLE, SALEM
June 18, 2002
M RAMASAMY Vs. UNION OF INDIA
November 7, 2002
M Ramprakash Vs. Pondicherry University
August 29, 2002
M RANGAMMAL Vs. B BALAVENKATESAN
July 24, 2002
M Ravi Vs. R Vasanthakumari
September 3, 2002
M REETHAMMAL Vs. STATE OF TAMIL NADU
June 11, 2002
M S ABDUL HAMEED Vs. S M SHEIK MOHAMMED
October 8, 2002
M S KARUPPUSAMI Vs. SARAVANA DEVEI VASANTHAMANI
March 4, 2002
M S MATHIVANAN Vs. GOVERNMENT OF TAMIL NADU
October 4, 2002
M S P CAUVERY PEAK ESTATE Vs. STATE OF TAMIL NADU
February 13, 2002
M S SAKTHIVEL Vs. R SEKAR
March 4, 2002
M SAMINATHA VELLALAR Vs. GOVINDARAJU
July 2, 2002
M SEKAR Vs. DIRECTOR GENERAL OF POLICE CENTRAL INDUSTRIAL SECURITY FORCE
October 22, 2002
M SHAHUL HAMEED Vs. A SALIMA
November 22, 2002
M SIVAGNANAM Vs. S RAJESWARI
July 5, 2002
M SUBRAMANI Vs. K PALANISAMY
November 1, 2002
M SUBRAMANIAN; S PANEER SELVAM AND ORS Vs. UNION OF INDIA
April 15, 2002
M Syed Masood Vs. Tamil Nadu Wakf Board
August 29, 2002
M V Rajeeappan Vs. State
September 18, 2002
M V Venkateswaran Vs. Chairman National Airports Authority
July 15, 2002
M VADIVEL Vs. CHANCELLOR BHARATHIYAR UNIVERSITY
October 11, 2002
M VETRIVEL Vs. A L ALAVANDAR
February 1, 2002
M VIMALA AND M DURAIKANNAN Vs. STATE OF TAMIL NADU
April 2, 2002
M Vimala Selvarani Vs. State of Tamil Nadu
August 9, 2002
M VINCENT PAUL SALEM Vs. CHIEF EDUCATIONAL OFFICER SALEM
March 8, 2002
M. ABDUL MALICK Vs. THE CHAIRMAN/MANAGING DIRECTOR, TAMIL NADU TEA PLANTATION CORPORATION LIMITED, COONOOR, NILGIRIS DISTRICT,
February 26, 2002
M. ALIFULLAH AND Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY, ADI-DRAVIDAR AND TRIBAL WELFARE DEPARTMENT, MADRAS,
June 3, 2002
M. ANANDHAN Vs. MADURAI KAMARAJ UNIVERSITY REP. BY ITS REGISTRAR PALKALAI NAGAR, MADURAI,
April 26, 2002
M. AVUDAIAPPAN Vs. THE DISTRICT COLLECTOR,
January 29, 2002
M. CHELLAPPA Vs. THE REVENUE DIVISIONAL OFFICER, COIMBATORE,
March 6, 2002
M. DASARADHAN Vs. THE SUPERINTENDENT ENGINEER, TIRUPATTUR ELECTRICITY DISTRIBUTION CIRCLE, TAMIL NADU ELECTRICITY BOARD, TIRUPATTUR
April 2, 2002
M. DEEPAK CHANDER, Vs. PONDICHERRY UNIVERSITY, REP. BY ITS REGISTRAR, R. VENKATARAMAN NAGAR, KALAPET, PONDICHERRY,
August 29, 2002
M. DURAISWAMI, PROP. SRI SENTHIL RAJA BUS SERVICE Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL AND THE REGIONAL TRANSPORT AUTHORITY, PERIYAR DISTRICT
February 5, 2002
M. GOVINDASAMY Vs. BANKING OMBUDSMAN AND ORS
April 18, 2002
M. GOWRI Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY, REVENUE AND ADMINISTRATION DAPARTMENT, CHENNAI,
March 14, 2002
M. JOSEPH Vs. THE GOVERNMENT OF TAMILNADU REP. BY COMMISSIONER AND SECRETARY, HOME COURTS-IV DEPARTMENT, CHENNAI,
February 25, 2002
M. MANICKA NAICKER Vs. VADIVELU NAICKER
February 15, 2002
M. MEYYAPPAN Vs. REGISTRAR OF COMPANIES
August 21, 2002
M. PANDIYAN Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, FORT ST. GEORGE, CHENNAI,
July 26, 2002
M. RAGHAVAN Vs. THE MANAGING DIRECTOR, CHIEF ACCOUNTS OFFICER AND THE JOINT CHIEF ENGINEER (GL), TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD, CHENNAI
March 27, 2002
M. RAMAKRISHNAN Vs. SARASWATHI
March 7, 2002
M. RAMASAMY, MANAGING DIRECTOR, MARIS THEATRE (PVT.) LTD., TIRUCHIRAPPALLI Vs. THE COMMISSIONER, TIRUCHI MUNICIPALITY, (NOW TIRUCHI CORPORATION), TIRUCHIRAPALLI
July 25, 2002
M. RAMESH BABU, Vs. THE DISTRICT COLLECTOR, COLLECTORATE, TRICHIRAPALLI DISTRICT,
July 9, 2002
M. SANTHANAKRISHNAN Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVT. MA & WS DEPARTMENT, MADRAS,
July 19, 2002
M. SEENU ALIAS SEENUVASAN, Vs. THE PRESIDENT, NAMBARAI PANCHAYAT, ARCOT TALUK, VELLORE,
January 28, 2002
M. SIVAGNANAM (DIED), Vs. S. RAJESWARI,
July 5, 2002
M. SOOSAIMANICKAM Vs. THE STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVT., EDUCATION DEPARTMENT, MADRAS,
March 6, 2002
M. SUBRAMANIYAN Vs. THE STATE OF TAMIL NADU REP. BY THE SECRETATRY TO GOVT. HOME DEPARTMENT,SECRETARIAT,CHENNAI,
March 5, 2002
M. THALAMALAI KONAR AND P. PALANI ANDAVAR Vs. K.S. RAJAIAH AND R. MAHALAKSHMI
February 22, 2002
M. UDAYABHANU Vs. THE GOVERNMENT OF TAMILNADU REP. BY ITS SECRETARY, P&AR DEPARTMENT, MADRAS,
July 26, 2002
M. VIMALA AND M. DURAIKANNAN Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVT., ADI DRAVIDAR AND TRIBAL WELFARE (ADW-2) DEPT., FORT ST. GEORGE, MADRAS,
April 2, 2002
M.B. UTHAPPA, Vs. STATE REPRESENTED BY INSPECTOR, SCB - CBI, MADRAS
July 1, 2002
M.C. SHARMA Vs. STATE BY SPE/CBI/ACB, MADRAS
February 6, 2002
M.C.C. FINANCE LTD. Vs. RESERVE BANK OF INDIA
April 3, 2002
M.G. LOUIS GEORGE LATHES Vs. UNION OF INDIA (UOI), REPRESENTED BY THE SECRETARY TO THE MINISTRY OF HOME AFFAIRS, NEW DELHI,
April 15, 2002
M.K. KUTTAN PILLAI, Vs. NATIONAL INSURANCE COMPANY LIMITED
February 6, 2002
M.K.M. ABOOBAKAR, EDUCATIONAL AGENCY, AIDED ELEMENTARY SCHOOL, THIRUKKALACHERRY, NAGAPATTINAM Vs. THE ASSISTANT ENGINEER, TAMILNADU ELECTRICITY BOARD, PORAIYAR, NAGAI AND THE CHIEF ENGINEER, TAMILNADU ELECTRICITY BOARD, SIRKAZHI, NAGAI
March 22, 2002
M.M. TELEKOM Vs. COMMISSIONER OF CUSTOMS, CHENNAI
April 2, 2002
M.M.D.A. COLONY RESIDENTS WELFARE ASSOCAITION (DEF GROUPS), REP. BY ITS PRESIDENT R. PANNEERSELVAM, CHENNAI Vs. THE MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD, CHENNAI,
April 22, 2002
M.S. SIVAKUMAR, KILPAUK, CHENNAI Vs. UNION OF INDIA (UOI), REP. BY ITS SECRETARY, UNION CABINET, NEW DELHI,
July 19, 2002
M.V. JAYALAKSHMI Vs. THE COMMISSIONER OF COLLEGIATE EDUCATION, COLLEGE ROAD, MADRAS,
July 11, 2002
MAA SELVARASAN Vs. UNIVERSITY OF MADRAS
November 14, 2002
MACBRITE ENGINEERS Vs. TAMIL NADU SUGAR CORPORATION LTD
June 7, 2002
Madarasar E Damodia Arabic College Vs. Siraj Begum
August 1, 2002
MADASAMY Vs. STATE
January 21, 2002
MADASAMY A Vs. PRESIDING OFFICER COURT TIRUNELVELI
April 5, 2002
MADHAVAKRISHNAN Vs. STATE
April 9, 2002
MADRAS CHRISTIAN COLLEGE ASSOCIATION, REP BY THE CHAIRMAN OF ITS BOARD OF DIRECTORS, DR A BESANT C RAJ, HAVING ITS REGISTERED OFFICE AT MADRAS CHRISTIAN COLLEGE HIGHER SECONDARY SCHOOL, CHENNAI AND DR ALEXANDER MANTRAMURTI, CHENNAI Vs. UNIVERSITY OF MADRAS, REP BY ITS REGISTRAR, CHEPAUK, CHENNAI AND DIRECTORATE OF COLLEGIATE EDUCATION, E V K SAMPATH BUILDINGS, CHENNAI
March 20, 2002
MADRAS CLUB REP., BY ITS HONRY SECRETARY Vs. STATE OF TAMILNADU REP., BY COMMISSIONER AND SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, MADRAS,
April 19, 2002
MADRAS FERTILISERS LIMITED REP Vs. CONTROLLING AUTHORITY ASSISTANT COMMISSIONER
November 1, 2002
MADRAS GRANITES P LTD Vs. COMMERCIAL TAX OFFICER ARISIPALAYAM CIRCLE SALEM
October 30, 2002
MADRAS HIGH COURT ADVOCATES ASSOCIATION Vs. GOVERNMENT OF TAMILNADU
March 8, 2002
Madras High Court Staff Association Vs. State of Tamil Nadu
September 20, 2002
Madras Metropolitan Sewerage Board Employees Progressive Union Vs. Madras Metropolitan Water Supply and Sewerage Board
August 29, 2002
MADRAS PHARMACEUTICAL WHOLE SALERS ASSN Vs. UNION OF INDIA MINISTRY OF HEALTH AND FAMILY WELFARE DEPARTMENT OF HEALTH NIRMAN BHAVAN NEW DELHI 110 011
March 15, 2002
MADRAS REFINERIES LIMITED Vs. V JAYAKUMAR AND THE PRESIDING OFFICER INDUSTRIAL
October 4, 2002
MADRAS SILK AND RAYON MILLS P LTD Vs. INCOME TAX OFFICER
February 11, 2002
MADUKURINA H PATEL Vs. NATIONAL INSURANCE COMPANY LIMITED
August 23, 2002
MADURA COATS LIMITED, BY ITS VICE PREMPLOYEES STATE INSURANCE CORPORATIONDENT-LEGAL AND COMPANY SECRETARY, MADURAI Vs. TAMIL NADU ELECTRICITY BOARD, ANNA SALAI, CHENNAI, REP BY ITS CHAIRMAN AND SUPERINTENDING ENGINEER, TIRUNELVELI ELECY DISTN CIRCLE, TAMIL NADU ELECTRICITY BOARD, TIRUNELVELI
July 22, 2002
MADURAI KAMARAJ UNIVERSITY THROUGH ITS REGISTRAR, PALKALAI NAGAR, MADURAI Vs. MR. K. RAJAYYAN
February 25, 2002
MAGESWARI Vs. SUB REGISTRAR
September 26, 2002
MAHALI Vs. STATE OF TAMIL NADU REP. BY INSPECTOR OF POLICE, AVINASHI POLICE STATION
March 20, 2002
MAHENDRAN Vs. STATE
November 15, 2002
MAHESH Vs. STATE
September 25, 2002
MALAR ALIAS MALARKODI Vs. SUB DIVISIONAL MAGISTRATE CUM REVENUE DIVISIONAL OFFICER
October 31, 2002
Malati G Dhamani Vs. Shriram Chits and Investments Pvt Ltd
August 23, 2002
Malikarjuna Rao Vs. State of Tamil Nadu
September 2, 2002
MALIKARJUNA RAO; SOUNDARAM RAO; CHITRA RANGANATHAN; LATA PRAMOD KAREKAR AND GOUTAM RAO Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, ADI-DRAVIDA AND TRIBAL WELFARE DEPARTMENT AND SPECIAL TAHSILDAR, ADI-DRAVIDA WELFARE DEPARTMENT
September 1, 2002
MALLIGA Vs. STATE
September 12, 2002
MAN TAKRAF FORDERTECHNIK GMBH, GERMANY Vs. NEYVELI LIGNITE CORPORATION LTD., REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR, CHENNAI AND GENERAL MANAGER (CONTRACTS)NEYVELI LIGNITE CORPORATION LTD.,CORPORATE OFFICE, NEYVELI
April 2, 2002
MANAGEMENT GOOD SAMARITAN RURAL Vs. T A RAMAIAH DEPUTY COMMISSIONER OF LABOUR
March 12, 2002
MANAGEMENT KORAKUNDAH ESTATE NILGIRIS Vs. SAGUNTHALA
February 21, 2002
MANAGEMENT OF A A 217 VELLAKOIL PRIMARY AGRICULTURAL CO OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT
January 1, 2002
MANAGEMENT OF AGRICULTURAL RESEARCH STATION Vs. CONTROLLING AUTHORITY UNDER THE PAYMENT OF
June 21, 2002
MANAGEMENT OF ASSOCIATED CEMENT COS. LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
June 5, 2002
MANAGEMENT OF BEST AND CROMPTON ENGINEERING LIMITED Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT
January 30, 2002
MANAGEMENT OF CHERAN TRANSPORT CORPORATION LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
April 2, 2002
MANAGEMENT OF D A T C LIMITED Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT
March 6, 2002
MANAGEMENT OF DHEERAN CHINNAMALAI TRANSPORT CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT
June 25, 2002
MANAGEMENT OF DURGABHAI DESHMUKH GENERAL HOSPITAL AND RESEARCH CENTRE, ANDHRA MAHILA SABHA BY ITS VICE PREMPLOYEES STATE INSURANCE CORPORATIONDENT AKKAMA KRISHNAMOORTHY, DR DURGABHAI DESHMUK ROAD, MADRAS Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT (DEPUTY COMMISSIONER FOR LABOUR (APPEALS)
February 1, 2002
Management of Kaleeswara Mills Vs. Presiding Officer
September 3, 2002
MANAGEMENT OF KAMALAM TRANSPORT REP Vs. R YADHAVRAJ
June 25, 2002
MANAGEMENT OF KANYAKUMARI DISTRICT COOPERATIVE Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CITY CIVIL
May 15, 2002
MANAGEMENT OF KARNUGALPALAYAM WEAVERS Vs. PRESIDING OFFICER LABOUR COURT
July 5, 2002
Management of KCP Limited Vs. Commissioner Tiruvottiyur Municipality
September 20, 2002
MANAGEMENT OF KONGARAR SPINNERS LIMITED Vs. PRESIDING OFFICER LABOUR COURT
January 18, 2002
MANAGEMENT OF PARKSIDE ESTATE Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
June 28, 2002
MANAGEMENT OF PROFESSIONAL COURIERS PVT LTD Vs. PRESIDING OFFICER AND ANOTHER
November 11, 2002
MANAGEMENT OF RAILWAY EMPLOYEES CONSUMERS CO OPERATIVE STORES LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR
September 18, 2002
MANAGEMENT OF SPENCER AND COMPANY LIMITED, MADRAS Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT, REGIONAL COMMISSIONER OF LABOUR CENTRAL, MADRAS; CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT, MADRAS (ASSISTANT COMMISSIONER OF LABOUR), MADRAS; S JAYARAMAN
July 29, 2002
Management of Stanemore Estate Nagalu Post Vs. Presiding Officer
June 26, 2002
MANAGEMENT OF TAN INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT
March 1, 2002
MANAGEMENT OF THE PROFESSIONAL COURIERS PVT LTD Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURTM
November 11, 2002
MANAGEMENT OF TI DIAMOND CHAIN LIMITED Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT
June 21, 2002
MANAGEMENT OF TIRUCHENGODE AGRICULTURAL PRODUCERS COOPERATIVE MARKETING SOCIETY LTD Vs. INSPECTOR OF LABOUR
July 12, 2002
Management of United India Insurance Co LTD Vs. Presiding Officer Principal Labour Court
September 20, 2002
MANAGEMENT T N SPECIAL 139 VASUDEVANALLUR PRIMARY AGRICULTURAL CO OPERATIVE BANK LTD Vs. DEPUTY COMMISSIONER
November 22, 2002
MANAGEMENT T P SPL 67 GOUNDANPALAYAM PRIMARY AGRICULTURAL COOPERATIVE BANK LTD Vs. ASSISTANT COMMISSIONER OF LABOUR THE AUTHORITY UNDER THE PAYMENT OF SUBSISTENCE ALLOWANCE ACT SALEM
April 30, 2002
MANAGER PERSONAL BANKING DIVISION STATE BANK OF INDIA Vs. P S MARAGATHAM
April 12, 2002
MANAGING DIRECTOR TAMIL NADU POULTRY DEVELOPMENT CORPORATION LIMITED CHENNAI Vs. G JEELENDRAN
July 26, 2002
MANAGING DIRECTOR THE TAMIL NADU STATE TRANSPORT CORPORATION VPM DVN II LTD Vs. VANISHREE
October 10, 2002
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. RAJATHI
February 12, 2002
MANDAKALAI Vs. MUTHURAKKU
December 20, 2002
MANGAYARKARASI APPARELS PVT LTD Vs. SUNDARAM FINANCE LTD
April 30, 2002
MANI Vs. STATE REP
November 14, 2002
MANI Vs. DEPUTY COMMISSIONER CUM APPELLATE AUTHORITY
November 15, 2002
MANI Vs. DISTRICT MAGISTRATE AND DIST. COLLECTOR, VELLORE DIST., VELLORE AND THE SECRETARY, PROHIBITION & EXCISE DEPT., GOVT.OF T.N., CHENNAI
April 4, 2002
MANICKAM Vs. S A RAMASWAMY GOUNDER
March 6, 2002
MANICKAMMAL W/O PANDU, DHARMAPURI Vs. THE SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU, CHENNAI AND THE DISTRICT MAGISTRATE AND DISTRICT COLLECTOR, DHARMAPURI
January 31, 2002
MANIMEKALAI Vs. M. VANAJA,
July 19, 2002
MANIVANNAN Vs. STATE
November 19, 2002
MANKIND PHARMA PRIVATE LTD Vs. LABORATE PHARMACEUTICALS INDIA LTD
March 22, 2002
MANNANGATTI GOUNDER Vs. JANARTHANAM
September 13, 2002
Manneswarar and Karivaradaraja Vs. Lakshmi
September 27, 2002
MANOGARAN M Vs. MARK BEEDI MANUFACTURERS
November 12, 2002
MANOHARLAL Vs. R SUNDARARAJAN
August 19, 2002
MANSUR ALI Vs. ERUMAPATTI TOWN PANCHAYAT
July 2, 2002
Maraimalai Nagar Welfare Association Vs. State of Tamil Nadu
September 13, 2002
MARAN @ PANTHAL Vs. THE STATE BY THE INSPECTOR OF POLICE AVANASI, COIMBATORE
June 24, 2002
MARAPPA GOUNDER Vs. RAMALINGAM
July 15, 2002
MARAPPA GOUNDER DEAD Vs. KANDASAMY
July 29, 2002
MARAYAMMAL Vs. R KAMALATHAL
April 29, 2002
MARIA STELLA Vs. T JOSEPH CATHERINE
July 11, 2002
MARIAKUTTY @ THANGAM Vs. STATE OF TAMIL NADU, UDHAGAMANDALAM TOWN POLICE STATION
June 7, 2002
MARIAPPAN ARUMUGAM SUBRAMANIAM AND Vs. COMMISSIONER KOVILPATTI MUNICIPALITY
February 22, 2002
Marimuthu Vs. Sivagnanam
July 15, 2002
Marimuthu Vs. STATE
August 7, 2002
MARIMUTHU AMMAL Vs. K S ARUNACHALA IYER
February 8, 2002
MARSHALL SONS AND COMPANY (INDIA) LTD. Vs. THE FERTILISERS AND CHEMICALS TRAVANCORE LTD. AND ANR.
June 12, 2002
MARUDHA KANDAR, Vs. SUBRAMANIAN,
July 19, 2002
MAS CHEW GUMS INDIA PVT LTD Vs. COMMERCIAL TAX OFFICER
February 1, 2002
MASTER J RAJKUMAR MINOR Vs. SECRETARY EDUCATIONAL DEPARTMENT GOVERNMENT OF TAMIL NADU SECRETARIAT
December 30, 2002
MATHER AND PLATT (INDIA) LIMITED, FLUID ENGINEERING GROUP, CHENNAI REP BY ITS DEPUTY GENERAL MANAGER Vs. NEYVELI LIGNITE CORPORATION LIMITED, NEYVELI, REP BY ITS MANAGING DIRECTOR AND GENERAL MANAGER (CONTRACTS AND PURCHASE) NEYVELI LIGNITE CORPORATION LIMITED, NEYVELI
March 28, 2002
Mathialagan Vs. P Kandasamy
August 8, 2002
MATHIAS Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES, KILPAUK, CHENNAI,
June 26, 2002
MAYAVAN ALIAS RAVI RAUYA Vs. STATE
June 7, 2002
MEDICAL SUPERINTENDENT IRT RT SANATORIUM Vs. PRESIDING OFFICER LABOUR COURT
July 16, 2002
MEENAKSHI Vs. MINOR VIJAYANANDASUNDARI
June 12, 2002
MEENAKSHI AMMAL Vs. SUBRAMANIA GOUNDER
July 19, 2002
MEENAKSHISUNDARAM PILLAI AND THIRUGNANASAMSAMBANDHAM PILLAI Vs. MUTHUKARUPPA PILLAI @ VELAYUTHAM
April 8, 2002
MEHBOOB BATCHA Vs. STATE
November 28, 2002
MEHTA UNANI PHARMACY AND CO RAJKOT Vs. AMRUTANJAN LIMITED MADRAS
April 16, 2002
MEIRS PHARMA INDIA PVT. LTD REP. BY ITS DIRECTOR Vs. UNION OF INDIA (UOI) REP. BY ITS SECRETARY, MINISTRY OF COMMERCE, NEW DELHI,
July 12, 2002
MEIYAMMAI ALIAS BABY SEVUGAN Vs. M KARUPANAN ALIAS KARUVAYAN
June 26, 2002
MELKUPPAM VILLAGE PANCHAYAT BOARD Vs. SATYANARAYANAN
April 30, 2002
METAL POWDER COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 30, 2002
METRO WATER TANKER LORRY OWNERS ASSOCIATION Vs. THE MANAGING DIRECTOR, CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
June 21, 2002
MGMT OF A A 217 VELLAKOIL PRIMARY AGRICULTRAL CO OPERATIVE BANK LTD Vs. P O LABOUR COURT
January 1, 2002
MGMT OF BEST and CROMPTON ENGG LTD Vs. P O I ADDL LAB COURT
January 30, 2002
MGMT OF CHERAN TRANS CORPN LTD Vs. P O INDL TRIBUNAL
April 2, 2002
MGMT OF D A T C LTD Vs. P O I ADDL LAB COURT
March 6, 2002
MGMT OF DHEERAN CHINNAMALAL TRANSPORT CORPN LTD Vs. P O LABOUR COURT
June 25, 2002
MGMT OF ENGINE VALVES LTD Vs. P O I ADDL LABOUR COURT
February 22, 2002
MGMT OF K D SPINNING MILLS LTD Vs. P O LABOUR COURT
May 15, 2002
MGMT OF KALEEWARA MILLS Vs. P O LABOUR COURT
September 3, 2002
MGMT OF SINGANALLUR CO OP HOUSING SOCIETY Vs. T SATHYAMOORTHY
February 22, 2002
MGMT OF TAN INDIA LTD Vs. P O LABOUR COURT
March 1, 2002
MGMT OF TAPCM SOC LTD Vs. INSPECTOR OF LABOUR SALEM
July 12, 2002
MICROMERITICS ENGINEERS PVT LTD Vs. S MUNUSAMY
May 21, 2002
MILLENNIUM FRIENDS RECREATION CENTRE MOUNT ROAD Vs. INSPECTOR OF POLICE F 1 POLICE STATION CHINTADRIPET CHENNAI 2
January 18, 2002
MINOR BALAMURUGAN Vs. GOVINDASAMY PADAYACHI
September 20, 2002
MINOR JESURAJ, THERASAAMMAL AND MARIAROSE (ALIAS) MARIA JOSEPH Vs. SOWRIAMMAL (DECD) AND JACINDA
March 7, 2002
MINOR P B ARUN REP BY FATHER AND NATURAL GUARDIAN P BALAN AND ORS Vs. STATE OF TAMIL NADU, REP BY SECRETARY, EDUCATION DEPT, FORT ST GEORGE, CHENNAI; DIRECTOR TAMIL NADU PROFESSIONAL COURSE ENTRANCE EXAMINATION-2002, ANNA UNIVERSITY, CHENNAI AND REGISTRAR ANNA UNIVERSITY, CHENNAI
April 17, 2002
MINOR P.B. ARUN REP. BY FATHER & NATURAL GUARDIAN P. BALAN, Vs. THE STATE OF TAMIL NADU REP. BY THE SECRETARY, EDUCATION DEPT., FORT ST. GEORGE, CHENNAI,
April 17, 2002
MINOR S VIJAYAKUMAR DIED Vs. R SUBBARAYAN S/O C M RAMASAMY GOUNDER TRICHY DISTRICT
July 10, 2002
MINOR. M.K. DIVYA, Vs. STATE OF TAMIL NADU,
March 21, 2002
MOHAMAD ASIK Vs. STATE OF TAMIL NADU
December 30, 2002
MOHAMMAD ANSARI Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU CHENNAI
August 27, 2002
MOHAMMED ALIAS BAWA SAHIB Vs. B VIMAL CHAND
March 1, 2002
MOHAMMED FALEEL Vs. STATE
February 21, 2002
MOHAMMED NIYAMATHULLAH Vs. V SAHITHA
October 25, 2002
MOHAN BREWERIES AND DISTILLERIES PVT LTD Vs. PALAVESAKONAR
July 5, 2002
MOHD YUCUB Vs. N MOHANRAJ
January 7, 2002
MOHIDEEN ALLAH PICHAI, Vs. MADRAS METROPOLITAN DEVELOPMENT AUTHORITY REP. BY ITS MEMBER SECRETARY, GANDHI IRWIN ROAD, MADRAS
January 18, 2002
MOHIDEEN FATHIMA Vs. A M SHARIFUNNISA
October 25, 2002
MOOKA GOWDER Vs. V HAMSA
March 8, 2002
MOOLANATHASWAMY DEVASTHAM Vs. PAYANDI THEVAR
November 19, 2002
MOOSA SULAIMAN Vs. ABDUL KHADER YUNUS
March 14, 2002
MOSES CHRISTIAN R Vs. MANAGEMENT OF VALPARAI ESTATE TATA TEA LIMITED VALPARAI
December 26, 2002
MOTOROLA INDIA PVT LTD Vs. BPL MOBILE CELLULAR LTD
February 5, 2002
MOTTAI KUMAR ALIAS KUMAR Vs. STATE
March 7, 2002
MR D B MADAN Vs. COMMISSIONER OF INCOME-TAX
September 18, 2002
MR K SELVAM Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
September 4, 2002
MR. GOVINDAPPA Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, DHARMAPURI AND
January 21, 2002
MR. MERCY BAI Vs. STATE OF TAMIL NADU REP. BY SECRETARY TO GOVERNMENT SOCIAL WELFARE DEPARTMENT, MADRAS,
March 12, 2002
MR. NARENDRA KUMAR HARLALKA, PROPRIETOR, NEPTUNE EXPORTS, REP. BY THEIR POWER AGENT/SUBROGEE, NATIONAL INSURANCE COMPANY LIMITED AND NATIONAL INSURANCE COMPANY LIMITED Vs. GREEN ROADLINES, MADRAS AND GREEN ROADLINES, A PARTNERSHIP FIRM, DELHI
July 29, 2002
MR. R. UDAYAKUMAR Vs. THIRU S. MUTHU KUMAR, B.E., INSPECTOR OF FACTORIES, DIVISION-I, MADURAI
July 25, 2002
MRS. MARIAMMAL GURUSAMY Vs. THE HIGH COMMISSIONER SRILANKAN EMBASSY, ALWARPET, CHENNAI
March 26, 2002
MRS. SHEELA SELWYN Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD, REPRESENTED BY ITS CHAIRMAN, CHENNAI AND THE MANAGER, PURCHASE DIVISION, MATERIALS DEPARTMENT, CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD, CHENNAI
March 22, 2002
MRS. T. MEENAKSHI Vs. THE STATE OF TAMILNADU, REP. BY THE SECRETARY TO GOVERNMENT COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS, FORT ST. GEORGE, MADRAS AND THE SPECIAL DEPUTY COLLECTOR, (STAMP) COLLECTORATE, COIMBATORE
January 29, 2002
MUDALIAMBAL TRUST Vs. ANNA UNIVERSITY
November 8, 2002
MUNAGA SESHACHALAM CHETTY Vs. STATE OF TAMIL NADU
July 4, 2002
MUNISAMY Vs. STATE OF TAMILNADU, REP. BY THE SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT, CHENNAI AND THE DISTRICT MAGISTRATE AND DISTRICT COLLECTOR, VELLORE
February 19, 2002
MUNNI B THACKER Vs. V M VAIRAMUDI CHETTY
June 20, 2002
MUNUSAMI Vs. VIOLA AND ANOTHER
December 1, 2002
MUNUSAMY KOUNDER Vs. BALU
April 10, 2002
MUNUSAMY KOUNDER Vs. BALU
April 9, 2002
MURTHY Vs. STATE REP
November 15, 2002
Murugaboobathi Vs. Arthi
September 5, 2002
MURUGAN Vs. STATE OF TAMIL NADU
August 8, 2002
Murugan Vs. State
September 9, 2002
Murugesa Gounder Vs. Poongavanam
July 26, 2002
Murugesa Gounder Vs. Special Tahsildar
August 1, 2002
Murugesan Vs. Angamuthu Gounder
August 16, 2002
MURUGESAN AND COMPANY Vs. VIJAYALAKSHMI
April 29, 2002
Muslim Educational Foundation Vs. State of Tamil Nadu
August 22, 2002
MUTHAIAH MUDALIAR Vs. STATE OF TAMIL NADU
April 5, 2002
MUTHIAH MIDDLE SCHOOL Vs. STATE OF TAMIL NADU
August 1, 2002
MUTHU ALIAS DURAI PANDI ALIAS MUTHULINGAM Vs. STATE
October 23, 2002
MUTHU AND Vs. STATE
January 31, 2002
MUTHUKARUPPAN Vs. STATE
April 1, 2002
MUTHUKRISHNAN Vs. STATE OF TAMIL NADU
December 4, 2002
MUTHUSAMY Vs. PRESIDENT PERUMANTHUR VILLAGE PANCHAYAT
September 30, 2002
MUTHUSAMY Vs. STATE
September 23, 2002
MUTHUSAMY Vs. MANI
January 29, 2002
N A ABDUL RAHIM Vs. A M K MARIAM BIBI
March 6, 2002
N A Majid Vs. Government of Tamil Nadu
August 1, 2002
N A RAVIKUMAR Vs. S SURESH KUMAR
June 7, 2002
N BALAJI Vs. TMT L M SHANTHI
March 4, 2002
N Chelliah Servai Vs. Executive Authority Thirupattur Town Panchayat Office
August 23, 2002
N Chelliah Servai Vs. AR Vairavan
May 7, 2002
N D Gupta Vs. Corporation of Chennai
August 27, 2002
N DHANAKOTI Vs. SPECIAL DEPUTY TAHSILDAR TIRUCHENGODE
August 2, 2002
N EZHUMALAI Vs. BABY
December 12, 2002
N GOVINDASWAMY Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE CUM LAND ACQUISITION OFFICER AND ANOTHER
November 11, 2002
N J SURAJ Vs. STATE REP
October 28, 2002
N JAYALAKSHMI AMMAL Vs. K KANAGAVALLIAMMAL
August 22, 2002
N KUMARESAN Vs. STATE REP
December 11, 2002
N M T JOY IMMACULATE Vs. STATE
April 11, 2002
N Muthukrishnan Vs. D Pushpam
September 2, 2002
N MUTHUKUMARASAMY Vs. DISTRICT COLLECTOR TIRUNELVELI
November 12, 2002
N MUTHUKUMARASAMY Vs. LIFE INSURANCE CORPORATION OF INDIA
November 12, 2002
N NALLASAMY Vs. K N PERUMAL
December 27, 2002
N NARAYANI SOPANA PROPRIETRIX PARAMESWAR CASHEW COMPANY KALIAKKAVILAI Vs. KANYAKUMARI MARKET COMMITTEE NAGERCOIL
April 12, 2002
N Palaniammal Vs. Pasur Puduppalayam
August 9, 2002
N RAJAN Vs. DEPUTY COMMANDANT CISF UNIT
December 5, 2002
N Ramasamy Vs. State of Tamil Nadu
August 9, 2002
N RAMASAMY Vs. COMMISSIONER MADURAI CORPORATION
September 18, 2002
N RANGASWAMI Vs. TAMIL NADU ELECTRICITY BOARD
November 22, 2002
N RATHINA REDDY Vs. N RANI AMMAL
November 1, 2002
N S RAMANATHAN Vs. N KRISHANAMOORTHY IYER
March 1, 2002
N S RAVICHANDRAN Vs. MANAGEMENT OF THANTHAI PERIYAR TRANSPORT CORPORATION
November 29, 2002
N S ZIAUDDEEN Vs. S ASHOK KUMAR PRINCIPAL SESSIONS JUDGE RESIDING AT TOWER BLOCK TAYLORS ROAD KILPAUK CHENNAI 600010
April 10, 2002
N SELVAM Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
November 28, 2002
N T SHANMUGHAM Vs. KONDALAVANNAN
August 30, 2002
N THAYANANDAR Vs. STATE OF TAMIL NADU
September 20, 2002
N V Seema Vs. Deputy General Manager
July 30, 2002
N Vasantha Vs. Chairman Tamil Nadu Housing Board
August 26, 2002
N VENKATESAN Vs. TAMIL NADU ELECTRICITY BOARD
September 13, 2002
N. BHARATHI MOHAN Vs. STATE REPRESENTED BY THE SUPERINTENDENT OF POLICE, CHENNAI
March 7, 2002
N. GANAPATHY @ N. RAMANATHAN ALSO KNOWN AS N. KANAPATHY Vs. THE STATE OF TAMILNADU REP. BY SECRETARY TO GOVERNMENT PUBLIC (P.P.II) DEPARTMENT, MADRAS
February 22, 2002
N. KALYANASUNDARAM, VICE PRESIDENT, VILLUPURAM Vs. THE DIST. COLLECTOR, VILLUPURAM,
January 25, 2002
N. PALANISAMY, Vs. STATE, BY INSPECTOR OF POLICE, PROTECTION OF CIVIL RIGHTS WING, KAJAMALAI, TRICHY
June 21, 2002
N. PARAMASIVAN Vs. INDIAN OVERSEAS BANK, REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR, ANNA SALAI, CHENNAI,
March 27, 2002
N. PONNAMBALAM Vs. UNION OF INDIA (UOI), REP. BY UNION OF TERRITORY OF PONDICHERRY BY ITS ADMINISTRATOR LT. GOVERNOR OF PONDICHERRY,
January 28, 2002
N. RANGASWAMY Vs. GODREJ & BOYCE MANUFACTURING CO. LTD.
August 29, 2002
N. SUBBANAN Vs. UNITED INDIA INSURANCE COMPANY LTD., REPRESENTED BY ITS CHAIRMAN CUM MANAGING DIRECTOR, CHENNAI AND THE DIVISIONAL MANAGER, DIVISIONAL OFFICE OF UNITED INDIA INSURANCE COMPANY LTD., TIRUPUR
March 28, 2002
N. THIRUVENGADAM AND T. ASHOK KUMAR Vs. COMMISSIONER,MADAVARAM MUNICIPALITY,CHENNAI,
February 28, 2002
N. VENKATESA PERUMAL Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION
February 14, 2002
N. VENKATESH, Vs. D.V.D MONTE,
July 25, 2002
N.L.C. INDCO SERVE THOZHILALAR UZHIYAR SANGAM, NEYVELI, REP. BY ITS PRESIDENT, N. NARAYANAN Vs. NEYVELI LIGNITE CORPORATION, REPRESENTED BY THE CHAIRMAN, NEYVELI LIGNITE CORPORATION, NEYVELI,
May 15, 2002
NADAR PRIMARY SCHOOL Vs. GOVERNMENT OF TAMILNADU
October 25, 2002
NAGAMANI Vs. COMMISSIONER OF POLICE GREATER CHENNAI
February 27, 2002
NAGAMMAL Vs. BOOMI
March 26, 2002
NAGAPPAN Vs. STATE
November 15, 2002
Nagarajan Vs. State
September 16, 2002
NAGARJUNA CONSTRUCTION CO LIMITED Vs. GENERAL MANAGER LUBE EXPANSION PROJECT MADRAS REFINERIES LIMITED MANALI MADRAS
April 29, 2002
NALLAKANNU @ MUTHU Vs. STATE REP.BYINSPECTOR OF POLICE,PALAYAMKOTTAI POLICE STATION, PALAYAMKOTTAI
April 18, 2002
Nallappa Gounder Vs. State of Tamil Nadu
April 1, 2002
NALLAPPAN Vs. STATE INSPECTOR OF POLICE TALUK POLICE STATION PALANI
October 22, 2002
NALLASAMI Vs. PATTAPPAN
June 14, 2002
NANJAPPAN Vs. ORIENTAL INSURANCE COMPANY LIMITED
October 28, 2002
NANJAPPAN, Vs. THE SUB INSPECTOR OF POLICE DHALI,COIMBATORE DISTRICT
July 9, 2002
NANJUNDA REDDY Vs. GOVERNMENT OF TAMIL NADU
December 19, 2002
Narayanan Vs. Ponnammal
March 1, 2002
NARAYANASAMI AND CO. REP. BY ITS PROPRIETOR, GHEE MERCHANT,SUN AND COW BRAND, KARUR Vs. SYNDICATE BANK, TRICHY REP. BY ITS BRANCH MANAGER AND POWER ATTORNEY, TIRUCHIRAPALLI,
April 10, 2002
NATARAJ Vs. STATE
December 19, 2002
NATARAJA GOUNDER V K Vs. SAKTHIVEL
November 25, 2002
NATARAJAN Vs. U SHAKILA
February 4, 2002
NATESA UDAYAR Vs. ADHAM FOR HIMSELF AND REPRESENTING THE VILLAGERS OF KEELAVALAIVU UDAYAR COMMUNITY PEOPLE OF MELARASUR VILLAGE LALGUDI TALUK TRICHY DISTRICT
June 7, 2002
Natesan Vs. Mannankatty Naicker
September 3, 2002
NATIONAL COLLEGE REP Vs. JOINT DIRECTOR COLLEGIATE EDUCATION
November 1, 2002
National Insurancce Company Limited Vs. R Maheswari
January 31, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. PAKKIRIAMMAL,
February 14, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. S. RAJESH
July 26, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. SAMIYATHAL
December 31, 2002
NATIONAL OXIGEN LIMITED REP BY ITS COMPANY SECRTARY K V DEVANATHAN, CHENNAI Vs. COMMISSIONER OF CUSTOMS, CUSTOMS HOUSE, CHENNAI AND CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL, SOUTHERN ZONAL BENCH REP BY ITS REGISTRAR, SHASTRI BHAVAN, CHENNAI
February 26, 2002
Nava Bharat Ferro Alloys Limited Vs. Secretary to Government
August 9, 2002
NAVASAKTHI Vs. STATE
January 25, 2002
NAWAB MASJID TRUST Vs. CHUBHAGMUELL GULECHA
September 13, 2002
NAYAGAM Vs. STATE OF TAMIL NADU
January 23, 2002
NEEDHIMANICKAM Vs. STATE BY DSP, VIGILANCE & ANTI CORRUPTION, MADRAS
March 21, 2002
NEEDLE INDUSTRIES LTD Vs. PRESIDING OFFICER LABOUR COURT
July 26, 2002
Neelaka Pillai Vs. K Velu Pillai
October 9, 2002
NEELAKANTIAH Vs. DISTRICT COLLECTOR N A A DISTRICT AND ANOTHER
November 22, 2002
NEELAMALAI AGRO INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
August 27, 2002
NEHRU MEMORIAL COLLEGE Vs. STATE OF TAMIL NADU
November 12, 2002
NELIN JOSEPH PRIM Vs. P O CENTRAL GOVERMENT INDUSTRIAL TRIBUNAL CUM LABOUR
June 4, 2002
NEPC INDIA LIMITED REP. BY ITS DIRECTOR, MADRAS AND NEPC INDIA LIMITED REP. BY ITS VICE CHAIRMAN MR. RAJ KUMAR KHEMKA, COIMBATORE Vs. THE UNION OF INDIA (UOI) REP. BY ITS SECRETARY MINISTRY OF NON-CONVENTIONAL ENERGY SOURCES, NEW DELHI,
March 27, 2002
NESLIN JOSEPH PRIM Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT-600 034
June 4, 2002
NETTAYAN @ SELVARAJ Vs. STATE BY INSPECTOR OF POLICE, SANARPATTY POLICE STATION, DINDIGUL DISTRICT
April 1, 2002
NEW AMBADI ESTATES PRIVATE LIMITED Vs. STATE OF TAMIL NADU
December 18, 2002
NEW AMBADI ESTATES PRIVATE LIMITED Vs. STATE OF TAMIL NADU
January 18, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. G NADIMUTHU PATHAR
July 12, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANANDALATCHUMI
December 12, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUGANDHA BALAKRISHNA RODE
October 23, 2002
NICHOLAS AMMAL Vs. THE DISTRICT COLLECTOR,COLLECTORATE, TUTICORIN DISTRICT,TUTICORIN,
February 15, 2002
Nine Star Exports Vs. Commissioner of Customs Ports
September 27, 2002
NITYANANDAM Vs. STATE
February 19, 2002
NIZAMUDDIN Vs. INSPECTOR OF POLICE RAMANATHAPURAM POLICE STATION COIMBATORE
April 25, 2002
NLC CONTRACTORS Vs. CHAIRMAN CUM MANAGING DIRECTOR NEYVELI LIGNITE CORPORATION CORPORATE OFFICE NEYVELI
December 3, 2002
NORTH MADRAS CO OPERATIVE WHOLESALE STORES LTD Vs. J VASANTHI
November 21, 2002
NORTON INTEC RUBBERS (P) LTD., MADRAS Vs. THE COLLECTOR OF CENTRAL EXCISE, MADRAS AND UNION OF INDIA (UOI), BY SECRETARY GOVERNMENT OF INDIA, MINISTRY OF FINANCE, NEW DELHI
July 31, 2002
O Meenakshia Pillai Vs. M Koodayee Ammal
August 14, 2002
O Mohammed Raffi Vs. Commissioner of Customs Sea
October 11, 2002
O N S HYDER ALI Vs. SUB REGISTRAR DISTRICT REGISTRAR CADRE
July 12, 2002
O R Dhanasekaran Vs. Joint Registrar of Co operative Societies
August 23, 2002
O.S.A. SUNDARARAJ Vs. THE CHIEF ENGINEER (GENERAL), HIGHWAYS AND RURAL WORKS DEPARTMENT, CHEPAUK, CHENNAIAND THE SUPERINTENDING ENGINEER, HIGHWAYS AND RURAL WORKS DEPARTMENT, MADURAI
February 28, 2002
OFFICIAL LIQUIDATOR Vs. T. SUDARSAN
December 13, 2002
OFFICIAL LIQUIDATOR OF HIND MERCANTILE CORPN. LTD Vs. CWT
December 19, 2002
OFFICINE LOVATO S P A Vs. RAAJAN AUTOMOBILES P LTD
March 18, 2002
OLAM INTERNATIONAL LTD. AND GILL & CO. LTD. Vs. SRI SAKTHI TEXTILES LTD., SRI MAHASAKTHI MILLS LTD., SRI BHAGAVATHI TEXTILES LTD. AND KALAIVANI SPINNERS LTD.
February 14, 2002
OM SINDHOORI CAPITAL INVESTMENTS LTD Vs. JOINT CIT
December 3, 2002
OORKAVAL PERUMAL Vs. STATE
December 2, 2002
OPERATIVE SOCIETY LTD Vs. COMMISSIONER OF INCOME TAX
December 31, 2002
ORIENT HARDWARE AND TOOLS CORPORATION Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE COIMBATORE
February 12, 2002
ORIENTAL INSURANCE CO LTD Vs. KRISHNAN
December 2, 2002
ORIENTAL INSURANCE COMPANY LIMITED Vs. SOUTH ARCOT DISTRICT CO OPERATIVE SPINNING MILLS LIMITED
June 20, 2002
ORIENTAL INSURANCE COMPANY LIMITED Vs. VEDATHAL
November 12, 2002
ORIENTAL INSURANCE COMPANY LIMITED Vs. ARUN PRAKASH
July 9, 2002
ORIENTAL INSURANCE COMPANY LTD Vs. C SANTHAMANI
December 5, 2002
ORIENTAL INSURANCE COMPANY LTD Vs. KALIYA PILLAI
October 30, 2002
P ANANDHI Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
October 9, 2002
P ARUMUGAM Vs. GOVERNMENT OF TAMIL NADU
September 13, 2002
P ARUMUGHAM Vs. MURUGESAN
March 11, 2002
P BALAMMAL Vs. CONTROLLER OF ESTATE DUTY
August 12, 2002
P BASKARAN Vs. SECRETARY NEYVELI LIGNITE CORPORATION LTD
November 15, 2002
P CHANDRAMOULI Vs. K GOMATHI AMMAL
December 13, 2002
P CHANDRASEKARAN Vs. A S CHINNAMUTHU
September 4, 2002
P CHELLIAH Vs. MOTTAYANDI THEVAR
June 7, 2002
P CHIKKARAJ Vs. K N DHANALAKSHMI AND ANOTHER
November 21, 2002
P D PALANIVELU Vs. SUB REGISTRAR DISTRICT REGISTRARS CADRE SOWCARPET
November 7, 2002
P G SADASIVAM Vs. M/S ANDAVAR ELECTRICAL DISTRIBUTIONS
April 11, 2002
P GANESH Vs. REVENUE DIVISIONAL OFFICER CUM LAND ACQUISITION OFFICER
November 22, 2002
P GOVINDASWAMY Vs. COMMISSIONER OF INCOME TAX
November 26, 2002
P H RAGHURAM Vs. STATE OF TAMIL NADU
October 10, 2002
P Hameed Nish Vs. Motor Vehicles Inspector
August 22, 2002
P ILAMPARITHI Vs. SECRETARY SELECTION COMMITTEE FOR MBBS BDS COURSES
October 22, 2002
P JAGADEESAN Vs. COLLECTOR OF KANCHEEPURAM DISTRICT KANCHEEPURAM
October 23, 2002
P Jayarani Vs. Director of School Education
September 6, 2002
P Joseph Prabu Vs. Estate Officer
August 20, 2002
P K Rajendranathan Achari Vs. Government of India
August 14, 2002
P KRISHNAMURTHY Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
October 10, 2002
P M MANI Vs. P S MOHANKUMAR
June 12, 2002
P Mahadevan Vs. North Tamil Section of Seventh Day Adventists
August 19, 2002
P MUTHUKRISHNAN Vs. K K SUBRAMANIAM; K CHANDRASEKARAN AND K K NATARAJAN
April 9, 2002
P N RADHAKRISHNAN Vs. GOVERNOR RESERVE BANK OF INDIA
June 21, 2002
P N Thanikachala Chettiar Vs. G Hemavathi
August 12, 2002
P PARASURAMAN Vs. PONDICHERRY ENGINEERING COLLEGE
December 4, 2002
P PAULPANDIAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
November 14, 2002
P PERIASAMY S/O PONNUSAMY 114 ST JOSEPH NAGAR KONDUR CUDDALORE Vs. GENERAL MANAGER OPERATION TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION-I LTD
March 15, 2002
P Pichan Vs. Joint Registrar of Co operative Societies
July 15, 2002
P PRAGATHESWARI Vs. GOVERNMENT OF TAMILNADU
November 27, 2002
P R GOVINDARAJULU Vs. SRINIVASA VYAS
October 25, 2002
P RADHAKRISHNAN Vs. MADRAS INSTITUTE OF DEVELOPMENT STUDIES AND ANOTHER
December 13, 2002
P Rajaram Vs. Director General Central Industrial Security Force
December 12, 2002
P RAJARAM Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
December 5, 2002
P RAMAKRISHNA PILIAI Vs. PALANIAMMAL
January 25, 2002
P RAVI Vs. STATE OF TAMILNADU AND OOTHERS
October 1, 2002
P RAYEN Vs. SEYED ALI FATHIMA
March 11, 2002
P S Mohamed Ali Vs. S Govindan
September 26, 2002
P S PANDIAN Vs. ANNAI VELANGANNI FILMS
April 24, 2002
P S SINGARAYAN Vs. STATE
November 21, 2002
P S VASANTHA Vs. COMMISSIONER OF INCOME TAX
July 9, 2002
P SADASIVAMPILLAI P DURAIMONY S BHASKARAN NAIR Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT
April 9, 2002
P SARAVANAN Vs. ENGINEERING PROJECTS (INDIA) LIMITED
March 12, 2002
P SIVAKUMAR Vs. THANGAMMAL
December 26, 2002
P SUBRAMANIA CHETTIAR Vs. AMIRTHAM
August 27, 2002
P Subramaniam Vs. Arulmigu Kasi Viswanathan Alayam
August 1, 2002
P SUBRAMANIAM Vs. RATHINAM
March 8, 2002
P Sumathi Vs. M P Ashok
September 27, 2002
P T MARSHALL CHARITABLE CUM ENDOWMENT TRUST Vs. STATE OF TAMIL NADU
September 16, 2002
P VELU Vs. A ANTONY AMMAL
April 19, 2002
P VENKATAPERUMAL Vs. VEPALAI VILLAGE REP BY CHENGA REDDY AND A NAGARAJ
July 9, 2002
P. ARUNAGIRI Vs. THE JOINT CHIEF CONTROLLER OF EXPLOSIVES, CHENNAI,
July 9, 2002
P. BAGAVATHY, Vs. THE DENTAL COUNCIL OF INDIA, NEW DELHI,
July 2, 2002
P. BALAKRISHNAN, Vs. THE STATE OF TAMILNADU, REP. BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, MADRAS,
May 14, 2002
P. CHINNARAJ Vs. THE COMMISSIONER, COIMBATORE CITY MUNICIPAL CORPORATION, COIMBATORE
April 24, 2002
P. DINAKARAN Vs. THE SECRETARY TO GOVT. OF TAMIL NADU, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND THE CHAIRMAN-CUM-MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD, NANDANAM, MADRAS
July 19, 2002
P. GHOUSE BASHA AND Vs. THE SPECIAL COMMISSIONER AND COMMISSIONER OF CIVIL SUPPLIES AND CONSUMER PROTECTION, CHENNAI,
July 9, 2002
P. IYYASAMY GOUNDER (DIED), Vs. THE COMMISSIONER, H.R. AND C.E. (ADMN.) DEPARTMENT,MADRAS,
June 6, 2002
P. KUMARESAN Vs. THE PRESIDING OFFICER LABOUR COURT, VELLORE AND THE MANAGEMENT PARAYAMPATTY PUDHUR PRIMARY AGRICULTURAL CO-OPERATIVE BANK PARAYAPATTY PUDHUR POST HARUR TALUK DHARMAPURI DISTRICT
March 21, 2002
P. LAKSHMANASAMY Vs. PONDICHERRY TOURISM & TRANSPORTDEVELOPMENT CORPORATION LTD. REP. BY ITS MANAGING DIRECTOR
April 5, 2002
P. NARAYANASAMY Vs. THE MANAGING DIRECTOR, VIRUDHUNAGAR DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED, VIRUDHUNAGAR
April 12, 2002
P. NIRMALA Vs. THE GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY REVENUE DEPARTMENT, FORT ST. GEORGE, CHENNAI,
April 1, 2002
P. RADHAKRISHNAN Vs. THE DISTRICT REGISTRAR OF SOCIETIES (ADMINISTRATION), MADURAI AND MADURAI AYIRA VYSYA MANJAPUTHURMAHAJANA SABAI BY ITS PRESIDENT, MADURAI
March 15, 2002
P. RAJALAKSHMI Vs. THE SUPERINTENDING ENGINEER, SIVAGANGA ELECTRICITY DISTRIBUTION CIRCLE, SIVAGANGA AND THE ASSISTANT EXECUTIVE ENGINEER, OPERATION AND MAINTENANCE, SIVAGANGA
February 21, 2002
P. RAJESWARI Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY LAW DEPARTMENT, FORT ST. GEORGE, CHENNAI,
July 26, 2002
P. SABAPATHY, Vs. THE GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT, CHENNAI,
April 25, 2002
P. SANGAIAH Vs. THE DISTRICT COLLECTOR, MADURAI,
March 28, 2002
P. SELVASUNDARA PANDIAN Vs. THE DISTRICT REGISTRAR SUB REGISTRARS OFFICE, KODAMBAKKAM, CHENNAI-24 AND
March 28, 2002
P. SUBRAMANIAN Vs. THE STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVTREVENUE DEPARTMENT, FORT ST. GEORGE, CHENNAI,
March 5, 2002
P. SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU, REP. BY THE SECRETARY TO GOVERNMENT, PUBLIC (P.P.) DEPARTMENT, FORT ST. GEORGE, CHENNAI
February 27, 2002
P. SUDHAKAR Vs. STATE OF TAMIL NADU, REP. BY THE SECRETARY TO GOVERNMENT, PUBLIC (L&O) DEPARTMENT, FORT ST. GEORGE, CHENNAI-9,
February 11, 2002
P. THANGARAJ Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY SECRETARY TO GOVERNMENT, ENVIRONMENT & FOREST DEPARTMENT, FORT ST. GEORGE, CHENNAI,
February 27, 2002
P. VIJAYARANGAM Vs. STATE BANK OF INDIA, REP. BY ITS GENERAL MANAGER (OPERATIONS), RAJAJI SALAI, MADRAS AND STATE BANK OF INDIA REP. BY ITS DEPUTY MANAGING DIRECTOR (PERSONNEL) APPELLATE AUTHORITY, CENTRAL OFFICE, BOMBAY
March 28, 2002
P.A. AYYASWAMI Vs. THE EXCISE OFFICER, COIMBATORE,
February 8, 2002
P.G. DEVARAJAN Vs. THE DISTRICT REGISTRAR AND DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, DHARMAPURI,
March 1, 2002
P.G. DOWIE AND Vs. UNION OF INDIA (UOI) REPRESENTED BY ITS SECRETARY MINISTRY OF DEFENCE, NEW DELHI AND ORS.
January 31, 2002
P.G. VIVEKANANDAN AND ORS. AND ARCHEAN GRANITES LTD. Vs. R.P.S. BENEFIT FUND LTD.
April 30, 2002
P.M. JOSEPH Vs. THE UNION OF INDIA (UOI), REP. BY SECRETARY (E) RAILWAY BOARD, (MINISTRY OF RAILWAYS) RAIL BHAVAN, NEW DELHI,
February 27, 2002
P.N. ANANTHANARAYANAN Vs. STATE BANK OF INDIA, REPRESENTED BY ITS MANAGING DIRECTOR, STATE BANK OF INDIA, CENTRAL OFFICE BUILDING, MUMBAI,
April 19, 2002
P.R. SATHYABAMA Vs. INDIAN OIL CORPORATION REPRESENTED BY ITS CHIEF DIVISIONAL MANAGER, CHENNAI,
April 3, 2002
P.S.S. SOMASUNDARAM CHETTIAR Vs. UNION OF INDIA (UOI) REPRESENTED BY THE SECRETARY TO MINISTRY OF INDUSTRIES AND CIVIL SUPPLIES AND SECRETARY, MINISTRY OF COMMERCE, NEW DELHI,
February 5, 2002
P.T.V.S. HIGH SCHOOL, KANCHEEPURAM Vs. THE GOVT. OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, MADRAS,
June 27, 2002
PA NIRANZENA MINOR Vs. STATE OF TAMIL NADU
July 19, 2002
PADAI KAATHA SAMY IDOL REP. BY ITS HEREDITARY DHARMAKARTHA VELAYUTHAM Vs. CHINNAPILLAI
July 11, 2002
PADANILAM WELFARE TRUST REP. BY ITS CHAIRMAN DR. C.K. VELAYUTHAN NAIR, V.P.M. HOSPITAL COMPLEX PADANILAM, KULASEKARAN, KANYAKUMARI DISTRICT Vs. TAMIL NADU DR. M.G.R. MEDICAL UNIVERSITY REP. BY ITS REGISTRAR 40, ANNA SALAI, CHENNAI,
March 27, 2002
PADMA AMMAL AND 3 ORS Vs. PICHANDI AND ANR.
August 1, 2002
PADMANABHAN Vs. CHINNAKANNU
March 18, 2002
PADMAVATHY Vs. COMMISSIONER OF POLICE, GREATER CHENNAI, EGMORE, CHENNAI AND SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT, FORT ST GEORGE, CHENNAI
April 9, 2002
PADMAVATHY RAMACHANDRAN Vs. CONTROLLER OF ESTATE DUTY
August 19, 2002
PADMINI AMMAL Vs. INDIAN BANK RAMPAKKAM BRANCH
June 28, 2002
PALAMAMMAL Vs. V K RAMANATHAN
February 13, 2002
PALANIAMMAL Vs. K RAMANATHAN
February 13, 2002
PALANISAMI Vs. COLLECTOR, DINDIGUL ANNA DISTRICT, DINDIGUL AND SPECIAL TAHSILDAR ADW, NILAKOTTAI, DINDIGUL ANNA DISTRICT
April 18, 2002
PALANISAMY Vs. APPARSAMY
September 26, 2002
PALANISAMY ALIAS PALANI Vs. STATE REP
November 14, 2002
PALLAVAN TRANSPORT CORPORATION METRO LIMITED PALLAVAN ILLAM MADRAS Vs. SIMROSE
September 11, 2002
Panchayat Union Vs. S Bhagavath Singh
August 16, 2002
PANDIAN ROADWAYS CORPORATION LTD Vs. LABOUR COURT
March 11, 2002
PANDIAN ROADWAYS CORPORATION LTD Vs. R KASTHURI
December 16, 2002
PANDIYAN ROADWAYS CORPORATION LTD., REPRESENTED BY ITS MANAGING DIRECTOR, MADURAI Vs. THE PRINCIPAL LABOUR COURT, MADURAI AND M. SAKTHIVEL
June 28, 2002
PANNEER Vs. MURUGAIAH KONAR
October 28, 2002
PARAVATHI AMMAL Vs. S MADATHI AMMAL
April 4, 2002
PARIKH METAL CORPORATION Vs. COMMERCIAL TAX OFFICER
November 25, 2002
PARRY AGRO INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU
January 31, 2002
PARVATHAMMAL Vs. LAND ACQUISITION OFFICER DEPUTY COLLECTOR REVENUE
November 21, 2002
Parvathi Vs. Ponnammal
September 16, 2002
PASUMPON GANDHI Vs. SHIRELY GANDHI
November 28, 2002
PATTUKOTTAI ALAGIRI TRANSPORT CORPORATION LTD., REP. BY ITS DIRECTOR AND Vs. THE PRESIDING OFFICER LABOUR COURT, VELLORE,
April 11, 2002
PATTUKOTTAI AZHAGIRI TRANSPORT CORPORATION Vs. PRABAVATHI
December 3, 2002
PAULRAJ Vs. STATE
October 28, 2002
PAULRAJ Vs. SUB INSPECTOR LAW and ORDER POLLACHI
October 24, 2002
PAULSAMY Vs. STATEREP
November 25, 2002
PAVAYAMMAL Vs. KOMARASAMI
June 14, 2002
PAVITHRA Vs. RAHUL RAJ
November 29, 2002
PENGUIN TEXTILES LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
December 13, 2002
PERACHI R Vs. BHARAT HEAVY ELECTRICAL LIMITED
September 23, 2002
PERIA KARAMALAI TEA and PRODUCE CO LTD Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL
October 29, 2002
Peria Karuppan Vs. Potti Ammal
September 13, 2002
PERIASAMY P Vs. G M T N ST CORPN
March 15, 2002
Periasamy Padayachi Vs. Andal
August 6, 2002
PERIYA GOUNDER Vs. CHINNA GOUNDER
July 29, 2002
PERSON PUBLICITY Vs. CORPORATION OF MADRAS
December 2, 2002
Perumal Vs. Rajamanickam
June 25, 2002
PERUMAL Vs. BOYOT SELVACARASSOU, POWER AGENT BOYOT VIRAPPIN
April 3, 2002
Perumal Vs. State
August 6, 2002
PERUMAL Vs. RAJI GOUNDER
April 3, 2002
PESCADOS SEBAL EXPORTS P LTD Vs. SUB REGISTRAR
October 3, 2002
PETROLEUM EMPLOYEES UNION Vs. BHARATH PETROLEUM CORPORATION LIMITED
September 9, 2002
Philips Vs. K R Muthuvelu Nainar
October 7, 2002
PHILIPSPURAM PASTORATE CHURCH C S I Vs. Y DAVIDSON
April 3, 2002
Philomena Vs. Commissioner of Police
October 8, 2002
PILOT PEN CO INDIA P LIMITED Vs. COMMISSIONER OF WEALTH TAX
September 4, 2002
PITCHUMANI THEVAR Vs. SUBBU THAI
October 4, 2002
Plantation Labour Association AITUC Vs. Manager Silver Cloud Estate Barwood Plantations Pvt Ltd
September 27, 2002
PONDICHERRY UNIVERSITY TEACHERS ASSOCIATION, REP. BY ITS PRESIDENT PROFS. GUNASEKARAN AND Vs. UNION OF INDIA (UOI), REP. BY ITS SECRETARY, MINISTRY OF HUMAN RESOURCES DEVELOPMENT, NEW DELHI,
March 28, 2002
PONNAIYAN ALIAS PONNUSAMI GOUNDER Vs. KARUPPAKKAL ALIAS PONNAYAL
June 18, 2002
PONNIAMMAL Vs. PACHIAMMAL alias PAVUNAYAL
November 21, 2002
POOLCHAND (DIED), Vs. TMT. KADAIMMAL,
July 31, 2002
POOLUDAIYAR CHETTIAR Vs. GANI
June 18, 2002
Poongavanam Ammal Vs. Shanthi
July 12, 2002
POORANI ALIAS SHENBAGAPARVATHI Vs. RAMANATHAN
November 29, 2002
POOVIZHI Vs. GOVT OF T N
February 6, 2002
POOVIZHI MINOR Vs. GOVERNMENT OF TAMIL NADU
February 8, 2002
PR KUMARAPPAN Vs. COMMISSIONER OF WEALTH TAX
August 27, 2002
PRABHA ENTERPRISES LIMITED Vs. GOVT OF TAMIL NADU
November 29, 2002
PRADHIP KOTHARI Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE ECONOMIC OFFICE WING II ADIMIRALITY HOUSE
September 24, 2002
PREMA VEERARAGHAVAN Vs. STATE OF TAMIL NADU
January 22, 2002
PREMCHAND GOEL Vs. SANJAY DALMIA
April 30, 2002
PREMCHAND RANKA Vs. SHANTHA DEVI RANKA
March 13, 2002
PREMIER MILLS LTD Vs. STATE OF TAMIL NADU LABOUR AND EMPLOYMENT
September 30, 2002
PREMKUMARI Vs. TAMIL NADU ELECTRICITY BOARD
July 25, 2002
PREMPLOYEES STATE INSURANCE CORPORATIONDENT OF ARULMIGU, ALLTHARAI AMMAN THIRUKOVIL COMMITTEE REPRESENTED BY P KARUNAKARAN Vs. DISTRICT COLLECTOR AND ASSISTANT COMMISSIONER, PROHIBITION AND EXCISE DEPARTMENT
October 28, 2002
PRESIDENT OF ARULMIGU ALLTHARAI AMMAN THIRUKOVIL COMMITTEE Vs. DISTRICT COLLECTOR AND ANOTHER
October 28, 2002
PROFESSOR G S RAMASWAMY Vs. COMMISSIONER OF INCOME TAX
September 2, 2002
PROVIDENT FUND INSPECTOR EMPLOYEES PROVIDENT FUNDS MADURAI Vs. SOLAR PHARMACY
April 16, 2002
Puduvai Pradesa Pattali Vivasaya Sangam Vs. Government of Pondicherry
August 23, 2002
Puliyur Housing Board Allottees Welfare Association Vs. Tamil Nadu Housing Board
August 7, 2002
PUNITHA Vs. STATE OF TAMIL NADU
April 23, 2002
PURATCHI THALAIVI J JAYALALITHA PODHU THOZHILALARGAL NALA SANGAM, TAMIL NADU SLUM CLEARANCE BOARD, MADRAS BY ITS GENERAL SECRETARY Vs. TAMIL NADU SLUM CLEARANCE BOARD BY ITS CHAIRMAN
March 28, 2002
PUSHPA BAI STALIN Vs. DHAYA POOMKAMAZH
November 11, 2002
PUSHYA INDUSTRIAL GASES LTD Vs. SUPERINTENDING ENGINEER
December 20, 2002
QUALITY ENTERPRISES Vs. ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER
February 18, 2002
R A KRISHNAN Vs. ELECTION COMMISSIONER
March 18, 2002
R A S AGENCIES Vs. UNION OF INDIA
August 29, 2002
R ANITHA Vs. RAMAKRISHNAN
March 7, 2002
R ANURADHA Vs. STATE OF TAMIL NADU
April 23, 2002
R Arumugam Vs. Government of Tamil Nadu
June 26, 2002
R B Dillep Vs. Pondicherry University
August 29, 2002
R BASKAR BHAT Vs. HINDUSTAN PETROLEUM CORPORATION LTD
March 28, 2002
R BASKAR M BASKARAN ABEL SEQUEIRA NAMBI A Vs. AUTO CARE CENTRE MADRAS AND THE PRESIDING OFFICER
July 15, 2002
R BHAGWAN SINGH Vs. GOVERNMENT OF TAMIL NADU
October 11, 2002
R C S C D OF MARY HELP OF CHRISTIANS Vs. REGIONAL PROVIDENT FUND COMMR
April 22, 2002
R CHANDRASEKAR Vs. INSPECTOR OF POLICE FAIR LAND POLICE STATION
October 11, 2002
R CHANDRAVELU Vs. SUPERINTENDING ENGINEER AND ANOTHER
December 30, 2002
R CHINNADURAI PADAYACHI Vs. R KASINATHAN; L CHINNAPPA PADAYACHI; C THANGARASU PADAYACHI; ADDITIONAL RECORDS OFFICER AND ADDITIONAL TAHSILDAR, THANJAVUR; SPECIAL DEPUTY COLLECTOR, REVENUE COURT (SPECIAL DEPUTY COLLECTOR), THANJAVUR AND DISTRICT REVENUE OFFICER, THANJAVUR
August 27, 2002
R CHINNATHAMBI Vs. K K PALANISAMI
June 19, 2002
R D RAJENDRA Vs. K T M ABDUL KHADER
February 19, 2002
R Devarajan Vs. Revenue Divisional Officer
September 26, 2002
R DHANAM Vs. SUBADHRA
July 22, 2002
R DORATHY Vs. THANGAYYAN JOSEPHRAJ
July 12, 2002
R Govindhammal Vs. A Nirmala
July 31, 2002
R J ROSHIAH Vs. STATE OF TAMIL NADU
November 25, 2002
R Jeyaratchagan Vs. Chief Educational Officer
September 5, 2002
R K Palanisamy Vs. Secretary Fisheries Department Fort St George
September 16, 2002
R K Selvarajan Chettiar Vs. S Murugavel
October 22, 2002
R KAMALADASAN Vs. REVENUE DIVISIONAL OFFICER AND ANOTHER
December 3, 2002
R KANDASAMI Vs. COLLECTOR OF MADRAS CHEPAUK MADRAS
May 15, 2002
R Kanniammal Vs. Prema
August 3, 2002
R KARITHIMMA NAIDU Vs. R VENKATARAMA GOUNDER
March 6, 2002
R KRISHNASWAMY Vs. COMMISSIONER OF INCOME TAX
October 1, 2002
R LALITHA Vs. G RAJENDRAN
July 25, 2002
R LOGABIRAMAN Vs. THAIYALNAYAKI AMMAL
July 4, 2002
R M CHINNAMMAL Vs. GENERAL MANAGER BHARATH SANCHAR NIGAM LTD
November 28, 2002
R MADHAVAN Vs. MANAGING DIRECTOR TAMIL NADU MEDICINAL PLANT FARMS AND HERBAL MEDICINE CORPORATION LTD
September 20, 2002
R MEENAKSHI AMMAL Vs. VELUSAMY
July 18, 2002
R Meenakshi Ammal Vs. Velusamy
August 6, 2002
R Meenakshi Ammal Vs. Velusamy
August 7, 2002
R MEGHANATHAN Vs. MANAGING DIRECTOR TAMIL NADU MEDICINAL PLANT FARMS AND HERBAL MEDICINE CORPORATION LTD
September 20, 2002
R MOHANASUNDARAM Vs. SRI ANJANEYA SRI RAGAVENDRA TEMPLE
March 4, 2002
R MUTHUSWAMI Vs. TAMIL NADU CEMENTS CORPORATION LIMITED
August 14, 2002
R NALLAMUTHU GOUNDER Vs. V NATARAJAN
September 27, 2002
R Nirmala Vs. District Collector
August 21, 2002
R PADMANABHAN Vs. SRI VIDHYA VAKEESA THEERTHAR
July 24, 2002
R PARASAKTHI Vs. STATE ELECTION COMMISSION
January 31, 2002
R PAULMANICKAM K KRISHNAN R NATESAN A Vs. PRESIDING OFFICER LABOUR COURT SALEM AND THE
February 26, 2002
R PERACHI Vs. BHARAT HEAVY ELECTRICALS LTD
September 23, 2002
R R SHAKILA Vs. S KRISHNARAJ
February 20, 2002
R RAJAGOPAL ALIAS R R GOPAL Vs. V SATHYAMOORTHY
February 26, 2002
R Rajasekaran Vs. N Radhakrishnan
August 19, 2002
R RAMACHANDRAN Vs. STATE OF TAMIL NADU
March 8, 2002
R RAMACHANDRAN; K MURTHY; R RAVI; K R MURTHY; B MANOHARAN; B HALDORAI; K RAMAN AND L SINGARAN Vs. MANAGEMENT OF KINNAKORAI, INDUSTRIAL CO-OPERATIVE TEA FACTORY LIMITED REPRESENTED BY SPECIAL OFFICER, KINNAKORAI, VIA KUNDHA, NILGIRIS
July 18, 2002
R RAMAMURTHY Vs. ACCOUNTS OFFICER
March 8, 2002
R RAMSUNDAR PRESIDENT SWAMI VIVEKANANDA VIDYALAYAM HIGHER SECONDARY SCHOOL Vs. JOINT DIRECTOR OF HIGHER SECONDARY EDUCATION
November 22, 2002
R Revathi Vs. Government of India
August 13, 2002
R RIZWAN Vs. R WAHETHA BEGUM
December 19, 2002
R SANJEEVI KUMAR Vs. K RENGASAMY
September 13, 2002
R SEBASTIAN Vs. STATE REP
September 16, 2002
R Sethumadhavan Vs. Executive Engineer
September 5, 2002
R SHANKAR Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
July 8, 2002
R SHENBAGARAJAN AND SONS SILK COTTON FACTORY Vs. N RADHAKRISHNAN
July 23, 2002
R SHIYAMALANATHAN Vs. DISTRICT COLLECTOR
November 29, 2002
R SOMANATHAN and CO Vs. P SANKARAN
October 4, 2002
R Srinivasan Vs. Assistant Director
August 1, 2002
R SUKUMARAN Vs. STATE OF TAMIL NADU
April 5, 2002
R Thirumavalavan Vs. Government of Tamil Nadu
August 9, 2002
R USHA RANI Vs. BANK OF BARODA REP
October 11, 2002
R Vedi Vs. Commissioner Tiruvannamali Panchayat Union
October 3, 2002
R VENKATAPATHY NAIDU ALIAS THAMBU Vs. DEVARAJ AIYER
July 22, 2002
R VETRISELVAN Vs. TAMIL NADU MERCHANTILE BANK LIMITED
February 6, 2002
R VIJAYAKUMAR Vs. ANUBHAV PLANTATIONS LIMITED
February 26, 2002
R VIJAYALAKSHMI Vs. APPU HOTELS LIMITED
July 1, 2002
R VIMALCHAND Vs. RAMALINGAM
June 20, 2002
R Y GAITONDE AND CO Vs. COMMISSIONER OF INCOME TAX
September 9, 2002
R. ANBUKKARASU Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, TRANSPORT DEPARTMENT, CHENNAI,
April 24, 2002
R. BALASUNDAR (DECEASED), Vs. THE PRESIDING OFFICER, ADDITIONAL LABOUR COURT, MADURAI AND
June 7, 2002
R. ETHIRAJIAH & SONS, MADRAS Vs. MUNNALURU NARASIMHULU CHETTY CHARITIES, REP. BY ITS FIT PERSON, MADRAS
July 9, 2002
R. KANNIAMMAL Vs. PREMA,
August 30, 2002
R. KARUNAKARAN AND G. JAYAKUMAR Vs. THE USSOOR CO-OPERATIVE PRIMARY CO-OPERATIVE BANK, VELLORE, REP. BY THE SPECIAL OFFICER AND THE JOINT REGISTRAR, CO-OPERATIVE SOCIETIES, VELLORE
June 7, 2002
R. MAHESHKUMAR Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, FORT ST. GEORGE, CHENNAI,
July 26, 2002
R. NAGARAJ Vs. SILUVAIMANI
February 1, 2002
R. PRAHALATHAN, ASSISTANT EXECUTIVE ENGINEER, TAHDCO, SALEM SUB DIVISION, SEELANAICKENPATTI, SALEM Vs. MANAGING DIRECTOR, TAHDCO, TAMIL NADU ADI DRAVIDAR HOUSING AND DEVELOPMENT CORPORTION LTD., THIRUMANGALAM, CHENNAI AND
June 17, 2002
R. PURUSHOTHAMAN Vs. THE APPELLATE AUTHORITY, CUM-JOINT COMMISSIONER OF LABOUR, COIMBATORE,
February 5, 2002
R. RAJAGOPAL @ R.R. GOPAL AND A. KAMARAJ Vs. K.P. MUNUSAMY
February 26, 2002
R. RAJAMANICKAM Vs. N. MANICKA ACHARI
July 5, 2002
R. RAJAMMAL Vs. THE REGIONAL JOINT DIRECTOR, COLLEGIATE EDUCATION, VELLORE REGION, VELLORE AND THE SECRETARY AND CORRESPONDENT VOORHEES COLLEGE, VELLORE
March 15, 2002
R. SEKAR, Vs. THE REGIONAL TRANSPORT AUTHORITY, CUDDALORE,
February 14, 2002
R. VIMALA Vs. THE GOVERNMENT OF TAMIL NADU REP. BY THE SECRETARY TO GOVERNMENTHOUSING AND URBAN DEVELOPMENT DEPARTMENT, MADRAS,
March 14, 2002
R.K. RANGANATHAN Vs. UNION OF INDIA (UOI)
September 19, 2002
R.MURALI Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY, DEPARTMENT OF SCHOOL EDUCATION, FORT ST. GEORGE,CHENNAI,
April 29, 2002
R.V. THEVAR MEMORIAL GIRLS HIGH SCHOOL, KAMARAJARDISTRICT REP. BY ITS SECRETARY V. RAMAR, CHOLAPURAM Vs. THE DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD, MADRAS,
March 7, 2002
RABAYAKKAL Vs. SINGARAYAR
January 25, 2002
Radha Rukmini Ammal Vs. Swaminatha Mudaliar
August 8, 2002
RADHAKRISHNAN Vs. NATARAJAN
October 3, 2002
RADHAKRISHNAN P N Vs. GOVERMENOR R B I
June 21, 2002
RAJA RAJESWARI NAGAR RESIDENTSASSOCIATION, REP. BY ITS SECRETARY DHARMARAJ JACOB, RAJA RAJESWARI NAGAR, PALAYAMKOTTAI Vs. GOVERNMENT OF TAMIL NADU,REP. BY ITS SECRETARY,MUNICIPAL ADMINISTRATION ANDWATER SUPPLY DEPARTMENT,FORT ST. GEORGE, MADRAS,
March 4, 2002
RAJA THIRUCHELVI Vs. M P A CO OPERATIVE BANK
July 9, 2002
RAJA THIRUCHELVI Vs. MEDAVAKKAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK MAMBALAM MAIN ROAD/MEDAVAKKAM POST/ TAMBARAM TALUK/KANCHEEPURAM DISTRICT
July 9, 2002
RAJAÏ¿½S HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU
August 2, 2002
RAJAM Vs. CHIDAMBARAVADIVU
June 25, 2002
RAJAMANI Vs. A RAMAR
November 7, 2002
RAJAMANI NADAR Vs. SUBBULAKSHMI
October 8, 2002
RAJAMMAL Vs. PAPPAYEE AMMAL
October 9, 2002
RAJAMMAL Vs. GOVERNMENT OF TAMIL NADU
April 4, 2002
RAJAN Vs. INSPECTOR OF POLICE TAMARAIKULAM POLICE STATION
October 30, 2002
Rajan Vs. State
December 19, 2002
RAJAN AND SHANMUGAM Vs. THE EXECUTIVE OFFICER, TOWN PANCHAYAT, KOTAGIRI, NILGIRIS DISTRICT
February 18, 2002
RAJAN SRINIVAN CHENNAI Vs. RAMJI SRINIVASAN
May 8, 2002
Rajappa Vs. Puttappa alias Puthrappa
September 5, 2002
RAJARAM Vs. MURUGESAN ALIAS SOKKAN
June 7, 2002
RAJASEKAR Vs. KRISHNASAMY
February 8, 2002
RAJASEKARAN CABS, REPRESENTED BY ITS PROPRIETOR, S THANGASAMY, VENKATANARAYANA ROAD, T NAGAR, MADRAS Vs. GENERAL MANAGER, MADRAS TELEPHONES, GREAMS ROAD, MADRAS AND DIVISIONAL ENGINEER (PLANES), MAMBALAM (I AND II), TELEPHONE EXCHANGES, MADRAS TELEPHONES, MADRAS
February 15, 2002
Rajathi Vs. State of Tamil Nadu
August 6, 2002
RAJENDRAN Vs. STATE
November 18, 2002
RAJENDRAN Vs. STATE
December 16, 2002
RAJENDRAN Vs. STATE REP
December 11, 2002
RAJENDRAN AND Vs. STATE OF TAMIL NADU
March 4, 2002
RAJENDRAN GNANAOLIVU Vs. SUNDAR GNANAOLIVU
March 22, 2002
RAJESWARI Vs. D MURUGAYYA KANDIAR
July 5, 2002
Rajeswari Copper Products Vs. Commissioner of Customs
August 8, 2002
Rajeswari Venkatesan Vs. Govt of Tamil Nadu
April 9, 2002
Raju Vs. State
October 1, 2002
RAKIAPPAN, Vs. STATE BY: INSPECTOR OF POLICE, UTHIYUR POLICE STATION, ERODE
April 25, 2002
RAMA RAO Vs. STATE
November 22, 2002
RAMACHANDER LAXMINARAYAN KARVA Vs. JAGANNATH KHUBCHAND KARVA
December 5, 2002
RAMACHANDER LAXMINARAYAN KARVA Vs. JAGANNATH KHUBCHAND KARVA
May 12, 2002
RAMACHANDRA NAIDU Vs. VENUGOPAL PILLAI AND KALIYA PERUMAL PILLAI
July 23, 2002
RAMAIAH NADAR Vs. STATE
April 19, 2002
RAMALINGA VELAR Vs. PARVATHAM ANNI
October 9, 2002
Ramalingam Vs. State rep
September 25, 2002
RAMALINGAM Vs. PALANIAMMAL; MINOR KANNA MANI S/O RAMALINGAM AND MINOR KALAI SELVI D/O RAMALINGAM
June 1, 2002
RAMALINGAM; BALU ALIAS BALASUBRAMANIAM; DURAI; RAJA; KANNAN; SEKAR; RAVI; AGORAM AND KALIAMOORTHY Vs. STATE REP BY INSPECTOR OF POLICE, POOMPUHAR POLICE STATION, N Q M DISTRICT
April 18, 2002
RAMAMOORTHY, Vs. STATE REP. BY INSPECTOR OF POLICE, ORTHANAD POLICE STATION, THANJAVUR DISTRICT
June 25, 2002
RAMAMURTHI Vs. STATE THROUGH THE INSPECTOR OF POLICE SETHUR POLICE STATION RURAL
February 6, 2002
RAMANATHAN Vs. THE STATE REPRESENTED BY THE DIRECTOR GENERAL OF POLICE, CHENNAI,
January 28, 2002
RAMARATNAM K S Vs. LABOUR COURT
March 12, 2002
Ramasami Moopar Vs. Ramaswami Moopanar
September 13, 2002
RAMASAMY Vs. STATE
April 22, 2002
RAMASWAMY DIED Vs. PAPPAMMAL DIED
October 4, 2002
RAMESH Vs. STATE OF TAMIL NADU
October 3, 2002
RAMESH ENTERPRISES Vs. COMMISSIONER OF GIFT TAX
August 27, 2002
RAMNATH GOENKA Vs. COMMISSIONER OF INCOME TAX
August 21, 2002
RANE MADRAS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 21, 2002
Ranga Gounder Vs. Jaganathan and Co
October 11, 2002
RANGANATHAN Vs. STATE
September 5, 2002
Ranganathanswamy Devasthanam Vs. P Subramanian
September 11, 2002
RANI Vs. STATE OF TAMIL NADU
June 4, 2002
RANI Vs. M MOHAN
December 5, 2002
RATHINAMMAL Vs. SUGANTHIRI
June 12, 2002
RATHNA MOHAMMED Vs. JOINT SECRETARY TO GOVERNMENT MINISTRY OF FINANCE DEPT OF REVENUE NEW DELHI
February 11, 2002
RAVANAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE KUMBAKONAM SOUTH POLICE STATION
March 27, 2002
RAVI ALIAS RAVI KUMAR Vs. STATE
March 26, 2002
RAVI ALIAS STEEL RAVI Vs. STATE REP
December 4, 2002
RAVICHANDRAMOORTHY R Vs. PRESIDING OFFICER LABOUR COURT
February 11, 2002
RAVICHANDRAN N.S. Vs. MANAGEMENT OF THANTHAI PERIYAR TRANSPORT CORPORATION AND OTHERS
November 29, 2002
RAVINDRAN T Vs. PRESIDING OFFICER LABOUR COURT
January 29, 2002
Rebekka Thomas Padma Noel Vs. South India Union of Seventh Day Adventists Higher Secondary School
August 23, 2002
REDIFFUSION DENTSU YOUNG and RUBICAN PVT LTD Vs. SOLIDAIRE INDIA LTD
September 13, 2002
REGIONAL MANAGER LIC OF INDIA THANJAVUR Vs. JOHN BOSCO
April 16, 2002
RENGASAMI REDDIAR DIED Vs. M K MUMMACHI REDDIAR DIED
March 1, 2002
RM AMBALAM Vs. UNION OF INDIA
January 31, 2002
RM APPAVU CHETTIAR SONS Vs. C0MMISSIONER OF INCOME TAX
February 6, 2002
ROBERT A. HEFLIN Vs. MRS. REVATHI RAMACHANDRAN (ALSO IN HER CAPACITY AS LEGAL REPRESENTATIVE OF DECEASED SECOND DEFENDANT),
August 5, 2002
ROMAN CATHOLIC SOCIETY OF CONGREGATION OF DAUGHTERS OF MARY HELP OF CHRISTIANS FATIMA MATRICULATION HIGHER SECONDARY SCHOOL KODAMBAKKAM Vs. REGIONAL PROVIDENT FUND COMMISSIONER MADRAS
April 22, 2002
ROTARY CLUB OF THANJAVUR MID TOWN Vs. S CHANDRASEKARAN
August 29, 2002
RPG Cellular Services Limited Vs. Commissioner of Customs
August 13, 2002
RT REV V DEVASAHYAM BISHOP IN MADRAS CSI Vs. D SAHAYADOSS
February 8, 2002
RUKKU Vs. STATE OF TAMIL NADU
November 22, 2002
RUKMANI Vs. RANGANAYAKI
April 12, 2002
RV THEVAR MEMORIAL GIRLS HIGH SCHOOL CHOLAPURAM 625 139 KAMARAJAR DISTRICT Vs. DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD MADRAS
September 26, 2002
S A Baskar Vs. Asst Security Officer
July 30, 2002
S ABDUL MUTHALIF Vs. N S KHADER OLI ROWTHER
March 1, 2002
S ANANDARAJ Vs. SUPERINTENDENT OF POLICE KANYAKUMARI DISTRICT
October 10, 2002
S ARULRAJ Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD
September 30, 2002
S AYYATHURAI THEVAR Vs. ARULMIGHU MATHIRAPUREESWEARASWAMI DEVASTHANAM
July 12, 2002
S D DHANDAPANI Vs. BRANCH MANAGER INDIAN OVERSEAS BANK
April 29, 2002
S DAISY RANI Vs. CHAIRMAN TELC EDUCATION BOARD ANOTHER
December 18, 2002
S Devaraj Vs. UCO Bank
September 26, 2002
S DHAKSHINAMURTHY Vs. DEPUTY COMMISSIONER OF LABOUR APPEALS THE
July 19, 2002
S DHARMALINGAM Vs. STATE OF TAMIL NADU
November 1, 2002
S DURAI Vs. STATE
September 5, 2002
S ELANGO Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE DEPT CAMP AT TIRUPATTUR VELLORE DIST
January 31, 2002
S F ABDUL JALEEL Vs. V M ABDUL MAJID ROWTHER TRUST
March 15, 2002
S GANESAN Vs. S ISSAC
August 12, 2002
S GANESAN Vs. STATE OF TAMIL NADU
April 24, 2002
S GURUNATHAN CHETTIAR Vs. COMMISSIONER OF WEALTH TAX
August 7, 2002
S HARSHAVARDHAN Vs. STATE OF TAMIL NADU
June 4, 2002
S J DEVADAS Vs. SUBRAMANI
September 17, 2002
S J SIMON Vs. DEPUTY INSPECTOR GENERAL OF POLICE MADURAI RANGE
September 20, 2002
S JAYALAKSHMI Vs. GOVERNMENT OF TAMIL NADU
November 1, 2002
S K J DHANASEKAR NO 2 LADY MADAVA ROAD MAHALINGAPURAM CHENNAI 34 Vs. S V S JAWAHARLAL E L H I G FLATS MOGAPPAIR CHENNAI
April 17, 2002
S K MUTHUSAMY Vs. TAMIL NADU INDUSTRIES INVESTMENT CORPORATION
January 7, 2002
S K SONGAPPA GOUNDER Vs. K P MUTHUSAMY
March 18, 2002
S K Venkatachalam Vs. Coimbatore Corporation
August 2, 2002
S KAMARAJ Vs. GOVT OF T N
April 12, 2002
S Kathamuthu Vs. S Mahalingam
August 8, 2002
S M Pitchaiyammal Vs. Tamil Nadu Wakf Board
August 30, 2002
S Madhuri Vs. State Level Scrutiny Committee
September 26, 2002
S MALLIKARJUNA RAO CHIEF SECURITY OFFICER RETD NEYVELI LIGNITE CORPORATION Vs. CHAIRMAN AND THE MANAGING DIRECTOR NEYVELI LIGNITE CORPORATION
May 14, 2002
S MANIKANDAN Vs. SECRETARY SELECTION COMMITTEE
November 8, 2002
S Mayil Murugan Vs. Government of Tamil Nadu
July 26, 2002
S Mazhaimeni Pandian Vs. State of Tamil Nadu
September 6, 2002
S MOHAMMED SHERIFF ROWTHER Vs. STATE OF TAMILNADU
October 25, 2002
S MOHAMOOD BASHA Vs. DIRECTOR OF COLLEGIATE EDUCATION COLLEGE ROAD MADRAS 600 006
July 12, 2002
S MOHAN Vs. COMMISSIONER AND MANAGEMENT OF THE MUTHIALPET BENEFIT FUND LTD
September 26, 2002
S Muruganand Vs. Vice Chancellor
August 9, 2002
S Muthalibu Vs. A Govindaswamy Mudaliar
April 9, 2002
S MUTHU SENTHIL Vs. STATE OF TAMIL NADU
February 5, 2002
S N BANGUR Vs. KLEN AND MARSHALLS MRFS AND EXPORTERS PVT LTD
June 7, 2002
S N Mani Vs. Indian Overseas Bank
August 22, 2002
S N SHANMUGHAM Vs. SHANKARLAL JAIN
December 13, 2002
S NARAYANASAMY REDDIAR Vs. K P SIVARAMAN
September 6, 2002
S P Dhandapani Vs. State Transport Authority
August 8, 2002
S P MOHAN Vs. STATE OF TAMIL NADU
September 2, 2002
S P MUTHUSAMY Vs. V THAYAMMAL
July 5, 2002
S P SHENBAGAMOORTHY Vs. MU KA STALIN
July 22, 2002
S PADMARAJ Vs. K RAJENDRAN
June 24, 2002
S PALANI VELAYUDHAM Vs. T G LAVAMOORTHY
November 21, 2002
S Palanivel Vs. Office of the Managing Director
September 18, 2002
S PERIYANNAN Vs. CHAIRMAN INDIAN OIL CORPORATION
January 27, 2002
S PONNAMBALAM Vs. P RAMALAKSHMI
December 5, 2002
S PRAKASHCHAND Vs. SHA HARAKCHAND MISRIMULL
June 4, 2002
S R Mariappa Thevar Vs. Karuppiah Thevar
July 9, 2002
S RAGHAVAPERUMAL ALIAS RAMADOSS Vs. G NATARAJ
December 27, 2002
S RAGHU Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE NEW DELHI
January 28, 2002
S RAJAN Vs. SECRETARY, DEPARTMENT OF ISM AND H, MINISTRY OF HEALTH AND FAMILY WELFARE, NEW DELHI AND DIRECTOR, CENTRAL COUNCIL FOR RESEARCH IN HOMOEOPATHY, NEW DELHI
August 29, 2002
S RAJARATHINAM (DECEASED); STEPHEN SELVAKUMAR; R SAMUEL KEERTHIVAZAGAM; R JAYAMATHI CHANDRAKALA; R VASANTHA KIRUBAVATHI AND R NALINI RAJ CHRISTINAL Vs. C S I COIMBATORE
April 2, 2002
S RAJASEKAR ALIAS S R THEVAR Vs. STATE OF TAMILNADU REP
September 13, 2002
S RAMALINGAM Vs. TARANI SUGAR MILLS
January 21, 2002
S RAMANUJAM Vs. STATE OF TAMIL NADU
September 5, 2002
S RAMASAMY Vs. VELAPPA GOUNDER
July 3, 2002
S RAMASAMY GURUKAL Vs. K C MAHALINGA GURUKAL
November 29, 2002
S RAVICHANDRAN Vs. V PANDIYAN
November 1, 2002
S S MOHUNRAJ Vs. GOVT OF TAMIL NADU
October 11, 2002
S Samaraj Vs. State of Tamil Nadu
October 4, 2002
S SANDANAM Vs. V KARUTHAPANDIAN
October 4, 2002
S SANTHANAKRISHNAN Vs. GOVERNMENT OF TAMIL NADU
April 18, 2002
S SANTHANAM Vs. SECRETARY LOCAK ADMINISTRATION and RURAL DEPARTMENT SECRETARIAT AND THERS
October 1, 2002
S SATHAPPAN DIED Vs. P S S SOMASUNDARAM CHETTIAR
November 13, 2002
S SATHYAMOORTHY Vs. S GURUMOORTHY
September 30, 2002
S Sathyavathi Vs. Tamil Nadu Housing Board
July 15, 2002
S SELVAM Vs. COMMANDANT
November 19, 2002
S SHANMUGHA VELAYUDASWAMY GOUNDER Vs. STATE OF TAMIL NADU
September 13, 2002
S SHYAMALA Vs. CONTROLLER OF EXAMINATIONS
December 11, 2002
S SIVAPALANI Vs. S MURUVAPPAN
February 20, 2002
S Sivaraman Vs. Gandhi Gram Rural Institute Deemed University
August 2, 2002
S SREEJITH Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY
December 10, 2002
S SRINIVASAN Vs. SUB REGISTRAR AND ANOTHER
November 20, 2002
S SRINIVASAN Vs. RESERVE BANK OF INDIA RAJAJI SALAI CHENNAI
March 18, 2002
S SRINIVASAN Vs. N C BHASKARAN; D VINAYAGAM; N C BALASUBRAMANIAN
September 24, 2002
S Subramaniam Vs. S Ramadoss
March 12, 2002
S Sukumar Vs. S Gopal
August 8, 2002
S T SUNDARAM Vs. VEERATESWARAN
December 2, 2002
S Thanikasalam Vs. Tamil Nadu Electricity Board
August 23, 2002
S THENMOZHI; N KANAGASABAPATHY; T N GUNASEKARAN; PARUKUTTIKRISHNAN Vs. COMPETENT AUTHORITY, SMUGGLERS AND FOREIGN EXCHANGE MANIPULATORS FORFEITURE OF PROPERTY ACT 1976, T NAGAR, CHENNAI AND APPELLATE TRIBUNAL FOR FORFEITED PROPERTY, LOKNAYAK BHAWAN,KHAN MARKET,NEW DELHI
July 18, 2002
S THILLAI NATARAJAN Vs. MANAGING DIRECTOR TAMIL NADU MEDICINAL PLANT FARMS AND HERBAL MEDICINE CORPORATION LTD
September 20, 2002
S UDHAYAKUMAR Vs. STATE OF TAMIL NADU
September 6, 2002
S UDHYAKUMAR CHENNAI Vs. STATE OF TAMIL NADU
July 10, 2002
S V DURAIRAJ Vs. UNION OF INDIA
February 25, 2002
S V JANARDANAM Vs. D KIVRAJ SOWKAR
February 15, 2002
S V KUMARAGURUPASAMY Vs. COMMISSIONER OF INCOME TAX
September 2, 2002
S V MADHAVAN Vs. SPECIAL COMMISSIONER FOR MILK PRODUCTION AND DAIRY DEVELOPMENT
November 13, 2002
S V Sugar Mills LTD Vs. Union of India
September 9, 2002
S VASANTHI ALIAS SRIMATHI ALIAS SRINIDHI ALIAS KAMALA ALIAS SUGANYA Vs. STATE
November 29, 2002
S VEERABADRA NAICKER Vs. S SAMBANDA NAICKER
July 23, 2002
S Velmurugan Vs. Registrar of Co operative Societies
October 8, 2002
S VIJAYARAGHAVAN Vs. NOORJAHAN
March 1, 2002
S Vincent Vs. Registrar
August 9, 2002
S VISHWANATHAN Vs. MAHARASHTRA APEX CORPORATION LIMITED HAVING ITS BRANCH OFFICE AT CHENNAI
July 15, 2002
S. ARUNACHALA NADAR AND Vs. THE REGIONAL TRANSPORT OFFICER,SECRETARY TO REGIONAL TRANSPORTAUTHORITY, VILLUPURAM
July 10, 2002
S. CHATTANATHA KARAYALAR COLLEGE, TENKASI, TIRUNELVELI DISTRICT REP. BY ITS SECRETARY N. RAJAMANI Vs. THE JOINT DIRECTOR, TAMIL NADU COLLEGIATE EDUCATION, TIRUNELVELI REGION, TIRUNELVELI,
July 23, 2002
S. CHELLAMMAL Vs. THE STATE OF TAMIL NADU, REP. BY THE SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, MADRAS,
March 14, 2002
S. ELUMALAI Vs. D.F. HUSSAIN ANSAR
April 2, 2002
S. GANESAN Vs. GOMATHY KANAPPAN,
July 12, 2002
S. GOPINATH, Vs. UNION OF INDIA (UOI), REP. BY THE GENERAL MANAGER, SOUTHERN RAILWAY, MADRAS AND
February 26, 2002
S. ILANDIRAYANE Vs. STATE REP. BY INSPECTOR, CUDDALORE AND LOGAYAN
June 17, 2002
S. JANARTHANAM Vs. THE GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM-DIVISION II) LTD., VELLORE
June 4, 2002
S. JAYAKUMAR AND Vs. K. KANDASAMY GOUNDER
February 18, 2002
S. KRISHNAMOORTHY Vs. SPECIAL OFFICER, THANJAVUR,
April 12, 2002
S. MOHAN Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVT., PUBLIC (SC) DEPARTMENT, FORT ST. GEORGE, CHENNAI,
March 4, 2002
S. MURUGANANDAM Vs. THE COMMISSIONER, H.R AND C.E (ADMN) DEPARTMENT, MADRAS AND THE EXECUTIVE OFFICER, SRI PANCHAVARNESWARASWAMI TEMPLE, WORAIYUR, TRICHY
July 26, 2002
S. NAMBIRAJ Vs. THE DISTRICT COLLECTOR, TIRUNELVELI KATTABOMMAN, TIRUNELVELI,
July 2, 2002
S. NITHIYANANDAN Vs. THE REGISTRAR OF MADRAS UNIVERSITY OF MADRAS, CHEPAUK, MADRAS
June 24, 2002
S. PALANIAPPAN Vs. TIRUPUR COTTON SPINNING AND WEAVING MILLS LTD.
October 11, 2002
S. PALANIVEL Vs. THE STATE OF TAMILNADU REPRESENTED BY ITS SECRETARY TO THE DEPARTMENT OF CO-OPERATION FOOD AND CONSUMER PROTECTION, FORT ST. GEORGE, CHENNAI,
July 22, 2002
S. PARTHIBAN Vs. THE INDIAN AIRLINES LIMITED REP. BY GENERAL MANAGER PERSONNEL, NEW DELHI AND THE DIRECTOR OF OPERATIONS THE INDIAN AIRLINES BUILDING, NEW DELHI
January 22, 2002
S. PUSHPAM Vs. THE DISTRICT EDUCATIONAL OFFICER, KUZHITHURAI EDUCATIONAL DISTRICT MARTHANDAM, KANYAKUMARI,
March 21, 2002
S. RAGHU Vs. SPECIAL DIRECTOR, ENFORCEMENT DIRECTORATE, NEW DELHI AND ADDITIONAL DIRECTOR, ENFORCEMENT DIRECTORATE, MADRAS
January 18, 2002
S. RAJAM Vs. THE CHAIRMAN, MADRAS PORT TRUST, MADRAS AND P. SAMUEL ARPUTHANATHAN
July 19, 2002
S. RAMAKRISHNAN, SRIRANGAM PEOPLES WELFARE ASSOCIATION, A REGISTERED SOCIETY, REPRESENTED BY ITS PRESIDENT Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT, MADRAS,
February 15, 2002
S. SANTHANAM, Vs. THE PRESIDING OFFICER, LABOUR COURT, MADURAI AND THE MANAGEMENT OF VADIVAMBIGAI MILLS LIMITED, SIVAGANGAI, PASUMPON MUTHURAMALINGA, THEVAR DISTRICT
January 29, 2002
S. SEBASTIAN Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVT. COOPERATIVE DEPARTMENT, FORT ST. GEORGE, MADRAS AND
April 24, 2002
S. SELVAKUMAR, Vs. THE CENTRAL INSTITUTE OF PLASTICS ENGINEERING & TECHNOLOGY (MINISTRY OF CHEMICALS & FERTILIZERS, GOVT. OF INDIA) GUINDY, CHENNAI
March 28, 2002
S. SHADRACH PAUL, SHERISTADAR, DISTRICT COURT, MADURAI Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY THE COMMISSIONER AND SECRETARY TO GOVERNMENT, HOME DEPARTMENT, FORT ST. GEORGE, MADRAS,
February 4, 2002
S. SINGARAM Vs. THE GOVERNMENT OF TAMIL NADU
April 30, 2002
S. SIVAKUMAR Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUCHIRAPALLI AND THE SECRETARY TO GOVERNMENTPROHIBITION AND EXCISE DEPT.,CHENNAI
January 22, 2002
S. SIVARAMAN,JAYARAM NAGAR,RAILWAY STATION POST,DINDIGUL DISTRICT Vs. THE VICE CHANCELLOR,GANDHIGRAM RURAL INSTITUTE,(DEEMED UNIVERSITY)GANDHIGRAM,
June 17, 2002
S. SOMASUNDARAM AND K. VEDASWAMY Vs. THE STATE OF TAMILNADU, REP. BY DEPUTY SECRETARY TO THE GOVERNMENT, PUBLIC (POLITICAL PENSION) DEPARTMENT, FORT ST. GEORGE, MADRAS AND THE DISTRICT COLLECTOR, COIMBATORE COLLECTORATE, COIMBATORE
March 12, 2002
S. SUBRAMANIAN Vs. THE DEPUTY COMMISSIONER OF LABOUR (APPEAL), CHENNAI AND THE MANAGEMENT, B & C MILLS, CHENNAI
March 1, 2002
S. VASUNDARA Vs. STATE
August 6, 2002
S. VEERARAGHAVAN Vs. REGISTRAR, DISCIPLINARY COMMITTEE NO. VI, BAR COUNCIL OF TAMIL NADU, MADRAS,
July 30, 2002
S. VELUSAMY Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES, MADRAS,
February 28, 2002
S.A. KASIM ROWTHER (DIED), Vs. RAJU @ SUBRAMANIAN,
June 12, 2002
S.C. SUTHANTHIRAN Vs. SANGEETHA,
July 22, 2002
S.K. MEGALAI Vs. R. MUTHURAJ
February 14, 2002
S.M. ARUNAGIRI Vs. THE CHIEF ENGINEER,PUBLIC WORKS DEPARTMENT, R.C. DIVISION, TRICHIRAPALLI DIVISION, TRICHIRAPALLI,
January 25, 2002
S.M. BAKIR MOHAMMED AND Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVT., COMMERCIAL TAXES DEPARTMENT SECRETARIAT, CHENNAI,
April 17, 2002
S.MADHAVAN Vs. INDIAN BANK, REP.BY ITS CHAIRMAN AND MANAGING DIRECTOR, RAJAJI SALAI, MADRAS,
March 12, 2002
S.N. RAMASAMY RAJU Vs. THE STATE OF TAMIL NADU REP. BY SECRETARY TO GOVERNMENT HIGHWAYS (RURAL DEVELOPMENT) DEPT., FORT ST. GEORGE, MADRAS,
April 10, 2002
S.R.P. AGENCIES, INDIAN OIL DEALER REPRESENTED BY ITS PARTNER, MRS. V. DHANAKOTTI, DHARMAPURI TALUK AND DISTRICT Vs. INDIAN OIL CORPORATION SOUTHERN REGION, MADRAS REP. BY ITS GENERAL MANAGER,
June 7, 2002
S.THANUMALAYAN Vs. THE CHAIRMAN, TAMILNADU ELECTRICITY BOARD, CHENNAI AND
January 18, 2002
Sabapathy Vs. T M Muthuswamy Padayachi
August 5, 2002
SABARIARADIMAI Vs. MARIA RETNAM
February 6, 2002
SADASIVAM Vs. STATE
January 25, 2002
Sadhasivan Vs. State of Tamil Nadu
September 25, 2002
SAJATHI BI Vs. FATHIMA BI
July 26, 2002
SAJATHI BI Vs. FATHIMA BI
June 26, 2002
SAJOJA Vs. SENIOR REGIONAL MANAGER E I FOOD CORPORATION OF INDIA
December 5, 2002
SAKTHI FINANCE LTD Vs. SUBBIAH
December 31, 2002
SAKTHI INDUSTRIES, VYASARPADI, CHENNAI Vs. STATE OF TAMIL NADU, REPRESENTED BY COMMERCIAL TAX OFFICER, WASHERMANPET - I, CHENNAI AND TAMIL NADU TAXATION SPECIAL TRIBUNAL, REPRESENTED BY REGISTRAR, SINGARAVELAR MALIGAI, RAJAJI SALAI, CHENNAI
January 30, 2002
SAKTHIVEL Vs. KANDASAMY
July 2, 2002
SAKTHIVEL AND GANESAN Vs. THE STATE REP.BY THE INSPECTOR OF POLICE, THUVAKKUDI POLICE STATION, TRICHY DISTRICT
July 4, 2002
SAKTHIVEL, Vs. V. KANNIYAN,
July 29, 2002
Salaivasavan Vs. Management of India Tourism Development Corporation Ltd
August 29, 2002
SAM JACOB Vs. PUSHPARANI
November 19, 2002
Samarias Garage Vs. Hindustan Petroleum
September 27, 2002
SAMBANDA MUDALIAR Vs. VAIDYANATHAN
February 14, 2002
SAMBANDAM SPINNING MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 17, 2002
SAMIKANNU NAICKER Vs. SIGAMANI
February 22, 2002
SAMIKANNU NAICKER Vs. SIGAMANI
February 24, 2002
SAMIKANNU NAICKER Vs. SIGAMANI
February 1, 2002
Sampath Vs. State
August 8, 2002
SAMPATH KUMAR T K Vs. PRESIDING OFFICER LABOUR COURT
November 22, 2002
SAMSETH BEGAM Vs. MARGARET CELINE
June 7, 2002
SANCHETI and CO Vs. INSPECTOR OF POLICE EOW II AND ANOTHER
October 31, 2002
SANDUR MANGANESE AND IRON ORES LTD Vs. UNION OF INDIA
August 2, 2002
SANKAR Vs. STATE REPRESENTED BY INSPECTOR OF POLICE KUMBAKONAM SOUTH POLICE STATION, KUMBAKONAM
June 25, 2002
SANKARALINGAM Vs. V RAHURAMAN
June 21, 2002
SANTHAKULA SOWMYNARAYANA KAVARAYA PODU NITHI Vs. COLLECTOR TRICHY DISRICT
November 28, 2002
Santhammal Vs. Kaliammal
August 19, 2002
SARADAMANI KANDAPPAN Vs. S RAJALAKSHMI
June 19, 2002
SARALA Vs. STATE
September 26, 2002
SARANGAPANI Vs. VASANTHA
October 9, 2002
SARASWATHI GOPALAKRISHNAN Vs. SURANA TEXTILE MILLS LTD.
October 11, 2002
SARASWATHY Vs. VISWANATHAN
March 13, 2002
SARITHA ENTERPRISES Vs. S RAJAGOPAL
March 21, 2002
SAROJA Vs. GENERAL INSURANCE CORPORATION OF INDIA
August 7, 2002
SAROJA Vs. STATE - REPRESENTED BY THE NARCOTICS INTELLIGENCE BUREAU, KALLAKURICHI, SOUTH ARCOT DISTRICT
June 26, 2002
SAROJINI Vs. MUTHU NAVITHAN
June 11, 2002
SATHAPPA TEXTILERS P LTD Vs. COMMISSIONER OF INCOME TAX
December 4, 2002
SATHIAH Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, CUDDALORE DISTRICT, CUDDALORE AND THE SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT, CHENNAI
April 8, 2002
SATHIANATHAN N Vs. E S I CORPORATION
February 6, 2002
SATHIANATHAN N AND SONS P LTD Vs. E S I CORPN
February 6, 2002
Sathiyavani Vs. Ramayee Ammal
September 27, 2002
SAVITRI VIOZAT Vs. THE DIRECTOR, PONDICHERRY UNIVERSITY, COMMUNITY COLLEGE, TAC CAMPUS, LAWSPET, PONDICHERRY,
May 15, 2002
Sayarabai Vs. Tmt Kadaimmal
July 31, 2002
SEAIYUR GOVERNMENT HIGH SCHOOL DEVELOPMENT WELFARE ASSOCIATION Vs. COMMISSIONR TAMBARAM MUNICIPALITY
November 29, 2002
SEARLE INDIA LIMITED Vs. THE STATE
June 7, 2002
SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT, FORT ST GEORGE, CHENNAI AND THE LICENSING AUTHORITY, THE ASST COMMISSIONER (EXCISE), VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR Vs. K VINAYAGAMURTHY
July 24, 2002
SEERANGAN Vs. SELVI
December 5, 2002
SEETHA VENKATESH MILLS LIMITED REP BY ITS MANAGING DIRECTOR, D A A ANANTHAPADMANABHA CHETTIAR, CHENNAI Vs. N LAKSHMIAMMAL WIFE OF NARAYANASWAMY, CHINNAPALAYAM, POLLACHI (TK) AND ASSISTANT COMMISSIONER OF LABOUR II, OFFICE OF ASSISTANT COMMISSIONER OF LABOUR, CHENNAI
January 18, 2002
Seethapathy Vs. State
August 19, 2002
SEGAR ALIAS SIVANANDAM Vs. STATE
November 11, 2002
SEKAR Vs. MANAGEMENT OF JEEVA TRANSPORT CORPORATION AND
April 15, 2002
Sekar Vs. STATE
July 25, 2002
SEKAR JEWELLERS Vs. TAMILNADU TAXATION SPECIAL TRIBUNAL
October 9, 2002
SELUR MINES SALEM Vs. GOVERNMENT OF TAMIL NADU
September 13, 2002
SELVA VINAYAGAR KOIL Vs. NAGASUNDARAM
March 13, 2002
SELVARAJAMANI Vs. NEW INDIA ASSURANCE COMPANY LTD
October 21, 2002
SELVI Vs. STATE BY INSPECTOR OF POLICE, VADIPATTI POLICE STATION, MADURAI
April 17, 2002
SELVI Vs. STATE OF TAMIL NADU REP. BY SECRETARY TO GOVERNMENT, HOUSING & URBAN DEVELOPMENT DEPT., FORT ST. GEORGE, MADRAS,
April 30, 2002
Selvi Regina Immaculate Vs. State
August 5, 2002
SELVI SELVARANI Vs. ASSTT COMMISSIONER OF POLICE
February 1, 2002
SELVOM ANTOININE MARIE Vs. SOWARIDOSS ALIAS JULIEN FRANCUVA
April 24, 2002
SEMBA GOUNDER (DIED), Vs. THE DISTRICT COLLECTOR ERODE, PERIYAR DISTRICT AND THE SPECIAL TAHSILDAR (LA) ADI-DRAVIDAR WELFARE, ERODE
February 1, 2002
SENIOR REGIONAL MANAGER Vs. PRESIDING OFFICER
June 7, 2002
SENTHAMIL SELVAN Vs. STATE BY GOVERNMENT OF TAMIL NADU REP. BY SUB INSPECTOR OF POLICE, PCR WING, TRICHY
June 24, 2002
Senthil Kumar Vs. State
August 23, 2002
SESHASAYEE PAPER AND BOARDS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 17, 2002
SETHU VAIDYANATHAN Vs. THE CHIEF CONSERVATOR OF FORESTS, (WILD LIFE) AND CHIEF OF WILD LIFE WARDENS, CHILDRENS PARK, MADRAS,
March 28, 2002
SETHUKANDIAPAN Vs. JAGADAMBAL
April 18, 2002
SHANKAR SUNDARAM Vs. AMALGAMATIONS LTD
June 3, 2002
SHANMUGAM Vs. STATE
November 13, 2002
SHANMUGHAM Vs. ARULMIGU VINAYAGAR AND ARULMIGHU DHANDAYUTHAPANISWAMI DEITIES
June 18, 2002
SHANMUGHAM Vs. RATHINASWAMY GOUNDER
January 23, 2002
SHANTHI Vs. V VIJAYARAGHAVAN
March 13, 2002
SHANTHI Vs. P PANDIAN
December 2, 2002
SHANTHI GARMENTS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION
October 25, 2002
SHIVA TEXYARN LIMITED, HAVING ITS REGISTERED OFFICE, COIMBATORE Vs. STATE
June 19, 2002
SHOBA NATARAJAN Vs. THE ASSISTANT DEPUTY COMMISSIONER OF POLICE,
January 28, 2002
SHRI THIRUMALAI FISHERIES PVT LTD Vs. INDIAN BANK TRIPLICANE BRANCH CHENNAI
April 25, 2002
SICAL-CWT DISTRIPARKS LTD. Vs. BESSER CONCRETE SYSTEMS LIMITED
October 11, 2002
SIDDHAN Vs. INSPECTOR OF POLICE SALEM
November 13, 2002
SIDDHARTH MEDIA HOLDINGS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 18, 2002
SIKANDAR Vs. STATE
March 28, 2002
Silambanna Gounder Vs. Pasuvayee Gounder
August 30, 2002
SILUVAI PRAGASAM Vs. State
August 21, 2002
SILUVAIRAJAN, Vs. STATE BY INSPECTOR OF POLICE, SUSEENDRAM POLICE STATION, KANNIYAKUMARI DISTRICT
April 22, 2002
SIMPSON AND CO LTD Vs. COMMISSIONER OF WEALTH TAX
October 25, 2002
SINGANAILUR VENKATESA IYER DECEASED NARASIMHAN Vs. ISAC JOSUA
July 24, 2002
SIVABAKYAM Vs. MANAGEMENT UDAYAGIRI ESTATE
July 29, 2002
SIVAGAMI Vs. NARAYANAN
April 11, 2002
Sivakami Vs. Thangavel
July 10, 2002
SIVAKUMAR Vs. VIJAYA AMMAL
September 13, 2002
SIVAKUMAR, Vs. THE DISTRICT FOREST OFFICER, DISTRICT FOREST OFFICER, TIRUVANNAMALAI,
January 28, 2002
SIVALINGAM Vs. KALLAKURICHI MUNICIPALITY REP. BY ITS EXECUTIVE OFFICER, KALLAKURICHI
March 18, 2002
SIVAMANI S/O SURYANARAYANAN, TAGORE COLLEGE, PALGHAT Vs. SPECIAL TAHSILDAR; LAND ACQUISITION; HARIJAN WELFARE; TIRUPPUR; G SUBBIAH NAIDU S/O GOVINDASAMY NAIDU; G VENKATESALU NAIDU S/O GOVINDASAMY NAIDU; S RAMACHANDRAN S/O SURYANARAYANAN; TAGORE COLLEGE; PALGHAT; SAYEE @ AYYASAMY S/O SURYANARAYANAN
July 8, 2002
Sivaprakasam Vs. Alternative Energy Industries Pvt Ltd
August 2, 2002
SMG ANJALAI AMMAL EDUCATIONAL SOCIETY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
April 4, 2002
SMH FINANCE P LTD Vs. SECRETARY TO GOVT HOME DEPARTMENT FSG
October 24, 2002
SMT PADMAVATHI AMMAL CHARITABLE TRUST Vs. S RM M CT M THIRUPANI TRUSTBY ITS TRUSTEE ADMINISTRATIVE OFFICE AT RELIANCE COMPANY CHENNAI
June 17, 2002
SMT SELVI Vs. STATE
April 17, 2002
SMT. K.G. VALSALAKUMARI AMMA, ASST. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD., NAGERCOIL Vs. THE SENIOR REGIONAL MANAGER, TAMIL NADU CIVIL SUPPLIES CORPORATION LTD. NAGERCOIL,
March 15, 2002
SMT.SINDHUNATHI Vs. THE DISTRICT COLLECTOR SALEM DISTRICT, SALEM,
January 29, 2002
SOUCE MARIE AND RATHINAMUTHAMMAL Vs. UNION OF INDIA (UOI), UNION TERRITORY OF PONDICHERRY, REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT OF PONDICHERRY, PONDICHERRY,
March 22, 2002
SOUNDARAESSANE ALIAS SOUNDARESSIN ALIAS SOUNDARAJU Vs. POUCHAPAVADY ALIAS POUCHEPAGANDY
April 15, 2002
SOUNDARAPANDIAN Vs. STATE BY INSPECTOR OF POLICE, PALANI CHETTIPATTI POLICE STATION, MADURAI
April 22, 2002
SOURN AGRIFURANE INDUSTRIES LTD Vs. COMMERCIAL TAX OFFICER
March 19, 2002
SOUTH EAST ASIA MARINE ENGINEERING and CONSTRUCTION LTD Vs. OIL AND NATURAL GAS COMMISSION
December 31, 2002
SOUTH INDIA TOURIST HOME (P) LTD. Vs. COMMISSIONER OF INCOME TAX
September 9, 2002
SOUTHERN ASBESTOS CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX
August 20, 2002
SOUTHERN INDUSTRIAL CORPORATION LIMITED Vs. CIT
August 12, 2002
SOUTHERN PETRO CHEMICAL INDUSTRIES CORPORATION LTD Vs. VIJAY TANKS AND VESSELS LTD
December 19, 2002
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LIMITED, GUINDY, CHENNAI Vs. THE SECRETARY AND COMMISSIONER TO GOVERNMENT, ENERGY (B1) DEPARTMENT, GOVERNMENT OF TAMIL NADU, CHENNAI,
March 15, 2002
SOUTHERN RAILWAY MAZDOOR UNION Vs. RAILWAY BOARD
October 11, 2002
SOUTHERN TECHNOLOGIES LTD Vs. JOINT COMMISSIONER OF INCOME-TAX
January 23, 2002
SOWBAKIAM AMMAL Vs. POWNAMBAL AMMAL
July 4, 2002
SPARTEK EMERGING OPPORTUNITIES MAURITIUS LTD Vs. ARGUS COSMETICS LIMITED
August 23, 2002
SPCL OFFICER K M P CO OP SOCIETY Vs. COMMR OF LABOUR
June 7, 2002
SPECIAL OFFICER Vs. DEPUTY COMMISSIONER OF LABOUR
December 18, 2002
SPECIAL OFFICER KARIMANGALAM MILK PRODUCERS CO OPERATIVE SOCIETY DHARMAPURI DISTRICT Vs. DEPUTY COMMISSIONER OF LABOUR AUTHORITY UNDER THE MINIMUM WAGES ACT SALEM
June 7, 2002
SPECIAL OFFICER POLLACHI CO OPERATIVE MARKETING SOCIETY LIMITED POLLACHI Vs. PRESIDING OFFICER LABOUR COURT COIMBTORE
July 5, 2002
SPECIAL OFFICER THIRUPATTUR COOPERATIVE SUGAR MILLS LTD Vs. S SIVALINGAM
October 30, 2002
SPECIAL TAHSILDAR Vs. TMT JAYALAKSHMI
September 20, 2002
SPECIAL TAHSILDAR AND LAND ACQUISITION OFFICER Vs. DAISY MORAYIN
December 12, 2002
SPECIAL TAHSILDAR L A MASTER PLAN COMPLEX VIRUDHUNAGAR Vs. KAMALA
July 15, 2002
SPECIAL TAHSILDAR LA CHETTINAICKENPATTI SCHEME DINDIGUL Vs. M SURUTTAIAN
April 30, 2002
SPECIAL TAHSILDAR LA TAMIL NADU INDUSTRIAL EXPLOSIVES LIMITED Vs. M J JOHN
March 13, 2002
SPECIAL TAHSILDAR LAND ACQUISITION Vs. CHINNA RAMASWAMI
November 7, 2002
Special Tahsildar The Tamilnadu Magnesite Limited Salem Vs. T Nagendran
July 30, 2002
SREE KARPAGAMBAL MILLS LTD Vs. COMMISSIONER OF INCOME TAX
July 3, 2002
SREEDHARAN Vs. UNION OF INDIA
March 28, 2002
SRI ARTHANAREESWARAR OF TIRUCHENGODE BY ITS PRESENT EXECUTIVE OFFICER, SRI SABAPATHY Vs. T.M. MUTHUSWAMY PADAYACHI,
August 5, 2002
SRI JAYAJOTHI & COMPANY LIMITED, RAJAPALAYAM AND SRI JAYAJOTHI TEXTILE MILLS PRIVATE LIMITED, RAJAPALAYAM Vs. THE COMMERCIAL TAX OFFICER - II, RAJAPALAYAM,
March 14, 2002
SRI MURUGAN TRANSPORTS Vs. COMMERCIAL TAX OFFICER
February 11, 2002
SRINIVASA AIYENGAR Vs. INDRANI
June 4, 2002
SRINIVASAN ALIAS BALAJI Vs. JAYALAKSHMI ALIAS VIDYA
March 6, 2002
SRINIVASAN CO Vs. COMMISSIONER OF INCOME TAX
December 2, 2002
STANES MOTORS SOUTH INDIA LTD Vs. COMMISSIONER OF INCOME TAX
July 23, 2002
State Vs. A K Mohandas
July 16, 2002
State Vs. Jayakumar
July 12, 2002
STATE Vs. SUBRAMANIAN NADAR
July 5, 2002
STATE Vs. Mohamed Abubakkar
July 31, 2002
STATE Vs. KAMARAJ
August 1, 2002
State Vs. Jayabalan
September 4, 2002
STATE Vs. DR ANURADHA RAMNATH
March 19, 2002
STATE Vs. RADHAKRISHNAN
February 11, 2002
STATE Vs. RASALAIYAN
February 6, 2002
STATE Vs. MITTALAL NAHAR
February 4, 2002
STATE Vs. STATE OF TAMIL NADU
April 26, 2002
STATE Vs. K M RAVI
April 26, 2002
STATE BANK OF INDIA SCHEDULE CASTES/TRIBES EMPLOYEES WELFARE ASSOCIATION, REP. BY ITS GENERAL SECRETARY, CHENNAI Vs. STATE BANK OF INDIA, REP. BY ITS CHIEF GENERAL MANAGER, LOCAL HEAD OFFICE, CHENNAI
March 1, 2002
STATE BANK OF TRAVANCORE UDHAGAMANDALAM Vs. A R THIRUMURTHY
April 3, 2002
STATE BY PUBLIC PROSECTOR, HIGH COURT, MADRAS Vs. SELVAPATHY MUDHALI (A2) S/O. KOTHANDARAMA MUDHALI
July 18, 2002
STATE BY PUBLIC PROSECUTOR Vs. MANGARAM CHANDRAMAL MAHATHANI
June 7, 2002
STATE BY REVENUE DIVISIONAL OFFICER, COIMBATORE, REP. BY PUBLIC PROSECUTOR, MADRAS Vs. KANAKARAJ
July 10, 2002
STATE EXPRESS TRANSPORT CORPORATION Vs. PONNUSAMY
December 19, 2002
STATE GOVT OF TAMIL NADU Vs. MEENAKSHI AMMAL TRUST
August 22, 2002
STATE OF T N Vs. B NAGARAJAN
June 25, 2002
STATE OF TAMIL NADU Vs. GUPTHA ENTERPRISES
June 24, 2002
STATE OF TAMIL NADU Vs. CORNWALLIS PRESS AND ANOTHER
October 24, 2002
State of Tamil Nadu Vs. V Chelliah
August 21, 2002
STATE OF TAMIL NADU Vs. A R CHAKRAVARTHY
September 5, 2002
STATE OF TAMIL NADU Vs. ANDAVAR MINERALS AND INDUSTRIES
July 30, 2002
State of Tamil Nadu Vs. V Sundaramoorthy
August 7, 2002
STATE OF TAMIL NADU Vs. GOVEL PLASTIC PVT LTD
July 18, 2002
STATE OF TAMIL NADU Vs. MOHAMED NAGIB
April 3, 2002
STATE OF TAMIL NADU Vs. NISHATH ESSENTIAL OIL DISTILLERY
October 8, 2002
STATE OF TAMIL NADU Vs. M MADHAVALAKSHMI
September 20, 2002
STATE OF TAMIL NADU Vs. H A MUNAFF
February 26, 2002
STATE OF TAMIL NADU REP Vs. P S G COLLEGE OF ARTS and SCIENCE REP
September 18, 2002
STATE OF TAMIL NADU SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH MADRAS 9 Vs. N SANGEETHA
September 4, 2002
State of Tamilnadu Vs. Tvl Govel Plastic Pvt Ltd
July 18, 2002
STATE, BY PUBLIC PROSECUTOR Vs. C. VIJAYAN,
July 12, 2002
STATE, BY PUBLIC PROSECUTOR, MADRAS Vs. GANAPATHY SUNDARAM
June 21, 2002
STEEL PLANT EMPLOYEES UNION SALEM Vs. STEEL AUTHORITY OF INDIA LIMITED
March 28, 2002
SUB COLLECTOR DINDIGUL Vs. LAKSHMI AMMAL
November 6, 2002
Subadhra Palayam Vs. Amirthammal
August 23, 2002
SUBBARAYA GOUNDER Vs. PALANISAMI GOUNDER
October 23, 2002
SUBBARAYA MUDALIAR Vs. VENDAMIRDHAMMAL,
February 5, 2002
Subbayammal Vs. State of Tamil Nadu
July 30, 2002
SUBBULAKSHMI Vs. SIVASUBRAMANIAM
November 11, 2002
SUBRAMANIA THEVAR Vs. ALAGAR THEVAR ALIAS AZHAGARSAMITHEVAR
August 7, 2002
SUDSUN HOUSING DEVELOPMENT I LTD Vs. G T D ANANDARAJ
September 23, 2002
SUMANTH PATHAK Vs. TVS SUZUKI LTD
March 27, 2002
SUNDARAM Vs. MANICKAM
July 17, 2002
SUNDARAM AMMAL Vs. GOWRIAMMAL
August 7, 2002
SUNDARAM FINANCE SERVICES LTD Vs. GRANDTRUST FINANCE LIMITED HAVING ITS REGISTERED OFFICE AT 64 HABIBULLA ROAD T NAGAR CHENNAI 6000 017
July 5, 2002
SUNDARAM INDUSTRIES EMPLOYEES UNION Vs. STATE OF TAMIL NADU
December 5, 2002
SUNDARAM INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER
September 18, 2002
Sundararaj Vs. R Manoharan
September 6, 2002
SUNDRAMOORTHY M Vs. COMMR OF LABOUR
April 5, 2002
SUNIL ANAND & CO. P. LTD. REPRESENTED BY ITS MANAGING DIRECTOR, ARJUNLAL SUNDARDAS AND SUNDARDAS ARJUNLAL BY MANAGING PARTNER ARJUNLAL SUNDARDAS Vs. CLEETUS VINCENT,
July 15, 2002
Super Spg Mills LTD Vs. Commissioner of Income Tax Coimbatore
July 3, 2002
SUPER SPG. MILLS LTD., COIMBATORE Vs. THE COMMISSIONER OF INCOME TAX, COIMBATORE
July 30, 2002
SUPERINTENDENT OF POLICE,CENTRAL BUREAU OF INVESTIGATION, MADRAS Vs. DINESH KUMAR BANDARI,
June 3, 2002
SUPERINTENDING ENGINEER Vs. M SANTHANAM AND ANOTHER
December 30, 2002
Superintending Engineer Highways Department Vs. Honourable Justice V Ramaswami
August 27, 2002
SUPERINTENDING ENGINEER, MADURAI ELECTRICITY DISTRIBUTION CIRCLE, T.N.E.B., MADURAI Vs. THE PRESIDING OFFICER, LABOUR COURT, MADURAI AND S. CHANDRASEKARAN
March 1, 2002
SUPERVISORS UNION, BHEL/BAP/RANIPET REP BY ITS GENERAL SECRETARY, K STALIN Vs. CHAIRMAN; CUM MANAGING DIRECTOR; BHEL; CORPORATE OFFICE
June 21, 2002
Suresh Vs. State
July 31, 2002
SURESH KUMAR SHARMA Vs. THE REGIONAL TRANSPORT OFFICER,KARUR
July 2, 2002
SURESH; VIJAYAKUMAR AND PRASAD Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, MINJOOR POLICE STATION, CHENGAI MGR DISTRICT
August 19, 2002
SURIYA ALIAS BEATRICE MICHAEL Vs. STATE OF TAMIL NADU
July 30, 2002
SURIYA MOORTHY Vs. B CHANDRADEVI
December 17, 2002
SURYGANDHI Vs. LOURDSWAMY
September 16, 2002
SUSILA SANKAR Vs. CHAIRMAN TAMIL NADU HOUSING BOARD AND ANOTHER
September 13, 2002
SUYAMBULINGAM Vs. STATE
July 26, 2002
Swami Hariharananda Vs. Educational Appellate Tribunal Tiruchirapalli
August 27, 2002
Swaminathan Vs. State of Tamil Nadu
August 1, 2002
SWAMY NITHYANANDA Vs. STATE OF TAMIL NADU AND ANOTHER
November 11, 2002
Swamy Sadananda Vs. State of Tamil Nadu
August 6, 2002
SWAMY SERVICE STATION Vs. BHARAT PETROLEUM CORPORATION LIMITED
February 26, 2002
SYED HUSSAINUDEEN Vs. SYED GHOUSE
August 30, 2002
SYED NIZA Vs. STATE OF TAMIL NADU
March 20, 2002
SYED YOUSUF, Vs. TAMIL NADU WAKF BOARD, REP. BY ITS SECRETARY, SANTHOME HIGH ROAD,MADRAS AND
March 1, 2002
T AMUTHAM ANTHONY Vs. STATE OF TAMIL NADU
April 12, 2002
T BALASUBRAMANIAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
August 30, 2002
T C Usha Vs. Kanyakumari Market Committee
September 27, 2002
T CHELLADURAI Vs. STATE OF TAMIL NADU AND ANOTHER
October 10, 2002
T D A C C S WHOLESALE STORES LTD Vs. COMMR OF LABOUR
January 24, 2002
T DULIP SINGH Vs. STATE OF TAMIL NADU REP
February 13, 2002
T HARI GOPALAN, CORRESPONDENT AND MANAGING TRUSTEE, REPRESENTING SUN BEAM MATRICULATION SCHOOL, GANDHI NAGAR EDUCATIONAL TRUST (EDUCATIONAL AGENCY), GANDHI NAGAR, VELLORE, NORTH ARCOT AMBEDKAR DISTRICT Vs. CONSUMER DISPUTES REDRESSAL FORUM, DISTRICT COURT, VELLORE, NORTH ARCOT DISTRICT, REP BY ITS CHAIRMAN AND FEREIRO KEVIN GERARD, S/O LATE C P FEREIRO, VELLORE, NORTH ARCOT AMBEDKAR DISTRICT
February 19, 2002
T J SHINE Vs. GOVERNMENT OF TAMIL NADU
July 16, 2002
T K SINGARAM Vs. CONTROLLER OF ESTATE DUTY
August 13, 2002
T K VENKATESAN Vs. T K SRINIVASAN
November 7, 2002
T M HUSSAIN Vs. P ANANDASAMY REDDIAR
August 13, 2002
T MARY ISABEL Vs. SPECIAL OFFICER ALANDUR MUNICIPALITY
December 16, 2002
T N KRISHNA PILLAI Vs. K NALLAPERUMAL
October 4, 2002
T N Uma Maheswari Vs. State of Tamil Nadu
September 6, 2002
T N VIJAYAVARMAN TIRUMALPAD Vs. VETTAKARAN TEMPLE DEVELOPMENT COMMITTEE
February 15, 2002
T PADMANABAN Vs. TAMIL UNIVERSITY THANJAVUR
March 27, 2002
T R KRISHNAMOORTHY Vs. MADURAI CITY MUNICIPAL CORPORATION
August 27, 2002
T R V PANDURANGAN Vs. GOVERNMENT OF INDIA
March 15, 2002
T RAJMOHAN Vs. C CHOCKALINGAM
April 5, 2002
T S NATRAJAN Vs. STATE OF TAMIL NADU
June 7, 2002
T Sambaingam Vs. Government of Tamil Nadu
September 13, 2002
T SARVESWARA RAO Vs. T SATHYANARAYANA
July 8, 2002
T Selvaraj Vs. Chairman
September 24, 2002
T SIVAGNANASAMBANDAN Vs. SELVI J JAYALALITHA
November 22, 2002
T T V DHINAKARAN Vs. DY DIRECTOR ENFORCEMENT DIRECTORATE SHASTRI BHAWAN
September 17, 2002
T T V DHINKARAN Vs. DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE OPPOSITE PARTY
September 17, 2002
T THIRUNAVUKKARASU Vs. REGISTRAR
January 1, 2002
T V KRISHNAMACHARI Vs. G PANNEERSELVAM
July 15, 2002
T VIJAYAMMA Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
November 11, 2002
T. AMUDHA Vs. APPROPRIATE AUTHORITY
July 11, 2002
T. KOCHAPPI Vs. R. SADASIVAM PILLAI
April 6, 2002
T. KUPPAN Vs. THE MANAGING DIRECTOR, STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD., (A GOVT. OF TAMIL NADU UNDERTAKING), CHENNAI,
April 23, 2002
T. MANICKAM Vs. TIRUPUR MUNICIPALITY, REP. BY ITS COMMISSIONER, TIRUPUR
February 7, 2002
T. RAMACHANDRAN, Vs. UNION OF INDIA (UOI), REP. BY THE SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS, NEW DELHI,
April 26, 2002
T. SAROJINI Vs. THE MANAGER AND CORRESPONDENT M.D. ELEMENTARY SCHOOL MARIKUPPAM, P.R. PURAM, ERUMBI [VIA], CHENGAI MGR DISTRICT,
June 14, 2002
T. SIVAKUMAR Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, FORT ST. GEORGE, CHENNAI,
July 26, 2002
T.A. VENKATESAN, Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, MADRAS,
March 4, 2002
T.K. AYUB Vs. MOHAMMED HANIF,
May 14, 2002
T.T.V. DHINAKARAN Vs. P. SELVENDRAN,
March 4, 2002
TAJ MADURAI LIMITED Vs. INSPECTOR GENERAL OF REGISTRATION
August 1, 2002
TAMIL NADU BRICK and TILE Vs. COMMISSIONER OF INCOME TAX
December 31, 2002
Tamil Nadu Brick and Tile Vs. Commissioner of Income tax
December 12, 2002
TAMIL NADU BRICK INDUSTRIES Vs. STATE REP
December 20, 2002
TAMIL NADU CHLORATES LIMITED Vs. REGISTRAR
December 10, 2002
TAMIL NADU CO OPERATIVE MILK PRODUCERS FEDERATION LTD Vs. STATE OF TAMIL NADU
December 18, 2002
TAMIL NADU CORPN Vs. P O LABOUR COURT
August 27, 2002
TAMIL NADU ELECTRICITY BOARD REP. BY ITS CHIEF ENGINEER/PERSONNEL, MADRAS Vs. THE PRESIDING OFFICER I ADDL. LABOUR COURT, MADRAS AND CENTRAL ORGANISATION OF TAMIL NADU ELECTRICITY EMPLOYEES REP. BY ITS GENERAL SECRETARY, MADRAS
February 28, 2002
TAMIL NADU ELECTRICITY WORKERS FEDERATION, MADURAI BRANCH, REP. BY ITS SECRETARY, SELLUR, MADRAI Vs. TAMIL ELECTRICITY BOARD REP. BY ITS SECRETARY, CHENNAI,
January 28, 2002
TAMIL NADU FILM EXHIBITORS ASSOCIATION Vs. BRANCH MANAGER FILMS DIVISION AND ANOTHER
November 22, 2002
TAMIL NADU HOUSING BOARD (PALLAVAN NAGAR) RESIDENTIALS WELFARE ASSOCIATION, PALLAVAN NAGAR, KANCHEEPURAM REPRESENTED BY ITS SECRETARY S. JAYARAMAN Vs. THE EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER, VELLORE HOUSING UNIT, SATHUVACHARI, VELLORE,
June 17, 2002
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED Vs. M S GOPAL PROPRIETOR SUKI GARMENTS
November 13, 2002
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD Vs. A B ANANTHA KRISHNAN
June 6, 2002
Tamil Nadu Industrial Investment Corporation LTD Vs. Swaminathan
August 7, 2002
TAMIL NADU JUDICIAL OFFICERS ASSOCIATION Vs. STATE OF TAMIL NADU
June 4, 2002
TAMIL NADU MATRICULATION AND CBSE SCHOOL TEACHERS ASSOCIATION, REPRESENTED BY ITS GENERAL SECRETARY, ANNA NAGAR, MADRAS Vs. STATE OF TAMIL NADU, REPRESENTED BY THE COMMISSIONER ANDSECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, FORT ST. GEORGE, MADRAS,
July 19, 2002
TAMIL NADU NEWSPRINT AND PAPERS LTD Vs. COMMERCIAL TAX OFFICER
October 10, 2002
TAMIL NADU STATE PRIMARY CO OP BANK ALL EMPLOYEES UNION Vs. STATE
November 12, 2002
Tamil Nadu State Primary Co op Bank All Employees Union Vs. State
September 3, 2002
TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVISION IV LTD Vs. N RANJITHAM
February 15, 2002
TAMIL NADU TOBACCO COMPANY LTD Vs. DEPUTY INSPECTOR GENERAL OF POLICE
March 22, 2002
TAMILAGA ARAMBAPALLI ASIRIYAR KOOTTANI, REP. BY ITS GENERAL SECRETARY,MR. S. ABDUL MAJEETH Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU, EDUCATION, SCIENCE AND TECHNOLOGY DEPARTMENT, MADRAS AND THE DIRECTOR OF ELEMENTARY EDUCATION, MADRAS
February 15, 2002
TAMILNAD MERCANTILE BANK LIMITED TUTICORIN Vs. TAMILNAD MERCANTILE BANK SHAREHOLDERS WELFARE ASSOCIATION THROUGH ITS SECRETARY M P T MUTHURAJ THOOTHUKUDI
March 28, 2002
TAMILNADU HAND CARTMEN AND CYCLE RICKSHAW KEROSENE RETAIL PROGRESS SANGAM Vs. GOVERNMENT OF TAMIL NADU
September 16, 2002
TAN INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
March 1, 2002
TAN INDIA WORKERS UNION Vs. DISTRICT COLLECTOR
June 17, 2002
TARAPORE AND CO Vs. COMMISSIONER OF INCOME TAX
August 28, 2002
THALAVAI Vs. STATE
August 23, 2002
THANGA KRISHNAN Vs. STATE OF TAMIL NADU
December 11, 2002
THANGADURAI NADAR Vs. STATE
February 11, 2002
Thangarajapandian Vs. Sreekrishnaperumal
September 12, 2002
THANGAVEL Vs. DHANAM
November 15, 2002
THANGAVEL UDAYAR (DIED), Vs. KATHAYEE AMMAL,
April 16, 2002
THANGAVELAN AND 5 ORS. Vs. UNION OF INDIA (UOI), REP. BY ITS SECRETARY, MINISTRY OF SHIPPING AND TRANSPORT, NEW DELHI,
June 24, 2002
THANJAVUR DISTRICT EMPLOYEES CO OPERATIVE SOCIETIES EMPLOYEES UNION THANJAVUR Vs. SECRETARY TO GOVERNMENT CO OPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT CHENNAI
February 13, 2002
THANKAYYAN NADAR Vs. RETNASELVI
June 14, 2002
THANTHAI PERIYAR TRANSPORT CORPORATION LIMITED REP Vs. M KANDASAMY THE PRESIDING OFFICER II ADDL
June 21, 2002
THAVARAJ PANDIAN Vs. STATE REP
December 16, 2002
THAYAMMAL Vs. PERIA ISAKKI THEVAR
April 3, 2002
THE ASSISTANT DIRECTOR, DIRECTORATE OF REVENUE INTELLIGENCE, T. NAGAR, MADRAS Vs. NARAYANASWAMY RAVISHANKAR @ RAVISHANKAR
February 18, 2002
THE ASST. ACCOUNTS OFFICER, REVENUE DIVISION, POLUR, Vs. VARADHAN
June 28, 2002
THE CHAIRMAN, RAILWAY BOARD, NEW DELHI AND Vs. THE REGISTRAR,CENTRAL ADMINISTRATIVE TRIBUNAL, CHENNAI BENCH, CHENNAI,
April 23, 2002
THE COMMISSIONER, KARAMBAKUDI PANCHAYAT UNION,KARAMBAKUDI, PUDUKOTTAI Vs. N. BALASUBRAMANIAN, PUDUKOTTAI AND THE REGISTRAR,TAMILNADU ADMINISTRATIVE TRIBUNAL,CHENNAI
February 5, 2002
THE CORRESPONDENT, TDTA MIDDLE SCHOOL, KURUMBALAPERI, KEELAPAVOOR, TIRUNELVELI DISTRICT AND M. PAUL SINGH, PRE-VOCATIONAL INSTRUCTOR, TDTA MIDDLE SCHOOL, KURUMBALAPERI Vs. THE DIRECTOR OF ELEMENTARY EDUCATION, MADRAS,
April 16, 2002
THE DISTRICT FOREST OFFICER GUDALUR FOREST DIVISION GUDALUR, THE NILGIRIS Vs. NADUGANI PLANTATIONS LTD., NADUGANI, GUDALUR TALUK, THE NILGIRIS AND ASSISTANT SETTLEMENT OFFICER COONOOR, THE NILGIRIS
January 24, 2002
THE GUGAI FRIENDS ASSOCIATION REP.BY ITS SECRETARY V. JANARTHANAN Vs. INSPECTOR OF POLICE, SHEVAPET POLICE STATION,SHEVAPET, SALEM AND DEPUTY COMMISSIONER OF POLICE, SALEM DISTRICT, SALEM
June 7, 2002
THE INSPECTOR GENERAL OF POLICE,(LAW AND ORDER), CHENNAI, Vs. J. PANDURANGAN AND THE REGISTRAR,TAMIL NADU ADMINISTRATIVE TRIBUNAL,CHENNAI
March 12, 2002
THE KOLLU THATCHU THOZILALOR MUNNETRA SANGAM (REG. NO. 117) REP. BY ITS PRESIDENT, SALEM Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY, DEPARTMENT OF LAND REVEUNE, MADRAS,
February 28, 2002
THE MANAGEMENT OF KALEESWARAR MILLS, COIMBATORE Vs. THE APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT (THE DY. COMMISSIONER OF LABOUR), COIMBATORE,
June 28, 2002
THE MANAGEMENT OF MAYILADUTHURAI CO-OPERATIVE PRIMARY AGRICULTURAL CUM RURAL DEVELOPMENT BANK, MAYILADUTHURAI, REP. BY ITS SPECIAL OFFICER, M.G. KALIAPERUMAL Vs. THE PRESIDING OFFICER LABOUR COURT, CUDDALORE AND V.S. SIVAKUMAR
April 11, 2002
THE MANAGEMENT OF OIL AND NATURAL GAS CORPORATION LIMITED REP. BY ITS REGIONAL DIRECTOR, SOUTHERN REGIONAL BUSINESS CENTRE, CHENNAI Vs. THE GOVERNMENT OF INDIA, MINISTRY OF LABOUR REP. BY ITS UNDER SECRETARY, NEW DELHI,
April 19, 2002
THE MANAGEMENT OF PALLAVAN TRANSPORT CORPN. LTD., ANNA SALAI, MADRAS Vs. THE PRESIDING OFFICER, II ADDITIONAL LABOUR COURT, MADRAS AND J. VENKATESAN
June 20, 2002
THE MANAGEMENT OF PALLAVAN TRANSPORT CORPORATION LTD., MADRAS Vs. THE PRESIDING OFFICER, 1ST ADDITIONAL LABOUR COURT, MADRAS AND P. SHANMUGAM
July 12, 2002
THE MANAGEMENT OF SPENCER & CO. LTD., MADRAS Vs. THE APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT, REGIONAL COMMISSIONER OF LABOUR CENTRAL, MADRAS,
July 29, 2002
THE MANAGING DIRECTOR, NEEDLE INDUSTRIES INDIA LTD., KETTI Vs. THE PRESIDING OFFICER, LABOUR COURT, COIMBATORE AND C. MURUGESAN
February 5, 2002
THE METROPOLITAN TRANSPORT (CORPORATION CHENNAI DIVISION II) LIMITED REP. BY ITS MANAGING DIRECTOR PREVIOUSLY DR. AMBEDKAR TRANSPORT CORPORATION LIMITED, CHENNAI Vs. SMT. JALAMARY
February 4, 2002
THE PALACE CLUB Vs. THE SUPERINTENDENT OF POLICE
April 26, 2002
THE ROMAN CATHOLIC DIOCESE BY ITS PROCURATOR PARISH PRIEST THIRU VEDAMANICKAM,BISHOP HOUSE,K. PUDUR,MADURAI Vs. R.S. SAVARIMUTHU REDDIAR,
March 19, 2002
THE SOUTH INDIA HOSIERY MANUFACTURERS ASSOCIATION, REP. BY ITS PRESIDENT P. KANDASAMY, COIMBATORE Vs. THE STATE OF TAMIL NADU REP. BY THE SECRETARY, TO GOVT., COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPT., CHENNAI,
February 5, 2002
THE SOUTHERN TEXTILES LIMITED, REPRESENTED BY ITS FACTORY MANAGER, HAVING REGISTERED OFFICE AT COIMBATORE Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE, COIMBATORE RANGE, OFFICE OF THE DEPUTY INSPECTOR GENERAL OF POLICE, COIMBATORE,
April 12, 2002
THE SPECIAL OFFICER, OMALUR TALUK CO-OPERATIVE LAND DEVELOPMENT BANK LTD., OMALUR, SALEM DISTRICT Vs. THE PRESIDING OFFICER, LABOUR COURT, SALEM AND K. VARADARAJAN, OMALUR, SALEM DISTRICT
March 7, 2002
THE SPECIAL OFFICER, THE TIRUNELVELI CO-OPERATIVE PRINTING WORKS LIMITED, TIRUNELVELI Vs. THE DEPUTY CHIEF INSPECTOR OF FACTORIES, TIRUNELVELI,
February 26, 2002
THE STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVERNMENT HOME (SC) DEPARTMENT, CHENNAI AND THE TRANSPORT COMMISSIONER, CHENNAI Vs. N. RAZIUDDIN AND THE REGISTRAR, TAMIL NADU ADMINISTRATIVE TRIBUNAL, CHENNAI
March 21, 2002
THE STATE OF TAMIL NADUREPRESENTED BY THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS (NORTH)DIVISION, MADRAS Vs. TVL. KHIVRAJ MOTORS LIMITED, MADRAS
March 6, 2002
THE STATE OF TAMILNADU Vs. V. RAMANI
January 31, 2002
THE SUPERINTENDING ENGINEER, HIGHWAYS DEPARTMENT, CHENNAI CIRCLE Vs. V. RAMASWAMI
August 27, 2002
THE SUPERINTENDING ENGINEER, METTUR ELECTRICITY DISTRIBUTION CIRCLE, METTUR DAM Vs. THE PRESIDING OFFICER, LABOUR COURT, SALEM AND THIRU C. SINGARAVELU
July 24, 2002
THE SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD, KUZHITHURAI Vs. K. VARGHEESE,
March 28, 2002
THE TAMIL NADU FOREST DEPARTMENT STAFF COOPERATIVE THRIFT AND CREDITS, SOCIETY LTD. REPRESENTED BY ITS SPECIAL OFFICER, MADRAS Vs. P. DHANABAL AND THE DEPUTY COMMISSIONER OF LABOUR, APPELLATE AUTHORITY (APPEAL INCHARGE), MADRAS
April 11, 2002
THE TAMIL NADU TOURISM DEVELOPMENT CORPORATION LTD. Vs. J. HARIDOSS AND
February 4, 2002
THE WOMEN WELFARE AND PROGRESS SOCIETIES, UTHAGAMANDALAM REP. BY R. MANI Vs. JANAKI AMMAL
March 4, 2002
THE WORKMAN REPRESENTED BY THE GENERAL SECRETARY, MADRAS PORT UNITED LABOUR UNION, MADRAS Vs. THE CHAIRMAN, MADRAS PORT TRUST, RAJAJI SALAI, MADRAS AND THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, MADRAS
February 1, 2002
THILAGAM G Vs. PRESIDING OFFICER LABOUR COURT
January 18, 2002
THILLAINAYAKI AMMAL Vs. SANDANATHAMMAL
August 8, 2002
THIRU N SASTHA, PIONEER ESTATE, NAGERCOIL Vs. STATE OF TAMIL NADU, REP BY COMMISSIONER OF AGRICULTURAL INCOME-TAX, MADRAS
June 26, 2002
THIRU T SHANMUGA MUDALIAR Vs. TMT NOORJAHAN
December 5, 2002
THIRUMATHI AISWARYAM Vs. THIRUMATHI K SAROJA
June 14, 2002
THIRUNAGAR PANCHAYAT Vs. THIRUNAGAR COOPERATIVE HOUSE CONSTRUCTIONS SOCIETY LIMITED MADURAI
June 7, 2002
THIRUNAGESWARAM HANDLOOM TEXTILE MANUFACTURERS ASSOCIATION Vs. T.P. KUPPUSAMY MUDALIAR AND SONS AND OTHERS
April 30, 2002
THIRUPATTUR CO OP SUGAR MILLS LTD Vs. S SIVALINGAM
October 30, 2002
THIRUPURASUNDARI Vs. CHIEF INTERNAL AUDITOR AND CHIEF AUDITOR OF STATUTORY BOARDS, MADRAS; SENIOR ASSISTANT DIRECTOR, KHADI, BOARD AUDIT, KURALAGAM, MADRAS
January 1, 2002
THIRUVALLUVAR TRANSPORT CORPORATION LIMITED, REP. BY ITS MANAGING DIRECTOR Vs. ASSISTANT COMMISSIONER OF LABOUR, MADRAS,
February 27, 2002
THIRUVANAIKOIL CO OPERATIVE BANK LTD Vs. P O LABOUR COURT
July 29, 2002
THIRUVANAIKOIL CO-OPERATIVE URBAN BANK LTD Vs. PRESIDING OFFICER LABOUR COURT TIRUCHIRAPALLY
July 29, 2002
THULASIAMMAL Vs. MARAPPA GOUNDER
October 1, 2002
THULASIAMMAL Vs. KALYANI
November 8, 2002
Tirisanku Vs. Kasinathan
July 22, 2002
TIRUCHENDUR ARULMIGU SUBRAMANIASAMY KOVIL OIVUPETRA PANIYALARGAL SANGAM Vs. EXECUTIVE OFFICER ARULMIGU SUBRAMANIASAMY DEVASTHANAM
June 5, 2002
TITAN INDUSTRIES LTD Vs. KANISHK JEWELLERY
November 18, 2002
TITANIUM TANTULUM PRODUCTS LTD Vs. CUSTOMS CENTRAL EXCISE AND ANOTHER
December 1, 2002
TMT S RAJAMANI Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT AND LOCAL ADMINISTRATION
December 20, 2002
Tmt Ushadevi Vs. S N Arumugam Pillai
August 8, 2002
TMT. AMMAKANNU Vs. THE CHAIRMAN, TAMIL NADU SLUM CLEARANCE BOARD, CHEPAUK, MADRAS,
June 26, 2002
TMT. AVUDAI AMMAL Vs. THE COLLECTOR, TIRUNELVELI DISTRICT, TIRUNELVELI AND STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVERNMENT, PUBLIC (PP) IV DEPARTMENT, FORT ST. GEORGE, CHENNAI
March 6, 2002
TMT. CHANDRA AMMAL Vs. K. KUPPAMMAL AND OTHERS
November 7, 2002
TRACTORS AND FARM EQUIPMENTS LIMITED Vs. STATE OF TAMIL NADU
June 4, 2002
TREASURER CHENNAI DEVANGAR MAHAJANA SABHAI Vs. M RAJAPPAN
November 15, 2002
TTBL TEA AND TECHNOLOGIES LIMITED FORMERLY CALLED TAMIL NADU TEA BROKERS LIMITED TTBL Vs. GOVERNMENT OF TAMIL NADU
March 8, 2002
TUBE INVESTMENTS OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
September 5, 2002
TUBE INVESTMENTS OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
August 13, 2002
Tube Investments of India Limited Vs. Deputy Commercial Tax Officer
August 14, 2002
TUTICORIN SPINNING MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 23, 2002
Tvl Karthik Roller Floor Mills Vs. State
August 14, 2002
TVL KASI AND SETHU Vs. DEPUTY COMMERCIAL TAX OFFICER DG CTO
December 31, 2002
TVL NEW KRISHNA BHAVAN Vs. DEPUTY COMMERCIAL TAX OFFICER
December 12, 2002
TVL P SAMIYAAPPAN and CO Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL
December 10, 2002
Tvl Papco Offset Printing Works Vs. State of Tamilnadu
August 1, 2002
TVL TAMIL NADU CHLORATES LIMITED Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL
December 10, 2002
TVL V M V K RAMASAMY NADAR Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES
October 29, 2002
TVL VINCENTS TIRUNELVELI BOTTLERS PVT LTD Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL AND ANOTHER
December 5, 2002
U KRISHNAN ALIAS KITTU Vs. STATE
March 18, 2002
U. GUNASEKARAN Vs. THE EXECUTIVE DIRECTOR, TAMIL NADU SCIENCE AND TECHNOLOGY CENTRE, GUINDY, CHENNAI
March 8, 2002
U.P.M. RAJENDRA VELAR, PRESIDENT OF ARCHAGAR SANGAM,VETTUDAYAR KALIAMMAN TEMPLE KOLLANGUDI VILLAGE Vs. THE COMMISSIONER, HR & CE ADMN DEPT., CHENNAI AND THE EXECUTIVE OFFICER O/O VETTUDAYAR KALIAMMAN TEMPLE, KOLLANGUDI VILLAGE
April 30, 2002
UCO BANK EMPLOYEES ASSOCIATION TAMIL NADU Vs. UNION OF INDIA UOI
July 5, 2002
ULAGANATHAN Vs. KUMARASAMY CHETTIYAR
September 24, 2002
UMA METAL INDUSTRIES Vs. STATE OF TAMIL NADU AND ANOTHER
November 21, 2002
UNION BANK OF INDIA Vs. MAHARAJA FOREST PRODUCTS AND ORS.
March 11, 2002
UNION BANK OF INDIA Vs. RILVAN LEATHERSM
July 11, 2002
UNION OF INDIA Vs. NATESAN
July 4, 2002
UNION OF INDIA Vs. R D RAMANATHAN
July 29, 2002
Union of India Vs. N Gopaldas and Co
August 7, 2002
UNION OF INDIA Vs. SRC EXPORTS PVT LTD
April 8, 2002
UNION OF INDIA Vs. CHEMFAB ALKALIS LIMITED
December 4, 2002
UNION OF INDIA Vs. RAMNATH INTERNATIONAL
October 31, 2002
UNION OF INDIA (UOI), REP. BY SECRETARY, MINISTRY OF RAILWAYS, RAIL BHAVAN, NEW DELHI, Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI BENCH, REP. BY ITS REGISTRAR, CHENNAI,
March 22, 2002
UNION OF INDIA (UOI), REP. BY THE SUB-DIVISIONAL INSPECTOR, DEPARTMENT OF POST, SALEM Vs. B. SIVAPRAKASAM,
January 30, 2002
UNITED FOUNDARIES P LTD Vs. SURYA NARAYANA PAPER and BOARD P LTD
December 9, 2002
UNITED INDIA INSURANCE CO LTD Vs. LEELA
March 11, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. M G SUBRAMANIAN
November 12, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. TIRUVALLUVAR TRANSPORT CORPORATION LTD
December 31, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. AMIR BASHA
December 19, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GOVINDASWAMY
December 11, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. S VISWANATHAN AND ANOTHER
December 16, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. R VENKATESAN
December 19, 2002
UNITED INDIA INSURANCE COMPANY LIMITED, DINDIGUL Vs. M. VELUCHAMY AND MUTHU ALAGU
January 29, 2002
UNITED INDUSTRIAL ENGINEERS Vs. SUNDARAM FINANCE SERVICES LIMITED
December 26, 2002
UNIVERSAL CYCLE ACESSORIES Vs. TAMIL NADU ELECTRICITY BOARD
March 15, 2002
UPASANA FINANCE LIMITED Vs. TRISHNA ENGINEERING WORKS MADRAS
January 31, 2002
USV LIMITED Vs. IPCA LABORATORIES LIMITED
June 26, 2002
UTHIRASU AND KANNAIYAN Vs. PALANIVELU; ATHAI AND AVIDAIKUTTY
June 25, 2002
V A V BALAKRISHNA NAIDU Vs. MINOR SURESH
July 5, 2002
V BALASUBRAMANIAN Vs. PRESIDENT KOTHAKUPPAM PANCHAYAT
August 28, 2002
V BHASKARAN Vs. SPECIAL DIRECTOR OF ENFORCEMENT ENFORCEMENT DIRECTORATE MINISTRY OF FINANCE
November 13, 2002
V C JAIN Vs. DISTRICT REGISTRAR S R O VIRUGAMBAKKAM
August 5, 2002
V D RANGACHARI Vs. MYTHILI
September 11, 2002
V DEVADOSS Vs. V PANKIRAJ
June 19, 2002
V E LAKSHMANAN CHETTIAR Vs. COMMISSIONER OF WEALTH TAX
August 27, 2002
V GANESAN, M D; SUBBANNA GOUNDER; MUTHUSAMY GOUNDER AND SAMIAPPA GOUNDER; V RAMADAS REDDY, VELLORE; AJJAPPA AND MALLAPPA; RAJ H EASWARAN, REP BY POWER AGENT, HARI EASWARAN; SOWMYA, REP BY POWER AGENT, HARI EASWARAN; P C KUPPUSAMY CHETTIAR Vs. COLLECTOR OF NILGIRIS
February 13, 2002
V GEETHA Vs. STATE OF TAMIL NADU
December 27, 2002
V INDRA BHAVANI Vs. UNDER SECRETARY UNIVERSITY GRANTS COMMISSION
October 11, 2002
V Jayakumar Vs. Joint Registrar of Cooperative Societies
August 20, 2002
V JAYAPRABHA Vs. DIRECTOR OF TECHNICAL EDUCATION GUINDY
August 28, 2002
V Jayaprabha Vs. Director of Technical Education Guindy
August 8, 2002
V JEYACHANDRAN ALIAS CHANDRAN Vs. SUB DIVISIONAL MAGISTRATE AND REVENUE DIVISIONAL OFFICER PADMANABHAPURAM KANYAKUMARI DISTRICT
April 22, 2002
V K OBULISWAMY, EXECUTIVE ENGINEER, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD, SALEM Vs. MANAGING DIRECTOR, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD, CHEPAUK, CHENNAI AND SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTATION AND WATER SUPPLY DEPARTMENT, CHENNAI
March 21, 2002
V K Veeraraghava Reddy Vs. District Revenue Officer
September 6, 2002
V KASI Vs. PANDIAN ROADWAYS CORPORATION LTD
February 3, 2002
V KATHIRAVAN Vs. State of TamilNadu
September 2, 2002
V Kohilavani Vs. State of Tamil Nadu
August 9, 2002
V KRISHNAN Vs. STATE
September 25, 2002
V KRISHNASWAMY Vs. CHAIRMAN TAXATION APPEALS COMMITTEE
July 17, 2002
V LEELA Vs. D RAJAMMAL DIED
July 22, 2002
V MUTHUKRISHNAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD MADRAS
April 19, 2002
V N Dhanasekaran Vs. V N Chandrasekaran
August 7, 2002
V N KULANDAISAMY Vs. KHADI AND VILLAGE INDUSTRIES BOARD TAMIL NADU
April 5, 2002
V N Venkatachala Gounder Vs. State of Tamilnadu
February 14, 2002
V P NARAYANAN VICE CHANCELLOR MADRAS MEDICAL COLLEGE AND RESEARCH INSTITUTE DEEMED UNIVERSITY Vs. STATE OF TAMIL NADU AND ANOTHER
September 23, 2002
V PONNUSWAMY Vs. TMT JAYA MARY
December 31, 2002
V PURUSHOTHAMAN Vs. GOVERNMENT OF TAMIL NADU
September 17, 2002
V R GAJAPATHY Vs. REVENUE DIVISIONAL OFFICER REFERRING OFFICER RANIPET
January 31, 2002
V R GOPALAKRISHNAN Vs. ANDIAMMAL
January 25, 2002
V R VENKATACHALAM Vs. STATE OF TAMIL NADU
February 20, 2002
V RAJAN Vs. STATE OF TAMIL NADU
October 3, 2002
V Ramachandran Vs. Collector of Tiruchy District Tiruchy
August 8, 2002
V RAMADOSS Vs. UDAYAKUMAR
August 21, 2002
V RAVI SRINIVASAN Vs. MANIPAL FINANCE CORPORATION LTD
September 18, 2002
V S B EDUCATIONAL TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
April 26, 2002
V S GOVINDA ACHARI TRUST Vs. NAGARATNAMMAL ALIAS PATTAMMAL
February 8, 2002
V S NARAYANAN Vs. GURUVAYURAPPAN INVESTMENTS
August 27, 2002
V S Somasundaram Vs. Chief Controlling Revenue Authority
October 4, 2002
V S T MOTORS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 5, 2002
V SANTHANAM Vs. S SATHYA
August 21, 2002
V SAVITHRI Vs. SUPERINTENDING ENGINEER TRICHY ELECTRICITY DISTRIBUTION CIRCLE
September 18, 2002
V SHANMUGHASUNDARAM Vs. DEPUTY DIRECTOR SECURITY RAILWAY BOARD NEW DELHI 1
October 25, 2002
V SRINIVASAN Vs. MANAGING DIRECTOR TAMIL NADU MEDICINAL PLANT FARMS AND HERBAL MEDICINE CORPORATION LTD
September 20, 2002
V Subramaniam Vs. Chief Executive Officer
July 18, 2002
V SUNDARARASU Vs. VICE CHANCELLOR, TAMIL NADU VETERINARY AND ANIMAL SCIENCES UNIVERSITY, CHENNAI AND GOVERNMENT OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT, ANIMAL HUSBANDRY AND FISHERIES DEPARTMENT, CHENNAI
June 7, 2002
V THANGAPANDIAN Vs. J JAGAJOTHI
September 3, 2002
V UDAYA KUMAR Vs. L NAVANEETHAMMAL
January 22, 2002
V Vetriselvan Vs. S M Raju
September 18, 2002
V. CHINNADURAI Vs. V. VAIYAPURI NAICKER,
June 28, 2002
V. DEVASAHYAM Vs. D. SAHAYADOSS
February 8, 2002
V. HARIHARAN AND M.G. RADHAKRISHNAN Vs. STATE BY CBI
July 18, 2002
V. KANAKAMMAL AND V. SASIKUMAR Vs. MR. SHANMUGAVEL, THE EXECUTIVE OFFICER, ERANIEL TOWN PANCHAYAT, NEYYOOR AND POST, KANYAKUMARI DISTRICT,
February 22, 2002
V. KRISHNAVENI Vs. DIRECTOR OF ELEMENTARY EDUCATION, CHENNAI,
June 14, 2002
V. MANICKAM Vs. THE REVENUE DIVISIONAL OFFICER, SALEM,
March 26, 2002
V. PERIASAMY Vs. NUCLEAR POWER CORPORATION OF INDIA LTD. (A GOVERNMENT OF INDIA ENTERPRISES)REPRESENTED BY MANAGER (TMS) NAVI MUMBAI,
April 2, 2002
V. PERUMAL, Vs. THE DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI,
March 1, 2002
V. SUNDAR RAJ Vs. THE UNION OF INDIA (UOI) REP. BY ITS CHAIRMAN, RAILWAY BOARD, SOUTHERN BHAVAN, NEW DELHI,
April 15, 2002
V. THANIKACHALAM Vs. C. PREMALATHA AND ORIENTAL INSURANCE CO. LTD., CHENNAI
February 15, 2002
V. VADIVELU Vs. THE DEPUTY REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH, CHENNAI,
February 14, 2002
V.C. SRIPALAN Vs. INDIAN OVERSEAS BANK AS REP. BY THE EXECUTIVE OFFICER, MADRAS,
February 15, 2002
V.G. RAMESH KUMAR Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU, LABOUR AND EMPLOYMENT DEPT., MADRAS AND THE COMMISSIONER OF LABOUR DMS COMPOUND, TEYNAMPET, MADRAS
April 5, 2002
V.K. NISHA Vs. THE REGISTRAR, THE TAMIL NADU DR. M.G.R., MEDICAL UNIVERSITY, CHENNAI
March 11, 2002
V.M. CHANDRASEKARAN Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT LAW DEPARTMENT, CHENNAI
February 28, 2002
V.N. DAMANI Vs. THE ARBITRATOR, DIVISIONAL ENGINEER (ESP-I), CHENNAI TELEPHONES, KUSH KUMAR ROAD, CHENNAI AND THE DEPUTY GENERAL MANAGER, NORTH EAST, CHENNAI TELEPHONES, CHENNAI
March 1, 2002
V.S. EKAMBARAM, Vs. THE APPELLATE AUTHORITY UNDERTHE PAYMENT OF GRATUITY ACT, 1972AND THE REGIONAL LABOUR COMMISSIONER (C), CHENNAI,
July 22, 2002
V.S. GOBINATH Vs. THE DISTRICT COLLECTOR, MADURAI DISTRICT
June 21, 2002
V.T. LOGANATHAN PALS FLAT, NUNGAMBAKKAM, CHENNAI Vs. DR. AMBEDKAR TRANSPORT CORP. LTD. REP. BY ITS MANAGING DIRECTOR, AYANAVARAM, CHENNAI,
April 19, 2002
VADIVEL Vs. NATARAJAN
March 14, 2002
VAGESA MUDALIAR Vs. DAKSHINAMURTHY MUDALIAR
August 23, 2002
VALLI ALAGAPPAN Vs. COMMISSIONER OF GIF TAX
August 1, 2002
VALLIAMAL ALIAS VALLIATHA Vs. ANGAMMAL
March 6, 2002
VALLIAMMAL Vs. TAHSILDAR PONNERI TALUK PONNERI THIRUVALLUR DISTRICT
May 8, 2002
VARADAMMAL Vs. METROPOLITAN TRANSPORT CORPORATION LIMITED
December 10, 2002
VARADARASU ALIAS DEVARASU Vs. MALONE VEERASAMY ALIAS THANAPAL
October 9, 2002
VARADHARAJAN Vs. SARAVANAN
October 11, 2002
VASANTHA Vs. CHANDRAN
November 29, 2002
Vasantha Rao Vs. Balan
August 22, 2002
VASANTHI VISWESWARAN Vs. ASST CIT
June 4, 2002
VE MANOHAR Vs. DISTRICT COLLECTOR SIVAGANGAI DISTRICT DR PANNEERSELVAM COMPLEX MADURAI ROAD SIVAGANGAI
January 22, 2002
VEDAVALLI AMMAL Vs. KATHAYI AMMAL
August 30, 2002
VEER NARAYAN TRADING AND INVESTMENT COMPANY PRIVATE LIMITED REPRESENTED BY ITS DIRECTOR Vs. SOUTH INDIA CORPORATION (AGENCIES) LIMITED REPRESENTED BY ITS GENERAL MANAGER
July 15, 2002
VEERABOOMU NAICKER Vs. PRESIDENT ELAVANOOR PANCHAYAT
October 3, 2002
VELAVAN Vs. STATE
July 3, 2002
VELGANESH Vs. SHANMUGHAM PROP OF RAMESH COLOUR WORKS PAPPANGADU TIRUPPUR
February 4, 2002
Vellaian Vs. State
September 23, 2002
VELLAICHAMY Vs. STATE
September 13, 2002
Velu Vs. State of Tamil Nadu
August 21, 2002
VELUSAMY Vs. VISWANATHAN DIED
July 1, 2002
VENI Vs. PERUMAL
October 25, 2002
VENKATA SUBRAMANIAM Vs. M DHANAPAL
September 4, 2002
VENKATACHALA GOUNDER Vs. TR SOUNDARAM
February 21, 2002
VENKATALAKSHMAMMA, SMADHAMMA AND KODAMMA Vs. SINGIRIPPA, MARIAPPA, KEMPAMMA, MALLAMMA, NARAYANAPPA, MALLESAPPA, PEDDAMALLAPPA, CHINNAMALLAPPA AND VENKATAMMA
June 20, 2002
VENKATALAKSHMI @ RATHNAMMA Vs. BAYAMMA
December 21, 2002
VENKATALAKSHMI ALIAS RATHNAMMA Vs. BAYAMMA
December 31, 2002
VENKATARAMANA AYURVEDA COLLEGE Vs. TAMILNADU DR M G R MEDICAL UNIVERSITY
August 27, 2002
Venkatesh Vs. Padmavathi
July 29, 2002
VENU REDDIAR Vs. BALASUBRAMANIAN
June 13, 2002
VERA MARIE VAS Vs. MRS JOYCE PRIMROSE PRESTON NEE VAS
September 27, 2002
VERA MARIE VAS Vs. JOYCE PRIMROSE PRESTON NEE VAS
October 4, 2002
Vijay Kumar Syal Vs. Arihant Steels
September 6, 2002
VIJAY PACKAGING DISSOLVED FIRM Vs. SPECTRA PACKS PRIVATE LTD
April 17, 2002
VIJAY RAJ JAM Vs. SECRETARY HOME DEPARTMENT
February 11, 2002
VIJAYA INDUSTRIAL PRODUCTS (P) LIMITED, CUDDALORE REP BY ITS MANAGING DIRECTOR, V KRISHNAMOORTHY Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY INDUSTRIES DEPARTMENT, CHENNAI AND MANAGING DIRECTOR TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION, CHENNAI
February 25, 2002
VIJAYAKUMAR Vs. SAMINATHA CHETTIAR
October 23, 2002
VIJAYAKUMAR ISAC GUNASEELAN Vs. ROSALIND JOTHIBAI VIMALA
February 4, 2002
VIJAYAKUMARI W/O K. DHANASEKAR Vs. HOME SECRETARYPROHIBITION AND EXCISE DEPT., CHENNAI AND THE COMMISSIONER OF POLICE, GREATER CHENNAI, EGMORE, CHENNAI
April 23, 2002
VIJAYALAKSHMI Vs. KANNIAMMAL
October 25, 2002
VIJAYALAKSHMI Vs. R VAIYANAPERUMAL
March 11, 2002
VILLUPURAM MUNICIPALITY Vs. M SUBRAMANIAN
July 11, 2002
Vinayagar Murali Vs. State of Tamil Nadu
September 13, 2002
VINJANE CENTRE Vs. DEPUTY COMMISSIONIER OF INCOME TAX
June 24, 2002
VISALAKSHI GANDHI Vs. COMMISSIONER OF INCOME TAX
November 12, 2002
VISALAM CHIT FUNDS LTD Vs. STATE OF TAMIL NADU
April 26, 2002
VISWAPRIYA FINANCIAL SERVICES AND SECURITIES LIMITED Vs. COMMISSIONER OF INCOME TAX
October 9, 2002
VOICE CONSUMER CARE COUNCIL CHENNAI AND Vs. STATE OF TAMIL NADU
June 14, 2002
VUMMIDI BANGARU CHETTY P LTD Vs. SPENCER AND CO LTD
April 19, 2002
WANKANER JAIN SOCIAL WELFARE SOCIETY Vs. COMMISSIONER OF INCOME TAX
November 9, 2002
WANKANER JAIN SOCIAL WELFARE SOCIETY Vs. COMMISSIONER OF INCOME TAX
September 11, 2002
WELDING KUMAR Vs. INSPECTOR OF POLICE
December 11, 2002
Wilco and Co Vs. Union of India
August 12, 2002
WILSON INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
August 26, 2002
Wipro Limited Vs. Assistant Collector
October 11, 2002
WONDERWELD ELECTRODES PRIVATE LTD Vs. AHURA WELDING ELECTRODES MANUFACTURING LIMITED
November 28, 2002
WOODLANDS TRAVELS Vs. K VASUDEVA RAO
March 20, 2002
WORKMEN OF SUNDARAM INDUSTRIES EMPLOYEES UNION Vs. THE GOVERNMENT OF TAMILNADU
June 19, 2002
WORKMEN REPRESENTED BY TAMIL NADU HOUSING BOARD DIPLOMA ENGINEERS UNION, REPRESENTED BY ITS SECRETARY K SABANAYAGAM; THE MANAGEMENT OF TAMIL NADU HOUSING BOARD, MADRAS Vs. TAMIL NADU HOUSING BOARD
June 21, 2002
Y DURAISAMY Vs. COMMISSIONER CORPORATION OF CHENNAI
February 13, 2002
Y SREELATHA ALIAS ROJA Vs. MUKANCHAND BOTHRA
January 25, 2002
YASHODA BAI, Vs. DR. LODD SURENDRADAS
July 25, 2002
YASODAI AMMAL Vs. CHINNATHAMBI PILLAI
August 21, 2002
YOKOGAWA BLUE STAR LTD. Vs. SOFFIA SOFTWARE LTD.
October 11, 2002
ZAHIR HUSSAIN Vs. ARUNA
February 18, 2002
ZERINA Vs. THE CHAIRMAN, TAMIL NADU SLUM CLEARANCE BOARD, MADRAS AND MRS. GOMATHI VELLAICHAMI
June 21, 2002
ZONAL DIRECTOR NARCOTICS CONTROL BUREAU SOUTH ZONAL UNIT Vs. ALAI JOSEPH IRUTHAIRAJ alias RAJA
December 27, 2002