Case Index

Title
Date
IN THE MATTER OF IN THE MATTER OF APPLICATION FILED BY M/S RANI SATI RICE MILL Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSON
April 3, 2002
IN THE MATTER OF THE DISPUTE BETWEEN BSES LIMITED AND TATA ELECTRIC GROUP OF COMPANIES REGARDING PAYMENT OF STANDBY CHARGES Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
January 8, 2002
IN THE MATTER OF THE VIOLATION OF THE DIRECTIONS OF THE MAHARASHTRA ELECTRICITY REGULATORY COMMISSION Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
April 1, 2002