Case Index

Title
Date
Ajay Kumar and Devendra Singh Vs. State of Uttaranchal and another
April 26, 2002
ANIL SHARMA ALIAS BHAYYAN Vs. STATE OF UTTARANCHAL
November 21, 2002
ANOKHE LAL Vs. STATE OF UTTARANCHAL
November 20, 2002
ANURAG SINGHAL Vs. ADDL DISTRICT JUDGE/FAST TRACK COURT-III, DEHRADUN
April 3, 2002
Ashok Kumar Vs. Family Court,Dehradun & Ors.
October 11, 2002
Ashok Kumar Sharma Vs. Vice Chancellor,Gurukul Kangadi University and another
March 23, 2002
B.D. Murari Vs. State of Uttaranchal and others
October 30, 2002
Bachi Ram Upadhyay Vs. State,of Uttaranchal and others
April 16, 2002
BAL KRISHNA PANDEY Vs. SANJEEV BAJPAYEE
July 1, 2002
Baldeo Ram Tamta Vs. Managing Director,Garhwal Mandal Vikas Nigam and others
November 23, 2002
Bhupendra Singh Vs. State of Uttaranchal
March 14, 2002
Bhuwan Kumari Vs. Akbar Ahmad and other
March 7, 2002
Bhuwan Kumari Vs. Akbar Ahmad & Ors.
July 3, 2002
BRIJESH KUMAR Vs. STATE OF UTTARANCHAL
March 13, 2002
CHANDRA MOHAN SINGH Vs. STATE OF UTTARANCHAL
June 16, 2002
CHARAN SINGH CHAUHAN Vs. SESSIONS JUDGE PAURI GARHWAL
May 14, 2002
Dev Ram @ Chintu Vs. State
August 20, 2002
Devendra Singh @ Mama Vs. State of Uttranchal & Ors.
September 2, 2002
Dharampal Singh Vs. Disrtict Magistrate,Udham Singh Nagar and another
March 23, 2002
Dilbag Singh Vs. State of Uttaranchal & Ors.
July 25, 2002
DINESH CHANDRA SHARMA Vs. C B I AND STATE OF UTTARANCHAL
July 31, 2002
Gaurav Kumar and Ors. Vs. Principal,Government Inter College,Pratappur & Ors.
March 16, 2002
GOVIND RAM Vs. MOTOR ACCIDENT CLAIM TRIBUNAL DEHRADUN
March 22, 2002
Harbansh Singh Vs. State of Uttaranchal
January 30, 2002
Hari Kant Joshi Vs. District Judge,Uttarkashi & Anr.
May 4, 2002
HARSHVARDHAN DIMRI Vs. STATE OF UTTARANCHAL AND OTHERS
October 30, 2002
Hasmat Khan Vs. State of Uttaranchal
March 13, 2002
IN RE: U.P. CARBIDE AND CHEMICALS LTD. Vs. STATE
April 5, 2002
INDIAN DRUGS AND PHARMACEUTICALS LTD Vs. PRESIDING OFFICER LABOUR COURT
July 17, 2002
IRFAN Vs. STATE OF UTTARANCHAL
September 19, 2002
JAI PRAKASH Vs. RAJESHWAR PRASAD
April 26, 2002
Jogendra Pal Sharma Vs. State of Uttaranchal
April 3, 2002
KAILASH CHANDRA Vs. STATE
April 4, 2002
Khem Singh Vs. State and others
April 26, 2002
Madhur Gupta and another Vs. State of Uttaranchal and others
April 9, 2002
Maheshwari Devi Vs. Sanatan Dharam Sabha and others
March 15, 2002
MAN MOHAN ALIAS BHURI Vs. STATE OF UTTARANCHAL
May 15, 2002
MAPEX INDIA (P.) LTD. Vs. HIMALAYAN GOLD BEVERAGES (P.) LTD. AND ANOTHER
October 3, 2002
MCDERMOTT INTERNATIONAL INC Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
October 25, 2002
MOHAN CHANDRA DALAKOTI AND OTHERS Vs. THE REGISTRAR, CO
April 27, 2002
MUKESH Vs. STATE OF UTTARANCHAL
November 20, 2002
NAGAR PALIKA HAIDWANI Vs. JOGENDRA SINGH
April 10, 2002
Nanhey Vs. State of Uttaranchal
November 13, 2002
Nathi Singh Tomar Vs. State of Uttaranchal & Anr.
September 11, 2002
NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED FARIDABAD Vs. ASIAN TECHS RANI CONSTRUCTIONS JOINT VENTURE COCHIN KERALA
June 21, 2002
Noorjahan Vs. State of Uttaranchal
September 24, 2002
ORDNANCE FACTORY CO-OPERATIVE CREDIT SOCIETY LTD Vs. PRESIDING OFFICER LABOUR COURT
September 25, 2002
P C PUNETHA Vs. STATE OF UTTARANCHAL
April 22, 2002
Pan Singh and Ors. Vs. State of U. P.
May 29, 2002
PRAKASH PANT Vs. SPEAKER OF UTTARANCHAL ASSEMBLY DEHRADUN
June 25, 2002
Prem Vs. State of Uttaranchal and Anr.
April 5, 2002
Rai Bahadur Narain Singh Sugar Mills Ltd. Vs. State of Uttaranchal and Others
January 23, 2002
Raj Kumar Vs. State of Uttaranchal,and & Basic Shiksha Adhikari,Almora
August 19, 2002
RAJ VINOD Vs. DURGA DEVI
April 24, 2002
RAM CHANDRA MALANI Vs. CENTURY PULP AND PAPER
October 18, 2002
RAMANAND Vs. DISTRICT MAGISTRATE
March 21, 2002
Rashtriya Inter College Vs. State of Uttaranchal and others
December 17, 2002
RATAN LAL Vs. STATE
April 9, 2002
RATAN LAL BANSAL Vs. MOHD. JAVED AND OTHERS
February 28, 2002
RAVI VAS Vs. STATE OF UTTARANCHAL
April 22, 2002
Ravi Vas Vs. State of Uttaranchal
April 24, 2002
Razia Khatoon and others Vs. Naima Khatoon and others
October 5, 2002
Roshan Lal and another Vs. Vankatesh Ramanuj Das a) Swami Vakateshacharya Shastri Chela Swami Laxmancharya,Dehradun and others
March 4, 2002
SAKTU Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE (SR. DIV.), HARIDWAR AND OTHERS
July 23, 2002
Sampatti Bist Vs. State of Uttaranchal
February 13, 2002
Sanjay Garg Vs. State of Uttaranchal
March 13, 2002
Sanjeev Gupta @ Sonu Gupta and Anr. Vs. State of Uttaranchal
April 15, 2002
Sanjeev Gupta and others Vs. State of Uttaranchal
April 15, 2002
Satish Kumar and four others Vs. State of Uttaranchal and three others
October 5, 2002
Satya Vardhan and Ors. Vs. State of Uttaranchal & Anr.
September 5, 2002
Shahin Begum Vs. Sahne Hahi
November 2, 2002
SHAMS KHWAJA Vs. ELECTION COMMISSION OF INDIA
April 15, 2002
Sher Mohmmad alias Sheru Vs. State of Uttaranchal
May 17, 2002
SHIV KUMAR GUPTA Vs. DISTRICT JUDGE, DEHRADUN AND OTHERS
February 26, 2002
SMT. PADMA MISHRA Vs. STATE OF UTTARANCHAL
April 17, 2002
Sriniwas Vs. R.K.Agrawal
September 24, 2002
STATE OF U P Vs. P OFFICER LABOUR COURT
March 14, 2002
State of U.P. Vs. Presiding Officer,Labour r-ourt and another
October 24, 2002
State of U.P. Vs. Raj Kumar and others
November 25, 2002
STATE OF UTTAR PRADESH Vs. IIND ADDITIONAL DISTRICT JUDGE DEHRADUN
September 28, 2002
State of Uttaranchal Vs. Mahendra Singh & Ors.
August 6, 2002
STATE OF UTTARANCHAL & ANR. Vs. STATE PUBLIC SERVICE TRIBUNAL & ANR.
April 15, 2002
Subhash Chand Vs. State of Uttaranchal
December 2, 2002
SUBHASH SINGH AND ANOTHER Vs. CHIEF REVENUE COMMISSIONER, UTTARANCHAL DEHRADUN AND OTHERS
October 23, 2002
Surya Bhan Vs. State of Uttaranchal & Anr.
September 19, 2002
Swaran Singh Vs. State of Uttaranchal
August 21, 2002
TILAK RAJ BAJAJ AND FOUR OTHERS Vs. SHAMSHAD AHMAD AND OTHERS
September 28, 2002
Trilok Singh Vs. State of Uttaranchal
November 25, 2002
Udasin Panchayati Bara Akhara Kankhal,Saharanpur and Anr. Vs. Mahant Dooj Dass & Ors.
November 12, 2002
Union of India through Secretary,Ministry of Railways,New Delhi and two others Vs. Janki Devi and Six others
October 25, 2002
UNITED INDIA INSURANCE CO. LTD. AND ANOTHER Vs. MUKESH KUMAR MEHROTRA AND OTHERS
June 7, 2002
Ved Pal Singh Malik Vs. State of Uttaranchal & Ors.
February 28, 2002
VED PRAKASH CHAMOLI Vs. STATE OF UTTARANCHAL
March 15, 2002
Vijendra Vs. State of Uttaranchal
January 4, 2002
VIKRAM SINGH BHANDARI Vs. STATE OF U P
June 4, 2002
VIRENDRA KUMAR JAIN Vs. STATE OF UTTARANCHAL
September 4, 2002
ZAMEEL Vs. STATE OF UTTARANCHAL
April 19, 2002