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Case Index
Title
Date
GLADSTONE Vs. GEETHA GLADASTONE
June 15, 2002
TEXTORIUM Vs. K. A. JOHN VICTOR
February 27, 2002
A D GOPI Vs. PRESIDENT
June 28, 2002
A D THRESSIAMMA Vs. STATE OF KERALA
February 20, 2002
A K PADMAJAN Vs. EXECUTIVE ENGINEER
July 17, 2002
A K SAROJINI Vs. ADDITIONAL REGISTERING AUTHORITY
July 18, 2002
A M BABU BONAVENTURE Vs. STATE OF KERALA
October 30, 2002
A N VIJAYAN Vs. EXCISE COMMISSIONER
September 3, 2002
A P AHMED KOYA Vs. O V RAJAN
April 11, 2002
A PRABHAKARAN Vs. SURENDRAN NAIR
September 10, 2002
A V GOVINDANKUTTY Vs. GENERAL MANAGER
April 2, 2002
A V GOVINDANKUTTY Vs. GENERAL MANAGER
February 27, 2002
A V VEERARAGHAVA IYER and CO Vs. DIVISIONAL SUPERINTENDENT SOUTHERN RAILWAY
July 4, 2002
ABDUL HAMEED Vs. COMMISSIONER OF POLICE
June 25, 2002
ABDUL JALAL Vs. MARIYA FINANCIERS
February 26, 2002
ABDUL KAREEM Vs. DISTRICT COLLECTOR
March 14, 2002
ABDUL KHADER Vs. ALI
October 5, 2002
ABDUL RAHIMAN MUSALIAR Vs. T K MUHAMMED SAHIB
July 25, 2002
ABDUL RASHEED Vs. KERALA PUBLIC SERVICE COMMISSION
September 11, 2002
ABDUL RASHEED Vs. STATE BANK OF TRAVANCORE
December 16, 2002
ABDUL RUB Vs. JOBBY THARIAN
August 13, 2002
ABDUL SALAM Vs. STATE OF KERALA
September 4, 2002
ABDUL SALAM Vs. CHALIL SAJIDA AND ANR.
October 23, 2002
ABDULLA Vs. PATHUMMA
April 5, 2002
ABDULLA IBRAHIM Vs. STATE OF KERALA
June 25, 2002
ABOOBACKER BABU HAJI Vs. EDAKKODE PATHUMMAKUTTY UMMA
May 28, 2002
ABRAHAM KURUVILLA Vs. SREE CHITRA TIRUNAL INSTITUTE FOR MEDICAL SCIENCE AND TECHNOLOGY
March 26, 2002
ABRAHAM MATHAI Vs. STATE OF KERALA
October 21, 2002
ABRAHAM SEBASTIAN Vs. STATE OF KERALA
July 22, 2002
ABY D JOHN Vs. UNIVERSITY OF KERALA
November 15, 2002
ACHUTHA PAI Vs. VISWANATHAN
June 12, 2002
AHAMMED Vs. RTA
August 29, 2002
AHMED USMAN Vs. WEALTH TAX OFFICER
November 25, 2002
AIRDALE SYSTEMS PVT LTD Vs. ADDL SALES TAX OFFICER
June 10, 2002
AJESH V KUMAR Vs. REGIONAL TRANSPORT AUTHORITY KOLLAM
July 23, 2002
AJITH KUMAR Vs. RTA
January 14, 2002
AJITHKUMAR Vs. STATE OF KERALA
July 11, 2002
ALEXANDER Vs. MEENAKSHI
March 22, 2002
ALEY ANTONY Vs. OUSEPH CHACKO
November 1, 2002
ALICE GEORGE Vs. DEPUTY SUPERINTENDENT OF POLICE
January 10, 2002
ALIYARKUNJU SHAJAHAN Vs. STATE OF KERALA
February 28, 2002
ALL KERALA CHARTERED ACCOUNTANTS ASSOCIATION Vs. UNION OF INDIA
January 31, 2002
ALLIED TRADERS Vs. COCHIN OIL MERCHANTS ASSOCIATION
January 25, 2002
ALUMINIUM INDUSTRIES LTD Vs. ENFORCEMENT OFFICER
November 21, 2002
AMBUJAKSHI Vs. STATE OF KERALA
April 9, 2002
AMMARUKUNHI AMMA Vs. STATE OF KERALA
August 9, 2002
AMMINI GOPALAKRISHNAN Vs. STATE OF KERALA
July 26, 2002
AMRITH RAJ Vs. SPL TAHSILDAR LA
July 12, 2002
ANANTHAKUMARI Vs. RAGHAVA KURUP
January 10, 2002
ANIL P SREERANGAM Vs. STATE OF KERALA
October 7, 2002
ANILKUMAR Vs. SHAMMY
October 25, 2002
ANITHA ABRAHAM Vs. JACOB OOMMEN
July 12, 2002
ANITHA JOHN Vs. ELDHOSE MATHEW
November 16, 2002
ANIYERI JAYARAJAN Vs. VALIYA KOOLERI KOORMA YESODA
December 13, 2002
ANNAMMA JOSE Vs. KERALA FINANCIAL CORPORATION
May 27, 2002
ANTHOY S O KUNJU UTHUP Vs. KUNJAVARANKUTTY HAJEE
March 13, 2002
ANTI ALIAS ANTONY Vs. STATE OF KERALA
July 4, 2002
ANTY ALIAS ANTONY Vs. STATE OF KERALA
May 28, 2002
APOLLO TYRES LIMITED Vs. ASSISTANT COMMISSIONER
October 25, 2002
APOLLO TYRES LTD Vs. SEBASTIAN
September 6, 2002
ARAVINDAKSHA PRABHU Vs. SHAMSUDDIN
October 20, 2002
ARAVINDAKSHA PRABHU Vs. SHAMSUDDIN
October 22, 2002
ARAVINDAKSHAN Vs. SUPERINTENDENT OF POLICE
October 31, 2002
ARUCHAMI Vs. STATE OF KERALA
July 8, 2002
ARUNKUMAR S Vs. STATE OF KERALA
July 2, 2002
ARYANS RIVER RESORTS KERALA PVT LTD Vs. STATE OF KERALA
February 27, 2002
ASHARAF Vs. JENNATHU BEEVI
March 13, 2002
ASHRAF Vs. STATE OF KERALA
January 10, 2002
ASSISTANT SECRETARY BOARD OF REVENUE TAXES ERNAKULAM Vs. P KRISHNASWAMY REDDIAR
September 4, 2002
ASSISTANT SECRETARY LAW OFFICE OF DEPUTY COMMISSIONER REVENUE OF BOARD TAXES Vs. G GOPALAKRISHNA NADAR
July 29, 2002
ASSOCIATED CEMENT COMPANIES LTD Vs. KERALA STATE RURAL DEVELOPMENT BOARD
November 18, 2002
ASSOCIATION OF KERALA JEWS Vs. STATE OF KERALA
July 18, 2002
ASSOCIATION OF REGISTRATION PLATES MANUFACTURERS OF INDIA Vs. UNION OF INDIA
November 20, 2002
ASST SECRETARY BOARD OF REVENUE TAXES Vs. KRISHNASWAMY REDDIAR
September 4, 2002
ATTUKAL SHOPPING COMPLEX PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 4, 2002
AYISHA BEEVI Vs. DISTRICT COLLECTOR
March 21, 2002
AYSHA NAZREEM Vs. GOVERNMENT OF KERALA
September 19, 2002
B GOVINDA RAO Vs. V N ASHOKAN
January 17, 2002
B MAHESH JYOTHI Vs. STATE OF KERALA
April 9, 2002
B RADHAKRISHNAN NAIR Vs. STATE OF KERALA
January 31, 2002
B S JAYASREE Vs. DIRECTOR OF PUBLIC INSTRUCTION
March 21, 2002
B SAROJINI AMMA Vs. STATE OF KERALA
March 7, 2002
B SASIDHARAN Vs. STATE OF KERALA
February 15, 2002
B SIX HOLIDAY RESORTS P LTD Vs. STATE OF KERALA
July 16, 2002
BABU Vs. STATE OF KERALA
June 3, 2002
BABU Vs. REGIONAL TRANSPORT AUTHORITY
May 27, 2002
BABY CHEMPARATHY Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES IDUKKI
June 27, 2002
BABY MARINE EXPORTS Vs. ASSTT COMMR OF INCOME TAX
April 4, 2002
BAIJU Vs. SUGUNA PRAKASH
November 16, 2002
BALAN Vs. KRISHNAN
September 19, 2002
BASHEER Vs. LONA CHACKOLA
March 20, 2002
BASSELIOS THOMAS I CATHOLICOS Vs. THOMAS MAR ATHANASIUS
December 2, 2002
BEENA S NAIR Vs. P RAJAMMA
June 28, 2002
BENNY MATHEW Vs. ALEXANDER JOSEPH
November 14, 2002
BHASKARAN Vs. RTA ALLEPPEY
December 10, 2002
BHASKARAN Vs. SANKARAN
December 17, 2002
BHAVADASAN NAMBOOTHIRI Vs. ADDL DISTRICT MAGISTRATE
April 4, 2002
BHAVANI TEA AND PRODUCE CO LTD Vs. STATE OF KERALA
December 3, 2002
BHIMA JEWELLERY Vs. ASSISTANT COMMISSIONER
April 11, 2002
BHIMA JEWELLERY Vs. ASSISTANT COMMISSIONER
July 4, 2002
BINDU DAVID GEORGE Vs. MALANADU DEVELOPMENT SOCIETY
December 5, 2002
BINDU M Vs. STATE OF KERALA
August 14, 2002
BINU S GEORGE Vs. SAJAN NINAN
November 7, 2002
BOARD OF DIRECTORS Vs. KALLURKKAD FARMERS CO OP BANK LTD
March 25, 2002
BOARD OF DIRECTORS OF ANDOORKONAM SERVICE CO OPERATIVE BANK Vs. CO OPERATIVE ELECTION COMMISSION
September 18, 2002
BOARD OF DIRECTORS OF POTHANIKKAD FARMERS CO OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO OP SOCIETIES G ERNAKULAM
January 17, 2002
BOSE WILLIAM Vs. STATE OF KERALA
February 14, 2002
C D PAUL Vs. REGIONAL TRANSPORT OFFICER
May 27, 2002
C G DASSAN Vs. RANIMOL S
July 10, 2002
C K GOPINATHAN Vs. COMMISSIONER OF INCOME TAX
October 17, 2002
C K NARAYANAN Vs. NARIKKUNI SERVICE CO OPERATIVE BANK LTD
April 10, 2002
C K VISWAMBARAN Vs. TRANVANCORE DEVASWOM BOARD
August 9, 2002
C KUNHIRAMAN NAIR Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
January 23, 2002
C M BEEVI AMMA Vs. DIVISIONAL FOREST OFFICER
August 29, 2002
C N VIJAYAN Vs. C T RAJESWARI
January 21, 2002
C P ADAM Vs. E V AHAMMED KOYA
April 1, 2002
C P MATHU ALIAS MATHEW Vs. SHAMSUDHIN
March 7, 2002
C PANKAJAKSHAN Vs. UNION OF INDIA
January 11, 2002
C R VENKITACHALAM Vs. UNION OF INDIA
March 14, 2002
C S M TRANSPORTS Vs. KERALA FEEDS LTD
July 1, 2002
C S REJIKUMAR Vs. E S SUKUMARAN
March 25, 2002
C.P. MOHAMMED SAYEED Vs. KADARANTAVIDE JASEEMA
December 16, 2002
C.V. VARIATH, SON OF VARIATH CHEERAN AND K.V. JOSE, SON OF VARIATH Vs. CHERIYAKKU IYAPOORU, SON OF CHERIYAKKU,
December 5, 2002
CADILA PHARMACEUTICALS LTD Vs. STATE OF KERALA
April 2, 2002
CALICUT PRESS CLUB Vs. ESTATE OFFICER
March 26, 2002
CANARA BANK Vs. CENTRAL GOVERNMENT LABOUR COURT
April 3, 2002
CANARA BANK EMPLOYEES UNION Vs. CANARA BANK
April 2, 2002
CANARA BANK EMPLOYES UNION Vs. GENERAL MANAGER
April 2, 2002
CAPRICON SHOPPING COMPLEX Vs. COMMISSIONER OF INCOME TAX
October 18, 2002
CATHOLIC SYRIAN BANK Vs. MATHAI
July 30, 2002
CHACK ALIAS ANIYAN KUNJUS Vs. STATE OF KERALA
October 9, 2002
CHACKO P. MATHEW Vs. KUTTAPPAN
March 19, 2002
CHACKO SAMUEL Vs. UNION OF INDIA
November 20, 2002
CHAMMANADU DEVASWOM Vs. STATE OF KERALA
September 12, 2002
CHANDRAN K Vs. SECY GOVT VIGILANCE DEPARTMENT
January 17, 2002
CHANDRASEKHARAN Vs. ALEXANDAR
October 29, 2002
CHANDU Vs. RAJARABI
February 1, 2002
CHAPPATI NARAYANAN Vs. V V KORAN
March 1, 2002
CHATHOTH MADHAVI AMMA Vs. P GOPALAN NAIR
January 11, 2002
CHELLAPPAN Vs. COMMISSIONER FOR WORKMEN'S
July 17, 2002
CHEM TEAK CO Vs. STATE OF KERALA
August 5, 2002
CHENGANNUR MUNICIPALITY Vs. SAMUEL
June 6, 2002
CHENGUNI OTHAYOTH THANKOM Vs. KOOLOTH BALAKRISHNAN NAIR
February 20, 2002
CHERU Vs. CHANDRAN
April 2, 2002
CHETHANA PHARMASEUTICALS Vs. ASST COMMISIONER
April 11, 2002
CHINTHA DHARMARAJAN Vs. MARY ANTO
February 22, 2002
CHONARI SULEKHA Vs. STATE OF KERALA
September 19, 2002
CIT Vs. DHANALAKSHMI BANK LTD
November 12, 2002
CO OPERATIVE SUGARS LTD Vs. COMMISSIONER OF INCOME TAX
November 22, 2002
COCHIN CADALAS P LTD Vs. COMMISSIONER OF INCOME TAX
June 19, 2002
COCHIN REFINERIES EMPLOYEES ASSOCIATION Vs. KOCHI REFINERIES LIMITED
March 18, 2002
COCHIN REFINERIES EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
July 30, 2002
COCHIN REFINERIES LTD Vs. STATE OF KERALA
February 13, 2002
COMMANDER K P SHASIDHARAN Vs. UNION OF INDIA
July 1, 2002
COMMISSIONER OF GIFT TAX Vs. JOHNA AUSTIN
October 1, 2002
COMMISSIONER OF GIFT TAX Vs. P K SOMARAJAN PILLAI
September 24, 2002
COMMISSIONER OF GIFT TAX Vs. P M ABRAHAM
September 27, 2002
COMMISSIONER OF GIFT TAX Vs. POPULAR AUTO SPARES P LTD
October 24, 2002
COMMISSIONER OF GIFT TAX Vs. POTHEN CHACKO
October 21, 2002
COMMISSIONER OF INCOME TAX Vs. EASTERN CONDIMENTS PRIVATE LIMITED
October 17, 2002
COMMISSIONER OF INCOME TAX Vs. VICTORY ACQA FARM LTD
October 17, 2002
COMMISSIONER OF INCOME TAX Vs. FERTILISERS AND CHEMICALS TRAVANCORE LIMITED
October 5, 2002
COMMISSIONER OF INCOME TAX Vs. NEDUNGADI BANK LTD
November 7, 2002
COMMISSIONER OF INCOME TAX Vs. N T JOHN
September 27, 2002
COMMISSIONER OF INCOME TAX Vs. AIR TRAVEL ENTERPRISES INDIA LTD
September 30, 2002
COMMISSIONER OF INCOME TAX Vs. RAJINI ICE AND COLD STORAGE
September 24, 2002
COMMISSIONER OF INCOME TAX Vs. RAM BAHADUR THAKUR LIMITED
September 26, 2002
COMMISSIONER OF INCOME TAX Vs. HOTEL AND ALLIED TRADERS P LTD
October 3, 2002
COMMISSIONER OF INCOME TAX Vs. GANGA R MENON PALGHAT POLY CLINIC
October 4, 2002
COMMISSIONER OF INCOME TAX Vs. RAJESH KUMAR NATIONAL SPICES
September 24, 2002
COMMISSIONER OF INCOME TAX Vs. CHAKKIATH BANKERS
November 22, 2002
COMMISSIONER OF INCOME TAX Vs. G KRISHNAN NAIR
December 4, 2002
COMMISSIONER OF INCOME TAX Vs. QUILON CO OPERATIVE SPINNING MILLS LTD
November 28, 2002
COMMISSIONER OF INCOME TAX Vs. CATHOLIC SYRIAN BANK LTD
November 12, 2002
COMMISSIONER OF INCOME TAX Vs. ISSAC JOHN AND CO
November 13, 2002
COMMISSIONER OF INCOME TAX Vs. STANDARD TILE AND CLAY WORKS P LTD
November 16, 2002
COMMISSIONER OF INCOME TAX Vs. CHACKOLAS SPINNING AND WEAVING MILLS LTD
December 13, 2002
COMMISSIONER OF INCOME TAX Vs. E.X. JOLLY
September 25, 2002
COMMISSIONER OF INCOME TAX Vs. G.T.N. TEXTILES LTD.
October 10, 2002
COMMISSIONER OF INCOME TAX Vs. MAHAVIR PLANTATIONS (P.) LTD.
September 3, 2002
COMMISSIONER OF INCOME TAX Vs. DYNAMIC ORTHOPEDICS PRIVATE LIMITED
July 5, 2002
COMMISSIONER OF INCOME TAX Vs. ABAD FISHERIES
August 28, 2002
COMMISSIONER OF INCOME TAX Vs. MAHAVIR PLANTATIONS P LIMITED
January 1, 2002
COMMISSIONER OF INCOME TAX Vs. O E N CONNECTORS LTD
January 16, 2002
COMMISSIONER OF INCOME TAX Vs. KUNNAMKULAM MILL BOARD
March 25, 2002
COMMISSIONER OF INCOME TAX Vs. S T N TEXTILES LIMITED
March 14, 2002
COMMISSIONER OF INCOME TAX Vs. PARRY AGRO INDUSTRIES LIMITED
March 13, 2002
COMMISSIONER OF INCOME TAX Vs. SIVA TRADERS
March 8, 2002
CORPORATE MANAGER Vs. E JAYANARAYANAN
July 2, 2002
D B BINU Vs. STATE OF KERALA
July 17, 2002
D MUARALEEDHARAN Vs. UNION OF INDIA
July 4, 2002
D. ASHOKAN Vs. S.T. REDDIAR & SONS (QUILON) (P.) LTD.
July 29, 2002
DARUL ULOOM ISLAMIC CULTURAL CENTRE Vs. PRINCIPAL SECRETARY
February 7, 2002
DEEPA Vs. LALY MATHEW
November 21, 2002
DEEPTHI TRADING CORPORATION Vs. COOKWELL DOMESTIC APPLIANCES
February 15, 2002
DEEPTHI V.V., STAFF NURSE, TALUK HOSPITAL, NEYYATTINKARA, Vs. STATE OF KERALA REPRESENTED BY ITS FINANCIAL SECRETARY, (HEALTH & FAMILY WELFARE DEPARTMENT),
July 8, 2002
DELIA TONY Vs. UNION OF INDIA
April 11, 2002
DENNY FERNANDEZ Vs. STATE OF KERALA
December 20, 2002
DEPUTY COMMISSIONER Vs. YUCOS FAMILY TRUST
October 9, 2002
DEPUTY COMMISSIONER Vs. YOCOS FAMILY TRUST
September 25, 2002
DEPUTY COMMISSIONER Vs. RAMA SHENOY
September 10, 2002
DEPUTY COMMISSIONER LAW COMMERCIAL TAXES ERNAKULAM Vs. ASSOCIATED ENGINEERING CORPORATION P LTD
August 27, 2002
DEPUTY COMMISSIONER LAW COMMERCIAL TAXES ERNAKULAM Vs. KRISHNA PLASTICS
January 10, 2002
DEPUTY COMMISSIONER LAW COMMERCIAL TAXES ERNAKULAM Vs. SANNIDHANAM BAR AND RESTAURANT
October 1, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. MUTHOOTTU MINI KURIES
December 4, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. EASTERN RETREADS P LTD
November 13, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. P M ANTONY
July 3, 2002
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. NARANI STORES
December 17, 2002
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. INDIAN HARDWARE STORES
September 12, 2002
DEPUTY COMMISSIONERS Vs. INDIAN RARE EARTHS LTD
March 25, 2002
DESAI BROTHERS PAPERS P LTD Vs. STATE OF KERALA
December 24, 2002
DEVAKI PILLAI Vs. GOURI AMMA
December 17, 2002
DFO KOTHAMANGALAM Vs. SUNNY JOSEPH
April 12, 2002
DHANALAKSHMI BANK Vs. CIT
November 11, 2002
DHARMABAL Vs. S LAKSHMI AMMAL
June 19, 2002
DHARMARAJAN Vs. STATE
February 21, 2002
DHARMARAJAN Vs. STATE
June 13, 2002
DISTRICT OFFICER Vs. ASOKAN A M
May 29, 2002
DIVISIONAL FOREST OFFICER Vs. A ARAVINDAKSHA MENON
February 20, 2002
DIVISIONAL FOREST OFFICER Vs. T K KRISHNAN NAIR
April 12, 2002
DOMINIC Vs. FAMILY COURT
November 7, 2002
DR. K.J. IVY, SELECTION GRADE LECTURER, DEPARTMENT OF MALAYALAM, MAHARAJAS COLLEGE Vs. STATE OF KERALA, REP. BY CHIEF SECRETARY,
November 27, 2002
DY CIT Vs. MANUEL SONS WOOD INDUSTRIES
July 3, 2002
E M PURUSHOTHAMAN Vs. STATE OF KERALA
December 11, 2002
E S I CORPORATION Vs. F A C T ENGINEERING WORKS
August 5, 2002
E T VIJAYAN Vs. STATE OF KERALA
January 23, 2002
E V MATHAI AND SONS Vs. STATE OF KERALA
September 18, 2002
ELAMMA Vs. FR JOSEPH ARANHANI OLIKKAN
November 28, 2002
ELIAMMA SIMON Vs. SEVEN SEAS TRANSPORTATION LTD
January 4, 2002
ELIAZ MATHAL Vs. REGIONAL TRANSPORT AUTHORITY MALAPPURAM
September 3, 2002
ELIZABETH JOHN Vs. STATE OF KERALA
October 23, 2002
EMPLOYEES STATE INSURANCE CORPORATION Vs. SASI
January 16, 2002
ERNAKULAM DISTRICT CO OPERATIVE BANK LTD Vs. JOLLY
September 16, 2002
ERNAKULAM DISTRICT WHOLESALE CO OPERATIVE CONSUMER STORES LTD Vs. K V ITTIMANI
August 28, 2002
ERNAKULAM REGIONAL CO OPERATIVE MILK PRODUCERS UNION LTD Vs. GOVERNMENT OF KERALA
January 7, 2002
ESAB INDIA LIMITED Vs. STATE OF KERALA
September 30, 2002
ESCOTAL MOBILE COMMUNICATIONS LTD Vs. UNION OF INDIA
February 15, 2002
EVERSHINE PLASTICS Vs. ASSISTANT COMMISSIONER (ASSESSMENT) AND ANR
September 30, 2002
EXECUTIVE ENGINEER Vs. KERALA LOKAYUKTHA
September 3, 2002
EXECUTIVE OFFICER Vs. ABDUL JABBAR
June 20, 2002
FATHIMA MUHAMMED Vs. V M SALIM
November 5, 2002
FEDERAL BANK Vs. OFFICIAL LIQUIDATOR
September 20, 2002
FEDERAL BANK LTD Vs. K SREEDHARAN
September 19, 2002
FOOD INSPECTOR Vs. M M ABDUL RAHIMAN
July 23, 2002
FOOD INSPECTOR Vs. SUBAIR
June 27, 2002
FR ANTONY KAVALAKKATT Vs. DISTRICT EDUCATIONAL OFFICER ALUVA
December 13, 2002
FR P AUGUSTINE MATHEW Vs. MANAGER DEVA MATHA COLLEGE
October 5, 2002
FR PIOUS Vs. SUB RTO
October 31, 2002
FR THOMAS MANIANKERIKALAM Vs. THOMAS J PADIYATH
November 26, 2002
FRAMATONE CONNECTORS O/E/N LTD Vs. FRAMATONE CONNECTORS O/F/N WORKERS UNION
September 30, 2002
FRANCIS Vs. DINESAN
September 2, 2002
FUNNOUS ALIAS KURIAN Vs. K O DEVASSY
September 18, 2002
G AJITH KUMAR Vs. STATE OF KERALA
September 24, 2002
G LATHIKA Vs. RUBBER BOARD
March 4, 2002
G LILLY Vs. MANAGER MVUP SCHOOL
August 5, 2002
G RAJENDRAN NAIR Vs. STATE OF KERALA
June 13, 2002
G S KERALA TOURISM DEVELOPMENT CORPORATION WORKERS ASSOCITION Vs. LABOUR COURT KOLLAM
January 24, 2002
G SIVANANDAN Vs. K BHASKARAN
November 15, 2002
G SUBHASH Vs. STATE OF KERALA
July 25, 2002
G SUKUMARY Vs. M LYDYA ALIAS LAILA
March 14, 2002
G SUNDARESAN SUNDARESH CASHEW COMPANY Vs. STATE OF KERALA
November 1, 2002
G SURESH KUMAR Vs. TRVANCORE DEVASWOM BOARD
March 4, 2002
GAJANANA AGENCIES Vs. STATE OF KERALA
May 28, 2002
GEORGE KOSHY Vs. STATE OF KERALA
September 19, 2002
GIGI ZACHARIAS Vs. STATE OF KERALA
October 9, 2002
GLADSTONE Vs. GEETHA GLADASTONE
June 5, 2002
GLORY FERNANDEZ Vs. REGISTRAR HIGH COURT OF KERALA
February 19, 2002
GOPALAKRISHNAN Vs. SECRETARY
April 5, 2002
GOPI Vs. TAHSILDAR
November 16, 2002
GOPI Vs. SUDARSANAN
June 5, 2002
GOPI Vs. MANEED GRAMA PANCHAYAT
June 28, 2002
GOPI Vs. TAHSILDAR
September 24, 2002
GOPINATHAN NAIR Vs. JOINT REGISTRAR
July 10, 2002
GOVERNMENT OF KERALA Vs. SOM DATT BUILDERS LIMITED
October 22, 2002
GOVERNMENT SERVANTS CO-OPERATIVE SOCIETY LTD Vs. INDUSTRIAL TRIBUNAL
November 8, 2002
GOVINDA RAO Vs. FOOD INSPECTOR
January 17, 2002
GOVINDAN NAIR Vs. ABRAHAM
September 27, 2002
GOVINDANKUTTY Vs. THE GENERAL MANAGER
April 2, 2002
GOWRI AMMA Vs. DISTRICT EXECUTIVE OFFICER
January 22, 2002
GOWRI GROUP Vs. SALES TAX OFFICER DEPARTMENT OF COMMERCIAL TAXES
December 9, 2002
GREENEX POLYMERS Vs. STATE OF KERALA
August 27, 2002
H KAMALA Vs. H MANAMOHINI
March 20, 2002
HAIZAZ PASHAW Vs. GULZAR BANU
June 13, 2002
HAJJA P M Vs. K A PAULOSE
December 17, 2002
HAMSA HAJI Vs. RABIA UMMA
January 4, 2002
HASEENA BERVIN Vs. STATE OF KERALA
July 15, 2002
HEMAMBIKA CHITIES AND LOANS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 27, 2002
HOLY CROSS HOSPITAL Vs. STATE OF KERALA
February 25, 2002
HOLY FAMILY HOSPITAL Vs. TAHSILDAR
February 27, 2002
INCOME TAX OFFICER Vs. C D JOSEPH
November 27, 2002
INCOME TAX OFFICER Vs. S N B S SAMAJAM
November 20, 2002
INCOME TAX OFFICER Vs. NILOFER HAMEED
October 24, 2002
INDIAN BANK Vs. KANIAMPURAM BROTHERS CLOCK MANUFACTURERS AND IMPORTERS
July 30, 2002
INDIAN OVERSEAS BANK Vs. GLOBAL MARINE PRODUCTS
November 7, 2002
INDIAN OVERSEAS BANK Vs. INDUSTRIAL TRIBUNAL
February 6, 2002
INDIAN OVERSEAS BANK Vs. GLOBAL MARINE PRODUCTS
September 17, 2002
INDUS MOTOR CO P LTD Vs. NATIONAL INSURANCE COMPANY
November 6, 2002
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. UNION OF INDIA
January 24, 2002
INTERNATIONAL COMPUTERS-INDIAN MANUFACTURE LTD Vs. INTERNATIONAL COMPUTERS-INDIAN MANUFACTURE LTD
December 16, 2002
J MANIAN Vs. STATE
November 8, 2002
J WILLIAM JOHN Vs. STATE OF KERALA
October 3, 2002
JAMEELA C K Vs. L I C OF INDIA
November 20, 2002
JANHARLAL Vs. UNIVERSITY OF CALICUT
May 31, 2002
JAYACHANDRAN Vs. STATE OF KERALA
January 8, 2002
JAYANTHI Vs. RAJI
November 29, 2002
JAYAPRAKASH V., S/O. NARAYANAN NAIR Vs. THE REGISTERING AUTHORITY, OFFICE OF THE REGIONAL TRANSPORT OFFICER,
November 28, 2002
JERRY JOSEPH MICHAEL Vs. SELVARAJ
April 2, 2002
JINU K PAUL Vs. RUBBER BOARD
April 10, 2002
JITHAMOL Vs. STATE OF KERALA
August 29, 2002
JNANESH D SHENOY Vs. STATE OF KERALA
September 18, 2002
JOB KOOTTUMKAL Vs. STATE OF KERALA
October 31, 2002
JOHN Vs. ADDITIONAL SALES TAX OFFICER
July 30, 2002
JOHN Vs. CHIEF JUSTICE
February 8, 2002
JOHNSON Vs. STATE OF KERALA
October 11, 2002
JOISY Vs. SUB INSPECTOR OF POLICE
July 11, 2002
JOSE Vs. STATE OF KERALA
August 29, 2002
JOSE Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY
December 12, 2002
JOSE ELLICKAL Vs. GOVT OF KERALA
March 11, 2002
JOSE PAUL Vs. JOSE
March 22, 2002
JOSEPH Vs. GEORGE K ITTOOP
October 10, 2002
JOSEPH Vs. KANAKAM
November 22, 2002
JOSEPH ALIAS PAPPACHAN Vs. STATE OF KERALA
January 28, 2002
JOSEPH JOHN Vs. DISTRICT REGISTRAR
September 30, 2002
JOSEPH JOSE Vs. J BABY PUTHUVAL PURAVIDOM POOTHOPPU
July 11, 2002
JOSEPH K V Vs. R P F COMMISSIONER
July 24, 2002
JOSEPH THOMAS Vs. CHANGANACHERRY MUNICIPALITY
March 20, 2002
JOSEPH VARGHESE Vs. B D O RANNI
December 11, 2002
JOY Vs. STATE OF KERALA
June 14, 2002
JOY Vs. STATE OF KERALA
September 19, 2002
JOY P CHUNGATH Vs. COMMISSIONER OF INCOME TAX
November 8, 2002
JOYA KURIAKOSE Vs. JOMON KURIAKOSE
September 6, 2002
K A VARKEY Vs. KERALA STATE ELECTRICITY BOARD
June 17, 2002
K BALAKRISHNAN Vs. KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION
January 25, 2002
K BALAKRISHNAN Vs. STATE OF KERALA
December 10, 2002
K BHASKARAN NAIR Vs. HABEEB MOHAMMED
January 30, 2002
K BHAVANI AMMA Vs. C SURENDRAN
March 14, 2002
K C RAJAN Vs. DISTRICT COLLECTOR
July 15, 2002
K C THOMAS Vs. STATE OF KERALA
July 18, 2002
K F JACOB Vs. ASST EXCISE COMMISSIONER
September 23, 2002
K G SUNIL KUMAR Vs. UNION OF INDIA
December 3, 2002
K GOPINAIR Vs. K RAMUKUTTY
August 13, 2002
K H KASSIM RAWTHER Vs. NEDUMKUNNAM GRAMA PANCHAYAT
July 16, 2002
K J DEVASSYA Vs. STATE OF KERALA
September 13, 2002
K J GEORGE Vs. STATE BANK OF TRAVANCORE
February 5, 2002
K JANARDHANAN Vs. STATE OF KERALA
March 15, 2002
K JANARDHANAN PILLAI Vs. INDIAN OVERSEAS BANK
November 19, 2002
K K ABRAHAM Vs. JOSEPH VARGHESE
January 3, 2002
K K IBRAHIMKUTTY Vs. STATE OF KERALA
October 3, 2002
K K RADHA Vs. DISTRICT MEDICAL OFFICER
April 9, 2002
K K THANKAPPAN Vs. K S JAYAN
November 26, 2002
K KUNHAMAN ALIAS KUNHIRAMAN Vs. STATE OF KERALA
July 25, 2002
K M ABDUL AZEEZ Vs. KERALA STATE ELECTRICITY BOARD
January 4, 2002
K M ABDUL HAMEED, S/O MOHAMED KUNJI Vs. UNION OF INDIA
December 19, 2002
K M ABRAHAM Vs. ASST EXCISE COMMISSIONER THIRUVANANTHAPURAM
January 14, 2002
K N FALGUNAN Vs. STATE OF KERALA
July 4, 2002
K N SIVASANKARA KAIMAL Vs. UNIVERSITY OF CALICUT
September 26, 2002
K NARAYANANKUTTY Vs. ABIIDA ABDUL KAREEM
March 27, 2002
K P AJITH KUMAR Vs. REGIONAL TRANSPORT AUTHORITY
January 14, 2002
K P DAMODARAN Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 19, 2002
K P G ADVERTISING PVT LTD Vs. COMMISSIONER OF INCOME TAX
October 29, 2002
K P SHASHIDHARAN Vs. UNION OF INDIA
July 1, 2002
K P VARKEY Vs. COCHIN REFINERIES EDUCATIONAL AID SOCIETY
April 2, 2002
K PARUKUTTY Vs. SARASAMMA
April 5, 2002
K PARVATHI AMMA ALIAS SUMATHI Vs. SOUTH INDIAN BANK LIMITED
January 18, 2002
K R ANILKUMAR Vs. STATE OF KERALA
November 7, 2002
K R SOMASUNDARAN Vs. SPL TAHSILDAR
June 3, 2002
K R SOORAJ Vs. EXCISE INSPECTOR ERNAKULAM
May 28, 2002
K R VALSALA DEVI Vs. R LEELA BHAI
July 19, 2002
K RADHAKRISHNAN Vs. STATE
February 22, 2002
K RAGHAVAN Vs. NATIONAL INSURANCE COMPANY LTD
October 23, 2002
K RAGHU Vs. S RAJENDRA KUMAR AND ANOTHER
September 16, 2002
K RAVINDRANATHAN NAIR Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
November 8, 2002
K S NARAYANAN IYER Vs. UNION OF INDIA
January 29, 2002
K SARASWATHI Vs. REGISTRAR OF CO OP SOCIETIES
March 25, 2002
K SUKUMARAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
July 29, 2002
K SURENDRAN NAIR Vs. STATE OF KERALA
August 5, 2002
K T C TYRES INDIA LTD Vs. STATE
October 11, 2002
K UNNIKISHNAN Vs. T THOMAS MATHEW
June 17, 2002
K V ABDUL MAJEED Vs. A PERUMAL
May 31, 2002
K V ITTIMANI Vs. ERNAKULAM DISTRICT WHOLESALE CO OPERATIVE CONSUMER STORES LTD
August 28, 2002
K V JOSE Vs. MANAGING DIRECTOR
July 3, 2002
K VENUGOPALAN Vs. STATE OF KERALA
September 5, 2002
K.A. JOHN Vs. DISTRICT COLLECTOR
December 12, 2002
K.G. RADHIKA Vs. THE STATE OF KERALA AND ANOTHER
January 8, 2002
K.M. OUSEPH, S/O. MATHEW Vs. JOBICHAN, S/O. DEVASSIA JOSEPH,
July 12, 2002
KAMATH MARBLES Vs. INCOME TAX OFFICER
December 20, 2002
KANJIROLI ABDUL RAZACK Vs. VELIKKAL ANJANEYAN
May 29, 2002
KARUNAKARAN PILLAI Vs. ADDITIONAL MUNSIFF
August 8, 2002
KATHERINE Vs. SECRETARY TO GOVERNMENT
March 7, 2002
KATTERI MOIDEEN KUTTY HAJI Vs. STATE OF KERALA
January 11, 2002
KEERAMPARA GRAMA PANCHAYAT Vs. STATE OF KERALA
February 19, 2002
KELTRON COMPONENT COMPLEX LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 11, 2002
KENNY MANUEL Vs. MANAGING DIRECTOR
February 20, 2002
KENNY MANUEL Vs. MANAGING DIRECTOR
February 2, 2002
KERALA COLOUR LAB ASSOCIATION Vs. UNION OF INDIA
January 31, 2002
KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD., (SIDCO), REP. BY ITS MANAGING DIRECTOR Vs. M. IBRAHIMKUTTY AND THE LABOUR COURT
November 6, 2002
KERALA STATE Vs. WILIAMS
January 18, 2002
KERALA STATE CIVIL SUPPLIES CORPN LTD Vs. ABDULLA KUNHI
January 18, 2002
KERALA STATE CO OPERATIVE COIR MARKETING FEDERATION LTD Vs. G SREEKUMAR
April 3, 2002
KERALA STATE ELECTRICITY BOARD Vs. BHASKARAM NAIR
September 8, 2002
KERALA STATE ELECTRICITY BOARD Vs. K V BHASKARAN NAIR
August 8, 2002
KERALA STATE ELECTRICITY BOARD Vs. STATE OF KERALA
November 13, 2002
KERALA STATE HANDLOOM DEVELOPMENT CORPORATION LTD. Vs. NANU
August 7, 2002
KERALA STATE ROAD TRANSPORT CORPORATION Vs. APPELLATE TRIBUNAL
September 2, 2002
KERALA STATE ROAD TRANSPORT CORPORATION Vs. S A MOHAMED HANEEFA
July 25, 2002
KERALA URBAN DEVELOPMENT Vs. COMMISSIONER OF INCOME TAX
December 5, 2002
KIRAN B Vs. MAHATMA GANDHI UNIVERSITY
November 15, 2002
KIRAN ROLLER FLOUR MILLS Vs. ASST COMMISSIONER
April 11, 2002
KIRAN ROLLER FLOUR MILLS Vs. ASSISTANT COMMISSIONER ASST SALES TAX OFFICE SPECIAL CIRCLE PALAKKAD
October 11, 2002
KIZHAKKE KOVILAKAM TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 15, 2002
KOCHAPPI Vs. PAREED
March 1, 2002
KODE INDUSTRIAL CHEMICALS Vs. STATE OF KERALA
June 12, 2002
KODUKULANJI SERVICE CO OPERATIVE BANK Vs. STATE OF KERALA
August 9, 2002
KODUNGALLUR KALLUCHETHU VYVASAYA Vs. STATE OF KERALA
January 7, 2002
KPSC Vs. ASHOKAN
May 29, 2002
KRISHNA KUNJULAKSHMI Vs. NARZAN ALIAS RADHAKRISHNAN NAIR
September 19, 2002
KRISHNA TRADING COMPANY Vs. ASST COMMISSIONER OF INCOME TAX
October 28, 2002
KRISHNAN KAKKANATH Vs. RAVI
June 19, 2002
KRISHNAN NAMBOODIRI Vs. UNNI MAYA ALIAS UMA DEVI
December 3, 2002
KRISHNANKUTTY Vs. UNION OF INDIA
October 30, 2002
KUMAR Vs. STATE OF KERALA
May 27, 2002
KUMARESAN Vs. M R SESHADRI
January 18, 2002
KUMARESAN Vs. SESHADRI
January 16, 2002
KUNHARAMU Vs. KUNHALANKUTTY
May 28, 2002
KUNHIRAMAN NAIR Vs. MADHAVI
February 20, 2002
KUNJAMMA MERCY JACOB Vs. KERALA PUBLIC SERVICE COMMISSION
June 26, 2002
KUNNATHURA THOMMAN Vs. STATE OF KERALA
July 3, 2002
KURIAKOSE Vs. P K V GROUP INDUSTRIES
April 12, 2002
KURIAN Vs. KSEB
April 8, 2002
KURUMBER BETTA ESTATE Vs. INCOME TAX OFFICER
June 13, 2002
KUTTAN NADAR WILSON Vs. STATE
July 24, 2002
KUTTAPPAN Vs. STATE OF KERALA
July 17, 2002
KUTTUKARAN MACHINE TOOLS Vs. COMMISSIONER OF INCOME TAX
September 17, 2002
LAKSHMI R. KURUP AND ANR. Vs. VASANTHA KUMARI THANKACHY AND ANR.
September 9, 2002
LALSUDHEER J S Vs. KERALA STATE ROAD TRANSPORT CORPORATION
July 22, 2002
LATHA CHANDY Vs. COMMISISONER OF INCOME TAX
October 7, 2002
LATHA E C Vs. BAHINI U
April 10, 2002
LAWRENCE Vs. STATE OF KERALA
June 21, 2002
LEELA BAI Vs. SEBASTIAN
February 18, 2002
LEELA MATHEW Vs. P V KRISHNAMOORTHY
September 13, 2002
LEELABAI Vs. ANANDAVALLY, P.O. AND OTHERS
November 14, 2002
LEELAMBIKA THAMPI Vs. R. NITHYANANDAN
February 13, 2002
LORD KRISHNA BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
October 31, 2002
M AMBIKAKUTTY Vs. KERALA CO OPERATIVE TRIBUNAL
December 19, 2002
M AMBIKAKUTTY Vs. STATE OF KERALA
April 5, 2002
M B MUHAMMEDALI Vs. IBRAHIM HAJI
March 22, 2002
M CHANDRAN Vs. STATE
July 15, 2002
M D SAMUEL Vs. SECRETARY TO GOVERNMENT
April 3, 2002
M G MADHU Vs. K P S C PATTOM
September 20, 2002
M K ABDUL MAJEED Vs. UNIVERSITY OF KERALA
May 27, 2002
M K CHETTIAR Vs. VENKITA KRISHNA IYER
March 21, 2002
M K RAMAKRISHNAN Vs. STATE OF KERALA
June 25, 2002
M K SASI; N P BAWA; P M VARGHESE; M K SAJEEVAN; LAILA ASHARAF; T E JOSEPH; P G KRISHNAN NAIR; KAMALASANAN; P P JOY; P K CHACKO; P M PAUL; JOY VARGHESE; P M ALIYAR; A C SATHEESAN; M T MATHAI AND M R JOY Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY OF INDIA, REPRESENTED BY ITS CHAIRMAN
December 12, 2002
M KUNHANI Vs. REGIONAL TRANSPORT OFIICE
November 15, 2002
M LEELABAI Vs. ANANDAVALLY P O
November 14, 2002
M LEELAMONY AMMA Vs. SECRETARY
March 1, 2002
M M RAJAPPAN Vs. R VASUDEVAN NAIR
March 11, 2002
M MOHAMEDKUTTY Vs. STATE OF KERALA
January 22, 2002
M MOHAMMED AJMAL Vs. C T ANTONY
March 15, 2002
M N MEERA Vs. A C MATHEW
May 28, 2002
M P SANTHI VARMA JAIN Vs. STATE OF KERALA
September 18, 2002
M SAINABA Vs. STATE OF KERALA
July 24, 2002
M SAINUDEEN Vs. FOOD INSPECTOR THIRUVANANTHAPURAM CIRCLE
February 6, 2002
M T MUSTHAFA Vs. STATE OF KERALA AND ANOTHER
July 26, 2002
M THOMAS Vs. DEPUTY COMMISSIONER
March 21, 2002
M V DHARMAN Vs. STATE OF KERALA
May 31, 2002
M V RAJENDRAN Vs. INCOME TAX OFFICER
December 24, 2002
M V SAJINI Vs. STATE OF KERALA
May 30, 2002
M.P. LEELA, HEADMISTRESS, GOVT. U.P. SCHOOL, Vs. STATE OF KERALA, REP. BY THE CHIEF SECRETARY,
March 11, 2002
M.S. ANILKUMAR Vs. SHAMY
October 25, 2002
MADATHIL SANKARAN Vs. MADALATH LAKSHMIKUTTY
June 12, 2002
MADHAVA RAO Vs. APPELLATE AUTHORITY EXEC COMM STATE BANK OF TRAVANCORE
January 18, 2002
MADHAVAN Vs. NARAYANA DAS
September 30, 2002
MADHU Vs. FAMILY COURT
June 27, 2002
MADHUSOODANAN ALIAS BABU Vs. NARCOTIC CONTROL BUREAU
August 7, 2002
MAGNA TEK ENTERPRISES Vs. SALES TAX INSPECTOR
August 2, 2002
MAKKARKUNJU Vs. STATE OF KERALA
July 9, 2002
MALANKARA ORTHODOX SYRIAN CHURCH Vs. SALES TAX OFFICER
December 20, 2002
MALATHI Vs. STATE OF KERALA
August 14, 2002
MALAYALA MANORAMA COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 4, 2002
MALIYEKKAL CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX
October 4, 2002
MALLIKA RAJAM Vs. STATE OF KERALA
July 1, 2002
MANAGER Vs. STATE OF KERALA
May 27, 2002
MANAGER Vs. K P RAMESH
November 11, 2002
MANAGER M P V H S SCHOOL Vs. GIRIJA
March 21, 2002
MANAGER M T M HIGH SCHOOL Vs. DIRECTOR OF PUBLIC INSTRUCTION
November 7, 2002
MANAGER PARLI HIGH SCHOOL Vs. NARAYANAN
November 11, 2002
MANAGER ST GEORGES HIGH SCHOOL VELAMCODE Vs. JOY PAUL
January 10, 2002
MANAGING DIRECTOR Vs. LABOUR COURT
June 13, 2002
MANAGING DIRECTOR Vs. P NANU
August 7, 2002
MANAGING DIRECTOR Vs. P NANU
September 7, 2002
MANI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
February 12, 2002
MANKARATHODI MUHAMMADALI Vs. DISTRICT COLLECTOR
February 20, 2002
MANOHARAN Vs. POULOSE
May 28, 2002
MANOHARAN Vs. NARAYANA MENON
November 29, 2002
MANOJ Vs. STATE OF KERALA
August 7, 2002
MANU BHASKAR Vs. UNIVERSITY OF KERALA
July 18, 2002
MARIAMMA Vs. THOMAS
November 29, 2002
MARY Vs. KUNJANAM
March 14, 2002
MARY ROY Vs. SUSIE ISSAC
April 1, 2002
MARYKUTTY MATHEW Vs. STATE ELECTION COMMISSION
November 8, 2002
MATHAI, K. C. Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS
July 10, 2002
MATHEW Vs. SHAMSUDHIN
March 7, 2002
MATHEW Vs. MADHURI DENNIS
November 20, 2002
MATHEW V: THOMAS Vs. SALI SUNNY
November 27, 2002
MATTATHIL OUSEPH ITTIRA Vs. STATE OF KERALA
June 21, 2002
MECHELCIV ENGINEERING CORPORATION Vs. UNION OF INDIA
September 19, 2002
MINI Vs. STATION HOUSE OFFICER
June 12, 2002
MODERN HOTEL Vs. COMMISSIONER OF EXCISE
April 2, 2002
MODERN PRINTERS Vs. STATE OF KERALA
October 31, 2002
MOHAMMAD Vs. MUKUNDAN
July 19, 2002
MOHAMMED Vs. ACCOMMODATION CONTROLLER
June 17, 2002
MOHAMMED Vs. UNION OF INDIA
June 28, 2002
MOHAMMED Vs. ARIF
February 14, 2002
MOHAMMED Vs. STATE OF KERALA
June 20, 2002
MOHAMMED ABDUL KADER Vs. INCOME TAX OFFICER
December 31, 2002
MOHAMMED IBRAHIM Vs. STATE OF KERALA
September 25, 2002
MOHAMMED IBRAHIM Vs. STATE OF KERALA
April 9, 2002
MOHAMMED SALIM Vs. HABEEB AND COMPANY
March 14, 2002
MOHAMMED SYEED Vs. JASEENA
December 16, 2002
MOHAMMEDALI Vs. ELIAS MATHAI
November 14, 2002
MOHAMMEDKUTTY Vs. JANAKI
April 2, 2002
MOHAMMEDKUTTY Vs. SECRETARY TO GOVERNMENT
January 17, 2002
MOHANAN Vs. STATE OF KERALA
February 15, 2002
MOLASSERIYIL USHA Vs. MOLASSERIYIL KUNHIMON
May 27, 2002
MUBARAK Vs. STATE OF KERALA
September 16, 2002
MUBARAK Vs. STATE OF KERALA
September 18, 2002
MUHAMMADKUTTY Vs. ABDULLA DIED
February 4, 2002
MUHAMMADKUTTY Vs. VARAMANGALATH YUSUF
February 4, 2002
MUHAMMED USMAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
November 29, 2002
MUNDAKAPADAM MANDIRAMS SOCIETY Vs. COMMISSIONER OF INCOME TAX
September 5, 2002
MUTHAKKE ALIAS KALAVATHI Vs. DEVANNA RAI
January 17, 2002
MYMOONA Vs. STATE OF KERALA
July 26, 2002
N C GEORGE Vs. STATE OF KERALA
March 15, 2002
N SREEDHARAN NAIR Vs. STATE OF KERALA
July 22, 2002
N SWAMINATHAN Vs. N ANANTHARAMA SUBRAMANIAM
October 7, 2002
N V BHASKARAN Vs. REGIONAL TRANSPORT OFFICER
June 19, 2002
NABEESA Vs. IBRAHIM
September 8, 2002
NABEESA Vs. IBRAHIM
August 8, 2002
NABEESA BEEVI Vs. STATE OF KERALA
July 11, 2002
NALLA THAMPY THERA Vs. ABDULLA
January 18, 2002
NAPOLEON Vs. P V CHERIAN
July 8, 2002
NARAYANAN Vs. SOUDHABI
June 11, 2002
NARAYANAN Vs. DELAMPADY GRAMA PANCHAYAT
March 25, 2002
NARAYANAN Vs. COOPERATIVE TRIBUNAL
March 21, 2002
NARAYANAN Vs. V.V. KORAN
March 1, 2002
NARAYANI Vs. EXCISE INSPECTOR
August 9, 2002
NARAYANIKUTTY AMMA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
June 19, 2002
NARIKKUNI SERVICE COOPERTIVE BANK LTD Vs. NARAYANAN
September 10, 2002
NARIKODAN PURUSHU Vs. STATE OF KERALA
June 18, 2002
NARIKUNNAN PATHUMMAKUTTY Vs. P BABU
August 27, 2002
NARIKUNNI SERVICE CO OPERATIVE BANK LTD Vs. C K NARAYANAN KIZHAKKUVEETTIL
September 10, 2002
NATARAJAN P P KOCHI Vs. STATE BANK OF TRAVANCORE
March 15, 2002
NATIONAL INSURANCE CO Vs. NIMMY
June 18, 2002
NATIONAL INSURANCE CO LTD Vs. GOURI
December 11, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. SHEEBATH RAHIMAN BEEVI
September 30, 2002
NATIONAL INSURANCE COMPANY LTD Vs. MUNEER
December 10, 2002
NATURE LOVERS MOVEMENT Vs. STATE OF KERALA
June 25, 2002
NAZIR ANNACHI Vs. STATE
June 21, 2002
NIJAMUDEEN Vs. STATE OF KERALA
June 21, 2002
NIRMITHI KENDRA EMPLOYEES ORGANISATION Vs. STATE OF KERALA
January 2, 2002
NOUSHAD Vs. STATE OF KERALA
May 17, 2002
NULLIKKODAN Vs. AYISUMMA
February 13, 2002
O. JAYAPRASAD Vs. STATE OF KERALA
December 19, 2002
OMAN NATIONAL DAIRY PRODUCTS COMPANY LTD Vs. DIRECTOR GENERAL OF POLICE
August 1, 2002
OMANA P A Vs. SUSSI KUNJACHAN
December 18, 2002
OMANAKUTTAN NAIR Vs. STATE OF KERALA
September 30, 2002
OPPOOTIL KURIEN and CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
December 5, 2002
ORIENTAL INSURANCE CO LTD Vs. NARAYANAN
February 27, 2002
ORIENTAL INSURANCE COMPANY LTD Vs. KALLITTIL KUNHIRAMA PODUVAL
February 20, 2002
P A AZHAGIRI Vs. STATE OF KERALA
July 15, 2002
P A LILLY AMMA Vs. STATE OF KERALA
June 24, 2002
P AHAMMED Vs. REGIONAL TRANSPORT AUTHORITY
August 29, 2002
P AHAMMED Vs. REGIONAL TRANSPORT AUTHORITY
November 8, 2002
P AISHA POTTI Vs. RETURNING OFFICER
February 5, 2002
P AJAYABABU Vs. STATE OF KERALA
August 13, 2002
P C ANNAKUTTY Vs. STATE OF KERALA
March 1, 2002
P DAVID IYPE Vs. KERALA STATE ELECTRICITY BOARD PATTOM
November 12, 2002
P G LALITHAMBIKA Vs. INDIAN RARE EARTHS LTD
July 17, 2002
P I VARGHESE AND SONS Vs. STATE OF KERALA
January 7, 2002
P J MATHEW Vs. STATE OF KERALA
February 27, 2002
P JAYASREE Vs. STATE OF KERALA
October 18, 2002
P K BAIJU Vs. JOINT REGIONAL TRANSPORT OFFICER
May 27, 2002
P K JALEEL Vs. STATE OF KERALA
March 15, 2002
P K NADESAN Vs. P K DINESAN
June 20, 2002
P K SCARIAH Vs. STATE OF KERALA
June 28, 2002
P K VASUDEVAN NEDUNGADI Vs. P K SANTHA KOVILAMMA
March 8, 2002
P NALLA THAMPY THERA Vs. SECRETARY
January 18, 2002
P O ABRAHAM ASSOCIATES Vs. COMMISSIONER COMMERCIAL TAXES
February 18, 2002
P O THOMAS Vs. STATE OF KERALA
May 27, 2002
P P BABY Vs. ADDITIONAL SALESTAX OFFICER I
January 10, 2002
P R S HOSPITAL Vs. STATE OF KERALA
December 20, 2002
P S KALAYANAKRISHNAN Vs. STATE
June 3, 2002
P S RAJAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 16, 2002
P SOMAN Vs. THOMAS PAUL
May 30, 2002
P SUBAIRKUNJU Vs. KERALA CO OPERATIVE ELECTION COMMISSION
July 24, 2002
P T THOMAS Vs. STATE OF KERALA
September 24, 2002
P UNNIKRISHNAN NAIR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 30, 2002
P V KOCHAYIPPA Vs. P N SUPRASIDHAN
April 2, 2002
P V SADASIVAN Vs. INDUSTRIAL CREDIT AND SYNDICATE LTD
February 26, 2002
P V UDAYAKUMAR Vs. STATE OF KERALA
June 10, 2002
P VIJAYAKUMAR Vs. INTELLIGENCE OFFICER
October 17, 2002
P YOUSUF Vs. FOOD INSPECTOR CORPORATION OF COCHIN
August 14, 2002
P. SARATHCHANDRA MALLAYA Vs. P. NAVEENCHANDRA MALLAYA
October 17, 2002
P.G. LALITHAMBIKA, DY. ADMINISTRATIVE OFFICER, INDIAN RARE EARTHS LIMITED, RARE EARTHS DIVISION Vs. INDIAN RARE EARTHS LIMITED, REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR,
July 25, 2002
P.K. PRATHAPAN Vs. DALE & CARRINGTON INVESTMENTS (P.) LTD.
May 28, 2002
P.K. SHAMSUDIN Vs. CHAIRPERSON
February 13, 2002
PACHU Vs. CHIRUTHA
October 1, 2002
PADMAKUMAR Vs. STATE OF KERALA
September 6, 2002
PADNE SERVICE CO OPERATIVE BANK LTD Vs. SECRETARY TO GOVERNMENT
July 10, 2002
PAKKIYAM Vs. EXECUTIVE ENGINEER/CN/SOUTHERN RAILWAYı
April 4, 2002
PALAKKAD DISTRICT CO OPERATIVE PRINTING PRESS LTD Vs. STATE OF KERALA
September 12, 2002
PALAYAN Vs. STATE OF KERALA
January 9, 2002
PALLIMON KSHEERA ULPADHAKA COOPERATIVE SOCIETY LTD Vs. DEPUTY DIRECTOR DAIRY DEVELOPMENT OFFICE
August 13, 2002
PALMA BREAD AND PASTRIES Vs. STATE OF KERALA
December 10, 2002
PALODE RAW Vs. MANGODE RADHAKNSHNAN
September 10, 2002
PARAMBATH RYRU VYDIAR Vs. VARIAMKANDIYIL SASEENDARAN
December 13, 2002
PARAMESWARAN Vs. STATE OF KERALA
February 28, 2002
PARVATHI AMMA Vs. SOUTH INDIAN BANK LTD
January 18, 2002
PEETHAMBARAN Vs. MUNSIFF COURT
November 7, 2002
PERIYAR REAL ESTATES Vs. STATE OF KERALA
January 17, 2002
PEROORKADA SERVICE CO-OPERATIVE BANK Vs. SHEENA
January 15, 2002
PETER GEORGE THOTTAM Vs. UNION OF INDIA
July 8, 2002
PHILOMINA Vs. GOVERNMENT OF KERALA
January 24, 2002
PILLAI Vs. VASUKUTTY
August 7, 2002
PIONEER INDUSTRIES Vs. ADDITIONAL SALES TAX OFFICER-I FIRST CIRCLE KALAMASSERY AT EDAPPALLY
March 6, 2002
PIOUS Vs. STATE OF KERALA
July 9, 2002
POPULAR AUTOMOBILES Vs. EDDY CURRENT CONTROLS INDIA LTD
November 27, 2002
POPULAR AUTOMOBILES Vs. EDDY CURRENT CONTROL INDIA LTD
November 26, 2002
POTHANICAD FARMERS COOP BANK LTD Vs. JOINT REGISTRAR
January 17, 2002
POTTENGAL ABOOBACKER Vs. STATE OF KERALA
December 4, 2002
POWER BEST ELECTRICAL PVT LTD Vs. MANAGING DIRECTOR
April 9, 2002
PRABHAKARAN Vs. A I RANJINI
March 26, 2002
PRABHAKARAN Vs. EXCISE INSPECTOR ALATHUR RANGE
January 30, 2002
PRABHAKARAN Vs. SURENDRAN NAIR
August 26, 2002
PRABHU Vs. AMEERUL MILLATH
July 17, 2002
PRABHU, L. K. Vs. STATE OF KERALA
March 1, 2002
PRADEEP K U Vs. UNIVERSITY OF KERALA
February 27, 2002
PRAKASH Vs. STATE OF KERALA
May 27, 2002
PRAMODH Vs. STATE OF KERALA
September 23, 2002
PRAMODH P C Vs. JOINT SECRETARY TO THE GOVERNMENT
September 23, 2002
PRASAD LAKSHMANAN Vs. STATE OF KERALA
November 21, 2002
PRASANTH AND ANOTHER Vs. STATE OF KERALA AND ANOTHER
January 23, 2002
PREMALATHA Vs. JACOB
October 4, 2002
PREMIER AUTOMIBLES LTD Vs. COCHIN LABOUR UNION
August 7, 2002
PREMIER PLANTATIONS LTD. Vs. M. EBRAHIMKUTTY
March 25, 2002
PRESIDENT Vs. DEPUTY DIRECTOR
August 13, 2002
PRESIDENT Vs. S SHEENA
January 15, 2002
PRESIDENT Vs. C V MANOHARAN
March 22, 2002
PRESIDENT, KOLKKALAM SERVICE Vs. MEENAKSHIKUTTY V. M.
March 25, 2002
PUSHPANGADAN Vs. STATE OF KERALA
September 6, 2002
PUTHIYADATHU KAVU DEVASWOM TEMPLE COMMITTEE Vs. MANOHARAN
March 22, 2002
PUTHUKKATTIL PARANGODAN Vs. PUTHUKKATTIL PARAMESWARAN
March 7, 2002
R RAVEENDRAN NAIR Vs. KERALA AGRICULTURAL UNIVERSITY
June 7, 2002
R RENU CHANDRAN Vs. SUPERINTENDENT OF POLICE
September 18, 2002
R V RAMACHANDRAN Vs. DIRECTOR OF HEALTH SERVICES
February 18, 2002
R VIJAYAKUMAR Vs. STATE OF KERALA
March 21, 2002
RADHA Vs. RAMACHANDRAN
February 7, 2002
RADHAKRISHNA NAIR Vs. CHATHUNNI
December 11, 2002
RADHAKRISHNAN Vs. STATE OF KERALA
September 24, 2002
RADHAKRISHNAN Vs. GENERAL MANAGER BSNL
January 25, 2002
RAHIM Vs. STATE OF KERALA
July 17, 2002
RAJAN Vs. DISTRICT COLLECTOR
May 22, 2002
RAJAN Vs. YUNUSKUTTY
April 2, 2002
RAJAN Vs. STATE OF KERALA
April 5, 2002
RAJAN PILLAI Vs. STATE OF KERALA
June 20, 2002
RAJAN. P. Vs. UNION OF INDIA
May 28, 2002
RAJASHREE Vs. UNIVERSITY OF KERELA
March 14, 2002
RAJEENA Vs. STATE OF KERALA
March 14, 2002
RAM BAHADUR THAKUR LIMITED Vs. COMMISSIONER OF INCOME TAX
June 5, 2002
RAMA ROLLER FLOUR MILLS Vs. ASST COMMR
February 1, 2002
RAMACHANDRAN Vs. K OMANAKUTTAN
October 8, 2002
RAMACHANDRAN NAIR Vs. SUKUMARAN NAIR
September 3, 2002
RAMAKRISHNAN Vs. GOPALAN NAIR
December 11, 2002
RAMAMOORTHY RAO Vs. MUSTHAPHA RAWTHER
July 5, 2002
RAMESAN Vs. DENTAL COUNCIL OF INDIA
January 24, 2002
RAPHY XAVIER K V Vs. UNION OF INDIA
June 21, 2002
RASIYA Vs. STATE OF KERALA
February 5, 2002
RAVEENDRAN ACHARY Vs. GAURI PONNAMMA
June 25, 2002
RAVEENDRAN NADAR Vs. KERALA WATER AUTHORITY
January 11, 2002
RAVEENDRAN NAIR Vs. R. BALAKRISHNA PILLAI
March 1, 2002
RAVI ALIAS PALLAN RAVI Vs. STATE OF KERALA
February 11, 2002
RAZACK TRADING COMPANY ARIYALOOR Vs. J K INDUSTRIES LIMITED NEW DELHI
December 12, 2002
RAZALUDEEN Vs. UNIVERSITY OF KERALA
June 25, 2002
RECOVERY OFFICER Vs. KERALA FINANCIAL CORPORATION
June 12, 2002
REDWOOD HOTEL PRIVATE LIMITED Vs. CHIEF COMMISSIONER OF INCOME TAX
July 17, 2002
REGIONAL CANCER CENTRE TRIVANDRUM Vs. M GOPALAN
August 28, 2002
REGIONAL DIRECTOR Vs. ALUMINIUM INDUSTRIES LTD
August 2, 2002
REGIONAL DIRECTOR E S I CORPORATION Vs. FACT ENGINEERING WORKS PALLURUTHY
August 5, 2002
REGIONAL DIRECTOR E S I CORPORATION Vs. MOOKKEN DEVASSY OUSEPH and SONS
July 4, 2002
REGIONAL DIRECTOR E S I CORPORATION THRISSUR Vs. C M SASI
January 16, 2002
REGIONAL DIRECTOR, E.S.I.C Vs. FACT ENGINEERING WORKS
June 5, 2002
RELIANCE GENERATORS P LTD Vs. SALES TAX OFFICER WORKS CONTRACT/LUXURY TAX PEROORKADA THIRUVANANTHAPURAM
April 9, 2002
RELIANCE GENERATORS PVT LTD Vs. STATE OF KERALA
October 25, 2002
RENJITH ABRAHAM Vs. STATE OF KERALA
April 2, 2002
RHONA VARGHESE Vs. COMMISSIONER OF GIFT TAX
November 19, 2002
RYRU VYDIAR Vs. SASEENDRAN
December 13, 2002
S ANILKUMAR Vs. STATE OF KERALA
January 28, 2002
S BALAN Vs. STATE OF KERALA
July 11, 2002
S GOPINATHAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
February 13, 2002
S KARUNAKARA KURUP Vs. STATE OF KERELA
April 4, 2002
S KRISHNA MOORTHY Vs. TRANSPORT COMMISSIONER
July 10, 2002
S LAKSHMANAN Vs. V VELLIANKERI
April 9, 2002
S SANTOSH KUMAR Vs. SIMI
March 27, 2002
S SURESH Vs. MANAGER THE KERALA STATE FINANCIAL ENTERPRISES LIMITED
May 30, 2002
S V VIJAYALAKSHMI Vs. INCOME TAX OFFICER
October 16, 2002
S VENKITESWARAN Vs. K M AUGUSTINE
May 29, 2002
SABARIDAS Vs. STATE OF KERALA
July 26, 2002
SADANANDAN Vs. DHANALAKSHMY
February 27, 2002
SADASIVAN NAIR Vs. STATE OF KERALA
January 3, 2002
SAHEEDA Vs. HAMELATHA
August 29, 2002
SAJITHA Vs. STATE OF KERALA
October 23, 2002
SAJU S.K., STAFF NURSE, GOVT. HOSPITAL, Vs. STATE OF KERALA, REP. BY ITS PRINCIPAL SECRETARY, (HEALTH & FAMILY WELFARE DEPARTMENT),
July 5, 2002
SALAHUDDIN Vs. STATE OF KERALA
July 21, 2002
SALAHUDDIN Vs. STATE OF KERALA
June 21, 2002
SALES TAX INSPECTOR SALES TAX CHECK-POST Vs. ALJO JOSEPH
December 10, 2002
SALHAMMAL Vs. GOVERNMENT OF KERALA
December 9, 2002
SALLY MATHEW Vs. STATE OF KERALA
October 23, 2002
SAM SWAMINATHAKUMAR Vs. STATE OF KERALA
June 18, 2002
SANJAYAN Vs. TAHSILDAR
June 17, 2002
SANKARAN NAIR Vs. BAR COUNCIL OF INDIA
September 10, 2002
SANTHA Vs. STATE OF KERALA
June 12, 2002
SARAMMA SCARIA Vs. MATHAI
April 9, 2002
SASEENDRAN NAIR C Vs. D G M STATE BANK OF TRAVANCORE
March 19, 2002
SASIDHARAN Vs. STATE OF KERALA
January 15, 2002
SASIDHARAN Vs. CHIEF WELFARE FUND INSPECTOR
July 8, 2002
SATHEESH Vs. KERALA PUBLIC SERVICE COMMISSION
February 14, 2002
SATHYAPALAN Vs. STATE OF KERALA
January 11, 2002
SATHYASEELAN NAIR Vs. COMMISSIONER OF EXCISE
July 5, 2002
SEASON RUBBER LTD Vs. COMMISSIONER OF INCOME TAX
October 7, 2002
SEBASTIAN CHAMPAPPILLY Vs. REGISTRAR, HIGH COURT OF KERALA
April 8, 2002
SECRETARY SULTAN BATTERY CO OPERATIVE HOUSING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 3, 2002
SEETHALAKSHMI AMMAL Vs. NABEESATH BEEVI
July 16, 2002
SEVEN SEAS DISTILLERY PVT LTD Vs. STATE OF KERELA
January 11, 2002
SHAILA TEACHER Vs. KERALA STATE ELECTION COMMISSION
October 10, 2002
SHAJI MICHAEL Vs. STATE OF KERALA
July 1, 2002
SHEEBA Vs. REGIONAL TRANSPORT AUTHORITY
February 28, 2002
SHIBU S NAIR Vs. COMMISSIONER OF INCOME TAX
June 20, 2002
SHILU Vs. CIT
June 20, 2002
SHYLA ABRAHAM Vs. STATE OF KERALA
December 19, 2002
SIBY BHASKARAN, S/O. BHASKARAN Vs. TONY THOMAS
December 3, 2002
SIEMENS INDIA LIMITED Vs. STATE OF KERALA
September 16, 2002
SIEMENS LIMITED Vs. STATE OF KERALA
August 5, 2002
SINDHU Vs. MALLIKA
August 2, 2002
SINU SAINUDHEEN Vs. SUB INSPECTOR OF POLICE THRIKKAKARA
February 12, 2002
SIVADAS Vs. LAKSHMI
September 19, 2002
SIVADASAN Vs. KANNUR MUNICIPALITY
November 22, 2002
SIVADASAN Vs. VAZHOOR SREE CHERUPUNNIKOTT KSHETRA COMMITTEE
February 1, 2002
SIVASANKARAN ACHARY Vs. SREEKANTH
October 23, 2002
SKIPPER STEEL LTD Vs. SALES TAX INSPECTOR
July 8, 2002
SKYPARK BUILDERS and DISTRIBUTORS Vs. KERALA POLICE HOUSING AND CONSTRUCTION
November 18, 2002
SN ZUBIN GEORGE Vs. COMMISSIONER OF INCOME TAX
September 30, 2002
SOBHANAKUMARI AMMA Vs. CO OPERATIVE TRIBUNAL
April 5, 2002
SOORAJ GEMINI Vs. STATE OF KERALA
February 11, 2002
SOUTH INDIA CARBONIC GAS INDUSTRIES LTD Vs. STATE OF KERALA
November 7, 2002
SOUTH INDIAN BANK Vs. RAVEENDRANATHAN NAIR
September 19, 2002
SOUTH INDIAN BANK LTD Vs. COMMISSIONER OF INCOME TAX
November 11, 2002
SR TECLA FRANCIS Vs. DISTRICT COLLECTOR
August 26, 2002
SREE RAMA ROLLER FLOUR MILLS Vs. ASSISTANT COMMISSIONER
February 1, 2002
SREEDHARANS Vs. MADANAN
December 3, 2002
SREEKESH T Vs. MOHAMMED ASHRAF
September 24, 2002
SREEKUMARAN NAIR P Vs. STATE OF KERALA
June 13, 2002
SREEMANUNNI NAIR Vs. STATE OF KERALA
August 5, 2002
SREERAMACHANDRAN Vs. STATE OF KERALA
February 25, 2002
ST GEORGE ORTHODOX CATHEDRAL Vs. REETHA
August 9, 2002
ST PAULS COLLEGE Vs. UNIVERSITY APPELLATE TRIBUNAL
January 25, 2002
ST. MARY'S FINANCE LTD., IN PROVISIONAL LIQUIDATION Vs. STATE
November 26, 2002
STATE OF KERALA Vs. RAMACHANDRAN
December 4, 2002
STATE OF KERALA Vs. V.M. KURIAKOSE
August 14, 2002
STATE OF KERALA Vs. N N SHANAVAS
September 25, 2002
STATE OF KERALA Vs. INDIA OXYGEN LTD
October 5, 2002
STATE OF KERALA Vs. C THOMAS OOMMEN
September 20, 2002
STATE OF KERALA Vs. SHAJI JOSEPH
September 18, 2002
STATE OF KERALA Vs. ENNARI ELECTRONIC CAPACITORS COMPONENTS LTD
October 23, 2002
STATE OF KERALA Vs. BHASKARAN PILLAI
November 28, 2002
STATE OF KERALA Vs. P K RAMACHANDRAN
November 25, 2002
STATE OF KERALA Vs. RENJITH KUMAR alias RENJITH
November 26, 2002
STATE OF KERALA Vs. CELLO HOUSEHOLD APPLIANCES PVT LTD
November 21, 2002
STATE OF KERALA Vs. M R F LIMITED
November 20, 2002
STATE OF KERALA Vs. KEETHEDATH ABDULKHADAR
November 11, 2002
STATE OF KERALA Vs. KILLICK KARRIBONIUM LTD
November 18, 2002
STATE OF KERALA Vs. K MANIKANTAN NAIR
December 19, 2002
STATE OF KERALA Vs. TAJ GARDEN RETREAT
December 20, 2002
STATE OF KERALA Vs. CHOYIKUTTY
December 20, 2002
STATE OF KERALA Vs. GOPALAKRISHNAN
December 20, 2002
STATE OF KERALA Vs. K K MATHAI
December 17, 2002
STATE OF KERALA Vs. KANNAN
December 4, 2002
STATE OF KERALA Vs. LIJU
December 16, 2002
STATE OF KERALA Vs. STATE
December 13, 2002
STATE OF KERALA Vs. SUDHIR
December 13, 2002
STATE OF KERALA Vs. JAGADAMMA
January 30, 2002
STATE OF KERALA Vs. WILLIAMS
January 18, 2002
STATE OF KERALA Vs. M S PALAKSHA
April 12, 2002
STATE OF KERALA Vs. K V ABRAHAM
August 14, 2002
STATE OF KERALA Vs. FATHIMA SEETHI
August 5, 2002
STATE OF KERALA Vs. S RAMACHANDRAN
July 22, 2002
STATE OF KERALA Vs. M D JOSEPH
June 19, 2002
STATE OF KERALA Vs. HASSAN
June 5, 2002
STATE OF KERALA Vs. K K BALAN
July 10, 2002
STATE OF KERALA Vs. MANAGER
July 11, 2002
STATE OF KERALA Vs. LATHEEF
July 12, 2002
STATE OF KERALA Vs. DOMINIC CYRIAC
June 25, 2002
STATE OF KERALA Vs. BERNARD
June 26, 2002
STATE OF KERALA Vs. P V RAJAPPAN
July 2, 2002
STATE OF KERALA Vs. RAMACHANDRAN
July 2, 2002
SUBHASH Vs. LABOUR COURT
December 12, 2002
SUBRAMANIAN Vs. KESAVAN
April 11, 2002
SUGUNA PRAKASH Vs. STATE OF KERALA
August 2, 2002
SUJA JOHN W/O. KURUVILA MATHEW Vs. THE SECRETARY, EDUCATION BOARD,
July 12, 2002
SUJATHA Vs. CONTROLLER OF EXAMINATION
November 27, 2002
SUJEETHA THOMSON Vs. M P DEVASSY
March 20, 2002
SUKUMARAN Vs. MOHANAN
November 27, 2002
SULEKHA IBRAHIM Vs. GEORGE THOMAS
February 7, 2002
SULTHAN PILLAI SALAHUDEEN Vs. MUNICIPAL COMMISSIONER KUZHITHURAI MUNICIPALITY
January 25, 2002
SUMA MOHAN Vs. UNION OF INDIA
May 27, 2002
SUMINDRA PRASAD SINGH Vs. COMMANDANT CISF, COCHIN PORT TRUST AND OTHERS
March 7, 2002
SUNIL KUMAR, S/O. KRISHNAN NAIR AND KRISHNAN NAIR Vs. STATE OF KERALA, REP. BY CHIEF SECRETARY, GOVERNMENT OF KERALA,
May 29, 2002
SUNNY ABRAHAM Vs. SECRETARY
November 15, 2002
SUO MOTU Vs. STATE
April 1, 2002
SUO MOTU PROCEEDINGS Vs. STATE OF KERALA
June 4, 2002
SUPERINTENDANT OF POST OFFICES Vs. ANNIE MATHEW
January 25, 2002
SURABALA Vs. REMA
July 11, 2002
SURABHI EMPLOYEES TRADE UNION CONGRESS Vs. KERALA STATE HANDICRAFTS APEX CO OPERATIVE SOCIETY LTD
January 9, 2002
SURENDRAN Vs. UNION OF INDIA
August 2, 2002
SURENDRAN Vs. SAFIYA BEEBI UMMA
August 27, 2002
SURESH Vs. STATE OF KERALA
November 12, 2002
SURESH KUMAR Vs. SASI
December 20, 2002
SURESHAN Vs. STATE OF KERALA
January 14, 2002
SURJITH Vs. STATE OF KERALA
April 4, 2002
SUSHEEL AGARWAL Vs. STATE OF KERALA
July 31, 2002
SYED SIRAJUDDIN Vs. INTELLIGENCE OFFICER SQUAD NO IV AGRICULTURAL INCOME-TAX AND SALES TAX PALAKKAD
May 28, 2002
SYNDICATE BANK Vs. NARAYANA IYER
November 27, 2002
T A ABDUL BASHEER Vs. STATE OF KERALA
June 20, 2002
T A AHAMMED KABEER Vs. A A AZEEZ
February 6, 2002
T AKBAR ALI Vs. ADMINISTRATOR
February 27, 2002
T K AYSHA Vs. SUB REGISTRARKOZHIKODE
July 24, 2002
T K BALACHANDRAN Vs. STATE OF KERALA
March 11, 2002
T K GEORGEKUTTY Vs. STATE OF KERALA
March 19, 2002
T K SUKUMARAN Vs. KERALA STATE CIVIL SUPPLIES
February 27, 2002
T M SREENIVASAN Vs. STATE OF KERALA
September 11, 2002
T P YAKOOB Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LTD
December 13, 2002
T.M. KARTHIKEYAN, COOK, A.R. CAMP AND ORS. Vs. STATE OF KERALA AND ANR.
January 1, 2002
T.S. ABDUL SALEEM Vs. STATE OF KERALA
July 12, 2002
TEAKTEX PROCESSING COMPLEX LIMITED Vs. STATE OF KERALA
October 31, 2002
TEEJAN BEVERAGES LTD Vs. STATE OF KERALA
April 10, 2002
TELLICHERRY W COOPERATIVE SOCIETY Vs. SAFIYA BEEBI UMMA
August 27, 2002
TELWIN AUGUSTINE Vs. KERALA FINANCIAL CORPORATION
June 10, 2002
THAMPI Vs. STATE OF KERALA
July 25, 2002
THANKA Vs. FRANCIS
May 28, 2002
THANKAMMA Vs. KOCHUNNI
December 19, 2002
THANKAPPAN Vs. CUSTODIAN OF VESTED FORESTS AND CONSERVATOR OF FORESTS
July 18, 2002
THANKAPPAN S/O KUNJAN AND ORS. Vs. CUSTODIAN OF VESTED FORESTS AND CONSERVATOR OF FORESTS AND ANR.
July 16, 2002
THARU Vs. TAHSILDAR
October 29, 2002
THE OFFICIAL LIQUIDATOR, HIGH COURT OF KERALA, REPRESENTING MELROSE CHEMICALS (P) LTD. (IN LIQUIDATION) Vs. SRI. K.R. UNNIKRISHNAN NAIR, S/O. KUNJUNNI PILLAI,
October 28, 2002
THECCANAD TILES P LTD Vs. KERALA STATE CO OPERATIVE BANK
September 30, 2002
THOMAS Vs. STATE OF KERALA
July 15, 2002
THOMAS Vs. AGRICULTURAL INCOME-TAX AND SALES TAX OFFICER
April 1, 2002
THOMAS and CO Vs. UCO BANK
April 1, 2002
THOMAS K VARGESE Vs. FAMILY COURT
July 9, 2002
THOMAS K. VARGHESE Vs. ASHA MARY ALEXANDER
July 9, 2002
THOMAS KURIAN ALIAS RAJU Vs. JOSEPH THOMAS
May 27, 2002
THOMAS MARTIN Vs. TERESA MARTIN ALIAS LEELA
August 5, 2002
THOMAS THOMASKUTTY Vs. VIJAYAKUMARI
January 14, 2002
THOMAS WILFRED Vs. RESERVE BANK OF INDIA
February 22, 2002
THRESIA Vs. JOHNY
October 17, 2002
THULASEEDASAN Vs. STATE OF KERALA
March 18, 2002
TRANSFORMERS AND ELECTRICALS KERALA LTD Vs. INDUSTRIAL TRIBUNAL ALAPUZHA
February 15, 2002
TRIVANDRUM CLUB Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTION
February 6, 2002
TRIVANDRUM SOCIAL SERVICE SOCIETY Vs. STATE OF KERALA
September 20, 2002
U K KUNHI CHOYI Vs. UNION OF INDIA
October 10, 2002
ULAHANNANALIASYOHANNAN Vs. STATE OF KERALA
August 13, 2002
ULTRA SCIENTIFIC ANIMAL HEALTHCARE LTD Vs. NEDUMGADI BANK LTD
July 11, 2002
UNION OF INDIA Vs. PALAKKAPALLIYALIL ALI MOHAMMED
June 12, 2002
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ERNAKULAM BENCH
January 17, 2002
UNION OF INDIA Vs. ASIAN TECHS LTD
March 21, 2002
UNION OF INDIA Vs. KERALA STATE SMALL SCALE INDUSTRIES DEVELOPMENT AND EMPLOYMENT CORPORATION LTD
October 4, 2002
UNION OF INDIA Vs. KERALA STATE SMALL I D and E CORPORATION LTD
October 1, 2002
UNION OF INDIA Vs. CHARLES C GEORGE
November 15, 2002
UNION OF INDIA Vs. SOOSANNA ELDHOSE
November 20, 2002
UNION OF INDIA REPRESENTED BY SECRETARY Vs. V K SUBRAMANIAN
October 1, 2002
UNITED BREWARIES LTD Vs. E S I CORPORATION
December 4, 2002
UNITED BREWARIES LTD Vs. REGIONAL DIRECTOR
December 4, 2002
UNITED EMTERPERSES HOTEL RACHANA Vs. SALES TAX OFFICER
October 18, 2002
UNITED INDIA INSURANCE CO LTD Vs. KRISHNAN
July 23, 2002
UNNI ALIAS SURESH Vs. VARGHESE
June 12, 2002
UNNIKRISHAN PILLAI Vs. P O LABOUR COURT
February 25, 2002
UNTIED INDIA INSURANCE COMPANY LTD Vs. S AJITH
July 31, 2002
USMAN Vs. STATE OF KERALA
September 10, 2002
V A SIVARAMAN Vs. VASU
June 6, 2002
V ABDUL JALEEL Vs. STATE OF KERALA
July 2, 2002
V G SADASIVAN Vs. ASSISTANT COMMISSIONER OF EXCISE
June 13, 2002
V GOVINDAN KUTTY Vs. STATE OF KERALA
July 18, 2002
V HARIDASAN Vs. DISTRICT COLLECTOR
April 3, 2002
V RAVEENDRAN NAIR Vs. R BALAKRISHNA PILLAI
April 3, 2002
V SIVARAMAN Vs. STATE OF KERALA
February 22, 2002
V SUKUMARAN Vs. UNION OF INDIA
March 25, 2002
V SYAMALA Vs. SNEHA PRABHA
July 3, 2002
V V SWAMYNADHAN Vs. CIRCLE INSPECTOR OF EXCISE
May 30, 2002
V VATHSAN Vs. V U RAZACK
July 26, 2002
VACAKCHAN Vs. KURIAN
February 7, 2002
VADAKKENCHERRY PANCHAYAT Vs. ABDUL JABBAR
June 20, 2002
VALSA Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
March 19, 2002
VARKEY JACOB CO Vs. COMMISSIONER OF INCOME TAX
April 11, 2002
VASANTHA KUMARI Vs. CHILD DEVELOPMENT PROJECT OFFICER
April 1, 2002
VASANTHA KUMARI Vs. CANARA BANK
March 15, 2002
VASUDEVA KURUP Vs. UNION OF INDIA
June 26, 2002
VASUDEVAN Vs. MANOHARAN
December 17, 2002
VASUDEVAN Vs. MANOHARAN
December 11, 2002
VASUDEVAN NEDUNGADI Vs. SANTHA KOVILAMMA
February 28, 2002
VEERAN SAYVU RAVUTHAR Vs. BEEVATHUMMA
March 27, 2002
VEERAN SAYVU RAVUTHAR Vs. BEEVATHUMMA
March 23, 2002
VEERARAGHAVA IYER Vs. DIVISIONAL SUPDT. SOUTHERN RAILWAY
June 24, 2002
VELANDY PARAKANDY DAMODARAN Vs. PUTHIYA KOTTAL SAFIYA BEEBI UMMA
August 27, 2002
VELLACHY, W/O. EDAKUNNY KOODAKARATHIL RAMAN Vs. KALLYANY, D/O. EDAKUNNY KOODARATHIL HANUMAN,
March 11, 2002
VICE CHANCELLOR Vs. M P THOMAS
July 3, 2002
VICTOR FERNANDEZ Vs. STATE OF KERALA
April 10, 2002
VICTORY PLYWOOD INDUSTRIES Vs. STATE OF KERALA
November 14, 2002
VIJAYALAXMI Vs. THOMAS
August 12, 2002
VIJAYAMMA Vs. STATE OF KERALA
October 29, 2002
VIJAYAN Vs. VIVEK
September 19, 2002
VIJAYAN Vs. SANALKUMAR
December 11, 2002
VIJAYAN PILLAI Vs. RTO TRISSUR
August 29, 2002
VINAYA P N Vs. STATE OF KERALA
July 11, 2002
VINODAN Vs. SUB INSPECTOR OF POLICE NADAPURAM
August 6, 2002
VINODKUMAR PUTHALETH Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
February 28, 2002
VISION COMMUNICATIONS Vs. INTELLIGENCE OFFICER SQUAD NO IV
October 7, 2002
WELL WORTH PLASTICS Vs. STATE OF KERALA
September 10, 2002
WEST COAST INDUSTRIAL GASES LTD Vs. STATE OF KERALA
October 29, 2002
WILLIAM JOHN Vs. THE STATE OF KERALA
October 3, 2002
WILLIAM REYNOLD Vs. KERALA MOTOR TRANSPORT WORKERS WELFARE FUND BOARD
February 25, 2002
WILSON P. KURIAKOSE Vs. SUBHAS
November 26, 2002
WILSON P. KURIAKOSE Vs. SUBHAS
November 20, 2002
XAVIER PAUL Vs. CHAIRMAN CENTRAL BOARD OF DIRECT TAXES
September 25, 2002
ZODAIC ADVERTISERS Vs. UNION OF INDIA
January 31, 2002