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Case Index
Title
Date
ABDUL WAHID Vs. BABBU
August 21, 2002
ANAND BAKSHI Vs. TANVIRUDDIN RIZVI
August 29, 2002
ANANT KUMAR MUSHRA Vs. STATE OF CHHATTISGARH
November 27, 2002
ANIL KUMAR SHARMA Vs. STATE OF CHHATTISGARH
February 12, 2002
ANIL KUMAR SHARMA Vs. STATE OF CHHATTISGARH
February 10, 2002
ARIF HUSSAIN SIDDIQUI Vs. STATE OF M P
March 13, 2002
ARVIND BHAI SELARKA Vs. DILIP GOGAD
November 20, 2002
ARVIND BHAI SELARKA Vs. DILIP GOGAD
November 29, 2002
ASHISH PATELIYA Vs. STATE OF CHHATTISGARH
December 5, 2002
ATIN KUNDU Vs. STATE OF CHHATTISGARH
December 10, 2002
BADRUDDIN QURESHI Vs. B V BHADRAIYYA
May 8, 2002
BAGHEL PRASAD DHARAM CHAND JEWELLERS Vs. CHANDRA PRAKASH VAIDYA
August 21, 2002
BAHURAN Vs. SHIV KANTI
November 26, 2002
BANTA ALIAS SANTOSH DHANKAR Vs. STATE OF CHHATTISGARH
October 3, 2002
BHAGWATI SHANKAR SAHU Vs. STATE OF CHHATTISGARH
May 30, 2002
BHARAT DAS Vs. STATE OF CHHATTISGARH
February 11, 2002
BRIJMOHAN LAL Vs. DALJIT KAUR
July 16, 2002
CHANDRAKANTA SHRIVASTAVA Vs. STATE OF CHHATTISGARH
September 6, 2002
CHANDRAKUMAR GENDELE Vs. GURU GHASIDAS VISHWAVIDYALAY
March 15, 2002
DADAN TIWARI Vs. STATE OF CHHATTISGARH
February 8, 2002
DAU NIRANJAN LAL GUPTA Vs. UNION OF INDIA
May 1, 2002
DEVI BAI Vs. RAMBAI
September 13, 2002
DHANO DEVI Vs. HULAS RAM
May 29, 2002
DHIRAJ KUMAR ALIAS GOLU SHARMA Vs. STATE OF CHHATTISGARH
October 4, 2002
DINKAR RAO WARETWAR Vs. STATE OF CHHATTISGARH
May 22, 2002
DIPAK KUMAR & ORS. Vs. STATE OF CHHATTISGARH
November 29, 2002
DWARIKA PRASAD Vs. KRISHNA KUMAR
September 11, 2002
GAJANAND Vs. STATE OF CHHATTISGARH
July 11, 2002
GAJAROPAN YADAV Vs. T S SINGHDEO
September 9, 2002
GAJPATI SAHU Vs. STATE OF CHHATTISGARH
June 21, 2002
GOLA BILLA NAGRAJ Vs. STATE OF CHHATTISGARH
November 21, 2002
GOPAL DAS Vs. KASTURI DEVI BEGANI
January 7, 2002
GORELAL Vs. STATE BANK OF INDIA
July 15, 2002
HARBANS SINGH TUTEJA Vs. VINOD NIRMALKAR
September 16, 2002
IN RE: UNION OF INDIA THROUGH SOUTH EASTERN RAILWAY Vs. STATE
May 30, 2002
INDIRA SURMANI Vs. STATE OF CHHATTISGARH
April 17, 2002
JAGDISH CHANDRA Vs. STATE OF CHHATTISGARH
October 24, 2002
JAILAL LAKDA Vs. STATE OF CHHATTISGARH
September 30, 2002
JAINENDRA KUMAR BHOI Vs. SHRIMATI AHILYABAI CHOUDHARY
May 1, 2002
JAMADAR ALIAS JHADU Vs. STATE GOVT OF CHHATTISGARH
May 10, 2002
JAYA CHANDRAKAR Vs. DISTT PANCHAYAT
September 13, 2002
JODHAN Vs. STATE OF CHHATTISGARH
January 29, 2002
JYOTI BAI NAGESH Vs. MUNICIPAL CORPORATION
March 15, 2002
KAILASH BAI Vs. SHAILENDRI BAI
September 5, 2002
KEHAR SINGH Vs. STATE OF CHHATTISGARH
May 1, 2002
KHUSHBU BAGDI Vs. STATE OF CHHATTISGARH
April 9, 2002
KRISHNA Vs. STATE OF CHHATTISGARH
October 24, 2002
KRISHNA BIHARI GUPTA Vs. STATE OF CHHATTISGARH
September 6, 2002
KU. KHUSHBU BAGDI & THREE ORS. Vs. STATE OF CHHATTISGARH & ANR.
April 8, 2002
KUPPA SWAMI Vs. STATE OF CHHATTISGARH
March 22, 2002
LALIT KUMAR PATRE Vs. RAM BAHADUR
September 12, 2002
M NARAYAN RAO Vs. STATE OF CHHATTISGARH
August 6, 2002
MADHURI PARKAR Vs. STATE OF CHHATTISGARH
February 19, 2002
MAHENDRA KUMAR SALUJA Vs. STATE OF CHHATTISGARH
April 24, 2002
MANISH ALIAS ANNU Vs. STATE OF CHHATTISGARH
May 22, 2002
MANNULAL Vs. MATIBAI YADAV
November 26, 2002
MANOJ AGRAWAL Vs. STATE OF CHHATTISGARH
August 7, 2002
MOHD. MEHMOOD Vs. STATE OF CHHATTISGARH
February 8, 2002
MUKTA BAI Vs. SATYANARAYAN GUPTA
October 8, 2002
NAR SINGH Vs. STATE OF CHHATTISGARH
January 10, 2002
NARAYAN SINGH Vs. STATE OF CHHATTISGARH
May 8, 2002
NATIONAL INSURANCE COMPANY LTD Vs. KUSUM BAI
October 30, 2002
OFFICE REFERENCE REGARDING ROAD ACCIDENT Vs. STATE OF C G
May 29, 2002
P ANASUYA NAIDU Vs. UNION OF INDIA
September 4, 2002
PARASMAL SONI Vs. JOGA SINGH
September 11, 2002
PARASNATH TIWARI Vs. CENTRAL RESERVE POLICE FORCE
June 17, 2002
PHANESWAR @ CHOTTE Vs. STATE OF CHHATTISGARH
September 12, 2002
PRADEEP KUMAR JAIN Vs. STATE OF CHHATTISGARH
November 27, 2002
PREM SINGH CHOUHAN Vs. L M PANDEY
November 14, 2002
PURAB SINGH MUNNA Vs. STATE OF CHHATTISGARH
February 13, 2002
PURAN Vs. SURAJ PATEL
October 7, 2002
R K AGRAWAL Vs. M L SHAHNI
August 2, 2002
RADESH KUMAR PAIKARA Vs. STATE OF CHHATTISGARH
July 22, 2002
RADHA MOHAN RAI Vs. STATE OF CHHATTISGARH
May 27, 2002
RADHE HARI SINGH Vs. STATE OF CHHATTISGARH
January 3, 2002
RAJ KUMAR @ RAJU Vs. STATE OF CHHATTISGARH
July 9, 2002
RAJARAM MAIZE PRODUCTS Vs. STATE INDUSTRIAL COURT
January 30, 2002
RAJENDRA DUBEY Vs. STATE OF M P
March 15, 2002
RAJESH KUMAR ALIAS RAMJAN KHAN Vs. STATE OF CHHATTISGARH
September 17, 2002
RAJU ALIAS RAJ KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
May 30, 2002
RAKESH JAISWAL Vs. STATE OF CHHATTISGARH
September 17, 2002
RAKESH KUMAR MISHRA Vs. STATE OF CHHATTISGARH
May 22, 2002
RAMDEO Vs. STATE OF CHHATTISGARH
February 5, 2002
RAMESH KUMAR JAIN Vs. PRESIDENT DEVANAND JAIN HIGHER SECONDARY SCHOOL
March 11, 2002
RAMHAI SINGH Vs. STATE OF CHHATTISGARH
January 29, 2002
RANI BAI Vs. STATE OF CHHATTISGARH
May 1, 2002
RAPE VICTIM Vs. STATE OF C G
May 30, 2002
RESHAM LAL Vs. STATE OF CHHATTISGARH
April 15, 2002
SACHIN SHARMA Vs. STATE OF CHHATTISGARH
June 21, 2002
SAINATH SINGH Vs. BHAGWAT PRASAD
April 24, 2002
SALIM Vs. SHAKTI PICTURES SERKIT LIMITED
October 7, 2002
SALIM Vs. SHAKTI PICTURES SERKIT LIMITED
October 8, 2002
SAMAJILAL SAHU Vs. STATE OF CHHATTISGARH
August 1, 2002
SAMARURAM KEWAT Vs. STATE OF CHHATTISGARH
November 1, 2002
SANJAY SINGH PARIHAR Vs. STATE OF CHHATTISGARH
August 21, 2002
SANTOSH KUMAR AGARWAL Vs. STATE OF CHHATTISGARH
September 16, 2002
SANTOSH KUMAR GUPTA Vs. JAY PRAKASH AGRAWAL
August 14, 2002
SANTOSHI Vs. KIRTI SAHU
October 3, 2002
SARASWATI BAI Vs. KANTABAI
September 9, 2002
SATISH KUMAR DAVID Vs. STATE OF CHHATTISGARH
May 20, 2002
SATORANJAN Vs. STATE OF CHHATTISGARH
October 25, 2002
SATYA NARAYAN IN JAIL Vs. STATE OF CHHATTISGARH
July 12, 2002
SAVITRI BAI Vs. MALINDER KAUR
January 22, 2002
SHAIK GOUSE MOHIDDIN Vs. STATE OF CHHATTISGARH
August 26, 2002
SHAKUNTALA SINGH Vs. DAURAM RATANKAR
July 12, 2002
SHEIKH ISMAIL Vs. MUNICIPAL CORPORATION, DURG
January 8, 2002
SHYAMA BAI VERMA Vs. UMESH KUMAR
July 26, 2002
SIRAJUNNISHA Vs. SUKHJEET SINGH
September 12, 2002
SITESH KUMAR DWIVEDI Vs. RANJANA BHAGDIKER
July 8, 2002
SOBRAN SINGH Vs. STATE OF CHHATTISGARH
March 15, 2002
SOMARU RAM Vs. STATE OF CHHATTISGARH
November 15, 2002
STATE OF CHHATTISGARH Vs. IQBAL KHAN
April 30, 2002
SUDARSHAN Vs. PANCHRAM
April 8, 2002
SUKHNANDAN Vs. STATE OF M P
February 7, 2002
SUNIL KUKREJA Vs. STATE OF CHHATTISGARH
March 22, 2002
SUNIL KUMAR THAKUR Vs. STATE OF CHHATTISGARH
May 22, 2002
SURESH PAWAR Vs. STATE OF CHHATTISGARH
October 1, 2002
SUSHIL Vs. STATE OF CHHATTISGARH
November 14, 2002
SUSHILA SINGH Vs. DRIVER MADHULAL RAI
January 18, 2002
SYED NAZIM ALI Vs. STATE OF CHHATTISGARH
June 21, 2002
VIJAY BAGHEL Vs. STATE OF CHHATTISGARH
May 2, 2002
VIJAY KUMAR DUBEY Vs. STATE OF CHHATTISGARH
May 2, 2002
VIJAY SINGH Vs. STATE OF CHHATTISGARH
November 26, 2002
WAHID AHMED Vs. GANESH SONWANI
August 8, 2002
YASHWANT SINHA Vs. STATE OF C G
May 9, 2002
YUDHVEER SINGH Vs. STATE OF CHHATTISGARH
May 14, 2002