Case Index

Title
Date
A EBENEZER Vs. STATE OF KARNATAKA
August 5, 2002
A EBENEZER Vs. M MARY
April 18, 2002
A K SUBBAIAH Vs. KARNATAKA STATE BAR COUNCIL BANGALORE
July 19, 2002
A MUNISWAMY Vs. SELVI
April 12, 2002
A N SHIVAPRASAD Vs. T VENKATESH
November 29, 2002
A P MADANNA Vs. A P KUSHALAPPA
May 29, 2002
A R ARUNA KUMAR Vs. NALINI
September 4, 2002
A R VISHALAXI Vs. UNION OF INDIA
February 14, 2002
A RAVINDRANATH Vs. UMA S POOJARY
December 20, 2002
A S SRINIVASAN Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED
November 26, 2002
A U VALIULLA Vs. A V SHAFIULLA
October 1, 2002
A VENKATASUBBAIAH AND CO Vs. B S RAJANNA CHETTY
July 23, 2002
A. Jayaram Vs. Secretary to the Government of Karnataka Department of Housing and Urban Development and another
October 9, 2002
A. Muniswamy and another Vs. Smt. Selvi
April 12, 2002
A. Ravindranath Vs. Smt. Uma S. Poojary and others
December 20, 2002
A. Vishalaxi and another Vs. Union of India (UOI) and others
February 14, 2002
A.P. Madanna (deceased) by L.Rs. Vs. A.P. Kushalappa and others
May 29, 2002
ABDUL HAQ Vs. DEPUTY COMMISSIONER UTTARA KANNADA
June 6, 2002
ABDUL RAHIMANSAHEB Vs. PUTTAWWA
July 9, 2002
Abdul Sattar and others Vs. Gurlingayya and another
February 27, 2002
ABDUL SHAFIULLA Vs. KARNATAKA POWER TRANSMISSION CORPORATION
January 2, 2002
ADIL ABBAS Vs. ABDUL KAREEM BAGMAR
November 29, 2002
AICOBOO NAGAR RESIDENTS WELFARE ASSOCIATION BANGALORE Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE
September 3, 2002
AJAY MEHTA Vs. STATE OF KARNATAKA
September 24, 2002
AMIR ALI Vs. AHMED PATEL
September 9, 2002
ANANDA KUMAR B PIRGAL Vs. A K GANGADHARAN
November 11, 2002
ANANDA LAKSHMI Vs. DEPUTY COMMISSIONER MYSORE DISTRICT
September 30, 2002
ANASUYAMMA AND Vs. STATE OF KARNATAKA
March 11, 2002
ANDALAMMA Vs. STATE OF KARNATAKA
July 18, 2002
ANJINAMMA Vs. PUTTAHARIYAPPA
September 25, 2002
ANJUMAN A ISLAM Vs. DIRECTOR OF EMPLOYMENT AND TRAINING BANGLORE
June 17, 2002
ANNAPPA MESTHA Vs. MUTAYYA ACHARI
March 11, 2002
ANNIE P MATHEWS Vs. RAJIMON ABRAHAM
July 16, 2002
ASHISH SUMAN Vs. NATIONAL LAW SCHOOL OF INDIA UNIVERSITY NAGARBHAVI
August 8, 2002
ASIAN ELECTRONICS LIMITED THANE Vs. MURUGAN POWER SYSTEMS PRIVATE LIMITED BANGALORE
October 8, 2002
ASIAN INSTITUTE OF RURAL DEVELOPMENT Vs. BANGALORE CITY CORPORATION BANGALORE
December 12, 2002
ASSISTANT COMMR BELGAUM SUB DIVISION Vs. MARUTI FAKIRAPPA MAGADUM
September 25, 2002
AYESHA BEGUM Vs. SHAHZADI
November 11, 2002
B A SRINIVASA GUPTHA Vs. STATE OF KARNATAKA
May 28, 2002
B H UMASHANKAR Vs. AGRICULTURAL PRODUCE MARKETING COMMITTEE
September 26, 2002
B K VADIRAJA Vs. MANAGING DIRECTOR L I C OF INDIA
January 16, 2002
B KENCHAVEERAIAH Vs. STATE OF KARNATAKA
November 21, 2002
B KRISHNA BHAT Vs. STATE OF KARNATAKA
August 13, 2002
B KRISHNAPPA Vs. MANAGING DIRECTOR BANGALORE METROPOLITAN TRANSPORT CORPORATION
August 21, 2002
B M DEVAIAH Vs. CANARA BANK YELWAL BRANCH
December 4, 2002
B N AMARNATH Vs. COMMISSIONER OF INCOME TAX
October 4, 2002
B N SAMIULLA Vs. MADINA BEGUM
January 18, 2002
B N SURYANARAYANA RAO Vs. B C SESHADRI
September 23, 2002
B NAGARAJ SETTY SONS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
January 28, 2002
B RAGHURAMA PRABHU ESTATE EXECUTRIX SMT M KAVERI BAIJT CIT Vs. JOINT COMMISSIONER OF INCOME TAXARATHI SHENOY
December 19, 2002
B S DWARAKANATH Vs. STATE OF KARNATAKA
April 17, 2002
B SURESH Vs. STATE OF KARNATAKA
May 17, 2002
B SURESH Vs. STATE OF KARNATAKA
May 27, 2002
B. Haleshappa Vs. State of Karnataka and others
August 23, 2002
B. Idinabba since dead by L.Rs. and others Vs. Smt. Shantha Bai dead by L.Rs. and another
July 25, 2002
B. Krishna Bhat Vs. State of Karnataka and others
August 13, 2002
B. Umanna Gowda Vs. The Divisional Controller, KSRTC, Bellary Division
February 11, 2002
BABU ALTHAF Vs. FARIDA ABBA KHASIM
December 16, 2002
BABU MADIVALA Vs. KUDDU MADIVALA
February 26, 2002
BABY KUMAR ALIAS JANARDHANA Vs. STATE OF KARNATAKA
December 17, 2002
BADAVARA BALLAGA GANDHI ASHRAMA Vs. N GOWRAMMA
November 27, 2002
Bakki Reddy deceased by L.Rs. Vs. Govinda Reddy
September 3, 2002
BALARAM CINE PUBLICITIES Vs. BANGALORE MAHANAGARA PALIKE
February 8, 2002
BANGALORE DEVELOPMENT AUTHORITY BANGALORE Vs. RAMAKKA
September 12, 2002
BANGALORE MALAYALI CATHOLIC ASSOCIATION Vs. K J JOSEPH
December 5, 2002
BANGALORE TURF CLUB LIMITED Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
September 4, 2002
BAPTIST D ALMEDA Vs. PARAMESHWARA
November 12, 2002
BASANA GOWDA Vs. DEPUTY COMMISSIONER GADAG DISTRICT GADAG
July 19, 2002
BASAVANEPPA Vs. STATE OF KARNATAKA
August 21, 2002
Basavannappa Shivappa Haveri Vs. Virupaxappa
December 2, 2002
BASAVANNEPPA SHIVAPPA HAVERI Vs. STATE OF KARNATAKA
February 25, 2002
Basavaraj Vs. Sri. Hire Doddanagouda and others
August 29, 2002
Basaveshwara Vidya Vardhaka Sangha and others Vs. State of Karnataka and others
October 31, 2002
BASAWA Vs. PARAMESHWARAPPA MALLAPPA HALLI
October 8, 2002
BASHA ALIAS BASHAKHAN AND Vs. STATE OF KARNATAKA
September 27, 2002
BAYAMMA Vs. STATE OF KARNATAKA
February 27, 2002
BEEPATHUMMA Vs. DEPUTY COMMISSIONER DAKSHINA KANNADA MANGALORE
March 15, 2002
BHAGYAVATHI Vs. MADANLAL D JAIN
August 26, 2002
BHANUSIMHA Y P Vs. LABOUR ENFORCEMENT OFFICER
April 10, 2002
BHARAMAPPA PUTTAPPA UPPAR Vs. SUSHILABAI
February 13, 2002
BHARAT BEEDI WORKS LTD Vs. KUNHAMBU K
March 15, 2002
BHARAT ELECTRONICS LIMITED BANGALORE Vs. G YERUSWAMY
August 13, 2002
BHARATH GOLD MINES LIMITED OORGAUM Vs. MANIMALA
September 19, 2002
BHAVANI Vs. D C DODDARANGAIAH
June 14, 2002
BHIMAPPA CHANNAPPA KAPALI Vs. BHIMAPPA SATYAPPA KAMAGOUDA
May 28, 2002
Bhimsena Tukaramsa Miskin Vs. Ashok and another
August 13, 2002
BHORUKA STEEL LIMITED Vs. MISC LIMITED BANGALORE
June 17, 2002
BIRENDRA SINGH Vs. COMMISSIONER OF INCOME TAX
January 15, 2002
BISHRYA APPANNA KALE Vs. STATE
December 13, 2002
BORAIAH ALIAS SHEKAR Vs. STATE
December 20, 2002
BOREGOWDA Vs. SPECIAL DEPUTY COMMISSIONER HASSAN DISTRICT
February 15, 2002
BPL LTD. AND ORS. Vs. R. SUDHAKAR AND ORS.
March 14, 2002
BRANCH MANAGER STATE BANK OF MYSORE Vs. K AMARNATH
December 2, 2002
Byatappa since dead by L.Rs. Vs. Nanjaiah @ Basaiah and others
March 18, 2002
C DINAKAR Vs. STATE OF KARNATAKA
April 12, 2002
C DODDAPPA Vs. TUNGABADRA GRAMIN BANK
March 15, 2002
C HAMEED Vs. UNION BANK OF INDIA
December 20, 2002
C LAKSHMINARAYANA Vs. STATE OF KARNATAKA
September 17, 2002
C M MAHANTKUMAR Vs. N G E F LIMITED
October 22, 2002
C MADHU Vs. B V S MURTHY
September 4, 2002
C N NAGENDRA SINGH Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE DISTRICT BANGALORE
May 28, 2002
C PRABHU Vs. SANGAM CORPORATION BANGALORE
January 30, 2002
C R JANARDHAN Vs. N S VINUTHA
January 10, 2002
C R JANARDHAN Vs. N S VINUTHA
February 1, 2002
C T PONNAPPA ALIAS CHUPPI Vs. STATE
August 22, 2002
C. Madhu Vs. B.V.S. Murthy
September 4, 2002
C. Ramesh Vs. N. Dilip Kumar and others
April 9, 2002
CAMILLA MACKAY Vs. SEBASTIANS CONFERENCE OF ST VINCENT DPAUL SOCIETY MANGALORE
June 28, 2002
CAPBEAUTI Vs. KARNATAKA BANK LTD
June 3, 2002
CARGIL SEEDS INDIA LTD Vs. STATE
February 18, 2002
CAROLINE PERPETUA EARDLEY Vs. GLENN B EARDLEY
January 25, 2002
CAUVERY MINERAL WATERS PVT LTD Vs. BUREAU OF INDIAN STANDARDS MANAK BHAVAN
August 29, 2002
CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA Vs. ABDUL RAHIMAN
June 3, 2002
CHAKO Vs. DEPUTY COMMISSIONER SHLMOGA DISTRICT
February 18, 2002
CHAMUNDESWARI BUILD TECH PVT LTD Vs. STATE OF REVENUE SECRETARY GOVERNMENT OF KARNATAKA
August 22, 2002
Chamundeswari Build Tech. Pvt. Ltd., represented by its Managing Director M. Ashok Kumar Vs. State of Revenue Secretary, Government of Karnataka and others
August 22, 2002
Chamundeswari Sugars Limited Vs. Union of India (UOI) and another
February 14, 2002
CHANDRABHAGABAI KRISHNASA BASAVA ALIAS CHANDRABHAGABAI Vs. VASANT
July 24, 2002
CHANDRAMMA Vs. STATE OF KARNATAKA
July 2, 2002
CHANDRAMMA Vs. RAMACHANDRA
August 14, 2002
Chandranatha Parshwanatha Basadi Vs. Authorised Officer and another
September 3, 2002
CHANDRASHEKAR Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER
August 27, 2002
CHANDRASHEKARAYYA GURUSIDDAYYA Vs. SPECIAL LAND ACQUISITION OFFICER HLDKAL DAM PROJECT HIDKAL
June 4, 2002
Charles Rego Vs. State of Karnataka and others
July 8, 2002
CHENNAPPA GOWDA Vs. STATE OF KARNATAKA
March 20, 2002
CHIKKARANGAPPA Vs. KARNATAKA STATE POLLUTION CONTROL
March 8, 2002
CHIKKATHAYAMMA Vs. SIDDAIAH ALIAS SIDDEGOWDA
January 22, 2002
CHOWDAMMA Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE DISTRICT
March 21, 2002
CHOWDRANI MAHADEVAN Vs. S CHANDRASHEKAR
June 19, 2002
CHOWRIAPPA CONSTRUCTIONS Vs. EMBASSY CONSTRNS AND DEVPT P LTD
July 11, 2002
CIT Vs. RENUKA GOWDA
May 4, 2002
Col. J.B. Monis and another Vs. State of Karnataka and another
April 19, 2002
COMMISSIONER OF INCOME TAX Vs. SYNDICATE BANK
December 5, 2002
Commissioner of Income Tax Vs. Canara Bank
August 1, 2002
COMMISSIONER OF INCOME TAX Vs. GOGTE TEXTILES LIMITED
July 18, 2002
COMMISSIONER OF INCOME TAX Vs. SANDUR MANGANESE IRON ORES P LIMITED
July 18, 2002
COMMISSIONER OF INCOME TAX Vs. RAM SAHAKARI BANK LTD
September 5, 2002
COMMISSIONER OF INCOME TAX Vs. SRI RAMAKRISHNA ENTERPRISES
January 31, 2002
COMMISSIONER OF INCOME-TAX Vs. DISTILLERS CO LTD
September 23, 2002
COMMISSIONER OF INCOME-TAX Vs. NARASEGOWDA
August 1, 2002
COMMISSIONER OF INCOME-TAX Vs. MANGALORE GANESH BEEDI WORKS
December 19, 2002
COMMISSIONER OF LABOUR, GOVERNMENT OF KARNATAKA Vs. B.P.L. GROUP OF COMPANIES KARMIKARA SINGHA
December 4, 2002
COMMISSIONER OF WEALTH TAX Vs. B ABDULLA KUNHI
February 7, 2002
COMMR K S P INSTRUCTIONS EDUCATION Vs. HANAMANT
January 24, 2002
CONTROLLER OF STATE ACCOUNTS DEPARTMENT Vs. B NAGARATHNAMMA
December 5, 2002
CORPORATION BANK Vs. M RAMESH KAMATH
October 28, 2002
CORPORATION OF THE CITY OF MANGALORE Vs. KASTURBA MEDICAL COLLEGE
February 13, 2002
CYPRIAN DSOUZA Vs. RENE DSOUZA
September 30, 2002
CYRIL LASRADO AND ORS. Vs. JULIANA MARIA LASRADO AND ORS.
September 7, 2002
D CHANDRASHEKHAR Vs. CHAIRMAN CUM M D K P T C LTD
February 5, 2002
D H SAMUDHYATHA Vs. VISVESWARAIAH TECHNOLOGICAL UNIVERSITY
October 3, 2002
D S VIJAYA KUMAR Vs. DEPUTY CONSERVATOR OF FOREST HASSAN
January 9, 2002
DAMODAR Vs. STATE OF KARNATAKA
November 25, 2002
Dasegowda Vs. Gangaraju
August 14, 2002
Deputy Commissioner and another Vs. P. Siddappa
February 1, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. H V SHANTHARAM
January 1, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. H V SHANTHARAM
July 8, 2002
DEVA PRASAD REDDY Vs. KAMINI REDDY
April 19, 2002
DEVAKI Vs. LINGAMMA
February 5, 2002
DEVAMMA Vs. SOMEGOWDA
January 29, 2002
DEVARAMANE SRINGESHWARAIAH Vs. M N NARASIMHA PANDITH
March 1, 2002
DEVARAMANE SRINGESHWARAIAH AND ANOTHER Vs. M R NARASIMHA PANDITH AND ANOTHER
March 15, 2002
DEVEERAMMA Vs. SHIVALINGAPPA
January 11, 2002
DEVENDRAPPA Vs. STATE OF KARNATAKA
February 25, 2002
DEVIDAS ANNAPPA SHETTY Vs. LAND TRIBUNAL HONNAVAR III
June 24, 2002
DEVIKA V PATIL Vs. DIRECTOR DEPT OF MINES AND GEOLOGY BANGALORE
January 4, 2002
DIESEL INDIA BANGALORE Vs. KAMALAMMA
July 25, 2002
DIVISIONAL CONTROLLER KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. C A ERAPPA
December 12, 2002
DIVISIONAL CONTROLLER KSRTC Vs. S B BALLI
May 30, 2002
Divisional Controller, KSRTC and another Vs. G.P. Raghavendra
January 3, 2002
DODDANANJAPPA Vs. SUB REGISTRAR HOSKOTE BANGLORE
December 13, 2002
E G DAYANANDA MURTHY Vs. STATE OF KARNATAKA
August 6, 2002
E GURUMURTHY Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION, BANGALORE
January 10, 2002
EIKO SALES PRIVATE LIMITED Vs. PRESIDING OFFICER DEBT RECOVERY TRIUUNAL
March 5, 2002
EKANATH EKBOTE Vs. GULBARGA UNIVERSITY GULBARGA
August 17, 2002
EMPLOYEES STATE INSUANCE CORPN Vs. LAMINA SUSPENSION PRODUCTS P LTD
January 3, 2002
ERALINGAPPA Vs. NAGAMMA
September 30, 2002
EXECUTIVE ENGINEER KARNATAKA HOUSING BOARD Vs. MALLESHAPPA
September 26, 2002
EXECUTIVE ENGINEER KPTCL Vs. C B APPACHU
July 12, 2002
Executive Engineer, I.D., NLBC Division Vs. A. Prabhakara Reddy
August 17, 2002
FACTORY MANAGER RAJASHREE CEMENTS Vs. NAEEM PASHA
September 6, 2002
FAKEERAPPA Vs. KARNATAKA CEMENT PIPE FACTORY
June 7, 2002
FAROOQ DADABHAI Vs. STATE
March 27, 2002
Foundation of Southern States Goods Vehicles Owners Association and others Vs. State of Karnataka and others
June 14, 2002
FRIENDS CULTURAL EDUCATIONAL SOCIETY Vs. STATE OF KARNATAKA
May 31, 2002
G A NARASIMHA MURTHY Vs. P N MURTHY
December 5, 2002
G K ANANDA REDDY Vs. L N BASAPPA
December 16, 2002
G K BALAKRISHNA Vs. H VENKATESHAPPA
January 1, 2002
G K GOVINDA RAO Vs. STATE OF KARNATAKA
July 11, 2002
G MAHADEVAPPA Vs. DHARWAD DISTRICT CO OPERATIVE MARKETING
January 16, 2002
G R CHANDRASHEKARA Vs. STATE OF KARNATAKA
June 12, 2002
G R CHANGALARAYA NAIDU Vs. ASSISTANT COMMISSIONER BANGALORE SUB DIVISION
August 16, 2002
G RAMAPPA Vs. H MARANNA
March 22, 2002
G SURESH REDDY Vs. KARNATAKA STATE FINANCIAL CORPN
February 15, 2002
G V ASWATHNARAYAN Vs. ZONAL MANAGER AND APPELLATE AUTHORITY
October 24, 2002
G V RONAD Vs. STATE OF KARNATAKA
March 5, 2002
G. Sathya Murthy Vs. Director, Bangalore Complex, Indian Telephone Industries and others
April 17, 2002
G. Veerabhdrayya Vs. State Bank of Mysore and others
September 13, 2002
GADAG CO OPERATIVE COTTON SALE SOCIETY LTD Vs. RAMANATH
October 10, 2002
GALDI ADBUL KHADER Vs. TAHASILDAR AND TALUK MAGISTRATE KUNDAPURA
February 8, 2002
GANESH M S Vs. H K SUBRAMANYA
February 27, 2002
GANGAIAH Vs. DEPUTY COMMISSIONER TUMKUR DISTRICT
March 8, 2002
GANGAWWA Vs. RUDRAGOUDA DARAMAGONDA PATIL
February 18, 2002
GAYATHRI Vs. CLEMENT MARY
November 25, 2002
GENL SECY VOKKALIGARA SANGHA Vs. R CHANDRAMOULI
March 5, 2002
GHATGE PATIL TRANSPORT LIMITED Vs. STATE OF KARNATAKA
February 12, 2002
GHODAWAT PAN MASALA PRODUCTS I LTD Vs. STATE OF KARNATAKA
August 12, 2002
GOLD FIELD COLLEGE OF EDUCATION BANGARPET KOLAR DISTRICT Vs. DIRECTORATE OF STATE EDUCATION RESEARCH TRAINING BANGALORE
March 22, 2002
GOPALAKRISHNA BHAT Vs. KAMALA
February 1, 2002
GOPICHANDER M L Vs. ANDHRA BANK
June 25, 2002
GOUSIA BEGUM Vs. PRINCIPAL DISTRICT AND SESSIONS JUDGE, BIHAR
October 25, 2002
GOVERNMENT OF INDIA Vs. DHANU S RATHOD
July 1, 2002
GOWRAMMA Vs. SHAMANNA REDDY
February 18, 2002
GUDDAPPA FAKIRAPPA MADAR Vs. DEPUTY COMMISSIONER HAVERI DISTRICT
June 17, 2002
GULISTHAN SHADI MAHAL TRUST Vs. KARNATAKA BOARD OF WAKFS
January 16, 2002
Guru Madhwa Seva Samithi and others Vs. Katti Ananth Acharya
August 23, 2002
GURUDEEP SINGH Vs. SURJIT KAUR
March 27, 2002
GURUMURTHY E Vs. KARNATAKA STATE ROAD TRANS CORPN
January 10, 2002
H A MANJUNATHA BHATTA Vs. STATE OF KARNATAKA
January 7, 2002
H AND R JOHNSON INDIA LTD Vs. CENTRAL BOARD OF EX AND CUS
March 14, 2002
H CHANDRAKANTH Vs. STATE OF KARNATAKA
March 6, 2002
H GOVINDAIAH Vs. KARNATAKA STATE OPEN UNIVERSITY MYSORE
June 3, 2002
H K RAJANNA Vs. H B CHIKKABORAIAH
June 28, 2002
H M BASAMMA Vs. COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BANGALORE
July 12, 2002
H M MUNINARAYANA Vs. STATE OF KARNATAKA
October 24, 2002
H N CHANDRASHEKAR Vs. DEPUTY COMMISSIONER CHICKMAGALUR DISTRICT
July 17, 2002
H P LAKSHMIDEVARAJE Vs. G P ASHARANI
June 20, 2002
H PUTTAIAH Vs. STATE OF KARNATAKA
August 6, 2002
H R HAREESH KUMAR Vs. CHAIRMAN AND APPELLATE AUTHORITY CENTRAL SILK BOARD BANGALORE
August 21, 2002
H R SHETTY Vs. TITAS FARNANDES
November 18, 2002
H R VISHWANATH Vs. UNION OF INDIA
February 7, 2002
H R VISHWANATH Vs. UNION GOVERNMENT OF INDIA
May 31, 2002
H S GANGADHAR Vs. UNIVERSITY OF AGRICULTURAL SCIENCES REP
November 11, 2002
H S RUPASHREE Vs. S SURESH
December 4, 2002
H S UMESHA PRASAD Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
February 14, 2002
H T SRIMATHI RAO Vs. PRAFULLA
February 8, 2002
H V VENKATESH Vs. ORIENTAL INSURANCE COMPANY LIMITED
February 14, 2002
HAMSAHEB NEERASAHEB MULTANI Vs. STATE OF KARNATAKA
April 10, 2002
HANAMANT BASAPPA CHOUDHARI AND BENNUR Vs. LAXMAWWA
August 6, 2002
HANUMANTHAIAH Vs. N RAMEGOWDA
January 18, 2002
HANUMANTHE GOWDA Vs. A NAGARAJU
November 20, 2002
HARMONIC FOODS BANGALORE Vs. DEBT RECOVERY APPELLATE TRIBUNAL
March 21, 2002
HELLIOS FOOD ADDITIVES PRIVATE LIMITED Vs. STATE OF KARNATAKA
December 13, 2002
HEWLETT PACKARD INDIA LTD Vs. BPL NET COM LTD
March 11, 2002
HOLIYAPPA K PATIL ALIAS AJJAPPA Vs. LOKAPPA
February 28, 2002
Honnali Taluk Co-operative Agricultural and Rural Development Bank Limited Vs. Deputy Commissioner and others
July 8, 2002
HOSABAYYA NAGAPPA NAIK Vs. STATE OF KARNATAKA
January 18, 2002
HOTLINE SHARES AND SECURITIES LTD Vs. DINESH GANESHMAL SHAH
April 3, 2002
HUSAINSAB GOUSUSAB KAREEMSAB ELLAPUR Vs. KRISHNARAO SHESHAGIRIRAO SARATHI
March 14, 2002
I M NAGAIAH Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
November 29, 2002
IBRAHIM ABDUL LATIF SHAIKH Vs. CORPORATION BANK KARWAR
July 3, 2002
IBRAHIM FARUKMIYA KARAJGI Vs. KASIM KHAN
October 8, 2002
ICDS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSTT
February 7, 2002
Imamsaheb Vs. Smt. Sarojini
June 21, 2002
INDIA LEASE DEVELOPMENT LIMITED Vs. THIMMAKKA
April 12, 2002
INDIAN BANK Vs. STATE OF KARNATAKA
December 2, 2002
INDUSTRIAL RUBBER PRODUCTS Vs. KARNATAKA ELECTRICITY BOARD
February 25, 2002
INEELAWA Vs. MAHANTAYYA
April 4, 2002
INFANT ADVERTISING PRIVATE LIMITED BANGALORE Vs. BANGLORE CITY CORPORATION
November 13, 2002
INSPECTOR OF EXCISE Vs. D VENKATARAMANA SWAMY
October 1, 2002
Institute of Education Vs. Sowcar A. Siddanna Endowment and K.H. Ramaiah Memorial Endowment Trust
August 5, 2002
INSTITUTE OF EDUCATION SARASWATHIPURAM MYSORE Vs. SOWCAR A SIDDANNA ENDOWMENT AND K H RAMAIAH MEMORIAL ENDOWMENT TRUST MYSORE
August 5, 2002
IRAGHAVENDRA VENKATESH BURLI Vs. NALANAIKANATH BALAKRISHNADAS GUJJAR
April 1, 2002
IRANNA VENKAPPA SAKHARE Vs. SHANTABAI TUKARAM SAKHARE
January 8, 2002
IRAPPA Vs. M DIRECTOR KARNATAKA STATE ROAD TRANS CORPN
October 22, 2002
ISMAIL Vs. SUSHILA BAI
September 19, 2002
IVAN ANAND DSOUZA Vs. STATE OF KARNATAKA
June 6, 2002
J D RAMAKRISHNA RAO Vs. STATE BANK OF INDIA MUMBAI
May 27, 2002
J L BUILDERS Vs. CANARA BANK
May 31, 2002
J R RAMA MURTHY Vs. KANNADA VISHWAVIDYALAYA
February 26, 2002
J RASARANJAN Vs. STATE
August 26, 2002
JAGADEESH NARAYANA RAO AND P R SHASHI REKHA Vs. C N RAJAGOPAL
November 28, 2002
JAIN CLOTH STORES Vs. M KEWALCHAND
February 6, 2002
JALANI Vs. GULASHUNABI
November 15, 2002
JASWINDER SINGH Vs. STATE OF KARNATAKA
March 14, 2002
Jaya alias Jayaram and another Vs. State of Karnataka
June 17, 2002
JAYAGANESH BEEDU Vs. UNION OF INDIA
July 8, 2002
JAYALAKSHMI REDDY Vs. THIPPANNA
August 30, 2002
JAYAMOOLYA Vs. ASSISTANT COMMISSIONER MANGALORE SUB DIVISION
July 31, 2002
JAYANTHI S SHETTY Vs. P SHIVAJI SHETTY
December 5, 2002
Jayaraja Hegde Vs. State of Karnataka and Ors
August 28, 2002
JAYARAM Vs. STATE OF KARNATAKA
November 15, 2002
JAYARAM Vs. STATE OF KARNATAKA
October 28, 2002
JAYASHREE NAYAK Vs. STATE OF KARNATAKA
November 14, 2002
JIJO Vs. STATE
June 5, 2002
JINDAL VIJAYANAGAR STEEL LTD Vs. UNION OF INDIA UOI
October 25, 2002
JITENDRA MANNULAL DUBEY Vs. STATE OF KARNATAKA
April 19, 2002
K ANJANEYA SETTY Vs. K H RANGIAH SETTY
July 3, 2002
K B GURAPPA GOWDA Vs. STATE OF KARNATAKA
January 8, 2002
K BALAKRISHNA Vs. STATE OF KARNATAKA
March 6, 2002
K DINAKAR Vs. M S KAPOOR
August 28, 2002
K DODDAHANUMAIAH Vs. DEPUTY COMMISSIONER BANGALORE RURAL
June 14, 2002
K HEMAVATHY Vs. N ASHOK KUMAR
August 13, 2002
K L E SOCIETY Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
November 11, 2002
K M KUMARASWAMY Vs. STATE
February 28, 2002
K M NARAYANA Vs. R V DEVARAJ
June 11, 2002
K N ASWATHNARAYANA SETTY Vs. STATE OF KARNATAKA
August 30, 2002
K N SARASWATHAMMA Vs. SARALA
November 22, 2002
K N SOMASUNDARA Vs. B LINGARAJU
August 9, 2002
K NABAYANA MAYYA Vs. UNION OF INDIA
March 20, 2002
K NARAYANAPPA Vs. REGIONAL TRANSPORT OFFICER
October 31, 2002
K P CHANDRAKALA Vs. KODAGU ZILLA PANCHAYAT MADIKEBI
January 16, 2002
K P JAYARAJ Vs. DEPUTY COMMISSIONER HASSAN DISTRICT HASSAN
June 7, 2002
K R MALLESHA GOWDA Vs. KARNATAKA ADMINISTRATIVE TRIBUNAL BANGALORE
January 16, 2002
K R SUBBARAJU Vs. VASAVI TRADING CO
July 20, 2002
K S CHAYADEVI Vs. CORPORATION OF THE CITY OF BANGALORE
January 28, 2002
K S RAJA EDUCATIONAL TRUST GINGEE VILLUPURAM DISTRICT TAMIL NADU Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION SOUTHERN REGIONAL COMMITTEE BANGALORE
April 18, 2002
K SHIVARAJ Vs. PRINCIPAL K R E C SURATKAL
September 25, 2002
K SRINIVAS Vs. STATE OF KARNATAKA
May 28, 2002
K SUBRAMANYA Vs. KARNATAKA POWER CORPORATION LIMITED
October 28, 2002
K SURENDRA PRABHU Vs. CANARA BANK
April 17, 2002
K T MANJUNATHAIAH Vs. D V CHIDANANDA MURTHY
June 10, 2002
K T PLANTATION PVT LTD Vs. STATE OF KARNATAKA
July 16, 2002
K T SHIVAIAH Vs. G PUTTASWAMY GOWDA
December 20, 2002
K V NAGARAJ Vs. KARNATAKA MILK PRODUCERS
December 13, 2002
K V RUSHYASHRINGABHATTA Vs. S G NAGENDRA
November 29, 2002
K W GANAPATHY Vs. STATE OF KARNATAKA
June 11, 2002
K Y KAMATH Vs. CHAIRMAN AND MANAGING DIRECTOR SYNDICATE BANK
March 5, 2002
K. Balakrishna and another Vs. State of Karnataka and others
March 6, 2002
K. Sridhara Acharya Vs. Chennappa Gowda and another
August 9, 2002
K.G. KRISHNA MURTHY Vs. UNION OF INDIA (UOI) AND ANR.
September 21, 2002
K.K. Appaiah Charitable Trust and others Vs. Mysore Urban Development Authority and another
March 1, 2002
K.N. Saraswathamma Vs. Smt. Sarala
November 22, 2002
KADANAGOWDAR S V Vs. M D K S S CORPN
January 21, 2002
KAKIBASAMMA Vs. STATE OF KARNATAKA
February 8, 2002
KALAIVANI A Vs. STATE OF KARNATAKA
February 12, 2002
KALEEM ALIAS KALEEM PASHA Vs. STATE
August 14, 2002
KALLANAGOUDA Vs. NORTH WESTERN KARNATAKA ROAD
September 13, 2002
KALLINATH Vs. VEERAPPA ALIAS VEERANNA
August 7, 2002
KAMALADEVI Vs. SHIVAKUMARSWAMY
August 19, 2002
KANAKA BANK Vs. PAUL D SOUZA
November 26, 2002
KANHAYALAL HUKUMATRAI BANAWANI Vs. KESHAV SHANKAR RANADE
February 26, 2002
KANIMOLY RAMAKRISHNAN Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES BANGALORE
April 2, 2002
KARIBASAMMA Vs. MAHALINGAPPA A
February 26, 2002
Kariyavva and others Vs. Bhimappa Basappa Beerannavar
October 31, 2002
KARNATAKA STATE BAR COUNCIL Vs. P JANAKIRAM
July 30, 2002
KARNATAKA STATE BOARD OF WAKFS Vs. VISHWARAMA HOTELS LIMITED
July 26, 2002
KASHIBAI AMBEKAR Vs. VASANTHRAO HANUMANTHRAO AMBEKAR
July 16, 2002
KASHINATH DIKSHIT Vs. SURGICALS AND PHARMACEUTICALS COMPANY MYSORE LIMITED IN LIQUIDATION
October 8, 2002
Kashinath Dikshit and another Vs. Surgicals and Pharmaceuticals Company (Mysore) Limited (In Liquidation)
October 8, 2002
KASHIRAM AND ANR. Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION (NOW NEKRTC), REP. BY THE MD, CENTRAL OFFICES AND ORS.
June 26, 2002
KASTURIBAI Vs. CORPORATION OF CITY OF HUBLI DHARWAD
September 26, 2002
KAZI MOHD MUZEEBULLA Vs. HIGH COURT OF KARNATAKA
November 19, 2002
KEDARI Vs. STATE OF KARNATAKA
October 24, 2002
KENDRA UPADHYAYA SANGHA Vs. MUNIYAMMA
November 20, 2002
KIRAN AND ANOTHER Vs. STATE OF KARNATAKA, BY ITS SECRETARY, REVENUE DEPARTMENT AND OTHERS
May 31, 2002
KIRLOSKAR ELECTRIC COMPANY LIMITED Vs. NIL
October 22, 2002
KOTA CO OPERATIVE AGRICULTURAL BANK LIMITED Vs. STATE OF KARNATAKA
August 26, 2002
KRISHNA MURTHY K G Vs. UNION OF INDIA
September 21, 2002
KRISHNAMURTHY Vs. DEPUTY COMMISSIONER CHIKMAGALUR
June 14, 2002
KRISHNOJI GUNDU KULKARNI Vs. STATE OF KARNATAKA
September 24, 2002
KUDALA SANGAMESHWARA Vs. STATE OF KARNATAKA
June 11, 2002
KULLEGOWDA Vs. SPECIAL LAND ACQUISITION OFFICER HOLENARASIPURA DISTRICT HASSAN
January 17, 2002
Kum. V.M. Nagamani Vs. University of Agricultural Sciences and another
September 27, 2002
KUMAR Vs. KOTHANDAPANI
September 17, 2002
KUMAR ALIAS B A JAYAKUMAR Vs. STATE OF KARNATAKA
June 20, 2002
L SAROJA Vs. BANGALORE DEVELOPMENT AUTHORITY
February 5, 2002
LAKSHAMMA Vs. RIYAZ KHAN
December 12, 2002
LAKSHMAMMA Vs. RATHNAMMA AND OTHERS
September 21, 2002
LAKSHMANNA Vs. RIYAZ KHAN
December 20, 2002
Lakshminarasimaiah and another Vs. Kusuma Adiramaiah Setty and Susheelamma Trust and others
February 4, 2002
Lakshminarayana Rao Vs. Sai Rama Rao and others
July 26, 2002
LALITA Vs. UNION OF INDIA
October 11, 2002
LALITHA Vs. STATE OF KARNATAKA
March 6, 2002
LALITHA Vs. DIVISIONAL CONTROLLER KARNATAKA STATE ROAD TRANS CORPN
December 11, 2002
LAND ACQUISITION OFFICER RAICHUR Vs. KOPRESH RAO
December 16, 2002
LARSEN AND TOUBRO LIMITED Vs. STATE OF KARNATAKA
September 13, 2002
LATHA WINES Vs. GOVERNMENT OF KARNATAKA
May 29, 2002
Laxman Govindappa Kuri since dead by L.Rs. Vs. State of Karnataka and others
July 24, 2002
LAXMANA REDDY Vs. POLICE INSPECTOR PEENYA POLICE STATION
January 11, 2002
LAXMI COTTON CO. Vs. MAHANT COTTON CO.
September 20, 2002
LAXMI KOM VENKANNA NAYAK Vs. GOVERNMENT OF INDIA
September 13, 2002
LEELADEVI RAO Vs. K U HARI RAO
September 21, 2002
LEXICON FINANCE LIMITED Vs. UNION OF INDIA
March 6, 2002
LINGA BHATTA ALIAS THAMMAIAH Vs. SARAVANA ENTERPRISES
July 10, 2002
LOKAPPA MARA BASAPPA Vs. MARABASAPPA HUCHHAPPA
December 16, 2002
Lt Col (Retd.) K.S. Gopinath and another Vs. Union of India (UOI) and others
November 12, 2002
LT COL RETD K S GOPINATH Vs. UNION OF INDIA
November 12, 2002
M A SHARIFF Vs. MYSORE CITY CORPORATION
February 1, 2002
M A SHRIRAHATTI Vs. N G E F LIMITED
December 17, 2002
M ANANTHA MUGERAYA Vs. KARNATAKA LAND ARMY CORPORATION
March 5, 2002
M ANANTHA PADMANABHA BHAT Vs. KALI POOJARTHI
December 11, 2002
M ARJUNDAS Vs. STATE OF KARNATAKA
August 28, 2002
M B NOOR MOHAMMED Vs. CHIEF OFFICER TOWN MUNICIPAL COUNCIL MULKI MANGALORE
June 4, 2002
M C GANGADHARAPPA Vs. STATE
March 28, 2002
M C S BARNA Vs. C B RAMAMURTHY
April 5, 2002
M C SUDHAMANI Vs. MADAIAH
June 10, 2002
M DINESAN Vs. STATE BANK OF INDIA
November 25, 2002
M G DODDEGOWDA Vs. STATE OF KARNATAKA
October 3, 2002
M G MAHESHWARA RAO Vs. STATE OF KARNATAKA
June 18, 2002
M G PONNAPPA Vs. STATE OF KARNATAKA
December 18, 2002
M INDRA MALINI Vs. K RAGHAVAN MAJOR
November 25, 2002
M K GIRISH Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
April 19, 2002
M LAKSHMIPATHI Vs. EMPLOYEES STATE INSURANCE CORPORATION BANGALORE
August 5, 2002
M M BHATIA HUF Vs. COMMISSIONER OF INCOME TAX
June 4, 2002
M P GANGARANGAIAH Vs. STATE OF KARNATAKA
April 4, 2002
M P LAKSHMAN Vs. APPROPRIATE AUTHORITY
February 5, 2002
M R RAMACHANDRA Vs. SHANTAKUMARI
October 8, 2002
M R SRINIVAS Vs. GOLDEN GREEN FARMS RESORTS PRIVATE LIMITED
August 23, 2002
M SHIVAMURTHY Vs. MALLAIAH
October 1, 2002
M T MANJUNATHA Vs. STATE OF KARNATAKA
December 16, 2002
M T MARISWAMY GOWDA Vs. STATE OF KARNATAKA
February 6, 2002
M V GANESH PRASAD Vs. M L VASUDEVAMURTHY
April 19, 2002
M V THIPPESWAMY Vs. V R JAMPURI
December 3, 2002
M. Indra Malini and others Vs. K. Raghavan, Major
November 25, 2002
M. Mohan Bhat Vs. K. Vishwanath Kamath
July 25, 2002
M. Narasimhachar and others Vs. M. Raghavendrachar and another
February 8, 2002
M.A. MURTHY Vs. STATE OF KARNATAKA
January 16, 2002
M.P. Lakshman Vs. Appropriate Authority and others
February 5, 2002
M.R. Srinivas Vs. Golden Green Farms and Resorts (P.) Ltd.
August 23, 2002
M.V. Rajashekar Vs. B. Sridhar and others
February 28, 2002
M.V. Thippeswamy Vs. Shri V.R. Jampuri
December 3, 2002
MADALA JANAKIRAM Vs. DELHI SPECIAL POLICE ESTABLISHMENT
December 13, 2002
Madhav Vs. Ganapathi and others
August 22, 2002
MADUSUDAN N ANCHAN Vs. TRAFFIC MANAGER MANGALORE
March 19, 2002
Magaji Dhondusa Charities Private Religious and Charitable Trust by its Managing Trustees Vs. D. Ramaiah
September 17, 2002
MAHABAL S AMIN Vs. VIJAYA BANK M G ROAD BANGALORE
September 11, 2002
MAHABOOB BEE Vs. UNION OF INDIA
April 17, 2002
MAHADEV Vs. STATE OF KARNATAKA
April 4, 2002
MAHADEVA Vs. COMMISSIONER MYSORE CITY CORPORATION MYSORE
November 29, 2002
Mahalinga Madiwala, since deceased by LR Vs. Padmanabha Khadilkar since deceased by L.Rs. and others
December 3, 2002
MAHESH KUMAR K S Vs. STATE OF KARNATAKA
February 20, 2002
MAJLIS E MILLIA Vs. STATE OF KARNATAKA
October 8, 2002
MALATESH Vs. MAQBOOL AHMAD
January 7, 2002
MALLAMMA Vs. STATE OF KARNATAKA
June 21, 2002
MALLAPPA MUDAKAPPA Vs. BASAVANNEPPA VEERAPPA
March 19, 2002
MALLARADDI H ITAGI Vs. HIGH COURT OF KARNATAKA BANGALORE
March 1, 2002
MALLESHAPPA S. MAHUR Vs. THE EXECUTIVE ENGINEER, I.D AND ANOTHER
September 25, 2002
MALLESHI Vs. STATE OF KARNATAKA
June 26, 2002
MALLIKARJUNA SWAMY ADHIVAITH HIREMATH Vs. GANGAMMA
September 23, 2002
MANAGEMENT OF BATA INDIA LIMITED Vs. WORKMEN OF BATA INDIA LIMITED
November 13, 2002
MANAGEMENT OF MYSORE STRUCTURALS LIMITED BANGALORE Vs. VICE PRESIDENT BANGALORE GENERAL LABOUR UNION BANGALORE
November 14, 2002
MANAGEMENT OF SIRUGUPPA SUGARS AND CHEMICALS LIMITED Vs. C S MOHAN
May 28, 2002
MANAGER ASIAN PAINTS INDIA LIMITED BANGALORE Vs. INSPECTOR OF LEGAL METROLOGY
May 29, 2002
MANAGER RESERVE BANK OF INDIA Vs. S MANI
June 25, 2002
Manager, Asian Paints (India) Limited Vs. The Inspector of Legal Metrology, Flying Squad-1
May 29, 2002
MANAGING DIRECTOR KARNATAKA STATE ROAD Vs. K B CHARBASHEKER
February 26, 2002
MANAGING DIRECTOR KRISHNA BHAGYA JAIN NIGAM NIYAMITH Vs. MAREPPA M NAIK
July 1, 2002
MANAGING DIRECTOR NORTH EAST KARNATAKA ROAD TRANS CORPN Vs. T PRABHAKAR
September 21, 2002
MANAGING DIRECTOR NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION LTD Vs. IBRAHIM
December 11, 2002
MANGALABAI Vs. SANGLI BANK LTD
August 13, 2002
MANGALABHAI Vs. SANGLI BANK LIMITED
August 13, 2002
MANGILAL S JAIN Vs. COMMISSIONER OF INCOME TAX
February 22, 2002
MANICKLAL VERMA Vs. JAMANADEVI
February 8, 2002
MANJULA B R Vs. KARNATAKA STATE BAR COUNCIL
February 13, 2002
Manjula B.R. and others Vs. Karnataka State Bar Council and others
February 13, 2002
MANJUNATHA CO OP HOUSING SOCIETY LTD Vs. STATE OF KARNATAKA
January 21, 2002
MANOHAR R PATIL Vs. COMMR FOR CANE DEVELOPMENT BANGALORE
March 22, 2002
MANOHARAN M Vs. SYNDICATE BANK
January 25, 2002
MARTANDAPPA B HOSALLI Vs. STATE OF KARNATAKA
December 11, 2002
Mary Associates Vs. Smt. Padma Lalitha K.V.
June 26, 2002
MARY LAZAR Vs. KRISHNA GOPAL
September 23, 2002
MEFFLBOOBSAB Vs. UPALOKAYUKTA
April 18, 2002
MEHRUNNISA BEGUM Vs. GENERAL MANAGER BTS AND K S R T C BANGALORE
November 20, 2002
MERCURY PRESS BANGALORE Vs. AMEEN SHACOOR
April 5, 2002
MERCY CHANDRASHEKARAN Vs. CONTROLLER GENERAL OF DEFENCE ACCOUNTS CGDA
April 15, 2002
MGMT OF ADIKEHOLE ESTATE and MALLESHANAGUDDA ESTATE Vs. N SHETTY
January 16, 2002
MGMT OF MAJESTIC EXHIBITORS Vs. MUTHYALU
January 16, 2002
MILAN MINERALS PVT LTD Vs. UNION OF INDIA
February 28, 2002
Milan Minerals Pvt. Ltd., Bangalore Vs. Union of India and others
February 28, 2002
MILLIPORE INDIA PRIVATE LTD Vs. GOVT OF INDIA
January 29, 2002
Millipore India Private Ltd. Vs. Government of India and others
January 29, 2002
MOHAMMED JAFFAR Vs. STATE OF KARNATAKA
October 8, 2002
MOHAMMEDALI Vs. ELIAS MATHAI
November 14, 2002
MOHD HANEEF Vs. IQBAL ALI
January 11, 2002
MOHINI S HEGDE Vs. STATE OF KARNATAKA
March 8, 2002
MONIKA SANCTIC Vs. HENRY JOSEPH
December 17, 2002
MOULASAB Vs. MOHAMMAD HASIM
November 18, 2002
Ms. A. Kalaivani Vs. The State of Karnataka and others
February 12, 2002
MUDUNURI SURYA NARAYANA RAJU Vs. STATE
June 5, 2002
MUGAPPA Vs. MUNIYAMMA
December 13, 2002
MUKUNDA Vs. K RADHAKRISHNA PAI
January 18, 2002
Munilakshmamma deceased by LR Vs. Vijendra Rao deceased by L.Rs. and others
October 31, 2002
MUSRATH YASEEN Vs. STATE OF KARNATAKA
November 29, 2002
MUTHAMMA Vs. SPECIAL DY COMMISSIONER
October 21, 2002
MYSORE CEMENTS LTD Vs. ASSISTANT LABOUR COMMISSIONER
February 8, 2002
MYSORE PAPER MILLS LTD Vs. G SHEKAR ALIAS GYANA SHEKHARAN
February 8, 2002
MYSORE SALES INTERNATIONAL LTD Vs. UNITED BREWERIES LTD
April 19, 2002
N B GUNGARAKOPPA Vs. STATE OF KARNATAKA
April 10, 2002
N G SOMASHEKAR Vs. S V SHIVAPRASAD
October 23, 2002
N GOPAL Vs. KARNATAKA POWER TRANSMISSION
January 25, 2002
N K RAMASWAMY IYENGAR Vs. BANGALORE DISTRICT AND BANGALORE RURAL DISTRICT CO OPERATIVE CENTRAL BANK LTD
May 28, 2002
N NAGAMBIKADEVI Vs. CENTRAL BUREAU OF INVESTIGATION BANGALORE
January 22, 2002
N RAJACHAR Vs. KODANDARAMA
March 7, 2002
N V JAYAGOPAL Vs. N V VIJAYAGOPALAN
September 2, 2002
N.K. Ramaswamy Iyengar and another Vs. Bangalore District and Bangalore Rural District Co-operative Central Bank Limited
May 28, 2002
NAGA ALIAS NAGARAJAN Vs. STATE OF KARNATAKA
October 23, 2002
NAGALINGAPPA Vs. INDIRAWWA
September 12, 2002
NAGAMMA Vs. GURUPADAPPA
June 25, 2002
NAGAPPA Vs. STATE OF KARNATAKA
October 28, 2002
NAGAPPA DUNDAPPA PATIL ALIAS PUJAR Vs. STATE OF KARNATAKA
May 31, 2002
NAGAPPA HANUMANTHAPPA LAMANI Vs. MANAGEMENT OF SERICULTURE DEPARTMENT HIREKERUR
June 26, 2002
NAGARAJ M Vs. RESERVE BANK OF INDIA
June 17, 2002
NAGARAJU Vs. A R LINGARAJU
December 12, 2002
NAGARAJU Vs. A R LINGARAJU
December 20, 2002
NAGENDRAPPA Vs. DEPUTY COMMISSIONER DAVANAGERE
April 5, 2002
NAIR COAL SERVICES LIMITED Vs. KARNATAKA POWER CORPORATION LIMITED
February 15, 2002
NALINI SUNDER Vs. G V SUNDER
September 21, 2002
NANAGOUDA SHANKARGOUDA KALAWAGOND AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
November 26, 2002
NANARAO Vs. UNION OF INDIA
August 6, 2002
NANDAKISHORE Vs. STATE
March 19, 2002
NANDHINI DELUXE RESTAURANT Vs. NANDHINI
August 20, 2002
NANDU NARASAPPA Vs. CORPORATION OF THE CITY OF BANGALORE
November 18, 2002
NANJAIAH Vs. STATE OF KARNATAKA
April 17, 2002
NANJAMMA Vs. STATE OF KARNATAKA
April 11, 2002
NARASA REDDY Vs. DEPUTY COMMISSIONER CHITRADURGA DISTRICT
May 28, 2002
NARASAMMA Vs. M SAIBAB
October 10, 2002
Narasamma and others Vs. M. Saibaba and another
October 10, 2002
NARASIMHA MURTHY Vs. JANAKIRAMA
August 5, 2002
NARASIMHAIAH Vs. STATE OF KARNATAKA
February 8, 2002
NARAYAN Vs. DEPUTY COMMISSIONER UTTARA KANNADA
February 15, 2002
Narayan etc. Vs. Deputy Commissioner, Uttara Kannada and another
February 15, 2002
NATIONAL INSURANCE CO LTD Vs. PREMA
April 16, 2002
NATIONAL INSURANCE CO LTD Vs. RENUKA
October 7, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. HAMEED UMMARABBA YAN UMAR
November 15, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. MOHAMMED
October 31, 2002
NATIONAL INSURANCE COMPANY LIMITED BANGALORE Vs. N VASU
April 3, 2002
NAV MAHARASHTRA CHAKAN OIL MILL LTD Vs. SHIVASHAKTI POULTRY FARM PALLADOM
May 29, 2002
NAVJOT KAUR Vs. AJEET SINGH PHULL
February 28, 2002
NEELAMMA Vs. VEERABHADRAPPA
November 25, 2002
NEELANGOUDA BHARAMAGOUDA HANCHINA MANI Vs. ISHWARADHAYA S HIREMATH
February 1, 2002
NEELAVVA SOMANATH TARAPUR Vs. DIVISIONAL CONTROLLER K S R T C BIJAPUR
April 19, 2002
NETLEY B ESTATE Vs. ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX
July 3, 2002
NEW INDIA ASSURANCE CO LTD Vs. NOOR JAHAN BEGUM
November 20, 2002
NEW INDIA ASSURANCE CO LTD Vs. DHONDIRAM GANPAT MOTIPOWALE
April 17, 2002
New India Assurance Co. Ltd. and another Vs. Devi Kumari and others
December 19, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DEVI KUMARI
December 19, 2002
NINGAPPA PATRAPPA Vs. KALLAPPA PATRAPPA
October 31, 2002
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. MOHAMMAD KAMIL SINDGIKAR
November 13, 2002
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. B.U. DONI
December 12, 2002
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION CENTRAL OFFICE Vs. KARIYAPPA
December 19, 2002
O V NARASIMHA SETTY Vs. STATE OF KARNATAKA
June 13, 2002
ORIENTAL INSURANCE CO LTD Vs. VEERAPPA
July 29, 2002
ORIENTAL INSURANCE CO LTD Vs. B SINGARI GOWDA
March 8, 2002
ORIENTAL INSURANCE COMPANY Vs. BASAVARAJU
May 31, 2002
P K BALAN Vs. STATE OF KARNATAKA
March 14, 2002
P K TIWABI Vs. REGISTRAR GULBARGA UNIVERSITY
January 31, 2002
P NAGAPPAIYA MAIYA Vs. PRESIDENT INSTITUTE OF CHARTERED ACCOUNTS OF INDIA
August 7, 2002
P R KAMATH Vs. INDIAN BANK
December 2, 2002
P R KRISHNAMURTHY Vs. DEPUTY COMMISSIONER SHIMOGA DISTRICT
August 27, 2002
P R VAJAYAKUMAR Vs. COMMISSIONER MYSORE URBAN DEVELOPMENT
February 28, 2002
P R VENUGOPAL Vs. G P RAJASHEKAR
September 30, 2002
P VARALAKSHMI REDDY Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
August 29, 2002
P VENKATALAKSHMAMMA Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE
February 26, 2002
P.K. Vasudevan Vs. Deputy Commissioner and others
April 17, 2002
P.S. Narayana Bhat and another Vs. The Chief of Central Transport HMT Ltd. and others
February 1, 2002
P.S. Pranava Vs. State of Karnataka and another
August 28, 2002
PADMA Vs. R MANJULA
March 18, 2002
PADMAVATHI Vs. C LAKSHMINARAYANA
August 21, 2002
PAMELA LAKSHMINARAYANA Vs. KAMALAMMA
August 30, 2002
PANKAJA AND ORS. Vs. YELLAPPA AND ORS.
March 22, 2002
PARAM INDUSTRIES LIMITED Vs. UNION OF INDIA
September 3, 2002
PARAMAGONDA AND ORS. Vs. BANGAREWWA AND ANR.
July 4, 2002
PARAPPA Vs. KARNATAKA APPELLATE TRIBUNAL
August 9, 2002
PARASHURAM YELLAPPA POTE Vs. STATE OF KARNATAKA
August 23, 2002
PARVATAMMA Vs. SAMPATH KUMAR
November 22, 2002
PARVATEWWA Vs. BHAGAWWA
May 27, 2002
Parvathamma Vs. Vadde Sanna Hulugappa and others
September 2, 2002
PARVATHI Vs. VENKATRAMANA PRASAD
December 12, 2002
Patel Byrappa and another Vs. The State of Karnataka and others
March 27, 2002
PATEL PILLANNA Vs. STATE OF KARNATAKA
February 27, 2002
PATEL THLPPESWAMY Vs. GANGAMMA
January 22, 2002
PAUL D SOUZA Vs. CANARA BANK BANGALORE
February 15, 2002
PEJAVAR CHITANANDA RAO Vs. KARNATAKA ELECTRICITY BOARD
June 28, 2002
PETKAR SHANKAR RAO Vs. T PUSHPA
June 12, 2002
PIEM HOTELS LTD Vs. STATE OF KARNATAKA
September 13, 2002
PIONEER ENTERPRISES Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES APPEALS
July 26, 2002
Poornapragyana and others Vs. Shantadevi
March 14, 2002
POORNAPRAJNA EDUCATION CENTRE Vs. PUSHPA
July 5, 2002
PRABHAKAR RANE Vs. ASNOTIKAR VASANT KAMALAKAR
July 1, 2002
PRABHAVATHI Vs. K SOMASHANKAR
June 6, 2002
Pradeepa Kumara Vs. The State of Karnataka and others
December 5, 2002
PRAKASH Vs. STATE
April 17, 2002
PRAKASH G KHOT Vs. CHANDNIKHOT
March 13, 2002
Prakash Manikji Parishwad Vs. Radha Krishna Ankalekar and another
March 13, 2002
PRANAVA P S Vs. STATE OF KARNATAKA
August 28, 2002
PRASAD BABU Vs. CORPORATION BANK HEAD OFFICE
March 28, 2002
PRAVEEN KUMAR Vs. STATE
October 28, 2002
PREM Vs. NANJE GOWDA
August 13, 2002
PREMABAI Vs. STATE OF KARNATAKA
January 28, 2002
PRESIDENT ACTING Vs. STATE OF KARNATAKA
November 15, 2002
PRESIDENT SECRETARY Vs. EDUCATIONAL APPELLATE TRIBUNAL
November 12, 2002
President/Secretary District Madakari Nayaka Association and another Vs. Educational Appellate Tribunal and others
November 12, 2002
PRESTIGE HOUSE INDIA LTD Vs. PRESTIGE E AND P C A BANGALORE
May 18, 2002
PRESTIGE HOUSEWARES INDIA LIMITED BANGALORE Vs. PRESTIGE ESTATES AND PROPERTIES BANGALORE
March 18, 2002
PRIVATE EYE PRIVATE LIMITED Vs. HIND HIGH VACCUM COMPANY PRIVATE LIMITED
August 26, 2002
PUKRAJ D JAIN Vs. GOPALAKRISHNA G
January 11, 2002
PUSHPA SHIVAPRASAD Vs. C G SAROJAMMA
January 30, 2002
R A PARANGUSA DAS Vs. N UGRAMURTHY
January 17, 2002
R G HEGDE Vs. REGISTRAR RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES BANGLORE
September 19, 2002
R JYOTHI Vs. GENERAL MANAGER DENA BANK MUMBAI
August 12, 2002
R MANJUNATH SHETTY Vs. CATHOLIC BOARD OF EDUCATION
September 30, 2002
R P BALAKRISHNA Vs. MUTHOOT LEASING AND FINANCE LTD
May 27, 2002
R S TRIKANNAD Vs. VIJAYA BANK M G ROAD BANGALORE
October 21, 2002
R VARADARAJ Vs. V NIRMALA
February 8, 2002
R. Lakshmana Vs. Chief Security Commissioner, Railway Protection Force and another
May 28, 2002
R.N. RAJANNA Vs. STATE OF KARNATAKA
June 17, 2002
RADHA POOJARTHI Vs. KAMAL SHEDTHY
September 23, 2002
RAGHAVENDRA RAO Vs. N VEERAVENKATRAO
January 18, 2002
RAINBOW ADVERTISING Vs. BANGALORE MAHANAGARA PALIKE
October 9, 2002
RAJAMMA Vs. K.S. DINAMANI
September 9, 2002
Rajashri and others Vs. State of Karnataka and others
July 22, 2002
RAJESHWARI Vs. SILVIA FLORANCE
November 22, 2002
RAJESHWARI METALLURGICALS LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS
March 18, 2002
Rama K. Sundar Vs. The 15th Land Tribunal and others
October 30, 2002
RAMACHANDRA Vs. STATE ELECTION COMMISSION BANGALORE
June 24, 2002
RAMACHANDRA Vs. KEMPAMMA
July 23, 2002
RAMACHANDRA REDDY AND ORS. Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE DISTRICT AND ORS.
April 15, 2002
RAMACHANDRAIAH Vs. SHIVANANJE GOWDA
January 1, 2002
RAMAGOUDA MALAGOUDA PATIL Vs. BHAJARANG TUKARAM BHOJANE
September 23, 2002
RAMAJI KOTIAN ADULT Vs. LINGAPPA POOJARY
December 20, 2002
RAMAKANYA DEVI Vs. STATE OF KARNATAKA
November 22, 2002
RAMAKRISHNA J D Vs. STATE BANK OF INDIA
May 27, 2002
RAMALINGAIAH Vs. STATE OF KARNATAKA
September 19, 2002
RAMANAGOUDA Vs. STATE OF KARNATAKA
February 7, 2002
Ramappa Vs. Shivaputrappa Adiveppa Navalagatti dead by L.Rs. and others
August 27, 2002
RAMAPPA AND OTHERS Vs. SIKANDER AND OTHERS
September 18, 2002
RAMDAS G BALIGA Vs. STATE OF KARNATAKA
November 14, 2002
RAME GOWDA Vs. STATE OF KARNATAKA
January 24, 2002
RAMESH HANAMAT BORWANKAR Vs. BHALACHANDRA
January 9, 2002
RAMESH LAL Vs. NATIONAL INSURANCE CO LTD
August 13, 2002
RAMUS Vs. STATE OF KARNATAKA
February 28, 2002
RANGAPPADAS Vs. K SRIVASTAVA RAO
November 28, 2002
RANGARAMU H S Vs. MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION MYSORE DIVISION MYSORE
May 28, 2002
RANJIT CHAUDHURY Vs. INDIA TOURISM DEVELOPMENT CORPORATION LIMITED
October 9, 2002
RATAN CHANDRA SHARMA Vs. SHEETAL SHARMA
August 21, 2002
RATNAWA Vs. STATE
February 1, 2002
RAVINDERA SHEREGARA Vs. SYNDICATE BANK
March 27, 2002
RAVINDRAN PILLAI K Vs. KUDRE IRON ORE CO LTD
January 9, 2002
Ravindreswar and others Vs. Shriram Chits Bangalore Limited and others
March 13, 2002
REGIONAL PROVIDENT FUND COMMISSIONER MANGALORE Vs. B GANAPATHY BHANDARKAR EMPLOYEES PROVIDENT FUNDS
December 2, 2002
REGISTRAR GENERAL HIGH COURT OF KARNATAKA BANGALORE Vs. G N VISHWANATHAPPA
January 29, 2002
REGL DIR ESIC Vs. IT SOLUTIONS P LTD
August 6, 2002
REKHA Vs. HINDU SEVA PRATHISTANA
January 15, 2002
RITTI VAIDRAJ ACHAR Vs. COMMISSIONER FOR HINDU RELIGIOUS INSTITUTIONS AND CHARITABLE ENDOWMENTS GOVERNMENT OF KARNATAKA BANGALORE
May 3, 2002
RIYAZ KHAN Vs. MODI MOHAMMED ISMAIL
February 8, 2002
ROCKLINES CONSTRUCTIONS BANGLORE Vs. TRUPTI K PATEL
July 10, 2002
ROSY KURIAN KANNANAIKAL Vs. JOSEPH VERGHESE CHEERAN
April 5, 2002
S A RAMAPPA Vs. STATE OF KARNATAKA
February 1, 2002
S B CHHABBERABHAVI Vs. KARNATAKA POWER CORPORATION LIMITED
July 31, 2002
S G KRISHNA Vs. STATE OF KARNATAKA
June 12, 2002
S JAYARAM SHETTY Vs. NATIONAL INSURANCE CO LTD
April 19, 2002
S K JOSHI Vs. VIDYAVARDHAKA SANGH
March 13, 2002
S N MANJUNATH Vs. STATE OF KARNATAKA
July 9, 2002
S NAGARAJA Vs. UNION OF INDIA
November 25, 2002
S PURUSHOTHAM Vs. REV WILLIAM MOSSESS
January 2, 2002
S R APPU RAO Vs. PADAMAWATHAMMA
January 4, 2002
S SARASWATHI Vs. EXECUTIVE MEMBER K I A D BOARD
May 30, 2002
S SHANKARANARAYANA KEDLAYA Vs. STATE OF KARNATAKA
September 16, 2002
S UJJANNAPPA Vs. COMMISSIONER OF INCOME TAX
January 17, 2002
S UMAPATHY Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
March 21, 2002
S V KADANAGOUDAR Vs. MANAGING DIRECTOR KARNATAKA STATE SEEDS CORPORATION
January 21, 2002
S VENKATARAMAN Vs. L F MALAVALLI
January 31, 2002
S. Venkappa Poojary Vs. Sri. Taranath
June 5, 2002
SACHCHIDANANDA SWAMIGALU SRI GURU HONNAPPA DEVARU Vs. STATE OF KARNATAKA
July 10, 2002
SAMATA VEDIKE AND Vs. STATE OF KARNATAKA
October 28, 2002
SANATHKUMAR BHIMARAO CHOUGULE Vs. JOINT DIRECTOR OF LAND RECORDS
March 1, 2002
SANGAPPA Vs. STATE OF KARNATAKA
June 25, 2002
SANGAPPA MALLAPPA KURI Vs. SPECIAL LAND ACQUISITION OFFICER BAGALKOT
November 21, 2002
SANNU Vs. SANNI KOM SOMAYYA
November 25, 2002
SANNU Vs. SANNI KOM SOMAYYA
November 15, 2002
Sannu and another Vs. Smt. Sanni Kom. Somayya and others
November 25, 2002
SAPTAGIRI COMPLEX BANGALORE Vs. BHUPATHI NAIDU
January 7, 2002
SAVAKKA Vs. STATE OF KARNATAKA
June 10, 2002
SAVITHA Vs. COMMISSIONER AND DIRECTOR OF FOOD
July 8, 2002
SAWEN RAMESH Vs. YENEPOYA DENTAL COLLEGE
March 11, 2002
Secretary to Government of India Vs. Sri. Vivekananda and another
May 29, 2002
SENIOR SUPERINTENDENT OF POST OFFICES Vs. V B RAVINDRANATHAN
November 27, 2002
Sesu Poojarthy Vs. Yogish @ Narayana Prabhu and others
December 9, 2002
SEVERINE D SOUZA Vs. FELIX AMBROSE D SOUZA
December 2, 2002
Sha Manickchand Lakshmichand and Co. Vs. Bridal (India) Private Limited
July 12, 2002
SHAFIULLA RAHIM KHAN AND Vs. HIGH COURT OF KARNATAKA BANGALORE
August 14, 2002
SHAKTI CONCRETE BLOCKS AND POLES Vs. ABDULGAFAR
October 4, 2002
SHANKAR M R Vs. STATE OF KARNATAKA
October 9, 2002
SHANMUGAM M Vs. RESERVE BANK OF INDIA
January 15, 2002
SHANTARAM DATTATRAYE Vs. STATE OF KARNATAKA
December 13, 2002
SHANTHA EXPORTS PRIVATE LIMITED BANGALORE Vs. DIRECTOR DEPARTMENT OF MINES AND GEOLOGY BANGALORE
June 5, 2002
SHANTHI HOMES PVT LTD Vs. CREF FINANCE LTD
January 2, 2002
SHARANAPPA Vs. SHARANAMMA
August 9, 2002
SHASHIDHAR R ULLAGADDIMATH Vs. GOVERNMENT OF KARNATAKA
March 15, 2002
SHEKARAPPA VEERAPPA HARAYABAL Vs. MAHAMMADSAB MALIKSAB NADAF
February 22, 2002
SHEKARAYYA NINGAYYA TAVARAGERI Vs. ASSISTANT COMMISSIONER SPECIAL LAND ACQUISITION OFFICER BAGALKOT
August 5, 2002
SHIDDAPPA ADIVEPPA JADI Vs. RAMANNA
January 15, 2002
SHILPI PAPACHAR Vs. STATE OF KARNATAKA
October 11, 2002
SHIVAJI RAO PANDURANG GHATOLE Vs. STATE OF KARNATAKA
June 27, 2002
SHIVANAND S PATIL Vs. STATE OF KARNATAKA
January 9, 2002
SHIVANGOUDA SANNALINGANGOWDA PATIL Vs. GODIGEWA ALIAS VIMALALATAI
February 20, 2002
SHIVAPPA Vs. MAHADEVAPPA
October 3, 2002
Shivappa and others Vs. Coffee Land Limited and another
September 5, 2002
SHIVASUBRAMANYAM Vs. STATE OF KARNATAKA
January 30, 2002
SHUKOOR Vs. M S KANTI
March 14, 2002
SIDDAGANGAPPA Vs. THIMMANNA
June 18, 2002
SIDDAMMA MALLAPPA MANGULI Vs. STATE OF KARNATAKA
October 24, 2002
SIDDARAMAIAH A Vs. ASSISTANT LABOUR COMMISSIONER AND CONTROLLING AUTHORITY BANGALORE
December 13, 2002
SIDDARTHA EDUCATIONAL SOCIETY Vs. TUMKUR DISTRICT TECHNICAL INSTITUTIONS NON TEACHING EMPLOYEES UNION REGD
November 27, 2002
Siddartha Educational Society, by its Secretary Vs. Tumkur District Technical Institutions Non-Teaching Employees Union (Regd.), by its Secretary and another
November 27, 2002
Siddegowda Vs. K. Munichinnappa and another
July 26, 2002
SIDDESHWARA AND CO Vs. STATE OF KARNATAKA
October 28, 2002
SIDDESHWARA HOUSING CO OPERATIVE SOCIETY LTD Vs. ASHOK LIGANAGOUDA PATIL
June 11, 2002
SMT. ATEEQUE ZEENATH Vs. AKHTER BEGUM AND OTHERS
September 4, 2002
SMT. BHAGIRATHI Vs. B.R. SHARATH CHANDRA AND ANR.
December 16, 2002
SMT. LAKKAVVA SHRIMANT HOLKAR Vs. VITTAPPA AND ORS.
October 28, 2002
SMT. LALITAXI ANNADANAGOUDA TANDIHAL Vs. SADASHIVAPPA BASAPPA PATIL AND ANOTHER
July 19, 2002
SNOW WHITE HI-TECH LAUNDERETTE Vs. SHAMANTHA R HARIHARAN
October 4, 2002
SOMANATH Vs. VIJAYAKUMAR
June 17, 2002
SOMANATH Vs. VIJAYAKUMAR
July 5, 2002
SOUTH INDIA CORPORATION LIMITED Vs. KARNATAKA POWER CORPORATION LIMITED
May 28, 2002
SPECIAL LAND ACQUISITION OFFICER Vs. BALAPPA
August 13, 2002
SPECIAL LAND ACQUISITION OFFICER Vs. L B DESAI
September 11, 2002
SPECIAL LAND ACQUISITION OFFICER Vs. GURLINGAPPA MALLAPPA KUSTIGAR
September 25, 2002
SPECIAL LAND ACQUISITION OFFICER Vs. SHIVANNA
September 26, 2002
SPECIAL LAND ACQUISITION OFFICER Vs. K BASAVANNA
September 26, 2002
SPECIAL LAND ACQUISITION OFFICER FOR HOUSE SITES Vs. PUTTEGOWDA
October 29, 2002
SPECIAL LAND ACQUISITION OFFICER U K P BILAGI Vs. BASAPPA
April 19, 2002
SPECIAL LAND ACQUISITION OFFICER UPPER Vs. NOORAHAMMAD HUSEN MULLA
January 18, 2002
SQUADRON LEADER B M SHUKLA Vs. CHIEF OF AIR STAFF
September 25, 2002
SRIDHARABHAT Vs. DEPUTY COMMISSIONER MANGALORE
August 2, 2002
SRINIVASAN M S Vs. STATE BANK OF MYSORE
April 15, 2002
ST ANNES EDUCATION SOCIETY BANGALORE Vs. STATE OF KARNATAKA
July 26, 2002
ST JOHNS TEACHER TRAINING INSTITUTE FOR WOMEN Vs. UNION OF INDIA
September 11, 2002
STATE Vs. VAIJINATH
January 3, 2002
STATE Vs. PUTTARANGAPPA
January 1, 2002
STATE Vs. RAMEGOWDA
July 10, 2002
STATE Vs. SRIKANTH
June 26, 2002
STATE Vs. D JAYAMMA
May 27, 2002
STATE Vs. SINGARI
June 6, 2002
STATE Vs. RANGASWAMY
February 20, 2002
STATE Vs. SHEKU ALIAS SHEKHARA POOJARY
February 20, 2002
STATE Vs. MALLESHA
February 27, 2002
STATE Vs. SHIVAPPA BHIMAPPA PATHAT
February 26, 2002
STATE Vs. JATTAPPA
February 11, 2002
STATE Vs. C SHIVASHANKARA
February 11, 2002
STATE Vs. CHIKKARANGAIAH
January 28, 2002
STATE Vs. PUNDALIK ANNAPPA GARAGE
January 24, 2002
STATE Vs. T. VENKATESH MURTHY
November 14, 2002
STATE BANK OF HYDERABAD BIHAR Vs. DEBTS RECOVERY APPELLATE TRIBUNAL MUMBAI
August 14, 2002
STATE BANK OF INDIA Vs. D K SEETHARAM
August 16, 2002
STATE BANK OF INDIA Vs. COMMISSIONER OF PAYMENTS MINISTRY OF TEXTILES GOVT OF INDIA
August 23, 2002
STATE OF KARNATAKA Vs. BPL GROUP OF COMPANIES KARMIKARA SANGHA BANGALORE
August 26, 2002
STATE OF KARNATAKA Vs. SIDDAPPA MALLAPPA BADACHI
January 16, 2002
STATE OF KARNATAKA Vs. SHIVAPUTRAPPA BASAPPA KORI
January 2, 2002
STATE OF KARNATAKA Vs. BASAVARAJ
January 2, 2002
STATE OF KARNATAKA Vs. MOORTHY
January 4, 2002
STATE OF KARNATAKA Vs. M BABU S O MANIKYAM
June 13, 2002
STATE OF KARNATAKA Vs. MADAGAL SAB
May 31, 2002
STATE OF KARNATAKA Vs. T S MOHANA ALIAS THYAGARTHI MOHAN
June 3, 2002
STATE OF KARNATAKA Vs. PARASAPPA BHIMAPPA BISIROTTI
June 26, 2002
STATE OF KARNATAKA Vs. LOKESH
June 19, 2002
STATE OF KARNATAKA Vs. STELLAR CONSTRUCTION COMPANY
June 21, 2002
STATE OF KARNATAKA Vs. MALLAPPA
September 23, 2002
STATE OF KARNATAKA Vs. SHIVARAJ
January 22, 2002
STATE OF KARNATAKA Vs. CHIKKABALA NAIKA
September 19, 2002
STATE OF KARNATAKA Vs. M P GANESHA
February 7, 2002
STATE OF KARNATAKA Vs. NEELAWWA
February 6, 2002
STATE OF KARNATAKA Vs. DEVARAJ
February 12, 2002
STATE OF KARNATAKA Vs. CHANDRAYYA HANUMANTHAPPA MALLAPPANAVAR
March 5, 2002
STATE OF KARNATAKA Vs. SHIVARAJ
February 19, 2002
STATE OF KARNATAKA Vs. M MUNIRAJU
February 25, 2002
STATE OF KARNATAKA Vs. DASTAGIR SAB AND ORS.
August 12, 2002
STATE OF KARNATAKA Vs. GILBERT PEREIRA
October 30, 2002
State of Karnataka Vs. Mahadev Yamanappa Gudasi
June 15, 2002
STATE OF KARNATAKA Vs. HANUMANTHA
March 4, 2002
STATE OF KARNATAKA Vs. MANAYYA @ MAHANTAYYA
March 6, 2002
State of Karnataka Vs. Shankar Laxman Honna Katti and another
March 19, 2002
State of Karnataka Vs. Hanumantha
March 14, 2002
STATE OF KARNATAKA Vs. SYED FAREED
April 8, 2002
STATE OF KARNATAKA Vs. JAGADISHA
April 18, 2002
State of Karnataka by K.R. Nagar Police Vs. Shashi alias Shishikumar
April 18, 2002
State of Karnataka by Sindhanoor Police Vs. C.M. Rudrayya and others
April 15, 2002
STEEL AUTHORITY OF INDIA LIMITED Vs. S K SOMANATH
August 14, 2002
SUBASHCHAND JAIN Vs. GANAPATHI
June 11, 2002
SUBBA NAIKA Vs. STATE OF KARNATAKA
December 2, 2002
SUBHASHISH TALUKDER Vs. PRINCIPAL M R MEDICAL COLLEGE GULBARGA
September 12, 2002
SUKANYA Vs. CANARA BANK SAGAR BRANCH
March 11, 2002
SULABHA Vs. VANDANA
October 8, 2002
SUNANDA PRABHAKAR BHAVANA Vs. MEMBER KARNATAKA PRIVATE EDUCATIONAL APPELLATE TRIBUNAL AND PRINCIPAL DISTRICT JUDGE BELGAUM
January 18, 2002
SUNDARI ACHARTHI Vs. N SHANKARA BANGERA
May 31, 2002
SUNDER KUDVA Vs. RAVIRAJ SHETTY
September 24, 2002
SURESH Vs. VIJAYKUMAR
September 16, 2002
SURESH Vs. STATE OF KARNATAKA
May 28, 2002
SURYAKANTHA RAO Vs. STATE OF KARNATAKA
January 28, 2002
SUSHEELA B JAIN Vs. BHAWARLAL JAIN
September 23, 2002
SUSHEELA B S Vs. MARUTHI FERTO CHEMICALS LTD
April 5, 2002
SUSHILMACHHAN Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
October 9, 2002
SYED ABDUL ALA Vs. NARCOTIC CONTROL BUREAU
December 17, 2002
Syed Ahmed Ameer Vs. Faizullakhan
June 15, 2002
SYED SHAH GHOUSE PEER KHADRI Vs. THE KARNATAKA STATE BOARD OF WAKFS
October 22, 2002
SYNDICATE BANK Vs. K CHANDRAKALA BHAKTA
April 2, 2002
SYNDICATE BANK UDUPI Vs. K CHANDRAKALA BHAKTHA
April 2, 2002
T A SHIVA KUMAR Vs. PUSHPA REKHA
August 21, 2002
T M RANGAJAH Vs. ASSISTANT COMMISSIONER TIPTUR SUB DIVISION TIPTUR
January 31, 2002
T MUNIRAJU Vs. A VENKATASWAMY
October 8, 2002
T S PRABHU Vs. BHAVANI POOJARY
September 25, 2002
T SATISH U PAI Vs. NARAYAN NAGAPPA NAYAK
May 28, 2002
T SHRILAXMI Vs. STATE OF KARNATAKA
November 29, 2002
THE ASSISTANT COMMISSIONER-CUM-LAND ACQUISITION OFFICER Vs. S.T. POMPANNA SETTY
November 14, 2002
THE MANAGEMENT OF ADIKEHOLE ESTATE AND MALLESHANAGUDDA ESTATE, HIREBYLE POST, MUDIGERE TALUK, CHICKMAGALUR DISTRICT Vs. NARAYANA SHETTY AND ORS.
January 16, 2002
THILOTHAMMA Vs. RAHMATHUNNISA
September 17, 2002
THIRTAMURTHY Vs. RADHA
February 20, 2002
THIRUMALA DISTILLERIES TUMKUR Vs. STATE OF KARNATAKA
March 15, 2002
THOMAS MATES GUDINHO Vs. ELECTION COMMISSION OF INDIA
February 13, 2002
Thottkat Kunjiram Madhav Vs. The Commissioner of Police and others
February 15, 2002
Timmane Gouda Narasimhappa Gouda Patil and others Vs. Narasimhappa Hanamappa Doddamani and others
May 28, 2002
TULAJAPPA Vs. SUBHAS
March 6, 2002
TULASAMMA Vs. N SEENAN
September 4, 2002
U RATNAKAR RAO Vs. UNION OF INDIA
November 12, 2002
U SUBBA RAO Vs. STATE OF KARNATAKA
December 19, 2002
U.C. Malimath Vs. Bangalore Development Authority and others
May 31, 2002
U.P. JAYARAM Vs. K. LEELAVATHI RAI
February 28, 2002
UBEDULLA Vs. T NANMUNNISA
March 20, 2002
Uday Vs. State of Karnataka
April 23, 2002
UJWAL SHETTY Vs. NIL
July 10, 2002
UMA M G ALIAS UMA V SHIVAPUR Vs. HIGH COURT OF KARNATAKA
January 4, 2002
UMAMAHESHWAR MAHABALESHWAR HEGDE Vs. SHARADA
April 19, 2002
UMANNA GOWDA B Vs. DIVISIONAL CONTROLLER KARNATAKA STATE ROAD TRANSPORT CORPORATION
February 11, 2002
Undivided Family Manager, Ganapathi Subraya Bhat Vs. Land tribunal, Honnavar 3 by its Chairman and others
July 10, 2002
UNIK TRADERS KIRANA Vs. COMMERCIAL TAX OFFICER BANGALORE
November 27, 2002
UNION OF INDIA Vs. RAVI CONSTRUCTION COMPANY
September 21, 2002
UNION OF INDIA Vs. ADDITIONAL CHIEF METROPOLITAN MAGISTRATE
June 7, 2002
UNITED BREWERIES LTD Vs. KHODAYS BREWING AND DISTILLING INDUSTRIES LTD
January 21, 2002
United India Insurance Co. Limited Vs. Purushothama and others
November 19, 2002
UNIVERSITY OF AGRICULTURAL SCIENCE EMPLOYEE HOUSE BUILDING CO OPERATIVE SOCIETY Vs. STATE OF KARNATAKA REVENUE DEPARTMENT
December 9, 2002
University of Agricultural Science Employee House Building Co-operative Society Vs. State of Karnataka, Revenue Department by its Commissioner and Secretary and others
December 9, 2002
Unnathi Projects Limited and others Vs. Bangalore Development Authority and others
June 12, 2002
USHA RANI Vs. UNIVERSITY OF MYSORE
November 29, 2002
USHA S RAO Vs. C E T CELL BANGALORE
January 21, 2002
USHA S. RAO Vs. C.E.T. CELL, BANGALORE AND OTHERS
February 21, 2002
UTTAM KUMAR Vs. MADHAV
March 27, 2002
V B DESAI Vs. ADMINISTRATIVE OFFICER SETTLEMENT COMMISSION FOR I T AND W T NO 2
November 14, 2002
V M NAGAMANI Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
September 27, 2002
V M NAGAMANI Vs. UIVERSITY OF AGRICULTURAL SCIENCES
August 27, 2002
V N SHIVARAM Vs. B M NAGAPPA
April 5, 2002
V PRABHAKAR Vs. STATE OF KARNATAKA
June 4, 2002
V RAMANUJAM Vs. KARNATAKA STATE FINANCIAL CORPORATION BANGLORE
November 18, 2002
V S BEMBALGI Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
June 26, 2002
V S GOWDAR Vs. ORIENTAL INSURANCE CO LTD
April 5, 2002
V V JAYARAM Vs. M S SIKANDARA AHMED
July 23, 2002
V.B. Desai and R.B. Desai Vs. Administrative Officer, Settlement Commission
November 14, 2002
VARIJA ACHAR Vs. K BALAKRISHNA RAO
May 31, 2002
VASANTHAKUMAR SHETTY Vs. STATE OF KARNATAKA
July 11, 2002
VASANTIBAI Vs. MALLAPPA NARASAPPA RAMANKATTI
March 14, 2002
Vasudev Gundo Patil Vs. Seethabai and others
January 1, 2002
VASUDEVA TATACHAR K S Vs. STATE BANK OF MYSORE
June 13, 2002
VASUNDHARA Vs. ALISAB NADAF
September 23, 2002
VAZEER Vs. DISTRICT MAGISTRATE TUMKUR
June 25, 2002
VEERABADHRAPPA Vs. JAGADISHGOUDA
April 17, 2002
VEERABHADRAPPA Vs. TUKARAM
July 16, 2002
Veeramma alias Heera Vs. Ugappa Madivala and another
July 12, 2002
Veeranna and another Vs. The State of Karnataka and others
August 26, 2002
VENKATARAMAN DEV Vs. GAJANAM LAKSHMI BANGERI
September 24, 2002
VENKATASWAMY Vs. NARAYANA A
January 25, 2002
VIJAYA BAI Vs. SUBHAS SHRIPAD CHINCHEWADIKAR
November 11, 2002
Vijayakumar Vs. Suresh and others
September 16, 2002
VIJAYANAGAR EDUCATIONAL TRUST Vs. KARNATAKA STATE POLLUTION CONTROL BOARD BANGALORE
January 4, 2002
VIMALABAI Vs. BABU
October 31, 2002
Vimalamma Vs. N. Hanumantha Reddy and others
June 14, 2002
VINCENT BRITTO Vs. EUNICA BRITTO
January 25, 2002
Viswanath Vs. Sri. Ambalal, since deceased by his L.Rs.
September 11, 2002
VITHABAI G GHODAKA Vs. UNITED WESTERN BANK LIMITED
April 4, 2002
VYALIKAVAL HOUSE BUILDING CO OPERATIVE SOCIETY Vs. V CHANDRAPPA
March 22, 2002
VYSHALI MAHILA SAMAJ Vs. STATE OF KARNATAKA
August 13, 2002
Y JINARAJ Vs. STATE OF KARNATAKA
November 27, 2002
Y R SHENOY Vs. SYNDICATE BANK
December 20, 2002
Y V SRINIVASA RAO Vs. ERANAIKA
January 3, 2002
YASHODA DECEASED BY L.RS. Vs. LINGAPPA POOJARY
December 20, 2002
YEMAKKA Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE URBAN DISTRICT BANGALORE
April 5, 2002
YESUPADAM M Vs. BHARAT GOLD MINES LTD
June 3, 2002