Home
Case Index
Title
Date
A C MODAGI Vs. CROSS WELL TAILOR
August 9, 1991
A R CHADHA AND CO Vs. SUBHASH CHANDER
January 1, 1991
A R CHADHA AND CO Vs. H K AHUJA
March 6, 1991
A SAMPATH Vs. COMMISSIONER HUBLI-DHARWAR MUNICIPAL CORPN
May 14, 1991
AASHISH AMARLAL Vs. MANAGER SOLAR AUTOMOBILES
January 4, 1991
ABEL PACHECO GRACIAS Vs. PRINCIPAL BHARATI VIDYAPITH COLLEGE OF ENG
April 19, 1991
ABHAYA KUMAR PANDA Vs. BAJAJ AUTO LIMITED
December 10, 1991
ACCOUNTANT GENERAL Vs. SHARDAKAURA
August 14, 1991
AGNES DMELLO Vs. EXECUTIVE DIRECTOR CANARA BANK
August 20, 1991
AJIT KR MOHANTY Vs. DISTRICT TRANSPORT MANAGER
January 24, 1991
AKHILA KARNATAKA MADIVALA MACHIDEVA MAHAJAN SANGHA Vs. COMMISSIONER BANGALORE CITY CORP
April 4, 1991
ALEX J REBELLO Vs. CANARA BANK
April 11, 1991
ASHA LUGANI Vs. PREMIER AUTOMOBILES LIMITED
June 26, 1991
ASS ENG RAJASTHAN STATE ELEC BOARD Vs. PANI
March 11, 1991
B L PATNEY AND ORS Vs. DELHI DEVELOPMENT AUTHORITY
January 24, 1991
B M CANARA BANK Vs. K R HANUMANTHA RAO
December 21, 1991
B R VENKATARAO Vs. MYSORE CITY CORPORATION
July 12, 1991
B S GABA Vs. STEEL AUTHORITY OF INDIA LTD
March 11, 1991
BHAG SINGH PRETAM SINGH Vs. MARUTI UDYOG LTD
November 28, 1991
BHANDARI CO OPERATIVE BANK LTD Vs. DILIP MADHUKAR KAMBLI
October 23, 1991
BHARATKUMAR C PATEL Vs. UNITED INDIA INSURANCE CO
November 22, 1991
BIDYUT KUMAR DUTTA Vs. RAMESH SHARMA
April 4, 1991
BUDHIA JENA Vs. SECRETARY BAJAPUR SERVICE CO-OPERATIVE SOCIETY BAJAPUR
January 25, 1991
BURJOR B MEHTA Vs. NATIONAL INSURANCE CO LTD
November 12, 1991
BYFORD MOTORS LTD Vs. GITANJALI DEY
February 13, 1991
C M PUTTANNA Vs. L M L LTD
October 15, 1991
CDR V JOSHUA Vs. DIRECTOR GENERAL AIR FORCE NAVAL HOUSING BOARD
May 7, 1991
CHAIRMAN KALLOLLI LARGE SCALE MULTIPURPOSE CO -OP SOCIETY LTD Vs. MANAGING DIRECTOR KARNATAKA STATE CO-OP MARKETING FEDERATION LTD
December 5, 1991
CHAKRA DHAR DEOLI Vs. S S SATIJA
July 30, 1991
CHANDRESH KUMAR Vs. SKIPPER INDIA LTD
December 6, 1991
CHIEF GENERAL MANAGER CALCUTTA TELEPHONES Vs. P B CHOWDHURY
March 15, 1991
CHIKKA NANJUNDAPPA Vs. MANAGER WEBBS FARM MECHANISATION P LTD
August 5, 1991
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. VASU PHARMACEUTICALS PVT LTD
June 5, 1991
CONSUMER EDUCATION AND RESEARCH SOCIETY AHMEDABAD Vs. INDIAN AIRLINES CORPORATION NEW DELHI
August 30, 1991
CONSUMER PROTECTION COUNCIL Vs. LOHIA MACHINES LTD
March 27, 1991
CONTINENTAL AND EASTERN AGENCIES Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
January 29, 1991
CONTINENTAL AND EASTERN AGENCIES Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
January 24, 1991
CONTINENTAL CHEMICAL LIMITED Vs. ORIENTAL INSURANCE CO
February 20, 1991
D ANIL KUMAR BHAT Vs. VANAJA SUBBA RAO
September 28, 1991
D E S U Vs. RISHAL SINGH
January 15, 1991
DELHI DEVELOPMENT AUTHORITY Vs. D P OHRI
January 28, 1991
DINESH CHANDRA GOSWAMI Vs. RAJASTHAN HOUSING BOARD
December 7, 1991
DISTRICT MANAGER TELEPHONES PATNA Vs. LALIT KUMAR BAJILA PATNA
October 10, 1991
DIVISIONAL CONTROLLER KSRTC DIVISION MYSORE Vs. AZEEZ AHMED
April 6, 1991
DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. UMA DEVI
June 6, 1991
DIVISIONAL MANAGER TELEPHONES LUCKNOW Vs. MADHU ENTERPRISES LUCKNOW
August 8, 1991
DRAINAGE BOARD Vs. P HANUMANTHAPPA
May 4, 1991
DUEFUL LABORATORIES Vs. BRANCH MANAGER STATE BANK OF INDIA
September 18, 1991
E ABOO Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
September 12, 1991
EAGLE ULTRA-MARINE INDUSTRIES Vs. PARAMOUNT POLLUTION CONTROL P LTD
May 9, 1991
ESSEX HARMS P LTD Vs. PUNJAB NATIONAL BANK
October 3, 1991
FILMALAYA PVT LTD Vs. CORPORATION BANK
February 15, 1991
G R GOPINATH Vs. PRINCIPAL SOPHIA GIRLS HIGH SCHOOL
September 30, 1991
G S KRISHNAMURTHY Vs. COMMISSIONER B D A
June 10, 1991
G S KUSHWAHA Vs. SUSHIL ANSAL
March 25, 1991
G S RANGANATH Vs. CHAIRMAN MILES INDIA LTD
May 4, 1991
GENERAL COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. J K CEMENT WORKS
March 27, 1991
GENERAL MANAGER Vs. ALL INDIA AGARBATHI MANUFACTURERSASSOCIATION
July 27, 1991
GENERAL MANAGER M T N L LTD Vs. NOZAR J IRANI
September 11, 1991
GENERAL MANAGER SOUTHERN RAILWAYS Vs. J F ALBERT FERNANDO
April 25, 1991
GENERAL SERVICES OF SOUTH ARCOT Vs. MAHINDRA AND MAHINDRA CO
January 30, 1991
GIRRAJ PRASAD TIKKIWAL Vs. RAM DEO SAINI
May 1, 1991
GOMATI Vs. DIRECTOR STATE INSURANCE AND G P F DEPARTMENT
August 6, 1991
GOPI CHAND Vs. VICE CHAIRMAN D D A
April 26, 1991
GURINDER BEDI Vs. DELHI DEVELOPMENT AUTHORITY
April 10, 1991
H R GILL Vs. SURYAVANSHI KSHATRIYA DNYATI SAMAJ
March 21, 1991
H S E B Vs. GHANSHYAM DASS
October 9, 1991
HARESH KUMAR Vs. SUNIL BLOOD BANK
March 27, 1991
HARYANA AGRO INDUSTRIES CORP LTD Vs. VIRENDER PAL SINGH
March 25, 1991
HARYANA CREDITS AND SAVING LTD Vs. PREM KUMAR TANEJA
May 28, 1991
HARYANA STATE ELECTRICITY BOARD Vs. DINESH KUMAR
February 4, 1991
HINDUSTAN MOTORS LTD Vs. MS PADMA V AMRAPURKAR
December 12, 1991
INDIAN AIRLINES CORPORATION Vs. CONSUMER EDUCATION AND RESEARCH SOCIETY AHMEDABAD
June 6, 1991
INDUSTRIAL PRODUCTS KARNAL Vs. PUNJAB NATIONAL BANK
September 12, 1991
ISSAC MATHEW Vs. MARUTI UDYOG LTD
February 8, 1991
J K LAKHAN Vs. SECRETARY, PREMIER AUTOMOBILES LTD
September 9, 1991
J VITTAL SHENOY Vs. K SHARADHA BAI
July 15, 1991
JAGDAMBA RICE MILLS Vs. UNION OF INDIA MINISTRY OF TELECOMMUNICATIONS
January 8, 1991
JAGDISH PRASAD DAGAR Vs. SENIOR DIVISIONAL MANAGER L I C
April 30, 1991
JAI BHARAT STEEL INDUSTRIES Vs. PUNJAB NATIONAL BANK
October 22, 1991
JAIPUR METALS AND ELECTRICALS LTD Vs. LAXMI INDUSTRIES
May 8, 1991
JIYAJEERAO COTTON MILLS LTD Vs. NEW INDIA ASSURANCE CO LTD
November 28, 1991
JOSE K ELAMTHOTTAMCOMPLAINA Vs. CHIEF SECRETARY GOVERNMENT OF KERALA
August 9, 1991
JUNE-JULY FASHIONS Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
August 28, 1991
K D NARANG A O SFS II Vs. C P SINGH
January 31, 1991
K HARIDASANAPPEL Vs. M O HASAN KUTHOOS MARICAR PVT LTD
April 2, 1991
K M S BEDI Vs. SECRETARY OF LOCAL BODY GOVT
October 14, 1991
K SARALAMMA Vs. BANGALORE DEVELOPMENT AUTHORITY
May 9, 1991
K SARDAMMA Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
May 9, 1991
KANKATI ANNAPURNAMMA Vs. A P STATE LEGAL AID AND ADVICE BOARD
February 6, 1991
KARNATAKA FORUM FOR PROMOTION OF CONSUMER ACTION Vs. CHAIRMAN BET PU COLLEGE
June 25, 1991
KHANCHAND T SAWLANI Vs. RAJASTHAN FINANCIAL CORPN
September 27, 1991
KOHINOOR CARPETS PANIPAT Vs. RAJINDER ARORA
July 22, 1991
KRISHAN BIHARI VYAS Vs. RAJASTHAN FINANCIAL CORPORATION
July 6, 1991
KUSHAL SINGH Vs. RAJASTHAN STATE ELECTRICITY BOARD
August 8, 1991
LAL CHAND Vs. D D A
March 27, 1991
LAL CHAND Vs. COMMISSIONER M C D
September 13, 1991
LAL CHAND MALHOTRA Vs. RAUNAQ SINGH
September 12, 1991
LAXMIBEN LAXMICHAND SHAH Vs. SAKERBEN KANJI CHANDAN
November 14, 1991
LAXMICHAND MAVJI SHAH Vs. MAEGAWARE COMPUTERS LTD
June 7, 1991
LIFE INSURANCE CORPN OF INDIA A P Vs. SHRI BHAVANAM SRINIVAS REDDY
June 5, 1991
LIFE INSURANCE CORPORATION OF INDIA Vs. SHEELA DEVI
September 9, 1991
LUXMI SINGHANIA Vs. RANI DEBI LOHIA & ANR
November 15, 1991
M AHMED-UL-HAQ Vs. ASSTT ENGINEER K E B CHAMARAJANAGAR
April 30, 1991
M L SHARMA Vs. HOUSING COMMISSIONER PUNJAB
September 30, 1991
M L SHARMA Vs. CHIEF ADMINISTRATOR HUDA
July 8, 1991
M O HASAN KUTHOOS MARICAR P LTD Vs. JOSEPH K THOMAS
March 5, 1991
M P ELECTRICITY BOARD Vs. RAJENDRA MISHRA
July 9, 1991
M R F LTD Vs. ASHOK LUTHRA
April 5, 1991
M SAHLI Vs. UNITED INDIA INSURANCE COMPANY LTD
August 5, 1991
M SALHI Vs. UNITED INDIA INSURANCE COMPANY LTD
August 5, 1991
M SUKESH Vs. OFFICIAL-IN-CHARGE DAK ADALAT
August 1, 1991
MADRAS METROPOLITAN TELECOM BOARD Vs. CONSUMER ACTION GROUP
November 14, 1991
MADRAS TELEPHONES Vs. MADRAS PROVINCIAL CONSUMERS ASSOCIATION
November 29, 1991
MAHARASHTRA STATE ELECTRICITY BOARD Vs. ANDRU P FORGESS
October 22, 1991
MAHARSHI DAYANAND UNIVERSITY ROHTAK Vs. SHUKANTALA CHAUDHARY
September 10, 1991
MAHENDRA THAKUR Vs. DEVENDRA KOTHARI
June 25, 1991
MANI MALLIKA ENTERPRISES Vs. EXECUTIVE ENGINEER ORISSA STATE ELEC BOARD
February 23, 1991
MANISHA SAMAL Vs. SAMBALPUR UNIVERSITY
December 10, 1991
MANJU SINGH CHAUHAN Vs. M P ELECTRICITY BOARD
October 8, 1991
MANJULABEN V PARMAR Vs. L I C OF INDIA
November 29, 1991
MANOHARLAL L NARANG Vs. AMITA CORPORATION
February 13, 1991
MANOJ KUMAR SANDEEP KUMAR Vs. CHANDRIKA PRASAD RAM KUMAR
June 3, 1991
MANORAMA TIWARI Vs. STATE GOVT OF RAJASTHAN
June 4, 1991
MARUTI UDYOG LTD Vs. SHRI J D SHARMA
October 3, 1991
MINING ENGINEER MINES AND GEOLOGY DEPTT Vs. SADDAM HUSSAIN
October 29, 1991
MODERN WOOLLENS LTD Vs. BLUE DART COURIER SERVICE
August 7, 1991
MOHAN LAL Vs. PUNJAB STATE ELECTRICITY BOARD
December 9, 1991
MOHD BASHEER AND CO Vs. STATE BANK OF HYDERABAD
June 5, 1991
MOHMAD SIDDIK ADAM HAFEJI SINDHI VADA TEKARA BHARUCH Vs. TELECOM DIVISIONAL ENGINEER
November 18, 1991
MONISA SAMAL Vs. SAMBALPUR UNIVERSITY
January 23, 1991
MORZARIA CHARITY TRUST Vs. STATE BANK OF INDIA
October 9, 1991
MYOLA MASCARNAS Vs. BRANCH MANAGER STATE BANK OF MYSORE
December 3, 1991
N PRABAHARAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION
September 12, 1991
N S NAYAK Vs. BANGALORE DEVELOPMENT AUTHORITY
April 20, 1991
NAND LAL Vs. RAJINDER ARORA
September 24, 1991
NARMADA CEMENT CO LTD Vs. HOTEL NANDADEEP
September 13, 1991
NATIONAL CONSUMERS PROTECTION SAMITI Vs. CHIEF ELECTRICAL SUPERVISOR
January 7, 1991
NATIONAL DAIRY DEVELOPMENT BOARD Vs. CONSUMER PROTECTION COUNCIL
June 8, 1991
NATIONAL DAIRY DEVELOPMENT BOARD Vs. CONSUMER PROTECTION COUNCIL
June 1, 1991
NEW JAIPUR DYEING AND TENTS WORKS Vs. ORIENTAL INSURANCE COMPANY LTD
June 3, 1991
OM GENERAL STORE Vs. NATIONAL INSURANCE CO LTD
August 31, 1991
OM PRAKASH THATHUR Vs. INDIAN RAYON INDUSTRIES LTD
October 7, 1991
OPERATION H S E B HISSAR Vs. CHANDER BHAN
April 22, 1991
ORIENTAL INSURANCE CO Vs. BAHADUR RAM
December 20, 1991
ORIENTAL INSURANCE CO LTD Vs. MANI RAM OF HISSAR
December 17, 1991
ORIENTAL INSURANCE CO LTD Vs. LEKHRAJ DANG
November 12, 1991
ORIENTAL INSURANCE CO LTD Vs. ARVIND KUMAR OF HISSAR
October 29, 1991
ORIENTAL INSURANCE CO NEW DELHI Vs. LEKH RAJ DANG
February 25, 1991
ORISSA LIFT IRRIGATION CORP LTD Vs. BIRAKISHORE ROUT
May 8, 1991
P A POURAN Vs. MCDOWELL AND CO
August 21, 1991
P GOPINATHAN Vs. CHAIRMAN AIR INDIA
September 9, 1991
P K WADHWANI Vs. PREET MOTORS
January 28, 1991
P R SURESH Vs. MANAGING DIRECTOR KARNATAKA CO-OP MILK PRODUCER FEDERATION LTD
September 23, 1991
PANALAL Vs. BANK OF INDIA
October 30, 1991
PASCO AUTOMOBILES CHANDIGARH Vs. BRIG KESHAV CHANDRA
February 28, 1991
PHOENIX PRINTING CO P LTD Vs. MYSORE SALES INTERNATIONAL LTD
December 12, 1991
PUNJAB NATIONAL BANK BOMBAY Vs. K B SHETTY
August 6, 1991
PUNJAB NATIONAL BANK FARIDABAD Vs. ASHOK PIPE UDYOG
September 10, 1991
PUSHKAR WOOLLENS P LTD Vs. NATIONAL INSURANCE COMPANY LTD
October 7, 1991
R N GHANEKAR AND CO COMPLAINA Vs. NEW INDIA ASSURANCE CO LTD
September 12, 1991
R P SINGH Vs. JANTA STORE
August 27, 1991
R S PARMAR Vs. DY HOUSING COMMISSIONER RAJASTHAN HOUSING BOARD
March 15, 1991
RAJ KUMAR BAJAJ Vs. CHANDIGARH HOUSING BOARD
July 10, 1991
RAJ RAHUL CONTRACTORS Vs. LALIT KUMAR
April 15, 1991
RAJASTHAN HOUSING BOARD Vs. K P DHEER
August 5, 1991
RAJASTHAN STATE INSURANCE AND G P F DEPTT Vs. RADHEY SHYAM GOYAL
August 27, 1991
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. DISTRICT FORUM BIKANER
October 21, 1991
RAJDEEP LEASING AND FINANCE Vs. NEW INDIA ASSURANCE COMPANY LTD
November 14, 1991
RAJDEEP LEASING AND FINANCE DELHI PVT LTD Vs. ASSTT GENERAL MANAGER NEW INDIA ASSURANCE CO LTD
February 13, 1991
RAJESH KUMAR YADAV Vs. CHAIRMAN NEW INDIA INSURANCE CO LTD
August 20, 1991
RAJINDER JAINA PROPERTIES PVT LTD Vs. VED PRAKASH
May 17, 1991
RAM KALI Vs. DELHI ADMINISTRATION
February 25, 1991
RAM KUMAR ASWANI Vs. A K STRUCTURAL FOAM LTD
January 19, 1991
RAM RAKH VYAS Vs. STATE OF RAJASTHAN
October 23, 1991
RAM SINGH Vs. DIRECTOR NATIONAL INSURANCE CO
July 17, 1991
RAMA CHAUDHRY Vs. CHAIRMAN PUNJAB NATIONAL BANK
April 24, 1991
RAVINDER SINGH JAMWAL Vs. PREM NATH MOTORS PVT LTD
January 17, 1991
RAWAT ENTERPRISES PVT.LTD. Vs. NATIONAL INSURANCE CO.LTD.
July 8, 1991
RITA ARORA Vs. GURMEET SINGH DIRECTOR
June 28, 1991
S A PURANI Vs. EXECUTIVE ENGINEER GUJARAT ELECTRICITY BOARD
October 7, 1991
S BHAGAT SINGH Vs. ORIENTAL INSURANCE CO LTD
October 3, 1991
S ELHENCE Vs. RAGHOMAL NAHAR SINGH P LTD
February 8, 1991
S J SHARMA Vs. SENIOR POST MASTER
September 23, 1991
S K ABDUL SUKUR Vs. STATE OF ORISSA
April 5, 1991
S KAMALA DEVI Vs. UCO BANK
September 30, 1991
S KUMAR Vs. MANAGING DIRECTOR AIR INDIA
January 3, 1991
S L BHARGAVA Vs. EXECUTIVE ENGINEER D D A
March 18, 1991
S P THIRUMALA RAO Vs. MANAGER BATA SHOE STORES
June 1, 1991
S P THIRUMALA RAO Vs. BAR COUNCIL OF INDIA
June 1, 1991
S R PAHUJA Vs. ALOK SWAROOP
July 24, 1991
SABARI SYNDICATE Vs. CATHOLIC SYRIAN BANK LTD
May 8, 1991
SADHU RAM Vs. VAKIL CHAND
November 25, 1991
SAMSHA BANO Vs. SAHARA INDIA LTD
October 3, 1991
SANDEEP MAINI Vs. DIRECTOR MEGHALAYA STATE LOTTERY
July 10, 1991
SAURABH SYNTHETICS PVT LTD Vs. ORIENTAL BANK OF COMMERCE
October 26, 1991
SAVINGS GOVT OF INDIA HARYANA Vs. PUSHPA JAIN
November 27, 1991
SAVITHRI BAI Vs. GENERAL MANAGER SOUTHERN RAILWAY
November 25, 1991
SECRETARY BELLARY CITIZENS FORUM Vs. SIPANI AUTOMOBILES LTD
June 10, 1991
SECRETARY CIVIL LINES CO-OP GROUP HOUSING SOCIETY Vs. DIRECTOR G H DELHI DEVELOPMENT AUTHORITY
March 27, 1991
SELEX OFFICE SYSTEM PVT LTD Vs. M K JINDAL
February 18, 1991
SHANTI ROADWAYS Vs. NEW INDIA ASSURANCE CO LTD
November 14, 1991
SHARADA RUDRA Vs. COMMERCIAL MANAGER AIR INDIA
October 28, 1991
SHREE CHAMUNDI MOPEDS LIMITED Vs. MUMBAI GRAHAK PANCHAYAT
June 4, 1991
SHREE COLD STORAGE PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
October 3, 1991
SHREEJI PRINTERS AHMEDABAD Vs. AKHIL BHARATIYA GRAHAK PANCHAYAT
November 15, 1991
SOLIDAIRE INDIA LTD Vs. D A MOHAN KUMAR
June 29, 1991
SOVINTORG INDIA PVT LTD Vs. STATE BANK OF INDIA
September 11, 1991
SRI HANUMAN OIL MILLS Vs. UNITED INDIA INSURANCE CO LTD
November 14, 1991
STAR PAPER MILLS LTD Vs. BATLIBAI AND CO
October 8, 1991
STARFAX ASSOCIATES Vs. MAHANAGAR TELEPHONE NIGAM LTD
March 8, 1991
STATE BANK OF SAURASHTRA Vs. RAMILABEN AMRUTLAL SONI
October 16, 1991
STATION MANAGER INDIAN AIRLINES Vs. B B DAS
October 25, 1991
STATION SUPERINTENDENT Vs. B V S SUBRAMANYAM
November 2, 1991
SUB POSTMASTER Vs. V RAMAKRISHNAN
November 26, 1991
SUDHIR SARAN BHATNAGAR Vs. CHAIRMAN COMPETENT AUTOMOBILES CO P LTD
February 22, 1991
SUNIL KUMAR JAIN Vs. PREMIER AUTOMOBILES LTD
January 8, 1991
SUPER ENGINEERING CORPN HUF Vs. SANJAY VINAYAK PANT
December 10, 1991
SUPERINTENDT OF POSTS AND TELEGRAMS GADAG DIVISION Vs. KRISHNAMURTHY PARATHASARATHY
April 6, 1991
SUSHILA DEVI Vs. RAJ SUDHA TOWERS P LTD
April 10, 1991
SUSHILA GAUTAM Vs. NATIONAL INSURANCE CO LTD
January 31, 1991
SUSHILA GAUTAM Vs. NATIONAL INSURANCE CO LTD
October 3, 1991
SWARN COLD STORAGE AND ICE FACTORY Vs. NEW INDIA ASSURANCE COMPANY LTD
December 9, 1991
T ALAMELU Vs. INTEGRATED FINANCE CO
November 4, 1991
T B O TRAVELS Vs. KOTA SURYANARAYANA
June 18, 1991
T N SETHURAMAN Vs. GOA DAMAN AND DIU INDUSTRIAL DEVELOPMENT CORPORATION
October 29, 1991
T P CHATURVEDI Vs. DEOMANI KOTEDAR
July 9, 1991
T P DOBHAL Vs. CHAIRMAN U P STATE ELECTRICITY BOARD
March 6, 1991
TEESTA FRUIT AND VEGETABLE PROCESSING LTD Vs. CHINMOY GHOSH
November 29, 1991
TELECOM DISTRICT ENGINEER SANGRUR Vs. NIRANJAN DASS
December 9, 1991
TELECOM DISTRICT MANAGER PATNA Vs. M S MUKHERJEE
April 3, 1991
TILAK RAJ OF CHANDIGARH Vs. HARYANA SCHOOL EDUCATION BOARD BHIWANI
September 9, 1991
TRIPTA Vs. UNITED INDIA INSURANCE CO
March 20, 1991
UNION OF INDIA Vs. NATIONAL FOOD PRODUCTS INDIA
October 29, 1991
UNION OF INDIA Vs. JAGDAMBA RICE MILLS
November 29, 1991
UNITED INDIA INSURANCE CO LTD Vs. N BHAWANI
August 7, 1991
UNITED INDIA INSURANCE CO LTD Vs. ASHOK KUMAR DASH
October 8, 1991
UPBHOKTA SANRAKSHAN SAMITI Vs. PUBLIC HEALTH ENGINEERING DEPARTMENT
February 23, 1991
USHA RANI GUPTA Vs. GENERAL MANAGER
January 31, 1991
V P KUNHIKANNAN Vs. E K VARGHESE
January 9, 1991
V RAJASHEKAR ASST COMMERCIAL SUPERINTENDENT Vs. K N PRATAP KUMAR
October 29, 1991
VIJAYA BANK Vs. MOHAMMED SALEEM
October 9, 1991
VINAYAKA AGENCIES Vs. D N SRIDHAR
June 24, 1991
VINITHA ASHOK Vs. LAKSHMI HOSPITAL
May 8, 1991
VINODINI BAJPAI Vs. RAJYA KRISHI UTPADAN MANDI PARISHAD
January 8, 1991
VIRENDER BAHRI Vs. SKIPPER TOWERS PVT LTD
January 28, 1991
VIRENDRA KUMAR HANDA Vs. GENERAL MANAGER DISTRICT TELECOM
January 19, 1991
WHEELS WORLD Vs. UMDA SINGH LAMBA
September 9, 1991
Y MEENZAKSHI Vs. H NANDEESH
April 4, 1991
Y S VERMA Vs. UNION OF INDIA
January 3, 1991
YAMUNA VIHAR BLOCK NO 5 RESIDENTS WELFARE ASSOCIATION Vs. VICE-CHAIRMAN D D A
November 12, 1991