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Case Index
Title
Date
CONSUMER ACTION GROUP Vs. MADRAS METROPOLITAN TELECOM BOARD
March 14, 1991
GENERAL MANAGER, SOUTHERN RAILWAY Vs. CHAIRMAN, MADRAS PROVINCIAL CONSUMERS ASSOCIATION
February 22, 1991
GENERAL MANAGER, SOUTHERN RAILWAYS Vs. J.F.ALBERT FERNANDO
April 25, 1991
K.M.AHMED KOYA Vs. UNITED INDIA INSURANCE COMPANY LTD.
May 30, 1991
M.MEENAKSHISUNDARAM Vs. GENERAL MANAGER, SUTHERN RLY.
March 11, 1991
M.O.HASAN KUTHOOS MARICAR P.LTD. Vs. JOSEPH K.THOMAS
March 5, 1991
NADIRA LEATHER CO. Vs. INDIAN OVERSEAS BANK
July 4, 1991
S.M.N.CONSUMER PROTECTION COUNCIL Vs. CHIEF ENGINEER, HIGHWAYS & RURAL WORKS, GOVT OF TAMIL NADU
April 25, 1991
S.PUSHPAVANAM Vs. GENERAL MANAGER, SOUTHERN RAILWAY
March 20, 1991
SOUTH INDIAN BANK LTD. Vs. PRESIDENT/SECRETARY, TAMIL NADU CONSUMERS COUNCIL
December 27, 1991
SUB POSTMASTER Vs. V.RAMAKRISHNAN
November 26, 1991
T.ALAMELU Vs. INTEGRATED FINANCE CO.
November 4, 1991