Home
Case Index
Title
Date
A.J. COELHO Vs. CANARA BANK
December 17, 1991
A.SAMPATH Vs. COMMISSIONER, HUBLI-DHARWAR MUNICIPAL CORPN.
May 14, 1991
AASHISH AMARLAL Vs. MANAGER, M/S.SOLAR AUTOMOBILES
January 4, 1991
AGNES DMELLO Vs. EXECUTIVE DIRECTOR, CANARA BANK
August 20, 1991
AKHILA KARNATAKA MADIVALA MACHIDEVA MAHAJAN SANGHA Vs. COMMISSIONER, BANGALORE CITY CORP.
April 4, 1991
ALEX J.REBELLO Vs. CANARA BANK
April 11, 1991
B.M., CANARA BANK Vs. K.R.HANUMANTHA RAO
December 21, 1991
B.R.VENKATARAO Vs. MYSORE CITY CORPORATION
July 12, 1991
B.V.JAGANNATHA Vs. HOUSING COMMISSIONER, KARNATAKA HOUSING BOARD
November 11, 1991
BANGALORE DEVELOPMENT AUTHORITY Vs. K.VITTAL RAO
November 23, 1991
C.M. PUTTANNA Vs. L.M.L. LTD.
October 15, 1991
C.V.MADHUSUDHANA Vs. DIRECTOR, JAYADEVA INSTITUTE OF CARDIOLOGY
September 9, 1991
CDR.V.JOSHUA Vs. DIRECTOR GENERAL, AIR FORCE NAVAL HOUSING BOARD
May 7, 1991
CHAIRMAN, B.W.S. Vs. HINDUSTAN DEALERS LTD.
August 20, 1991
CHAIRMAN, KALLOLLI LARGE SCALE MULTIPURPOSE CO.-OP.SOCIETY LTD. Vs. MANAGING DIRECTOR, KARNATAKA STATE CO.-OP.MARKETING FEDERATION LTD.
December 5, 1991
CHIKKA NANJUNDAPPA Vs. MANAGER, WEBBS FARM MECHANISATION (P) LTD.
August 5, 1991
D.ANIL KUMAR BHAT Vs. VANAJA SUBBA RAO
September 28, 1991
DIVISIONAL CONTROLLER, KSRTC DIVISION, MYSORE Vs. AZEEZ AHMED
April 6, 1991
DR.VASAN Vs. S.L.GOSWAMY
October 10, 1991
FARMERS DEVELOPMENT AGENCY Vs. MANAGING DIRECTOR, KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.
July 22, 1991
G.R.GOPINATH Vs. PRINCIPAL, SOPHIA GIRLS HIGH SCHOOL
September 30, 1991
G.S.KRISHNAMURTHY Vs. COMMISSIONER, B.D.A.
June 10, 1991
G.S.RANGANATH Vs. CHAIRMAN, M/S.MILES INDIA LTD.
May 4, 1991
GANAPATHI CHIDAMBAR GUDIHAL Vs. POST MASTER, DHARWARD DISTRICT
May 30, 1991
GENERAL MANAGER Vs. ALL INDIA AGARBATHI MANUFACTURERS ASSOCIATION
July 27, 1991
GENERAL MANAGER, TELECOM-/OPP. PARTY Vs. V.V.ESWARAN
November 6, 1991
J.K.LAKHAN Vs. SECRETARY, THE PREMIER AUTOMOBILES LTD.
September 9, 1991
J.VITTAL SHENOY Vs. K.SHARADHA BAI
July 15, 1991
JAGDISH PRASAD DAGAR Vs. SENIOR DIVISIONAL MANAGER, L.I.C.
April 30, 1991
K.SARDAMMA Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
May 9, 1991
K.T.SHIVAIAH Vs. CHAIRMAN & MANAGING DIRECTOR, CANARA BANK
July 11, 1991
KARNATAKA FORUM FOR PROMOTION OF CONSUMER ACTION Vs. CHAIRMAN BET PU COLLEGE
June 25, 1991
KARNATAKA URBAN WATER SUPPLY & DRAINAGE BOARD Vs. P.HANUMANTHAPPA
May 4, 1991
M.AHMED-UL-HAQ Vs. ASSTT.ENGINEER, K.E.B.CHAMARAJANAGAR
April 30, 1991
M.S.SRINIVASAN Vs. ROB MATHYS (INDIA) P.LTD.
September 30, 1991
M.SUKESH Vs. OFFICIAL-IN-CHARGE DAK ADALAT
August 1, 1991
MAHARASHTRA HYBRID SEEDS CO.LTD. Vs. R.S.BANNIMATTI
July 11, 1991
MORZARIA CHARITY TRUST Vs. STATE BANK OF INDIA
October 9, 1991
MYOLA MASCARNAS Vs. BRANCH MANAGER, STATE BANK OF MYSORE
December 3, 1991
N.S.NAYAK Vs. BANGALORE DEVELOPMENT AUTHORITY
April 20, 1991
NOAH INDUSTRIES Vs. GENERAL MANAGER, KARNATAKA, STATE FINANCE
March 10, 1991
NOAH INDUSTRIES Vs. GENERAL MANAGER, KARNATAKA, STATE FINANCE
October 3, 1991
P.R.SURESH Vs. MANAGING DIRECTOR, KARNATAKA CO-OP.MILK PRODUCER FEDERATION LTD.
September 23, 1991
P.S.MANI Vs. UNITED INDIA INSURANCE CO.LTD.
June 13, 1991
PARIKSHATH RAJ KULKARNI Vs. KARNATAKA STATE CO-OPERATIVE HOUSING SOCIETY
July 30, 1991
PHOENIX PRINTING CO.(P) LTD. Vs. MYSORE SALES INTERNATIONAL LTD.
December 12, 1991
PRAVIN TEXTILES Vs. MANAGER, STATE BANK OF MYSORE
October 28, 1991
R.KUMARA SWAMY Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
September 7, 1991
S.C.BEMBALGI Vs. SIPANI AUTOMOBILES LTD.
November 6, 1991
S.J.SHARMA Vs. SENIOR POST MASTER
September 23, 1991
S.KAMALA DEVI Vs. UCO BANK
September 30, 1991
S.NAGARAJAN Vs. TRUSTEES, THE ORIENTAL INSURANCE CO., LTD.EMPLOYEES PROVIDENT FUND
December 9, 1991
S.P.THIRUMALA RAO Vs. MANAGER, BATA SHOE STORES
June 1, 1991
SAVITHRI BAI Vs. GENERAL MANAGER, SOUTHERN RAILWAY
November 25, 1991
SECRETARY, BELLARY CITIZENS FORUM Vs. SIPANI AUTOMOBILES LTD.
June 10, 1991
SHARADA RUDRA Vs. COMMERCIAL MANAGER, AIR INDIA
October 28, 1991
SIDLINGAPPA MALLAPPA Vs. REGISTRAR, CO-OP.SOCIETIES, BANGALORE
June 17, 1991
SRI HANUMAN OIL MILLS Vs. UNITED INDIA INSURANCE CO.LTD.
November 14, 1991
STATE BANK OF INDIA Vs. MALATHI BHAT
September 30, 1991
SUPERINTENDT OF POSTS & TELEGRAMS, GADAG DIVISION Vs. KRISHNAMURTHY PARATHASARATHY
April 6, 1991
T.B.O.TRAVELS Vs. KOTA SURYANARAYANA
June 18, 1991
T.R.G.ACHAR Vs. PREMIER AUTOMOBILES LTD.
June 29, 1991
U.L.VASUDEVA MURTHY Vs. V.PARTHASARATHY
August 19, 1991
U.M.MALLAPPA Vs. MYSORE URBAN DEV.AUTHORITY
December 21, 1991
V.RAJASHEKAR, ASST.COMMERCIAL SUPERINTENDENT Vs. K.N.PRATAP KUMAR
October 29, 1991
VALERIAN RONALD LOBO Vs. CHANDRASHEKARA ADIGA
April 6, 1991
VIJAYA BANK Vs. MOHAMMED SALEEM
October 9, 1991
VIJAYA INDUSTRIES Vs. REGIONAL MANAGER, UNITED INDIA INSURANCE CO.
December 17, 1991
VINAYAKA AGENCIES Vs. D.N.SRIDHAR
June 24, 1991
Y.MEENZAKSHI Vs. H.NANDEESH
April 4, 1991