Case Index

Title
Date
A.K.PIAS Vs. KARITHAS HOSPITAL
January 23, 1991
C.P.PHILIP Vs. PULIMOOTTIL ENTERPRISES
March 25, 1991
C.R.RAMACHANDRAN Vs. DISTRICT TELECOM ENGINEER, PALAKKAD
March 1, 1991
CHAIRMAN, KERALA STATE ELECTRICITY BOARD Vs. V.BHARGAVI
June 29, 1991
CONSUMER PROTECTION COUNCIL OF KERALA Vs. HINDUSTAN CIBA-GEIGY LTD.
February 27, 1991
D.M., SOUTHERN RAILWAY Vs. ABUBAKER HAJI
April 25, 1991
DYNA VISION LTD. Vs. SUDHAKARA KAMATH
June 29, 1991
ISAAC MATHEW Vs. MARUTI UDYOG LTD.
February 8, 1991
JOSE K.ELAMTHOTTAM Vs. CHIEF SECRETARY, GOVERNMENT OF KERALA
August 9, 1991
K.NEELAMBARAN Vs. POST MASTER, URUKUNNU
January 22, 1991
K.PURUSHOTHAMAN Vs. M.O.H.KUTHOOS MARICAR (P) LTD.
February 5, 1991
K.SIVASANKARAN NAIR Vs. TRINITY TRUST
January 8, 1991
LIFE INSURANCE CORPORATION OF INDIA Vs. C.V.KRISHNAMOORTHY, IAS.
April 4, 1991
MARIKKAR (MOTORS) LTD. Vs. MARY POULOSE
May 2, 1991
N.RAVEENDRAN NAIR Vs. BRANCH MANAGER, STATE BANK OF INDIA, SURAT
January 8, 1991
RANI FOOD PRODUCTS Vs. K.P.M.HANEEF
April 25, 1991
SABEENA CYCLE EMPORIUM CHINNAKKADA Vs. THAJES RAVI M.R.PANCHAVILA VEEDU, EZHUKONE P.O.
June 29, 1991
SOLIDAIRE INDIA LTD. Vs. D.A.MOHAN KUMAR
June 29, 1991
STANDARD AUTOMOBILES Vs. SYED ASHRAF
January 8, 1991
V.P.KUNHIKANNAN Vs. E.K.VARGHESE
January 9, 1991
VASANTHA P.NAIR Vs. MESSRS COSMOPOLITAN HOSPITALS (P) LTD.
February 8, 1991
VINOD SETH Vs. RATTAN ROAD LINES
June 29, 1991