Case Index

Title
Date
ABDUL MANNAN Vs. COLLECTOR OF CUSTOMS PREVENTIVE
January 22, 1991
ADVANI OERLIKON LTD Vs. COLLECTOR OF CENTRAL EXCISE
July 17, 1991
AJAY KUMAR PAIK Vs. COLLECTOR OF CUSTOMS
April 23, 1991
AMARCHAND, SOBANCHAND Vs. COLLECTOR OF CUSTOMS
November 15, 1991
AMBEY LABORATORIES Vs. COLLECTOR OF C. EX.
July 1, 1991
ANARUL ISLAM Vs. COLLECTOR OF CUSTOMS PREVENTIVE
August 1, 1991
ANDHRA PRADESH STATE ELECTRICITY Vs. COLLECTOR OF C. EX.
January 31, 1991
ANUPAM RUBBER INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
September 12, 1991
ART PLYWOOD INDUSTRIES LTD Vs. COLLECTOR OF C EX
January 16, 1991
ASHA CELLULOSE (I) PVT. LTD Vs. COLLECTOR OF CUSTOMS
October 18, 1991
ASSOCIATED CEMENT CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
January 7, 1991
ATCO INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS
September 20, 1991
ATLAS PAPER MILLS PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 14, 1991
ATUL KRISHNA BISWAS Vs. COLLECTOR OF CUSTOMS
January 17, 1991
AUTOFILED ENGINEERS PVT. LTD Vs. COLLECTOR OF CUSTOMS
July 9, 1991
AUTOLEC INDUSTRIES LTD Vs. COLLECTOR OF C. EX.
July 11, 1991
AVTAR SINGH AND CO. P. LTD Vs. COLLECTOR OF CENTRAL EXCISE
July 8, 1991
B.K. ROY Vs. COLLECTOR OF CUSTOMS
October 7, 1991
B.S. RAJASEKAR Vs. COLLECTOR OF CENTRAL EXCISE
August 21, 1991
BAJAJ AUTO LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 30, 1991
BENGAL FERRO ALLOY AND STEEL LTD Vs. COLLECTOR OF CENTRAL EXCISE
November 26, 1991
BERGER PAINTS INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
April 15, 1991
BHARAT PETROLEUM CORPN. Vs. COLLECTOR OF C. EXCISE
July 26, 1991
BHURJIS N. KHURSEDJI AND CO. Vs. COLLECTOR OF CUSTOMS
October 1, 1991
BHUTAN DUARS TEA ASSOCIATION LTD Vs. COLLECTOR OF C EX
January 23, 1991
BIHAR EXTRUSION CO P LTD Vs. COLLECTOR OF CENTRAL EXCISE
February 5, 1991
BIKASH SHOME AND BIDHAN CHANDER DHAR Vs. COLLR OF CUS AND C EX
May 2, 1991
BOMBAY DYEING AND MFG. CO. LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 4, 1991
BRAKES INDIA LTD Vs. COLLECTOR OF CUSTOMS
November 19, 1991
BROOKE BOND INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
May 31, 1991
CHANDRAS' CHEMICAL INDUSTRIES Vs. COLLECTOR OF C. EX.
May 29, 1991
CHEMICOAT LTD Vs. COLLECTOR OF C. EX.
May 30, 1991
CHERIAN P. VERGHESE Vs. COLLECTOR OF CENTRAL EXCISE
October 7, 1991
CHOICE LABORATORIES STATE Vs. COLLECTOR OF C. EX.
January 24, 1991
CLASSIC PLASTICS (P) LTD Vs. COLLECTOR OF CUSTOMS
October 9, 1991
COASTAL GASES AND CHEMICALS Vs. COLLECTOR OF C. EX.
July 1, 1991
COLLECTOR OF C EX Vs. CASTROL LTD
January 10, 1991
COLLECTOR OF C EX Vs. FOUNDRY CHEMICALS INDUSTRIES P LTD
September 10, 1991
COLLECTOR OF C. EX. Vs. BHADRACHALAM PAPER BOARDS LTD.
November 13, 1991
COLLECTOR OF CENTRAL EXCISE Vs. K.K. ASSAINKUTTY
October 30, 1991
COLLECTOR OF CENTRAL EXCISE Vs. KRAMP PRODUCTS
October 23, 1991
COLLECTOR OF CENTRAL EXCISE Vs. SOMANY PILKINGTONS PVT. LTD.
October 10, 1991
COLLECTOR OF CENTRAL EXCISE Vs. LUDHIANA BOTTLING CO.
October 10, 1991
COLLECTOR OF CENTRAL EXCISE Vs. I.T.C. LIMITED
November 18, 1991
COLLECTOR OF CENTRAL EXCISE Vs. BOMBAY DYEING AND MFG. LTD.
June 24, 1991
COLLECTOR OF CENTRAL EXCISE Vs. ANDHRA STEEL CORPN. LTD.
July 10, 1991
COLLECTOR OF CENTRAL EXCISE Vs. DCW LTD.
September 22, 1991
COLLECTOR OF CENTRAL EXCISE Vs. ALUMINIUM INDUSTRIES LTD.
September 20, 1991
COLLECTOR OF CENTRAL EXCISE Vs. AVERY INDIA LTD
April 30, 1991
COLLECTOR OF CENTRAL EXCISE Vs. HINDUSTAN HOSIERY MILLS
July 31, 1991
COLLECTOR OF CENTRAL EXCISE Vs. R.R. TEA CO.
July 30, 1991
COLLECTOR OF CENTRAL EXCISE Vs. PANCHMUKHI ENGG. WORKS
July 29, 1991
COLLECTOR OF CENTRAL EXCISE Vs. MARADIA STEEL (P) LTD.
September 18, 1991
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN OXYGEN LTD.
August 26, 1991
COLLECTOR OF CENTRAL EXCISE Vs. NATIONAL PAPER TUBE INDUSTRIES
September 20, 1991
COLLECTOR OF CENTRAL EXCISE Vs. ASSOCIATED CEMENT CO LTD
September 24, 1991
COLLECTOR OF CENTRAL EXCISE Vs. ANDAMAN TIMBER INDUSTRIES LTD
December 30, 1991
COLLECTOR OF CENTRAL EXCISE Vs. ALLIANCE UDYOG LTD
January 8, 1991
COLLECTOR OF CENTRAL EXCISE Vs. S A I L ROURKELA STEEL PLANT
September 9, 1991
COLLECTOR OF CENTRAL EXCISE Vs. EMAMI PAPER MILLS LTD
October 31, 1991
COLLECTOR OF CENTRAL EXCISE Vs. TEXMACO LTD
October 31, 1991
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN CHAIN P LTD
December 26, 1991
COLLECTOR OF CENTRAL EXCISE Vs. IDL CHEMICALS LTD
September 25, 1991
COLLECTOR OF CENTRAL EXCISE Vs. ASHIM PAPER PRODUCTS P LTD
February 14, 1991
COLLECTOR OF CENTRAL EXCISE Vs. N.J. METAL SCREENS MFG. CO. LTD.
May 30, 1991
COLLECTOR OF CENTRAL EXCISE Vs. CENTRON INDUSTRIAL ALLIANCE
December 30, 1991
COLLECTOR OF CENTRAL EXCISE Vs. C.P. SHUKLA PUMPS, KOPRAN
October 7, 1991
COLLECTOR OF CENTRAL EXCISE Vs. SALEM STEEL PLANT
December 30, 1991
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN CABLE CO LTD
April 16, 1991
COLLECTOR OF CENTRAL EXCISE Vs. SIMPLEX MILLS CO. LTD.
October 9, 1991
COLLECTOR OF CUSTOMS Vs. ANANDILAL BANWARILAL AND CO
June 10, 1991
COLLECTOR OF CUSTOMS Vs. B ARUNKUMAR AND CO
August 21, 1991
COLLECTOR OF CUSTOMS Vs. CENTURY AUTOMOBILES
July 29, 1991
COLLECTOR OF CUSTOMS Vs. HINDUSTAN PETROLEUM CORPORATION
January 25, 1991
COLLECTOR OF CUSTOMS Vs. PRESTO INDUSTRIES
July 12, 1991
COLLECTOR OF CUSTOMS Vs. HINDUSTAN PULVERISING MILLS PVT.
July 12, 1991
COLLECTOR OF CUSTOMS AND CENTRAL Vs. CHOWGULE BROTHERS
October 15, 1991
COLLECTOR OF CUSTOMS AND CENTRAL Vs. S.D.V. RAJKUMAR
October 4, 1991
COROMANDAL FOAM PRODUCTS Vs. COLLECTOR OF CUSTOMS AND CENTRAL
October 29, 1991
D.C. AWASTHI Vs. COLLECTOR OF CUSTOMS
October 23, 1991
D.C.M. DATA PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE
December 4, 1991
DAROGA SINGH PROP VIJAY STORES Vs. COLLECTOR OF CUSTOMS
May 2, 1991
DATES DISCS LTD Vs. COLLECTOR OF CENTRAL EXCISE
July 1, 1991
DAURALA SUGAR WORKS Vs. COLLECTOR OF CENTRAL EXCISE
September 23, 1991
DEBU SAHA Vs. COLLECTOR OF CUSTOMS PREVENTIVE
July 29, 1991
DELUX WOOLLEN MILLS Vs. COLLECTOR OF CUSTOMS
July 15, 1991
EAST INDIA PHARMACEUTICAL WORKS LTD Vs. COLLECTOR OF C EX
January 21, 1991
EAST WEST EXPORTERS Vs. COLLECTOR OF CUSTOMS
July 26, 1991
EASTERN EXPLOSIVES AND CHEMICALS LTD Vs. COLLECTOR OF C EX
February 5, 1991
F.G.P. LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
July 4, 1991
G C AGARWAL Vs. COLLECTOR OF CUSTOMS P
May 16, 1991
GARWARE NYLONS LTD Vs. COLLECTOR OF CUSTOMS
September 30, 1991
GEEP INDUSTRIAL SYNDICATE LTD Vs. COLLECTOR OF CUSTOMS
July 16, 1991
GENERAL INDUSTRIAL SOCIETY LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 30, 1991
GLAXO INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
July 8, 1991
GLAXO INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 7, 1991
GODAVARI SUGAR MILLS LTD Vs. COLLECTOR OF C. EX.
May 31, 1991
GODAVARY ELECTRICAL CONDUCTORS Vs. COLLECTOR OF C. EX.
July 16, 1991
GOLD PLAST INDIA (P) LTD Vs. COLLECTOR OF CUSTOMS
January 21, 1991
GOODLUCK TYRE SERVICES Vs. COLLECTOR OF CUSTOMS
October 11, 1991
GOPI KRISHNA AGARWAL Vs. COLLECTOR OF CUSTOMS
October 17, 1991
GUJARAT STATE FERTILISERS LTD Vs. COLLECTOR OF C. EXCISE
October 4, 1991
HAFFIZULLAH MIAN Vs. COLLECTOR OF CUSTOMS
April 10, 1991
HANSRAJ BAID Vs. COLLECTOR OF CUSTOMS (PREV.), W.B., CALCUTTA
February 22, 1991
HANUMAN JUTE MILLS LTD Vs. COLLECTOR OF C EX
October 31, 1991
HARINAGAR SUGAR MILLS LTD Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
June 10, 1991
HIMATLAL D SHAH Vs. COLLECTOR OF CUSTOMS PREVENTIVE
March 4, 1991
HINDUSTAN FERTILIZER CORPN LTD Vs. COLLECTOR OF CUSTOMS
August 12, 1991
HINDUSTAN MOTORS LTD Vs. COLLECTOR OF CENTRAL EXCISE
November 15, 1991
HINDUSTAN MOTORS LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 24, 1991
HINDUSTAN PETROLEUM CORPN. LTD Vs. COLLECTOR OF C. EX.
July 26, 1991
I T C LTD Vs. COLLECTOR OF CENTRAL EXCISE
March 22, 1991
ICYCOLD COMMERCIAL ENTERPRISE Vs. COLLECTOR OF C EX
June 21, 1991
INDIA PACKAGING PRODUCTS PVT. Vs. COLLECTOR OF CUSTOMS
July 17, 1991
INDIAN EXPLOSIVES LTD Vs. COLLECTOR OF CENTRAL EXCISE
February 25, 1991
INDIAN METALS AND FERRO ALLOYS Vs. COLLECTOR OF CUSTOMS
March 9, 1991
INDIAN METALS AND FERRO ALLOYS Vs. COLLECTOR OF CUS AND C EX
March 26, 1991
INDIAN METALS AND FERRO ALLOYS LTD Vs. COLLECTOR OF C EX AND CUSTOMS
November 27, 1991
INDIAN TUBE CO LTD Vs. COLLECTOR OF C EX
February 25, 1991
INTEK TAPES PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
August 27, 1991
JAGMOHAN SINGH SAWHNEY Vs. COLLECTOR OF CUSTOMS
October 15, 1991
JAYASHREE CHEMICALS LTD Vs. COLLECTOR OF CENTRAL EXCISE
February 26, 1991
JEENA AND CO Vs. ADDITIONAL COLLECTOR OF CUSTOMS
August 6, 1991
JEYPORE SUGAR CO LTD Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
January 18, 1991
JOYSINGH BHONSLE Vs. COLLECTOR OF CUSTOMS PREVENTIVE
September 4, 1991
K.T. STEEL INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
July 11, 1991
KERALA SPINNERS LTD Vs. COLLECTOR OF CENTRAL EXCISE
June 24, 1991
KIRAN CHANDRA SARKAR Vs. COLLECTOR OF CUSTOMS
September 3, 1991
KITAB MAHAL P. LTD Vs. COLLECTOR OF CUSTOMS
July 10, 1991
KREBS AND CIE I PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
May 27, 1991
L.M.L. LTD Vs. COLLECTOR OF CENTRAL EXCISE
January 23, 1991
LIFE PHARMACEUTICALS P LTD Vs. COLLECTOR OF CUSTOMS
May 3, 1991
LUCAS TVS Vs. COLLECTOR OF CUSTOMS
October 29, 1991
M P UMBRELLA FACTORY Vs. COLLECTOR OF CUSTOMS
January 18, 1991
M.P. FOREST DEPARTMENT Vs. COLLECTOR OF CENTRAL EXCISE
September 23, 1991
MA TARA ROPE WORKS Vs. COLLECTOR OF CENTRAL EXCISE
January 18, 1991
MA TARA ROPE WORKS Vs. COLLECTOR OF CENTRAL EXCISE
October 31, 1991
MADHUSUDAN MUKHERJEE Vs. COLLECTOR OF CUSTOMS
March 5, 1991
MAHALAKSHMI GLASS WORKS LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 22, 1991
MARKETING ENTERPRISES Vs. COLLECTOR OF CUSTOMS
May 6, 1991
MASOOD ALAM AND CO Vs. COLLECTOR OF CUSTOMS
November 19, 1991
MEERA DUTTA Vs. COLLECTOR OF CUSTOMS
January 25, 1991
MERINOPLY AND CHEMICALS LTD Vs. COLLECTOR OF CENTRAL EXCISE
December 5, 1991
MEXIN MEDICAMENTS PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
July 9, 1991
MILAP CHAND C. KAWADIA Vs. COLLECTOR OF CUSTOMS AND CENTRAL
October 29, 1991
MODEL SOAP COMPANY Vs. COLLECTOR OF CENTRAL EXCISE
October 30, 1991
MOMIN BAKSH Vs. COLLECTOR OF CUSTOMS
April 16, 1991
NAGESWARA POZZOLANA WORKS PVT. Vs. COLLECTOR OF CENTRAL EXCISE
October 1, 1991
NATIONAL DAIRY DEVELOPMENT BOARD Vs. COLLECTOR OF CUSTOMS
October 7, 1991
NEPTUNE POLYMERS Vs. COLLECTOR OF C. EX. AND CUSTOMS
July 15, 1991
NEW SYNTHETIC CHEMICAL Vs. COLLECTOR OF CUSTOMS
October 18, 1991
NEYVELI LIGNITE CORPN. LTD Vs. COLLECTOR OF CENTRAL EXCISE
September 3, 1991
NIRLON SYNTHETIC FIBRES AND Vs. COLLECTOR OF C. EX.
May 30, 1991
NYLON CARPET MFG CO I PVT LTD Vs. COLLECTOR OF C EX
May 8, 1991
PANNALAL SAH Vs. COLLECTOR OF CUSTOMS P
March 20, 1991
PERFECT DROP PINS MFG. CO. Vs. COLLECTOR OF CENTRAL EXCISE
February 13, 1991
POLYMER AND ALLIED PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE
July 15, 1991
PREMIER CREDITS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
December 11, 1991
R PIYARELALL IMPORT AND EXPORT LTD Vs. COLLECTOR OF CUS
August 12, 1991
RAINBOW INK AND VARNISH MFG. CO. Vs. COLLECTOR OF C. EX.
November 14, 1991
RAJINDER KUMAR Vs. COLLECTOR OF CUSTOMS
September 30, 1991
RAMENDRA NATH GHOSH PROP R G INDUSTRIES Vs. COLLECTOR OF C EX
July 10, 1991
RAMESH KUMAR GHAI Vs. COLLECTOR OF CUSTOMS PREV
September 20, 1991
RAMESH S. JAIN Vs. COLLECTOR OF CUSTOMS (P)
July 12, 1991
RANBAXY LABORATORIES LTD Vs. COLLECTOR OF CUSTOMS
December 11, 1991
RATAN MICA EXPORTS PVT LTD Vs. COLLECTOR OF CUSTOMS
June 24, 1991
RICHARDSON AND CRUDDAS (1972) Vs. COLLECTOR OF CENTRAL EXCISE
July 8, 1991
RISHI PACKERS LTD Vs. COLLECTOR OF CUSTOMS
July 15, 1991
ROTEX TEXTILE MILLS PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 29, 1991
ROXY ENTERPRISES PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 8, 1991
ROY BIRI FACTORY Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
July 30, 1991
S. SUBRAMANIYAN AND CO. Vs. COLLECTOR OF CENTRAL EXCISE
November 14, 1991
S.S. JAIN AND CO. Vs. COLLECTOR OF CENTRAL EXCISE
November 18, 1991
SACHIDA INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
November 18, 1991
SAILENDRA NATH SETH Vs. COLLECTOR OF CUSTOMS PREVENTIVE
May 3, 1991
SAJJAN KUMAR PODDAR Vs. COLLECTOR OF CUSTOMS PREV
July 30, 1991
SAMSUDDIN SHEIKH Vs. COLLECTOR OF CUSTOMS P
November 26, 1991
SATYANARAYAN KOTHARI Vs. COLLECTOR OF CUSTOMS
April 16, 1991
SHALIMAR INDUSTRIES LTD Vs. COLLECTOR OF C EX
January 4, 1991
SHANKAR TRADERS Vs. COLLECTOR OF CENTRAL EXCISE
July 4, 1991
SHIV RATAN DAMANI Vs. COLLECTOR OF CUSTOMS PREVENTIVE
August 30, 1991
SHIVKUMAR EXPORTS Vs. COLLECTOR OF CUSTOMS
September 30, 1991
SHRI BRIJ MOHAN Vs. COLLECTOR OF CUSTOMS
July 26, 1991
STEEL AUTHORITY OF INDIA Vs. COLLECTOR OF CUSTOMS
October 9, 1991
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
January 9, 1991
STRAW PRODUCTS LTD Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
October 31, 1991
SUDHIR KUMAR Vs. COLLECTOR OF CUSTOMS
November 27, 1991
SUKHDEV CHAKRABORTY Vs. COLLECTOR OF CUSTOMS
June 18, 1991
SUSANTA KUMAR SAHA Vs. COLLECTOR OF CUSTOMS
April 25, 1991
SWAIKA VANASPATI PRODUCTS LTD Vs. COLLECTOR OF CENTRAL EXCISE
August 29, 1991
SYNTHOCHEM Vs. COLLECTOR OF CUSTOMS
April 11, 1991
TAJ BEVERAGES PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 29, 1991
TALWAR BROS P LTD Vs. COLLECTOR OF CUSTOMS
November 14, 1991
TANSI POLISH UNIT Vs. COLLECTOR OF CENTRAL EXCISE
October 21, 1991
TATA CONSULTANCY SERVICE Vs. COLLECTOR OF CUSTOMS
January 1, 1991
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. COLLECTOR OF CUSTOMS
May 3, 1991
TATA IRON AND STEEL CO. LTD Vs. COLLECTOR OF CUSTOMS
December 6, 1991
TIRAP VENEER AND SAW MILLS Vs. COLLECTOR OF C EXCISE
October 30, 1991
TRADES INTERNATIONAL Vs. COLLECTOR OF CUSTOMS
October 18, 1991
UPTRON POWERTRONICS LTD Vs. COLLECTOR OF CENTRAL EXCISE
January 23, 1991
VEENA ORGANIC (P) LTD Vs. COLLECTOR OF CENTRAL EXCISE
July 27, 1991
VIDYUT UDYOG Vs. COLLECTOR OF CENTRAL EXCISE
July 29, 1991
VINOO MALHOTRA Vs. COLLECTOR OF CUSTOMS
February 13, 1991
VOLTAS LTD Vs. COLLECTOR OF CENTRAL EXCISE
September 30, 1991
WAVIN INDIA LTD Vs. COLLECTOR OF CUSTOMS
September 30, 1991
YOGESHWAR VARMA Vs. COLLECTOR OF CUSTOMS
November 19, 1991
ZEEKO SHOE FACTORY Vs. COLLECTOR OF CUSTOMS
June 24, 1991
ZENITH COMPUTERS LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 16, 1991