Case Index

Title
Date
A C T O Vs. J K READYMADE CENTRE
November 26, 1991
A C T O Vs. JAWAHAR PATANG HOUSE
December 5, 1991
A C T O WARD III CIRCLE JAIPUR Vs. SHIV SHAKTI GOLD FINGER
April 18, 1991
ABDUL AZIZ Vs. STATE OF RAJASTHAN
February 22, 1991
ABDUL GAFFAR Vs. SHAHID HUSSAIN
December 5, 1991
ABDUL GAFFAR Vs. NARENDRA KUMAR
December 4, 1991
ABDUL MAJID Vs. MUNICIPAL COUNCIL, BEAWAR AND OTHERS
September 26, 1991
ABDUL MAJID AND ORS. Vs. JAGDISH SINGH AND ORS.
January 24, 1991
ABDUL SATTAR Vs. ASHOK ATRAYE
September 4, 1991
ABHAY SINGH Vs. STATE OF RAJASTHAN
January 23, 1991
AGRICULTURAL UNIVERSITY OF RAJASTHAN Vs. RAJENDRA SINGH RATHORE AND ORS.
October 22, 1991
AHMEDDEEN Vs. PAMAN DAS
December 11, 1991
AJAMTULLA & GORIYA Vs. STATE OF RAJASTHAN
November 15, 1991
AJEET SLNGH Vs. SARDAR RAWAL SINGH
February 22, 1991
AJIT SINGH CHOUDHARY AND Vs. STATE OF RAJASTHAN
July 22, 1991
AKHIL RAJASTHAN LEPROSY WORKERS ASSOCIATION BRANCH DEEG Vs. STATE OF RAJASTHAN
September 12, 1991
ALLO @ ALLIMUDDIN Vs. STATE OF RAJASTHAN & ORS.
April 19, 1991
AMAR CHAND Vs. THE STATE OF RAJASTHAN
January 8, 1991
AMAR CHAND Vs. STATE OF RAJASTHAN
February 25, 1991
AMAR SINGH Vs. KARAN SINGH
April 12, 1991
AMAR SINGH Vs. STATE OF RAJASTHAN
July 9, 1991
AMAR SINGH Vs. STATE OF RAJASTHAN
November 25, 1991
AMARJEET SINGH Vs. SAMPURAN SINGH
April 12, 1991
AMARJEET SINGH Vs. SAMPURAN SINGH
February 21, 1991
AMBA LAL Vs. STATE OF RAJASTHAN
October 1, 1991
AMBASSADOR DRY CLEANERS Vs. UNION OF INDIA
May 17, 1991
AMILAL BHAT DR Vs. STATE OF RAJASTHAN
September 18, 1991
AMRITLAL KAUSHIK AND ANR. Vs. R.S.E.B. AND ANR.
January 16, 1991
ANAND KANWAR Vs. STATE OF RAJASTHAN
April 8, 1991
ANIL KUMAR Vs. STATE OF RAJASTHAN
October 31, 1991
ANIL SHARMA Vs. STATE OF RAJASTHAN
January 29, 1991
ANIRUDH Vs. STATE OF RAJASTHAN
April 25, 1991
ANITA Vs. UNION OF INDIA (UOI) AND ORS.
September 20, 1991
ANJU BEHAL Vs. RAJASTHAN STATE RD. TRANS. CORPN.
August 18, 1991
ARAMACHINE and LAKRI VIKRETA SANGH Vs. STATE OF RAJASTHAN
March 26, 1991
ARAVALI MINERALS AND CHEMICALS (INDIA) (P) LTD. Vs. UNION OF INDIA
March 8, 1991
AREENA LABORATORIES PVT LTD Vs. STATE OF RAJASTHAN AND ANR
May 9, 1991
ARJUN SINGH Vs. STATE OF RAJASTHAN
April 3, 1991
ARUN MICHEL Vs. MAYE
April 11, 1991
ARUN SINGH Vs. STATE OF RAJASTHAN
January 23, 1991
ARVIND KUMAR Vs. STATE
October 23, 1991
ASHA Vs. PREM SHANKER
February 7, 1991
ASHOK Vs. STATE OF RAJASTHAN
May 8, 1991
ASHOK BABU SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
December 13, 1991
ASHOK DHARIWAL Vs. STATE OF RAJASTHAN
July 26, 1991
ASHOK KUMAR Vs. STATE OF RAJASTHAN
April 19, 1991
ASHOK KUMAR Vs. STATE OF RAJASTHAN
June 20, 1991
ASHOK KUMAR Vs. STATE OF RAJASTHAN
January 31, 1991
ASHOK KUMAR Vs. STATE OF RAJASTHAN
October 3, 1991
ASHOK KUMAR JAIN Vs. GHANSHYAM BALDVA
May 6, 1991
ASSISTANT COMMERCIAL TAXES OFFICER Vs. CHAUHAN ENTERPRISES
December 5, 1991
ASSISTANT COMMERCIAL TAXES OFFICER WARD II SRIGANGANAGAR Vs. GANGANAGAR BOTTLE SUPPLY COMPANY SRI GANGANAGAR
January 2, 1991
ASST COMMERCIAL TAXES OFFICER Vs. KUMAWAT UDHYOG
November 26, 1991
BABU AND OTHERS Vs. CHATURBHUJ
March 29, 1991
BABU LAL AND OTHERS Vs. MOHD. RAFIQ AND OTHERS
November 18, 1991
BABU LAL GANGWAL Vs. STATE OF RAJASTHAN
April 25, 1991
BABU SINGH Vs. STATE OF RAJASTHAN
November 15, 1991
BABULAL JAIN Vs. GAJANAND TL
May 14, 1991
BADRI LAL Vs. SETHI BROTHERS
April 24, 1991
BADRI NARAYAN Vs. RAM GOPAL
October 28, 1991
BADRILAL Vs. STATE OF RAJASTHAN
February 1, 1991
BADRUDEEN AND SIX ORS. Vs. STATE AND ANR.
March 25, 1991
BAJAJ INDUSTRIES Vs. DISTRICT LEVEL COMMITTEE
June 7, 1991
BALBIR SINGH BAYNATH Vs. FOOD CORPORATION OF INDIA
October 22, 1991
BALJIT KAUR Vs. STATE OF RAJASTHAN
December 18, 1991
BALRAM Vs. MANOHARLAL
August 7, 1991
BALU RAM Vs. STATE
July 22, 1991
BANSHI LAL Vs. STATE
February 4, 1991
BANSILAL CHOHISA Vs. STATE OF RAJASTHAN
November 13, 1991
BANWARI & OTHERS Vs. STATE OF RAJASTHAN
September 30, 1991
BANWARI LAL Vs. STATE OF RAJASTHAN
November 19, 1991
BASTI RAM MANGAL Vs. STATE OF RAJ. AND ORS.
April 30, 1991
BESAT Vs. STATE OF RAJASTHAN
February 20, 1991
BEST AND CROMPTON ENGINEERING INDIA Vs. STATE OF RAJASTHAN
September 3, 1991
BHAG CHAND Vs. STATE OF RAJASTHAN
February 22, 1991
BHAGIRATH & ORS. Vs. STATE OF RAJASTHAN
April 18, 1991
BHAGWAN DAS Vs. BHANWARLAL
September 12, 1991
BHAGWAN DAS Vs. STATE OF RAJASTHAN
June 10, 1991
BHAGWAN SAHAI SHARMA Vs. UNITED COMMERCIAL BANK & ANR.
February 1, 1991
BHAGWAN SINGH AND GHANSHYAM Vs. STATE OF RAJASTHAN
March 4, 1991
BHAGWANLAL AND ORS Vs. STATE OF RAJASTHAN
March 11, 1991
BHAGWAT SINGH Vs. STATE OF RAJASTHAN
June 21, 1991
BHAKHAR RAM Vs. STATE OF RAJASTHAN
August 26, 1991
BHANWAR KHAN Vs. STATE OF RAJASTHAN
May 16, 1991
BHANWAR LAL Vs. UNION OF INDIA UOI
March 13, 1991
BHANWAR LAL Vs. STATE OF RAJASTHAN
January 29, 1991
BHANWAR LAL AND ORS. Vs. THE STATE OF RAJASTHAN
January 18, 1991
BHANWAR LAL SHARMA Vs. STATE OF RAJASTHAN
August 29, 1991
BHANWAR SINGH Vs. LALIT KUMAR
February 21, 1991
BHANWAR SINGH Vs. STATE OF RAJASTHAN AND OTHERS
August 28, 1991
BHANWAR SINGH Vs. AJAY SINGH
February 5, 1991
BHANWAR SINGH Vs. BALWANT DAN
February 8, 1991
BHANWAR SINGH Vs. STATE OF RAJASTHAN
May 28, 1991
BHANWARA RAM Vs. STATE OF RAJASTHAN
October 3, 1991
BHANWARU Vs. JEEVANI
February 25, 1991
BHARAT SINGH Vs. STATE OF RAJASTHAN
April 12, 1991
BHAROSI LAL Vs. MOOL CHAND
December 18, 1991
BHARTIYA JEEVAN BIMA NIGAM Vs. OM PRAKASH
February 21, 1991
BHARTIYA MINING VIBHAG KARAMCHARI SANGH AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
November 19, 1991
BHAUROO SINGH Vs. DULARI
December 4, 1991
BHAWANI Vs. STATE OF RAJASTHAN
January 31, 1991
BHERONLAL Vs. POORANCHAND AND ORS.
March 26, 1991
BHIKAM CHAND Vs. STATE OF RAJASTHAN
February 12, 1991
BHIKHA RAM BISHNOI Vs. STATE OF RAJASTHAN AND ANR
November 20, 1991
BHIM DAN Vs. STATE OF RAJASTHAN
October 4, 1991
BHIM SEN Vs. STATE OF RAJASTHAN
January 8, 1991
BHIMSEN Vs. STATE OF RAJASTHAN
August 1, 1991
BHOLA RAM Vs. SMT. SHANTI DEVI
December 11, 1991
BHONRI DEVI Vs. DISTRICT JUDGE JAIPUR CITY JAIPUR
December 6, 1991
BHOPAL CHAND JAIN Vs. STATE OF RAJASTHAN
July 30, 1991
BHURA RAM RAIGER Vs. STATE OF RAJASTHAN
September 5, 1991
BIKRAM SINGH Vs. STATE OF RAJASTHAN
March 27, 1991
BIRDA Vs. SANWAL CHAND
September 3, 1991
BIRDA Vs. SANWAL CHAND & ORS.
September 8, 1991
BIRDHI CHAND Vs. JAIPUR DEVELOPMENT AUTHORITY
September 16, 1991
BISHAMBAR LAL Vs. THE STATE OF RAJASTHAN AND ANR.
January 16, 1991
BRIJ MOHAN AND ANR. Vs. THE STATE OF RAJASTHAN
January 29, 1991
BRIJESH Vs. STATE OF RAJASTHAN
May 17, 1991
C T O Vs. BIRDHICHAND BANSHIDHAR
November 26, 1991
C T O Vs. NATIONAL ENGINEERING INDUSTRIES LTD
November 27, 1991
CAPSTAN METERS INDIA LIMITED Vs. JUDGE LABOUR COURT JAIPUR
April 15, 1991
CAPT PARAMJEET SINGH Vs. UNION OF INDIA
June 25, 1991
CHAMAN LAL JAIN Vs. STATE
July 4, 1991
CHAMBAL VIKAS YANTRIK SINCHAI KARMACHARI SANGH Vs. STATE OF RAJASTHAN AND ORS.
October 9, 1991
CHAMPA Vs. STATE OF RAJASTHAN
February 6, 1991
CHAND MAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL
February 7, 1991
CHAND MAL PUROHIT AND ORS. Vs. STATE OF RAJASTHAN
February 27, 1991
CHAND MAL SARASWAT Vs. STATE OF RAJASTHAN AND OTHERS
September 25, 1991
CHANDER & ORS. Vs. STATE OF RAJASTHAN
March 12, 1991
CHANDER SINGH Vs. STATE OF RAJASTHAN
May 28, 1991
CHANDRA KANTA NANAWATI AND ORS. Vs. I.S. KAVADIA AND ORS.
August 26, 1991
CHANDRA KUMAR Vs. KANKU BAI
May 6, 1991
CHANDRA PAL & ANOTHER Vs. STATE OF RAJASTHAN
January 28, 1991
CHANDRA SHEKHAR VYAS Vs. STATE OF RAJASTHAN AND ANOTHER
May 7, 1991
CHENA RAM Vs. STATE
September 20, 1991
CHET RAM Vs. COLLECTOR CHURU
December 3, 1991
CHHOGA RAM Vs. BHURA RAM AND ANR.
January 24, 1991
CHHOTE LAL JAIN Vs. STATE OF RAJASTHAN
October 29, 1991
CHHOTEY KHAN Vs. VIMAL KUMAR
November 4, 1991
CHIMAN LAL Vs. STATE OF RAJASTHAN
April 29, 1991
CHIMAN LAL Vs. BAL CHAND
January 15, 1991
CHIMAN SINGH AND ANR. Vs. THE STATE OF RAJASTHAN
January 23, 1991
CHIRANJI LAL Vs. LAXMI NARAYAN
December 6, 1991
CHIRANJI LAL & ORS. Vs. STATE OF RAJASTHAN
May 10, 1991
CHIRONJI Vs. STATE OF RAJASTHAN
January 18, 1991
CHOIT RAM Vs. RAMDEEN
August 28, 1991
CHOTU KHAN Vs. ABDUL KARIM
March 12, 1991
CHOUTH MAL Vs. FAZAL HUSSAIN
January 16, 1991
CHUNNILAL AND ORS. Vs. THE STATE OF RAJ. AND ORS.
April 26, 1991
COL J L SEHGAL Vs. INSTITUTE OF DEVELOPMENT STUDIES JAIPUR 7
January 10, 1991
COMMERCIAL TAXES OFFICER Vs. WESTON ELECTRONIKS LTD
November 26, 1991
COMMERCIAL TAXES OFFICER Vs. ZORASTER AND CO
November 26, 1991
COMMERCIAL TAXES OFFICER Vs. SUNIL TRADING COMPANY
October 1, 1991
COMMERCIAL TAXES OFFICER B CIRCLE ALWAR Vs. RAM PRATAP KATTA AND SONS
November 26, 1991
COMMERCIAL TAXES OFFICER CIRCLE "B" UDAIPUR Vs. UDAIPUR KUKKUT UTPADAK SAHKARI SAMITI
January 3, 1991
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE UDAIPUR Vs. HINDUSTAN ZINC LTD
January 2, 1991
COMMISSIONER OF INCOME TAX Vs. JAIPUR OIL PRODUCTS PRIVATE LIMITED
January 8, 1991
COMMISSIONER OF INCOME TAX Vs. GLOBE TRANSPORT CORPORATION
January 31, 1991
COMMISSIONER OF INCOME TAX Vs. MULTI METALS LTD
March 4, 1991
COMMISSIONER OF INCOME TAX Vs. POORANCHAND
April 24, 1991
COMMISSIONER OF INCOME TAX Vs. JEWELLERS ASSOCIATION
May 1, 1991
COMMISSIONER OF INCOME TAX Vs. ANIL STEEL INDUSTRIES LIMITED
July 8, 1991
COMMISSIONER OF INCOME TAX Vs. MAHARAJA SHREE UMED MILLS LIMITED
May 28, 1991
COMMISSIONER OF INCOME TAX Vs. PRATAP COMMERCIAL COMPANY
November 22, 1991
COMMISSIONER OF INCOME TAX Vs. SETH MOOLCHAND R B
November 19, 1991
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED GARMENTS MAKERS
July 9, 1991
COMMISSIONER OF INCOME TAX Vs. SWASTIC MOTORS
July 26, 1991
COMMISSIONER OF INCOMETAX Vs. S ZORASTER AND CO SUPPLIES P LTD
April 3, 1991
COMMISSIONER OF WEALTH TAX Vs. MUKHERJEE A K
May 28, 1991
COMMISSIONER OF WEALTH TAX Vs. L K KASLIWAL
August 7, 1991
CONSUMER UNITY AND TRUST SOCIETY Vs. STATE OF RAJASTHAN
November 25, 1991
COVENTARY METALS RAJASTHAN P LTD Vs. UNION OF INDIA UOI
January 30, 1991
D C M LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD
May 21, 1991
DALBEER Vs. STATE OF RAJASTHAN
February 14, 1991
DALIP SINGH Vs. STATE OF RAJASTHAN
November 1, 1991
DALLI Vs. BODANRAM
April 18, 1991
DALPAT RAJ BHANDARI Vs. PRESIDENT OF INDIA
October 23, 1991
DALPAT SINGH Vs. STATE
April 26, 1991
DALU RAM MEENA Vs. STATE
September 4, 1991
DARSHAN SINGH Vs. JASVINDER KAUR
September 24, 1991
DARSHAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
June 27, 1991
DARWARA SINGH Vs. STATE OF RAJASTHAN AND ANR
January 29, 1991
DARWARA SINGH Vs. STATE OF RAJASTHAN AND OTHERS
January 19, 1991
DAVI Vs. PURSHOTTAM
January 14, 1991
DAYANAND Vs. STATE
March 22, 1991
DAYANAND Vs. STATE OF RAJASTHAN
October 31, 1991
DCM RAM CONSOLIDATED LTD. Vs. STATE OF RAJASTHAN & ANR.
May 9, 1991
DEEN DAYAL GUPTA Vs. STATE OF RAJASTHAN
December 2, 1991
DEENU ALIASDEEN MOHD Vs. STATE OF RAJASTHAN
April 5, 1991
DEEP CHAND Vs. URBAN IMPROVEMENT TRUST JODHPUR
April 29, 1991
DEEPA RAM Vs. STATE OF RAJASTHAN
October 4, 1991
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD
September 25, 1991
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. STATE OF RAJASTHAN
October 22, 1991
DEPENDRA NATH SHARMA Vs. UNIVERSITY OF RAJASTHAN JAIPUR
July 4, 1991
DERBY TEXTILES LTD Vs. MAHAMANTRI DERBY TEXTILES KARMACHARI AND
March 27, 1991
DEV KARAN Vs. STATE
September 25, 1991
DEV LAL Vs. STATE OF RAJASTHAN
November 12, 1991
DEVA Vs. STATE OF RAJASTHAN
September 19, 1991
DEVKI Vs. RAJASTHAN STATE ELECTRICITY BOARD
April 5, 1991
DEVKI RANI Vs. STATE OF RAJASTHAN AND OTHERS
March 12, 1991
DHAN RAJ Vs. STATE OF RAJASTHAN
January 23, 1991
DHANJI BHAI Vs. STATE
October 23, 1991
DHANNA LAL Vs. STATE OF RAJASTHAN
October 24, 1991
DHANNA LAL BANTHIA Vs. GAURAV PRIVATE LTD.
July 19, 1991
DHANRAJ & ANR. Vs. STATE OF RAJASTHAN
October 1, 1991
DHANRAJ SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL JAIPUR
February 26, 1991
DHAPA KANWAR Vs. KISHANLAL
February 7, 1991
DHARAM NARAIN AND ORS. Vs. FIRM BADRIDAS DWARAKADAS AND ORS.
November 19, 1991
DHARAM PAL Vs. STATE OF RAJASTHAN
May 28, 1991
DIGAMBER JAIN DHARAMSHALA Vs. COMMISSIONER OF INCOME TAX
July 26, 1991
DINESH CHANDRA JOSHI Vs. ISHAQ MOHAMMED AND ORS.
January 3, 1991
DIRECTOR, CENTRAL STATE FARM AND ORS. Vs. JUDGE, LABOUR COURT AND ORS.
January 16, 1991
DIWAN SINGH Vs. RAM SINGH
January 24, 1991
DOONGAR SINGH Vs. THE STATE OF RAJASTHAN
January 29, 1991
DURGA PRASAD CHOUDHARY Vs. STATE OF RAJASTHAN
May 2, 1991
E S I C Vs. NAHATA TEXTILE IND
January 25, 1991
E.S.I.C. THROUGH REGIONAL DIRECTOR Vs. M/S. NAHATA TEXTILE IND. AND 12 OTHERS
January 2, 1991
EMPLOYEES STATE INSURANCE CORPORATION Vs. SMT. SUSHILA MATHUR AND ORS.
January 22, 1991
EXECUTIVE ENGINEERS P.W.D. Vs. NATHI
April 19, 1991
FAIYAZ Vs. THE STATE OF RAJASTHAN
January 22, 1991
FARID KHAN Vs. STATE OF RAJASTHAN
January 10, 1991
FAROOK AHMED SODAGAR Vs. GOVERNMENT COLLEGE, KOTA AND ANOTHER
December 20, 1991
G K SHARMA Vs. STATE OF RAJASTHAN
April 23, 1991
GAFOOR KHAN NARU Vs. UNION OF INDIA
September 24, 1991
GAINDI DEVI Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
May 8, 1991
GAJENDRA KUMAR PAREEK Vs. STATE OF RAJASTHAN AND ORS.
September 17, 1991
GAMBHIR SINGH AND OTHERS Vs. NARAYAN SINGH AND OTHERS
February 27, 1991
GAMDOOR SINGH Vs. STATE OF RAJASTHAN
August 9, 1991
GANESH SEN Vs. UNION BANK OF INDIA
May 28, 1991
GANGA RAM Vs. JAKALI
April 10, 1991
GANGA VISHNU DIWAKAR Vs. STATE
September 19, 1991
GAUTAM Vs. STATE OF RAJASTHAN
April 5, 1991
GAUTAM TEXTILES Vs. REGIONAL DIRECTOR ESIC
February 22, 1991
GEETA DEVI Vs. STATE OF RAJASTHAN
January 24, 1991
GEN MANAGER N RLY Vs. JUDGE CENTRAL INDUSTRIAL TRIBUNAL
April 23, 1991
GHEWAR RAM Vs. STATE OF RAJASTHAN
May 14, 1991
GHISA RAM Vs. STATE OF RAJASTHAN
February 12, 1991
GHISYA Vs. M J M KARAULI
February 14, 1991
GIGARAM Vs. STATE OF RAJASTHAN
May 6, 1991
GIRDHAR LAL JOSHI Vs. SMT. KANCHAN
January 21, 1991
GIRDHARI Vs. STATE OF RAJASTHAN
July 19, 1991
GIRISH CHAND Vs. STATE OF RAJASTHAN
November 28, 1991
GOPAL RAM Vs. UNION OF INDIA
November 14, 1991
GOPI CHAND Vs. KHINWA RAM
March 27, 1991
GOPI RAM MANGAL Vs. STATE OF RAJASTHAN
February 14, 1991
GORDHAN RAM ALIASGODA RAM Vs. STATE OF RAJASTHAN
October 23, 1991
GOVIND DAS Vs. BABU LAL
May 20, 1991
GOVIND LAL AGARWAL Vs. STATE OF RAJASTHAN & ANOTHER
September 19, 1991
GOVIND PRASAD Vs. STATE OF RAJASTHAN
March 5, 1991
GULAB ALIAS TUNIYA Vs. STATE OF RAJASTHAN
May 28, 1991
GULAB SINGH Vs. STATE OF RAJASTHAN
August 28, 1991
GULAB SINGH Vs. STATE OF RAJASTHAN
January 15, 1991
GULAM HUSAIN Vs. CUSTOMS AND CENTRAL EXCISE DEPTT.
March 25, 1991
GULAM NABI Vs. MST. MAJIDAN
January 16, 1991
GULAM NABI Vs. MST MAJIDAN
January 16, 1991
GURDEEP SINGH Vs. CENTRAL JAIL
May 16, 1991
GURDEO SINGH Vs. STATE OF RAJASTHAN
March 27, 1991
GURDEV SINGH Vs. MALLA SINGH
October 7, 1991
GURDITTA SINGH Vs. STATE OF RAJASTHAN
March 14, 1991
GURJANT SINGH Vs. STATE OF RAJASTHAN
February 7, 1991
GURU CHARAN SINGH & OTHER Vs. STATE OF RAJASTHAN & OTHER
December 20, 1991
GURUMEET SINGH Vs. UNION OF INDIA
April 15, 1991
GYAN SINGH Vs. STATE OF RAJASTHAN
July 26, 1991
GYARSI RAM & ANR. Vs. STATE OF RAJASTHAN
September 30, 1991
HALWAI SANGH AND ANR. Vs. STATE OF ANR.
October 3, 1991
HANIF KHAN Vs. STATE OF RAJASTHAN
March 5, 1991
HANUMAN AND ORS. Vs. STATE OF RAJASTHAN
April 10, 1991
HANUMAN PRASAD AGRAWAL Vs. STATE OF RAJASTHAN
October 5, 1991
HANUMAN PRASAD AGRAWAL Vs. STATE OF RAJASTHAN
May 10, 1991
HANUMAN SINGH Vs. STATE OF RAJASTHAN
May 28, 1991
HARI RAM Vs. STATE OF RAJASTHAN
May 13, 1991
HARI SINGH AND MOTI LAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANR.
May 20, 1991
HARISH KUMAR NAGAR Vs. STATE OF RAJASTHAN AND ANR
October 29, 1991
HARISH MEENA Vs. STATE OF RAJASTHAN
January 23, 1991
HARPHOOL Vs. STATE OF RAJASTHAN
May 9, 1991
HAZARI Vs. STATE OF RAJASTHAN
January 8, 1991
HAZARI Vs. STATE OF RAJASTHAN
April 23, 1991
HEER SINGH Vs. STATE OF RAJASTHAN
October 25, 1991
HEERA BHARTI Vs. STATE OF RAJASTHAN AND ANR
December 10, 1991
HEERA LAL Vs. MUNICIPAL COUNCIL UDAIPUR
February 21, 1991
HEERALAL ASWAR Vs. STATE OF RAJASTHAN & ORS.
February 21, 1991
HEM KUMAR Vs. STATE OF RAJASTHAN
January 23, 1991
HEM SINGH Vs. STATE OF RAJASTHAN
February 14, 1991
HEMENDRA SURANA Vs. STATE OF RAJASTHAN
October 11, 1991
HIMMAT MAL SONI Vs. STATE OF RAJASTHAN
February 6, 1991
HIMTA RAM Vs. MANI RAM
February 27, 1991
HIMTA RAM Vs. STATE OF RAJASTHAN
February 27, 1991
HIND CONSTRUCTION AND ENGINEERING CO LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 5, 1991
IMAM ILAI BUX Vs. STATE OF RAJASTHAN
May 8, 1991
IMMAMUDDIN Vs. STATE OF RAJASTHAN
January 14, 1991
INDER KUMAR GOYAL Vs. STATE
July 31, 1991
INDIRA SHIKSHA PRASAR SANSTHAN KUCHAMAN CITY Vs. STATE OF RAJASTHAN
September 30, 1991
INDU Vs. MUNICIPAL COUNCIL JODHPUR
January 7, 1991
IQBAL SHAH Vs. MST. BANO
January 16, 1991
IQBAL SINGH Vs. STATE OF RAJASTHAN
July 25, 1991
IRSHADUDDIN Vs. SHAHJAHAN BEGM
September 20, 1991
ISHAB KHAN Vs. STATE OF RAJASTHAN
April 5, 1991
ISHAK & ORS. Vs. STATE OF RAJASTHAN
February 25, 1991
ISHWAR LAL Vs. STATE OF RAJASTHAN AND ANR
January 14, 1991
ISHWAR LAL Vs. STATE
April 10, 1991
ISHWARILAL AND 4 OTHERS Vs. STATE OF RAJASTHAN
April 9, 1991
J INDRA KUMAR Vs. SAVITRI DEVI
January 22, 1991
J S RAWAT Vs. NATIONAL AIR PORT AUTHORITY
July 19, 1991
JAG MOHAN SHARMA Vs. STATE OF RAJASTHAN
December 3, 1991
JAGANNATHI BAI AND OTHERS Vs. THE SUB DIVISIONAL OFFICER AND ANOTHER
September 25, 1991
JAGDISH Vs. STATE OF RAJASTHAN
December 13, 1991
JAGDISH & ORS. Vs. STATE OF RAJASTHAN
February 22, 1991
JAGDISH AND 8 ORS Vs. POKHAR AND 4 ORS
February 6, 1991
JAGDISH KUMAR CHEPALIA Vs. RAJASTHAN STATE WARE HOUSING CORPORATION, JAIPUR
March 27, 1991
JAGDISH PARSAD JAKAR Vs. STATE OF RAJASTHAN
September 30, 1991
JAGDISH PRASAD Vs. STATE OF RAJASTHAN AND OTHERS
February 25, 1991
JAGDISH PRASAD BISHNOI Vs. STATE OF RAJASTHAN
January 23, 1991
JAGDISH PRASAD MEENA Vs. DIVISIONAL COMMISSIONER AJMER
March 26, 1991
JAGDISH PRASAD SHARMA Vs. INSPECTOR, FACTORIES AND BOILERS
January 29, 1991
JAGDISH SINGH AND CO.AND ANOTHER Vs. RANJEET SINGH
May 28, 1991
JAGJEEVAN RAM Vs. STATE OF RAJASTHAN
January 18, 1991
JAGROOP & ORS. Vs. STATE OF RAJASTHAN & ORS.
November 28, 1991
JAGSIR SINGH Vs. STATE OF RAJASTHAN
January 24, 1991
JAI PRAKASH Vs. STATE OF RAJASTHAN
May 15, 1991
JAI SINGH Vs. STATE OF RAJASTHAN
December 9, 1991
JAI SINGH Vs. STATE OF RAJASTHAN
August 16, 1991
JAI SINGH Vs. STATE OF RAJASTHAN AND ORS.
May 3, 1991
JAICHAND Vs. STATE OF RAJASTHAN
May 30, 1991
JAIPUR MINERALS AND CHEMICALS Vs. STATE OF RAJASTHAN AND ORS.
March 25, 1991
JAIPUR POLYSPIN LTD Vs. STATE OF RAJASTHAN
December 11, 1991
JAIPUR POLYSPIN LTD. AND ORS. Vs. THE TEXTILE COMMISSIONER AND ORS.
June 25, 1991
JAKI Vs. R.S.R.T.C AND ITS REGIONAL MANAGER
August 12, 1991
JAKIR HUSSAIN Vs. STATE OF RAJASTHAN
February 7, 1991
JAMAIL SINGH Vs. STATE OF RAJASTHAN
June 3, 1991
JAMNA LAL Vs. THE STATE OF RAJASTHAN
January 23, 1991
JAMNA PRASAD Vs. STATE OF RAJASTHAN
April 11, 1991
JANKI PRASAD Vs. STATE OF RAJASTHAN & ORS.
August 1, 1991
JARNAIL SINGH Vs. STATE OF RAJASTHAN
June 3, 1991
JASPAL KAUR Vs. SHRI MANJEET SINGH
September 10, 1991
JASPAL KAUR Vs. MANJEET SINGH
September 9, 1991
JAVERCHAND Vs. BASANT KUMAR
March 4, 1991
JAWAHAR Vs. STATE OF RAJASTHAN
February 6, 1991
JEEVRAJ RAM Vs. STATE OF RAJASTHAN
April 3, 1991
JETHANAND Vs. STATE OF RAJASTHAN
January 17, 1991
JHUMARLAL Vs. CHHAGGAN LAL
October 9, 1991
JILANI BEG & PADAN CHAND Vs. STATE OF RAJASTHAN
August 5, 1991
JITENDRA SINGH Vs. STATE OF RAJASTHAN
February 14, 1991
JUG RAJ Vs. STATE OF RAJASTHAN
February 1, 1991
JYOTI SHARMA Vs. STATE OF RAJASTHAN
October 1, 1991
KAILASH CHAND Vs. STATE OF RAJASTHAN
April 2, 1991
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
February 6, 1991
KAILASH CHANDRA Vs. SETH MURLIDHAR MAN SINGHKA
January 25, 1991
KAILASH CHANDRA KOTIA DR Vs. STATE INDUSTRIAL DEVELOPMENT JAIPUR
December 6, 1991
KAILASH CHATURVEDI AND 4 OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
September 3, 1991
KALA Vs. STATE OF RAJASTHAN
April 16, 1991
KALI DAS Vs. UNION OF INDIA
March 19, 1991
KALIDAS Vs. UNION OF INDIA
March 15, 1991
KALU Vs. STATE OF RAJASTHAN
March 4, 1991
KALU LAL GUJAR & ORS. Vs. STATE OF RAJASTHAN
October 1, 1991
KALUA Vs. STATE OF RAJASTHAN
July 11, 1991
KALYAN SINGH Vs. STATE OF RAJASTHAN
May 10, 1991
KALYAN SINGH Vs. THE STATE OF RAJASTHAN
January 23, 1991
KALYAN SUNDARAM CEMENT Vs. PRAMOD KUMAR BEDI
February 27, 1991
KAMAL Vs. STATE OF RAJASTHAN
April 20, 1991
KAMLA Vs. RAJASTHAN STATE ROAD TRANS. CORPN.
August 8, 1991
KAMLA DEVI Vs. STATE OF RAJASTHAN
November 1, 1991
KAN MAL Vs. KEDAR MAL
May 15, 1991
KANHA Vs. RAMSWAROOP
October 31, 1991
KANHA Vs. RAM SWAROOP
October 3, 1991
KANHAIYA LAL Vs. KAILASHI DEVI
January 23, 1991
KANHAIYA LAL Vs. STATE OF RAJASTHAN
January 9, 1991
KANHAIYA LAL Vs. STATE OF RAJASTHAN
November 28, 1991
KANHAIYA LAL Vs. STATE OF RAJASTHAN
February 7, 1991
KANHAIYA LAL MEENA Vs. INDIAN OIL CORPORATION LTD. AND OTHERS
August 12, 1991
KANKARIA TEXTILES Vs. COMMISSIONER OF INCOME TAX
November 19, 1991
KAPOOR CHAND KULISH Vs. UNION OF INDIA
April 16, 1991
KARAM CHAND Vs. LALLU RAM
November 20, 1991
KARAN SINGH Vs. STATE OF RAJASTHAN
January 28, 1991
KASHI RAM Vs. STATE OF RAJASTHAN
January 23, 1991
KASIM ALI Vs. STATE OF RAJASTHAN
May 2, 1991
KATULAL Vs. STATE
November 13, 1991
KEDAR LAL SHARMA AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
April 4, 1991
KEDAR NATH Vs. PUNJAB NATIONAL BANK
May 28, 1991
KEDAR NATH SHARMA Vs. THE JUDGE, LABOUR COURT AND ANOTHER
July 5, 1991
KEDAR SINGH Vs. STATE OF RAJASTHAN
February 10, 1991
KELKI Vs. STATE OF RAJASTHAN
May 1, 1991
KESHAV SINGH Vs. VALUATION OFFICER
August 28, 1991
KESHRA RAM Vs. STATE OF RAJASTHAN
August 2, 1991
KHADI MANDIR Vs. C T O BIKANER
January 29, 1991
KHEEWA RAM Vs. THE STATE OF RAJASTHAN
January 23, 1991
KHEM RAJ AND ANR. Vs. MOHAN LAL
September 23, 1991
KHINWARAM AND 15 OTHERS Vs. STATE OF RAJASTHAN
January 28, 1991
KHIYA AND ORS. Vs. THE STATE OF RAJASTHAN
January 22, 1991
KISHAN LAL Vs. STATE OF RAJASTHAN
May 6, 1991
KISHAN SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
October 22, 1991
KISHNA Vs. STATE OF RAJASTHAN
October 30, 1991
KRISHAN KUMAR Vs. STATE OF RAJASTHAN
January 29, 1991
KRISHAN KUMAR Vs. STATE OF RAJASTHAN
March 13, 1991
KRISHAN LAL Vs. STATE OF RAJASTHAN
April 4, 1991
KUMAR SWASTIK ENTERPRISES PVT. LTD. AND OTHERS Vs. UNION OF INDIA AND OTHERS
May 9, 1991
KUMARI NISHA Vs. STATE OF RAJASTHAN
January 23, 1991
KUNJ BIHARI LAL SHARMA Vs. RAJASTHAN HIGH COURT
November 4, 1991
KUTUBUDDIN Vs. STATE OF RAJASTHAN
May 1, 1991
LADHA Vs. KARSAN
January 24, 1991
LADHU RAM Vs. BOARD OF REVENUE AND OTHERS
July 25, 1991
LADU LAL Vs. KALU RAM
January 30, 1991
LADULAL Vs. STATE BANK OF BIKANER & JAIPUR
December 15, 1991
LADULAL Vs. STATE BANK OF BIKANER AND ORS.
December 5, 1991
LAHRI ALIASSHIV LAHRI Vs. STATE OF RAJASTHAN
March 27, 1991
LAL RAM Vs. STATE OF RAJASTHAN
February 14, 1991
LALARAM Vs. LEGAL REPRESENTATIVES OF KESRIMAL SONI
April 10, 1991
LALIT BHATNAGAR Vs. STATE OF RAJASTHAN & ANR.
March 29, 1991
LALLU Vs. STATE OF RAJASTHAN
January 9, 1991
LALU RAM Vs. HIMMAT SINGH
January 8, 1991
LAS CHAND Vs. ASSISTANT ENGINEER P H E D
January 8, 1991
LAXMAN Vs. STATE OF RAJASTHAN
February 1, 1991
LAXMAN AND OTHERS Vs. STATE OF RAJASTHAN
September 16, 1991
LAXMAN PRASAD Vs. STATE OF RAJASTHAN
August 5, 1991
LAXMI DEVI Vs. DULA RAM
December 16, 1991
LAXMI ICE FACTORY Vs. NARAIAN DAS AND ANR.
January 18, 1991
LAXMINARAYAN Vs. A STATE OF RAJASTHAN
March 27, 1991
LUNA KHAN Vs. LALU
January 15, 1991
M.L. JAIN AND 7 OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
August 13, 1991
MADAN GOPAL Vs. ANANDI LAL
October 11, 1991
MADAN LAL Vs. STATE OF RAJASTHAN
April 11, 1991
MADAN LAL Vs. STATE OF RAJASTHAN
March 11, 1991
MADAN LAL Vs. THE STATE OF RAJASTHAN
January 24, 1991
MADAN MOHAN SAXENA Vs. STATE OF RAJASTHAN
February 6, 1991
MADANPURI Vs. DUNGARPUR BANSWARA KSHETRIYA GRAMIN BANK
April 11, 1991
MADHA Vs. STATE OF RAJASTHAN
February 14, 1991
MADHA Vs. STATE OF RAJASTHAN
February 24, 1991
MADHAV LAL Vs. MUNICIPAL BOARD AND ANR
November 19, 1991
MAHARAJ SINGH Vs. RAJ STATE WARE HOUSING CORPORATION JAIPUR
April 1, 1991
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
March 7, 1991
MAHAVIR PRASAD JAIN Vs. STATE OF RAJASTHAN
August 2, 1991
MAHAVIR PRASAD SHARMA Vs. MUNICIPAL BOARD BUNDI
February 6, 1991
MAHENDRA SINGH POONIYA Vs. UNION OF INDIA AND ANOTHER
December 10, 1991
MAHESH CHAND Vs. SHYAM LAL AND OTHERS
March 19, 1991
MAHESH CHAND SHARMA Vs. STATE OF RAJASTHAN
May 23, 1991
MAHESH CHAND TAK Vs. STATE OF RAJASTHAN & OTHERS.
February 12, 1991
MAHESH CHANDRA Vs. SLATE OF RAJASTHAN
November 15, 1991
MAHESH KUMAR GOYAL Vs. STATE OF RAJASTHAN
September 3, 1991
MAHESH KUMAR GOYAL Vs. UNIVERSITY OF AJMER
March 20, 1991
MALARAM Vs. STATE OF RAJASTHAN
March 6, 1991
MALARAM Vs. STATE OF RAJASTHAN
March 5, 1991
MANA RAM AND ORS Vs. RAJASTHAN STATE ELECTRICITY BOARD AND ANR
April 23, 1991
MANAK CHAND JAIN Vs. STATE OF RAJASTHAN AND ANR
May 28, 1991
MANGAL CHAND TAYLOR Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
January 25, 1991
MANGI LAL Vs. MUNICIPAL BOARD, BALOTRA
April 25, 1991
MANGILAL Vs. MUSSAMAT SAKHI
April 25, 1991
MANGILAL VYAS Vs. STATE OF RAJASTHAN
May 23, 1991
MANGTU Vs. STATE OF RAJASTHAN
April 2, 1991
MANI RAM Vs. STATE OF RAJASTHAN
April 24, 1991
MANI RAM Vs. STATE OF RAJASTHAN
December 20, 1991
MANI RAM AND ORS. Vs. THE STATE OF RAJASTHAN
January 21, 1991
MANI SHANKAR Vs. RADHA DEVI
May 9, 1991
MANOHAR LAL Vs. STATE OF RAJASTHAN
October 24, 1991
MANOHAR LAL SHARMA Vs. UNIVERSITY OF UDAIPUR AND ANR
September 11, 1991
MANOHAR SINGH Vs. STATE OF RAJASTHAN
July 25, 1991
MANPHOOL RAM CHAMAR Vs. STALE OF RAJASTHAN
January 9, 1991
MANPHOOL RAM CHAMAR Vs. STATE OF RAJASTHAN
January 1, 1991
MARTIN D SILVA Vs. HAKIM MARTIN D SILVA
July 30, 1991
MASOOM BAI Vs. STATE OF RAJASTHAN
February 14, 1991
MAULA BUX Vs. SOHAN LAL
March 27, 1991
MEGH SINGH Vs. STATE OF RAJASTHAN
April 5, 1991
MEWAR KHANIZ UDYOG Vs. COMMERCIAL TAXES OFFICER ANTI EVASION
March 29, 1991
MEWAR SUGAR MILLS LTD Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE KAPASAN
July 2, 1991
MEWAR SUGAR MILLS LTD Vs. REGISTRAR OF CO RAJ JAIPUR
November 29, 1991
MIRELLIE Vs. STATE OF RAJASTHAN
April 24, 1991
MISRI LAL Vs. STATE OF RAJASTHAN
April 10, 1991
MISS EKTA Vs. STATE OF RAJASTHAN AND ANR
March 14, 1991
MISS NIRMALA AGRAWAL Vs. UNIVERSITY OF RAJASTHAN & ANOTHER
April 29, 1991
MITHU SINGH Vs. STATE OF RAJASTHAN
October 22, 1991
MITHU SINGH Vs. B O R
September 24, 1991
MODERN STEELS Vs. UNION OF INDIA
October 24, 1991
MODERN SYNTEX INDIA LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD
September 25, 1991
MODERN THREADS INDIA CO. LTD. Vs. R.S.E.B. AND ORS.
September 27, 1991
MODI ALKALIES and CHEMICALS LTD Vs. STATE
May 8, 1991
MOHAMMAD ISMAIL Vs. UNION OF INDIA
December 9, 1991
MOHAMMED HANIF Vs. THE STATE OF RAJASTHAN AND ANR.
January 14, 1991
MOHAMMED LATIF Vs. ZAHOOR MOHAMMED AND SONS
July 8, 1991
MOHAMMED YASIN Vs. STATE OF RAJASTHAN
August 12, 1991
MOHAN BEHARI Vs. STATE OF RAJASTHAN
May 3, 1991
MOHAN LAL Vs. THE STATE OF RAJASTHAN AND ANR.
January 23, 1991
MOHAN LAL Vs. KANHIYA LAL
December 13, 1991
MOHAN LAL Vs. STATE OF RAJASTHAN
May 28, 1991
MOHAN LAL MALI Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
May 21, 1991
MOHAN SINGH Vs. STATE OF RAJASTHAN
April 29, 1991
MOHD HAYYAT Vs. STATE OF RAJASTHAN
February 14, 1991
MOHD SAFI Vs. STATE OF RAJASTHAN
January 9, 1991
MOHD UMAR Vs. UNION OF INDIA
November 20, 1991
MOHIUDDIN Vs. STATE OF RAJASTHAN
January 22, 1991
MOHRA ALIAS MOHAR SINGH Vs. STATE OF RAJASTHAN
January 3, 1991
MOINUDDIN Vs. STATE OF RAJASTHAN
September 6, 1991
MOOL CHAND Vs. ROOP CHAND
September 12, 1991
MOOLA RAM Vs. STATE OF RAJASTHAN AND ANR
January 25, 1991
MOTI Vs. STATE OF RAJASTHAN
July 1, 1991
MOTI LAL Vs. PRAHLAD RAI
May 3, 1991
MOTI SINGH Vs. STATE
July 22, 1991
MUKRAB KHAN Vs. STATE OF RAJASTHAN
January 25, 1991
MUNIR KHAN Vs. STATE OF RAJASTHAN
January 7, 1991
MUNSHI RAM Vs. RAMAWATAR
March 11, 1991
MUSAFFAR HUSSAIN Vs. ANJUN AFSHA
January 25, 1991
NAGAR MAL SHARMA Vs. STATE OF RAJASTHAN
December 13, 1991
NAGAR PARISHAD Vs. CHATRAPAL SINGH THROUGH COMMISSIONER
April 11, 1991
NAGAR VIKAS PRADHIKARAN KAMGAR SANGH Vs. JAIPUR DEVELOPMENT AUTHORITY
October 10, 1991
NANAGI DEVI Vs. STATE OF RAJASTHAN
November 28, 1991
NAND LAL & ORS. Vs. STATE OF RAJASTHAN
February 12, 1991
NANDLAL GUPTA Vs. STATE OF RAJASTHAN AND ANR
July 31, 1991
NANU RAM Vs. STATE OF RAJ AND ORS
August 8, 1991
NARAIN LAI Vs. STATE OF RAJASTHAN
September 5, 1991
NARAINLAL Vs. STATE OF RAJASTHAN
April 3, 1991
NARAYAN LAL Vs. STATE OF RAJASTHAN
August 9, 1991
NASIR AHMED Vs. STATE OF RAJASTHAN
April 12, 1991
NASRI Vs. STATE OF RAJASTHAN
February 6, 1991
NATHIYA Vs. STATE OF RAJASTHAN
January 30, 1991
NATHMAL Vs. STATE OF RAJASTHAN
April 11, 1991
NATIONAL INSURANCE CO. LTD Vs. CHANDRA BHAGA
January 25, 1991
NATIONAL INSURANCE CO. LTD. Vs. MANJULA BEN
August 20, 1991
NATIONAL INSURANCE CO. LTD. Vs. SUNITA
January 9, 1991
NAV BHARAT RICE AND GENERA MILLS HANUMANGARH Vs. RUKMA DEVI
January 30, 1991
NAVBHARAT INDUSTRIES AND AGENCIES Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES RAJASTHAN JAIPUR
March 19, 1991
NAVIN GRAHA NIRMAN SAHAKARI SAMITI LTD Vs. SHYAM PRAKASH SHARMA
November 14, 1991
NAWAB KHAN Vs. STATE OF RAJASTHAN
February 25, 1991
NAWRANG SINGH Vs. BHANWAR SINGH
July 8, 1991
NAZIR Vs. MANJURA AND ORS.
January 16, 1991
NEETA CHOPRA Vs. STATE OF RAJASTHAN
August 9, 1991
NEETA MIDHA Vs. GRAMOTTHAN TEACHERS TRAINING SCHOOL SANGARIA
May 23, 1991
NEM KUMAR THOLIA Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
August 7, 1991
NEMI CHAND GUPTA Vs. STATE & OTHERS
May 16, 1991
NIHON NIRMAN LTD. Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE
November 22, 1991
NIMITA R CHOWDHARY Vs. UNIVERSITY OF JODBPUR
January 21, 1991
NIRMAL KUMAR Vs. RAJASTHAN STATE ELECTRICITY BOARD
January 7, 1991
NORTIDEVI Vs. STATE OF RAJASTHAN
October 10, 1991
NUNARAM Vs. STATE OF RAJASTHAN
November 14, 1991
O.P. DHABAI Vs. R.S.R.T.C. THROUGH ITS MANAGING DIRECTOR, JAIPUR.
May 3, 1991
OFFICIAL LIQUIDATOR OF JAIPUR SPINNING AND WEAVING MILLS LTD. Vs. PODAR MILLS LTD.
July 5, 1991
OIL SEED MILLS KARAMCHARI MAZDOOR UNION Vs. STATE OF RAJASTHAN
August 7, 1991
OM PRAKASH MEGHWAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
March 27, 1991
OM PRAKASH PUN Vs. STATE OF RAJASTHAN
April 12, 1991
OMKAR PRASAD SHARMA Vs. STATE OF RAJASTHAN
September 19, 1991
OMNARAIN PUROHIT Vs. STATE OF RAJASTHAN AND ORS.
May 28, 1991
OMPRAKASH SAINI Vs. STATE OF RAJASTHAN
September 12, 1991
ORIENTAL BANK OF COMMERCE Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL
September 20, 1991
ORIENTAL FIRE AND GENERAL Vs. SHANTA KUMAR
April 3, 1991
ORIENTAL FIRE AND GENL. INS. CO. LTD. Vs. HARAK CHAND
May 1, 1991
ORIENTAL INSURANCE CO LTD Vs. IVAN LODRIX
January 9, 1991
ORIENTAL INSURANCE COMPANY Vs. MOHAN LAL
May 21, 1991
OTA RAM Vs. STATE OF RAJASTHAN
November 27, 1991
P N DHOOT INVESTMENT COMPANY PVT LTD Vs. STATE OF RAJASTHAN
July 26, 1991
PANCHI RAM Vs. STATE OF RAJASTHAN
February 25, 1991
PANJI ALIASPANNA RAM Vs. BHAGCHAND
November 1, 1991
PARAS MAL Vs. FATEH CHAND
May 28, 1991
PARASRAMPURIA SYNTHETICS LTD Vs. STATE OF RAJASTHAN AND ANR
May 29, 1991
PARBHATI Vs. STATE OF RAJASTHAN
April 5, 1991
PEER GULAM NASEER Vs. REHMANI
May 6, 1991
PEER MOHD. AND ANR. Vs. SMT. ZETUN
January 7, 1991
PEERU KHAN Vs. STATE OF RAJASTHAN
February 7, 1991
PESTICIDES INDIA Vs. THE STATE OF RAJ. AND ORS.
October 4, 1991
PHOOL SINGH Vs. STATE OF RAJASTHA
May 3, 1991
PHOOL SINGH Vs. JETHU SINGH ETC
December 16, 1991
PILLI RAM Vs. STATE
May 17, 1991
PIT RAM SINGH Vs. VIMLA DEVI
November 14, 1991
POONAM CHAND Vs. STATE OF RAJASTHAN
August 1, 1991
POONAM CHAND Vs. DHAN RAJ
March 11, 1991
POORAN Vs. STATE OF RAJASTHAN
January 21, 1991
PRABHATI RAM Vs. STATE OF RAJASTHAN
February 12, 1991
PRABHU DAYAL Vs. STATE OF RAJASTHAN
February 22, 1991
PRABHU DAYAL SESMA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AJMER
September 25, 1991
PRABHU DAYAL SHARMA Vs. STATE OF RAJASTHAN AND OTHER
August 29, 1991
PRAKASH CHAND Vs. RADHA KISHAN
November 20, 1991
PRAKASH CHAND Vs. STATE
January 23, 1991
PRAKASH CHANDRA Vs. STATE OF RAJASTHAN
October 24, 1991
PRAKASH MAL JAIN Vs. NIHON NIRMAN LTD
September 3, 1991
PRAMILA GUPTA Vs. MOHAN LAL SUKHADIYA UNIVERSITY UDAIPUR
September 23, 1991
PRATAP SINGH Vs. THE STATE OF RAJASTHAN
January 29, 1991
PRATAP SINGH Vs. MADAN LAL
May 3, 1991
PRAVEEN KUMAR Vs. STATE OF RAJASTHAN
April 29, 1991
PREM Vs. STATE OF RAJASTHAN
October 28, 1991
PREM KUMAR Vs. STATE OF RAJASTHAN
February 25, 1991
PREM KUMAR Vs. STATE OF RAJASTHAN
December 25, 1991
PREM RAJ Vs. STATE OF RAJASTHAN AND ORS.
May 23, 1991
PREMIER VEGETABLE PRODUCT PVT. LTD. Vs. STATE OF RAJASTHAN AND OTHERS
April 24, 1991
PUKH RAJ PUROHIT Vs. UNIVERSITY OF JODHPUR
August 9, 1991
PURAN CHAND SAINI Vs. THE GENERAL MANAGER, UCO BANK AND ORS.
December 4, 1991
PURSHOTTAM DAS Vs. BOARD OF REVENUE
August 7, 1991
PURSHOTTAM DASS Vs. STATE OF RAJASTHAN
February 20, 1991
PURUSHOTTAM LAL Vs. STATE OF RAJASTHAN
May 6, 1991
PUSHKAR RAJ BHARDWAJ Vs. STATE OF RAJASTHAN
December 18, 1991
PYAR SINGH AND ORS. Vs. STATE OF RAJASTHAN
January 4, 1991
PYARA SINGH Vs. STATE OF RAJASTHAN
January 24, 1991
QAMRUDDIN Vs. RASHIDA
December 16, 1991
R S E B Vs. MANOHAR LAL
August 29, 1991
R.C. ROONCTA Vs. STATE OF RAJASTHAN
January 7, 1991
R.S.E.B. Vs. SHIV SHANKAR
September 27, 1991
RADHA DEVI Vs. GODAWARI DEVI
November 12, 1991
RADHEY SHYAM DHOBI Vs. STATE OF RAJASTHAN
August 26, 1991
RADHEY SHYAM DUBEY AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
January 22, 1991
RADHEY SHYAM SONI Vs. STATE OF RAJASTHAN
March 4, 1991
RADHEYSHYAM Vs. STATE
April 11, 1991
RAGHUVIR SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
November 12, 1991
RAHIM KHAN Vs. UNION OF INDIA
February 14, 1991
RAJ HOUSING BOARD Vs. RATAN LAL SHARMA
August 7, 1991
RAJ KUMAR Vs. STATE OF RAJASTHAN & ANR.
October 28, 1991
RAJ KUMAR Vs. STATE OF RAJASTHAN AND ORS.
December 10, 1991
RAJ RAGHUVIR SINGH Vs. STATE OF RAJASTHAN
January 7, 1991
RAJA ALIAS JATINDER SINGH AND ANR. Vs. SUNITA KUMARI
January 29, 1991
RAJARAM AND ANR. Vs. THE STATE OF RAJASTHAN
April 5, 1991
RAJASTHAN COUNCIL OF DIPLOMA ENGINEERS Vs. STATE OF RAJASTHAN
May 3, 1991
RAJASTHAN NAGAR PALIKA SEVA Vs. STATE OF RAJASTHAN
February 26, 1991
RAJASTHAN ROAD TRANSPORT CORPORATION, JAIPUR Vs. SMT. MANPHOOL DEVI AND OTHERS
September 18, 1991
RAJASTHAN ROLLER FLOUR MILLS ASSOCIATION Vs. STATE OF RAJASTHAN
August 13, 1991
RAJASTHAN SCHEDULED CASTE DEVELOPMENT CO Vs. VINAY KUMAR AUDICHYA & ANOTHER
February 14, 1991
RAJASTHAN SPINNING AND WEAVING MILLS LIMITED Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES JAIPUR RAJASTHAN S B CIVIL WRIT PETITION NO 654 OF 1991
March 25, 1991
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. ALFA ALLOY PVT LTD
July 30, 1991
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD Vs. AUTHORITY UNDER THE RAJASTHAN SHOPS AND COMMERCIAL ESTABLISHMENT ACT 1958
December 20, 1991
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. STATE OF RAJASTHAN
November 13, 1991
RAJASTHAN STATE MINES AND MINERALS LTD Vs. EASTERN ENGINEERING ENTERPRISES
December 17, 1991
RAJASTHAN STATE R.T.C. Vs. KIRAN LATA
September 23, 1991
RAJASTHAN STATE ROAD TRANSPORT Vs. JUGAL KISHORE
January 22, 1991
RAJASTHAN STATE ROAD TRANSPORT Vs. RAM KUMAR
January 30, 1991
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. OGAM
December 16, 1991
RAJASTHAN TEXTILE INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
October 30, 1991
RAJENDRA Vs. STATE OF RAJASTHAN
February 12, 1991
RAJENDRA PRASAD PAREEK Vs. KRISHNA DEVI PAREEK
December 17, 1991
RAJENDRA SINGH ALIAS RAJIA Vs. THE STATE OF RAJASTHAN
January 23, 1991
RAJESH PANWAR Vs. UNIVERSITY OF RAJASTHAN AND ORS.
October 11, 1991
RAJU Vs. STATE OF RAJASTHAN
May 28, 1991
RAJU AND OTHERS Vs. STATE OF RAJASTHAN
January 28, 1991
RAJU S/O NAURANGRANI Vs. STATE OF RAJASTHAN
December 13, 1991
RAJU SMT Vs. PRADEEP
November 22, 1991
RAKESH KUMAR Vs. STATE OF RAJASTHAN
December 13, 1991
RAM CHANDRA Vs. TUTSI BAI
January 2, 1991
RAM CHANDRA Vs. MADAN LAL
May 15, 1991
RAM CHARAN Vs. STATE OF RAJASTHAN
April 11, 1991
RAM DAN Vs. STATE OF RAJASTHAN
February 14, 1991
RAM DAYAL GOYAL Vs. STATE OF RAJASTHAN & ANR.
July 4, 1991
RAM DEO Vs. GEETA DEVI
August 29, 1991
RAM KISHAN Vs. STATE
January 10, 1991
RAM KUMAR Vs. STATE OF RAJASTHAN
February 22, 1991
RAM LAKHAN Vs. STATE OF RAJASTHAN
December 16, 1991
RAM NIWAS Vs. STATE OF RAJ.
March 13, 1991
RAM NIWAS RALIYA Vs. STATE OF RAJASTHAN
August 16, 1991
RAM RATAN ORS. Vs. STATE OF RAJASTHAN
September 10, 1991
RAM SWAROOP Vs. STATE OF RAJASTHAN
September 16, 1991
RAM SWAROOP Vs. COMMISSIONER DEVASTHAN
October 31, 1991
RAM SWAROOP Vs. STATE OF RAJASTHAN
February 27, 1991
RAMA & OTHERS Vs. STATE OF RAJASTHAN
October 24, 1991
RAMBABU Vs. STATE OF RAJASTHAN
July 30, 1991
RAMBABU SHARMA Vs. STATE
September 10, 1991
RAMCHANDER Vs. STATE OF RAJASTHAN
February 27, 1991
RAMDAYAL Vs. STATE OF RAJASTHAN
October 3, 1991
RAMESH CHAND Vs. STATE AND ORS.
December 5, 1991
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
April 24, 1991
RAMESH KUMAR AGARWAL Vs. STATE OF RAJASTHAN
May 3, 1991
RAMESH PUROHIT Vs. STATE OF RAJASTHAN
March 7, 1991
RAMESHWAR ALIAS RAMESH Vs. THE STALE OF RAJASTHAN
January 18, 1991
RAMESHWAR DAYAL Vs. STATE OF RAJASTHAN
May 28, 1991
RAMESHWAR LAL SHARMA Vs. DANKHA DEVI & ANOTHER
January 16, 1991
RAMJI LAL CHIRANJI LAL Vs. RAM CHARAN AND ORS.
October 22, 1991
RAMJI LAL SHARMA Vs. STATE OF RAJASTHAN
January 25, 1991
RAMJILAL Vs. STATE OF RAJASTHAN
December 20, 1991
RAMJILAL Vs. STATE OF RAJASTHAN
May 15, 1991
RAMLAL ALIAS RAMLA Vs. STATE OF RAJASTHAN
March 8, 1991
RAMPAL Vs. STATE OF RAJASTHAN
February 12, 1991
RAMRAKH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
March 5, 1991
RAMZAN Vs. STATE OF RAJASTHAN
September 23, 1991
RANA MAL Vs. HIMMAT MAL
February 7, 1991
RANJEET Vs. RAJENDRA SINGH
February 14, 1991
RANJEET SINGH Vs. STATE OF RAJASTHAN AND ANR
February 14, 1991
RANJIT SINGH Vs. GENERAL MANAGER LAKE PALACE HOTEL
January 25, 1991
RANVEER Vs. STATE OF RAJASTHAN
February 8, 1991
RATAN KUMAR SANGHI Vs. ASHOK KUMAR SINGHIVE AND ORS.
September 20, 1991
RATAN LAL Vs. STATE OF RAJASTHAN
May 8, 1991
RATAN LAL Vs. GOPI RAM
February 27, 1991
RATAN LAL Vs. MISHRI DEVI
May 5, 1991
RATAN LAL Vs. KAMLA DEVI
April 16, 1991
RAVI SHANKAR SHARMA Vs. STATE OF RAJASTHAN
August 19, 1991
RAVINDRA RANIWALA Vs. RAJ FINANCIAL CORPORATION AND ORS
May 2, 1991
RIKHAB CHAND Vs. STATE OF RAJASTHAN
March 11, 1991
RISHAB CHAND JAIN Vs. STATE OF RAJASTHAN
October 9, 1991
ROSHAN Vs. STATE OF RAJASTHAN
September 23, 1991
RUKMA Vs. KHETA RAM
January 24, 1991
S L GANERIWAL Vs. COMMISSIONER OF INCOME TAX
May 8, 1991
SADDIQ Vs. STATE OF RAJASTHAN
January 3, 1991
SAHJAD & ANOTHER Vs. STATE OF RAJASTHAN
October 1, 1991
SAJID KHAN Vs. STATE OF RAJASTHAN
July 30, 1991
SANTOSH & ORS. Vs. STATE OF RAJASTHAN
December 11, 1991
SANTU RAM Vs. STATE OF RAJASTHAN
June 10, 1991
SANWATA Vs. STATE OF RAJASTHAN
March 19, 1991
SANWATA RAM Vs. STATE OF RAJASTHAN
February 12, 1991
SARADA PANCHAYAT SAMITI III GR TEACHERS ASSOCIATION Vs. STATE OF RAJASTHAN AND ANR
November 12, 1991
SARDA DEVI & ORS. Vs. BADRI NARAYAN
May 17, 1991
SARDARA RAM Vs. STATE OF RAJASTHAN
April 24, 1991
SARKARI SAHAYATA PRAPTA SHIKSHAN SANSTHAN SHIKSHA KARAMCHARI SANGH Vs. STATE OF RAJASTHAN
January 4, 1991
SATISH CHAND Vs. BHONRILAL
February 6, 1991
SATISH CHAND YOGI Vs. STATE OF RAJASTHAN AND OTHERS
January 8, 1991
SATNAM SINGH Vs. STATE OF RAJASTHAN
February 25, 1991
SATYA NARAIN Vs. STATE OF RAJASTHAN
June 26, 1991
SATYANARAIN SHARMA Vs. STATE OF RAJASTHAN
August 5, 1991
SAWAI SINGH Vs. STATE OF RAJASTHAN
February 22, 1991
SAYED ABDUL RAUF Vs. NURUL HUSSAIN
March 14, 1991
SECY., KRISHI UPAJ MANDI SAMITI Vs. PRESCRIBED AUTHORITY
December 9, 1991
SHAILESH PAREEK Vs. STATE OF RAJASTHAN AND ANR.
December 17, 1991
SHANKER LAL Vs. STATE
August 27, 1991
SHEEYAM SUNDER Vs. RAJA RAM AND ORS.
November 25, 1991
SHEO KARAN AND OTHERS Vs. SURJIT KAUR AND ORS
September 8, 1991
SHEOKARAN Vs. SURJIT KAUR
September 9, 1991
SHEOPAT RAM Vs. STATE
November 29, 1991
SHIV CHANDRA Vs. JASVINDER SINGH
April 26, 1991
SHIV DAYAL Vs. STATE OF RAJASTHAN
February 27, 1991
SHIV PRASAD Vs. STATE OF RAJASTHAN
May 6, 1991
SHIV PRASAD PALIWAL Vs. STATE OF RAJASTHAN
April 11, 1991
SHIV RAJ Vs. STATE
July 17, 1991
SHIV RAM AND ANR. Vs. THE STATE OF RAJASTHAN
January 22, 1991
SHIV SINGH Vs. STATE OF RAJASTHAN
May 13, 1991
SHIVANAND Vs. STATE OF RAJASTHAN
September 30, 1991
SHOKAT ALI Vs. STATE OF RAJASTHAN
October 11, 1991
SHREE MAHALAXMI MINGRATE MARKETING SERVICE PRIVATE LIMITED Vs. THE STATE OF RAJASTHAN AND OTHERS
March 22, 1991
SHREE NIKETAN GROUP HOUSING SOCIETY Vs. STATE OF RAJASTHAN
October 23, 1991
SHRI LAXMI CHAND AGRAWAL Vs. STATE OF RAJASTHAN AND ORS.
August 23, 1991
SHRI RAM PISTONS AND RINGS LTD Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES JAIPUR
April 18, 1991
SHRI VALLABH VYAS Vs. STATE OF RAJASTHAN & ORS.
May 28, 1991
SHRIPAL JAIN AND ANOTHER Vs. THE STATE OF RAJASTHAN AND OTHERS
July 24, 1991
SHRIRAM SINGH Vs. MOHANLAL SUKHADIA UNIVERSITY
July 18, 1991
SHRIRAM VYAS @ SHRIMANT KUMAR VYAS Vs. STATE OF RAJASTHAN AND ORS.
November 19, 1991
SHYAM LAL Vs. STATE OF RAJASTHAN
March 6, 1991
SHYAM OIL CAKE PVT. LTD. Vs. SUPDT. OF CENTRAL EXCISE
January 25, 1991
SHYAM SINGH Vs. SMT. BHAGWAN DEVI & ORS.
September 26, 1991
SHYAM SUNDER Vs. STATE OF RAJASTHAN
March 27, 1991
SHYAM SUNDER LAL SAHU Vs. RAJASTHAN KHADI AND VILLAGE INDUSTRIES BOARD
August 9, 1991
SHYAMA DEVI Vs. MANJU SHUKLA
May 28, 1991
SHYAMLAL Vs. STATE OF RAJASTHAN
February 1, 1991
SHYAMLAL BHARGAVA Vs. THE DEPUTY COMMANDANT
November 28, 1991
SITA RAM SHARMA Vs. STATE OF RAJASTHAN & OTHERS
October 11, 1991
SITARAM Vs. NATIONAL INSURANCE CO. LTD.
January 25, 1991
SIYA RAM Vs. STATE OF RAJASTHAN AND ORS.
July 12, 1991
SMT. ANANPEE Vs. STATE OF RAJASTHAN
September 13, 1991
SMT. BHIKI BAI Vs. SMT. UMA BAI
December 4, 1991
SMT. MANJULA Vs. STATE OF RAJASTHAN
October 22, 1991
SMT. RAJESH KUMARI AND ORS. Vs. SMT. UMA DEVI AND ANR.
December 4, 1991
SMT. RAMJANKIBAI Vs. THE STATE OF RAJASTHAN AND ORS.
October 4, 1991
SMT. SAJJAN KANWAR Vs. THE STATE OF RAJASTHAN
January 23, 1991
SMT. ZUBEDA Vs. THE STALE OF RAJASTHAN AND ANR.
January 23, 1991
SODAN SINGH Vs. STATE OF RAJASTHAN
August 7, 1991
SOHAN Vs. STATE OF RAJASTHAN
April 26, 1991
SOHAN RAJ Vs. STATE OF RAJASTHAN
February 25, 1991
SOHANLAL Vs. STATE AND ANR
October 23, 1991
SONA Vs. KAMLA
April 3, 1991
SRIRAM Vs. STATE OF RAJASTHAN
September 30, 1991
STATE Vs. REWA CHAND & KHUSAL DASS
November 27, 1991
STATE Vs. PREM RAJ
October 28, 1991
STATE Vs. ABDUL SATTAR
January 23, 1991
STATE OF RAJ Vs. ROHITASH KUMAR
November 1, 1991
STATE OF RAJASTAN Vs. ROHILASH KUMAR
November 1, 1991
STATE OF RAJASTHAN Vs. NARAYAN LAL
November 15, 1991
STATE OF RAJASTHAN Vs. DEEPA AND OTHERS. ETC. ETC.
May 21, 1991
STATE OF RAJASTHAN Vs. MODA RAM
July 8, 1991
STATE OF RAJASTHAN Vs. SHIV LAHARI SHARMA
February 6, 1991
STATE OF RAJASTHAN Vs. KANTILAL
April 13, 1991
STATE OF RAJASTHAN Vs. BHARTA RAM
January 9, 1991
STATE OF RAJASTHAN Vs. KARALASHANKER
April 4, 1991
STATE OF RAJASTHAN Vs. MOOL CHAND
April 16, 1991
STATE OF RAJASTHAN Vs. KAMLA
July 2, 1991
STATE OF RAJASTHAN Vs. LAXMI SHARMA
May 14, 1991
STATE OF RAJASTHAN Vs. TEEJA
February 27, 1991
STATE OF RAJASTHAN Vs. NAGPAL KIRANA BHANDAR
February 12, 1991
STATE OF RAJASTHAN Vs. GOPAL LAL
January 31, 1991
STATE OF RAJASTHAN Vs. BHANWAR KANWAR SMT
January 15, 1991
STATE OF RAJASTHAN Vs. RAMLAL & ANR.
September 20, 1991
STATE OF RAJASTHAN Vs. RAMJI LAL & ORS.
October 1, 1991
STATE OF RAJASTHAN Vs. SEWA RAM & OTHERS
March 11, 1991
STATE OF RAJASTHAN Vs. LACHHMAN DAS AND ORS.
March 12, 1991
STATE OF RAJASTHAN Vs. JHABAR SINGH
May 15, 1991
STATE OF RAJASTHAN Vs. LAXMI SHARMA
April 14, 1991
STATE OF RAJASTHAN AND ORS. Vs. BHANWAR LAL AND ANR.
November 25, 1991
STATE OF RAJSTHAN Vs. JARMAN
February 1, 1991
STAYA NARAIN SHARMA Vs. VANDANA
July 9, 1991
STUDENTS OF PART II M.B.A. Vs. UNIVERSITY OF RAJASTHAN & ANR.
January 24, 1991
SUDARSHAN Vs. RAM BABU
November 1, 1991
SUGNA RAM Vs. THE STATE OF RAJASTHAN
January 23, 1991
SUJAN SINGH Vs. STATE OF RAJASTHAN
April 9, 1991
SUKH RAM Vs. STATE OF RAJASTHAN
October 30, 1991
SUKHA Vs. STATE OF RAJASTHAN
January 8, 1991
SUKHARAM @ BHOLE Vs. STATE OF RAJASTHAN
February 1, 1991
SUKHDEO CHARITY ESTATE Vs. INCOME TAX OFFICER
May 20, 1991
SUKHLI AND RAMCHANDRA Vs. VEER SINGH
December 4, 1991
SUKHVENDRA SINGH Vs. BOARD OF REVENUE
November 30, 1991
SULEMAN Vs. STATE OF RAJASTHAN AND OTHERS
December 20, 1991
SUMER SINGH Vs. STATE OF RAJASTHAN AND ANR
January 14, 1991
SUNDAR LAL Vs. STATE OF RAJASTHAN
October 9, 1991
SUNIL CHATURVEDI Vs. NARESH GOYAL
October 4, 1991
SUNIL CHATURVEDI S/O MOTILAL Vs. STATE OF RAJASTHAN
October 4, 1991
SUNIL KUMAR SHARMA Vs. STATE OF RAJASTHAN
July 16, 1991
SUNIL MATTAD Vs. STATE OF RAJASTHAN
July 5, 1991
SUNIL RATHORE Vs. STATE OF RAJASTHAN
February 7, 1991
SUNIL TALWAR MURLIDHAR AND ANR Vs. STATE OF RAJASTHAN AND ANR
February 22, 1991
SURAJ MAI SONI Vs. STATE OF RAJASTHAN
May 17, 1991
SURAJ NARAIN BHANWAR LAL SHARMA Vs. JAIPUR GLASS AND POTTERIES WORKS LTD
March 22, 1991
SURAJ PRASAD CHATURVEDI Vs. STATE OF RAJASTHAN
July 29, 1991
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
February 27, 1991
SURESH Vs. STATE OF RAJASTHAN
December 20, 1991
SURESH & ANR. Vs. STATE OF RAJASTHAN
August 13, 1991
SURESH CHAND Vs. STATE
September 6, 1991
SURESH CHAND GARG & ORS. Vs. STATE OF RAJASTHAN & ORS.
February 27, 1991
SURESH CHANDRA PAREEK Vs. STATE OF RAJASTHAN
August 8, 1991
SURESH KUMAR Vs. STATE OF RAJASTHAN
October 21, 1991
SURESH KUMAR Vs. STATE OF RAJASTHAN
July 1, 1991
SURESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
October 28, 1991
SURJEET KAUR Vs. HARDAM SINGH
April 12, 1991
SURJEET SINGH Vs. STATE OF RAJASTHAN
February 27, 1991
SURJIYA Vs. STATE OF RAJASTHAN
February 26, 1991
SUWA Vs. STATE OF RAJASTHAN
December 20, 1991
TARA CHAND Vs. STATE OF RAJASTHAN
September 3, 1991
TARA CHAND Vs. RATAN BAI AND ORS.
November 15, 1991
TARA CHAND GUPTA Vs. UNIVERSITY OF AJMER
October 30, 1991
TARA DEVI Vs. OM PRAKASH
September 20, 1991
TEJ KARAN JAIN Vs. STATE OF RAJASTHAN & OTHERS
February 8, 1991
TEJA RAM Vs. STATE OF RAJASTHAN
February 25, 1991
TEJPAL SINGH Vs. BHADAR SINGH AND ORS.
January 24, 1991
THAN SINGH Vs. STATE OF RAJASTHAN
February 11, 1991
THE INDIAN ALUMINIUM CABLES LIMITED Vs. RAJASTHAN STATE ELECTRICITY BOARD AND ANR.
July 31, 1991
THE STATE OF RAJASTHAN Vs. VISHNU DUTT AND ORS.
January 23, 1991
THE STATE OF RAJASTHAN AND ANR. Vs. AKSHYA KUMAR
March 27, 1991
THE STATE OF RAJASTHAN AND ORS. Vs. FERRO CONCRETE CONSTRUCTION (INDIA) PVT. LTD.
August 9, 1991
U S MADAN Vs. STATE
July 17, 1991
UDA RAM AND ORS. Vs. SEDHYA AND ORS.
November 19, 1991
UMA SHANKER VYAS Vs. STATE AND OTHERS
February 22, 1991
UMAID RAM Vs. RAJASTHAN STATE WARE HOUSING CORPORATION
March 15, 1991
UNAS ALI Vs. STATE OF RAJASTHAN
March 11, 1991
UNION OF INDIA Vs. MAJOR S K SHARMA
April 25, 1991
UNION OF INDIA Vs. MAHENDRA
February 25, 1991
UNION OF INDIA Vs. RAM DAS GOKO MAL
October 30, 1991
UNITED INDIA INS. CO. LTD Vs. NATHU SINGH
March 11, 1991
UNITED INDIA INSURANCE CO. LTD Vs. DHALI
August 28, 1991
UNITED INDIA INSURANCE CO. LTD Vs. NENU DEVI
September 23, 1991
UNITED INDIA INSURANCE CO. LTD Vs. SHIVRAJ
March 15, 1991
UNITED INDIA INSURANCE CO. LTD. Vs. NENU DEVI AND OTHERS
September 9, 1991
URBAN IMPROVEMENT TRUST JODHPUR Vs. LAXMI CHAND BHANDARI
February 8, 1991
USMAN KHAN Vs. STATE OF RAJASTHAN
January 17, 1991
USRNAN GANI Vs. BOARD OF REVENUE
October 24, 1991
UTTAM KUMAR Vs. CHANDMAL
May 1, 1991
V.S. JAIMAAN Vs. STATE OF RAJASTHAN THROUGH C.B.I.
November 28, 1991
VEENA DENIAL Vs. SUNIL DENIAL
July 26, 1991
VENA RAM Vs. ANJI DEVI
February 22, 1991
VENKATESHWARA WIRES P LTD Vs. DISTRICT LEVEL COMMITTEE
July 19, 1991
VIJAY SINGH Vs. RAJ. STATE TRANSPORT CORPORATION AND ORS.
August 1, 1991
VIJAY SINGH & ORS. Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
October 3, 1991
VIJAY SINGH AMAR SINGH and CO Vs. HINDUSTAN ZINC LTD
December 11, 1991
VIJAY SINGH DEORA Vs. THE STATE OF RAJASTHAN AND ANR.
July 29, 1991
VIJENDRA Vs. STATE OF RAJASTHAN
June 26, 1991
VIMAL CHAND Vs. STATE AND ORS
March 14, 1991
VIMLA DEVI Vs. CHAMAN
September 18, 1991
VINOD KUMAR Vs. STATE
June 26, 1991
VIRENDRA KUMAR PAREEK Vs. MODERN FOOD INDUSTRIES LTD
October 1, 1991
VIRENDRA KUMAR SAXENA Vs. THE URBAN IMPROVEMENT TRUST
December 20, 1991
VIRMA & OTHERS Vs. STATE OF RAJASTHAN
September 24, 1991
VISHAL KUMAR Vs. SMT. KAILASH KUMARI
January 23, 1991
WANGYAL DORJEE BARFUNGPA DR Vs. STATE OF RAJASTHAN
October 3, 1991
YAD RAM Vs. STATE OF RAJASTHAN
May 9, 1991
YAKOOB ALI Vs. ARJUN LAL
May 23, 1991
YASHPAL MALIK Vs. STATE OF RAJASTHAN
July 30, 1991