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Case Index
Title
Date
A.P.STATE ELECTRICITY BOARD Vs. CHIEF GENERAL MANAGER, TELECOMMUNICATION
August 17, 1991
C.RAJENDRA Vs. SHIMAC MACHINE TOOLS
August 17, 1991
EPURU SUBBA REDDY Vs. PAMULA ANKAIAH
December 28, 1991
HANUMA Vs. MEENA JEWELLERS
October 5, 1991
J.SARVESWARA RAO Vs. BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD.
August 24, 1991
JAGTIAL CONSUMER WELFARE COUNCIL Vs. RAVEENDER SHARMA
January 19, 1991
REGIONAL MANAGER, A.P.I.L.C.LTD. Vs. A.N.RAJU
November 13, 1991
STATION SUPERINTENDENT Vs. B.V.S.SUBRAMANYAM
November 2, 1991
VEMULA VENKATESWARLU Vs. GONTLA VENKATA SATYANARAYANA
December 28, 1991
YETHURU RAMA SUBBE REDDY Vs. CHETTERI VEERAIAH
August 21, 1991