Case Index

Title
Date
ABDUL AZIZ KHAN Vs. ABDUL HAFIZ KHAN
April 20, 1991
ABDUL REHMAN Vs. STATE OF BIHAR
May 13, 1991
ABU MOZAFFAR HUSSAIN Vs. STATE OF BIHAR
March 22, 1991
AJIT KUMAR SINGH Vs. DINESH PRASAD SINGH
September 19, 1991
AKHILESHWAR UPADHYAYA Vs. MAGADH V MAGADH STOCK EXCHANGE ASSOCIATION
February 4, 1991
Al-Karim Educational Trust Vs. State of Bibar
April 19, 1991
All India Janasangh Bihar State Vs. State of Bihar
April 19, 1991
AMARENDRA PRASAD SRIVASTAVA Vs. BIHAR STATE ELECTRONICS DEVELOPMENT CORPORATION LIMITED
December 5, 1991
AMRESH CHOUDHARY Vs. STATE
December 11, 1991
AMRESHCHOUDBARY Vs. STATE OF BIHAR
December 1, 1991
ANANDI MANDAL Vs. STATE OF BIHAR
February 22, 1991
ANIL KUMAR JHA Vs. STATE OF BIHAR
April 30, 1991
ANIL PRASAD GARA Vs. STATE OF BIHAR
August 19, 1991
ANIL SINGH ALIAS ANIL KUMAR SINGH Vs. STATE OF BIHAR
May 27, 1991
ANIL YADAV Vs. STATE OF BIHAR
May 2, 1991
ANITA KUMARI Vs. STATE
January 4, 1991
ANJANI KUMAR SINHA Vs. STATE OF BIHAR
March 18, 1991
ANWAR ASHRAF Vs. STATE OF BIHAR
June 28, 1991
ARJUN AGRAWAL ALIAS ARJUN LAL AGRAWAL Vs. STATE OF BIHAR
September 27, 1991
ARUN NATH SHAHDEO Vs. STATE OF BIHAR
December 19, 1991
ASIA INSULATED WIRES PRIVATELTD Vs. SOUTH BIHAR AND COTANAGPUR
August 29, 1991
ASIFUNISA Vs. AH IMAM
May 14, 1991
AYODHYA SAH Vs. JOINT DIRECTOR OF CONSOLIDATION
January 28, 1991
AZAZ AHMAD Vs. MOHAMMAD SHAFI
December 18, 1991
B.N. KAPIL ALIAS VIJYENDRA NATH KAPIL AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
December 4, 1991
BABAN CHOUDHARY Vs. STATE OF BIHAR
April 1, 1991
BABNLAL AGARWAL Vs. STATE OF BIHAR
August 26, 1991
BACHCHU NARAIN SINGH Vs. STATE OF BIHAR
March 5, 1991
BADRI NATH MANDAL Vs. STATE OF BIHAR
July 19, 1991
BADRUDDIN Vs. STATE BANK OF INDIA
March 18, 1991
BAJRANG MICA CO PVT LTD Vs. PRESIDING OFFICER LABOUR COURT
September 24, 1991
BAJRANGBALI COKE BRIQUETTING Vs. STATE OF BIHAR
September 25, 1991
BALBIR DUTTA Vs. ASHISH KUMAR MITRA
August 1, 1991
BALMIKI PRASAD AND ORS. Vs. STATE OF BIHAR AND ORS.
July 16, 1991
BANSHI SAO Vs. STATE OF BIHAR
July 9, 1991
BANWARI LAL AGRAWAL Vs. STATE OF BIHAR
May 21, 1991
BASUDEO PRASAD AGARWAL Vs. STATE OF BIHAR AND OTHERS
May 7, 1991
BASUDEO PRASAD PATHAK Vs. STATE OF BIHAR
February 13, 1991
BATESHWAR SINGH Vs. STATE OF BIHAR
September 13, 1991
BECHAN CHAMAR Vs. STATE OF BIHAR
March 8, 1991
BEEKAY ENGINEERING CORPORATION Vs. STATE OF BIHAR
December 16, 1991
BENGALI EDUCATIONAL AND SOCIAL Vs. STATE OF BIHAR
January 16, 1991
BHAGAT MALLICK Vs. BHARAT COKING COALLTD
December 10, 1991
BHANUPRATAP SINGH Vs. STATE OF BIHAR
March 20, 1991
BHARAT COKING COAL LTD Vs. PRESIDING OFFICER LABOUR COURT BOKARO STEEL CITY DISTRICT DHANBAD
July 2, 1991
BHARAT COKING COAL LTD Vs. H P BISWAS AND CO DHANBAD
July 2, 1991
BHARAT COKING COALLTD Vs. SARDAR PURAN SINGH
May 23, 1991
BHARAT PETROLEUM CORPORATION LTD Vs. ISWAR DAS
August 30, 1991
BHARAT PRASAD Vs. STATE OF BIHAR
December 10, 1991
BHOLA SINGH Vs. CHAUDHARY SURENDRA NATH SINGH
October 31, 1991
BIHAR CAUSTIC AND CHEMICALS LTD Vs. RAMESHWAR SHUKLA
May 17, 1991
BIHAR STATE SUNNI WAQF BOARD Vs. STATE
September 13, 1991
BIJAY KANT PRASAD Vs. STATE OF BIHAR
September 13, 1991
BIJAY KUMAR Vs. STATE OF BIHAR
March 6, 1991
BINDU SHEKHAR SINGH Vs. STATE OF BIHAR
May 23, 1991
BINOD KUMAR DALMIA Vs. STATE OF BIHAR
January 7, 1991
BIRANCHL PRADHAN Vs. DAITARI PRADHAN AND DEVI
September 3, 1991
BIREN MUKHI Vs. STATE OF BIHAR
November 2, 1991
BIRENDER UPADHYAY Vs. STATE OF BIHAR
October 29, 1991
BIRENDRA NATH CHOUDHARY Vs. ADDITIONAL MEMBER, BOARD OF REVENUE
December 9, 1991
BIRENDRA NATH SINGH Vs. SANTA DEVI
January 10, 1991
BISHWANATH PRASAD JAISWAL Vs. MAJOR RABINDRA PRASAD
January 3, 1991
BLUESTARLTD Vs. ELITE RADIO AND APPLIANCE PATNA
March 26, 1991
BRIJ NANDAN RAI Vs. STATE OF BIHAR
March 22, 1991
BRIJENDRA KUMAR SINHA Vs. AKHILESHWAR PRASAD
May 21, 1991
BRIJNANDANSHARMA Vs. STATE OF BIBAR
December 17, 1991
BRLNDERUPADHYAYA Vs. STATE OF BIHAR
October 29, 1991
BUDA TOPPO Vs. STATE OF BIHAR
February 6, 1991
BUILDERS ASSOCIATION OF INDIA Vs. STATE OF BIHAR
August 26, 1991
CENTRAL COALFIELDS LTD Vs. PRESIDING OFFICER
December 12, 1991
CENTRALCOALFIELDSLTD Vs. NAWAJIWAN TRADING COMPANY
April 11, 1991
CHAMPARAN SALT AGENCY Vs. STATE OF BIHAR
January 9, 1991
CHANDRA BHUSHAN SINHA Vs. STATE OF BIHAR
December 21, 1991
CHANDRA KANT JHA Vs. BIHAR SANSKRIT SHIKSHA BOARD PATNA
March 19, 1991
CHANDRA PRAKASH GUPTA Vs. GANGA PRASAD
December 19, 1991
CHANDRADEO HARIJAN Vs. STATE OF BIHAR AND ORS.
September 13, 1991
CHANDRADEO SINGH Vs. ARUNA SHARMA
April 15, 1991
CHATTU DAS Vs. STATE OF BIHAR
May 3, 1991
CHINAY YADAV Vs. STATE OF BIHAR
January 21, 1991
CHUNNISINGH Vs. CHANDA ALIAS CHANDU ORANN
September 3, 1991
CITIZEN CAUSE Vs. BIHAR INTERMEDIATE EDUCATION
January 18, 1991
COMMISSIONER OF INCOME TAX Vs. BANKIPUR CLUB LIMITED
September 24, 1991
COMMISSIONER OF INCOME TAX Vs. RANCHI CLUB LIMITED
September 24, 1991
COMMISSIONER OF INCOME TAX Vs. DEO RAM KARMAN
November 21, 1991
COMMISSIONER OF INCOME TAX Vs. SHARDA DEVI LATH
August 20, 1991
COMMISSIONER OF INCOME TAX Vs. RANCHI LORETO EDUCATIONAL SOCIETY
August 6, 1991
COMMISSIONER OF INCOME TAX Vs. SIDHESHWAR PD SINGH
August 6, 1991
COMMISSIONER OF INCOME TAX Vs. BHAWANI TEXTILES
August 6, 1991
COMMISSIONER OF INCOME TAX Vs. KIRKEND COAL COMPANY
August 6, 1991
COMMISSIONER OF INCOME TAX Vs. BHAGIRATHI DEVI
August 6, 1991
COMMISSIONER OF INCOMETAX Vs. JHAVERBHAI BIHARI LAL AND CO
August 6, 1991
COMMISSIONER OF WEALTH TAX Vs. SUDHA DEVI KHAITAN
August 6, 1991
COUNCIL FOR PROTECTION OF CIVIL RIGHTS AND WELFARE Vs. STATE OF BIHAR
October 8, 1991
D P SINGH Vs. RANCHI KSHETRIYA GRAMIN BANK
November 20, 1991
DASRATH LAL TAMBOLI Vs. RAM CHANDRA ROY
April 23, 1991
DEEPA DEWANJI Vs. NATIONAL INSTITUTE OF FOUNDRY AND FORGE TECHNOLOGY
March 18, 1991
DEEPAK KUMAR VERMA Vs. RAM SWAMP SINGH
April 25, 1991
DILIP KUMAR KUNDU Vs. MADAN CHANDRA DEY
February 7, 1991
DINANATH SINGH Vs. STATE OF BIHAR
March 13, 1991
DINESH SINGH Vs. STATE OF BIHAR
April 26, 1991
DUMRAON INDUSTRIES PVT LTD Vs. STATE OF BIHAR
January 11, 1991
DURGAPADABANERJEE Vs. SUSHMITA BANERJEE
April 9, 1991
EMPLOYEES IN RELATION TO THE MANAGEMENT OF BHOWRA (N) COLLIERY OF BCCL Vs. THEIR WORKMEN
October 10, 1991
FAKIRCHAND SAO Vs. LALU MAHTO ALIAS LILOO MAHTO
March 11, 1991
FAUZDARICHOUDHARY Vs. ADDITIONAL MEMBER BOARD OF REVENUE
December 9, 1991
FG OFFICER A K DAS Vs. ABALA DEVI
April 4, 1991
FORUM FOR PUBLIC INTEREST LITIGATION Vs. STATE OF BIHAR
April 15, 1991
FOUNDRY OF INDIA Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD
December 18, 1991
GANESH CHANDRA JHA Vs. STEEL AUTHORITY OF INDIA
March 19, 1991
GANESH PRASAD SINGH Vs. STATE OF BIHAR
November 19, 1991
GAURI SHANKAR JHA Vs. CHINTANATH JHA
March 22, 1991
GEETA KAMARI Vs. ASHOK KUMAR PRASAD
April 25, 1991
GIRISH CHANDRA PRASAD SINHA Vs. STATE OF BIHAR
March 19, 1991
GIRLSHIGHSCHOOLLODIPURPATNA Vs. BAPTIS UNION OF NORTH INDIA REGD DELHI
April 25, 1991
GOBARDHAN LAL SONEJA Vs. BINOD KUMAR SINHA
October 31, 1991
GOBIND SINGH Vs. RAM BALLAV UPADHYAY
August 14, 1991
GOPALCHURIWALA ALIAS SGCHURIWALA Vs. NATIONAL INSURANCE COMPANY LTD
January 1, 1991
GOPI KRISHAH KEJRIWAL Vs. STATE OF BIHAR
July 15, 1991
GRAMIN VIKASH MOTOR PARIWAHAN SAHKARI SAMITY LTD Vs. STATE OF BIHAR
December 2, 1991
GRIDHAR GOPAL TIWARY Vs. UNION OF INDIA
September 13, 1991
GURU PRASAD Vs. SADHU SHARAN PRASAD
May 7, 1991
HARE KRISHNA PASWAN Vs. STATE OF BIHAR
December 5, 1991
HARENDRA KUMAR TIWARI Vs. STATE OF BIHAR
May 23, 1991
HARI TIWARI Vs. STATE OF BIHAR
October 8, 1991
HARIHAR VISHWAKARMA Vs. CANTONMENT BOARD OANAPUR CANTONMENT
September 13, 1991
HARISHARANPANDEY Vs. STATE OF BIHAR
July 1, 1991
HAZARI TEWARI Vs. HINDUSTAN PETROLEUM CORPORATION LTD
September 6, 1991
HINDUSTAN STEEL CONSTRUCTION LTD Vs. NURAISHA KHATOON
December 20, 1991
HINDUSTHAN MALLEABLES AND FORGINGS LTD Vs. UNION OF INDIA
December 18, 1991
I E L LTD Vs. P O LABOUR COURT
August 9, 1991
JAGARNATH GIRI Vs. STATE OF BIHAR
March 28, 1991
JAGDEO MBTRY Vs. STATE OF BIHAR
August 12, 1991
JAGESHWAR TELI Vs. STATE OF BIHAR
September 23, 1991
JAIL SINGH Vs. STATE OF BIHAR
April 25, 1991
JAMSHEDPUR NOTIFIED AREA Vs. PRESIDING OFFICER INDUSTRIAL
March 26, 1991
JANAK YADAV Vs. STATE
May 8, 1991
JANKI KAHAR ALIAS JAN RAM Vs. BEDESHI RAM
February 27, 1991
JHALKU AHIR Vs. STATE OF BIHAR
October 9, 1991
JHONNY SINGH ALIAS RAJPAL SINGH Vs. STATE OF BIHAR
May 3, 1991
JIBACHH JHA Vs. BIHAR STATE ROAD TRANSPORT CORPN
August 27, 1991
JITENDRA KUMAR SINGH Vs. STATE OF BIHAR
November 27, 1991
JOGESHWARDEVI Vs. ASHOK KUMAR CHACHRA
March 18, 1991
JUGAL KISHORE SINGH Vs. GOBIND SINGH
December 2, 1991
K MASIH Vs. BAPTIS UNION OF NORTH INDIA
April 25, 1991
K P VERMA Vs. STATE OF BIHAR
September 13, 1991
K PRASAD Vs. CENTRAL COAL FIELDS LTD
December 19, 1991
K.D. MISHRA Vs. UNION OF INDIA AND ANOTHER
September 6, 1991
KAILASH BEHARI PRASAD Vs. STATE OF BIHAR
September 2, 1991
KALINDI DEVI Vs. STATE OF BIHAR
September 2, 1991
KALIPRASADSINGH Vs. STATE OF BIHAR
May 21, 1991
KAMDEO CHAURASIA Vs. STATE OF BIHAR
December 6, 1991
KAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
May 1, 1991
KAMINI BARNWAL Vs. STATE OF BIHAR
August 29, 1991
KAMLAPATI DUBEY Vs. STATE OF BIHAR
December 16, 1991
KANHAIYA SAH Vs. STATE OF BIHAR
September 2, 1991
KANHAYA MISHRA Vs. UNION OF INDIA
December 19, 1991
KAPILDEO SINGH AND CO Vs. UNION OF INDIA
November 27, 1991
KASHINATHLALSINHA Vs. STATE OF BIHAR
April 11, 1991
KAUSHAL KISHORE PRASAD Vs. UNION OF INDIA
April 25, 1991
Kedar Natb Prasad Vs. State of Bihar
August 22, 1991
KEPILDEO PRASAD SINGH Vs. STATE OF BIHAR
July 26, 1991
KESHARI PRASAD SINGH Vs. STATE OF BIHAR
March 6, 1991
KESHAV PRASAD SINGH Vs. DINKAR RATILAL
January 22, 1991
KESHO SINGH Vs. STATE OF BIHAR
April 5, 1991
KISHUN SINGH Vs. KAMTA RAM
November 30, 1991
KRISHNA MURARI PRASAD Vs. MITAR SINGH
August 19, 1991
KRISHNADEOPODDAR Vs. STATE OF BIHAR
December 20, 1991
LALITA PRASAD PANDEY Vs. STATE OF BIHAR
October 8, 1991
LASHAN LAL SINGH ALIAS LAKHAN RAI Vs. STATE OF BIHAR
August 30, 1991
LILAWATI DEVI Vs. CENTRAL COALFIELDS LTD
October 9, 1991
M L GUPTA Vs. INSTRUMENTATION LTD
April 17, 1991
MADAN MOHAN SHARMA Vs. STATE OF BIHAR
July 2, 1991
MADAN MOHAN SINGH Vs. STATE OF BIHAR
November 27, 1991
MADAN MOHAN SINGH Vs. STATE OF BIHAR
December 16, 1991
MADAN MOHAN TANTI Vs. STATE OF BIHAR
March 6, 1991
MAHADEO MAHTO Vs. HIRALAL VERMA
March 11, 1991
MAHADEO MAHTO Vs. HIRALAL VERMA
March 18, 1991
MAHANTH RAMAGYA GIRI Vs. STATE OF BIHAR
April 2, 1991
MAHRAJOKUAR Vs. SUDAMIA DEVI
August 29, 1991
MALI RAM MAHABIR PRASAD Vs. SHANTI DEBI
January 16, 1991
MANDEEP DUBEY Vs. SUSHMA DEVI
August 27, 1991
MANILAL Vs. PASUPATI NATH VERMA
August 12, 1991
MANOHAR LAL KHETAN Vs. STATE OF BIHAR
January 22, 1991
MANOHARLAL AGARWALLA Vs. COMMISSIONER NORTH CHOTANAGPUR DIVISION
April 30, 1991
MANOJ KUMAR ALIAS FANTUS Vs. STATE OF BIHAR
July 2, 1991
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
January 28, 1991
MATUKDHARI SINGH Vs. STATE OF BIHAR
September 3, 1991
MD ABDUL GHANI Vs. STATE OF BIHAR
February 13, 1991
Md Akbtar Vs. State of Bibar
April 25, 1991
MD FIDA KARIM Vs. STATE OF BIHAR
September 6, 1991
MEENAJAYASWAL Vs. RAJ KUMAR JAIN
August 1, 1991
MOHAMMAD ANWAR Vs. STATE OF BIHAR
February 6, 1991
MOHANANAND JHA Vs. RECEIVER IN RESPECT OF KEDLA JHARKHAND REWTA AND DHORI COLLIERIES
January 11, 1991
MOHD KHALIL ALIAS MOHD KHALIL ANSARI Vs. MOHD MAJID ANSARI
September 3, 1991
MOHD MANSOOR Vs. STATE OF BIHAR
April 29, 1991
MOHD NIZAM ANSARI Vs. SATYA NARAIN BEHANI
May 8, 1991
MOHDNIZAMUDDIN Vs. KAILASH DEVI
April 1, 1991
MOIZUDDIN Vs. STATE OF BIHAR
April 10, 1991
MOIZUDDIN Vs. STATE OF BIHAR
July 16, 1991
MUBARAKHUSSAIN Vs. STATE OF BIHAR
December 13, 1991
MUNNA ALIAS BISNUDEO Vs. STATE OF BIHAR
March 15, 1991
NABIZAN HUSSAIN Vs. STATE OF BIHAR
February 27, 1991
NAGINA SINGH Vs. SHEOJOTI KUER
November 19, 1991
NAND KISHORE SINGH Vs. STATE OF BIHAR
March 28, 1991
NAND KISHORE SINGH Vs. STATE OF BIHAR
March 25, 1991
NARENDRAPRASADSINGH Vs. STATE OF BIHAR
December 10, 1991
NATHANIMIAN Vs. AMIR HUSSAIN
December 3, 1991
NATIONAL TRADING CORPORATION Vs. STATE OF BIHAR
April 25, 1991
NATIONALTHERMALPOWERCORPORATION Vs. ENGINEERS ENTERPRISES
May 16, 1991
NAWAL KISHORE SINGH Vs. RABINDRA MAHTO
March 7, 1991
NEW INDIA ASSURANCE CO LTD Vs. CHINTA DEVI
July 30, 1991
OM FLOUR MILLS (P LTD Vs. STATE OF BIHAR
December 2, 1991
OM PRAKASH Vs. STATE OF BIHAR
July 17, 1991
ONKARMAL SHARMA @ ONKARMAL Vs. STATE OF BIHAR
August 28, 1991
OROPRSKASHGNPTA Vs. BIBAR PUBLIC SERVICE COMMISSION
September 2, 1991
PALAMAU ZILA TRANSPORT Vs. STATE OF BIHAR
January 11, 1991
PANCHAM SINGH Vs. STATE
January 25, 1991
PARMANAND VERMA Vs. PARVATI DEVI
September 24, 1991
PARSURAM UPADHAYA Vs. CHANCELLOR, PATNA UNIVERSITY
August 9, 1991
PARVATI DEVI Vs. STATE OF BIHAR
May 2, 1991
PARWATI BHANDAR Vs. STATE OF BIHAR
October 31, 1991
PATLIPUTRAS INDUSTRIES Vs. RAMESHWAR PRASAD CHOUDHARY
November 16, 1991
PATRAS ORAON Vs. STATE OF BIHAR
March 6, 1991
PHANI LAL BANERJEE Vs. CENTRAL COALFIELDS LTD
September 3, 1991
PHULENA PRASAD YADAV Vs. STATE OF BIHAR
August 21, 1991
PRABHAKARSINHA Vs. BIHAR UNIVERSITY
December 20, 1991
PRABHU DAYAL GUPTA Vs. STATE OF BIHAR
July 22, 1991
PRAHLAD PRASAD ALIAS LADOO SAU Vs. STATE OF BIHAR
October 16, 1991
PRAKASH CHANDRA ROY Vs. PRABHAT CHANDRA ROY
February 26, 1991
PRATAP PUR SUGAR AND INDUSTRIES LTD Vs. STATE OF BIHAR
November 8, 1991
PREMA NATH SINGH Vs. STATE OF BIHAR
September 23, 1991
PRITHWI NATH YADAV Vs. STATE OF BIHAR
April 23, 1991
PURNIMA MANJHIAN Vs. DEPUTY COMMISSIONER
April 4, 1991
PURUSHOTAM DAS DHORIBHAI Vs. RAMESH PRASAD SAO
June 28, 1991
RABINDRA NATH PANDEY Vs. STATE OF BIBAR
July 5, 1991
RADBIKA MOHAN SHARAN Vs. STATE OF BIHAR
March 6, 1991
RADHA RAJPAL Vs. E M RAJPAL
August 12, 1991
RAHMANIA PRIMARY TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR
April 18, 1991
RAHMANIYA PRIMARY TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR
April 1, 1991
RAJ MANDAL THAKUR Vs. STATE OF BIHAR
May 15, 1991
RAJDEO PRASAD YADAV Vs. KUSUM LAL YADAV
October 31, 1991
RAJENDRA KUMAR KALIA AND OTHERS Vs. SMT. USHA DEVI SHARMA AND ANOTHER
March 6, 1991
RAJENDRAPRASADJAISWAL Vs. STATE OF BIHAR
December 2, 1991
RAJESHWAR SINGH Vs. RAJENDRA SINGH
December 11, 1991
RAJIV KUMAR Vs. STATE OF BIHAR
August 19, 1991
RAJIV RANJAN SINGH Vs. STATE OF BIHAR
January 10, 1991
RAJMATA GYANI MAHARANI Vs. STATE OF BIHAR
March 4, 1991
RAJNI BALA AGRAWAL Vs. LALIT NARAIN MITHILA UNIVERSITY
December 12, 1991
RAM BALAK SINGH Vs. STATE OF BIHAR
February 27, 1991
RAM BHAROS MAHTO Vs. STATE OF BIHAR
May 2, 1991
RAM JANKI JI Vs. STATE
May 23, 1991
RAM KISHORE THAKUR Vs. SHYAM BIHARI GIRI
January 7, 1991
RAM NARAIN OJHA Vs. BHARAT COKING COAL LTD
March 22, 1991
RAM NARAIN PRASAD Vs. STATE OF BIHAR
March 21, 1991
RAM NARESH SINGH Vs. STATE OF BIHAR
December 12, 1991
RAM NARESH TRIVEDI Vs. STATE OF BIHAR
January 17, 1991
RAM NATH CHOUBEY Vs. SUKHNANDAN MAHTO ALIAS SUKHNANDAN
October 8, 1991
RAM ODAR JHA Vs. STATE OF BIHAR
October 8, 1991
RAM PRAKASH PRASAD Vs. STATE OF BIHAR
April 16, 1991
RAM PRASAD SINGH Vs. STATE
January 11, 1991
RAMANANDRAI Vs. BRAJ KISHORE RAI
April 11, 1991
RAMANUGRAHSINGH Vs. STATE OF BIHAR
November 25, 1991
RAMCHANDRA SINGH Vs. STATE OF BIHAR
March 4, 1991
RAMESH CHANDRA BRANWAL Vs. CENTRAL BANK OF INDIA
March 23, 1991
RAMESH CHANDRA BRANWAL Vs. CENTRAL BANK OF INDIA
May 23, 1991
RAMESH DHOBI Vs. STATE OF BIHAR
November 20, 1991
RAMESH DHOBI Vs. STATE OF BIHAR
November 29, 1991
RAMJI PRASHAD Vs. STATE OF BIHAR
January 18, 1991
REFERENCE MADE Vs. STATE
September 16, 1991
REFERENCE UNDER SECTION 395 A CR P C Vs. STATE OF BIHAR
September 16, 1991
REGIONAL INSTITUTE OF TECHNOLOGY Vs. EASTERN CONSTRUCTION COMPANY
December 20, 1991
REKHA SHARMA Vs. STATE OF BIHAR
January 28, 1991
RENU KUMARI Vs. STATE OF BIHAR
September 25, 1991
ROBERTTIRKEY Vs. SUBHASINI TIRKEY
October 9, 1991
RUBY CONSTRUCTION Vs. STATE
February 19, 1991
S M R NAQVI Vs. UNION BANK OF INDIA
January 22, 1991
SACHINDRA KUMAR Vs. STATE OF BIHAR
January 28, 1991
SALAMUDDIN MIAN Vs. SANU MIAN
January 4, 1991
SAMALU MANJHI Vs. STATE OF BIHAR
July 5, 1991
SAMIAHMADMZHARI Vs. STATE OF BIHAR
July 15, 1991
SAMSAD MIAN @ MD. SAMAD AND 2 ORS. Vs. STATE OF BIHAR
May 6, 1991
SARDAR HARPAL SINGH Vs. BALBINDER PAL KAUR
August 2, 1991
SARDAR SANTOSH SINGH Vs. COMMISSIONER OF INCOME TAX
August 9, 1991
SARJU SINGH ALIAS SARJU MAHTO Vs. STATE OF BIHAR
August 9, 1991
SARJUG MAHTO Vs. STATE OF BIHAR
August 13, 1991
SARJUG SAH Vs. STATE OF BIHAR
April 11, 1991
SARNALU MANJHI Vs. STATE OF BIHAR
July 5, 1991
SATRUDHAN SAHANI Vs. STATE OF BIHAR
January 1, 1991
SATYA NARAIN BHAGAT Vs. STATE OF BIHAR
September 18, 1991
SATYA PRAKASH LAL Vs. STATE OF BIHAR
April 25, 1991
SATYANARAINBHAGAT Vs. STATE OF BIHAR
September 13, 1991
SATYENDRA KUMAR SINGH ALIAS SAILENDRA KUMAR SINGH Vs. STATE OF BIHAR
April 25, 1991
SHAMBHU CHOUDHARY Vs. RAJENDRA PRASAD
May 27, 1991
SHAMBHU SARAN Vs. STATE OF BIHAR
November 18, 1991
SHANKAR LAL RUNGTA Vs. RAM ROY CHOUDHARY
August 1, 1991
SHANKAR MANDAL Vs. DEPUTY COLLECTOR LAND REFORMS BHAGALPUR
May 7, 1991
SHANKAR RAM Vs. STATE OF BIHAR
June 26, 1991
SHARANGDHAR SHARMA Vs. STATE OF BIHAR
December 17, 1991
SHASHI BHUSHAN SINGH Vs. CENTRAL COAL FIELDS LTD
May 25, 1991
SHAYAM NANDAN SINGH Vs. STATE OF BIHAR
May 9, 1991
SHEIKH SADIQUE Vs. COLLECTOR SAHARSA
May 3, 1991
SHEO MANGAL CHOUDBARY Vs. STATE OF BIHAR
January 3, 1991
SHIW BHAGWAN BHAIR Vs. STATE OF BIHAR
September 5, 1991
SHRI RAM SHILA PUJAN SAMITI AYAM SRI RAM MAHAYAGYA SAMITI Vs. STATE OF BIHAR
December 17, 1991
SHYAM BEHARI PRASAD SINGH Vs. STATE OF BIHAR
January 1, 1991
SHYAM BIHARI PRASAD SINGH Vs. STATE OF BIHAR
January 3, 1991
SHYAM NANDAN PRASAD SINHA Vs. STATE OF BIHAR
September 27, 1991
SHYAM NARAYAN SINGH Vs. STATE OF BIHAR
November 18, 1991
SHYAM SUNDER AGARWALA Vs. STATE OF BIHAR
July 5, 1991
SHYAMA DEVI Vs. BABBAN SINGH AND STATE OF BIHAR
December 5, 1991
SHYAMA PADA DUTTA Vs. PRESIDING OFFICER LABOUR
December 11, 1991
SITA DHAR Vs. STATE OF BIHAR
October 4, 1991
SITABI MANDAL AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
September 26, 1991
SRIGORUDWARATAKSHALSANGAT Vs. DOST MOHD
April 9, 1991
SRIKANT PANDEY Vs. STATE OF BIHAR
February 7, 1991
SRIKISHUN Vs. STATE OF BIHAR
October 28, 1991
STATE BANK OF INDIA Vs. M L BISWAS AND CO
February 21, 1991
STATE OF BIHAR Vs. RAMESHWAR PRASAD
March 5, 1991
STATE OF BIHAR Vs. SAKTI CHEMICALS AND FERTILISER LTD
January 15, 1991
STATE OF BIHAR Vs. SURESH CHANDRA BAHRI
December 16, 1991
SUDHIR KUMAR PANDEY Vs. BANK OF INDIA AND OTHERS
August 2, 1991
SUDHIR KUMAR PANDEY Vs. BANK OF INDIA
March 21, 1991
SUKHDEORAM Vs. SULEMAN MIAN
September 12, 1991
SUKUMAHTO Vs. STATE OF BIHAR
December 2, 1991
SUKUMAR MUKHERJEE Vs. TRIPTI MUKHERJEE
September 23, 1991
SUMESHWAR PRASAD VERMA Vs. STATE OF BIHAR
February 18, 1991
SUMITRA DEVI Vs. STATE OF BIHAR
October 30, 1991
SUNIL KAHAR Vs. STATE OF BIHAR
November 26, 1991
SUNIL KUMAR SHUKLA Vs. STATE OF BIHAR
December 3, 1991
SUNILKAHAR Vs. STATE OF BIHAR
November 25, 1991
SURENDRA PRASAD Vs. STATE OF BIHAR
May 23, 1991
SURESH PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD
March 4, 1991
SURJEET SINGH Vs. STATE OF BIHAR
May 15, 1991
SURJEET SINGH Vs. STATE OF BIHAR
May 17, 1991
SURYAKANT THAKUR Vs. STATE OF BIHAR
January 4, 1991
SUVANSHSAO Vs. STATE OF BIHAR
December 3, 1991
SYED MOHAMMAD ZEYANL HAQUE Vs. STATE OF BIHAR
October 10, 1991
TATA IRON AND STEEL CO LTD Vs. UNION OF INDIA
August 29, 1991
TATAENGINEERINGANDLOCOMOTIVECOLTD Vs. ATRUL KRISHNA MADLNA
April 3, 1991
THAKUR AJAY KUMAR SINGH Vs. STATE OF BIHAR
February 1, 1991
THAKUR MAHTO Vs. STATE OF BIHAR
May 27, 1991
UDAI NATH ROY Vs. STATE OF BIHAR
December 16, 1991
UDAY KUMAR Vs. SURENDRA PRASAD SHARMA
December 5, 1991
UDESHWAR SINGH Vs. RUNA DEVI
April 30, 1991
UJJAL KUMAR BOSE Vs. BINOYENDRA NATH BOSE
April 22, 1991
UMA SHANKAR TIWARY Vs. STATE OF BIHAR
March 19, 1991
UMA SHANKER RAI Vs. STATE OF BIHAR
May 23, 1991
UMESH KUMAR Vs. STATE BANK OF INDIA
January 22, 1991
UNITED INDIA INSURANCE CO LTD Vs. RAM DULARI DEVI
April 29, 1991
USHA DEVI SHARMA Vs. RAJENDRA KUMAR KALIA
March 6, 1991
VIDYA SAGAR RAATOGI ALIAS VIDYA PRASAD Vs. BANSIDHAR PRASAD
January 18, 1991
VIDYA SINGH Vs. STATE OF BIHAR
September 23, 1991
VIJAY KUMAR Vs. STATE OF BIHAR
August 2, 1991
VIJAYKUMAR THAKUR Vs. PROF. MAHESH PRASAD SINGH
February 25, 1991
VINAY VERMA Vs. STATE OF BIHAR
March 20, 1991
VINEETA PRASAD Vs. VICE-CHANOCELLOR PATNA
September 9, 1991
VINEETA PRASAD Vs. CHANCELLOR PATNA UNIVERSITY
August 9, 1991
VIRENDRAKUMARSRIVASTAVA Vs. STATE OF BIHAR
December 11, 1991
WORKMEN OF USHA MARTIN BLACK Vs. PRESIDING OFFICER LABOUR COURT
March 4, 1991
YADU YADAV Vs. STATE OF BIHAR
April 2, 1991
ZAINAL HAQUE ANSARI Vs. STATE OF BIHAR
November 20, 1991
ZAINUL ABEDIN ALIAS WAKIL SAHEB Vs. STATE OF BIHAR
October 7, 1991