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Case Index
Title
Date
ADAMS PAPER PRODUCT PVT.LTD. Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
January 18, 1991
AMAR DEV Vs. STATE OF H P
July 24, 1991
AMAR NATH DHAN PRAKASH Vs. STATE OF HIMACHAL PRADESH
April 22, 1991
ANANT RAM NEGI Vs. STATE OF HIMACBAL PRADESH
April 6, 1991
ANIL KUMAR Vs. AJAI BUTAIL
October 31, 1991
ANIL KUMAR Vs. AJAI BNTAIL
January 7, 1991
ARUN SAWHNEY Vs. H.P.UNIVERSITY
November 4, 1991
ASSA RAM (DECEASED) THROUGH HIS L.RS.RAMJI DASS AND Vs. BUDH RAM
September 25, 1991
BALI RAM Vs. KRISHNA DEVI
September 9, 1991
BANK OF BARODA Vs. SHARMA INDUSTRIES
December 23, 1991
BANSI RAM Vs. KHAZANA
April 24, 1991
BANTI DEVI Vs. MOTI RAM
October 9, 1991
BARU RAM Vs. KISHANI DEVI
August 6, 1991
BHAGWANTI DEVI Vs. DEVI RAM
May 24, 1991
BHIMSEN Vs. CHUNI LAL
August 3, 1991
BIR BAHADUR THAPA Vs. UNION OF INDIA
June 4, 1991
BUDHI SINGH Vs. UNION OF INDRA
October 10, 1991
CHAIN RAM Vs. CHARAN DASS
December 12, 1991
CHAMAN LAL Vs. STATE OF HIMACHAL PRADESH
July 5, 1991
CHAMERA HYDRO ELECTRIC PROJECT Vs. DIGVIJAY CEMENT CO. LTD. AND OTHERS
July 9, 1991
COMMISSIONER OF INCOME TAX Vs. MOHAN MEAKIN BREWERIES LIMITED
January 14, 1991
COMMISSIONER OF INCOME TAX Vs. KAMLESH MADAN MRS DR
March 19, 1991
COURT ON ITS OWN MOTION Vs. MILKHI RAM
April 4, 1991
COURT ON ITS OWN MOTION Vs. BAKSHI SITA RAM
August 9, 1991
DALIP SINGH Vs. STATE OF H.P.
August 21, 1991
DEV RAJ SHARMA Vs. HIMACHAL PRADESH UNIVERSITY
May 13, 1991
DEVI CHAND Vs. RAJ DULARI
November 8, 1991
DEVI DASS Vs. STATE OF HIMACHAL PRADESH
May 21, 1991
DEVI SARAN Vs. LEKH RAM
June 12, 1991
DEVINDER BANSAL Vs. UNION OF INDIA
March 5, 1991
DEVRAJ Vs. STATE OF HIMACHAL PRADESH
August 2, 1991
DHANI RAM Vs. MUNI CHAND
April 11, 1991
DHANI RAM Vs. STATE OF H.P.
September 26, 1991
DHANI RAM SHARMA Vs. STATE OF H.P.
November 15, 1991
DHARAM CHAND Vs. STATE
December 4, 1991
DILU Vs. DHANI RAM
July 26, 1991
DR. R. N. SEHGAL Vs. DR. Y.S. PARMAR, UNIVERSITY OF HORTICULTURE AND FORESTRY
April 2, 1991
DR.RAJAN SUSHANT Vs. SUJAN SINGH PATHANIA
June 3, 1991
DR.S.D.SANKHYAN Vs. HIMACHAL PRADESH KRISHI VISHVA VIDYALAYA
April 8, 1991
FRIENDS TIMBER TRADING COY. Vs. STATE OF HIMACHAL PRADESH
October 29, 1991
G.R.SHARMA Vs. VISHNU SANATAN DHARAM COLLEGE SOCIETY AND TRUST
December 10, 1991
GANESH DUTT Vs. DHARAM DUTT
December 16, 1991
GANESH DUTT BHARWAL Vs. KESHAV DASS
August 27, 1991
GANGA RAM Vs. RAM GOPAL
May 7, 1991
GANGS RAM (DECEASED) Vs. BATTNA RAM
April 24, 1991
GEETA VIDYA PITH, PALAMPUR Vs. STATE OF HIMACHAL PRADESH
June 4, 1991
GENERAL PUBLIC OF SAPROON VALLEY Vs. STATE
April 24, 1991
GITAN DEVI Vs. PRITAM SINGH
October 10, 1991
GUR SEWAK Vs. LACHHI DEVI
March 5, 1991
GURDAS SINGH Vs. STATE OF HIMACHAL PRADESH
July 19, 1991
GURDEV SINGH Vs. STATE OF HIMACHAL PRADESH
March 14, 1991
HAN CHAND Vs. STATE OF HIMACHAL PRADESH
July 25, 1991
HANS KALI Vs. NARO DEVI
November 8, 1991
HARBANS SINGH Vs. KARAM CHAND
January 10, 1991
HARI CHAND Vs. STATE
July 25, 1991
HARI KISHAN Vs. HOSHIAR SINGH
October 4, 1991
HARIMAN Vs. SALIG RAM
December 12, 1991
HEM RAJ Vs. STATE OF HIMACHAL PRADESH
May 10, 1991
HIMACHAL ROAD TRANSPORT CORPN SIMLA Vs. BHANNO MULL AND SONS
March 20, 1991
HIMALAYAN CONSTRUCTION COMPANY Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LTD THROUGH THE CHAIRMAN, HYDROELECTRIC POWER CORPN.LTD.
August 14, 1991
IMACHAL ROAD TRANSPORT Vs. ARVIND SINGH MANN
January 14, 1991
JAGAN NATH Vs. MANSHA RAM
October 30, 1991
JAGAT RAM Vs. STATE OF H P
May 27, 1991
JAGDISH ALIAS JAGGA Vs. STATE OF HIMACHAL PRADESH
September 28, 1991
JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH
May 15, 1991
JAGDISH CHANDRA Vs. STATE OF H.P.
October 7, 1991
JAWALI HARIJAN CO OPERATIVE AGRICULTURAL SOCIETY Vs. CHET RAM
January 4, 1991
JAWALI HARIJAN CO OPERATIVE AGRICULTURAL SOCIETY Vs. MAGHU
January 4, 1991
JOGINDER SINGH Vs. STATE OF H.P.
July 15, 1991
JOGINDERNAGAR MULTI PURPOSE CO OP SOC LTD Vs. NARAIN DASS
July 25, 1991
JOGINDRA CENTRAL CO Vs. STATE OF HIMACHAL PRADESH AND OTHERS
September 6, 1991
KAMLA DEVI Vs. DHIAN CHAND
August 7, 1991
KAMLESH TYAGI Vs. STATE OF H.P.
March 18, 1991
KANGOO CO-OP.AGRICULTURE SOCIETY Vs. STATE
September 10, 1991
KARTARI DEVI Vs. TOTA RAM
October 1, 1991
KASHMIR SINGH Vs. STATE OF H.P.
December 18, 1991
KASHMIR SINGH Vs. STATE OF H P.
December 29, 1991
KASU BHAI Vs. STATE OF HIMACHAL PRADESH
June 12, 1991
KEWAL RAM CHAUHAN Vs. STATE OF HIMACHAL PRADESH
September 13, 1991
KHANNA COTTON WORKS Vs. EXCISE AND TAXATION COMMISSIONER
January 8, 1991
KINKRI DEVI Vs. STATE OF H.P.
August 16, 1991
KIRPU RAM (DECEASED) THROUGH HIS L.RS.SMT.KAULA DEVI Vs. KANSHI RAM (DECEASED) THROUGH HIS L.RS SMT.ROOKO DEVI
March 7, 1991
KODU RAM Vs. AMRITI DEVI
October 24, 1991
KULDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
July 12, 1991
LAL CHAND ALIAS LAL Vs. STATE OF HIMACHAL PRADESH
May 31, 1991
LILAWATI KAPOOR TRUST Vs. WEALTH TAX OFFICER
April 29, 1991
LT. COL. R.C. PRASHAR Vs. UNION OF INDIA
October 11, 1991
LUDAN, NIHALU Vs. SLIRI DUHLA
December 2, 1991
MADAN LAL SHARMA Vs. STATE OF H P.
June 14, 1991
MADHO RAM Vs. LAKHA RAM
March 15, 1991
MALKIAT SINGH Vs. RAM DIAL
September 25, 1991
MANGAT RAM Vs. LACHHMAN
July 26, 1991
MANMOHAN DASS Vs. ASSISTANT CONTROLLER OF ESTATE DUTY, CHANDIGARH
March 27, 1991
MANMOHAN DASS KAPUR Vs. CONTROLLER OF ESTATE DUTY ASST
March 27, 1991
MAST RAM SAINI Vs. STATE OF H.P.
November 4, 1991
MEHAR SINGH AND OTHERS Vs. SMT. GIANO DEVI AND OTHERS
May 17, 1991
MILKHI RAM Vs. SURMOO DEVI
December 16, 1991
MOHAN LAL REVTA Vs. STATE OF HIMACHAL PRADESH
May 15, 1991
MOHAR SINGH Vs. STATE OF HIMACHAL PRADESH
September 17, 1991
MULTAN SINGH Vs. STATE OF HIMACHAL PRADESH
January 16, 1991
MUNICIPAL COMMITTEE, SOLAN Vs. ARJAN SINGH
November 26, 1991
MUNNA LAL Vs. STATE OF HIMACHAL PRADESH
May 23, 1991
NARAIN SINGH Vs. RAM SINGH
July 25, 1991
NARO DEVI Vs. PARSHOTAM
July 29, 1991
NEELAM SHARMA Vs. VED PRAKASH SHARMA
December 13, 1991
NIRANJAN DASS Vs. TRILOK CHAND
March 5, 1991
OM PRAKASH Vs. PRAMODH SINGH
June 5, 1991
PARAM DEV Vs. MOTI RAM
June 3, 1991
PARDUMAN SINGH Vs. NARAIN SINGH
March 11, 1991
PARKASH CHAND Vs. COLLECTOR UNA
December 3, 1991
PETER BUTT Vs. SISTER ROSELINE KOKARA
April 9, 1991
POHLO RAM Vs. MANOHAR LAL
July 11, 1991
PREM SINGH Vs. HARDEV SINGH
August 12, 1991
PUREWAL AND ASSOCIATES LTD Vs. PUNJAB NATIONAL BANK
November 1, 1991
R D KOHLI Vs. JOGINDER LAL SACHDEVA
March 4, 1991
R S GUPTA Vs. STATE
September 26, 1991
R.K.GUPTA Vs. DALER SINGH
August 8, 1991
R.K.SOOD Vs. ROSHAN LAL
July 25, 1991
R.N.SEHGAL Vs. DR.Y.S.PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY
April 1, 1991
RAI SINGH Vs. STATE OF HIMACHAL PRADESH
August 7, 1991
RAJAN SUSHANT Vs. SUJAN SINGH PATHANI
January 15, 1991
RAJENDER KUMAR RATNA Vs. STATE OF HIMACHAL PRADESH
June 14, 1991
RAJINDER SINGH Vs. JARAM SINGH
December 13, 1991
RAJU ALIAS RAJESH Vs. STATE OF H.P.
August 14, 1991
RAM KISHAN Vs. STATE OF H P
June 6, 1991
RAM KISHAN Vs. STATE OF H.P.
June 12, 1991
RAM LOK Vs. DHANI RAM
March 8, 1991
RAM RAKHA Vs. BRAHMA NAND
October 28, 1991
RAM SINGH Vs. STATE OF HIMACHAL PRADESH
June 4, 1991
RAMESH CHAND Vs. UNION OF INDIA
March 26, 1991
RAMESH CHANDRA SHARMA Vs. MANMOHAN SINGH
May 2, 1991
RITA WILSON Vs. STATE OF HIMACHAL PRADESH
March 4, 1991
ROSHAN LAL Vs. FINANCIAL COMMISSIONER
April 30, 1991
ROSHAN LAL CHAUHAN Vs. ROSHAN LAL POKTA
April 4, 1991
ROSHAN LAL POKTA Vs. ROAHAN LAL CHAUHAN
April 4, 1991
RULIA Vs. ROOP LAL
June 26, 1991
S. M. SAREEN Vs. STATE
October 28, 1991
S.M.SAREEN Vs. STATE OF H.P.
October 28, 1991
SADHU RAM Vs. R.C.CHOPRA (DECEASED) THROUGH HIS L.RS.PRAKASH CHOPRA
October 4, 1991
SAHAB SINGH (DECEASED) THROUGH HIS L.RS.SHRI MADHO RAM Vs. PURAN GIR (DECEASED) THROUGH HIS L.RS.SMT.GITA DEVI
April 4, 1991
SARDAR SINGH Vs. NURAHMED
August 6, 1991
SARWAN Vs. DHARMU AND OTHERS
March 7, 1991
SETH PANCHHI RAM AND CO Vs. COMMISSIONER OF INCOME TAX
March 25, 1991
SH.RAWAL SINGH Vs. DHIRAJ SINGH BINDRA
March 4, 1991
SHAKUNTLA DEVI Vs. STATE OF HIMACHAL PRADESH
January 8, 1991
SHAM LAL Vs. RATTAN SINGH
April 4, 1991
SHANTI DEVI Vs. MAYA DEVI
August 28, 1991
SHER SINGH Vs. LAND ACQUISITION COLLECTOR, SHIMLA
October 22, 1991
SHIMLA DEVELOPMENT AUTHORITY Vs. KRISHNA DEVI AND OTHERS
December 2, 1991
SHISHI RAM Vs. GULAT RAM
March 4, 1991
SHREE DIGRIJAY CEMENT CO.LTD. Vs. CHAMERA HYDRO-ELECTRIC PROJECT
December 18, 1991
SHRI BHIM SEN Vs. SHRI CHUNI LAL AND ORS.
March 8, 1991
SOMA DEVI AND ANOTHER Vs. KHIMTI
October 30, 1991
SONAM GIALAHHAN NEGI Vs. STATE
January 4, 1991
STATE BANK OF INDIA, BATHRI Vs. BALAK RAJ ABROL
September 30, 1991
STATE OF H P Vs. DHARAM DASS
April 2, 1991
STATE OF H P Vs. JAGAT RAM
June 7, 1991
STATE OF H P Vs. NOKH RAM
October 25, 1991
STATE OF H.P. Vs. BALO RAM
August 22, 1991
STATE OF H.P. Vs. DESH RAJ
December 30, 1991
STATE OF H.P. Vs. FATEH MOHAMMED ALIAS FATTA ALIAS NOOR MAHI
September 26, 1991
STATE OF HIMACHAL PRADESH Vs. AMI CHAND
December 27, 1991
STATE OF HIMACHAL PRADESH Vs. JOGINDER KUMAR
December 27, 1991
STATE OF HIMACHAL PRADESH Vs. RITU RAJ
July 12, 1991
STATE OF HIMACHAL PRADESH Vs. GURVINDER SINGH
August 1, 1991
STATE OF HIMACHAL PRADESH Vs. DES RAJ
December 20, 1991
STATE OF HIMACHAL PRADESH Vs. DEEPAK SOOD
August 2, 1991
STATE OF HIMACHAL PRADESH Vs. JOGINDER SINGH
August 6, 1991
STATE OF HIMACHAL PRADESH Vs. BHAWANI SINGH
July 12, 1991
STATE OF HIMACHAL PRADESH Vs. FATEH MOHAMMED FATTA
August 2, 1991
STATE OF HIMACHAL PRADESH Vs. DEVKI
May 23, 1991
STATE OF HIMACHAL PRADESH Vs. CONSTRUCTOR (INDIA) CO.
July 23, 1991
STATE OF HIMACHAL PRADESH Vs. LAL CHAND
November 7, 1991
State of Himachal Pradesh Vs. Om Prakash
January 2, 1991
STATE OF HIMACHAL PRADESH Vs. OM KANT
October 3, 1991
SURINDER CHAUHAN Vs. STATE OF H.P.
December 12, 1991
SURINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
September 27, 1991
SURINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
September 17, 1991
SWAMI PRAGYA NAND Vs. RAM SWAROOP KAPUR
December 23, 1991
SWAMI RAM Vs. JAGDISH CHAND
November 8, 1991
TARA DUTT Vs. STATE OF HIMACHAL PRADESH
January 9, 1991
TEKU Vs. JOGI
October 28, 1991
THAKUR DASS Vs. STATE OF H P
June 6, 1991
THE NEW SNOW VIEW TRANSPORT (P) LTD. Vs. THE NATIONAL HYDRO ELECTRIC PROJECT
January 10, 1991
TILAK RAJ Vs. STATE OF HIMACHAL PRADESH
April 10, 1991
UCO BANK Vs. GORKHI RAM
November 1, 1991
UCO.BANK Vs. ASHOK GAUTAM
December 13, 1991
UNION OF INDIA Vs. RANDHIR SINGH
May 30, 1991
UNITED COMMERCIAL BANK Vs. CHET RAM AND ANOTHER
July 17, 1991
USHA DEVI Vs. SUNDER SINGH
August 6, 1991
VIDYA SAGAR Vs. UNION OF INDIA AND TWO
July 10, 1991
VINOD BHARDWAJ AND OTHERS Vs. RAJINDER KUMAR AND OTHERS
October 3, 1991
VINOD KUMAR SOOD Vs. SURINDER PAL DHALL AND CO.
May 21, 1991