Case Index

Title
Date
A.R.CHADHA Vs. SUBHASH CHANDER
January 1, 1991
A.R.CHADHA & CO Vs. H.K.AHUJA
March 6, 1991
AMTESHWAR ANAND Vs. DOLVAN HOME MAKER PVT.LTD
November 15, 1991
ASHA LUGANI Vs. PREMIER AUTOMOBILES LIMITED-O.P.
June 26, 1991
B.L.PATNEY & KRISHNA PATNEY Vs. DELHI DEVELOPMENT AUTHORITY
January 24, 1991
BYFORD MOTORS LTD. Vs. GITANJALI DEY
February 13, 1991
CH.D.P.BHANDARI Vs. SIR GANGA RAM HOSPITAL
June 7, 1991
CHANDRESH KUMAR Vs. SKIPPER INDIA LTD.
December 6, 1991
CHETAN KUMARI Vs. VICE CHAIRMAN, D.D.A.
September 20, 1991
COL.CHAKRA DHAR DEOLI Vs. S.S.SATIJA
July 30, 1991
CONTINENTAL & EASTERN AGENCIES Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
January 24, 1991
CONTINENTAL & EASTERN AGENCIES Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
January 29, 1991
CONTINENTAL CHEMICAL LIMITED Vs. ORIENTAL INSURANCE CO.
February 20, 1991
D.E.S.U. Vs. RISHAL SINGH
January 15, 1991
DELHI DEVELOPMENT AUTHORITY Vs. D.P.OHRI
January 28, 1991
G.S.KUSHWAHA Vs. SUSHIL ANSAL
March 25, 1991
GAYATRI DEVI SINGHANIA Vs. NATIONAL INSURANCE CO. LTD.
August 30, 1991
GENERAL COOPERATIVE GROUP HOUSING SOCIETY LTD. Vs. J.K.CEMENT WORKS
March 27, 1991
GOPI CHAND Vs. VICE CHAIRMAN, D.D.A.
April 26, 1991
GURINDER BEDI Vs. DELHI DEVELOPMENT AUTHORITY
April 10, 1991
HARVINDER KAUR Vs. ORIENTAL INSURANCE CO. LTD.
February 13, 1991
HCL LIMITED Vs. BANK OF INDIA
December 30, 1991
L.C.MALHOTRA Vs. J.C.MEHTA & CO.
December 9, 1991
MANOJ KUMAR SANDEEP KUMAR Vs. CHANDRIKA PRASAD RAM KUMAR
June 3, 1991
NEW DELHI MUNICIPAL CORPORATION (COMMITTEE) Vs. SH.S.P.SINGHA
March 8, 1991
NIRMAL KOCHHAR Vs. LIFE INSURANCE CORPORATION OF INDIA
June 12, 1991
ORIENTAL INSURANCE CO. NEW DELHI Vs. SH.LEKH RAJ DANG
February 25, 1991
P.K.WADHWANI Vs. PREET MOTORS
January 28, 1991
PRADEEP CHADHA Vs. DELHI DEVELOPMENT AUTHORITY
June 19, 1991
R.P.BEDI Vs. KEDAR CO-OPERATIVE GROUP HOUSING SOCIETY LIMITED
December 30, 1991
R.P.DEWANWALA Vs. VICE-CHAIRMAN, D.D.A.
August 14, 1991
RAJ RAHUL CONTRACTORS Vs. LALIT KUMAR
April 15, 1991
RAJDEEP LEASING & FINANCE (DELHI) PVT. LTD Vs. ASSTT. GENERAL MANAGER, NEW INDIA ASSURANCE CO. LTD.
February 13, 1991
RAJINDER JAINA PROPERTIES PVT. LTD. Vs. VED PRAKASH
May 17, 1991
RAM KALI Vs. DELHI ADMINISTRATION
February 25, 1991
RAMA CHAUDHRY Vs. CHAIRMAN, PUNJAB NATIONAL BANK
April 24, 1991
RAVI KANT GARG Vs. BRANCH MANAGER, CLASSIC MOTORS PVT. LTD.
October 25, 1991
RITA ARORA Vs. GURMEET SINGH, DIRECTOR
June 28, 1991
S.KUMAR Vs. MANAGING DIRECTOR AIR INDIA
January 3, 1991
S.L. BHARGAVA Vs. EXECUTIVE ENGINEER, D.D.A.
March 18, 1991
S.R.PAHUJA Vs. ALOK SWAROOP
July 24, 1991
SANDEEP MAINI Vs. DIRECTOR, MEGHALAYA STATE LOTTERY
July 10, 1991
SECRETARY, CIVIL LINES CO-OP. GROUP HOUSING SOCIETY Vs. DY.DIRECTOR (G.H.) DELHI DEVELOPMENT AUTHORITY
March 27, 1991
SELEX OFFICE SYSTEM PVT. LTD. Vs. M.K.JINDAL
February 18, 1991
SH. HARESH KUMAR Vs. SUNIL BLOOD BANK & OTHERS
March 27, 1991
SOVINTERG (INDIA) PVT. LTD. Vs. STATE BANK OF INDIA
August 9, 1991
STARFAX ASSOCIATES Vs. MAHANAGAR TELEPHONE NIGAM LTD
March 8, 1991
SUBHASH ANAND Vs. ARUNA DHAND
January 29, 1991
SUDHIR SARAN BHATNAGAR Vs. CHAIRMAN, COMPETENT AUTOMOBILES CO.(P) LTD.
February 22, 1991
SUNIL KUMAR JAIN Vs. PREMIER AUTOMOBILES LTD.
January 8, 1991
SUSHILA DEVI Vs. RAJ SUDHA TOWERS (P) LTD.
April 10, 1991
SUSHILA GAUTAM Vs. NATIONAL INSURANCE CO. LTD.
January 31, 1991
TRIPTA Vs. UNITED INDIA INSURANCE CO.
March 20, 1991
USHA RANI GUPTA Vs. GENERAL MANAGER
January 31, 1991
V.M.AGGARWAL Vs. BYFORD LEASING LTD.
May 1, 1991
VIKMANS Vs. RAKESH KUMAR
December 16, 1991
VIRENDER BAHRI Vs. SKIPPER TOWERS PVT. LTD.
January 28, 1991
Y.S.VERMA Vs. UNION OF INDIA
January 3, 1991