Case Index

Title
Date
A.W. FIGGIS AND CO. PVT. LTD. Vs. BARDUAR TEA AND TIMBER CO. LTD.
December 3, 1991
ABDUR RAHIM Vs. THE UNION OF INDIA (UOI) AND ORS.
April 25, 1991
AJOY KUMAR THAPA Vs. THE CHAIRMAN, MEGHALAYA STATE ELECTRICITY BOARD &
November 28, 1991
ANU BARUA AND OTHERS Vs. PODUMI BURMAN AND ANOTHER
November 8, 1991
ARISTO PRINTERS PVT LTD Vs. PURBANCHAL ERADE CENTRE GAWAHATI
September 24, 1991
ARUN SINGHVI Vs. STATE OF ASSAM
November 29, 1991
ASHER ALI Vs. SUKHNA SEIKH
May 14, 1991
ASSAM STATE TRANSPORT Vs. DHIRENDRA CHANDRA DAS
January 23, 1991
ASSAM STATE TRANSPORT CORPORATION AND ANR. Vs. NALIN RANJAN ADITYA
June 20, 1991
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NOORBARI TEA CO. (P) LTD
November 25, 1991
ATUL CHANDRA KHARGHORIA, SECRETARY, GOVT. AIDED MO Vs. LUTFUR RAHMAN & OTHERS
May 15, 1991
B PURCHIBA AO Vs. R K ATOSHE SEMA
July 15, 1991
BACHA BORA Vs. STATE OF ASSAM
March 20, 1991
BAPURAM DUTTA Vs. HIMESWARI BORA
April 4, 1991
BASANTLAL JAIN AND CO Vs. COMMISSIONER OF INCOME TAX
August 6, 1991
BEDA KANTA PHUKAN Vs. STATE OF ASSAM
April 10, 1991
BHABESH CHANDRA DAS Vs. BIBEKANAND NATH
April 2, 1991
BIHAR TIMUNG Vs. UNION OF INDIA
June 24, 1991
BILALUDDIN Vs. STATE OF ASSAM
March 14, 1991
BIMAL DEY AND ORS. Vs. FOOD CORPORATION OF INDIA AND ORS.
September 4, 1991
BIRAJ CHANDRA MAZUMDAR Vs. STATE OF ASSAM
May 15, 1991
BOGAMAL GOHAIN Vs. LAKHINATH KALITA
May 13, 1991
BRAJENDRA KUMAR PAUL AND OTHERS Vs. ON THE DEATH OF SACHINDRA CH. LASKAR, SAIBALINI LASKAR AND OTHERS
February 1, 1991
C LALRUTLUNGI Vs. THANPARI
March 19, 1991
CHANGOMOL GUPTA AND OTHERS Vs. SMT MARYABELLE READE SYIEM AND OTHERS
November 29, 1991
COAL INDIA LTD Vs. KHIROD CHANDRA CHAKRABORTY
May 15, 1991
COMMISSIONER OF INCOME TAX Vs. UNITED BROTHERS
May 25, 1991
COMMISSIONER OF INCOME TAX Vs. JHABARMAL AGARWALLA
August 8, 1991
COMMISSIONER OF INCOME TAX Vs. BISWAS S C AND SONS
August 8, 1991
COMMISSIONER OF INCOME TAX Vs. HARDWARE EXCHANGE
April 3, 1991
COMMISSIONER OF INCOME TAX Vs. GURUDAYALRAM MUKHLAL
April 3, 1991
COMMISSIONER OF INCOME TAX Vs. PREMCHAND JAIN
April 3, 1991
COMMISSIONER OF INCOME TAX Vs. BEZBARUA K C
January 25, 1991
COMMISSIONER OF INCOME TAX Vs. SARASWATI DEVI SINGH SMT
November 14, 1991
COMMISSIONER OF INCOME TAX Vs. K.C. BEZBARUA
November 25, 1991
COMMISSIONER OF INCOME TAX Vs. MAHARI AND SONS
December 7, 1991
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL CO OPERATIVE BANK LIMITED
December 7, 1991
COMMISSIONER OF INCOME TAX Vs. GAYA PRASAD KHEMANI
December 7, 1991
COMMISSIONER OF INCOME TAX Vs. SIKARIA B P
December 18, 1991
COMMISSIONER OF WEALTH TAX Vs. KA DROSTIMON JANA
November 22, 1991
COMMISSIONER OF WEALTH TAX Vs. SUBIMAL SEN
August 9, 1991
COMMISSIONER OF WEALTH TAX Vs. HARENDRA PRASAD SINGH
May 27, 1991
COMMISSIONER OF WEALTH TAX Vs. KA KROM RAPSANG JAIAW LANGSNING
July 19, 1991
COMMISSIONER OF WEALTH-TAX Vs. KA KROM RAPSANG JAIAW LANGSNING
March 19, 1991
DEBENDRA NATH HAZARIKA Vs. ASSAM AGRICULTURAL UNIVERSITY & OTHERS
March 14, 1991
DEEPANJAN GUHA Vs. RAJESH GUPTA
January 2, 1991
E SHARMA Vs. STATE OF ASSAM
August 27, 1991
FAIJAHI DEVI Vs. SREE SURENDRA SIL
April 3, 1991
GIRISH CHANDRA KAKATI Vs. UNION OF INDIA
March 16, 1991
GIRISH CHANDRA KAKATI Vs. UNION OF INDIA
March 18, 1991
GOPAL CHANDRA CHOUDHURY Vs. STATE OF ASSAM AND ORS.
November 29, 1991
GULABRAI HANUMANBOX Vs. COMMISSIONER OF WEALTH TAX
August 6, 1991
HARENDRA CHANDRA NATH Vs. STATE OF ASSAM
January 29, 1991
HARIDAS DAS Vs. SANTA RANI DAS AND OTHERS
December 19, 1991
HEMENDRA PRASAD BAROOAH Vs. BAHADUR TEA CO. P. LTD.
January 24, 1991
HIREN BRAHMA Vs. STATE OF ASSAM
May 2, 1991
INDIA CARBON Vs. STATE OF ASSAM
December 16, 1991
JOGESHWAR DOLEY Vs. STATE OF ASSAM AND ORS.
September 25, 1991
JOYANTA BORBORA Vs. STATE OF ASSAM
September 12, 1991
K. RIACHHO Vs. STATE OF MIZORAM AND ORS.
March 19, 1991
K.A. SHELLEYDA J. MARBANIANG Vs. K.A. PHILET RYNJAH AND ORS.
December 11, 1991
KAMAL ELECTRIC STORES Vs. MARKETING INDIA AND ANR.
June 6, 1991
KEMO LOLLEN Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
November 23, 1991
KESHAV MOHAN Vs. STATE OF ASSAM
April 24, 1991
KHARGESWAR TALUKDAR Vs. THE STATE OF ASSAM AND ORS.
September 26, 1991
KUNJALATA GOGOI & 11 OTHERS, BANGSHIDHAR NARAH & ANOTHER, MILESWAR BARUAH & 3 OTHERS AND HEMANTI BALA BARUA & 11 OTHERS Vs. STATE OF ASSAM & OTHERS
January 15, 1991
L KUNJALATA DEVI Vs. STATE OF MANIPUR
August 9, 1991
LACHIT FILMS Vs. COMMISSIONER OF INCOME TAX
December 11, 1991
LAIPHRAKPAM ONGBI GEETA DEVI Vs. STATE OF MANIPUR
May 7, 1991
M/S RAJ INTERNATIONAL Vs. M/S PRAKASH JUTE INDUSTRIES (P) LTD. & ORS.
June 24, 1991
M/S. EASTERN TEA ESTATE PVT. LTD. Vs. MRS. ARATI DUTTA, M/S. CHANDANA TEA ESTATE
February 25, 1991
M/S. TEEN ALL TEA ESTATE, NAHARKATIA Vs. STATE OF ASSAM & ORS.
January 10, 1991
MAHADEOLAL JALAN Vs. HARDEODAS ISWARDAS
July 18, 1991
MAHENDRA KUMAR LOHIA Vs. SITARAM MORE
April 11, 1991
MANOHAR LAI RAY Vs. UNION OF INDIA & ORS.
July 18, 1991
MD FAZIR ALI Vs. STATE OF ASSAM
June 6, 1991
MD. ABDUL AWAL Vs. THE DEPUTY COMMISSIONER AND ORS.
September 26, 1991
MD. ABDUL HUSSAIN AND ANR. Vs. MD. AKKESH ALI AND ORS.
February 8, 1991
MEHBOOB RAHMAN Vs. STATE OF MIZORAM AND ORS.
July 4, 1991
MOHAN TIWARI Vs. STATE OF ARUNACHAL PRADESH
April 24, 1991
MULTI BASH HASTA SILPA SAMABAYA SOCIETY LTD. AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
December 11, 1991
MUNINDRA BASUMATARY FOR AND ON BEHALF OF MANGANADA DAIMARY AND JADAV DAIMARY Vs. STATE OF ARUNACHAL PRADESH
September 30, 1991
MUSST JARINA KHATUN Vs. STATE OF ASSAM
January 8, 1991
N E ELECTRICITY POWER CORPN LTD Vs. LAKHI ENTERPRISE
February 19, 1991
NAHIM BERO Vs. JOHAR SINGH NEUOR
March 9, 1991
NATIONAL INSURANCE CO. LTD Vs. USHA DEBI
October 8, 1991
NAWAB BURUL ISLAM AND ORS. Vs. KHAGARU SEKH AND ORS.
May 29, 1991
NEELI MAZUMDAR Vs. STATE OF ASSAM
September 27, 1991
NEPAL CHANDRA DAS Vs. ASTALAL DAS
May 15, 1991
NEW INDIA ASSURANCE CO. LTD. Vs. NATHMAL BHAJANKA
February 5, 1991
NIBARAN BORA Vs. UNION OF INDIA
April 5, 1991
NIBARAN BORA Vs. UNION OF INDIA & OTHERS
April 13, 1991
NILOY DUTTA Vs. DISTRICT MAGISTRATE SIBSAGAR DISTRICT
February 5, 1991
NOBLE SALES AGENCY Vs. STATE OF ASSAM
July 2, 1991
NONGKHOGIN Vs. STATE OF MANIPUR
May 8, 1991
NRIPENDRA NAMASUDRA Vs. STATE OF ASSAM
January 3, 1991
ON THE DEATH OF SOLE APPELLANT JATINDRA MOHAN DAS HIS HEIRS Vs. SMTI MAKHAN BALA DAS AND OTHERS
May 14, 1991
P.G. AGARWAL, DISTRICT AND SESSIONS JUDGE Vs. L.M. TAMULY, ACS, ADDITIONAL DISTRICT MAGISTRATE
January 22, 1991
PANNALAL GANGULI Vs. STATE OF TRIPURA & OTHERS
October 10, 1991
PANNALAL GANGULY Vs. STATE OF TRIPURA
June 13, 1991
PEOPLES UNION FOR HUMAN RIGHTS Vs. UNION OF INDIA
February 20, 1991
PEOPLES UNION FOR HUMAN RIGHTS Vs. UNION OF INDIA
March 20, 1991
PH. NANDAKUMAR SHARMA Vs. THE BOARD OF SECONDARY EDUCATION AND ORS.
September 8, 1991
PHANI DHAR MISRA AND ORS. Vs. THE HONBLE CHIEF JUSTICE, GAUHATI HIGH COURT AND ORS.
August 22, 1991
PRADIP KUMAR DUTTA Vs. STATE OF ASSAM & OTHERS
October 11, 1991
PRADIP SENGUPTA Vs. RATNA SENGUPTA
July 18, 1991
PRAFULLA GOGOI AND ANOTHER Vs. TULESWARI KONWAR
May 27, 1991
PRANAB JYOTI GOGOI Vs. STATE OF ASSAM
June 18, 1991
PREMIER ENTERPRISES Vs. STATE OF MEGHALAYA
September 21, 1991
PRIYADHAR NATH Vs. THE STATE OF ASSAM AND ORS.
August 28, 1991
PROF. BIZOY BHUSAN DAS Vs. THE GOVERNING BODY, G. C. COLLEGE, SILCHAR & ORS.
November 11, 1991
PUJIBA TANGKHUL Vs. GANGUIRUNG KUBUINI
June 6, 1991
PURNIMA BARUA Vs. UNION OF INDIA
March 14, 1991
RAFIQUDDIN Vs. STATE OF ASSAM
November 21, 1991
RAJESWAR RABHA Vs. KHAGEN CHANDRA KALITA
July 2, 1991
RAKESH GOYAL Vs. NANAK CHANDRA AGARWAL
January 2, 1991
RAM PRASAD GOWALA Vs. JOGESH GOSWAMI AND ORS.
February 5, 1991
RAMAPADA CHOUDHURY Vs. SECRETARY TO THE GOVT. OF MEGHALAYA, P.W.D. (R AND B) AND ORS.
September 23, 1991
RAMESH KUMAR JAIN Vs. K.C. GOGOI, SADAR MUNSIFF, GUWAHATI
July 6, 1991
RAMESWAR CHAUDHURY Vs. RAM NIRANJAN MOUR
January 2, 1991
RAMO BARMAN Vs. DAGRIPRIYA KACHARI
April 10, 1991
RATAN KUMAR SARAWGI Vs. UNION OF INDIA
November 22, 1991
RATNESWAR DAS (IN 596/91) AND SARAT BARUAH (IN 726 Vs. STATE OF ASSAM AND OTHERS (IN BOTH THE C.RS.)
June 7, 1991
S ONGBI SHEITYABHAMA DEVI Vs. STATE OF MANIPUR
December 4, 1991
S.K. MEHRA Vs. STATE OF ASSAM AND ANR.
August 16, 1991
SACHAN CHANDRA DAS Vs. EDILIK SANGMA
October 1, 1991
SADACHARAN K AND 18 OTHERS Vs. UNION OF INDIA AND OTHERS
November 15, 1991
SAILESH CHANDRA DEY Vs. LABOUR COURT AND ANR.
September 11, 1991
SAMARANDRA KISHORE ENDOW Vs. STATE BANK OF INDIA & ORS.
February 7, 1991
SAMPATMALL JAIN Vs. STATE OF ASSAM
June 6, 1991
SANTOSH KUMAR ROY Vs. THE ASSAM AGRICULTURAL UNIVERSITY AND ORS.
September 19, 1991
SARAT CHANDRA DAS AND ANOTHER Vs. LAKSHMI KANTA GOSWAMI AND ANOTHER
April 8, 1991
SARAT KUMAR NEOG Vs. STATE OF ASSAM AND ORS.
July 2, 1991
SELKHOLAN Vs. STATE OF NAGALAND AND ORS.
February 15, 1991
SHEIKH MOHAMMAD ALAM Vs. MD. AFAJUDDIN AHMED
January 22, 1991
SHILLONG MUNICIPAL BOARD Vs. BHAGIRATH YADAV
January 3, 1991
SHRI INDRESWAR SAIKIA Vs. EMILI CHOUDHURY
June 13, 1991
SHRI L. VIKATO SEMA Vs. STATE OF NAGALAND AND OTHERS
December 7, 1991
SHRI NARENDRA NATH KALITA Vs. STATE OF ASSAM AND OTHERS
December 17, 1991
SHYAMA CHARAN ROY Vs. STATE OF ASSAM
June 6, 1991
SINGLO (INDIA) TEA COMPANY LTD. Vs. CHARAIDEO MAHKUMA PARISHAD AND OTHERS
December 10, 1991
SIRAJUL HOQUE CHOUDHURY Vs. HARISH ALI (DEAD) BY HIS L.RS
February 20, 1991
SMT. PREMODA BHUYAN Vs. THE DEPUTY INSPECTOR OF SCHOOLS, NALBARI
January 4, 1991
SMT. SUMITRA SAIKIA Vs. THE STATE OF ASSAM AND ORS.
August 21, 1991
SMTI SUTAPA HOMCHOUDHURY Vs. DIVISIONAL MANGER, NATIONAL INSURANCE COMPANY LIMITED AND OTHERS
December 10, 1991
SOUMYNDRA NARAIN CHOWDHURY Vs. STATE
September 9, 1991
STATE OF ASSAM Vs. PRASENJIT NARZARY
January 7, 1991
STATE OF ASSAM Vs. UPENDRA DAS
March 4, 1991
STATE OF ASSAM Vs. GOBINDA CHANDRA PAUL
April 5, 1991
STATE OF ASSAM Vs. MONGLUNIA AND CO
May 6, 1991
STATE OF ASSAM Vs. SHRI GANESHMAL MAHESHWARI
December 5, 1991
STATE OF ASSAM Vs. PRANESH DEBNATH
October 11, 1991
STATE OF ASSAM Vs. JAGAT SINGH
December 11, 1991
STRUCTURAL WORKERS UNION, BAMUNIMAIDAN Vs. MANAGEMENTS OF M/S. SIBSON STRUCTURAL
March 22, 1991
SUBHAS CHANDRA AGARWALLA Vs. GOLABI DEVI AGARWALLA
June 6, 1991
SUBRATA GUPTA Vs. PRIYA BRATA GUPTA & OTHERS
April 11, 1991
SUDHANGSHU KUMAR DEB Vs. SURENDRA GOSAI
May 30, 1991
SUDHIR CHANDRA DEB AND ANOTHER Vs. PARSURAM PRASAD VERMA AND OTHERS
January 22, 1991
SUJIT KUMAR DHAR Vs. STATE OF ASSAM
March 13, 1991
SUNIRMAL DHAR CHOUDHURY Vs. THE CENTRAL WARE HOUSING CORPORATION & ORS.
July 11, 1991
SURENDRA NATH TALUKDAR AND ORS. Vs. THE SENIOR REGIONAL MANAGER, FCI AND ORS.
November 13, 1991
SURUZ AHMED Vs. STATE OF ASSAM
September 19, 1991
SURYA KANTA TALUKDAR Vs. ASSAM STATE ELECTRICITY BOARD
October 8, 1991
TAKHELLAMBAM ONGBI MOMBI DEVI Vs. STATE OF MANIPURHERS
May 7, 1991
TARWN BHARALI Vs. STATE OF ASSAM AND ORS.
October 3, 1991
TEMJENKABA Vs. TEMJENWATI
April 26, 1991
THE NEW INDIA ASSURANCE CO. LTD. Vs. JOGA MAYA CHETRI AND ORS.
November 26, 1991
THE SOCIAL REFORMATION AND DEVELOPMENT CLUB BY ITS SECRETARY SHRI LEISHANGTHEM KUMAR MEETAI Vs. THE STATE OF MANIPUR, THROUGH THE SECRETARY (REVENUE) GOVT. OF MANIPUR, IMPHAL & OTHERS
September 19, 1991
TINSUKIA VASTRA BHANDAR Vs. ASSAM TEA CORPORATION LTD.
June 6, 1991
TRIPURA BAR ASSOCIATION, AGARTALA AND ANOTHER Vs. STATE OF TRIPURA & OTHERS
April 11, 1991
U. PHRON KHONGJWAR Vs. KHASI HILLS DISTRICT COUNCIL, SHILLONG AND OTHERS
December 10, 1991
UMESH CHANDRA CHAKRAVARTY Vs. UNITED BANK OF INDIA
January 8, 1991
UNION OF INDIA Vs. MULLICK HARBANS LAL AND CO
October 8, 1991
UNION OF INDIA Vs. SUKESH CHANDRA CHAKRABORTY
January 22, 1991
UNION OF INDIA Vs. KALIMULLAH KHAN AND ANOTHER
March 12, 1991
UNION OF INDIA (UOI) Vs. LOHIT CH. MAZUMDAR AND ORS.
December 17, 1991
UNION OF INDIA (UOI) Vs. GATHIA NATH AND ORS.
March 20, 1991
UNITED BANK OF INDIA Vs. M/S. SARUDHAN FISH REFRIGERATION AND ICE HOUSE
November 23, 1991
ZANGHINA Vs. UNION TERRITORY OF MIZORAM AND ORS.
February 6, 1991
ZOII NATH SARMAH Vs. STATE OF ASSAM
May 5, 1991