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Case Index
Title
Date
COMMERCIAL AGENCIES, SARAFA BAZAR Vs. S.S.SHUKLA
October 26, 1991
ELECTRICITY BOARD Vs. RAJENDRA MISHRA
July 9, 1991
KANISHTHA YANTRI GRAMIN VIDYUT SAHAKARI SAMITI LTD. Vs. KAMAL BHAN SINGH
October 26, 1991
M.P.ELECTRICITY BOARD Vs. RAJENDRA MISHRA
July 9, 1991
M.P.RAJYA BEEJ EVAM FARM VIKAS NIGAM Vs. ANAND PRATAP SINGH
July 30, 1991
NAGAR PALIKA NIGAM, REWA Vs. RAVIKANT PANDEY
March 12, 1991
PRAKASH CHANDRA KAKANI Vs. LAXMAN PRASAD GUPTA
August 21, 1991
PREMIER AUTOMOBILES LTD. Vs. SANTOSH KUMAR AWADHIYA
November 26, 1991
RAM PRATAP AGARWAL Vs. VIRENDRA PRATAP SINGH
May 29, 1991
RAS MOTORS Vs. ADITYA JAIN
March 26, 1991
SAI MEDICAL STORES Vs. R.D.GUPTA
October 26, 1991
STATE OF M.P., ADMINISTRATOR, MUNICIPAL CORPORATION, REWA Vs. TRIBHUVAN PRASHAD CHATURVEDI, JILA UPBHOKTA SANRAKSHAN PARISHAD, REWA
March 12, 1991
STATE OF M.P.THROUGH COLLECTOR Vs. RAMMITRA PIDIHA, ADVOCATE
May 29, 1991
T.P.CHATURVEDI Vs. DEOMANI KOTEDAR
July 9, 1991
TELECOM DISTRICT ENGINEER Vs. BHAGWATI PRASAD SINGHAL
October 29, 1991
TELECOM DISTRICT ENGINEER GWALIOR Vs. SHANTA SINHAL
October 30, 1991