Case Index

Title
Date
A CHANDRABATI Vs. LAXMI DEI
March 18, 1991
ACHHUTI ALIAS ACHYUTANANDA BAL Vs. PAYODHAR BAL
November 12, 1991
ADITHELA IMMANUEL RAJU Vs. STATE OF ORISSA
June 17, 1991
ADMINISTRATOR SHRI JAGANNATH TEMPLE Vs. JAGANNATH PADHI
February 21, 1991
AGANANANDA NAYAK Vs. NARAYAN MOHAPATRA
March 4, 1991
AHALYA BARIHA ALIAS BARIHANI Vs. CHHELIA PADHAN
July 19, 1991
AINTHI DALABEHERA Vs. GOVERNMENT OF ORISSA
November 11, 1991
AKSHAYA KUMAR BEURA Vs. DIRECTOR HIGHER EDUCATION
March 29, 1991
ALLIED AGENCIES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 23, 1991
AMAR CHAND LAKHIRAM Vs. STATE OF ORISSA
November 27, 1991
ANANDA CHANDRA SAHU Vs. UDAYANATH RATH
January 24, 1991
ANANTA KUMAR Vs. STATE
November 12, 1991
ANCHALIKA GRAMYA BANK Vs. REBATI NANDA
March 4, 1991
ANIRUDHA PATI Vs. STATE OF ORISSA
June 19, 1991
ANSHIRAM Vs. STATE OF ORISSA
June 20, 1991
ANTARYAMI ALIAS ANTUA SAHU Vs. STATE OF ORISSA
June 17, 1991
ANUPAMA PRADHAN Vs. SULTAN PRADHAN
June 19, 1991
ARJUN PANDA Vs. SURENDRA PRASAD MISRA
May 17, 1991
ASHOK KUMAR BARIK Vs. STATE OF ORISSA
June 17, 1991
ASHOK KUMAR KAR Vs. DIVISIONAL FOREST OFFICER PURI DIVN
September 19, 1991
ASIT KUMAR SWAIN Vs. KRUPASINDHU SWAIN
July 29, 1991
B D PATNAIK Vs. STATE OF ORISSA
November 1, 1991
B M ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. LAXMI PATRA
March 18, 1991
B P R CONSTRUCTION Vs. COMMISSIONER OF INCOME TAX
June 28, 1991
B PATTNAIK MINES PVT LTD Vs. BIJOYANANDA PATTNAIK
December 20, 1991
B VENKATA RAMANA Vs. V BHADRAYYA
April 2, 1991
B.D. PANDA Vs. COMMISSIONER OF INCOME TAX
March 23, 1991
BADRI NARAYAN BHAGAT Vs. PARULRANI GHOSE
October 10, 1991
BADRINARAYAN SAHU Vs. STATE OF ORISSA
November 12, 1991
BADRIPRASAD AGARWALLA Vs. STATE OF ORISSA
July 9, 1991
BAJARANGLAL GUPTA AND ANOTHER Vs. STATE BANK OF INDIA
February 5, 1991
BAJIRAM PANDA Vs. STEEL AUTHORITY OF INDIA LTD
July 17, 1991
BAJRANGIAL SINGHANIA Vs. MANILAL SINGHANIA
January 10, 1991
BAJRANGLAL AGARWALA Vs. COMPETENT AUTHORITY
September 17, 1991
BAJRANGLAL SINGHANIA Vs. MANILAL SINGHANIA AND ANR.
October 9, 1991
BALABHADRA DASH Vs. STATE OF ORISSA
February 22, 1991
BALADEV KHES Vs. STATE OF ORISSA
October 29, 1991
BALE THAKUR Vs. ANIRUDHA PRADHAN
July 24, 1991
BANALATA PARIDA Vs. BANSHIDHAR DAS
July 18, 1991
BANCHHANIDHI MAHAPATRA Vs. STATE OF ORISSA
November 8, 1991
BANEMBER MALLICK Vs. STATE
April 11, 1991
BANIFAS SAMAD Vs. STATE
November 8, 1991
BANSIDHAR TRIPATHY Vs. BISWANATH DASH
July 19, 1991
BARGARH YARN TRADERS Vs. STATE OF ORISSA
July 10, 1991
BASANTA KUMAR DALAI Vs. B DASMOHAPATRA
August 19, 1991
BASANTA KUMAR MOHANTY Vs. STATE OF ORISSA
July 8, 1991
BASANTI KUMARI SAHU Vs. STATE OF ORISSA
October 30, 1991
BASANTI MOHANTY Vs. STATE OF ORISSA
January 1, 1991
BASANTI PRADHAN Vs. STATE OF ORISSA
March 25, 1991
BASUDEVPUR Vs. STATE OF ORISSA
October 30, 1991
BAURIBANDHU MOHANTY Vs. SURESH CHANDRA MOHANTY
July 23, 1991
BELESWAR DEBATA Vs. PRIYANATH MOHANTY
July 19, 1991
BENUDHAR DAS Vs. BABURAM DAS
April 22, 1991
BHABANI SHANKAR TRIPATHY Vs. SECRETARY TO THE GOVERNMENT
November 13, 1991
BHAGABAN JENA Vs. SHIBU MAJHI
July 30, 1991
BHAGAWAN SINGH AND GOVINDA SHARMA Vs. STATE OF ORISSA
December 18, 1991
BHAGCHAND AHUJA Vs. B DE SOUZA
November 11, 1991
BHAGIRATHI SWAIN AND ORS. Vs. NARENDRA CHANDRA SWAIN AND ANR.
June 17, 1991
BHAGYALAXMIN ALIAS LAXMI CHUNDI Vs. PATA KRUSHNA
May 14, 1991
BHARAT MISRA AND ORS. Vs. PRATTI SURYANARAYANA MURTY AND ORS.
February 13, 1991
BHATA BARIK Vs. GOURANGA PARIDA
March 5, 1991
BHIKARI CHARAN BHOI Vs. STATE OF ORISSA
October 11, 1991
BHIM NAHAK Vs. STATE OF ORISSA
July 2, 1991
BIDYADHAR DOLAI Vs. STATE
December 20, 1991
BIGHNARAJ TRIPATHY Vs. STATE OF ORISSA
August 5, 1991
BIJAY KUMAR PANI AND ANOTHER Vs. STATE TRANSPORT AUTHORITY, ORISSA AND OTHERS
April 16, 1991
BIJAYA ANANDA Vs. STATE OF ORISSA
December 18, 1991
BIJAYA KUMAR SWAIN Vs. STATE OF ORISSA
December 9, 1991
BIJAYALAXMI SAHOO Vs. SANJUKTA PRUSTY
September 20, 1991
BILASA NAIK Vs. RADHASHYAM MOHANTY
February 22, 1991
BIMAL PRASAD DAS Vs. BIJAYANANDA PATNAIK
April 24, 1991
BIPIN BIHARI DAS AND ORS. Vs. BAITARANI GRAMYA BANK & ORS.
October 4, 1991
BIPRA CHARAN PATRA Vs. ORISSA FOREST CORPORATION
September 20, 1991
BISHNU PRASAD MOHAPATRA Vs. HARIHAR PATNAIK
December 13, 1991
BISWAMBAR PATTANAIK Vs. UNION OF INDIA
July 17, 1991
BISWANATH BHAGAT Vs. SANJAY SABA
July 29, 1991
BISWANATH BHAGAT Vs. SANJAY SAHA
July 9, 1991
BISWANATH BHAGAT Vs. RAMANANADALAL
April 23, 1991
BRAJABANDHU SAHU Vs. KRUPASINDHU SAHU
June 18, 1991
BRIJ MOHAN SHARMA Vs. DISTRICT MAGISTRATE CUTTACK
February 21, 1991
BRUNDABAN JENA Vs. STATE
August 18, 1991
BULASA NAIK Vs. R S MOHANTY
February 22, 1991
BUTI DOMB Vs. SUTI DOMB
July 10, 1991
CH PURNA CHANDRA PATRO Vs. COMMISSIONER OF SALES TAX
October 1, 1991
CHAKRADHAR SAHU Vs. STATE
July 23, 1991
CHAMURULAL AGARWALLA Vs. STATE OF ORISSA
December 6, 1991
CHANDRAMANI NAYAK Vs. STATE OF ORISSA
May 7, 1991
CHANDRAMANI SETHI Vs. PURNA CHANDRA BEHERA
February 6, 1991
CHENNARU NAGHBHUSAN RAO Vs. M RAMA RAO
October 4, 1991
CHILA BEWA Vs. HRUSIKESH ALIAS HAREKRISHNA NAYAK
July 18, 1991
CHOUDHURY PRAFULLA KUMAR DAS Vs. LINGARAJ RATH
February 22, 1991
COLLECTOR CUTTACK Vs. SARASWATI JENA FB
May 9, 1991
COMMISSIONER OF INCOME TAX Vs. SAJITHA BAKERY
August 5, 1991
COMMISSIONER OF INCOME TAX Vs. ORISSA OIL INDUSTRIES LIMITED
August 1, 1991
COMMISSIONER OF INCOME TAX Vs. MAHALAKSHMI FILM DISTRIBUTORS
August 1, 1991
COMMISSIONER OF INCOME TAX Vs. B P R CONSTRUCTION
June 17, 1991
COMMISSIONER OF INCOME TAX Vs. TARUN UDYOG
July 2, 1991
COMMISSIONER OF INCOME TAX Vs. VINCENTIAN ORISSA SOCIETY
October 4, 1991
COMMISSIONER OF INCOME TAX Vs. ORISSA STATE FINANCIAL CORPORATION
September 24, 1991
COMMISSIONER OF INCOME TAX Vs. ELECTRO STEEL CASTINGS LIMITED
August 12, 1991
COMMISSIONER OF INCOME TAX Vs. INDIAN METALS AND CARBIDE LIMITED
December 3, 1991
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
December 2, 1991
COMMISSIONER OF INCOME TAX Vs. ORISSA INDUSTRIES LIMITED
December 2, 1991
COMMISSIONER OF INCOME TAX Vs. AGARWALA S L AND COMPANY
November 20, 1991
COMMISSIONER OF INCOME TAX Vs. PYARILAL KASAM MANJI AND COMPANY
November 22, 1991
COMMISSIONER OF INCOME TAX Vs. WINE CHAMBER
November 22, 1991
COMMISSIONER OF INCOME TAX Vs. OMAR T AND COMPANY
November 22, 1991
COMMISSIONER OF INCOME TAX Vs. KALINGA JUTE PRODUCTS PRIVATE LIMITED
November 20, 1991
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
November 20, 1991
COMMISSIONER OF INCOME TAX Vs. ORISSA METAL INDUSTRIES PRIVATE LIMITED
December 20, 1991
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
November 27, 1991
COMMISSIONER OF WEALTH TAX Vs. INCOME TAX APPELLATE TRIBUNAL
November 22, 1991
COMMISSIONER OF WEALTH TAX Vs. SAROJA DEVI MODA
June 17, 1991
CUDISE TRINATH RAO Vs. SUDHANSU PRASAD
May 14, 1991
CUTTACK MUNICIPALITY Vs. MADANLAL KAMANI
May 10, 1991
DAG MINERALS Vs. DIRECTOR OF MINING AND GEOLOGY
April 9, 1991
DAITARY NAYAK Vs. SRIKANTA MOHAPATRA
April 15, 1991
DAMBARUDHAR PANDA Vs. MAHENDRANATH SARAN
October 4, 1991
DASARATH BEHERA Vs. KATAI DEI
February 22, 1991
DAYANIDHI KHILLA Vs. STATE
February 6, 1991
DEBASIS KHADANGA Vs. STATE OF ORISSA
August 16, 1991
DEBENDRANATH TRIPATHI Vs. STATE OF ORISSA
January 3, 1991
DESABANDHU BEHERA Vs. HARIMOHAN BEHERA
April 5, 1991
DHADU BEHERA Vs. PURI MUNICIPALITY
July 10, 1991
DHANESWAR MALLIK Vs. STATE OF ORISSA
May 10, 1991
DHARMANANDA BEHERA Vs. STATE OF ORISSA
May 14, 1991
DHENKA MUNDA Vs. STATE OF ORISSA
February 26, 1991
DHOBA DHOBA SAHU Vs. STATE OF ORISSA
November 13, 1991
DHRUBA CHARAN HOTA Vs. KANHU CHARAN HOTA
May 2, 1991
DHULIRAM PATNAIK Vs. UNION OF INDIA
April 16, 1991
DINABANDHU DAS Vs. BATAKRUSHNA DAS
July 19, 1991
DISTT. TRANSPORT MANAGER (ADMN.), ORISSA STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER, LABOUR COURT
July 3, 1991
DIVISIONAL MANAGER NATIONAL Vs. SUBASH PARIDA
March 13, 1991
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. GUNUR BIBI AND OTHERS
July 19, 1991
DODLA BHASKAR RAO Vs. STATE BANK OF INDIA
June 24, 1991
DOKI CHINA GURUBALU AND SONS AND CO Vs. STATE
November 13, 1991
DOLAGOVINDA PRADHAN Vs. BHARTRUHARI MAHATAB
March 8, 1991
DUBU BUDU Vs. DUBU BAIRADU
February 13, 1991
DURGA THAKURANI Vs. BALUNKI BHOI
October 29, 1991
DURYODHAN MAHANTA Vs. SARASWATI MAHANTA
August 20, 1991
EKADASI SAHU Vs. STATE OF ORISSA
December 11, 1991
EXECUTIVE ENGINEER ELECTRICAL DIVISION Vs. COMMISSIONER FOR WORKMENS COMPENSATION
May 16, 1991
EXECUTIVE OFFICER BARIPADA Vs. MAHESH PRASAD SAHA
September 19, 1991
FAGNU BHOI Vs. STATE OF ORISSA
August 5, 1991
FAKIRA CHANDRA PANDA Vs. SATRUGHNA BEHERA
January 18, 1991
GADADHAR PATI Vs. BANSHIDHAR PATI
August 1, 1991
GANESH DASH Vs. BAIKUNTHA ADABAR
December 2, 1991
GANESH RICE MILLS Vs. ATTABIRA REGULATED MARKET
March 21, 1991
GATI KRUSHNA MISHRA Vs. UNION OF INDIA
April 3, 1991
GATIKRUSHNA BEHERA Vs. STATE OF ORISSA
May 15, 1991
GAYADHAR OJHA ALIAS OJHAR Vs. STATE OF ORISSA
June 24, 1991
GAYADHAR SAHOO Vs. STATE OF ORISSA
April 26, 1991
GHASI RAM PADHI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
June 19, 1991
GIRI ALIAS KAILASH CHANDRA SAHU Vs. STATE OF ORISSA
July 8, 1991
GIRIDHARI KALSAI Vs. RAIBARI SAHARANI ALIAS RAIBARI
February 11, 1991
GITA JOSHI Vs. GURUPADANAND
October 10, 1991
GOBARDHAN PADHI Vs. ORISSA STATE CO-OP HANDICRAFT CORPN LTD
April 3, 1991
GOBARDHAN SWAIN AND ANOTHER Vs. RAIMATI SWAIN AND ANOTHER
April 22, 1991
GOLBADAN MAJHI Vs. THE STATE
July 23, 1991
GOLBADAN MAJHI Vs. STATE
July 3, 1991
GOPAL CHANDRA PATTNAIK Vs. COMMISSIONER OF WEALTH TAX
June 26, 1991
GOPAL MINZ Vs. STATE
June 17, 1991
GOPINATH MAHAPATRA Vs. IMMAM BUX AND OTHERS
April 30, 1991
GOURA CHARAN DAS Vs. BHAGIRATHI SRICHANDAN
May 14, 1991
GOURANG NAIK Vs. STATE
April 26, 1991
GOURANGA SATPATHY Vs. STATE OF ORISSA
August 23, 1991
GOVERNOR OF ORISSA Vs. HINDUSTAN CONSTRUCTION CO. LTD.
March 27, 1991
GURUMURTI DIGAL Vs. ASHOK KUMAR DIGAL
February 19, 1991
HADIBANDHU SAHOO Vs. ADDL DISTRICT MAGISTRATE GANJAM
May 7, 1991
HAREKRISHNA DAS Vs. UNION OF INDIA UOI
April 26, 1991
HARI MALLICK Vs. CHITTARANJAN SAMAL
December 4, 1991
HARIHAR BHATA MISHRA Vs. SOMANATH DAKUA
September 23, 1991
HEMAMANI SWAIN Vs. KULAMANI SWAIN
February 7, 1991
HEMANTA KUMAR MOHAPATRA Vs. BINOD BIHARI MOHAPATRA
October 4, 1991
HEMANTA KUMARI PATNAIK Vs. SURYANARAYAN ACHARYA
June 19, 1991
HITESH KUMAR OJHA Vs. KRUSHNA CHANDRA MAHAPATRA
May 17, 1991
I D L CHEMICALS LTD Vs. S R TAMMA
July 16, 1991
INDIAN ALUMINIUM CO LTD Vs. STATE OF ORISSA
April 22, 1991
INDIAN CHARGE CHROME LIMITED Vs. ASEA STAL AB
October 11, 1991
INDIAN METALS & FERRO ALLOYS LTD Vs. SUPERINTENDENT, C EX & CUS
February 7, 1991
INDIAN METALS AND FERRO ALLOYS LIMITED Vs. COMMISSIONER OF INCOME TAX
October 4, 1991
INDIAN METALS AND FERRO ALLOYS LTD. Vs. ASSTT. COLLECTOR C.E. AND CUS. (P)
September 17, 1991
INDIAN RARE EARTHS LTD Vs. SALES TAX OFFICER GANJAM-I CIRCLE
April 24, 1991
INDRAMANI JENA Vs. MINJILATA JENA
May 2, 1991
INDRAMANI JENA Vs. STATE OF ORISSA
June 19, 1991
INDRAMANI SAHU Vs. HAREKRUSHNA PATRA AND OTHERS
April 5, 1991
INDUMATI NAYAK Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ORISSA
December 10, 1991
ISWAR CHANDRA SAHU Vs. SARAT CHANDRA SAHU
March 4, 1991
ISWAR DAS Vs. MURALIDHAR RAI
April 10, 1991
J GOPAL RAO Vs. STATE OF ORISSA
September 23, 1991
JABANANANDA MOHANTY Vs. ARTATRANA MISRA
November 12, 1991
JADU ALIAS JADUA BHOI Vs. STATE OF ORISSA
May 14, 1991
JAGANNATH DAS Vs. STATE
October 31, 1991
JAGANNATH MAHAPRABHU Vs. PRAVAT CHANDRA CHATTERJEE
November 6, 1991
JAGANNATH MOHAPATRA Vs. BANARASI DEBI
February 11, 1991
JAGANNATH SAHU Vs. HARIHAR PRADHAN
February 1, 1991
JANAKI SAHU AND ANOTHER Vs. RUSI SAHU
April 25, 1991
JANARDAN JENA Vs. SARA ALIAS SARASWATI DEI
June 28, 1991
JANKIRAM JAIN Vs. STATE OF ORISSA
April 23, 1991
JAYAKRISHNA PANIGRAHI Vs. HRUSIKESH PANDA
October 30, 1991
JAYARAM SINGH Vs. TUKA
March 4, 1991
JAYARAM THAKRA ALIAS JHAGARA Vs. SABITRI THAKRA
March 28, 1991
JHATU DELEI Vs. BAISHNABA CHARAN BISWAL
June 19, 1991
JHULA SAHU Vs. STATE
February 8, 1991
JIBARDHAN BISI Vs. STATE OF ORISSA
December 10, 1991
JOGI SAHU Vs. COLLECTOR CUTTACK
May 14, 1991
JOINT DIRECTOR OF INDUSTRIES Vs. JHARANA DAS AND ORS.
June 18, 1991
JUDHISTHIR PRADHAN Vs. STATE OF ORISSA
September 16, 1991
JUDHISTIRA NAYAK Vs. STATE
February 8, 1991
JUGAL KISHORE PRUSTY Vs. STATE OF ORISSA
December 17, 1991
K DURIYENDRA Vs. STATE
October 9, 1991
K NARAYAN PATRA Vs. GOPINATH SAHU
June 18, 1991
K P INDUSTRIES A K Vs. STATE OF ORISSA
October 30, 1991
K SATYANARAYANA SUBUDHI Vs. UNION OF INDIA
November 6, 1991
KAILASH CHANDRA MISHRA Vs. STATE OF ORISSA
June 17, 1991
KAILASH SAHU Vs. BASANTA KUMARI DEI
February 25, 1991
KALANDI CHARAN PANI Vs. GANESH DALAL
April 10, 1991
KALINGA PAINTS AND CHEMICALS P LTD Vs. SECY WORKS DEPTT GOVT OF ORISSA
October 8, 1991
KAMALA DEVI Vs. RAJANIKANTA PATNAIK
September 13, 1991
KAMALA KANTA MOHAPATRA Vs. DEBARCHAN SETH
March 18, 1991
KANAK VARDHAN SINGHDEO Vs. BIBEKANANDA MEHER
January 11, 1991
KANAKALATA BISWAL Vs. ORISSA STATE HOUSING BOARD
April 4, 1991
KANCHAN DAKUANI Vs. TARINI DAKUANI
October 28, 1991
KANCHAN MOHANTY Vs. KULAMANI MOHANTY
March 29, 1991
KANDULA PRABHAKAR RAO Vs. STATE OF ORISSA
September 19, 1991
KANTA RANI Vs. COMMISSIONER OF INCOME TAX
June 25, 1991
KARMU BHAKTA Vs. STATE OF ORISSA
September 24, 1991
KARMU BHAKTA Vs. STATE
September 25, 1991
KARNAM LAXMIPATI PADMINI Vs. STATE OF ORISSA
November 4, 1991
KARTIK CHANDRA SAMANTRAY Vs. UNION OF INDIA
January 29, 1991
KARUNAKAR KHATUN Vs. STATE OF ORISSA
June 26, 1991
KATAKI DEI Vs. HEMA DEI
May 14, 1991
KEDARSWAR MISHRA Vs. STATE OF ORISSA
June 17, 1991
KHETRA DALBEHERA Vs. UDYANATH MAJHI
March 8, 1991
KHETRABASI DAS Vs. STATE
June 17, 1991
KHETRAMOHAN SWAIN Vs. FOOD CORPORATION OF INDIA
January 30, 1991
KHIROD NAYAK Vs. COMMISSIONER FOR WORKMEN
April 16, 1991
KHITISH KUMAR PUROHIT Vs. STATE OF ORISSA
March 19, 1991
KISAN KHANDELWAL Vs. KARUNAKAR DAS
January 2, 1991
KISHANLAL KAPOOR Vs. BABAJI CHARAN BEHERA
August 20, 1991
KOCHITTY PANANKULATH CHACKO Vs. UTKAL UNIVERSITY
May 17, 1991
KONARK TELEVISION LTD Vs. UNION OF INDIA
September 16, 1991
KRUSHNA CHANDRA BARIKI Vs. STATE OF ORISSA
September 19, 1991
KRUSHNA CHANDRA BISOI ALIAS BISOYI Vs. STATE OF ORISSA
November 1, 1991
KRUSHNA CHANDRA BISOI ALIAS BISOYI Vs. STATE OF ORISSA
January 11, 1991
KRUSHNA CHANDRA PATRA Vs. TANU PATRA
September 18, 1991
KRUSHNA CHANDRA SAHU Vs. BANSIDHAR SAHU
July 3, 1991
KSHETRAMOHAN OJHA Vs. STATE OF ORISSA
March 13, 1991
KUBERA MAHANTA Vs. STATE
February 27, 1991
LAKSHMI NARAYAN PATI Vs. STATE OF ORISSA
September 6, 1991
LAL MOHAN SOY Vs. BANSHI MAHANTA
November 12, 1991
LAND ACQUISITION OFFICER Vs. CHINTAMANI BEHERA
February 15, 1991
LAND ACQUISITION ZONE OFFICER Vs. DAMBERUDHAR PRADHAN
April 29, 1991
LAXMAN KANDA Vs. STATE OF ORISSA
March 7, 1991
LAXMI DIBYA Vs. SRIDHAR SUAR
April 26, 1991
LAXMI PRIYA ROUT Vs. KAMA PRASAD ROUT
May 17, 1991
LAXMIDHAR SETH Vs. STATE OF ORISSA
March 23, 1991
M/S. MEKAP HOSIERY Vs. M/S. JANTA MACHINERY STORES & OTHERS
February 7, 1991
MAA DAKSHINAKALI ANIMAL FEEDS Vs. STATE
October 30, 1991
MADAN MOHAN THAKUR AND ORS. Vs. NANDA KISHORE ACHARYA AND ORS.
February 11, 1991
MADHAB BAGH Vs. STATE OF ORISSA
July 12, 1991
MADHAB CHANDRA MISHRA Vs. STATE OF ORISSA
August 9, 1991
MADHUSUDAN SAHOO Vs. BASUDEV PRADHAN
May 13, 1991
MAHADEV SASMAL ALIAS SAMAL Vs. STATE OF ORISSA
February 4, 1991
MAHAVIR CHOUDHURY Vs. COMMERCIAL TAX OFFICER BALANGIR
July 8, 1991
MAHESWAR DAS Vs. STATE OF ORISSA
November 11, 1991
MAHESWAR SAMAL Vs. STATE OF ORISSA
October 31, 1991
MALATI SAHU Vs. VHAGYADHAR SAHU
February 18, 1991
MALI SAHU Vs. STATE OF ORISSA
November 6, 1991
MANAGEMENT OF ORISSA ROAD Vs. WORKMAN T BANGALI PATRA
September 16, 1991
MANAGING DIRECTOR ORISSA STATE WAREHOUSING Vs. GITARANI SEAL
March 26, 1991
MANGALAM TIMBER PRODUCTS LTD Vs. STATE OF ORISSA
August 2, 1991
MANORAMA SWAIN Vs. GIRIDHARI SWAIN
March 19, 1991
MANORANJAN Vs. STATE OF ORISSA
September 26, 1991
MANORANJAN NAYAK Vs. BABU ALIAS BRAJENDRA PANDA
July 2, 1991
MATI SABITRI DEVI Vs. BANAMBAR ROUT
May 14, 1991
MD DAWOOD SHARIFF Vs. STATE OF ORISSA
July 8, 1991
MIHIR ALIAS BHIKARI CHARAN SAHU Vs. STATE
July 29, 1991
MINAKETAN DAS Vs. STATE OF ORISSA
August 19, 1991
MINAKHEE SAHOO Vs. MANAGER RESERVE BANK OF INDIA
June 19, 1991
MINERAL AND METALS TRADING CORPORATION OF INDIA LIMITED Vs. B C BHUYAN
June 17, 1991
MIRARANI PATI Vs. GORG ENTERPRISES
May 7, 1991
MODERN FABRICAT Vs. RAJENDRA HARICHANDAN
October 11, 1991
MOHINI KUMAR NAIK Vs. ORISSA STATE ELECTRICITY BOARD
November 18, 1991
MUKUNDA DEV BARAL Vs. SANJIB BARAL
August 19, 1991
MUKUNDA DEV BARAL Vs. SANJIB BARAL
August 9, 1991
MURALIDHAR BARAL Vs. STATE OF ORISSA
May 2, 1991
NABAKISHORE SAHU Vs. STATE
July 22, 1991
NAGENDRANATH ROY Vs. BIJOY KUMAR DASBURMA
August 8, 1991
NARASINGHA CHARAN MOHANTY Vs. STATE
November 11, 1991
NARAYAN PRADHAN Vs. NAKUL PRADHAN
February 1, 1991
NARAYAN SAHU Vs. SUSHAMA SAHU
July 31, 1991
NARAYAN THATI @ NARAN THALHI Vs. BANKA MEHER AND OTHERS
March 8, 1991
NARAYANA DASH AND ANR. Vs. SURENDRANATH DASH AND ANR.
April 5, 1991
NATIONAL ALUMINIUM CO LTD Vs. R S BUILDERS INDIA LTD
March 8, 1991
NATIONAL INSURANCE CO LTD Vs. MAYADHAR PAL
March 6, 1991
NATIONAL INSURANCE CO LTD Vs. SUDARSAN BHUYAN
February 20, 1991
NATIONAL INSURANCE CO LTD Vs. P KORMA RAO
April 29, 1991
NATIONAL INSURANCE CO LTD Vs. KUNTALA SWAIN
November 13, 1991
NAYANA KUMARI MOHANTY Vs. STATE OF ORISSA
March 8, 1991
NEHERU BAG Vs. TAPASWINI BAG AND ANR.
March 15, 1991
NETRANANDA DEHURI Vs. BHAGIRATHI DEHURI
July 8, 1991
NEW INDIA ASSURANCE CO LTD Vs. BHAGABAN BHUYAN
April 24, 1991
NEW INDIA ASSURANCE CO LTD Vs. BRAJA KISHORE SUTAR
February 15, 1991
NEW INDIA ASSURANCE CO LTD Vs. ABDUL MAZID
February 11, 1991
NEW INDIA ASSURANCE CO LTD Vs. KALANDI MOHARANA
December 18, 1991
NILAKANTHA MISRA AND ANOTHER Vs. PATA DIBYA
March 4, 1991
NILAMANI PATEL Vs. DIBAKAR NAIK
March 6, 1991
NILLA JAGANNADHAM Vs. STATE OF ORISSA
September 24, 1991
NIRANJAN OJHA Vs. STATE OF ORISSA
June 17, 1991
NITAIPADA DAS Vs. SUDARSAN SARANGI
June 17, 1991
Nityananda Lenka Vs. State of Orissa
November 14, 1991
NITYANANDA MOHAPATRA Vs. STATE OF ORISSA
March 15, 1991
NUANAI PRIMARY FISHERMEN CO OP SOC Vs. STATE OF ORISSA
November 11, 1991
ORIENTAL FIRE AND GENERAL INS CO Vs. KAMARUN BIBI
March 8, 1991
ORIENTAL FIRE AND GENERAL INS CO Vs. KAMURUN BIBI
March 1, 1991
ORIENTAL INSURANCE CO LTD Vs. GURU CHARAN SAREN
May 3, 1991
ORISSA AGRO INDUSTRIES CORPORATION LIMITED Vs. STATE OF ORISSA
September 18, 1991
ORISSA CEMENT LTD Vs. COLLECTOR OF CENTRAL EXCISE
August 20, 1991
ORISSA MINING CORPORATION LTD Vs. UNION OF INDIA
November 20, 1991
ORISSA STATE ELECTRICITY BOARD Vs. USHARANI PARIDA
July 19, 1991
P MADHUSUDAN RAO Vs. STATE OF ORISSA
July 23, 1991
P P WILSON Vs. K SUNDARAMMA
May 6, 1991
PADMA BEHARI LAL Vs. ORISSA STATE ELECTRICITY BOARD
July 31, 1991
PADMA KUMAR BHAWSINKA Vs. STATE OF ORISSA
April 25, 1991
PADMABATI BEHERA AND ANOTHER Vs. BASUDEB BEHERA
April 30, 1991
PADMALOCHAN NAYAK Vs. STATE OF ORISSA
September 24, 1991
PADU BOWA Vs. MD. SALIM KHAN AND ANR.
April 29, 1991
PANCHANAN PARIDA Vs. SUB DIVISIONAL JUDICIAL MAGISTRATE BALASORE
June 17, 1991
PANDA B D Vs. COMMISSIONER OF INCOME TAX
July 23, 1991
PANDRU KHADIA Vs. STATE OF ORISSA
September 16, 1991
PANKAMAJHI DHOLIA Vs. DURI MAI
February 6, 1991
PARADIP PORT TRUST Vs. COLLECTOR OF CUSTOMS AND CENTRAL
May 15, 1991
PARAMJIT MOHANTY Vs. STATE OF ORISSA
January 24, 1991
PASINDER ALIAS PASINDRA SAHU Vs. STATE OF ORISSA
December 18, 1991
PAWAN KUMAR AGARWAL Vs. DISTRICT MAGISTRATE CUTTACK
August 9, 1991
PEOPLES UNION FOR CIVIL … Vs. STATE OF ORISSA
November 12, 1991
PITAMBAR BUHAN Vs. STATE
July 31, 1991
PITAMBAR PRUSTY Vs. STATE OF ORISSA
December 11, 1991
PRABHAT KISHOR SAHU Vs. SAMBALPUR UNIVERSITY
August 1, 1991
PRADIPTA GANGADEV Vs. STATE OF ORISSA
August 1, 1991
PRAFULLA CHANDRA DAS Vs. COMMISSIONER OF COMMERCIAL TAXES ORISSA
June 12, 1991
PRAFULLA CHANDRA DEO Vs. SATYANARAYAN CHANDRA DEO
September 16, 1991
PRAFULLA KUMAR MOHANTY Vs. STATE OF ORISSA
July 10, 1991
PRAFULLA KUMAR SAHOO Vs. UNION OF INDIA AND ORS.
October 30, 1991
PRAFULLA MISHRA Vs. STATE OF ORISSA
June 17, 1991
PRAHALLAD MALLIK Vs. STATE OF ORISSA
June 17, 1991
PRAMILA PATHAIK Vs. STATE OF ORISSA
November 4, 1991
PRAMOD KUMAR BOHIDAR Vs. STATE OF ORISSA
December 13, 1991
PRASANNA KUMAR MITRA Vs. PRAVATI KHATEI
March 15, 1991
PRASHANTA KUMAR KAR Vs. BOARD OF TRUSTEES, PARADIP PORT TRUST
October 30, 1991
PRATAP CHANDRA MOHANTY Vs. GENERAL MANAGER UNITED NEWS
August 8, 1991
PRAVAKAR PATRA Vs. CERTIFICATE OFFICER
May 17, 1991
PRAVASH CHANDRA BACHAR Vs. STATE
November 6, 1991
PRAVATI BASTIA Vs. MANAGEMENT OF CHOUDWAR COLLEGE
September 18, 1991
PREMALATA DORA Vs. STATE OF ORISSA
September 27, 1991
PRIYADARSHINI ACHARYA Vs. STATE OF ORISSA
April 2, 1991
PURANDA BEHERA Vs. NARAYAN SHANKAR BEHERA
March 20, 1991
PURASTAM ALIAS PUROSOTTAM Vs. CHATRU ALIAS CHATRUBHUJA
November 11, 1991
PURNA CHANDRA DIGAL Vs. TUBE DIGAL & SILA DIGAL AND ANOTHER
July 10, 1991
PURNA CHANDRA PANDA Vs. GOVERNMENT OF ORISSA AND ORS.
January 29, 1991
PURUSOTTAM SABRA Vs. STATE OF ORISSA
May 17, 1991
R JAGADISH MURTY Vs. BALARAM MOHANTY
August 5, 1991
RABI ALIAS RABINDRANATH BISWAL Vs. RANKANATH PRADHAN
May 5, 1991
RABI BEHERA Vs. STATE
March 28, 1991
RABINARAYAN DAS Vs. STATE
July 31, 1991
RABINDRA KUMAR Vs. BICHITRANANDA KHATEI
July 30, 1991
RABINDRA KUMAR SWAIN Vs. STATE OF ORISSA
July 25, 1991
RABINDRA PRASAD SINGH Vs. LILI BALA SINGH
November 4, 1991
RABINDRA SETHI Vs. GYAN SINGH
December 3, 1991
RABINDRANATH JENA Vs. STATE
May 3, 1991
RABINDRANATH ROUT Vs. STATE OF ORISSA
June 27, 1991
RABINDRANATH SAHU Vs. DAYANIDHI SAHU
May 17, 1991
RABISANKAR CHOUDHURY Vs. ORISSA STATE FINANCIAL CORPORATION
March 15, 1991
RADHAMOHAN PATRA Vs. STATE
November 6, 1991
RADHANATH CO-OPERATIVE PRESS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
May 2, 1991
RADHANATH RATH Vs. BIRAJA PRASAD RAY
April 16, 1991
RADHANATH SANSKRIT TOL Vs. STATE OF ORISSA
May 1, 1991
RAFI UDDIN KHAN ALIAS RAFIK UDDIN KHAN Vs. STATE OF ORISSA
July 22, 1991
RAGHU BHOI Vs. PARESWAR BHOI
October 4, 1991
RAGHUNATH MUKHI Vs. CHAKRAPANI MUKHI
May 14, 1991
RAGHUNATH PANIGRAHI Vs. STATE OF ORISSA
February 22, 1991
RAHAS BHOI Vs. SURJYABHANU NAG
June 28, 1991
RAI CHAND DAS & ORS. Vs. RADHA GOVINDA DAS & ORS.
December 17, 1991
RAJ KISHORE BISWAL Vs. STATE OF ORISSA
November 11, 1991
RAJARAM JAISWAL Vs. STATE OF ORISSA
July 3, 1991
RAJENDRA PANDA Vs. STATE OF ORISSA
July 29, 1991
RAJENDRA PRASAD BOSE Vs. J R BOSE
October 13, 1991
RAJENDRA PRASAD SAHOO Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES KALAHANDI
November 22, 1991
RAJKISHORE ROUT Vs. REGIONAL TRANSPORT OFFICER CUM
August 20, 1991
RAKESH KUMAR GUPTA ALIAS KAUSEL KUMAR Vs. STATE
July 25, 1991
RAMA CHANDRA AGARWALLA Vs. BIJAY KETAN SENSARMA
June 18, 1991
RAMA CHANDRA ALIAS RAMAPANDAN SAHU Vs. NIRANJAN ROUT
December 6, 1991
RAMA CHANDRA DAS Vs. SUDHIR KUMAR DAS
April 18, 1991
RAMA CHANDRA KHERA Vs. STATE OF ORISSA
April 26, 1991
RAMA DEI Vs. MADHABANANDA PRADHAN
May 10, 1991
RAMACHANDRA SAHU Vs. PRAMILA SAHU
November 13, 1991
RAMAKANTA DAS Vs. GITA DEVI CHOUDHURY
May 13, 1991
RAMANI MOHAN MANDAL Vs. SANTOSH KUMAR MANDAI
July 2, 1991
RAMESH CHANDRA LATH Vs. STATE OF ORISSA
November 8, 1991
RAMRAL MAJHI Vs. STATE
August 23, 1991
RAMSIS PRASAD Vs. STATE
June 19, 1991
RASANANDA BINDHANI Vs. STATE OF ORISSA
July 19, 1991
RASHIKLAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
November 1, 1991
RASIKLAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
September 18, 1991
REDDY NAGESWAR RAO Vs. UNION OF INDIA
August 19, 1991
REGIONAL DIRECTOR ESIC Vs. REVENUE DIVISIONAL COMMISSIONER CENTRAL DIVISION
February 6, 1991
RINAKAR NAYAK Vs. AKSHAYA KUMAR MAHAKUD
April 30, 1991
ROURKELA PIGMENTS AND CHEMICALS P LTD Vs. STATE OF ORISSA
March 6, 1991
RUNGTA MINES P LTD Vs. STATE OF ORISSA
November 27, 1991
SAILABALA SATPATHY Vs. PARBATI SATPATHY
July 10, 1991
SAIRINDI SAHU AND ANOTHER Vs. PITABAS MAHARA AND OTHERS
July 4, 1991
SAMBHU PANIGRAHI Vs. PARSURAM PANDA
October 28, 1991
SAMBHU SINGH Vs. KAMRUN NISSA
April 5, 1991
SAMSUDDIN KHAN Vs. STATE
June 17, 1991
SAMUEL PANI AND ANR. Vs. SECRETARY, STATE TRANSPORT AUTHORITY AND ORS.
October 10, 1991
SANATAN MANGAL Vs. STATE OF ORISSA
September 19, 1991
SANATAN SAHU Vs. STATE OF ORISSA
July 22, 1991
SANTIPRIYA JENA Vs. RABATI NAYAK
November 22, 1991
SANTOSH KUMAR MODE Vs. ADAITA BALLAV SATPATHY
April 4, 1991
SANTOSH KUMAR PADHY Vs. STATE
July 11, 1991
SANTOSH KUMAR SUNDARAKA Vs. ORISSA STATE CIVIL SUPPLIES CORPN PURI
August 23, 1991
SARAT KUMAR MALU Vs. STATE OF ORISSA
November 12, 1991
SASIBALA MOHANTY Vs. LAXMIKANTA @ KANHU CHARAN PRADHAN AND OTHERS
July 22, 1991
SATYABRATA ALIAS SARAT MALLIA Vs. STATE
October 4, 1991
SATYENDRA SHYAM NAG Vs. BANKIM CHANDRA PRADHAN
July 10, 1991
SAUTI JENA Vs. STATE
April 16, 1991
SESADEVA MALLIK Vs. STATE OF ORISSA
December 9, 1991
SHAKTI KUMAR AGRAWALA Vs. STATE OF ORISSA
August 8, 1991
SHANKAR ROUL Vs. RAMAKANTA SWAIN
July 1, 1991
SHARMA S D Vs. RAMESH MAHAKUD
April 16, 1991
SHREE DURGA GLASS P LTD Vs. UNION OF INDIA
February 8, 1991
SHYAMA SUNDAR SAHU Vs. STATE OF ORISSA
July 19, 1991
SIRAJUR RAHEMAN Vs. NASIM BANOO
March 8, 1991
SISIR KANTA SATAPATHY Vs. REGISTRAR ADMINISTRATION
August 8, 1991
SK GYASUDDIN Vs. STATE
April 8, 1991
SK SAKAOUT Vs. STATE OF ORISSA
October 11, 1991
SK ZAHARUL ISLAM Vs. UMAKANTA KHADIRATNA
July 29, 1991
SK. ABDUL SATTAR Vs. RAMIJA BIBI AND ORS.
May 9, 1991
SMT. GAYATRI DEVI AND ANOTHER Vs. INDIAN LATEX FIBRE CORPORATION AND OTHERS
November 7, 1991
SMT. KRUSHNAMANI DAS & ANR. Vs. GOLAKNATH DAS & ORS.
February 27, 1991
SMT. SATRUPA DEI Vs. LAND REFORMS COMMISSIONER AND ORS.
August 1, 1991
SMT. SITAMANI KAR Vs. SMT. SARASWATI DEVI AND ORS.
January 18, 1991
SOMANATH BHATARIA Vs. PUNANANDA BHATARIA
March 15, 1991
SOMANATH MISHRA Vs. MADHU SUDAN MATI
October 28, 1991
SOMANATH PRUSTY Vs. DIRECTOR OF TEXTILES ORISSA
October 4, 1991
SRI ABODH KUMAR PATJOSHI SON OF LATE BALARAM PATJOSHI Vs. STATE OF ORISSA THROUGH THE COLLECTOR AND ANR.
April 30, 1991
SRI PRABHUDAYAL AGRAWALLA Vs. ORISSA SALES TAX TRIBUNAL
September 18, 1991
SRI VINAYAK STORE Vs. SALES TAX OFFICER
November 11, 1991
SRIDHAR DAS Vs. STATE OF ORISSA
August 5, 1991
SRIDHAR SAMAL Vs. BOARD OF SECONDARY EDUCATION
April 22, 1991
SRINIBAS SAHU Vs. STATE
February 4, 1991
SRIRAM MANIKYAMA Vs. SRIRAM APPOJI
March 23, 1991
STATE Vs. MUSA
February 13, 1991
STATE Vs. SETALU SUDAM REDDY
October 11, 1991
STATE Vs. JAGAT MOHAN PADHI
October 28, 1991
STATE OF ORISSA Vs. NALANDA SALES CORPORATION
September 27, 1991
STATE OF ORISSA Vs. JAGANNATH PATEL
August 19, 1991
STATE OF ORISSA Vs. DASRU KISAN
January 29, 1991
STATE OF ORISSA Vs. UGRESAN MISHRA
January 18, 1991
STATE OF ORISSA Vs. GANGADHAR BEHURIA
February 22, 1991
STATE OF ORISSA Vs. REBATI BEWA
April 30, 1991
STATE OF ORISSA Vs. SITARAM DAS
April 24, 1991
STATE OF ORISSA Vs. BRINDABAN SHARMA
July 23, 1991
STATE OF ORISSA Vs. SAHADEB PUJHARI
June 18, 1991
STATE OF ORISSA Vs. ARJUNA DAS
June 17, 1991
STATE OF ORISSA AND OTHER Vs. S. JADAMMA AND OTHER
April 5, 1991
STATE PREVENTION AND CONTROL OF POLLUTION BOARD Vs. BERHAMPUR MUNICIPALITY
October 28, 1991
STATE TRANSPORT AUTHORITY ORISSA Vs. PRESIDING OFFICER STATE TRANSPORT APPELLATE TRIBUNAL
May 16, 1991
SUBASH CHANDRA PADHI Vs. STATE
January 3, 1991
SUBESH CHANDRA SASUAL Vs. STATE OF ORISSA
April 30, 1991
SUBHADRA SINGH Vs. UNION OF INDIA
April 16, 1991
SUBHASH MOHANTY Vs. STATE OF ORISSA
July 12, 1991
SUBODH SETHI Vs. STATE
July 22, 1991
SUCHITRA SACHINDRA SAHOO Vs. BASANTI SAHOO
May 8, 1991
SUDHAKAR SARANGI Vs. STATE
July 10, 1991
SUJAN SINGH Vs. PREMANANDA SATAPATHY
June 27, 1991
SUKANTI JENA Vs. BIJAYA KUMAR CHAMPATI
January 25, 1991
SULOCHANA DEI ALIAS SWAIN Vs. INDRAMANI SWAIN
June 24, 1991
SUNAKAR GOCHHAYAT Vs. DHANESWAR BARIK
November 13, 1991
SURENDRA KUMAR DASH Vs. ORISSA STATE HANDLOOM DEVELOPMENT CORPN. LTD. AND ANR.
July 30, 1991
SURENDRANATH WIG Vs. STATE
March 28, 1991
SURESH @ MADHU DAS Vs. STATE
January 1, 1991
SURESH CHANDRA ROUT Vs. EKADASI SWAIN
April 5, 1991
SURYA KUMAR BEHERA Vs. BOARD OF REVENUE
November 26, 1991
SUSHMARANI DAS Vs. BOARD OF SECONDARY EDUCATION ORISSA
April 2, 1991
T P REDDY Vs. DEVARAJ PANIGRAHI
March 8, 1991
TANIMA MISHRA Vs. PRADEEP KUMAR PATNAIK
July 8, 1991
TAPAN KUMAR RAY Vs. SUSIL KUMAR PRADHAN
February 1, 1991
TAPAN KUMAR RAY Vs. SUSIL KUMAR PRADHAN
February 13, 1991
TATA REFRACTORIES LTD Vs. UNION OF INDIA UOI
October 30, 1991
THABIRA SUNA Vs. STATE OF ORISSA
October 1, 1991
TIRTHA NAIK Vs. STATE
February 13, 1991
TRILOCHAN BARIK Vs. RAGHUNATH BAL
April 29, 1991
TRILOCHAN NAIK Vs. SUKURU SETHI
October 28, 1991
UDAYANATH PANI Vs. BASANTI DALAI
May 17, 1991
UNION OF INDIA Vs. RAILWAY RATES TRIBUNAL
June 26, 1991
UNION OF INDIA (UOI) Vs. ALUMINIUM INDUSTRIES LTD. AND ANR.
February 1, 1991
UTKAL CHAMBER OF COMMERCE Vs. STATE OF ORISSA
November 17, 1991
UTKAL REFRACTORIES Vs. ORISSA STATE FINANCIAL
August 19, 1991