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Case Index
Title
Date
A K JALAN Vs. COMMISSIONER OF INCOME TAX
July 29, 1991
A K KHOSLA Vs. T S VENKATESAN
September 3, 1991
A S NAGI DEFENDANT Vs. PRONATI MAZUMDAR PLAINTIFF
April 24, 1991
AAJ KAAL PUBLISHERS PVT LTD Vs. STATE OF WEST BENGAL
October 10, 1991
ABINASH CHANDRA CHAKRABORTY Vs. STATE OF WEST BENGAL
September 13, 1991
ACHINTA KUMAR SAHA Vs. STATE
March 28, 1991
AJIT KUMAR DAS Vs. HARIPADA SAMANTA
February 14, 1991
AKKAS ALI ALIAS AKKAS ALI MIDDYA Vs. STATE
March 29, 1991
AKTAR HAMID SHEIKH Vs. DISTRICT INSPECTOR OF SCHOOLS SE NADIA
May 31, 1991
ALIA BEGUM Vs. STATE
March 19, 1991
ALL INDIA ALLAHABAD BANK SC ST EMPLOYEES WELFARE COUNCIL Vs. ALLAHABAD BANK
December 18, 1991
ALL INDIA LAWYERS COUNCIL Vs. STATE OF WEST BENGAL
April 30, 1991
ALLAHABAD BANK Vs. COMMISSIONER OF INCOME TAX
February 20, 1991
ALO RANI BANERJEE Vs. MALATI ROY
January 28, 1991
AMARENDRA NATH DUTTA Vs. STATE OF WEST BENGAL
February 22, 1991
AMIN CHAND PAYARELAL Vs. INSPECTING ASSISTANT COMMISSIONER
February 8, 1991
ANIL BARAN DEOTY Vs. MUNICIPAL COMMISSIONERS OF HOWRAH
March 21, 1991
ANIL KUMAR GOSWAMI Vs. STATE OF WEST BENGAL
April 1, 1991
ANISUR RAHMAN KHAN Vs. INDIAN INSTITUTE OF TECHNOLOGY
December 18, 1991
ANJALI DAS Vs. BIDYUT SARKAR
July 22, 1991
ANSAR MAUTHYA Vs. STATE OF WEST BENGAL
April 2, 1991
ANUP KUMAR Vs. STATE OF W B
April 29, 1991
ANZ GRINDLAYS BANK P I C Vs. SHIPPING CLEARING AGENTS PRIVATE LTD
July 15, 1991
Appeejay Pvt LTD Vs. Commissioner of Income tax
September 10, 1991
ARUN KUMAR BAJORIA Vs. UNION OF INDIA
May 10, 1991
ARUN KUMAR GHOSH Vs. STATE
September 13, 1991
ASHIM RANJAN DAS Vs. BIMALA GHOSH
February 22, 1991
ASHIS CHAKRABORTY Vs. HINDUSTAN LEVER SRAMIK KARMACHARI CONGRESS
December 19, 1991
ASHOK KUMAR PODDAR Vs. COMMISSIONER OF GIFT TAX
February 12, 1991
ASHOKE KUMAR MAJUMDAR Vs. UNITED BANK OF INDIA
December 19, 1991
ASHOKE KUMAR RAI Vs. ASHOKE ARORA
December 17, 1991
ASIATIC OXYGEN LTD. Vs. ASSISTANT COLLECTOR OF CUSTOMS
April 1, 1991
ATMARAM AGARWALLA Vs. COLLECTOR OF CUSTOMS
March 28, 1991
AUCKLAND INTERNATIONAL LTD Vs. CESC LTD
December 11, 1991
Auckland Jute Co LTD Vs. Commissioner of Income taxappellants
April 30, 1991
AUTHORITY Vs. SUSHIL KUMAR ROT
January 15, 1991
AUTO DISTRIBUTORS PVT. LTD. Vs. THE BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA AND OTHERS
July 25, 1991
AVERY INDIA LTD Vs. COMMISSIONER OF INCOME TAX
July 18, 1991
AVINASH JAIN Vs. STATE
March 11, 1991
B K ROY PRIVATE LIMITED Vs. STATE OF WEST BENGAL
December 5, 1991
B MOOKERJEE Vs. STATE BANK OF INDIA
August 29, 1991
BACHRAJ BAID Vs. STATE OF WEST BENGAL
June 28, 1991
BAL KRISHNA BINANI Vs. COMMISSIONER OF WEALTH TAX
July 22, 1991
BALAI CHAND PAUL Vs. STATE
May 17, 1991
BALAKA CO OP HOUSING SOCIETY LTD Vs. SHIBDAS RAHA
August 22, 1991
BANESWAR JANA Vs. STATE OF WEST BENGAL & ORS.
October 1, 1991
BANSHIDHAR BAIJNATH JALAN SEVA TRUST Vs. CALCUTTA MUNICIPAL CORPORATION
September 6, 1991
BANWARILAL SHARMA Vs. BAJRANJ LAL TIWARI
April 29, 1991
BANYA SARKAR Vs. SIPRA GUHA ROY
February 21, 1991
BASANTI RANI GHOSH Vs. MANICKLAL GUPTA
May 30, 1991
BASUDEB DEY SARKAR Vs. CHHAYA DEY SARKAR
January 28, 1991
BETHUADAHARI REGULATED MARKET COMMITTEE Vs. TAPAN KUMAR SAHA
April 26, 1991
BHABANI PROSAD GHOSH Vs. CENTRAL BANK OF INDIA
May 17, 1991
BHADRESWAR PANDIT Vs. PUSPA RANI PANDIT
February 7, 1991
BHAGABATI CHARAN BANERJEE Vs. MUKTIPADA CHANDRA
June 28, 1991
BHINASHAR FINANCE P LTD Vs. STATE OF WEST BENGAL
September 27, 1991
BHOLANATH ROY Vs. STATE OF WEST BENGAL
May 10, 1991
BHOLENATH COLD STORAGE Vs. NATIONAL INSURANCE COMPANY LIMITED
July 15, 1991
BHOMBAL ROY Vs. STATE OF W B
April 24, 1991
BIDYUT KR DUTTA Vs. RAMESH SHARMA
April 4, 1991
BIHAR COAL TRADER Vs. STATE
November 27, 1991
BIMAL KR DAS Vs. STATE OF WEST BENGAL
July 8, 1991
BINANI BROTHERS PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS
August 14, 1991
BINANI METALS LTD Vs. CMC
February 15, 1991
BINDESWAR PRASAD GUPTA Vs. MURARI MOHAN BHANDARI
April 9, 1991
BIRAM SOREN Vs. STATE OF WEST BENGAL
September 19, 1991
BIRLA JUTE AND INDUSTRIES LTD Vs. ASSISTANT COLLECTOR OF C EX
June 12, 1991
BISWANATH GHOSH Vs. ADMINISTRATOR GENERAL OF WEST BENGAL
August 7, 1991
BOARD OF TRUSTEES FOR PORT OF CALCUTTA Vs. SUNSHINE ENTERPRISES
February 5, 1991
BOARD OF TRUSTEES OF PORT OF CALCUTTA Vs. LOWLAND TANKER CO LTD
October 9, 1991
BOGHA CHINI MILLS Vs. STATE
September 6, 1991
BOMBAY REFRACTORIESPVT LTD Vs. COAL INDIAN LTD
April 3, 1991
BONGAIGAON REFINERY AND PETRO CHEM LTD Vs. COLLR OF C EX
June 11, 1991
BUDHESWAR MAHATO Vs. STATE OF WEST BENGAL
January 29, 1991
CALCUTTA DOCK LABOUR BOARD Vs. WAHID MIA AND ANOTHER
March 7, 1991
CALCUTTA ELECTRIC SUPPLY CORPORATION INDIA LTD Vs. INCOME TAX OFFICER
March 14, 1991
CALCUTTA METROPOLITAN DEVELOPMENT Vs. EAST INDIA HOTELS LIMITED AND ORS.
May 16, 1991
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. GOURANGA LAL CHATTERJEE
May 29, 1991
CALCUTTA MUNICIPAL CORPORATION Vs. MAHABIR OIL INDUSTRIES
April 19, 1991
CALCUTTA TRAMWAYS COMPANY 1978 LTD Vs. LAKSHMAN CHANDRA JANA
August 30, 1991
CHAIRMAN, AD HOC COMMITTEE Vs. JITENDRA NATH CHATTERJEE
June 5, 1991
CHANDIPORE FISHERIES PVT LTD Vs. COMMISSIONER OF INCOME TAX
January 11, 1991
CHANDRA AND SONS P LTD Vs. UNION OF INDIA
May 6, 1991
CHARLES JAMES WICKINS Vs. EDEN RIS RITA WICKINS SB
June 14, 1991
CHHABI RANI DEY AND OTHERS Vs. SAILENDRA NATH SEN AND ANOTHER
April 5, 1991
CHITRA LEKHA BANERJEE Vs. RANA BANERJEE
June 4, 1991
CIRCULAR INVESTMENT TRUST PRIVATE LIMITED Vs. CALCUTTA MUNICIPAL CORPORATION
February 14, 1991
COLLECTOR LAND ACQUISITION DARJEELING Vs. SUDHANGSU SIL
July 1, 1991
COLLECTOR OF CUSTOMS, CALCUTTA AND OTHERS Vs. DIASCANS (INDIA) LIMITED AND OTHERS
June 17, 1991
COMMISSIONER OF GIFT TAX Vs. H M BIRLA
March 27, 1991
COMMISSIONER OF INCOME TAX Vs. GILLANDERS ARBUTHNOT AND CO LTD
March 26, 1991
COMMISSIONER OF INCOME TAX Vs. RAHIMIA LANDS AND TEA COP LTD
March 22, 1991
COMMISSIONER OF INCOME TAX Vs. GOODRICKE GROUP LTD
March 28, 1991
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED FINANCE CO LTD
March 27, 1991
COMMISSIONER OF INCOME TAX Vs. KARANPURA COLLIERIES LTD
May 6, 1991
COMMISSIONER OF INCOME TAX Vs. POLAR FAN INDUSTRIES LTD
May 8, 1991
COMMISSIONER OF INCOME TAX Vs. DEORIA PUBLIC CHARITABLE TRUST
April 29, 1991
COMMISSIONER OF INCOME TAX Vs. AGARWAL FASTNORS
May 13, 1991
COMMISSIONER OF INCOME TAX Vs. UNITED FATS AND OILS P LTD
May 13, 1991
COMMISSIONER OF INCOME TAX Vs. EDCONS INDIA PVT LTD
May 15, 1991
COMMISSIONER OF INCOME TAX Vs. KANORIA CHEMICALS AND INDUSTRIES LTD
March 28, 1991
COMMISSIONER OF INCOME TAX Vs. INDIAN TUBE CO LTD
April 24, 1991
COMMISSIONER OF INCOME TAX Vs. TIRRIHANNAH CO LTD
April 22, 1991
COMMISSIONER OF INCOME TAX Vs. DEY S MEDICAL STORES LTD
April 23, 1991
COMMISSIONER OF INCOME TAX Vs. RAI BAHADUR BISSESSWARLAL MOTILAL MALWASIE TRUST
April 22, 1991
COMMISSIONER OF INCOME TAX Vs. KESORAM INDUSTRIES AND COTTON MILLS LTD
June 24, 1991
COMMISSIONER OF INCOME TAX Vs. ARCUTTIPORE TEA CO LTD
June 24, 1991
COMMISSIONER OF INCOME TAX Vs. RUNGAMATEE TEA AND INDUSTRIES LTD
July 8, 1991
COMMISSIONER OF INCOME TAX Vs. AIR CONDITIONING CORPORATION LTD
July 10, 1991
COMMISSIONER OF INCOME TAX Vs. GOVIND SUGAR MILLS LTD
July 18, 1991
Commissioner of Income tax Vs. Dishergarh Power Supply Co Ltd
June 13, 1991
COMMISSIONER OF INCOME TAX Vs. OIL INDIA LTD
June 13, 1991
COMMISSIONER OF INCOME TAX Vs. HANUMAN SUGAR AND INDUSTRIES LTD
June 14, 1991
COMMISSIONER OF INCOME TAX Vs. AKAMAKHYA TEA CO P LTD
June 17, 1991
COMMISSIONER OF INCOME TAX Vs. UNITED COMMERCIAL BANK
June 19, 1991
COMMISSIONER OF INCOME TAX Vs. WOODLAND OIL COP LTD
May 29, 1991
COMMISSIONER OF INCOME TAX Vs. NATIONAL AND GRINDLAYS BANK LTD
May 31, 1991
COMMISSIONER OF INCOME TAX Vs. CENTURY ENKA LTD
May 30, 1991
COMMISSIONER OF INCOME TAX Vs. MACHINERY MANUFACTURING CORPORATION LTD
June 5, 1991
COMMISSIONER OF INCOME TAX Vs. PADMAVATI RAJE COTTON MILLS LTD
June 7, 1991
COMMISSIONER OF INCOME TAX Vs. INDIAN MOLASSES CO P LTD
August 28, 1991
COMMISSIONER OF INCOME TAX Vs. VINAR SYSTEMS PVT LTD
September 16, 1991
COMMISSIONER OF INCOME TAX Vs. PARK HOTEL PVT LTD
August 9, 1991
COMMISSIONER OF INCOME TAX Vs. BIRLA COTTON SPG AND WVG MILLS LTD
July 31, 1991
COMMISSIONER OF INCOME TAX Vs. UCO BANK
July 25, 1991
COMMISSIONER OF INCOME TAX Vs. CALCUTTA MERCHANTS AND AGENTS PVT LTD
July 22, 1991
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR AND BROS COAL SALES LTD
July 22, 1991
COMMISSIONER OF INCOME TAX Vs. HARDEODAS AGARWALLA TRUST
July 24, 1991
COMMISSIONER OF INCOME TAX Vs. CALCUTTA MERCHANTS AGENTS PVT LTD
March 22, 1991
COMMISSIONER OF INCOME TAX Vs. STATESMAN LTD
October 10, 1991
COMMISSIONER OF INCOME TAX Vs. R V BRIGGS AND CO P LTD
September 21, 1991
COMMISSIONER OF INCOME TAX Vs. NEW INDIA INVESTMENT CORPORATION LTD
September 23, 1991
COMMISSIONER OF INCOME TAX Vs. STAR PAPER MILLS LTD
September 16, 1991
COMMISSIONER OF INCOME TAX Vs. SIJUA JHERIAH ELECTRIC SUPPLY CO LTD
September 25, 1991
Commissioner of Income tax Vs. Hindusthan Welfare Trust
September 25, 1991
COMMISSIONER OF INCOME TAX Vs. INDIA FOILS LTD
November 28, 1991
COMMISSIONER OF INCOME TAX Vs. TUNGABHADRA INDUSTRIES LTD
November 28, 1991
COMMISSIONER OF INCOME TAX Vs. BORHAT TEA CO LTD
November 26, 1991
COMMISSIONER OF INCOME TAX Vs. RYDAK SYNDICATE LTD
November 26, 1991
COMMISSIONER OF INCOME TAX Vs. MOHANLAL BHAGWATI PROSAD
November 26, 1991
COMMISSIONER OF INCOME TAX Vs. NATIONAL INSULATED CABLE CO
December 10, 1991
COMMISSIONER OF INCOME TAX Vs. DEJOO TEA CO INDIA PVT LTD
February 21, 1991
COMMISSIONER OF INCOME TAX Vs. BERGER PAINTS INDIA LTD
February 13, 1991
COMMISSIONER OF INCOME TAX Vs. IISCO UJJAIN PIPE AND FOUNDRY CO LTD
February 15, 1991
COMMISSIONER OF INCOME TAX Vs. HOLMAN CLIMAX MANUFACTURING LTD
February 5, 1991
COMMISSIONER OF INCOME TAX Vs. MORAN TEA CO INDIA LTD
February 4, 1991
COMMISSIONER OF INCOME TAX Vs. TOOLSIDASS JEWRAJ
January 11, 1991
COMMISSIONER OF INCOME TAX Vs. TIRUPATI WOOLLEN MILLS LTD
January 9, 1991
COMMISSIONER OF INCOME TAX Vs. ECONOMIC AND ENTREPRENEURSHIP DEVELOPMENT FOUNDATION
January 9, 1991
COMMISSIONER OF INCOME TAX Vs. SURAMA TUBES P LTD
January 14, 1991
COMMISSIONER OF INCOME TAX Vs. CHLORIDE INDIA LTD
January 14, 1991
COMMISSIONER OF INCOME TAX Vs. BENARAS ELECTRIC LIGHT AND POWER CO LTD
January 14, 1991
COMMISSIONER OF INCOME TAX Vs. JAGADISH PROSAD GOENKA
January 28, 1991
COMMISSIONER OF INCOME TAX Vs. MORAN TEA CO I LTD
January 29, 1991
COMMISSIONER OF INCOME TAX Vs. SHYAMA DEVI DALMIA
January 25, 1991
COMMISSIONER OF INCOME TAX Vs. SHANKAR INDUSTRIES
April 29, 1991
COMMISSIONER OF INCOME TAX Vs. RAMKUMAR RAJENDRA KUMAR
December 2, 1991
COMMISSIONER OF INCOME-TAX Vs. JARDINE HENDERSON LTD
July 25, 1991
COMMISSIONER OF INCOMETAX Vs. INDUSTRIAL PLANTS LTD
July 22, 1991
COMMISSIONER OF INCOMETAX Vs. KHAN PAL CHOWDHURY AND CO
May 6, 1991
COMMISSIONER OF WEALTH TAX Vs. GOVIND PRASAD KANUDIA
May 16, 1991
COMMISSIONER OF WEALTH TAX Vs. M D JINDAL
April 22, 1991
COMMISSIONER OF WEALTH TAX Vs. MANIK CHAND AGARWALLA
April 24, 1991
COMMISSIONER OF WEALTH TAX Vs. SARDAR BAHADUR SARDAR INDRA SINGH TRUST
April 24, 1991
COMMISSIONER OF WEALTH TAX Vs. NIRANJAN KUMAR HIRJEE
April 19, 1991
COMMISSIONER OF WEALTH TAX Vs. INDIA EXCHANGE TRADERS ASSOCIATION
March 21, 1991
COMMISSIONER OF WEALTH TAX Vs. MRIDULA KANORIA
March 12, 1991
COMMISSIONER OF WEALTH TAX Vs. ANIL KUMAR RAMPURIA
March 11, 1991
COMMISSIONER OF WEALTH TAX Vs. BRIJ MOHAN THAPPER
July 11, 1991
COMMISSIONER OF WEALTH TAX Vs. K K BIRLA
July 12, 1991
COMMISSIONER OF WEALTH TAX Vs. MANORAMA DEVI BIRLA
July 2, 1991
COMMISSIONER OF WEALTH TAX Vs. JUGAL KISHORE BHAGAT
November 26, 1991
COMMISSIONER OF WEALTH TAX Vs. VIKRAM SWARUP
October 9, 1991
COMMISSIONER OF WEALTH TAX Vs. RAMA SHANKAR BAJORIA
January 31, 1991
COMMISSIONER OF WEALTH TAX Vs. SATYABHAMA GANERIWALLA
January 31, 1991
COMMISSIONER OF WEALTH TAX Vs. DAMYANTI DEVI JHUNJHUNWALLA
January 31, 1991
COMMISSIONER OF WEALTH TAX Vs. RAMNARAYAN BHOJNAGARWALA
February 5, 1991
COMMISSIONER OF WEALTH TAX Vs. SHIRIN PAUL
February 14, 1991
COMMISSIONER OF WEALTH TAX Vs. BHASKAR MITTER
February 25, 1991
COMMISSIONER OF WEALTH TAX Vs. RAJA BALDEODAS BIRLA SANTATIKOSH
February 19, 1991
COMMISSIONER OF WEALTHTAX Vs. BHARAT CHARITY TRUST
February 21, 1991
COMMISSIONER OF WEALTHTAX Vs. KRISHNA BHANDAR TRUST
July 3, 1991
CONTROLLER OF ESTATE DUTY Vs. PATRICK GILLAM SANDYS LUMSDAINE
March 4, 1991
CONTROLLER OF ESTATE DUTY Vs. RAMENDRA NATH MALIAH
March 13, 1991
DALIA GHOSH Vs. SUBRAMANIAN RAJAMANI
July 3, 1991
DEBDAS GANGULY Vs. DIRECTOR ZOOLOGICAL GARDEN AT ALIPORE
July 29, 1991
DESBO ALIAS NIRMALA NASKAR ALIAS NIRMALMOY NASKAR Vs. STATE
March 28, 1991
DESH SOREN Vs. STATE OF WEST BENGAL
July 24, 1991
DEWASA TRADING Vs. COLLECTOR OF CUSTOMS
March 13, 1991
DILIP KUMAR JAISWAL Vs. DEBAPRIYA BANERJEE
March 14, 1991
DILIP KUMAR MITRA Vs. COMMISSIONER OF WEALTH TAX
December 4, 1991
DILIP KUMAR PYNE Vs. COLLECTOR OF CUSTOMS
March 11, 1991
DILIP KUMAR SINGH Vs. STATE
January 30, 1991
DILIP NAG Vs. LILABATI GARAI
December 3, 1991
DILJIT KAUR Vs. COLLECTOR AND DISTRICT MAGISTRATE BURDWAN
May 8, 1991
DIPAK KUMAR GHOSH Vs. STATE OF WEST BENGAL
December 18, 1991
DIPTI PAL Vs. TAPAS PAL
October 8, 1991
DIRECTOR OF INCOME TAX EXEMPTION Vs. TRUSTEES OF SINGHANIA CHARITABLE TRUST
July 22, 1991
DIRECTOR OF INCOME TAX EXMP Vs. GIRDHARILAL SHEWNARAIN TANTIA TRUST
June 25, 1991
DISTRICT MAGISTRATE AND COLLECTOR 24 PARGANAS NORTH Vs. NARENDRA NATH DAS
August 28, 1991
DISTRICT SCHOOL BOARD MIDNAPORE Vs. PASCHIMBANGA PRATHAMIK SIKSHAK SIKHAN PRATAP BEKAR-O-SIKHAK SAMITI W BENGAL
May 10, 1991
DR. SUKUMAR MUKHERJEE, DR. SYED ABDUL MOMEN, DR. RAM KRISHAN DUTTA ROY, DR. TAPAN DAS CHATTERJEE, DR. SAIBAL GUPTA AND HEATH SERVICE ASSOCIATION WEST BENGAL AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
July 10, 1991
DURGAPUR CINEMA Vs. 9TH INDUSTRIAL TRIBUNAL DURGAPUR
January 30, 1991
E C BOSE AND COMPANY PVT LIMITED Vs. UNION OF INDIA
November 13, 1991
EMPLOYEES STATE INSURANCE CORPORATION Vs. ICHRAJ DEVI CHOPRA
June 28, 1991
EMPLOYEES STATE INSURANCE CORPORATION Vs. KARTIK BURDBAN AND ANOTHER ETC.
December 20, 1991
ENDOGRAM TEA CO LTD Vs. COMMISSIONER OF INCOME TAX
March 18, 1991
ENSIGN TANKERS LTD Vs. STOKES
January 30, 1991
ESTATE OF JAYDAYAL LOHIA Vs. CONTROLLER OF ESTATE DUTY
March 14, 1991
FORT WILLIAM CO LTD Vs. UNION OF INDIA
January 18, 1991
GANGES MANUFACTURING CO LTD Vs. UNION OF INDIA
February 11, 1991
GAUTAM CHAKRABORTY Vs. CENTRAL BANK OF INDIA AND OTHERS
November 22, 1991
GAYATRI SEN MAJUMDAR Vs. VICE CHANCELLOR OF THE UNIVERSITY OF CALCUTTA
April 30, 1991
GHANASHYAM DE Vs. KRISHNA PADA PAL
September 20, 1991
GOBINDA CHANDRA MONDAL Vs. SAMARENDRA NATH KUNDU
April 19, 1991
GOODRICKE GROUP LTD Vs. COMMISSIONER OF INCOME TAX
April 26, 1991
Gopal Das Mundar Vs. Assistant Collector of Customs
February 1, 1991
GOPAL KUMAR DAS Vs. INDIA TOURISM DEVELOPMENT CORPORATION LTD
September 5, 1991
GOPAL MAJHI AND THREE ORS Vs. STATE OF WEST BENGAL
April 24, 1991
GOPAL MUKHERJEE Vs. STATE
March 12, 1991
GOUR KISHORE DAS Vs. KRISHNA KUMAR BOSE
June 25, 1991
GOURANGA LAL CHATTERJEE Vs. CHIEF ENGINEER DURGAPUR
August 13, 1991
GOURI ADHIKARY Vs. EMPLOYEES STATE INSURANCE CORPORATION WEST BENGAL
April 2, 1991
GOURI PRASAD GOENKA AND FAMILY HUF Vs. COMMISSIONER OF WEALTH TAX
May 3, 1991
GOVIND RAM AGRAWAL Vs. COLLECTOR OF CUSTOMS
September 26, 1991
GRINDLAYS BANK P L C Vs. COMMISSIONER OF INCOME TAX
March 12, 1991
H P Nathani Vs. Employees State Insurance Corporation
April 3, 1991
HAMILTON AND CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
October 1, 1991
HANSHREE APARTMENT OWNERS ASSOCIATION Vs. HANSHREE APARTMENT OWNERS EMPLOYEES UNION
February 15, 1991
HARBHAJAN SINGH HANSPAL DR Vs. BEENA KUMARI MEHRA MRS
February 26, 1991
HARENDRA NATH GHOSAL Vs. SUPERFOAM PVT LTD
March 14, 1991
HARIPRASAD SINGH Vs. DIRECTOR OF PRIMARY EDUCATION WEST BENGAL
July 9, 1991
HEMANTA KUMAR MONDAL Vs. STATE OF WEST BENGAL
February 18, 1991
HIMADRI SEKHAR BISWAS Vs. ASHALATA BISWAS
September 12, 1991
HIMALAYA RUBBER PRODUCTS LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
February 20, 1991
HIMANSHU BIKASH DAS Vs. RAMENDRA MOHAN DUTTA
April 12, 1991
HIND STEEL CORPORATION Vs. COMMISSIONER OF INCOME TAX
February 18, 1991
HINDUSTHAN CABLES LTD Vs. BOMBAY METAL COMPANY
May 30, 1991
HINDUSTHAN FERTILIZER CORPN LTD Vs. SUBHAS CHANDRA MUKHERJEE
September 6, 1991
HINDUSTHAN LEVER SRAMIK KARMACHARI CONGRESS Vs. ASHISH CHAKRABORTY
June 3, 1991
HINDUSTHAN WELFARE TRUST Vs. DIRECTOR OF INCOME TAX EXEMPTION
September 25, 1991
HIRA CHOWDHURY Vs. STATE OF WEST BENGAL
May 17, 1991
I C I INDIA LTD Vs. COLLECTOR OF CUSTOMS
August 13, 1991
I T C LTD Vs. UNION OF INDIA
March 4, 1991
IN RE : INDER SENGUPTA Vs. ABC
May 13, 1991
INDER SENGUPTA Vs. STATE
April 13, 1991
INDIA FERRO ALLOY INDUSTRY PVT LTD Vs. COMMISSIONER OF INCOME TAX
April 22, 1991
INDIAN ALUMINIUM CO LTD Vs. COMMISSIONER OF INCOME TAX
April 8, 1991
INDIAN ALUMINIUM COMPANY LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
August 14, 1991
INDIAN CARDBOARD INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
July 26, 1991
INDIAN EXPLOSIVES LTD Vs. COLLECTOR OF CUSTOMS
March 20, 1991
INDO METAL INDUSTRIES Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
December 20, 1991
INDRAJMAL SHYAMAUKHA Vs. BHAGAT SINGH DUGAR
August 27, 1991
INMARK FINANCE AND INVESTMENT CO PVT LTD Vs. METROPOLITAN MAGISTRATE
June 25, 1991
IRA GHOSH AND ANOTHERS Vs. STATE
July 22, 1991
ISAAC HAROLD GOMES Vs. MONICA SYLVIA GOMES
July 26, 1991
J B SHAH Vs. COLLECTOR OF CUSTOMS
February 8, 1991
J C MUKHERJEE Vs. INCOME TAX OFFICER
June 18, 1991
J SAINSBURY PLC Vs. OCONNAR (INSPECTOR OF TAXES)
May 22, 1991
JAAT NARAYAN SINGH Vs. RAVINDRA MOHAN BHANDARI
July 18, 1991
JAGANNATH DAS Vs. STATE OF WEST BENGAL
July 2, 1991
JAGAT NARAYAN SINGH Vs. RABINDER MOHAN BHANDARI
July 9, 1991
JAI KUMAR KARNANI Vs. CONTROLLER OF ESTATE DUTY
December 4, 1991
JANAB ALI SHAIKH Vs. STATE
August 27, 1991
JAY ENGINEERING WORKS LTD Vs. STATE OF WEST BENGAL
December 20, 1991
JAYANTA KUMAR LAHA Vs. KABITA LAHA
April 10, 1991
JIYAJEERAO COTTON MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 13, 1991
JNAN PRAKASH AGARWALA Vs. STATE OF WEST BENGAL
May 31, 1991
JOGENDRA NATH SEN Vs. STATE
May 16, 1991
JUSTICE S A MASOOD Vs. UNIVERSITY OF CALCUTTA
November 29, 1991
JUTHIKA BASU Vs. LT COL A N SHARMA
December 3, 1991
KABITA BOSE Vs. TIMIR BARAN HALDAR
November 20, 1991
KALIPADA DAS AND OTHERS Vs. NEMAI CH. DAS
February 21, 1991
KALYANI BREWERIES LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS
April 24, 1991
KAMAL KANTI CHATTERJEE Vs. BOARD OF TRUSTEES OF THE PORT OF CALCUTTA
August 2, 1991
KANAI LAL DUTTA Vs. STATE OF WEST BENGAL
August 26, 1991
KANCHANJANGHA ELECTRONIC PVT LTD Vs. COLLECTOR OF CUSTOMS
September 26, 1991
KANIKA DAS Vs. STATE OF WEST BENGAL
April 2, 1991
KARALI PROSAD MONDAL Vs. STATE
March 21, 1991
KARTICK CHANDRA RAY Vs. STATE OF WEST BENGAL
December 2, 1991
KASHI NATH DUTTA Vs. CALCUTTA MUNICIPAL CORPORATION
June 21, 1991
KASSEM GHARAMI Vs. NIAMAT GHARAMI
February 11, 1991
KAUSAR ALI Vs. SAD IK ALI
September 23, 1991
KESORAM INDUSTRIES AND COTTON MILLS LTD Vs. COMMISSIONER OF INCOME TAX
March 1, 1991
KHAGENDRANATH CHATTOPADHYA Vs. SAMDUD HUDA
June 17, 1991
Khimji Hunsraj Vs. Commissioner of Wealth tax
February 21, 1991
KIRKHAM Vs. WILLIAMS (INSPECTOR OF TAXES )
May 24, 1991
KISHAN LAL CHOWDHURY Vs. STATE OF WEST BENGAL
January 11, 1991
KRISHNAPADA GHORUI Vs. STATE
April 29, 1991
KULMOHAN SINGH Vs. COLLECTOR OF CUSTOMS
May 2, 1991
LADY RANU MOOKHERJEE Vs. COMMISSIONER OF WEALTH TAX
February 4, 1991
LAKHOTIA UDYOG Vs. UNION OF INDIA
April 22, 1991
LAKSHMAN CHANDRA SAHA Vs. BANSARI MUKHERJEE
September 3, 1991
LAND AND BRICKS AND ENTERTAINMENTS LTD Vs. STATE OF WEST BENGAL
March 1, 1991
LIFE INSURANCE CORPORATION OF INDIA Vs. COMMISSIONER OF ASANSOL MUNICIPALITY
July 24, 1991
M A M C EMPLOYEES UNITY CENTRE & ANR Vs. MINING & ALLIED MACHINERY CORPORATION LTD & ORS
February 11, 1991
M/S. SUMERMAL ROYCHAND Vs. ORIENTAL INSURANCE COMPANY LTD.
March 22, 1991
MABIA BIBI Vs. STATE OF WEST BENGAL
April 11, 1991
MACKINTOSH BURN LIMITED Vs. NU BUILT CONSTRUCTION PRIVATE LTD
August 1, 1991
MADAN MOHAN HALDER Vs. DIRECTOR OF RATIONING F AND S
December 4, 1991
MADHU SINGH Vs. STATE OF WEST BENGAL
August 30, 1991
MAHADEB KHAN Vs. STATE OF WEST BENGAL
February 4, 1991
MAHAMAYA ROW CHOUDHURY Vs. LAND ACQUISITION COLLECTOR
January 30, 1991
MANGILA BIBI Vs. NOOR HOSSAIN
March 13, 1991
MANICK LAL PATHAK Vs. STATE OF WEST BENGAL
July 19, 1991
MANINDRA CHANDRA DEY Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
September 12, 1991
MANORA MAJHI Vs. STATE OF WEST BENGAL
April 22, 1991
MARIA DESILVA Vs. AUSTIN DESILVA
March 18, 1991
MARINE ENGINEER Vs. SIDDESWAR HALPER
May 3, 1991
MAUSAMI CHAKRABORTY Vs. SUBRATA GUHA ROY
February 17, 1991
MAY FLOWER NURSING HOME Vs. THIRD INDUSTRIAL TRIBUNAL W B
November 28, 1991
METALLURGICAL AND ENGINEERING CONSULTANTS (INDIA) LTD. Vs. COLLECTOR OF CUSTOMS, W.B. CUSTOMS COLLECTORATE
September 18, 1991
MINING MACHINERY AND EXPLOSIVES P LTD Vs. COMMISSIONER OF INCOME-TAX
May 15, 1991
MINOO BISCUITS PVT. LTD. Vs. UNION OF INDIA
February 25, 1991
MOHAMMAD ALI ASGAR ALIAS PEARY SAHEB Vs. FATHIMA MOHMOD
April 22, 1991
MOHAMMAD AZADUL HAQUE Vs. STATE OF WEST BENGAL
November 28, 1991
MOHAMMAD ETEM SK Vs. STATE OF WEST BENGAL
March 26, 1991
MOHAMMAD JAHANGIR KHAN Vs. MANOARA BIBI
March 22, 1991
MOHAMMAD MURTAZA Vs. KAUSAR PARVIH
January 25, 1991
MOHAN B SAMTANI Vs. COMMISSIONER OF INCOME TAX
February 27, 1991
MOHAN CHETRI Vs. STATE OF WEST BENGAL
October 3, 1991
MONORAMA PAUL Vs. MATA PRASAD PODDAR
April 8, 1991
MONORANJAN BAPARI Vs. STATE OF WEST BENGAL
July 29, 1991
MOODIE Vs. INLAND REVENUE COMMISSIONERS AND ANOTHERS SOTNICK V INLAND REVENUE COMMISSIONERS AND ANOTHERS
April 30, 1991
MOPANY INVESTMENT PVT LTD Vs. AMALENDU CHATTERJEE
July 24, 1991
MOTHER TERESA SCHOOL (K.G. SYSTEM) Vs. THE STATE OF WEST BENGAL
January 28, 1991
MOULIN ROUGE PVT LTD Vs. C T O PARK STREET CHARGE
June 12, 1991
MOUSUMI CHAKRABORTY Vs. SUBRATA GUHA ROY
February 7, 1991
MURARI MOHAN DUTTA Vs. COMMISSIONER OF WEALTH TAX
September 11, 1991
N TANEJA ALIAS NIRMALA TANEJA Vs. CALCUTTA DISTRICT FORUM
September 18, 1991
NABA KUMAR DAS Vs. DAMODAR DAS
April 30, 1991
NAJJAM FAROQUI Vs. STATE
August 20, 1991
NARI SHIKHA SAMITY Vs. STATE OF WEST BENGAL
August 21, 1991
NARU GOPAL GOSWAMI Vs. STATE OF WEST BENGAL
July 29, 1991
NATIONAL HYDROELECTRIC POWER CORPN LTD Vs. SOVA ENTERPRISES
April 5, 1991
NATIONAL JUTE MANUFACTURERS CORPN Vs. E S I C
September 13, 1991
NATIONAL STANDARD DUNCAN LIMITED Vs. COMMISSIONER OF INCOME TAX
January 22, 1991
NAYEK PAPER INDUSTRIES PVT LTD Vs. UNION OF INDIA
May 14, 1991
NEBUBALA SARDAR Vs. ABDUL AZIZ BAIDYA
February 11, 1991
NEPAL GHOSH Vs. STATE OF WEST BENGAL
May 10, 1991
NIHAR KANTI SARKAR Vs. STATE OF WEST BENGAL
December 12, 1991
NISIT KUMAR CHATTOPADHYAY Vs. STATE OF WEST BENGAL
September 3, 1991
OM SHANKAR BIYANI Vs. COLLECTOR OF CUSTOMS
September 16, 1991
OPAL EXPORTS PVT LTD Vs. COLLECTOR OF CUSTOMS
March 1, 1991
ORIENTAL FIRE AND GENL INS CO LTD Vs. NIKUNJA BEHARI BISWAS
April 19, 1991
ORISSA STATE ELECTRICITY BOARD Vs. COLLECTOR OF CUS (APPEALS)
May 28, 1991
P G SINHA Vs. K C CHATTERJEE
April 25, 1991
PABAN CHANDRA MONDAL Vs. STATE OF WEST BENGAL
March 18, 1991
PARTHA SARATHI MITRA Vs. UNION OF INDIA & ORS.
December 19, 1991
PEARILAL RANA ALIAS PEARA Vs. STATE OF WEST BENGAL
July 7, 1991
PEARILAL RANA ALIAS PEARA Vs. STATE
July 17, 1991
PEICO ELECTRONICS AND ELECTRICALS LTD Vs. COMMISSIONER OF INCOME TAX
March 1, 1991
POWER TOOLS AND APPLIANCES CO LTD Vs. JALADHAR CHAKRABARTY
October 11, 1991
PRABIR KUMAR MAJUMDAR Vs. ASSISTANT COLLECTOR CENTRAL EXICISE
January 18, 1991
PRADIP KUMAR AGARWALLA Vs. STATE
May 29, 1991
PRADYOT KUMAR GHOSH Vs. PULIN BEHARI GHOSH AND ANR.
January 25, 1991
PRAGATI ENGINEERING {P LTD Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
March 7, 1991
PRAKASH CHAND JAIN Vs. STATE OF WEST BENGAL
May 8, 1991
PRANAB KUMAR MITRA Vs. DILIP PAUL
July 3, 1991
PRANTOSH CHAKROBORTY Vs. MANOJ KUMAR CHAKRABORTY
March 19, 1991
PRASAD CHOUDHURI Vs. ORIENTAL GAS COMPANY UNDERTAKING
May 16, 1991
PRESIDENCY JUTE MILLS CO LTD Vs. FIFTH INDUSTRIAL TRIBUNAL
August 6, 1991
PROF RATAN KHASNOBISH Vs. CALCUTTA UNIVERSITY
December 6, 1991
PRONAB KUMAR MUKHERJEE Vs. ALLAHABAD BANK
June 26, 1991
PURNA CHANDRA DAS Vs. WARRENI NDUSTRIAL LTD
July 17, 1991
PUSPA PERFUMERY PRODUCTS PVT LTD Vs. COMMISSIONER OF INCOME TAX
February 4, 1991
PUSPENDU BIKASH SAHU AND ANOTHER Vs. SM BASANTI RANI BASAK AND OTHERS
September 16, 1991
R K AGENCIES LTD Vs. CENTRAL BANK OF INDIA
March 26, 1991
RABINDRA NATH GHOSAL Vs. UNIVERSITY OF CALCUTTA
November 18, 1991
RABINDRA NATH MUKHERJEE Vs. ITI MUKHERJEE ALIAS CHATTERJEE
January 22, 1991
RABINDRA NATH SADHUKBAN AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
February 18, 1991
RADHANATHPAL Vs. TARAPADA GHOSH
February 12, 1991
RADHESHYAM SONI Vs. STATE
May 3, 1991
RAGHU NANDAN MONDAL Vs. APPEAL COMMITTEE WEST BENGAL BOARD OF SECONDARY EDUCATION
November 20, 1991
RAGHUNATH PRASAD Vs. SANT LAL SHOW
May 14, 1991
RAJ KISHORE TEWARI Vs. UNION OF INDIA
August 1, 1991
RAJ KUMAR KEDIA Vs. COLLECTOR OF CUSTOMS
February 13, 1991
RAJA BALDEODAS BIRLA SANTATIKOSH Vs. COMMISSIONER OF WEALTH TAX
January 9, 1991
RAJA MOOKHERJEE Vs. WEALTH TAX OFFICER
October 1, 1991
RAJAN KUMAR KOLEY Vs. SUDHANYA CHANDRA KOLEY
July 24, 1991
RAJENDRA KUMAR ARYA Vs. NEW INDIA ASSURANCE CO LTD
August 16, 1991
RAJENDRA KUMAR SETHIA Vs. COMMISSIONER OF WEALTH TAX
February 1, 1991
RAM KRISHNA GRANTHAGAR Vs. AHI BHUSAN GHOSH
October 10, 1991
RAM NARAYAN MONDAL Vs. MANIKLAL SADHU
February 19, 1991
RAM PRASAD ROY Vs. STATE OF WEST BENGAL
July 24, 1991
RAM SHIROMONI KAIRY Vs. AMAR NATH PASI
February 20, 1991
RAMCHIT RAJBHAR Vs. STATE OF WEST BENGAL
September 6, 1991
RAMESH CHANDRA MONDAL Vs. STATE OF WEST BENGAL
March 21, 1991
RANJIT DAS ALIAS RANJIT KUMAR DAS Vs. STATE
March 21, 1991
RANJUGOPAL MUKHERJEE Vs. RAMAPADA MAHALDER
June 3, 1991
REMINGTON RAND OF INDIA LTD Vs. HOWRAH MILLS CO LTD
February 27, 1991
RSI INDIA PVT LTD Vs. COLLECTOR OF CUSTOMS
April 10, 1991
S K RAHIMUDDIN Vs. S K SERAJUDDIN
September 13, 1991
S M BINAPANI SENGUPTA Vs. PROSANTA KUMAR SEN
May 2, 1991
S M ROY Vs. STATE OF WEST BENGAL
July 16, 1991
S P JAISWAL ESTATES PVT LTD Vs. COMMISSIONER OF INCOME TAX
January 25, 1991
S PAL and CO Vs. INSTITUTE OF PUBLIC ASSISTANCE
April 3, 1991
SABITA DUTTA Vs. SOMESWAR PANDEY
April 3, 1991
SAHAYRAM @ SAIRAM KOLEY AND ORS. Vs. NANDARANI DEBI AND ORS.
March 27, 1991
SAILENDRA KUMAR NEOGI Vs. SANTOSH KUMAR NEOGI
December 13, 1991
SAKTI STEEL TRADERS Vs. ASHOK CHAKRABORTY
September 17, 1991
SALENDRA BASKE Vs. BHABANI BALA DEVI AND OTHERS
May 3, 1991
SAMAR DUTTA Vs. COLLECTOR OF CUSTOMS
May 15, 1991
SAMARENDRA KUMAR MUKHERJEE Vs. K.M. LAL & ORS.
November 22, 1991
SAMARENDRA NATH SANKI Vs. MINOR BISWANATH PATRA
February 15, 1991
SAMIR SAMANTA Vs. STATE OF W B
May 15, 1991
SAMIR SAMANTA Vs. STATE
June 15, 1991
SAMIRAN BISWA Vs. MENOKA BISWA
November 12, 1991
SAMPATRAJ PAGARIA Vs. DELTA INTERNATIONAL LTD
March 15, 1991
SANKAR BISWAS Vs. SAUL CHATTERJEE
September 26, 1991
SANKAR DUTTA Vs. CORPORATION OF CALCUTTA
June 7, 1991
SANKAR NARAYAN GOOPTU Vs. WEALTH TAX OFFICER
November 11, 1991
SANKAR PRASAD SINHA MAHAPATRA Vs. STATE OF WEST BENGAL
May 6, 1991
SANTI NATH SHA Vs. SANTOSH KUMAR CHATTERJEE
June 5, 1991
SANTOSH KUMAR BHATTACHARJEE Vs. PRESIDENT CALCUTTA DISTRICT FORUM
November 26, 1991
SANTOSH MAHTO Vs. STATE OF WEST BENGAL
May 3, 1991
SANTOSH ROY Vs. STATE OF WEST BENGAL
September 13, 1991
SARAB NARAYAN JHA Vs. M/S. KHAN PALCHOWDHURY & CO. (P.) LTD. AND OTHERS
July 9, 1991
SARBESWAR GHOSH Vs. MANAB KUMAR SAJJAN
March 28, 1991
SARDAR GURCHARAN SINGH Vs. COLLECTOR OF CUSTOMS
June 26, 1991
SARKAR and SARKAR Vs. STATE OF WEST BENGAL
April 24, 1991
SARKAR MARDI Vs. STATE OF WEST BENGAL
July 24, 1991
SARVAMANGALA PROPERTIES Vs. INCOME TAX OFFICER
June 19, 1991
SATCHIDANANDA SAMANTA Vs. RANJAN KUMAR BASU
October 10, 1991
SATKARI BIBI AND OTHERS Vs. S K ANWAR HOSSAIN AND ANOTHER
March 14, 1991
SATYA CHARAN DAS Vs. STATE
April 22, 1991
SATYA DEV SINGH Vs. INDIAN IRON AND STEEL CO LTD
August 13, 1991
SATYA NARAYAN PANDEY Vs. STATE OF WEST BENGAL
March 5, 1991
SATYA NARAYAN TANTIA Vs. STATE OF WEST BENGAL
January 15, 1991
SATYARANJAN PAL Vs. STATE OF WEST BENGAL
October 11, 1991
SECRETARY DEPARTMENT OF FINANCE GOVERNMENT OF WEST BENGAL Vs. WEST BENGAL JUDICIAL SERVICE ASSOCIATION
May 16, 1991
SEKHAR GUPTA Vs. SUBHAS CHANDRA MONDAL
September 13, 1991
SETHI PEN STORES Vs. COMMISSIONER OF INCOME TAX
March 20, 1991
SEWA SINGH Vs. K C KANUNGO
December 20, 1991
SHAWKAT KAMAL Vs. COLLECTOR OF CUSTOMS
April 12, 1991
SHEILA DAVAR Vs. COMMISSIONER OF WEALTH TAX
March 12, 1991
SHIPPING CORPORATON OF INDIA Vs. WEST BENGAL SMALL INDUSTRIES CRORATION
May 6, 1991
SHYAMA CHARAN DAS Vs. DIRECTOR OF SCHOOL EDUCATION (PRIMARY SECTION), CALCUTTA
February 1, 1991
SHYAMALI ROY Vs. STATE
August 30, 1991
SIKRI CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
June 12, 1991
SK AFTAB Vs. COLLECTOR OF CUSTOMS
March 7, 1991
SK FIROJ Vs. SAKHYA SINGH MULLICK
July 31, 1991
SK MANNO Vs. AKHLAQUE HOSSAIN
April 12, 1991
SK MD ISMAIL Vs. SK ANWAR ALI
February 12, 1991
SK SAJAHAN Vs. STATE OF WEST BENGAL
December 4, 1991
SM. UMA MISHRA (SANYAL) Vs. MONORANJAN SINHA
September 19, 1991
SNEHA TRADERS PRIVATE LTD Vs. COLLECTOR OF CUSTOMS
May 16, 1991
SONAR AIROTECH PVT LTD Vs. COMMISSIONER OF INCOME TAX
November 20, 1991
SOORAJMULL NAGARMULL Vs. COMMISSIONER OF INCOME TAX
January 25, 1991
SOURENDRA DEB MODAK Vs. GIRISH CHANDRA MODAK
February 27, 1991
SOVAN LAL CHATTERJEE Vs. STATE
August 6, 1991
SREEMAT BHAKTI BALLABH TIRTHA MAHARAJ Vs. BHAKTI LALIT GIRI MAHARAJ SREE CHAITANYA GAUDIYA MATH
February 27, 1991
SRI KUBERESWAR MAHADEVA THAKUR Vs. COMMISSIONER OF INCOME TAX
February 12, 1991
SRIPATINATH NEOGI Vs. IRA RANI SUR
February 13, 1991
STANDARD CHARTERED BANK Vs. ASSISTANT LABOUR COMMISSIONERCENTRAL
December 5, 1991
STAR IRON WORKS PVT LTD Vs. DIRECTOR OF ENFORCEMENT
April 25, 1991
STATE Vs. MD SAMIN
February 25, 1991
STATE BANK OF INDIA STAFF ASSOCIATION Vs. MONINDRA BHATTACHARYYA
July 24, 1991
STATE OF WEST BENGAL Vs. NRIPENDRA NATH BANERJEE
July 26, 1991
STATE OF WEST BENGAL Vs. BEJOY CHANDRA MOHANTI
August 22, 1991
STATE OF WEST BENGAL Vs. SREEDAM SARKAR
July 12, 1991
STATE OF WEST BENGAL Vs. PHANINDRA KUMAR DAS
July 10, 1991
STATE OF WEST BENGAL Vs. SUDHANGSHU KUMAR LAHA
May 16, 1991
STATE OF WEST BENGAL Vs. M S TRADERS INDIA
March 13, 1991
STATE OF WEST BENGAL Vs. SRI RAM NAGINA DUBEY
May 10, 1991
STATE OF WEST BENGAL Vs. JADU NATH DAS
February 20, 1991
STATE OF WEST BENGAL AND OTHERS Vs. CHIRANTAN SARKAR AND ANOTHER
December 10, 1991
STATE TRANSPORT AUTHORITY Vs. STATE
June 10, 1991
STEEL AUTHORITY OF INDIA LIMITED Vs. SUDHENDU KUMAR CHAKRABORTY
February 11, 1991
STEEL CRAKERS Vs. M S T C
February 15, 1991
SUBIMAL DAS Vs. STATE OF WEST BENGAL
November 26, 1991
SUDARSAN DAS Vs. STATE OF WEST BENGAL
March 26, 1991
SUDARSAN DAS Vs. UNITED BANK OF INDIA
March 26, 1991
SUDHAN CHANDRA ADITYA Vs. STATE OF WEST BENGAL AND ORS.
August 28, 1991
SUDHIR BARUA Vs. BOARD OF TRUSTEES OF THE PORT OF CALCUTTA
April 19, 1991
SUDIP PAL CHOWDHURY Vs. REGISTRAR CUM RETURNING OFFICER JADAVPUR UNIVERSITY ELECTION 1989 90
January 9, 1991
SUKHRAM SINGH ALIAS S R SINGH Vs. UNION OF INDIA
April 3, 1991
SUKUR AU Vs. STATE OF WEST BENGAL
March 28, 1991
SUNANDA DEVI SINGHANIA Vs. COMMISSIONER OF WEALTH TAX
March 12, 1991
SUNDARMAL PATESARIA AND MOHANLAL PATESARIA Vs. STATE OF WEST BENGAL
December 11, 1991
SUPER WIRE INDUSTRIES Vs. UNION OF INDIA
August 9, 1991
SURESH RAM SHAW Vs. STATE OF WEST BENGAL
June 21, 1991
SURYADEB GHOSH Vs. THE STATE OF WEST BENGAL AND OTHERS
April 8, 1991
SUSHANTA KUMAR SINGH Vs. CALCUTTA MUNICIPAL CORPORATION
August 1, 1991
SUSHIL KUMAR MUKHERJEE Vs. MOTHER DAIRY
March 26, 1991
SWAIKA OIL AND PRODUCE CO P LTD Vs. COMMISSIONER OF INCOME TAX
June 19, 1991
SWAPAN KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
February 20, 1991
SWAPAN MANDAL ALIAS BHASKAR PURKAIT Vs. STATE OF WEST BENGAL
September 25, 1991
SYED MOHAMMAD HASAN Vs. K C DAS, DEPUTY CHIEF CONTROLLER OF IMPORT AND EXPORT
March 7, 1991
TAPAN DEY Vs. NILIMA DAS GUPTA
February 21, 1991
TAPAN PAL Vs. STATE OF WEST BENGAL
October 1, 1991
TARAI TEA CO P LTD Vs. NEW RED BANK TEA CO P LTD
September 10, 1991
TEA BOARD AND ANOTHER Vs. P.D. VASISTHA AND OTHERS
September 5, 1991
TECHNO Vs. PAYAL SINGH
November 20, 1991
TEXMACO LIMITED Vs. INCOME TAX OFFICER CENTRAL CIRCLE-XXVI CALCUTTA
September 13, 1991
TEXMACO LTD Vs. UNION OF INDIA
December 2, 1991
TITAGARH PAPER MILLS CO LTD Vs. UNION OF INDIA
December 18, 1991
TRASS ENGINEERING CO OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL
January 25, 1991
TRAVEL CORPORATION OF INDIA PVT LTD Vs. UNION OF INDIA
July 19, 1991
TRIBENI TISSUES LTD Vs. COMMISSIONER OF INCOME TAX
January 29, 1991
TRIO MARKETING PVT LIMITED Vs. UNION OF INDIA
February 14, 1991
TRIPURA SANKAR CHELL Vs. UNIVERSITY OF CALCUTTA
October 9, 1991
UCO BANK Vs. INCOME TAX OFFICER
February 22, 1991
UCO BANK Vs. COMMISSIONER OF INCOME TAX
November 25, 1991
UNION CARBIDE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
September 2, 1991
UNION OF INDIA Vs. SANWARMAL MODI
November 19, 1991
UNION OF INDIA Vs. BANWARILAL MITTAL
January 28, 1991
UNION OF INDIA Vs. ABHOY SARKAR
January 24, 1991
UNIQUE MANUFACTURING AND MARKETING LTD Vs. COMMISSIONER OF INCOME TAX
January 31, 1991
UNIVERSAL ELECTRICS LTD Vs. COMMISSIONER OF INCOME TAX
March 25, 1991
USHA GHOSH Vs. RABINDRA NATH DAS
April 19, 1991
UTTARA CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF WEST BENGAL
January 22, 1991
V.D. SWAMI Vs. SMT. REKHA MUKHERJEE
June 18, 1991
Veena Devi Singhania Vs. Commissioner of Wealth tax
March 12, 1991
VINITA DEVI SINGHANIA Vs. COMMISSIONER OF WEALTH TAX
February 18, 1991
VIPUL ISHWARLAL VORA Vs. COLLECTOR OF CUSTOMS
June 26, 1991
W B S E B ENGR ASSON Vs. STATE OF WEST BENGAL
March 27, 1991
WEBEL VIDEO DEVICES LTD Vs. COLLECTOR OF CENTRAL EXCISE
December 3, 1991
WEST BENGAL COUNCIL OF H S EDUCATION Vs. ROUSHANARA MOMTAZ
February 19, 1991
WEST BENGAL POWER DEVELOPMENT CORPN LTD Vs. B B M ENTERPRISES
March 6, 1991
WEST BENGAL STATE ELECTRICITY BOARD Vs. KALIMATA COLD STORAGE PVT LTD
April 18, 1991
WORKMEN OF BIRNAGAR MUNICIPALITY Vs. 7TH INDUSTRIAL TRIBUNAL WEST BENGAL
July 12, 1991
YOGI INDUSTRIES PRIVATE LIMITED; HINDUSTHAN PHOTO FILMS (MANUFACTURING) COMPANY LIMITED Vs. UNION OF INDIA
August 22, 1991