Case Index

Title
Date
ACCHU KHAN Vs. RAJASTHAN HOUSING BOARD
December 20, 1991
AMAR SINGH SOLANKI Vs. SELEX OFFICE SYSTEM PVT.LTD.
September 16, 1991
ANIL KUMAR PAREEK Vs. MUNICIPAL BOARD, SHAHPURA
March 11, 1991
ARUNA SINGHAL Vs. TEXLA TELEVISION, JUPITER RADIO (REGD.)
May 14, 1991
ASS.ENG., RAJASTHAN STATE ELEC.BOARD Vs. PANI
March 11, 1991
B.H.TOLANI Vs. RAJASTHAN HOUSING BOARD
July 3, 1991
BABULAL GARG Vs. RAJASTHAN HOUSING BOARD
December 3, 1991
BAJRANG LAL DHABHAI Vs. STATE OF RAJASTHAN
July 5, 1991
BILLA MALI Vs. SECRETARY, R.S.E.B, JAIPUR
May 31, 1991
CHAMAN SINGH FAUJDAR Vs. GERMAN REMEDIES LTD.
October 10, 1991
CHANDRA PRAKASH Vs. GENERAL MANAGER, TELEPHONE DEPARTMENT
August 28, 1991
CHANDRA RAJ MEHTA Vs. UNION OF INDIA
August 5, 1991
D.D.BANSAL Vs. RAJASTHAN HOUSING BOARD, JYOTI NAGAR
August 24, 1991
DALJIT SINGH DHABBAS Vs. ALFA AUTOMOBILES
October 26, 1991
DAULAT ELECTRONICS Vs. RAJENDRA PUROHIT
October 24, 1991
DINESH CHANDRA GOSWAMI Vs. RAJASTHAN HOUSING BOARD
December 7, 1991
DISTRICT TELECOM, ENGINEER Vs. DISTRICT FORUM
March 22, 1991
DUEFUL LABORATORIES Vs. BRANCH MANAGER, STATE BANK OF INDIA
September 18, 1991
EXECUTIVE ENGINEER, RAJASTHAN STATE ELECTRICITY BOARD, KOTA Vs. UNION OF INDIA THROUGH GENERAL MANAGER
September 19, 1991
GIRRAJ PRASAD TIKKIWAL Vs. RAM DEO SAINI
May 1, 1991
GOMATI Vs. DIRECTOR, STATE INSURANCE & G.P.F.DEPARTMENT
August 6, 1991
GOPI LAL Vs. CHIEF SECRETARY, GOVT.OF RAJASTHAN
June 27, 1991
GRAM PANCHAYAT SAIWAS Vs. STATE
November 28, 1991
K.L.JAIN Vs. ALFA AUTOMOBILES
February 15, 1991
KAMLESH SHARMA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
September 20, 1991
KHANCHAND T.SAWLANI Vs. RAJASTHAN FINANCIAL CORPN.
September 27, 1991
KISHAN LAL DATTAK Vs. UNION OF INDIA
July 2, 1991
KRISHAN BIHARI VYAS Vs. RAJASTHAN FINANCIAL CORPORATION
July 6, 1991
KUMARI SEEMA BHATIA Vs. REGISTRAR, RAJASTHAN UNIVERSITY
October 28, 1991
KUSHAL SINGH Vs. RAJASTHAN STATE ELECTRICITY BOARD
August 8, 1991
LALCHAND AGARWAL Vs. BANGALI MOORTI KALAKAR
October 23, 1991
LIFE INSURANCE CORPORATION OF INDIA Vs. BAJRANG KUMAR MITTAL
October 24, 1991
LIFE INSURANCE CORPORATION OF INDIA Vs. CHANDRA
January 22, 1991
MAHENDRA SINGH JAIN Vs. SODHI TRANSPORT COMPANY
August 31, 1991
MAHENDRA THAKUR Vs. DEVENDRA KOTHARI
June 25, 1991
MINING ENGINEER, MINES & GEOLOGY DEPTT. Vs. SADDAM HUSSAIN
October 29, 1991
MODERN WOOLLENS LTD. Vs. BLUE DART COURIER SERVICE
August 7, 1991
NATIONAL INSURANCE CO.LTD. Vs. MAHENDER KR.JAIN
October 29, 1991
NAV BHARAT CONSTRUCTION COMPANY Vs. ORIENT INSURANCE CO.LTD.
February 22, 1991
NEW INDIA ASSURANCE COMPANY LTD. Vs. NARAIN BHATI
September 24, 1991
OM GENERAL STORE Vs. NATIONAL INSURANCE CO.LTD.
August 31, 1991
PENSION DEPARTMENT, RAJASTHAN Vs. MOOLCHAND SHAHU RETIRED HOTEL SUPERINTENDENT
January 30, 1991
PINKCITY TEXTILES, MANAGER Vs. UNITED INDIA INSURANCE COMPANY LTD.
March 16, 1991
PRABHU DUTT SHARMA Vs. PROPRIETOR/MANAGER, KHWAJA GAS AGENCY
November 26, 1991
PRADEEP BLEACHING WORKS Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO.LTD.
March 13, 1991
PRADEEP TIKKIWAL Vs. BRANCH MANAGER, NATIONAL INSURANCE CO.LTD.
August 2, 1991
PRAG ICE FACTORY Vs. ASSISTANT ENGINEER RAJASTHAN STATE ELECTRICITY BOARD
August 24, 1991
PURUSHOTTAM NAGAR Vs. ZONAL MANAGER, U.C.O.BANK
September 27, 1991
R.S.PARMAR Vs. DY. HOUSING COMMISSIONER, RAJASTHAN HOUSING BOARD
March 15, 1991
RADHEY SHYAM THAKURIA Vs. RAJASTHAN ELECTRICITY BOARD
November 29, 1991
RAJASTHAN HOUSING BOARD Vs. K.P.DHEER
August 5, 1991
RAJASTHAN HOUSING BOARD Vs. SHASHI SINWAL
November 27, 1991
RAJASTHAN HOUSING BOARD VERSUS Vs. KUMARI VIMLA SHARMA
April 12, 1991
RAJASTHAN PATRIKA LTD. Vs. UNION OF INDIA THROUGH GENERAL MANAGER, DIST.TELECOMMUNICATION
January 23, 1991
RAJASTHAN STATE INSURANCE & G.P.F.DEPTT. Vs. RADHEY SHYAM GOYAL
August 27, 1991
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. DISTRICT FORUM, BIKANER
October 21, 1991
RAJESH KUMAR YADAV Vs. CHAIRMAN, M/S.NEW INDIA INSURANCE CO.LTD.& ORS.
August 20, 1991
RAM KUMAR ASWANI Vs. A.K.STRUCTURAL FOAM LTD.
January 19, 1991
RAM SINGH Vs. DY.DIRECTOR, NATIONAL INSURANCE CO.& ORS.
July 17, 1991
SANTOSH KUMAR SAINI Vs. S.D.O.(TELEGRAM), CHURU
April 9, 1991
SAURABH SYNTHETICS PVT.LTD. Vs. BRANCH MANAGER, M/S.ORIENTAL BANK OF COMMERCE
October 26, 1991
SITA RAM DARJI Vs. MAHESHWARI BUILDERS
January 15, 1991
SUDHA PAREEK Vs. UNION OF INDIA
October 9, 1991
SUPERINTENDING ENGINEER, R.S.E.B. Vs. NATWAR LAL
June 3, 1991
SUSHIL KUMAR Vs. DISTRICT ENGINEER
August 28, 1991
TRIPTI KUMAR KOTHARI Vs. EXECUTIVE ENGINEER, P.H.W.D.
February 16, 1991
UJJAWAL SURANA Vs. PRINCIPAL SHRI MAHESH HIGHER SECONDARY SCHOOL
July 1, 1991
UNION OF INDIA Vs. DERBY TEXTILE
November 29, 1991
UNION OF INDIA Vs. NATIONAL FOOD PRODUCTS (INDIA)
October 29, 1991
UNION OF INDIA, NEW DELHI Vs. JABAR MAL BOHRA
August 7, 1991
UNITED INDIA INSURANCE CO.LTD. Vs. RANA JEWELS
August 22, 1991
UPBHOKTA SANRAKSHAN SAMITI Vs. PUBLIC HEALTH ENGINEERING DEPARTMENT
February 23, 1991
VINOD KUMAR AGARWAL Vs. SUPERINTENDING ENGINEER (B CIRCLE) RAJASTHAN STATE ELECTRICITY BOARD
November 27, 1991
VIRENDRA KUMAR HANDA Vs. GENERAL MANAGER, DISTRICT TELECOM
January 19, 1991