Case Index

Title
Date
AMARJIT ARORA Vs. CHAIRMAN, MODI THREADS LTD.
September 30, 1991
ASHOK KUMAR KAPOOR Vs. VIDHATA ENTERPRISES
October 21, 1991
C.R.KATARIA Vs. CONSUMER DISPUTES REDRESSAL DISTRICT FORUM, PATIALA
September 16, 1991
HINDUSTAN COMPUTERS LTD. Vs. AMARJEET PAUL
December 9, 1991
JAI BHARAT STEEL INDUSTRIES Vs. PUNJAB NATIONAL BANK
October 22, 1991
K.M.S.BEDI Vs. SECRETARY OF LOCAL BODY GOVT., STATE OF PUNJAB
October 14, 1991
M.L.SHARMA Vs. HOUSING COMMISSIONER, PUNJAB
September 30, 1991
MOHAN LAL Vs. PUNJAB STATE ELECTRICITY BOARD
December 9, 1991
MOHAN LAL Vs. PUNJAB STATE ELECTRICITY BOARD
September 12, 1991
PREMIER ENGG.CO. Vs. UNION OF INDIA
July 29, 1991
SADHU RAM Vs. VAKIL CHAND
November 25, 1991
SIDHU ENTERPRISES Vs. UNION OF INDIA
July 29, 1991
SWARN COLD STORAGE AND ICE FACTORY Vs. NEW INDIA ASSURANCE COMPANY LTD.
December 9, 1991
TELECOM DISTRICT ENGINEER, SANGRUR Vs. NIRANJAN DASS
December 9, 1991
WADHWA RAM, MODERN PLASTIC HOUSE Vs. REGIONAL MANAGER, IPCL LTD.
October 14, 1991