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Case Index
Title
Date
(DR.) BACHUBHAI MAFATLAL SUTHAR Vs. STATE OF GUJARAT
March 27, 1991
(M/S.) BHARAT CHEMICAL WORKS AND OTHERS Vs. GUJARAT STATE FINANCE CORPORATION, AHMEDABAD
July 15, 1991
A L KADRI Vs. GUJARAT AGRICULTURAL UNIVERSITY
October 29, 1991
A. B. BHATT Vs. HIGH COURT OF GUJARAT
August 2, 1991
AAREX LABORATORIES Vs. UNION OF INDIA
March 15, 1991
ABDULGAFOOR MOHAMMADBHAI Vs. GENERAL POWER ATTORNY HOLDER GULAMHUSEN MANIYAR ON BEHALF OF MOHAMMAD ASGAR GULAMHUSEN
September 9, 1991
ABHANI SURESHKUMAR PARSHOTTAM Vs. GUJARAT ELECTRICITY BOARD
August 23, 1991
AFLON ENGINEERING CORPORATION Vs. UNION OF INDIA
January 17, 1991
AHER DEVSI NATHA Vs. RATHIBEN NATHUBHAI
January 11, 1991
AHMEDABAD ADVANCE MILLS LIMITED Vs. STATE OF GUJARAT
April 23, 1991
AJANTA EXHIBITORS Vs. STATE OF GUJARAT
May 1, 1991
AJITBHAI B MISTRY Vs. BOMI K DANGORA
December 10, 1991
AJITKUMAR SOMNATH PANDYA Vs. STATE OF GUJARAT
August 19, 1991
ALAM YASIN MIRZA Vs. V.K. MAKWANA
August 23, 1991
ALANG MARINE PRIVATE LIMITED Vs. GUJARAT MARITIME BOARD
July 22, 1991
ALEMBIC CHEMICAL WORKS COMPANY LIMITED NO 2 Vs. COMMISSIONER OF INCOME TAX
August 13, 1991
ALEMBIC GLASS INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
August 12, 1991
AMBA GOKAL Vs. PARBAT BHUTA
August 6, 1991
AMBALAL MOTIBHAI PATEL CHAIRMAN NEW ENGLISH SCHOOL TRUST Vs. HANSABEN DINMANISHANKER SHASTRI
January 29, 1991
AMBALAL SHANKARBHAI PATEL Vs. UNION OF INDIA
January 28, 1991
AMBICA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
December 20, 1991
AMUMIYAN PIRMIYAN KADRI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
December 18, 1991
ANILKUMAR SHANKARLAL JOSHI Vs. STATE OF GUJARAT
May 3, 1991
ANISH ACHYUT CHINUBHAI Vs. NANIKRAM SOBHRAJ MILLS PVT. LTD.
December 2, 1991
ANJAR MUNICIPALITY Vs. ANJAR TALUKA CO OPERATIVE SALES PURCHASE UNION
December 16, 1991
ANUP ENGINEERING LIMITED Vs. COMMISSIONER OF INCOME TAX
June 25, 1991
ARUNKUMAR M. MEHTA Vs. STALE OF GUJARAT
May 2, 1991
ARVINDBHAI NARSINHBHAI PATEL Vs. SHARDABEHN AMARSING THAKORE
September 26, 1991
ASHOK SHANKERBHAI Vs. STATE OF GUJARAT
April 4, 1991
ASHOK THADHARAM CHAWLA Vs. MAHABALI BOGHA SHETTY
June 11, 1991
ASHOKKUMAR AND BROTHERS Vs. STATE OF GUJARAT & OTHERS
January 22, 1991
ASHVINKUMAR CHIMANLAL PARIKH Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR, URBAN LANDS, AHMEDABAD
July 18, 1991
ASMAN CHINDA BIRALI AND ANOTHER Vs. SURAT MUNICIPAL CORPORATION AND OTHERS
February 6, 1991
ASSOCIATED CEMENT COMPANY LIMITED Vs. R M GANDHI REGIONAL PROVIDENT FUND COMMISSIONER GUJARAT
February 6, 1991
ATLAS RADIO AND ELECTRONIC INDUSTRY P LTD Vs. STATE OF GUJARAT
July 2, 1991
AVCHARBHAI MOHANBHAI UPASARIA Vs. DISTRICT MAGISTRATE RAJKOT
February 20, 1991
B J PANDYA OCTROI INSPECTOR Vs. ARVINDKUMAR K HADIAL
December 24, 1991
BABU SATYAM BHAIYYA Vs. STATE OF GUJARAT
February 26, 1991
BABU SATYAM BHAIYYA Vs. STATE OF GUJARAT
March 26, 1991
BABUJI ALIAS MULSING DHUDAJI Vs. STATE OF GUJARAT
January 15, 1991
BABUSING VIRSING THAKORE Vs. STATE OF GUJARAT
August 22, 1991
BAI AMINA Vs. ABDULREHMAN GULAM MOHAMAD MANSURI
February 28, 1991
BAI LILABEHN Vs. STATE OF GUJARAT
March 22, 1991
BALVANTRAI TULSIDAS Vs. STATE OF GUJARAT
January 10, 1991
BANKIM J SHAH Vs. COMMISSIONER OF INCOME TAX
July 18, 1991
BARODA MUNICIPAL CORPORATION Vs. GUJARAT TRADERS
August 20, 1991
BARODA RAYON CORPORATION LIMITED Vs. COMMISSIONER OF SALES TAX GUJARAT
March 18, 1991
BECHARBHAI KARSANBHAI Vs. SPECIAL LAND ACQUISITION OFFICER
September 3, 1991
BECHARBHAI RAIJIBHAI PARMAR Vs. STATE OF GUJARAT
January 22, 1991
BENGAL ELECTRIC LAMP WORKS LTD Vs. STATE OF GUJARAT
June 19, 1991
BHAILALBHAI TRIKAMBHAI Vs. KANTILAL DEVCHAND SHAH
July 10, 1991
BHARATKUMAR MANILAL PARESH Vs. UNION OF INDIA
July 11, 1991
BHARWAD BHUTA BACHU Vs. STATE OF GUJARAT
April 3, 1991
BHATIA K M QUARRY Vs. COMMISSIONER OF INCOME TAX
July 4, 1991
BHAVABHAI BHADABHAI MARU Vs. DHANDHUKA NAGAR PANCHAYAT
July 2, 1991
BHAVAL SHIVA Vs. STATE OF GUJARAT
August 26, 1991
BHAVNAGAR CHEMICAL WORKS 1946 LTD Vs. COMMISSIONER OF SALES TAX AHMEDABAD
March 26, 1991
BHAVNAGAR CHEMICAL WORKS 1946 LTD Vs. COMMISSIONER OF SALES TAX AHMEDABAD
March 27, 1991
BHAVNAGAR CHEMICALS WORKS 1946 LIMITED Vs. SALES TAX OFFICER DIVISION I BHAVNAGAR
July 25, 1991
BHAVNAGAR ELECTRICITY COMPANY LIMITED Vs. UNION OF INDIA
August 8, 1991
BHIL MOHANJI RANCHHODJI Vs. STATE OF GUJARAT
February 26, 1991
BHIMABHAI KALABHAI` Vs. STATE OF GUJARAT
November 1, 1991
BHUJI PRODUCTS Vs. STATE OF GUJARAT
July 22, 1991
BHUPATLAL DHARSIBHAI PAREKH Vs. COMPTENT AUTHORITY AND ADDITIONAL COLLECTOR, RAJKOT AND ANOTHER
June 26, 1991
BIBI SULTAN SAIYAD ABED SAIYED Vs. MOHAMMEDALI NAKIALIHAIDER MIRZA AND ANOTHER
August 12, 1991
BIMALBHAI AMRATBHAI THADESAR Vs. CHETAN AMBALAL SHAH
February 5, 1991
BOMIN PRIVATE LIMITED Vs. UNION OF INDIA
September 16, 1991
BRIGADIER M C DADWAL RETD Vs. STATE OF GUJARAT
June 9, 1991
BROOKE BOND INDIA LIMITED Vs. STATE OF GUJARAT
June 28, 1991
BROOKE BOND INDIA LIMITED Vs. UNION OF INDIA
September 3, 1991
BUDHIYO CHHAGANBHAI VAGHRI Vs. STATE OF GUJARAT
February 21, 1991
C A SHAH Vs. GUJARAT CANCER AND RESEARCH INSTITUTE AHMEDABAD
December 20, 1991
C D CHAUHAN Vs. RESERVE BANK OF INDIA
February 13, 1991
C G GOVINDAN Vs. STATE OF GUJARAT
July 18, 1991
C M C INDIA PRIVATE LIMITED Vs. GAUTAM RAY
June 27, 1991
C.M.C. (INDIA) PVT. LTD. Vs. UNION OF INDIA
June 27, 1991
CAMPUS DIRECTOR GUJARAT AGRICULTURE UNIVERSITY Vs. MUKESHKUMAR P BHAYANI
August 21, 1991
CENTRAL BANK OF INDIA Vs. MOONLIGHT CERAMIC INDUSTRIES AND OTHERS
February 13, 1991
CHAISE PRODUCTS Vs. STATE OF GUJARAT
June 19, 1991
CHAMPAKLAL BECHARBHAI Vs. STATE OF GUJARAT
April 19, 1991
CHAMPAKLAL HARGOVINDDAS SHAH Vs. VALOD NAGAR PANCHAYAT
December 4, 1991
CHAULA KURUWA Vs. TOURISM CORPORATION OF GUJARAT LIMITED
March 11, 1991
CHHAGANLAL LAVJIBHAI KALARIA Vs. CHAIRMAN AND MANAGING DIRECTOR BHARAT PETROLIUM CORPORATION
December 2, 1991
CHUDGAR RANCHHODLAL JETHALAL Vs. STATE OF GUJARAT
July 5, 1991
CHUNILAL MAYACHAND Vs. STATE OF GUJARAT
March 20, 1991
CLEMANT CHHOTALAL CRISTIAN Vs. PARSHOTTAM SAVJIBHAI PARMAR
September 25, 1991
COMMERCIAL TRANSPORT HIRE PURCHASE COMPANY Vs. NEW GREAT INSURANCE CO OF INDIA LIMITED
September 11, 1991
COMMISSIONER OF INCOME TAX Vs. YOGANAND TEXTILES
September 20, 1991
COMMISSIONER OF INCOME TAX Vs. ABDUL REHMAN AND SONS
September 7, 1991
COMMISSIONER OF INCOME TAX Vs. SARABHAI MANAGEMENT CORPORATION LIMITED
November 20, 1991
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD MFG AND CALICO PRINTING COMPANY LIMITED
November 21, 1991
COMMISSIONER OF INCOME TAX Vs. KHAMBHATWALA M M
December 2, 1991
COMMISSIONER OF INCOME TAX Vs. BHARAT IRON AND STEEL INDUSTRIES
January 28, 1991
COMMISSIONER OF INCOME TAX Vs. SHANTILAL KESHAVLAL
July 5, 1991
COMMISSIONER OF INCOME TAX Vs. SHIVLAL DHIRAJLAL
June 26, 1991
COMMISSIONER OF INCOME TAX Vs. ARUN TEXTILE C
June 25, 1991
COMMISSIONER OF INCOME TAX Vs. CONTRACTOR P P
June 10, 1991
COMMISSIONER OF INCOME TAX Vs. VILASBEN HASMUKHLAL SHAH
June 12, 1991
COMMISSIONER OF INCOME TAX Vs. GESKETS AND RADIATORS PRIVATE LIMITED
June 18, 1991
COMMISSIONER OF INCOME TAX Vs. KAIRA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED
June 14, 1991
COMMISSIONER OF INCOME TAX Vs. KANTILAL AMBALAL HUF
June 17, 1991
COMMISSIONER OF INCOME TAX Vs. MEHTA N D
August 7, 1991
COMMISSIONER OF INCOME TAX Vs. ALEMBIC GLASS INDUSTRIES LIMITED
August 12, 1991
COMMISSIONER OF INCOME TAX Vs. TRANSPEK INDUSTRY PRIVATE LIMITED
August 14, 1991
COMMISSIONER OF INCOME TAX Vs. RASIKLAL C NAGRI
July 24, 1991
COMMISSIONER OF INCOME TAX Vs. GAEKWAR MILLS LIMITED
July 24, 1991
COMMISSIONER OF INCOME TAX Vs. SHIVRAJ SINGHJI M K
August 5, 1991
COMMISSIONER OF SALES TAX Vs. PFIZER LIMITED
March 5, 1991
COMMISSIONER OF SALES TAX Vs. NANDLAL MADHAVJI
March 7, 1991
COMMISSIONER OF SALES TAX AHMEDABAD Vs. SAURASHTRA RACHNATMAK SAMITI RAJKOT
June 19, 1991
COMPETENT OFFICER GUJARAT HOUSING BOARD Vs. K B PARMAR
April 15, 1991
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. RESERVE BANK OF INDIA
April 9, 1991
D J WORKS Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 9, 1991
DAKSHABEN DINESHBHAI PATEL Vs. DINESHBHAI BHULABHAI PATEL
August 5, 1991
DALABHAI BHIMABHAI PATEL Vs. DEPUTY COMMISSIONER OF POLICE
January 25, 1991
DANJIBHAI DEVSIBHAI PATEL Vs. SECRETARY, REVENUE DEPARTMENT (ULC) GOVERNMENT OF GUJARAT
July 6, 1991
DEPUTY COMMISSIONER OF POLICE RAJKOT Vs. HAIDERMIYA HUSENMIYA KADRI
July 18, 1991
DEVABHAI PUNJABHAI PATEL Vs. STATE OF GUJARAT
January 22, 1991
DEVCHAND M PATEL Vs. DISTRICT PRIMARY EDUCATION OFFICER, BANASKANTHA AND OTHERS
September 19, 1991
DEVJIBHAI VASHRAMBHAI SOLANKI Vs. COLLECTOR AND COMPETENT AUTHORITY
December 17, 1991
DEVKINANDAN CO OP HOUSING SOC LTD Vs. I M PUROHIT
September 7, 1991
DHANLAXMI INDUSTRIES Vs. VINODKUMAR G SARVAL
June 18, 1991
DHARAMDAS BABUBHAI KANSARA Vs. G R RAO
July 10, 1991
DHARAMPUR LEATHER CLOTH COMPANY LIMITED Vs. UNION OF INDIA
December 9, 1991
DILIPKUMAR GOKULDAS SHETH Vs. KALOL NAGAR PANCHAYAT & ANOTHER
August 2, 1991
DILIPSINHJI D RATHOD Vs. VIJAYSINH PARMAR
July 4, 1991
DINABEN VINAYKUMAR SHAH Vs. SURAT MUNICIPAL CORPORATION
October 16, 1991
DIPAK JASVANTLAL SHAH Vs. UNION OF INDIA
October 4, 1991
DOSAN NOORMOHMED HASAN Vs. VAJIRBHAI ALIMAD AMI
July 9, 1991
DWARKA CEMENT WORKS LIMITED DWARKA Vs. STATE OF GUJARAT
July 22, 1991
DWARKA CEMENT WORKS LTD. DWARKA & ORS. Vs. STATE OF GUJARAT & ANR.
July 27, 1991
DWARKA CEMENT WORKS LTD., DWARKA Vs. THE STATE OF GUJARAT
July 18, 1991
EURO INDIA INVESTMENT LIMITED Vs. CEMENT CORPORATION OF GUJARAT LIMITED
April 23, 1991
FAKRULISLAM MAHMADISLAM SAIYAD AND ANOTHER Vs. STATE OF GUJARAT
December 10, 1991
FATMABAI ISMAIL Vs. MAYABAI HIRJI
August 29, 1991
FIRDAUS AMRUT HIGHER SECONDARY SCHOOL Vs. M M DAVE
April 19, 1991
FOOD CORPORATION OF INDIA Vs. COMMISSIONER OF SALES TAX GUJARAT AHMEDABAD
March 25, 1991
G.H. INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE, AHMEDABAD
October 25, 1991
GAJANAN MAGANLAL PARIKH Vs. MUNICIPAL CORPORATION DANA PITH
April 16, 1991
GANDABHAI SUKHBHAI PATEL AND ANOTHER Vs. STATE OF GUJARAT
January 17, 1991
GANI ALI Vs. SAVABAI GANI
March 8, 1991
GANI ALI NALYA Vs. HAVABAI GANI AND ANOTHER
March 8, 1991
GARDEN SILK MILLS PRIVATE LIMITED Vs. UNION OF INDIA
May 3, 1991
GHANSHYAM M SWAMY Vs. CLASSIC STEEL PRODUCTS
January 23, 1991
GHELANI GUNVANTLAL NANALAL Vs. D KISHORERAO ASSISTANT COLLECTOR DISTRICT SURENDRANAGAR
October 27, 1991
GOVIND NARANDAS SINDHI Vs. STATE OF GUJARAT
February 5, 1991
GOVINDBHAI B MAKWANA Vs. REGIONAL DIRECTOR
March 2, 1991
GOVINDBHAI DIPAJI SONI Vs. STATE OF GUJARAT
August 8, 1991
GOVINDBHAI HEMATBHAI PATEL Vs. PRAJAPATI MAGANLAL TRIKAMJI
September 11, 1991
GROWTH LEASING AND FINANCE LTD Vs. STATE OF GUJARAT
July 16, 1991
GUJARAT AGRO OIL ENTERPRISES LIMITED Vs. ARVIND H PATHAK
June 13, 1991
GUJARAT AGRO OIL ENTERPRISES LTD., AHMEDABAD Vs. ARVIND H. PATHAK
June 11, 1991
GUJARAT ELECTRICITY BOARD Vs. GUJARAT ELECTRICITY EMPLOYEES UNION
September 20, 1991
GUJARAT HOUSING BOARD BARODA Vs. NAVNIRMAN MAZDOOR BANDHKAM SAHAKARI MANDLI LIMITED
July 9, 1991
GUJARAT MAZDOOR PANCHAYAT Vs. STATE OF GUJARAT
June 26, 1991
GUJARAT MAZDOOR PANCHAYAT Vs. STATE OF GUJARAT
September 27, 1991
GUJARAT METAL ROLLING MILLS Vs. STATE OF GUJARAT
April 22, 1991
GUJARAT NYLONS LIMITED Vs. GUJARAT STATE FERTILIZERS LIMITED
March 7, 1991
GUJARAT SMALL INDUSTRIES CORPORATION Vs. RAJKOT ENGINEERING ASSOCIATION
August 26, 1991
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BALUSINH NATHUSINH PARMAR
August 22, 1991
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. C V PANDOR
March 11, 1991
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KANTILAL M. PARMAR
January 25, 1991
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KANTILAL NANDLAL DAVE
December 13, 1991
GULAM YASIN MIRZA Vs. VAJESINGBHAI KESARISING MAKWANA
August 23, 1991
GUNVANTLAL MANEKCHAND Vs. ATULKUMAR AND CO
January 31, 1991
GUNVANTRAY CHHOTALAL BHATT Vs. MOHMAD KUNJUMAL
September 23, 1991
H A MEHTA Vs. STATE OF GUJARAT
February 4, 1991
H M TRIVEDI Vs. UNION OF INDIA
October 30, 1991
HAJI ABDULLA HAJI IBRAHIM MANDHRA Vs. SUPDT OF CUSTOMS BHUJ
November 22, 1991
HALAR MARITIME AGENCIES Vs. GUJARAT MARITIME BOARD
September 26, 1991
HALVAD NAGAR PANCHAYAT Vs. H N JOSHI ASSISTANT JUDGE SURENDRANAGAR
August 29, 1991
HANSABEN BIPINCHANDRA PATEL Vs. BIPINCHANDRA MAGANBHAI PATEL
July 15, 1991
HARESH KANTILAL VORA Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR RAJKOT
April 9, 1991
HARGOVANBHAI M. PATEL Vs. GUJARAT AGRICULTURAL UNIVERSITY, AHMEDABAD
October 22, 1991
HARIJAN SONBAI Vs. HARIJAN VELA GANGJI & ANOTHER
July 22, 1991
HARISH WEAVING INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
August 7, 1991
HARISINH PRATAPSINH CHAVDA Vs. CHIMANBHAI J PATEL CHIEF MINISTER
January 8, 1991
HARSHADBHAI NEMCHAND SHAH Vs. RAVINDRA DAVE
September 3, 1991
HARSHVADAN DAHYALAL SEVAK FOOD INSPECTOR Vs. NARESHBHAI DEVANDAS VAGHVANI
July 12, 1991
HEMANT BHANUSHANKER VYAS Vs. K V PATEL INSPECTOR OF CUSTOMS
August 1, 1991
HIMATLAL PALUDAN SONI Vs. GUJARAT BOARD OF AYURVEDIC AND UNANI SYSTEMS OF MEDICINES
February 20, 1991
HIMMATNAGAR PANCHAYAT Vs. HIMMATNAGAR AGRICULTURAL PRODUCE MARKET COMMITTEE, HIMMATNAGAR
July 18, 1991
HINDUSTAN ENGINEERING AND CONSTRUCTION CO Vs. KALINDI CO OP HOUSING SOCIETY LIMITED
August 9, 1991
HIRALAL BALCHANDAS PATEL Vs. STATE OF GUJARAT
February 26, 1991
I C GANDIHI SILK MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 11, 1991
INDIAN FARMERS FERTILIZERS CO OPERATIVE LIMITED Vs. UNION OF INDIA
June 27, 1991
INDIRABEN WD O JITENDRAKUMAR BADAMSHI FADIYA Vs. NARAYANBHAI JUGABHAI RABARI
January 25, 1991
INDUPRASAD CHUNIBHAI PATEL Vs. CENTRAL BOARD OF DIRECT TAXES
October 7, 1991
IQBAL ABDULKARIM DUDHWALA MOHD. AKHATAR ABDULKARIM DUDHWALA Vs. THE STATE OF GUJARAT
February 21, 1991
ISABGUL EXPORT CORPORATION Vs. COMMISSIONER OF INCOME TAX
December 5, 1991
ISHWARLAL C. PATEL Vs. DISTRICT COLLECTOR, VALSAD
October 18, 1991
ISMAIL GULAM MAHMAD DAVJI PATEL Vs. STATE OF GUJARAT
March 22, 1991
J G BAVISHI AND SONS Vs. STATE OF GUJARAT
July 19, 1991
J M MEHTA Vs. STATE OF GUJARAT
January 8, 1991
JAGMOHANDAS VITHALDAS KANSARA Vs. MOHANLAL MANEKLAL TAILOR
November 26, 1991
JAIPRAKASH INDUSTRIES LTD. Vs. SARDAR SAROVAR NARMADA NIGAM LTD.
April 4, 1991
JASWANTRAI P MEHTA Vs. COMMISSIONER OF INCOME TAX
June 20, 1991
JASWANTSINH PRUTHVISINH Vs. DEPUTRY COMMISSIONER OF POLICE, AHMEDABAD AND ANOTHER
September 9, 1991
JAYANT EXTRACTION INDUSTRIES Vs. STATE OF GUJARAT
July 4, 1991
JAYPRAKASH PARASRAM SATARE Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
December 24, 1991
JEEVA VEIYAPURI MADRASI Vs. COMMISSIONER OF POLICE AHMEDABAD
February 5, 1991
JITENDRA GUPTA Vs. RAMCHANDRA SARDARE
February 8, 1991
JITENDRA JINABHAI MAKWANA Vs. DISTRICT PRIMARY EDUCATION COMMITTEE BHAVNAGAR
October 15, 1991
JITUBHAI SHAMJIBHAI Vs. STATE OF GUJARAT
December 16, 1991
JUNAGADH CINEMA ASSOCIATION Vs. STATE OF GUJARAT
June 13, 1991
JYOTINDRASINHJI VIKRAMSINHJI JADEJA Vs. GONDAL MUNICIPALITY
August 21, 1991
K B DANTWALA Vs. LIFE INSURANCE CORPORATION OF INDIA
July 10, 1991
K K R NAIR Vs. FOOD CORPORATION OF INDIA
November 11, 1991
K M A MEMON Vs. INDIAN INSTITUTE OF MANAGEMENT AHMEDABAD
October 24, 1991
K RASIKLAL AND CO Vs. STATE OF GUJARAT
July 1, 1991
K S UNNITHAN Vs. A R C TECHNICAL ASSISTANT
August 23, 1991
KAILASHKUMAR RADHAKRISHAN KANORIA Vs. STATE OF GUJARAT
May 7, 1991
KALAJI ALIAS PRAHLADJI KESHAJI Vs. STATE OF GUJARAT
December 27, 1991
KALANIKETAN BOMBAYWALA Vs. STATE OF GUJARAT
December 5, 1991
KAMALIA BROS AND CO Vs. STATE OF GUJARAT
June 14, 1991
KANJI HARIDAS GORADIA Vs. STATE OF GUJARAT
September 20, 1991
KANJI SHAMJI PANJARI Vs. UNION OF INDIA
February 5, 1991
KANTILAL G JOSHI Vs. UNION OF INDIA
July 27, 1991
KARSANBHAI MANCHUBHAI PATEL Vs. STATE OF GUJARAT
November 26, 1991
KHAMBHATWALA M M Vs. COMMISSIONER OF INCOME TAX
December 2, 1991
KHAVAS MEGA RAVA Vs. COLLECTOR KUCH DISTRICT
September 18, 1991
KHIMIBEHN Vs. STATE OF GUJARAT
August 22, 1991
KISHANLAL MEGHRAJ SONI Vs. COLLECTOR OF CUSTOMS
March 25, 1991
KISHORLAL PRABHUDAS GHIYA Vs. STATE OF GUJARAT
July 11, 1991
KOLI JADAV KACHARABHAI Vs. THE STATE OF GUJARAT
January 29, 1991
KOLI MALDE KARSAN Vs. STATE OF GUJARAT
September 17, 1991
KUMARI BINITA Vs. LIFE INSURANCE CORPORATION OF INDIA
August 20, 1991
KUMBHAR YAKUB JUSAB Vs. BHUJ MUNICIPALITY
February 6, 1991
LALITABEN BHANABHAI Vs. LALIBEN BHANABHAI
February 22, 1991
LAVJEE PUNJA Vs. UNION OF INDIA
September 10, 1991
LAXMANSINH DANSINHJI GOHEL Vs. STATE OF GUJARAT
September 20, 1991
LAXMI STEEL COMPANY Vs. RECEIVER OF WRECK AND SUB DIVISIONAL MAGISTRATE
November 19, 1991
LILABHAI KHODABHAI BHARVAD Vs. STATE OF GUJARAT
March 19, 1991
LUHAR RAMJIBHAI DHARAMSINHBHAI Vs. KASHIBEN DHARAMSINHBHAI
February 26, 1991
M C DADWAL Vs. STATE OF GUJARAT
August 9, 1991
M G DOSHIT Vs. RELIANCE PETROCHEMICALS LIMITED
November 19, 1991
M N KHAMBHATWALA Vs. STATE OF GUJARAT
June 11, 1991
M RAVJI Vs. STATE OF GUJARAT
July 24, 1991
MADHAVRAO RAMBHAI THAKORE Vs. TRUSHABAI RAMRAO JADHAV
September 19, 1991
MADHU SILICA PRIVATE LIMITED Vs. STATE OF GUJARAT
February 28, 1991
MADHUBEHN Vs. STATE OF GUJARAT
December 19, 1991
MAFATLAL APPARELS MANUFACTURING COMPANY LIMITED Vs. MAFATLAL APPARELS WORKERS UNION
December 27, 1991
MAFATLAL INDUSTRIES LIMITED Vs. NADIAD NAGARPALIKA
April 12, 1991
MAFATLAL INDUSTRIES LTD. Vs. UNION OF INDIA
October 22, 1991
MAGANLAL GULABCHAND SHAH Vs. UNION OF INDIA
July 31, 1991
MAHARANIDAS VALLABHDAS SHAH Vs. NARENDRA JIVRAM SHAH
July 12, 1991
MAHARAOSHRI MUDANSINHJI VIJAYRAJJI Vs. STATE OF GUJARAT
March 7, 1991
MAHESHWARI MILLS LIMITED Vs. UNION OF INDIA
April 29, 1991
MAHESHWARI MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
March 19, 1991
MAHMEDALAM ABDUL LATIF VOHRA Vs. STATE OF GUJARAT
October 16, 1991
MALAJI MOHANJI Vs. STATE OF GUJARAT
January 16, 1991
MANEKCHOWK AND AHMEDABAD MFG CO LTD Vs. STATE OF GUJARAT
March 6, 1991
MANGAL SINGH F POON Vs. STATE OF GUJARAT
January 21, 1991
MANGUBEN WD O NATWARLAL HIRALAL PATEL Vs. SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
March 22, 1991
MANIBEN VALABHAI Vs. FACTORY MANAGER, SHREE SHUBHALAXMI MILLS
September 4, 1991
MANILAL BHANABHAI PATEL Vs. UNION OF INDIA
August 16, 1991
MANKUNVARBA MANHARSINH VAGHELA Vs. THARAD NAGAR PANCHAYAT
August 2, 1991
MANUBHAI M DESAI Vs. STATE OF GUJARAT
March 15, 1991
MCB PRIVATE LIMITED Vs. SLM MANEKLAL LIMITED
November 29, 1991
MCGAW RAVINDRA LABORATORIES INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
December 19, 1991
MCGAW RAVINDRA LABORATORIES INDIA LIMITED Vs. UNION OF INDIA
January 23, 1991
MERCHANT STEEL INDUSTRIES PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISES
February 19, 1991
MINABEN ARVINDLAL GANDHI Vs. STATE OF GUJARAT
June 14, 1991
MINDERN HANDELE COMPAGNIE NETHERLAND Vs. STATE TRADING CORPORATION OF INDIA
July 15, 1991
MINOR ANISH ACHYUT CHINUBHAI Vs. NANIKRAM SOBHRAJ MILLS PRIVATE LIMITED
December 2, 1991
MISTRY GOPAL KEHTA Vs. DHUDARMAL MANGATMAL AND SONS
August 28, 1991
MODASA NAGRIK SAHAKARI BANK LTD Vs. ADDITIONAL COLLECTOR OF CUSTOMS, AHMEDABAD
October 8, 1991
MODIPON LTD Vs. STATE OF GUJARAT
March 18, 1991
MOHANBHAI RANCHHODBHAI Vs. STATE OF GUJARAT
May 2, 1991
MOHMAD KASIM ABDUL LATIF MEMAN Vs. STATE OF GUJARAT
September 23, 1991
MOHMADBHAI AHMEDBHAI MALEK Vs. STATE OF GUJARAT
March 27, 1991
MOHTA ISPAT LTD Vs. COMMISSIONER OF SALES TAX AHMEDABAD
February 19, 1991
MUKESH PRAGJIBHAI BHOJANI Vs. DIRECTOR OFFENCE OF ROJGAR AND TALIM SANSTHAN
August 1, 1991
MUKUND A. SAYANI Vs. UNION OF INDIA
March 26, 1991
MUKUNDSING YADAV Vs. MAJOR JOGENDRASING Z YADAV
October 30, 1991
MULJIBHAI MAFATLAL BARAIYA Vs. DIRECTOR OF MEDICAL EDUCATION AND RESEARCH AHMEDABAD
August 26, 1991
MUNICIPAL COMMISSIONER BARODA Vs. SANATKUMAR D BRAHMBHATT
April 24, 1991
MUNICIPAL CORPORATION FOR THE CITY OF AHMEDABAD Vs. CHELARAM AND SONS
April 9, 1991
MUNUND GRAM PANCHAYAT Vs. STATE OF GUJARAT
October 28, 1991
N D BUCH Vs. STATE OF GUJARAT
September 23, 1991
NANAVATI CHEMICAL INDUSTRIES Vs. UNION OF INDIA
March 8, 1991
NANU GORDHAN Vs. STATE OF GUJARAT
July 24, 1991
NARSINHBHAI CHHOTABHAI PATEL AND ANOTHER Vs. DAHYABHAI CHHOTABHAI AND OTHERS
August 7, 1991
NATHALAL ASHARAM Vs. COMMISSIONER OF INCOME TAX
July 25, 1991
NATUBHAI SHIVABHAI CHAVDA Vs. DHIRAJLAL MADHAVDAS BHARTI
August 16, 1991
NATVARLAL PITAMBERDAS PATEL Vs. STATE OF GUJARAT
May 1, 1991
NATWARBHAI Vs. ADDL SPL LAND ACQUISITION OFFICER AHMEDABAD
March 12, 1991
NATWARBHAI SAKARBHAI Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
March 13, 1991
NATWARLAL PITAMBER DAS PATEL Vs. STATE OF GUJARAT
March 1, 1991
NAVSARI COTTON AND SILK MILLS LTD Vs. UNION OF INDIA
March 25, 1991
NAVSARI OIL PRODUCTS LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
December 4, 1991
NAVSARI YARN TRISTERS Vs. BANK OF BARODA
July 3, 1991
NAWABKHAN GULABKHAN Vs. MUNICIPAL CORPORATION FOR THE CITY OF AHMEDABAD
February 20, 1991
NEHAL D KOTHARI Vs. DIRECTOR GENERAL OF HEALTH SERVICES NEW DELHI
August 16, 1991
NIRUBEN WD O JYOTINDRABHAI YAGNIK Vs. KIRITKUMAR RAMANLAL RAVAL
January 25, 1991
NIZAMUDDIN FAKIRUDDIN KAZI Vs. STATE OF GUJARAT
April 29, 1991
OFFICER ON SPECIAL DUTY LAND ACQUISITION GIDC AHMEDABD Vs. JAMKUBEHN KALIDAS SODHA
June 20, 1991
OFFICIAL LIQUIDATOR HIMALAYA TOOLS INDIA PRIVATE LIMITED Vs. GUJARAT STATE FINANCE CORPORATION
August 2, 1991
ORIENTAL FIRE & GENERAL INSURANCE CO. LTD Vs. SHIRAJBHAI MOHMADBHAI VORA & ORS
September 30, 1991
PANKAJ D SUTHAR Vs. STATE OF GUJARAT
July 26, 1991
PANNABEN RAMANLAL SONI Vs. JITENDRA KUMAR CHIMANLAL SONI
March 26, 1991
PARAMOUNT KUMKUM PVT. LTD. Vs. UNION OF INDIA
May 2, 1991
PAREKH ELECTRIC WIRE INDUSTRIES PVT LTD Vs. STATE OF GUJARAT
April 15, 1991
PARSHURAM POTTERY WORKS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
December 5, 1991
PARSOTTAMBHAI PARMABHAI Vs. SHIVANAND JHA D S P KHEDA
January 9, 1991
PATEL BROS AND CO Vs. STATE OF GUJARAT
April 9, 1991
PATEL JAGRUTIBEN Vs. GUJARAT SECONDARY EDUCATION BOARD
February 28, 1991
PATEL MANUBHAI ALIAS NARESHKUMAR GANDABHAI PATEL Vs. STATE OF GUJARAT
October 22, 1991
PATEL PLASTICS Vs. UNION OF INDIA
September 11, 1991
PATEL TALKIES Vs. STATE OF GUJARAT
March 13, 1991
PRABHAT SILK AND COTTON MILLS COMPANY LIMITED Vs. UNION OF INDIA
March 22, 1991
PRABHAVATIBEN BIPINCHANDRA RANGUNWALA Vs. BIPINCHANDRA DHANSUKHALAL
August 22, 1991
PRABHAVATIBEN BIPINCHANDRA RANGUNWALA Vs. BIPINCHANDRA DHANSUKHLAL AND ANR.
August 27, 1991
PRABHUDAS BADAJI PANDAV Vs. FARIDMIYA HUSEINMIYA KADARI
May 7, 1991
PRADIPKUMAR KARUNASHANKER JOSHI Vs. JASHWANTIBEN JAYASHANKER JOSHI
July 24, 1991
PRAVINBHAI GUNUBHA CHUDASAMA Vs. STATE OF GUJARAT AND ANOTHER
August 13, 1991
PREMKUMAR P PANDYA Vs. DENA BANK
September 18, 1991
PROF A N KARIA Vs. M S UNIVERSITY BARODA
February 13, 1991
PUJ KHENGAR NYALCHAND Vs. THACKER SHANKERLAL NARANJI
August 2, 1991
R ATMARAM BASUDIWALA Vs. STATE OF GUJARAT
July 2, 1991
R R SHAH Vs. R BASU MUNICIPAL COMMISSIONER AHMEDABAD
April 3, 1991
R S CHHAYA Vs. STATE OF GUJARAT
September 23, 1991
RABARI DEVABHAI VASTABHAI Vs. DISTRICT REGISTRAR JUNAGADH
March 19, 1991
RABARI KARSAN BAVAN Vs. THE DISTRICT MAGISTRATE, JUNAGADH AND ORS.
March 18, 1991
RAFIK AMAD VAID Vs. STATE OF GUJARAT
December 10, 1991
RAJARAM AND COMPANY Vs. COMMISSIONER OF INCOME TAX
July 19, 1991
RAJASTHAN METAL INDUSTRIAL CORPORATION Vs. STATE OF GUJARAT
July 8, 1991
RAJENDRA MANUBHAI PATEL Vs. STATE
May 2, 1991
RAJESH SADASHIV Vs. STATE OF GUJARAT
October 7, 1991
RAJIV COTTON TRADERS Vs. OFFICIAL LIQUIDATOR
March 14, 1991
RAJKOT DISTRICT PANCHAYAT Vs. MANSUKHLAL DALICHAND MEHTA
March 6, 1991
RAJKOT MUNICIPAL CORPORATION Vs. MANJULABEN WD O JAYANTILAL CHHAGANLAL
March 20, 1991
RAJPUT ANIL RAMSINH Vs. STATE OF GUJARAT
April 24, 1991
RAMABEN KANTILAL VITHALANI Vs. STATE OF GUJARAT
March 15, 1991
RAMANLAL DALSUKHBHAI PATEL Vs. STATE OF GUJARAT
July 24, 1991
RAMANLAL R SINGHVI Vs. COMMISSIONER OF INCOME TAX
August 6, 1991
RAMCHANDRA HIRACHAND BHATIA Vs. CHUNILAL KHODIDAS
July 10, 1991
RAOJIBHAI MOTIBHAI THAKOR Vs. SHANTABEN KALIDAS CHAUHAN
October 23, 1991
RASIKLAL NATHULAL SHAH Vs. DISTRICT MAGISTRATE HIMATNAGAR
March 8, 1991
RASIKLAL NATHULALA SHAH Vs. DISTRICT MAGISTRATE, HIMATNAGAR
March 18, 1991
RATANSING PRATAPSINH BARIA Vs. STATE OF GUJARAT
October 14, 1991
RAVJIBHAI MAGANBHAI PATEL Vs. ADDITIONAL CHIEF SECRETARY, REVENUE DEPARTMENT (APPEALS), STATE OF GUJARAT
August 6, 1991
RAXABEHN Vs. STATE OF GUJARAT
October 1, 1991
RAZAQ MOOSA MOKHA ANVAR AVUB THAIM Vs. THE STATE OF GUJARAT
August 14, 1991
ROHIT PULP AND PAPER MILLS LTD Vs. STATE OF GUJARAT
March 8, 1991
RUKSHMANIBEN RANCHHODDAS Vs. KANCHANBEN RATILAL
September 25, 1991
RUPESHKUMAR MAHENDRAKUMAR MANIYAR Vs. SMT. KIRTIBEN RUPESHKUMAR MANIYAR
July 24, 1991
S R BHATT Vs. STATE OF GUJARAT
October 16, 1991
S R PATEL Vs. REGIONAL MANAGER BANK OF BARODA
July 22, 1991
SABARKANTHA JILLA RU UTPADAKONI CO OP SPINNING MILLS LIMITED Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE
January 25, 1991
SAFIMAHMAD IBRAHIM VORA Vs. STATE OF GUJARAT
April 30, 1991
SAGAR TILES CO Vs. STATE OF GUJARAT
December 12, 1991
SAIJPUR BOGHA NAGAR PALIKA OCTROI KARMACHARI MANDAL Vs. AHMEDABAD MUNICIPAL CORPORATION
January 29, 1991
SALIM RAJMOHMAD PATHAN Vs. STATE OF GUJARAT
October 3, 1991
SATELLITE ENGINEERING LTD. Vs. ASSTT. COLLECTOR OF CENTRAL EXCISE
March 6, 1991
SATISH JAGDISHCHANDRA MISTRY Vs. STATE OF GUJARAT
September 25, 1991
SAURABHKUMAR KANTILAL PARIKH Vs. SALES TAX OFFICER III OFFICE OF ASSISTANT SALES TAX COMMISSIONER RECOVERY AHMEDABAD
July 17, 1991
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
November 19, 1991
SAVITABEHN MOHANLAL PATEL Vs. MUNICIPAL COMMISSIONER AHMEDABAD MUNICIPAL CORPOATION
June 28, 1991
SAVJIBHAI MOHANBHAI PATEL Vs. STATE OF GUJARAT & OTHERS
August 28, 1991
SECOND ADDL SPECIAL LAND ACQUISITION OFFICER AHMEDABAD Vs. RANCHHODBHAI DESAIBHAI PATEL
February 11, 1991
SHAH KALIDAS MADHAVLAL JAIN Vs. B L THAKORE
January 19, 1991
SHAH TEXTILE MILLS PVT LTD Vs. STATE OF GUJARAT
March 21, 1991
SHAILESHKUMAR VANECHAND DOSHI Vs. STATE OF GUJARAT
July 24, 1991
SHANKERBHAI KANJIBHAI Vs. DAGDUBHAI GOVINDBHAI
June 26, 1991
SHANTABEN CHINUBHAI Vs. COMMISSIONER OF WEALTH TAX
September 5, 1991
SHANTILAL UDAYCHAND BOHRA Vs. SUMAN BHAILAL PATEL
April 19, 1991
SHARPEX ENGINEERING WORKS Vs. STATE OF GUJARAT
June 17, 1991
SHAW WALLACE AND COMPANY LIMITED Vs. REPUTE FERTILIZERS
September 19, 1991
SHITAIPRASAD LALLURAM Vs. STATE OF GUJARAT
September 18, 1991
SHREE VALLABH GLASS WORKS LTD Vs. STATE OF GUJARAT
April 11, 1991
SHREEJI TRADERS Vs. STATE OF GUJARAT
April 24, 1991
SHREYABEN R MUKHARJEE Vs. COMMISSIONER OF INCOME TAX
August 13, 1991
SHRI N. RAVINDRAN NAIR Vs. THE GOVT. OF GUJARAT, THROUGH THE UNDER SECRETARY, HOME DEPTT. (SPL), SACHIVALAYA, GANDHINAGAR
December 23, 1991
SHRINATHJI MECHANICAL WORKS Vs. STATE OF GUJARAT
August 2, 1991
SHYAMDUTT UPADHYAY Vs. STATE OF GUJARAT
September 23, 1991
SOLANKI RAVIBHAI DIPUBHAI Vs. STATE OF GUJARAT
September 10, 1991
SONAL GUM INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
December 16, 1991
SONI BHAGWANDAS NARBHERAM Vs. BINDUBEN GULABRAI
January 10, 1991
STATE BANK OF INDIA Vs. KUSUM VALLABHDAS THAKKAR
January 23, 1991
STATE OF GUJARAT Vs. BHAGWATI CONSTRUCTION COMPANY
January 22, 1991
STATE OF GUJARAT Vs. DEVJI BECHAR
January 15, 1991
STATE OF GUJARAT Vs. C K PATEL
February 13, 1991
STATE OF GUJARAT Vs. RASHISH AHMED RAFIK AHMED
February 14, 1991
STATE OF GUJARAT Vs. BADAL RAMJIBHAI SAGAR
February 15, 1991
STATE OF GUJARAT Vs. MURLIDHARAN
February 16, 1991
STATE OF GUJARAT Vs. SUBHASH S DESAI
February 26, 1991
STATE OF GUJARAT Vs. PFIZER LTD
March 4, 1991
STATE OF GUJARAT Vs. ESSO STANDARD
February 28, 1991
STATE OF GUJARAT Vs. NILESH CHANDRAKANTH SHETH
April 26, 1991
STATE OF GUJARAT Vs. DIAMOND OPTICAL MART
April 26, 1991
STATE OF GUJARAT Vs. DALPATSINH BHAGWANSINH DODIYA
April 20, 1991
STATE OF GUJARAT Vs. CHUNILAL JIVRAJBHAI
April 23, 1991
STATE OF GUJARAT Vs. KISHOR TIMBER
April 2, 1991
STATE OF GUJARAT Vs. POLYTHREADS
April 3, 1991
STATE OF GUJARAT Vs. NEWAGE HOSE MANUFACTURING CO
March 22, 1991
STATE OF GUJARAT Vs. VINUBHAI MAGANLAL THAKKER
March 22, 1991
STATE OF GUJARAT Vs. BHAGWATI GENERAL AGENCY
April 1, 1991
STATE OF GUJARAT Vs. LINA TRADERS
April 2, 1991
STATE OF GUJARAT Vs. GOKALDAS TRADING COMPANY
March 13, 1991
STATE OF GUJARAT Vs. C K GAUZE BANDAGE MANUFACTURING COMPANY
March 13, 1991
STATE OF GUJARAT Vs. PATEL HARDAS GORDHAN
August 13, 1991
STATE OF GUJARAT Vs. SAMA ALANA ABDULLA
August 13, 1991
STATE OF GUJARAT Vs. CHANDULAL MANILAL ACHARYA AHMEDABAD
August 9, 1991
STATE OF GUJARAT Vs. SARATSINH R SISODIA
July 31, 1991
STATE OF GUJARAT Vs. INDIAN PETROCHEMICALS CORPORATION LTD
June 18, 1991
STATE OF GUJARAT Vs. KOSAN GAS COMPANY
June 17, 1991
STATE OF GUJARAT Vs. HARIDAS MULJI THAKKER
June 14, 1991
STATE OF GUJARAT Vs. ATUL METAL CORPORATION
June 14, 1991
STATE OF GUJARAT Vs. ANAND TALUKA CO-OPERATIVE COTTONSEEDS GINNING AND PRESSING SOCIETY LTD
June 13, 1991
STATE OF GUJARAT Vs. CHUNILAL MAYACHAND MEHTA
June 13, 1991
STATE OF GUJARAT Vs. MINAKSHI METAL CORPORATION
June 13, 1991
STATE OF GUJARAT Vs. AJAY TRADING COMPANY
June 12, 1991
STATE OF GUJARAT Vs. CHEM-DYES CORPORATION
June 12, 1991
STATE OF GUJARAT Vs. DANABHAI BHULABHAI
June 12, 1991
STATE OF GUJARAT Vs. BHAYALAL JADAVJI AND COMPANY
June 30, 1991
STATE OF GUJARAT Vs. MEGHDOOT LAMINARD LTD
June 27, 1991
STATE OF GUJARAT Vs. KATHI MALSIYA VAGHA
July 1, 1991
STATE OF GUJARAT Vs. MAMADRAHIM HAJI NODE
December 6, 1991
STATE OF GUJARAT Vs. KANTILAL M. ACHARYA
December 19, 1991
STATE OF GUJARAT Vs. BAVAJI MULDAS BALAKDAS
October 28, 1991
STATE OF GUJARAT Vs. DILIPKUMAR RATILAL SHAH
August 23, 1991
STATE OF GUJARAT Vs. RAJPUT RAMJI RATA AND OTHERS
August 16, 1991
STATE OF GUJARAT Vs. DIWALIBEN RADHAV KHANT
September 9, 1991
STATE OF GUJARAT Vs. KANTIBHAI BABABHAI PANCHAL
October 8, 1991
STATE OF GUJARAT Vs. H C VORA
October 4, 1991
STATE OF GUJARAT Vs. MOTIBHAI JETHABHAI MAKWANA
October 16, 1991
STATE OF GUJARAT Vs. HARGOVANDAS DEVRAJBHAI PATEL
October 11, 1991
STATE OF GUJARAT Vs. A.S. PATEL
March 4, 1991
STATE OF GUJARAT Vs. SURESHBHAI @ SURENDRA BHAI VITHALBHAI
July 19, 1991
STATE OF GUJARAT Vs. AMJIBHAI HIRABHAI
September 3, 1991
STATE OF GUJARAT Vs. T J PATEL
December 19, 1991
SUDA LAKHMAN RABARI Vs. STATE OF GUJARAT
September 13, 1991
SUDHAKAR PANDALIK GORSHA Vs. STATE OF GUJARAT
December 13, 1991
SUDHIR MAKANJI KANAR Vs. DY. COMMISSIONER OF POLICE
February 8, 1991
SUKHDEVSINH BALUBHA ZALA Vs. THE STATE OF GUJARAT
January 19, 1991
SUKUMAR MEHTA Vs. DISTRICT REGISTRAR BIRTHS AND DEATHS
August 28, 1991
SULOCHANABEN Vs. PANDURANG TOLARAM KHATRI
February 5, 1991
SUMHADI BIN MAORAIS INDONESIAN NATIONAL Vs. UNION OF INDIA
December 5, 1991
SUMITRABEN RAMUJILAL VYAS Vs. UNION OF INDIA
March 26, 1991
SUNIL HARISHBHAI PATEL Vs. BIJAL SUNIL PATEL
April 10, 1991
SUPO DYES CORPORATION Vs. COMMISSIONER OF INCOME TAX
September 7, 1991
SURAT ART SILK CLOTH MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA
August 9, 1991
SURESH MOHAN SONAVANE Vs. DEPUTY POLICE COMMISSIONER SURAT CITY
January 28, 1991
SURESHCHANDRA CHANDULAL PATNI Vs. NATWARLAL KESHAVLAL PATNI
December 19, 1991
SURINDER KUMAR AGGARWAL Vs. OIL & NATURAL GAS COMMISION AND ANOTHER
February 16, 1991
SUSHILABEN MOHANLAL Vs. MALI CHUNILAL HARGOVIND
January 16, 1991
SUSHILABEN RAMESHCHANDRA RANA Vs. RAMESHCHANDRA AMBALAL RANA
February 6, 1991
SWASTIK ENGINEERING AND MANUFACTURING COMPANYMPANY PRIVATE LIMITED Vs. INCOME TAX OFFICER
January 16, 1991
T S RABARI Vs. GOVERNMENT OF GUJARAT
August 5, 1991
TATA METALS AND STRIPS LTD Vs. STATE OF GUJARAT
April 23, 1991
THAKARDA HAMIRJI GAJUJI Vs. STATE OF GUJARAT
October 29, 1991
THAKORE Vs. STATE OF GUJARAT
April 2, 1991
THAKOREBHAI GANGARAM Vs. RAMANLAL MAGANLAL RESHAMWALA
July 8, 1991
THE STATE OF GUJARAT Vs. VINAYKANT KAPOORCHAND
April 4, 1991
TODARMAL JIVA JADAV Vs. KANDLA PORT TRUST
March 14, 1991
TRANSPORT CORPORATION OF INDIA LIMITED Vs. INDIAN RAYON CORPORATION VERAVAL
August 14, 1991
TRIKAMBHAI BHAGVANBHAI PATEL Vs. STATE OF GUJARAT AND OTHERS
November 19, 1991
TRUSTEES OF SURAT PARSI PANCHAYAT FUND AND PROPERTIES TRUST Vs. KETAN TEXTILE
August 29, 1991
UNION OF INDIA Vs. DHARAMSI F ZALA
March 20, 1991
UNION OF INDIA Vs. STATE OF GUJARAT
April 11, 1991
UNITED FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. MANIBEHN WINDOWS OF GOVINDBHAI RAMJIBHAI
February 26, 1991
USHABEN JOSHI Vs. STATE OF GUJARAT
October 14, 1991
VALLABH GLASS WORKS Vs. STATE OF GUJARAT
April 16, 1991
VANITABEN NARANBHAI Vs. NARANBHAI RAGHAVBHAI MAKWANA
January 19, 1991
VANTHALI VIBHAGIYA NAGARIK SAHAKARI BANK LIMITED Vs. STATE OF GUJARAT
October 3, 1991
VARSINH BHAGWAN Vs. STATE OF GUJARAT
June 28, 1991
VASANTKUMAR DURGASHANKAR JOSHI Vs. STATE OF GUJARAT
December 18, 1991
VELJIBHAI M DESAI Vs. STATE OF GUJARAT
April 27, 1991
VESTABHAI MADHUBHAI MACHHI MITNA Vs. TARACHAND VESTABHAI MACHHI
August 12, 1991
VIJAY FOUNDRY AND MACHINERY WORKS Vs. STATE OF GUJARAT
June 21, 1991
VINESH HIRALAL VAGHELA Vs. STATE OF GUJARAT
January 8, 1991
VINODKUMAR BAVABHAI Vs. DEPUTY COLLECTOR GONDAL
June 28, 1991
VIRENDRA BALAWANTRAI RAWAL Vs. DISTRICT SUPERINDENDENT OF POLICE VALSAD
August 29, 1991
VISHNUPRASAD G. DODIYA Vs. KHODIDAS DAHYABHAI & OTHERS
November 22, 1991
WALKER ANJARIA AND SONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 11, 1991
WESTERN INDIA INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
December 2, 1991
WIGMAN ELECTRICAL ENGINEERING INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
March 12, 1991
WINTEX MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
December 5, 1991
YAKUBBHAI AHMEDJI MISTRI Vs. IMAMUDDIN HUSENUDDIN KADRI
January 30, 1991