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Case Index
Title
Date
A C MAHESHWARI Vs. INCOME TAX OFFICER
June 24, 1991
A K JAIN AND BROTHERS HUF Vs. INCOME TAX OFFICER
December 27, 1991
ACADEMY OF GANDHIAN STUDIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 15, 1991
ADITYA TEXTILE INDUSTRIES P LTD Vs. INCOME TAX OFFICER
December 27, 1991
AGRO TRANSPORT LTD Vs. INSPECTING ASSISTANT COMMISSIONER
July 1, 1991
AJIT Vs. SECOND INCOME TAX OFFICER
December 13, 1991
ANUP ENGG LTD Vs. INCOME TAX OFFICER
October 22, 1991
ARENETCH MEDICAL ENTERPRISES P LTD Vs. INCOME TAX OFFICER
November 14, 1991
ASHWANI KUMAR Vs. INCOME TAX OFFICER
August 8, 1991
ASIAN TECHS LTD Vs. INCOME TAX OFFICER
December 13, 1991
ASSISTANT COMMISSIONER Vs. NIZAMUDDIN
August 12, 1991
ASSISTANT COMMISSIONER Vs. R CHEMPAKA DEVI
April 5, 1991
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NOORBARI TEA CO P LTD
November 25, 1991
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AMPEE INDUSTRIES P LTD
August 2, 1991
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KANTILAL D SHAH
September 24, 1991
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SRF HOLDINGS LTD
October 4, 1991
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAHESHWARI BROS
October 8, 1991
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHANKER REFRIGERATION CO
March 20, 1991
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHALINI K MEH
September 6, 1991
ASSISTANT COMMISSIONER OF INCOME TAX Vs. UNIVERSAL ELECTRICS LTD
April 3, 1991
ASSISTANT COMMISSIONER OF INCOME TAX Vs. UPPER GANGES SUGAR AND INDUSTRIES LTD
December 9, 1991
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GURU NANAK ESTATES
December 30, 1991
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JAMUNA FLOUR AND OIL MILLS P LTD
December 27, 1991
ASSOCIATED TRADING CORPN Vs. NINTH INCOME TAX OFFICER
February 15, 1991
ASSTT COMMISSIONER OF INCOME TAX Vs. DEEPAK ADS P LTD
November 11, 1991
AURANGZEB PASHA Vs. FIRST WEALTH TAX OFFICER
September 30, 1991
B INDIRA DEVI Vs. GIFT TAX OFFICER
May 13, 1991
B INDIRA RANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 25, 1991
B RAJASEKHARAN NAIR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 25, 1991
BABU RAM RAM NATH HUF Vs. INCOME TAX OFFICER
July 26, 1991
BARKHA INVESTMENTS AND TRADING CO P LTD Vs. INCOME TAX OFFICER
July 8, 1991
BECK AND CO INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER
December 2, 1991
BHILAWA INDUSTRIES AND ESTATES Vs. INCOME TAX OFFICER
December 30, 1991
BHUBAN MOHAN MITTER CHARITABLE TRUST Vs. INCOME TAX OFFICER
December 30, 1991
BISWANATH PASARI Vs. INCOME TAX OFFICER
December 31, 1991
BOMBAY MINERAL SUPPLY CO P LTD Vs. INCOME TAX OFFICER
October 22, 1991
BONITA INDIA LTD Vs. INCOME TAX OFFICER
March 18, 1991
BOUDIER CHRISTIAN Vs. INCOME TAX OFFICER
May 13, 1991
BRIG K D BHASIN Vs. INCOME TAX OFFICER
October 28, 1991
BRIJ BIHARI KULSHRESTRA Vs. COMMISSIONER OF INCOME TAX
January 31, 1991
BRIJ MOHAN LAL Vs. GIFT TAX OFFICER
August 23, 1991
BURLINGTONS OF BOMBAY Vs. THIRD INCOME TAX OFFICER
October 4, 1991
BUSH INDIA LTD Vs. DY COMMISSIONER OF INCOME TAX
December 6, 1991
BUTTWELDED TOOLS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 26, 1991
C M ALI Vs. NINTH INCOME TAX OFFICER
September 30, 1991
C S SHASTRI Vs. WEALTH TAX OFFICER
April 19, 1991
C VEDACHALA MUDALIAR AND MUTHUKUMARASWAMY MUDALIAR Vs. INCOME TAX OFFICER
December 27, 1991
CHANDRAKALA SOMANI CHARITABLE TRUST Vs. SEVENTH INCOME TAX OFFICER
January 29, 1991
CHANDRIKA DINESH Vs. FIFTH INCOME TAX OFFICER
August 22, 1991
CHANDULAL VENICHAND Vs. INCOME TAX OFFICER
May 7, 1991
CHEMOSYN PVT LTD Vs. SECOND INCOME TAX OFFICER
December 3, 1991
CHOKSI TUBE CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
May 30, 1991
CHRISTIANI AND NIELSEN COPENHAGAN Vs. FIRST INCOME TAX OFFICER
July 8, 1991
COLONISERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 21, 1991
COMMISSIONER OF INCOME TAX Vs. MULTIPLAN INDIA P LTD
May 27, 1991
COMMISSIONER OF INCOME TAX Vs. A P E INDIA P LTD
February 8, 1991
COMMISSIONER OF INCOME TAX Vs. MITRA TRANSPORT
November 29, 1991
CRYSTAL OIL P LTD Vs. INCOME TAX OFFICER
September 6, 1991
CYRUS A BAGWADIA Vs. INCOME TAX OFFICER
January 29, 1991
D K ENTERPRISES Vs. INCOME TAX OFFICER
July 17, 1991
DANIELE BEVILACQUA Vs. SECOND INCOME TAX OFFICER
August 13, 1991
DELHI AUTOMOBILES P LTD Vs. INCOME TAX OFFICER
March 5, 1991
DELHI BOTTLING CO P LTD Vs. INCOME TAX OFFICER
September 30, 1991
DEPUTY COMMISSIONER OF INCOME TAX Vs. FOSAN AND CO
October 29, 1991
DEPUTY COMMISSIONER OF INCOME TAX Vs. SHASHI KAPUR
September 27, 1991
DEPUTY COMMISSIONER OF INCOME TAX Vs. NANCO RUBBER AND PLASTICS
September 27, 1991
DEPUTY COMMISSIONER OF INCOME TAX Vs. SIVANANDA STEELS LTD
December 5, 1991
DEPUTY COMMISSIONER OF INCOME TAX Vs. NIPPON YUSEN KAISHA LTD
April 26, 1991
DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT Vs. SAMIR DIAMOND MANUFACTURING P LTD
April 17, 1991
DEPUTY COMMISSIONER OF WEALTH TAX Vs. S VIJAYAKRISHNA
July 22, 1991
DEVIDAYAL NON FERROUS INDUST Vs. FOURTH INCOME TAX OFFICER
July 8, 1991
DHARMARTH TRUST Vs. INSPECTING ASSISTANT COMMISSIONER
January 31, 1991
DINESH CHANDRA CHANDULAL SHAH Vs. INCOME TAX OFFICER
November 18, 1991
DINESHCHANDRA VIG Vs. INCOME TAX OFFICER
May 1, 1991
DIWAKER ENGINEERS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
February 18, 1991
DOAB FOODS AND GENERAL INDUSTRIES LTD Vs. INSPECTING ASSISTANT COMMISSIONER
April 2, 1991
DOLLAR BISCUIT CO Vs. INCOME TAX OFFICER
October 28, 1991
DURAMETALIIC INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER
March 22, 1991
DY COMMISSIONER OF INCOME TAX Vs. SUPER SPINNING MILLS LTD
September 27, 1991
DY COMMISSIONER OF INCOME TAX Vs. BASANT INVESTMENT CORPN
October 31, 1991
EICHER MOTORS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 30, 1991
EIGHTH INCOME TAX OFFICER Vs. M VISHVASARAYA INDUSTRY RESEARCH AND DEVELOPMENT CENTRE
May 6, 1991
EISEN PHARMACEUTICAL CO P LTD Vs. INCOME TAX OFFICER
December 17, 1991
ELCOME MARINE SERVICES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 28, 1991
ELLENBARRIE INDUSTRIAL GASES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 20, 1991
EMM LIBBAS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
July 25, 1991
EMPIRE ESTATE Vs. THIRD INCOME TAX OFFICER
December 2, 1991
ENKAY I RUBBER CO P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
October 8, 1991
ESCORTS ELECTRONICS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
March 21, 1991
ESCORTS TRACTORS LTD Vs. INCOME TAX OFFICER
January 31, 1991
ESSA ABDUL CAREEM Vs. WEALTH TAX OFFICER
April 26, 1991
ESTATE OF LATE MR N M SETHNA Vs. INCOME TAX OFFICER
February 28, 1991
FIFTH INCOME TAX OFFICER Vs. MRS LALITHA CHETTUR
April 12, 1991
FIRST INCOME TAX OFFICER Vs. G DELAFORGE
June 25, 1991
FIRST INCOME TAX OFFICER Vs. SREE TIRUPATHI AND CO
September 30, 1991
FLORIND SHOES LTD Vs. INCOME TAX OFFICER
August 30, 1991
FOREST DEVELOPMENT CORPN OF MEGHALAYA LTD Vs. INCOME TAX OFFICER
April 4, 1991
FRIENDS AUTO INDIA P LTD Vs. INCOME TAX OFFICER
May 10, 1991
G YATHEESH Vs. INCOME TAX OFFICER
August 13, 1991
GAURAV SONDHI MANBIR SONDHI Vs. INCOME TAX OFFICER
May 17, 1991
GAUTAM LALJIBHAI GAJJAR Vs. INCOME TAX OFFICER
February 22, 1991
GENERAL ENGINEERS CORPN Vs. INCOME TAX OFFICER
May 7, 1991
GEO SEA FOODS Vs. INCOME TAX OFFICER
January 22, 1991
GEORGE WILLIAMSON ASSAM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 12, 1991
GODAVARI DEVI SEHGAL Vs. INCOME TAX OFFICER
January 3, 1991
GUJARAT STATE EXPORT CORPN LTD Vs. INCOME TAX OFFICER
April 1, 1991
GULU G THADANI Vs. INSPECTING ASSISTANT COMMISSIONER
October 31, 1991
H T NARSINGHANI Vs. INCOME TAX OFFICER
June 13, 1991
HARVATEX ENGG AND PROCESSING CO LTD Vs. INCOME TAX OFFICER
May 23, 1991
HASMUKHLAL VALLABHDAS PARIKH Vs. WEALTH TAX OFFICER
September 5, 1991
HEERA TEXTILES Vs. INCOME TAX OFFICER
July 15, 1991
HEMA MALINI Vs. INCOME TAX OFFICER
December 30, 1991
HIND MARKETING CORPN P LTD Vs. INCOME TAX OFFICER
December 27, 1991
HIRA SINGH AND CO Vs. INCOME TAX OFFICER
August 21, 1991
IMPULSE INDIA P LTD Vs. INCOME TAX OFFICER
August 29, 1991
INCOME TAX OFFICER Vs. M P LAGHU UDYOG NIGAM LTD
December 4, 1991
INCOME TAX OFFICER Vs. VIKAS BUILDERS AND ENGG
October 10, 1991
INCOME TAX OFFICER Vs. ANDHRA PRADESH PAPER MILLS LTD
April 11, 1991
INCOME TAX OFFICER Vs. SANDHYA FINANCES
November 25, 1991
INCOME TAX OFFICER Vs. PARBHAT FORGINGS P LTD
June 21, 1991
INCOME TAX OFFICER Vs. VED WATI MUNJAL
March 27, 1991
INCOME TAX OFFICER Vs. SRI GANGA PRASAD JAISWAL
August 22, 1991
INCOME TAX OFFICER Vs. B D TRADERS
November 29, 1991
INCOME TAX OFFICER Vs. TAJ TRADE AND TRANSPORT CO LTD
December 31, 1991
INCOME TAX OFFICER Vs. SABINE LABORATORIES P LTD
May 29, 1991
INCOME TAX OFFICER Vs. KRISHAN CHAND
June 21, 1991
INCOME TAX OFFICER Vs. VINODCHANDRA SHANKERLAL MISTRY
May 23, 1991
INCOME TAX OFFICER Vs. DWARKADHIS ESTATE
August 19, 1991
INCOME TAX OFFICER Vs. CHIMANLAL THAKORDAS
July 31, 1991
INCOME TAX OFFICER Vs. MANINI NIRANJANBHAI
July 1, 1991
INCOME TAX OFFICER Vs. WOOD PAPER LTD
March 15, 1991
INCOME TAX OFFICER Vs. ELITE SHIP YARDS
July 18, 1991
INCOME TAX OFFICER Vs. JAY LAXMI FOUNDRY
May 31, 1991
INCOME TAX OFFICER Vs. NANDLAL NIHALCHAND HUF
July 30, 1991
INCOME TAX OFFICER Vs. VED PARKASH DEEPAK KUMAR
July 17, 1991
INCOME TAX OFFICER Vs. SAT PAL VED PARKASH KIRYANA MERCHANTS
July 17, 1991
INCOME TAX OFFICER Vs. K V K RAJU
January 18, 1991
INCOME TAX OFFICER Vs. TILAK RAJ BATRA AND SONS
January 2, 1991
INCOME TAX OFFICER Vs. BHARAT HEAVY PLATE AND VESSELS LTD
March 22, 1991
INCOME TAX OFFICER Vs. HINDUSTAN ELECTROGRAPHITES LTD ALSO IAC ASST V HINDUSTAN ELECTROGRAPHITES
November 29, 1991
INCOME TAX OFFICER Vs. TULSIDAS RAMJI P LTD
October 21, 1991
INCOME TAX OFFICER Vs. ANDHRA CUT PIECE CENTRE
December 30, 1991
INCOME TAX OFFICER Vs. P PEDDAIAH
August 30, 1991
INCOME TAX OFFICER Vs. RAJENDERA TRADING CO
December 9, 1991
INCOME TAX OFFICER Vs. KOKILABEN R CHOKSHI
January 3, 1991
INCOME TAX OFFICER Vs. J S CONSTRUCTION CO
September 30, 1991
INCOME TAX OFFICER Vs. POOJA METAL INDUSTRIES
June 3, 1991
INCOME TAX OFFICER Vs. D C RASTOGI
August 14, 1991
INCOME TAX OFFICER Vs. SHASHI KUMAR MOHATTA
November 15, 1991
INCOME TAX OFFICER Vs. NEW CARD BOARD INDUSTRIES
September 20, 1991
INCOME TAX OFFICER Vs. HINDUSTHAN COCONUT OIL MILL
September 10, 1991
INCOME TAX OFFICER Vs. MANGALCHAND BHANWAR LAL AND CO
May 7, 1991
INCOME TAX OFFICER Vs. ARUN KUMAR BHUWALKA
November 28, 1991
INCOME TAX OFFICER Vs. MANGILAL NANDKISHORE
November 29, 1991
INCOME TAX OFFICER Vs. PRAKASH ROADLINES CORPN
November 28, 1991
INCOME TAX OFFICER Vs. PREM NAGAR ASHRAM
June 18, 1991
INCOME TAX OFFICER Vs. A Y NITHYANANDAM
September 5, 1991
INCOME TAX OFFICER Vs. TILAK RAJ BATRA
May 14, 1991
INCOME TAX OFFICER Vs. PREM NATH MOTOR WORKSHOP P LTD
July 4, 1991
INCOME TAX OFFICER Vs. KOVILPATTI INDUSTRIAL CO OP OFFSET PRINTERS
September 30, 1991
INCOME TAX OFFICER Vs. C T ARUNACHALAM
January 10, 1991
INCOME TAX OFFICER Vs. RAVEENDRA ENGINEERING CONSTRUCTION CO
December 27, 1991
INCOME TAX OFFICER Vs. TRANSWORLD CASHEW TRADERS
September 10, 1991
INCOME TAX OFFICER Vs. K DAMODARAN GOVT PRESS
September 30, 1991
INCOME TAX OFFICER Vs. E I D PARRY INDIA LTD
September 13, 1991
INCOME TAX OFFICER Vs. VASUDHA BAJORIA
November 7, 1991
INCOME TAX OFFICER Vs. KOTHARI FAMILY TRUST
April 30, 1991
INCOME TAX OFFICER Vs. B D DAL AND OIL IND
November 8, 1991
INCOME TAX OFFICER Vs. TARA DEVI
November 29, 1991
INCOME TAX OFFICER Vs. FIBREFIL PLASTICS P LTD
May 31, 1991
INCOME TAX OFFICER Vs. ORIENTAL STATE HOTEL
May 7, 1991
INCOME TAX OFFICER Vs. KOHINOOR FLOUR MILLS LTD
February 22, 1991
INCOME TAX OFFICER Vs. AMRELI JILLA SAHAKARI KHARID VECHAN SANGH LTD
July 15, 1991
INCOME TAX OFFICER Vs. MIDAS RUBBER P LTD
August 8, 1991
INCOME TAX OFFICER Vs. K D SHAH INVESTMENTS P LTD
October 29, 1991
INCOME TAX OFFICER Vs. GOPAL GRAM SEVA SAHAKARI MANDLI LTD
March 7, 1991
INCOME TAX OFFICER Vs. MAHENDRA ELECTRICALS LTD
March 22, 1991
INDAG SALES INTERNATIONAL Vs. GIFT TAX OFFICER
January 9, 1991
INDIAN EXPRESS NEWSPAPERS BOMBAY P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
May 29, 1991
INDIAN HOTELS CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
June 13, 1991
INDURES P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
July 11, 1991
INSPECTING ASSISTANT COMMISSIONER Vs. ESCORTS ELECTRONICS LTD
July 19, 1991
INSPECTING ASSISTANT COMMISSIONER Vs. PUSHP TRADING CO
December 11, 1991
INSPECTING ASSISTANT COMMISSIONER Vs. T T VASU
December 31, 1991
INSPECTING ASSISTANT COMMISSIONER Vs. MITSUI AND CO LTD
October 11, 1991
INSPECTING ASSISTANT COMMISSIONER Vs. DALMIA CEMENT B LTD
February 28, 1991
INSPECTING ASSISTANT COMMISSIONER Vs. RAJ KUMARI MAHAJAN
October 23, 1991
INSPECTING ASSISTANT COMMISSIONER Vs. BANK OF MAHARASHTRA
August 7, 1991
INSPECTING ASSISTANT COMMISSIONER Vs. ANIL STARCH PRODUCTS LTD
February 27, 1991
INSPECTING ASSISTANT COMMISSIONER Vs. CORNING GLASS WORKS
June 18, 1991
INSPECTING ASSISTANT COMMISSIONER Vs. MD ZAFRULLA
September 18, 1991
INSPECTING ASSISTANT COMMISSIONER Vs. SALEM CO OPERATIVE SUGAR MILLS LTD
February 27, 1991
INSPECTING ASSISTANT COMMISSIONER Vs. BRITISH PHARMACEUTICAL LABORATORIES
May 23, 1991
INSPECTING ASSISTANT COMMISSIONER Vs. INDIAN ALUMINIUM CABLES LTD
February 26, 1991
ISMAIL AND SONS Vs. INCOME TAX OFFICER
October 30, 1991
J K PURI Vs. INCOME TAX OFFICER
October 8, 1991
J MAHESHKUMAR PETROCHEMICALS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 31, 1991
JAIN BROS Vs. INCOME TAX OFFICER
October 31, 1991
JALANNAGAR TEA ESTATE P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 20, 1991
JAMSHRI RAJITSINGHJI SPG AND WVG MILLS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
December 9, 1991
JAYA SOAP WORKS Vs. INCOME TAX OFFICER
March 4, 1991
JINTAN CLINICAL THERMOMETER Vs. INCOME TAX OFFICER
March 25, 1991
JITENDRA V MOHAN Vs. INCOME TAX OFFICER
December 17, 1991
JUGRAJ JAIN Vs. INCOME TAX OFFICER
March 31, 1991
JYOTSNA HOLDING P LTD Vs. DEPUTY COMMISSIONER
February 22, 1991
K C GANDHI Vs. CONTROLLER OF ESTATE DUTY
May 8, 1991
K CHIRANJEEVI Vs. INCOME TAX OFFICER
April 16, 1991
K PATEL AND CO Vs. THIRTEENTH INCOME TAX OFFICER
June 13, 1991
K S D RAJENDRAN Vs. INCOME TAX OFFICER
January 14, 1991
KALPA CONSTRUCTION CO Vs. INCOME TAX OFFICER
January 23, 1991
KANPUR BOTTLING CO P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
March 18, 1991
KEC INTERNATIONAL LTD Vs. SURTAX OFFICER
April 5, 1991
KHETSHI K HARIA Vs. FOURTH INCOME TAX OFFICER
August 19, 1991
KISHANCHAND HOLARAM Vs. INCOME TAX OFFICER
March 15, 1991
KISHANCHAND SOBHRAJMAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 27, 1991
KOHINOOR CHARITABLE TRUST Vs. INCOME TAX OFFICER
February 18, 1991
KOOVERJI DEVSHI AND CO P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
April 1, 1991
KOTHARI PRODUCTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 21, 1991
L K KASLIWAL Vs. GIFT TAX OFFICER
May 31, 1991
LACHMANDAS AND SONS Vs. INCOME TAX OFFICER
October 10, 1991
LAKSHMI MILLS CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
August 29, 1991
LALITH KUMAR MODI Vs. ASSESSING OFFICER
March 25, 1991
LAMPA TRADING CO Vs. INCOME TAX OFFICER
September 30, 1991
LARSEN AND TOBROU LTD Vs. INSPECTING ASSISTANT COMMISSIONER
August 21, 1991
M B AGRAWAL Vs. INCOME TAX OFFICER
January 31, 1991
M M ISMAIL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 6, 1991
M N DASTUR AND CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 13, 1991
M P JAYARAM Vs. FIRST INCOME TAX OFFICER
February 28, 1991
M R F EMPLOYEES WELFARE TRUST Vs. WEALTH TAX OFFICER
June 12, 1991
M SONAWALA AND CO Vs. INCOME TAX OFFICER
February 15, 1991
M V BELSTAR Vs. INCOME TAX OFFICER
February 26, 1991
MADHUSUDHAN VEGETABLE PRODUCTS CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
January 24, 1991
MADRAS LOOM HOUSE Vs. INCOME TAX OFFICER
March 22, 1991
MAHAVIR CO OPERATIVE BANK LTD Vs. INCOME TAX OFFICER
January 18, 1991
MANAKTALA CHEMICALS P LTD Vs. INCOME TAX OFFICER
September 30, 1991
MANGILAL J PARMAR Vs. INCOME TAX OFFICER
August 22, 1991
MANIBHAI S PATEL Vs. WEALTH TAX OFFICER
February 21, 1991
MANISH TEXTILES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 30, 1991
MAYUR TRADING CO Vs. INCOME TAX OFFICER
January 16, 1991
MCGROGOR AND BALFOUR INDIA LTD Vs. INCOME TAX OFFICER
September 9, 1991
MEGDOOT ENTERPRISES P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
December 31, 1991
MENTHA AND ALLIED PRODUCTS PVT LTD Vs. INCOME TAX OFFICER
March 25, 1991
MERCANTILE CORPN Vs. INCOME TAX OFFICER
November 12, 1991
MERCANTILE PLASTICS P LTD Vs. INCOME TAX OFFICER
July 18, 1991
METERS AND INSTRUMENTS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
September 11, 1991
MID EAST SHIPPING CO P LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
May 27, 1991
MODERN MILLS LTD Vs. INCOME TAX OFFICER
May 7, 1991
MOHAMMED OMER FAMILY TRUST Vs. INCOME TAX OFFICER
October 21, 1991
N DEIVENDRAN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
April 15, 1991
NAND PARKASH AND CO Vs. INCOME TAX OFFICER
March 8, 1991
NAVIN R KAMANI HUF Vs. INCOME TAX OFFICER
January 11, 1991
NAWANGAR SALT AND CHEMICAL INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 22, 1991
NEW DELHI HOTELS LTD Vs. INCOME TAX OFFICER
August 26, 1991
NEW INDIA CONSTRUCTION CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 22, 1991
NIDHIPATI SINGHANIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 16, 1991
NORTHERN INDIA TILES CORPN Vs. INSPECTING ASSISTANT COMMISSIONER
April 4, 1991
ORIENT BOREWELL CO OPERATIVE SOCIETY LTD Vs. INCOME TAX OFFICER
August 23, 1991
ORIOLE EXPORTS P LTD Vs. INCOME TAX OFFICER
October 24, 1991
ORISSA STATE CIVIL SUPPLIES CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 30, 1991
P M CELINE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 31, 1991
PADMASRI RICE MILL Vs. INCOME TAX OFFICER
April 29, 1991
PANAMA INDUSTRIES AND LABORATORIES Vs. INSPECTING ASSISTANT COMMISSIONER
February 12, 1991
PARRYS CONFECTIONERY LTD Vs. INCOME TAX OFFICER
January 7, 1991
PATEL AUTOMOBILES SPARE PARTS Vs. INCOME TAX OFFICER
February 28, 1991
PATWA INVESTMENT AND FINANCE LTD Vs. INCOME TAX OFFICER
January 24, 1991
PETER FRENKEL AND PARTNERS Vs. FIRST INCOME TAX OFFICER
February 27, 1991
PIONEER MINERALS Vs. INCOME TAX OFFICER
February 7, 1991
PLASTICOTES INVESTMENTS LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
October 18, 1991
POLOVICTORY CINEMA Vs. INCOME TAX OFFICER
February 24, 1991
POONAM STEEL INDUSTRIES Vs. INCOME TAX OFFICER
August 16, 1991
POPULAR AUTOMOBILES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 26, 1991
PRADEEP BATRA Vs. INSPECTING ASSISTANT COMMISSIONER
September 5, 1991
PRADEEPKUMAR CHELARAM ARORA Vs. INCOME TAX OFFICER
December 26, 1991
PRAMOD KUMAR GUPTA Vs. INCOME TAX OFFICER
August 16, 1991
PREM FAMILY SPECIFIC TRUST Vs. INCOME TAX OFFICER
August 13, 1991
PREM KUMAR DHIR Vs. INCOME TAX OFFICER
August 26, 1991
R J BASU Vs. SECOND INCOME TAX OFFICER
January 10, 1991
R KEDARNATH Vs. INCOME TAX OFFICER
June 10, 1991
RAGHAVJI ANANDJI AND CO Vs. THIRD INCOME TAX OFFICER
September 19, 1991
RAGHAVULU CHETTY HUF Vs. INCOME TAX OFFICER
January 30, 1991
RAGHVENDRA SINGH Vs. INSPECTING ASSISTANT COMMISSIONER
September 24, 1991
RAJESHKUMAR PORWAL Vs. DY COMMISSIONER OF WEALTH TAX
August 23, 1991
RAJIV R PAONASKAR Vs. THIRD INCOME TAX OFFICER
December 30, 1991
RAJKOT LODHIKA PURCHASE AND SALES UNION LTD Vs. INCOME TAX OFFICER
June 5, 1991
RAJNIKANT A HAJI HUF Vs. INCOME TAX OFFICER
November 11, 1991
RAM KUMAR GUPTA Vs. INCOME TAX OFFICER
April 4, 1991
RAM NATH MONGA AND SONS Vs. INSPECTING ASSISTANT COMMISSIONER
September 17, 1991
RAM PANJWANI AND CO Vs. INSPECTING ASSISTANT COMMISSIONER
August 19, 1991
RAMADAS MOTOR TRANSPORT LTD Vs. INCOME TAX OFFICER
January 4, 1991
RAMAKEM P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
June 21, 1991
RAMESH J SHAH Vs. INCOME TAX OFFICER
December 19, 1991
RAMESHWAR PRASAD GOENKA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
January 31, 1991
RANJIT R SHAH Vs. FOURTH INCOME TAX OFFICER
January 29, 1991
RANJIT SEN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 16, 1991
RUBY MILLS LTD Vs. FIRST INCOME TAX OFFICER
November 28, 1991
RUPAJULI TEA CO INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 7, 1991
S ALBERT Vs. FIRST WEALTH TAX OFFICER
May 21, 1991
S B PATEL BUILDERS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
December 18, 1991
S I PROPERTY DEVELOPMENT P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
December 13, 1991
S PUSHPAM Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
September 30, 1991
S R PAUSKAR Vs. THIRD INCOME TAX OFFICER
June 26, 1991
S VALLIAMMAI Vs. WEALTH TAX OFFICER
September 13, 1991
SADHANA GUNWANT SHAH Vs. INCOME TAX OFFICER
April 22, 1991
SAIBA DEVELOPERS P LTD Vs. FIFTEENTH INCOME TAX OFFICER
October 23, 1991
SANMARG P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
September 9, 1991
SARDARMULL CHORDIA Vs. WEALTH TAX OFFICER
January 10, 1991
SATADAL SAVINGS AND INVESTMENTS INDIA LTD Vs. INCOME TAX OFFICER
October 7, 1991
SAVITRI DEVI KANOONGO Vs. INSPECTING ASSISTANT COMMISSIONER
September 24, 1991
SERCON P LTD Vs. INCOME TAX OFFICER
March 13, 1991
SEVA TRUST Vs. INCOME TAX OFFICER
April 30, 1991
SHANTA KUMARI Vs. INCOME TAX OFFICER
April 18, 1991
SHANTI DEVI GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 13, 1991
SHASHI RAJ KAPOOR Vs. INCOME TAX OFFICER
March 27, 1991
SHEILA JAUHAR Vs. INCOME TAX OFFICER
March 21, 1991
SHERE PUNJAB SILK STORE Vs. INCOME TAX OFFICER
July 22, 1991
SHIV CHARAN GUPTA Vs. INSPECTING ASSISTANT COMMISSIONER
May 7, 1991
SHRIRAM FIBRES LTD Vs. INSPECTING ASSISTANT COMMISSIONER
February 4, 1991
SHRIRAM SITARAM DAHIWALKAR Vs. WEALTH TAX OFFICER
October 25, 1991
SHYAM SUNDER MUKHIJA Vs. INCOME TAX OFFICER
April 15, 1991
SITA WORLD TRAVEL I P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
May 30, 1991
SIVA BEVERAGES Vs. INCOME TAX OFFICER
April 23, 1991
SOUTH EASTERN ROADWAYS LTD Vs. INCOME TAX OFFICER
October 25, 1991
SOUTH INDIAN FINANCE Vs. INCOME TAX OFFICER
August 22, 1991
SOUTHERN ASBESTOS CEMENT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 28, 1991
SREE ANNAPOORNA GOWRISHANKAR HOTELS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 26, 1991
SRI HARISANKAR CASHEW MFG CO Vs. INCOME TAX OFFICER
May 31, 1991
STANMORE ANAMALLAY ESTATES LTD Vs. INSPECTING ASSISTANT COMMISSIONER
July 12, 1991
STAR PAPER MILLS LTD Vs. INCOME TAX OFFICER
December 26, 1991
STEEL AUTHORITY OF INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 30, 1991
SUDHABEN RAMANLAL Vs. WEALTH TAX OFFICER
February 25, 1991
SUNIL SIDDHARTHBHAI Vs. GIFT TAX OFFICER
April 18, 1991
SWADESHI COTTON MILLS CO LTD Vs. INCOME TAX OFFICER
March 22, 1991
SWADESHI POLYTEX LTD Vs. INCOME TAX OFFICER
May 31, 1991
T N K GOVINDARAJU CHETTY AND CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 31, 1991
TALAKSHI LALJI AND CO Vs. INCOME TAX OFFICER
January 25, 1991
TAMIL NADU STATE MARKETING CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 31, 1991
TAYUB MOHAMED HAJEE MOOSA AND CO Vs. FIRST INCOME TAX OFFICER
February 18, 1991
THIRD INCOME TAX OFFICER Vs. JHAVERBHAI PATEL CH TRUST
December 10, 1991
TIAM HOUSE SERVICES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 23, 1991
TOURIST LODGE DEFUNCT Vs. INCOME TAX OFFICER
December 18, 1991
TRIVENI CONCERNS Vs. INCOME TAX OFFICER
September 27, 1991
TRUSTEES GODREJ TRUST Vs. FIFTH INCOME TAX OFFICER
May 6, 1991
UMESH CHAND AGARWAL Vs. INCOME TAX OFFICER
May 21, 1991
UNDERWATER SERVICES COMPANY P LTD Vs. DY COMMISSIONER OF INCOME TAX
February 7, 1991
USHA SOGANI Vs. INCOME TAX OFFICER
September 26, 1991
USHADEVI AGARWAL Vs. INCOME TAX OFFICER
November 29, 1991
V I P INDUSTRIES LTD Vs. INSPECTING ASSISTANT COMMISSIONER
January 11, 1991
V K DEVARAJAN AND BROS Vs. INCOME TAX OFFICER
March 26, 1991
V RAJASEKHARAN NAIR Vs. INCOME TAX OFFICER
September 27, 1991
V VAIDYANATHAN Vs. INCOME TAX OFFICER
June 13, 1991
VALIYA ARYAN BHATTATHIRIPAD Vs. WEALTH TAX OFFICER
May 16, 1991
VANITHA MOHAN Vs. GIFT TAX OFFICER
May 29, 1991
VIJAY KUMAR MEHRA Vs. INSPECTING ASSISTANT COMMISSIONER
March 18, 1991
VIJAY TANK AND VESSELS P LTD Vs. INCOME TAX OFFICER
January 4, 1991
VINOD TAYAL Vs. INCOME TAX OFFICER
January 10, 1991
VIRAJ TECHNOCOM LTD Vs. INCOME TAX OFFICER
November 28, 1991
VISHWA NIRYAT P LTD Vs. INCOME TAX OFFICER
July 4, 1991
VORA INDUSTRIES TOOLS P LTD Vs. INCOME TAX OFFICER
August 6, 1991
VXL INDIA LTD Vs. INCOME TAX OFFICER
October 29, 1991
WEALTH TAX OFFICER Vs. V V V A DINAKARAN
September 25, 1991
WEALTH TAX OFFICER Vs. P M PADMANABHAN
October 8, 1991
WEALTH TAX OFFICER Vs. R KRISHNA MURTHY
November 25, 1991
WESTERN INDIA PAINTS AND COLOUR CO P LTD Vs. INCOME TAX OFFICER
April 24, 1991
WESTON LEASING AND FINANCE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 4, 1991
YERCAUD COFFEE CURING WORKS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 27, 1991