Case Index

Title
Date
A K PADMANABHAN Vs. STATE OF KERALA
July 9, 1991
A K PADMANABHAN EX M L A Vs. STATE
July 9, 1991
A LAKSHMYKUTTY Vs. STATE OF KERALA
March 6, 1991
A M PRABHAKARAN NAIR Vs. UNION OF INDIA UOI
September 30, 1991
A PADMANABHA PANICKER Vs. K J TONY
June 10, 1991
A X VARGHESE Vs. UNION OF INDIA
February 4, 1991
A.B. MAHIN Vs. COLLECTOR OF CUSTOMS
January 4, 1991
ABDUL AZEEZ Vs. STATE OF KERALA
October 1, 1991
ABDUL NAZAR Vs. SALES TAX OFFICER
August 7, 1991
ABDUL NAZAR Vs. STO
August 8, 1991
ABDUL NAZAR Vs. SALES TAX OFFICER-II 1ST CIRCLE
September 16, 1991
ABDUL RASHEED Vs. SECRETARY R T A PALAKKAD
February 7, 1991
ABDULLA MOHAMMED Vs. COMMISSIONER OF INCOME TAX
March 21, 1991
ABDULRAHIMAN Vs. ABDULLA HAJI
March 11, 1991
ABI CHEERAN Vs. CHANCELLOR KERALA AGRL UNIVERSITY TRIVANDRUM
August 1, 1991
ABOOBAKER Vs. M RATNA SINGH
November 28, 1991
ABRAHAM KURIAKOSE Vs. P T THOMAS
September 26, 1991
ABRAHAM VARKEY Vs. KERALA AGRL UNIVERSITY
January 15, 1991
AHAMAD KOYA Vs. STATE OF KERALA
January 7, 1991
AISHAMMA Vs. ABDUL REHIMAN
May 27, 1991
ALEYAMMA GEORGE Vs. STATE OF KERALA
June 5, 1991
AMBIKA CHITRANJAN Vs. B. VIJAYAMMA
June 6, 1991
AMBIKAKUMARI Vs. RAMAKRISHNAN
September 18, 1991
ANDREW Vs. STATE OF KERALA
August 14, 1991
ANDREW Vs. STATE OF KERALA
October 21, 1991
ANIL Vs. CHIEF FOOD INSPECTOR
May 29, 1991
ANTONY CHERIAN Vs. UNION OF INDIA
November 18, 1991
APPUKUTTY NAMBIAR Vs. RATNAGIRI
June 7, 1991
ARIMBOOR PANCHAYAT IMPROVEMENT TRUST Vs. ANTHONY
November 12, 1991
ARJUNAN Vs. ERANU
July 27, 1991
ASOKAN Vs. KADEESA
April 10, 1991
ASSAINAR Vs. STATE OF KERALA
July 8, 1991
ASSANKUNHI HAJI Vs. RUGMINI AMMA
December 11, 1991
ASSISTANT COMMISSIONER ASSESSMENT SALES TAX SPECIAL CIRCLE Vs. DUROFLEX COIR INDUSTRIES PVT LTD
January 22, 1991
AUGUSTINE MATHAI Vs. APPELLATE AUTHORITY
September 25, 1991
AVVAMMADA PATHUMMABI Vs. AVVAMMADA SAROMMABI
July 27, 1991
BABY Vs. STATE OF KERALA
December 12, 1991
BALAKRISHNA MENON Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
July 3, 1991
BALAKRISHNA PILLAI Vs. STATE OF KERALA
August 1, 1991
BASI K P Vs. COMMISSIONER OF INCOME TAX
September 5, 1991
BEERAN Vs. STATE OF KERALA
June 26, 1991
BENNY FRANCIS Vs. STATE OF KERALA
February 7, 1991
BERLIN JOSEPH @ RAVI AND ANOTHER Vs. SATE AND OTHERS
February 24, 1991
BHARAT PLYWOOD AND TIMBER PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
October 23, 1991
BHASKARA PANICKER Vs. STATE OF KERALA
September 24, 1991
BOBBY CYRIAC Vs. PRINCIPAL
September 27, 1991
C B S GRAMAPHONE RECORDS AND TAPES INDIA LTD Vs. NOORUDEEN
April 26, 1991
C N PRESANNAN JUDL SECOND CLASS MAGISTRATE COCHIN Vs. K A MOHAMMED ALI ADV COCHIN
March 14, 1991
C NARAYANAN WRITER AND Vs. STATE OF KERALA
December 6, 1991
C SARALA Vs. K NALINAKSHAN
June 26, 1991
C W S INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
October 22, 1991
C.J. THOMAS AND ANR. Vs. LABOUR COURT AND ANR.
May 30, 1991
C.V. POULOSE AND ANR. Vs. FOOD INSPECTOR AND ORS.
March 8, 1991
CATALYSTS AND CHEMICALS INDIA WEST ASIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 17, 1991
CHACKO Vs. ROSAMMA
January 30, 1991
CHATHUNNI Vs. VISALAKSHY
February 5, 1991
CHELLAPPAN PILLAI Vs. ANDI DAMODARAN
June 27, 1991
CHENAJI Vs. TALUK LAND BOARD
January 15, 1991
CHENNAI BOTTLING CO PVT LTD Vs. TRAVANCORE TEA ESTATES CO LTD
October 16, 1991
CHERIAN JOHN Vs. MUNDAKAYAM PANCHAYAT
October 7, 1991
CHERIYA MOHAMMED Vs. KAMSAKUTTY
August 12, 1991
CHINNAPPAN LOUIS Vs. ABUBACKER ALIYARU
January 9, 1991
CHITTUR SERVICE CO OP BANK LTD Vs. STATE OF KERALA
October 25, 1991
CHITTUR SERVICE CO OPERATIVE BANK LTD Vs. KUMARAN
September 19, 1991
COCHIN CHAMBER OF COMMERCE AND INDUSTRY Vs. COMMISSIONER OF INCOME TAX
February 21, 1991
COCHIN TRAVEL NET BOAT OPERATORS ASSOCIATION AND ORS. Vs. THE STATE OF KERALA AND ORS.
August 23, 1991
COCHIN TRAWL NET BOAT OPERATORS ASSOCIATION Vs. STATE OF KERALA
August 14, 1991
COMMANDER P. V. NAYAR Vs. UNION OF INDIA
February 20, 1991
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. GOOD HOPE ENTERPRISES
August 28, 1991
COMMISSIONER OF GIFT TAX Vs. ABDUL RAZACK K A
July 25, 1991
COMMISSIONER OF GIFT TAX Vs. SURAJBEN K MEHTA
June 21, 1991
COMMISSIONER OF GIFT TAX Vs. SAJILATHA T M
June 3, 1991
COMMISSIONER OF GIFT TAX Vs. ABRAHAM K J
February 27, 1991
COMMISSIONER OF INCOME TAX Vs. CHANDRAN R
February 28, 1991
COMMISSIONER OF INCOME TAX Vs. BELL FOODS MARINE DIVISION
February 27, 1991
COMMISSIONER OF INCOME TAX Vs. KERALA STATE CO OP MARKETING FEDERATION LIMITED
February 15, 1991
COMMISSIONER OF INCOME TAX Vs. ANNAMMA ALEXANDER
March 13, 1991
COMMISSIONER OF INCOME TAX Vs. ANTONY MENDEZ
March 14, 1991
COMMISSIONER OF INCOME TAX Vs. KIL KOTAGIRI TEA AND COFFEE ESTATES LIMITED
March 5, 1991
COMMISSIONER OF INCOME TAX Vs. SREEDHARAN M
March 5, 1991
COMMISSIONER OF INCOME TAX Vs. REJINI ICE AND COLD STORAGE
March 5, 1991
COMMISSIONER OF INCOME TAX Vs. VENEERS AND LAMINATIONS INDIA LIMITED
January 9, 1991
COMMISSIONER OF INCOME TAX Vs. JANARDHANAN PILLAI P
January 1, 1991
COMMISSIONER OF INCOME TAX Vs. CENTURY CASHEW PRODUCTS
January 2, 1991
COMMISSIONER OF INCOME TAX Vs. N SUNDARESWARAN
January 11, 1991
COMMISSIONER OF INCOME TAX Vs. SEEYAN PLYWOODS
February 5, 1991
COMMISSIONER OF INCOME TAX Vs. ALEYKUTTY V J
January 31, 1991
COMMISSIONER OF INCOME TAX Vs. ALEXANDER O T
January 24, 1991
COMMISSIONER OF INCOME TAX Vs. KUMARAN AND CO
June 4, 1991
COMMISSIONER OF INCOME TAX Vs. ANTONY P T AND SONS
June 4, 1991
COMMISSIONER OF INCOME TAX Vs. MANJERI KOVILAKAM INTERIM MANAGEMENT COMMITTEE
June 6, 1991
COMMISSIONER OF INCOME TAX Vs. BHAGEERATHA ENGINEERING LIMITED
May 3, 1991
COMMISSIONER OF INCOME TAX Vs. MOOSA A M
April 9, 1991
COMMISSIONER OF INCOME TAX Vs. BHADRA ENTERPRISES
April 11, 1991
COMMISSIONER OF INCOME TAX Vs. DAMODAR CORPORATION
April 11, 1991
COMMISSIONER OF INCOME TAX Vs. CHANDRIKA EDUCATIONAL TRUST
April 12, 1991
COMMISSIONER OF INCOME TAX Vs. ABDUL MAJEED T
April 12, 1991
COMMISSIONER OF INCOME TAX Vs. KERALA STATE DRUGS AND PHARMACEUTICALS LIMITED
March 25, 1991
COMMISSIONER OF INCOME TAX Vs. INDIA SEA FOODS
April 2, 1991
COMMISSIONER OF INCOME TAX Vs. KERALA NUT FOOD CO
April 2, 1991
COMMISSIONER OF INCOME TAX Vs. UNNEERIKUTTY M A
June 24, 1991
COMMISSIONER OF INCOME TAX Vs. ASPINWALL AND CO TRAVANCORE LIMITED
June 24, 1991
COMMISSIONER OF INCOME TAX Vs. THANKAPPAN PILLAI K N
June 17, 1991
COMMISSIONER OF INCOME TAX Vs. MURALI LODGE
June 18, 1991
COMMISSIONER OF INCOME TAX Vs. VARKEY CHACKO
June 20, 1991
COMMISSIONER OF INCOME TAX Vs. KESAVA PRABHU & SONS
September 28, 1991
COMMISSIONER OF INCOME TAX Vs. PALACE FUND INDIVIDUAL
July 25, 1991
COMMISSIONER OF INCOME TAX Vs. EROPPINO GIOVANNI G
July 27, 1991
COMMISSIONER OF INCOME TAX Vs. BHARATH SEA FOODS
July 4, 1991
COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE WHOLESALE SOCIETY LIMITED
July 8, 1991
COMMISSIONER OF INCOME TAX Vs. MURUGAPPA CHETTIAR S
July 12, 1991
COMMISSIONER OF INCOME TAX Vs. BAKUL CASHEW COMPANY
September 3, 1991
COMMISSIONER OF INCOME TAX Vs. GENUINE COFFEE AND TEA
September 19, 1991
COMMISSIONER OF INCOME TAX Vs. NAVAJYOTHI AGENCIES
September 18, 1991
COMMISSIONER OF INCOME TAX Vs. GIRISHCHANDRAHARIDAS
September 5, 1991
COMMISSIONER OF INCOME TAX Vs. GEORGE THOMAS K
October 29, 1991
COMMISSIONER OF INCOME TAX Vs. MATHEW K T
October 30, 1991
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE RAYONS LIMITED
October 30, 1991
COMMISSIONER OF INCOME TAX Vs. CHANDRIKA ENTERPRISES
October 7, 1991
COMMISSIONER OF WEALTH TAX Vs. NAJIMA NIZAR
September 11, 1991
COMMISSIONER OF WEALTH TAX Vs. GUNA SHENOY A S
September 16, 1991
COMMISSIONER OF WEALTH TAX Vs. DOMINIC JOSEPH
July 8, 1991
COMMISSIONER OF WEALTH TAX Vs. SUSHEELA P THAMPY
July 27, 1991
COMMISSIONER OF WEALTH TAX Vs. TRIVANDRUM CLUB
April 2, 1991
COMMISSIONER OF WEALTH TAX Vs. ABDUL SATHAR ISMAIL SAIT
April 11, 1991
COMMISSIONER OF WEALTH TAX Vs. VALIA ARYAN BHATTATHIRIPAD
January 25, 1991
COMMISSIONER OF WEALTH TAX Vs. VALIYA ARYAN BHATTATHRIPAD
February 4, 1991
COMMISSIONER OF WEALTH TAX Vs. SAJU THOMAS
January 9, 1991
COMMISSIONER OF WEALTH TAX Vs. MULAM CLUB
March 13, 1991
COMMISSIONER OF WEALTH TAX Vs. LUCY KOCHUVAREED
February 22, 1991
COMMISSIONER OF WEALTH TAX Vs. XAVIER K G
February 26, 1991
COMMISSIONER OF WEALTH-TAX Vs. DOMINIC JOSEPH
March 8, 1991
CORPORATE MANAGER Vs. DIRECTOR OF PUBLIC INSTRUCTION
August 28, 1991
D. VELAYUDHAN BALANDRAN Vs. THE DIRECTOR GENERAL OF HEALTH SERVICE
September 9, 1991
DAMODARAN KAVIRAJAN Vs. T D RAJAPPAN
November 1, 1991
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX LAW ERNAKULAM Vs. P K BIRIYUMMA
May 31, 1991
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. VICTORY OFFSET PRINTERS
June 5, 1991
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. E K CHANDRASENAN
February 22, 1991
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. PENINSULAR TRADERS
March 13, 1991
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. T P ELIAS
January 1, 1991
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. JYOTHI LIQUORS
January 30, 1991
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. V N GANAPATHY
November 8, 1991
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM SPECIAL LEAVE PETITION Vs. M LEKSHMANA REDDIAR
April 12, 1991
DEPUTY COMMISSIONER SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. P C JOSEPH
June 20, 1991
DEVI Vs. COMMISSIONER AND SECRETARY TO GOVT
February 13, 1991
DHANALAKSHMI BANK LTD Vs. K K JOSE
March 1, 1991
DHORA Vs. STATE OF KERALA
October 30, 1991
DIRECTOR L F HOSPITAL Vs. STATE OF KERALA
November 13, 1991
DIVAKARAN Vs. STATE OF KERALA
February 8, 1991
DIVISIONAL MANAGER L I C OF INDIA Vs. BHAGAVATHY AMMA
July 9, 1991
DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY Vs. P RAMACHANDRAN
January 9, 1991
DUNLOP Vs. STATE OF KERALA
October 14, 1991
DUNLOP INDIA LTD Vs. OFFICER-IN-CHARGE OF SALES TAX CHECK POST WALAYAR
October 14, 1991
DY COLLECTOR Vs. SHAHUL HAMEED
August 20, 1991
DY COMMISSIONER Vs. GOPAL TRADING CO
July 16, 1991
DY COMMISSIONER OF S T Vs. HINDUSTHAN CASHEW PRODUCTS
June 17, 1991
DY COMMISSIONER SALES TAX Vs. UMMUL KULSU
June 17, 1991
DY COMMISSIONER SALES TAX Vs. ELIAS
January 1, 1991
DY COMMISSIONER SALES TAX Vs. ELIAS
December 1, 1991
DY COMMR OF AGRL I T Vs. BIRIYUMMA
May 31, 1991
DY COMMR OF S T Vs. SARMA AND SONS
June 3, 1991
E K HAJEE MOHAMMED MEERA SAHIB AND SONS Vs. SALES TAX OFFICER II CIRCLE TRIVANDRUM
April 12, 1991
E S I CORPN Vs. RAJ CASHEW COMPANY
April 10, 1991
E S I CORPORATION Vs. PREMIER TIMBER SUPPLIES
January 18, 1991
E S I CORPORATION Vs. LEELA KARUNAKARAN
July 16, 1991
E S NAMBIAR Vs. UNION BANK OF INDIA
March 11, 1991
E V GEORGE Vs. ANNIE THOMAS
February 18, 1991
E. K. MOHAN Vs. PARAMESWARAN NAMBOODIRIPAD
December 9, 1991
E.K. MATHEW Vs. COMMISSIONER OF WEALTH-TAX
March 23, 1991
E.S.I. CORPORATION Vs. HIGH RANGE BREWERIES LTD.
March 27, 1991
EAST INDIA AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 1, 1991
EBRAHIM ISMAIL KUNJU Vs. PHASILA BEEVI
March 7, 1991
EDDY CURRENT CONTROLS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
September 27, 1991
ELAMBILAKKAT CHANDRASEKHARAN Vs. MOROTH SEEMANTHINI
June 10, 1991
ELIZABETH Vs. FRANCIS EDWIN
October 21, 1991
ELIZABETH Vs. FRANCIS EDWIN
October 23, 1991
ELIZEBATH SAMUEL AARON Vs. STATE OF KERALA
January 24, 1991
ELSAMMA MATHEW Vs. STATE OF KERALA
August 16, 1991
EMPLOYEES STATE INSURANCE CORPORATION Vs. CHEERANS AUTO AGENCIES
June 18, 1991
ENVIRONMENTAL AND ECOLOGICAL PROTECTION SAMITHY Vs. EXECUTIVE ENGINEER
March 22, 1991
ESSAKKYAL NADAR Vs. SREEDHARAN BABU
June 5, 1991
EVERGREEN FRAGRANCES Vs. STATE OF KERALA
March 11, 1991
EXCEL GLASSES LTD Vs. STATE OF KERALA
October 31, 1991
FAREEDA Vs. RAJAN BABU
November 21, 1991
FATHIMA Vs. SATHISH
October 11, 1991
FEDERAL BANK LTD Vs. RAMAKRISHNA PILLAI
June 19, 1991
FEDERAL BANK LTD. Vs. K. MEENAKSHY KANIKAN
December 20, 1991
FOOD INSPECTOR CANNANORE MUNICIPALITY CANNANORE Vs. M GOPALAN
February 4, 1991
FOOD INSPECTOR PALAKKAD Vs. M V ALU
January 22, 1991
FOOD INSPECTOR PATTAMBI CIRCLE Vs. K P GOKULDAS
February 4, 1991
FR SKARIAH Vs. TALUK PANCHAYAT OFFICER
July 5, 1991
FRANCIS Vs. JOSEPH SKARIA
October 11, 1991
G CHANDRASEKHARAN NAIR Vs. NATIONAL TEXTILE CORPORATION
August 13, 1991
G. RAGHAVAN NAIR Vs. STATE OF KERALA
September 30, 1991
GCDA Vs. IQBAL
March 13, 1991
GEETHA Vs. MOHAN
August 16, 1991
GEORGE Vs. BANK OF INDIA
October 15, 1991
GEORGE Vs. THRESSIA
December 11, 1991
GEORGE Vs. SPICES BOARD
March 13, 1991
GEORGE KUTTY Vs. STATE OF KERALA
August 14, 1991
GEORGE ROY Vs. MAR ATHANASIUS COLLEGE OF ENGINEERING
December 6, 1991
GEORGE VARGHESE Vs. COLLECTOR OF CENTRAL EXCISE
November 1, 1991
GLAXO LABORATORIES INDIA LTD Vs. STATE OF KERALA
December 13, 1991
GOPALAKRISHNA PILLAI Vs. STATE OF KERALA
November 7, 1991
GOPALAKRISHNAN Vs. HIGH COURT OF KERALA
December 20, 1991
GOPINATHAN G Vs. COMMISSIONER OF INCOME TAX
April 12, 1991
GOPINATHAN UNNITHAN Vs. STATE OF KERALA
April 24, 1991
GOURI AMMA Vs. GOURI AMMA
January 9, 1991
GOUTHAMAN Vs. LOHITHAKSHAN
November 29, 1991
GOVERNMENT OF KERALA Vs. KUMARAN NAIR
August 8, 1991
GOVINDA KAMATH Vs. ANNAMMA
November 4, 1991
GOVINDA PILLAI Vs. TALUK LAND BOARD
November 15, 1991
GOVT. OF KERALA AND ANOTHER Vs. V. P. JOLLY
November 15, 1991
GRACYKUTTY MAMMEN Vs. CHENGANNUR MUNICIPAL COUNCIL
June 25, 1991
HAJIRA UMMA Vs. RAZAK
October 11, 1991
HAMZA Vs. SARA
September 25, 1991
HAMZA Vs. TALUK LAND BOARD
January 24, 1991
HANEEFA ROWTHER Vs. N A ABDUL KAREEM
November 18, 1991
HARIDAS Vs. ALLEPPEY URBAN CO OPERATIVE BANK LTD
July 4, 1991
HARRISONS MALAYALAM LIMITED Vs. KERALA STATE POLLUTION CONTROL BOARD
March 27, 1991
HAZIL IVY PADUA Vs. STATE OF KERALA
August 30, 1991
HINDUSTAN COCOA PRODUCTS LIMITED Vs. CONSUMER ACTION GROUP TRIVANDRUM
November 13, 1991
HINDUSTAN INSECTICIDES LTD Vs. ASST COLLECTOR OF CUSTOMS
November 13, 1991
HUBERT PEYOLI Vs. SAINUDHEEN
March 25, 1991
IN RE: SESSIONS JUDGE Vs. STATE
August 1, 1991
INDIA PEPPER and SPICE TRADE ASSOCIATION Vs. S MADHAVA MALLAN
September 27, 1991
INDIAN ALUMINIUM COMPANY LTD Vs. INDUSTRIAL TRIBUNAL
September 26, 1991
INDUMATHY Vs. COMMISSIONER AND SECRETARY
June 3, 1991
INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. VELIMALAI RUBBER COMPANY LIMITED
October 11, 1991
INSTRUMENTATION LTD Vs. E. KUTTAPPAN
October 16, 1991
ISMAIL AND Vs. STATE OF KERALA
February 1, 1991
ISMAIL KUTTY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
October 12, 1991
ITTYACHAN Vs. MAHATMA GANDHI UNIVERSITY
October 28, 1991
J M F SEA FOODS Vs. NATIONAL INSURANCE CO
December 10, 1991
JACOB Vs. STATE OF KERALA
January 24, 1991
JAILEBDEEN Vs. MOHAMMED BASHEER
February 8, 1991
JANARDHANAN Vs. STATE OF KERALA
April 9, 1991
JAYADEV Vs. STATE OF KERALA
October 7, 1991
JAYAPRAKASAN AND ANR. Vs. VISALAKSHY AND ORS.
February 5, 1991
JESTIN JACOB Vs. STATE OF KERALA
April 3, 1991
JOB Vs. STATE OF KERALA
January 2, 1991
JOHN Vs. NALUMAKKAL SERVICE CO OPERATIVE BANK LTD
September 13, 1991
JOSE Vs. ASST EXCISE COMMISSIONER
October 29, 1991
JOSE Vs. THOMAS
December 9, 1991
JOSE KURUVILLA Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
August 28, 1991
JOSEPH Vs. STATE OF KERALA
March 11, 1991
JOSEPH Vs. GOVERNMENT OF KERALA
June 19, 1991
JOSEPH BINOY K M NO 2 Vs. UNION OF INDIA
June 27, 1991
JOSEPH GEORGE Vs. COCHIN SANITARY WARES
September 4, 1991
JOSEPH GEORGE Vs. CHACKO THOMAS
October 23, 1991
JOSEPH MICHAEL Vs. INCOME TAX APPELLATE TRIBUNAL
November 6, 1991
JOSEPH THALAKKAL Vs. VICE CHANCELLOR
July 19, 1991
JOSEPH ZACHARIA Vs. JOSEPH KURIAKOSE
February 1, 1991
JOY Vs. ANTONY
July 16, 1991
K GOPINATHAN NAIR Vs. STATE OF KERALA
November 1, 1991
K K THILAKAN Vs. FACT LTD
July 24, 1991
K KHADER Vs. RAJAMMA JOHN KANDATHIL
June 26, 1991
K P RAJAN ALIAS ANTONY Vs. STATE OF KERALA
February 13, 1991
K PADMADAS Vs. STATE OF KERALA
September 10, 1991
K RAJENDRAN Vs. K S KRISHNADAS
July 1, 1991
K S ANTO Vs. UNION OF INDIA
July 8, 1991
K S E B Vs. UNION OF INDIA
December 10, 1991
K T KURIYAN Vs. K K SREEDHARAN
February 18, 1991
K V JOSEPH Vs. PIERCE LESLIE INDIA LTD
October 10, 1991
K V PADMANABHAN Vs. CONSUMER DISPUTE REDRESSAL FORUM ERNAKULAM
August 6, 1991
K V PRODUCE Vs. COMMISSIONER OF INCOME TAX
September 28, 1991
K V PRODUCE Vs. COMMISSIONER OF INCOME TAX
January 17, 1991
K V SUGATHAN Vs. STATE OF KERALA
March 21, 1991
K. A. ABDUL SALAM Vs. DISTRICT JUDGE
January 3, 1991
K. BASHEER AHMED Vs. STATE OF KERALA
January 14, 1991
K. BHARGAVI Vs. THE STATE OF KERALA
July 25, 1991
K. C. VELAYUDHAN Vs. N. V. VENKATAKRISHNAN
August 6, 1991
K. CHEKKUNNI Vs. AHAMMED @ AHAMMED KUTTY
October 9, 1991
K. GOPALAN Vs. MATHU
September 25, 1991
K. J. CHACKO Vs. UNION BANK OF INDIA
March 27, 1991
K. MEENAKSHI AMMA Vs. SREERAMA VILAS PRESS AND PUBLICATIONS (P.) LTD.
July 10, 1991
K. MEENAKSHI AMMA Vs. SREERAMA VILAS PRESS AND PUBLICATIONS (P.) LTD.
September 20, 1991
K. MUKUNDAN Vs. T.K. THOMAS
December 9, 1991
K. RAJENDRAN NAIR Vs. STATE OF KERALA
June 27, 1991
K. RAMAKRISHNAN Vs. STATE
October 23, 1991
K.A. ABDUL KHADIR Vs. UNION OF INDIA
October 3, 1991
K.J. JOHNSON Vs. KERALA INDUSTRIAL AND TECHNICAL CONSULTANCY
December 3, 1991
K.K. MONY Vs. GOVERNMENT OF KERALA AND ORS.
August 22, 1991
K.K. PAVITHRAN Vs. P.K. GOPALAN
December 16, 1991
K.S.R.T.C Vs. THE REGIONAL TRANSPORT AUTHORITY
March 19, 1991
K.T. ANTONY Vs. APPELLATE AUTHORITY
July 11, 1991
K.V. DAMODARAN Vs. K.V. SARADA
November 11, 1991
KADEEJA AMMA Vs. MOHAMMED
August 27, 1991
KADEEJA SIDDIQUE Vs. COMMISSIONER AND SECRETARY HOME GOVT OF KERALA TRIVANDRUM
September 24, 1991
KADEEJA SIDDIQUE Vs. STATE OF KERALA AND ORS.
September 25, 1991
KADEEJA UMMA Vs. MAKKAT MOHAMMED AND ORS.
August 5, 1991
KADUNGON Vs. LAND TRIBUNAL
January 31, 1991
KALLYANI SULOCHANA Vs. SARADAMMA
May 28, 1991
KALYANA SUNDARAM Vs. R T O
November 1, 1991
KAMALA DEVI Vs. LEELAMA
January 7, 1991
KAMALAKSHI Vs. PANKAJAKSHAN
June 10, 1991
KAMALAKSHI Vs. PANKAJAKSHAN
June 17, 1991
KAMALU ITTY Vs. ASST DIST INDUSTRIES OFFICER
January 17, 1991
KANARAN Vs. S.I. OF POLICE
April 12, 1991
KANARAN Vs. STATE OF KERALA
November 22, 1991
KANJANAVALLI Vs. CHIRUTHA AMMA
October 9, 1991
KARUNAKARAN NAIR Vs. STATE OF KERALA
December 19, 1991
KARVALVES LIMITED Vs. COMMISSIONER OF INCOME TAX
May 3, 1991
KATTIL VAYALIL PARKKUM KOILOTH MOIDEEN Vs. MANNIL PAADIKAYIL KADEESA UMMA
January 24, 1991
KELAPPAN Vs. POOTHILATTE KALYANI
September 2, 1991
KERALA CRIMINAL JUDICIAL STAFF ASSOCIATION Vs. STATE OF KERALA
October 1, 1991
KERALA ELECTRIC LAMP WORKS LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 23, 1991
KERALA FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR
January 23, 1991
KERALA FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR
January 3, 1991
KERALA LEPROSY PATIENTS ORGANISATION COMMITTEE Vs. STATE OF KERALA
February 5, 1991
KERALA STATE ROAD TRANSPORT CORPORATION Vs. BHASKARAN
October 8, 1991
KESAVAN VELAYUDHAN Vs. KANNAN KUNJUKUTTY
March 15, 1991
KEYEMYES TRADING AGENCY Vs. STATE OF KERALA
May 24, 1991
KINHANNA ALVA Vs. DEYYAKKU
July 24, 1991
KOCHAPPU Vs. SOMASUNDARAN CHETTIAR
February 26, 1991
KOCHUVARKEY Vs. STATE OF KERALA
October 7, 1991
KOCHUVAVAKUNJU Vs. KATHERU KUNJU
June 19, 1991
KOSHY ALIAS BABY Vs. STATE
February 7, 1991
KRISHNA Vs. DISTRICT JUDGE
July 18, 1991
KRISHNA DAS Vs. S T A T ERNAKULAM
July 1, 1991
KRISHNA IYER Vs. STATE OF KERALA
January 31, 1991
KRISHNAN Vs. STATE OF KERALA
April 12, 1991
KRISHNAN Vs. R T O PALGHAT
July 16, 1991
KRISHNAN Vs. VASU
October 1, 1991
KRISHNAN DAMODARAN Vs. KOSHY EASO
July 25, 1991
KRISHNAN SREEVALSAN Vs. STATE
April 12, 1991
KRISHNANKUTTY Vs. JOHN
November 10, 1991
KUMARAN Vs. DIVAKARAN
December 4, 1991
KUMARAN Vs. STATE OF KERALA
October 8, 1991
KUMARAN VAIDYAR Vs. K S VENKITESWARAN
September 20, 1991
KUMARESAN Vs. AMEERAPPA
April 11, 1991
KUNHALU Vs. BAPUTTY
July 27, 1991
KUNHAMMA Vs. USHA
September 24, 1991
KUNHAMMED Vs. STATE OF KERALA
March 20, 1991
KUNHIKRISHNAN NAIR Vs. RTO MALAPPURAM
July 15, 1991
KUNHIRAMA KURUP Vs. TALUK LAND BOARD
July 13, 1991
KUNHIRAMAN Vs. MANOJ
February 27, 1991
KUNJA Vs. NATARAJA KOUNDER
August 1, 1991
KUNJU KRISHNAN NAIR Vs. STATE OF KERALA
February 19, 1991
KUNJUKRISHNA PILLAI Vs. SREEKUMAR
April 12, 1991
KUNJULEKSHMI Vs. KRISHNAN UNNITHAN
December 3, 1991
KURIAKOSE Vs. GENERAL MANAGER TELECOMMUNICATIONS
December 17, 1991
KURUMBER BETTA ESTATE Vs. INCOME TAX OFFICER FOURTH
November 19, 1991
L MARY YOHANNAN Vs. N K SREEKUMARAN NAIR FB
October 25, 1991
LAKSHMANAN Vs. MOHAMOOD
August 14, 1991
LAKSHMANAN NAMBIAR Vs. STATE OF KERALA
February 26, 1991
LAKSHMI Vs. RAMA IYER
October 21, 1991
LAXMI STARCH LTD Vs. KUNDARA FACTORY WORKERS UNION
November 14, 1991
LIFE INSURANCE CORPORATION OF INDIA Vs. SOSAMMA PUNNAN
February 11, 1991
LUIZ Vs. SADANANDAN
March 27, 1991
M A RAZZAK Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES TRIVANDRUM
March 20, 1991
M BHASKARAN PILLAI Vs. STATE OF KERALA
July 24, 1991
M I MATHEW Vs. K R GOPALAKRISHNAN NAIR
February 13, 1991
M MANOHAR KAMMATH Vs. M RAM MOHAN KAMMATH
September 20, 1991
M P M AIYSHA BEEVI Vs. STATE OF KERALA
December 13, 1991
M S SUKUMARAN Vs. TRANSPORT COMMISSIONER GOVT OF KERALA TRIVANDRUM
February 28, 1991
M V K NAMBIAR Vs. STATE OF KERALA
December 4, 1991
M V RAMAN Vs. C K VENUGOPALAN
September 24, 1991
M. NAZEEMA Vs. THE DIRECTOR OF COLLEGIATE EDUCATION
June 19, 1991
M. RASHEEDKUTTY Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
July 12, 1991
M. S. RAMACHANDRA PANICKER Vs. STATE OF KERALA
July 24, 1991
M.C. KUNJAN Vs. THE COMMISSIONER IRINJALAKUDA MUNICIPALITY
September 18, 1991
M.K. STEPHEN (DECEASED) AND OTHERS Vs. COMMISSIONER OF GIFT-TAX
March 2, 1991
M.P. KURIAN Vs. STATE OF KERALA
March 20, 1991
MACHINJERI Vs. STATE OF KERALA
November 15, 1991
MADHAVAN Vs. LEELAMMA
April 5, 1991
MADHAVI AMMA Vs. UNION OF INDIA UOI
June 26, 1991
MADHAVI AMMA Vs. IDICULLA THOMAS
December 2, 1991
MAHIN K Vs. COMMISSIONER OF INCOME TAX
April 12, 1991
MALABAR FRUIT PRODUCTS CO Vs. E S I CORPN
August 29, 1991
MALABAR INDUSTRIAL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 22, 1991
MALUK MOHAMED Vs. CAPITAL STOCK EXCHANGE KERALA LTD.
February 5, 1991
MANAGER BAVAPPARA M L P SCHOOL Vs. GOVERNMENT OF KERALA
March 14, 1991
MANAGER FORT HIGH SCHOOL Vs. GOVERNMENT OF KERALA
January 18, 1991
MANAGING PARTNER SUBAIDA CLOTH STORES Vs. LABOUR COURT
June 3, 1991
MANOJ K SETH Vs. R J FERNANDEZ
June 20, 1991
MAR THOMA RUBBER CO LTD Vs. COMMISSIONER OF INCOME TAX
October 30, 1991
MAR THOMA RUBBER CO. LTD. Vs. COMMISSIONER OF INCOME TAX
October 10, 1991
MARIAMMA JOSEPH Vs. JOSEPH KURIAKOSE
February 1, 1991
MARTIN Vs. STATE
February 27, 1991
MARY Vs. COMMISSIONER FOR GOVT EXAMINATIONS
March 1, 1991
MARY Vs. COMMISSIONER FOR GOVERNMENT EXAMINATIONS
June 27, 1991
MARY Vs. MATHEW JOSEPH
December 19, 1991
MARY THOMAS Vs. STATE OF KERALA
June 26, 1991
MATHEW Vs. GOPALAKRISHNAN NAIR
February 3, 1991
MATHEW ANTONY Vs. STATE OF KERALA
July 12, 1991
MATHEW E K Vs. COMMISSIONER OF WEALTH TAX
July 23, 1991
MATHEW K L Vs. COMMISSIONER OF INCOME TAX
September 12, 1991
MATHRUBHUMI PRINTING & PUBLISHING COMPANY LTD Vs. DHARMAYUG INVESTMENTS LTD
November 28, 1991
MATHRUBHUMI PRINTING AND PUBLISHING CO. LTD. Vs. VARDHAMAN PUBLISHERS LTD.
November 28, 1991
MATHU Vs. ANDY
October 1, 1991
MAYALAKSHMI Vs. UNIVERSITY OF KERALA
September 16, 1991
MG. PARTNER, TEXTILE CENTRE Vs. LABOUR COURT
January 24, 1991
MICHAYEL NADAR Vs. SREEDHARAN BABU
June 5, 1991
MINERALS AND CHEMICALS Vs. THEVAN
September 26, 1991
MODERN FOOD INDUSTRIES INDIA LTD Vs. PLEXIPACKS IND DEV PLOT
December 13, 1991
MOHAMMED ASHRAFF Vs. STATE OF KERALA
November 6, 1991
MOHAMMED IBRAHIM Vs. SULEKHA UMMA
October 16, 1991
MOHAMMED UNNI HAJI Vs. S T A T ERNAKULAM
March 14, 1991
MOHAN DAS V DR Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 25, 1991
MOHANDAS Vs. DY COMMISSIONER I T
January 25, 1991
MOIDEEN PILLAI Vs. T. K. KADER ROWTHER
October 10, 1991
MOIDUNNIHAJI Vs. STATE OF KERALA
March 27, 1991
MONY Vs. GOVERNMENT OF KERALA
August 13, 1991
MOUNT SENAI HOSPITAL Vs. INCOME TAX OFFICER
May 29, 1991
MUHAMMED Vs. NARAYANI
July 19, 1991
MUHAMMED KUNHI Vs. ABDULKHADER HAJI
September 10, 1991
MUKUNDAN Vs. CANNANORE CO OP HOUSE CONSTN SOC
June 20, 1991
MUSTHAFALI Vs. SUBAIR
June 7, 1991
MUTHU MOHAMMED RAWTHER Vs. PATHANAMTHITTA MUNICIPALITY
September 11, 1991
N. S. CYRIAC Vs. INSPECTING ASSISTANT COMMISSIONER
June 4, 1991
N.S. CYRIAC Vs. THE INSPECTING ASSISTANT COMMISSIONER AND ORS.
January 4, 1991
NABEESA UMMA Vs. KAYYA UMMA
September 18, 1991
NACHAMMAL Vs. MARAKATHA AMMAL
January 9, 1991
NAMRATA MARBLE TRADERS Vs. INTELLIGENCE OFFICER-I OFFICE OF INSPECTING ASSISTANT COMMISSIONER INTELLIGENCE AGRL INCOME-TAX AND SALES TAX
July 1, 1991
NANU Vs. KURUMBA THEVI
April 11, 1991
NANU VASUDEVAN Vs. KALIKARTHIAYANIAMMA
January 16, 1991
NARAYANA KURUP Vs. K R MANOHARAN
August 1, 1991
NARAYANA PILLAI Vs. JYOTHI
August 30, 1991
NARAYANAN Vs. T K RAVINDRAN
April 8, 1991
NARAYANAN VAZHUNNAVAR Vs. HARIDASAN NAMBOODIRI
April 2, 1991
NARAYANI Vs. THANKAPPAN
October 21, 1991
NARMADA BUILDING MATERIALS (P) LTD. Vs. K.P. DEVASSY AND ANR.
September 1, 1991
NARMADA BUILDING MATERIALS PVT LTD Vs. DEVASSY
September 23, 1991
NARNIAT PHARMACEUTICALS AND CHEMICALS P LTD Vs. THOMSON DRUGS AND CHEMICALS LTD
October 8, 1991
NATIONAL INSURANCE CO LTD Vs. VASANIHARA ARNMA
June 4, 1991
NATIONAL TEXTILE CORPN Vs. LABOUR COURT
August 28, 1991
NAZEEMA Vs. GEORGE KURIAKOSE
July 26, 1991
NEDUMCHALIL CHARITABLE TRUST Vs. MUNICIPAL COMMISSIONER
June 5, 1991
NELSON EDWARD Vs. KERALA STATE ROAD TRANSPORT CORPORATION
March 13, 1991
NEW INDIA ASSURANCE CO LTD Vs. PATHU
January 10, 1991
NEW INDIA ASSURANCE CO. LTD Vs. C.S. OUSEPH
August 7, 1991
NEW INDIA ASSURANCE COMPANY LIMITED TRIVANDRUM Vs. SYED MOHAMMED ANJALIPURAM
March 15, 1991
NIZZAR RAWTHER Vs. VARGHESE MATHEW
July 3, 1991
NYTTI Vs. STATE OF KERALA
August 9, 1991
O E N CONNECTORS LTD Vs. STATE OF KERALA
January 3, 1991
ORIENTAL FIRE AND GENL. INS. CO. LTD. Vs. P.P. MISRI
October 11, 1991
ORIENTAL INSURANCE CO. LTD Vs. K.R. VIJAYARAJAN
May 27, 1991
ORIENTAL INSURANCE CO. LTD Vs. SREEDHARAN
February 26, 1991
P A MUHAMMED Vs. CANARA BANK
August 16, 1991
P C JOY AND CO Vs. UNITED INDIA INSURANCE CO LTD
January 7, 1991
P D SUDHI Vs. INTELLIGENCE OFFICER AGRICULTURAL INCOME-TAX AND SALES TAX MATTANCHERRY
May 3, 1991
P J MOORE Vs. VALSA
September 11, 1991
P K MURALEEDHARAN Vs. C K PAREED
November 6, 1991
P MUKUNDAN Vs. MOHAN KANDY PAVITHRAN
February 20, 1991
P O MADHAVAN NAMBIAR Vs. SYNDICATE BANK
June 20, 1991
P P SONS Vs. STATE OF KERALA
July 12, 1991
P PADMANABHAN NAIR Vs. DEPUTY DIRECTOR OF EDUCATION MALAPPURAM
January 25, 1991
P V NAYAR Vs. UNION OF INDIA UOI
February 20, 1991
P. KUNJUKRISHNAN NAIR Vs. STATE OF KERALA AND ORS.
January 19, 1991
P. N. MANOHARAN Vs. COMMANDING OFFICER
September 3, 1991
P. VEERIAH Vs. MOHAMMEDKUNJU KOYA
June 4, 1991
P.C. KARUNAKARA MARAR AND ANOTHER Vs. A.E.O. AND OTHERS
January 28, 1991
P.V. AMMINI AMMA Vs. BHARATHAN
September 10, 1991
PADMANABHAN NAIR Vs. DY DIRECTOR
January 25, 1991
PAILY Vs. MUTHIAH
September 6, 1991
PAITHALA NARAYANAN Vs. STATE OF KERALA
July 3, 1991
PALLIYALI MUSTAFALI Vs. NECHITHODAN SUBAIR
June 7, 1991
PAMBRA COFFEE PLANTATIONS Vs. TAHSILDAR
November 8, 1991
PARAPPURATH CHOLAYIL BEERAN Vs. STATE
June 26, 1991
PARTHAS TEXTILES Vs. UNION OF INDIA UOI
January 14, 1991
PATHUMMA Vs. STATE OF KERALA
November 15, 1991
PAUL MATHEWS AND CO Vs. COMMISSIONER OF INCOME TAX
July 25, 1991
PERIAKARAMALAI TEA AND PRODUCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 11, 1991
PETER GEORGE Vs. LICIAMMA MATHEW
July 31, 1991
PHASALU Vs. STATE OF KERALA
September 19, 1991
PHASILA Vs. STATE OF KERALA
July 15, 1991
PHILIPPOSE Vs. R T A
July 19, 1991
PONNAMMA Vs. GOVERNMENT OF KERALA
August 7, 1991
PONNAMMAL Vs. GOMEZ
January 25, 1991
POOKKOYA THANGAL Vs. VALSAN
July 27, 1991
POULOSE Vs. FOOD INSPECTOR
March 8, 1991
PRABHAKARAN Vs. DIG OF POLICE
February 15, 1991
PREMANANDAN Vs. THIAGARAJAR POLYTECHNIC
November 15, 1991
PREMIER CABLE CO LTD Vs. COMMISSIONER OF INCOME TAX
September 20, 1991
PREMIER CABLE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
May 3, 1991
PREMKUMAR Vs. R T A TRICHUR
February 13, 1991
PULAKOOTIL PUTHAN VEETTIL KARTHIYANI AMMA Vs. ATHIKKOTTU MALIYAKKAL KUNHAN CHETTIAR'S WIFE LAKSHMI AMMA
December 20, 1991
PUSHPAMANI Vs. STATE OF KERALA AND ORS.
January 10, 1991
PUSHPAMANI Vs. STATE OF KERALA
January 1, 1991
PUTHUVACHOLA MUHAMMED Vs. NARAYANI AMMA
July 10, 1991
QUILON DIST PVT BUS OPERATORS ASSOCIATION Vs. S T A T ERNAKULAM
July 30, 1991
R KOTHANDARAMA NAIDU Vs. CARONA SAHU CO LTD
July 12, 1991
R RANGANATHAN Vs. P KASHIRAJ
April 12, 1991
R. MOHANAN Vs. STATE OF KERALA
January 11, 1991
R. SREEKUMARI Vs. KERALA PUBLIC SERVICE COMMISSION
December 20, 1991
RAGHAVAN Vs. CHIRUTHA
August 12, 1991
RAHEEDA Vs. T. PRAKASH AND ORS.
January 18, 1991
RAJAMMA Vs. LEELA
September 23, 1991
RAJAN Vs. KERALA STATE ELECTRICITY BOARD
November 1, 1991
RAJAN Vs. STATE OF KERALA
March 22, 1991
RAJAN NAIR Vs. STATE OF KERALA
October 25, 1991
RAJNI Vs. P. NARAYANAN
February 18, 1991
RAJU JOHN Vs. ASST. REGISTRAR OF COOP. SOCIETIES
March 6, 1991
RAMA DEVI AMMA Vs. THE TALUK LAND BOARD AND ORS.
November 15, 1991
RAMACHANDRA REDDIAR Vs. COMMISSIONER OF INCOME TAX
November 28, 1991
RAMACHANDRAN NAIR Vs. KRISHNA PILLAI
June 27, 1991
RAMAMOORTHY Vs. STATE OF KERALA
April 2, 1991
RAMAN Vs. STATE OF KERALA
July 3, 1991
RAMAN BHATTATHIRIPAD Vs. COMMISSIONER OF INCOME TAX
September 4, 1991
RAMOO AMMAL Vs. STATE OF KERALA
March 5, 1991
RANGA SESHA HILLS P LTD Vs. STATE OF KERALA
June 13, 1991
RAPHAEL Vs. CHIEF ELECTORAL OFFICER
May 10, 1991
RAVEENDRA KAMATH Vs. DHOLAKIA
March 6, 1991
RAVINDRAN Vs. DY INSPECTOR GENERAL OF POLICE
October 29, 1991
RAVINDRANATHAN Vs. HUSSAIN
November 27, 1991
REGIONAL DIRECTOR Vs. VINOD
June 10, 1991
REGIONAL DIRECTOR, E.S.I. CORPORATION, TRICHUR Vs. CHEERANS AUTO AGENCIES
January 18, 1991
REMANAN Vs. FOOD INSPECTOR
May 29, 1991
REV K C SETH Vs. STATE OF KERALA
August 14, 1991
ROSA PAILY Vs. STATE OF KERALA
August 14, 1991
ROSSA Vs. STATE OF KERALA
June 19, 1991
RUGMINI AMMA Vs. STATE
July 15, 1991
S A P MARIYUMMA Vs. STATE OF KERALA
February 6, 1991
S DAMODARAN PILLAI Vs. K NANTHEDU BAVA
April 12, 1991
S KARUNAMBRAN Vs. UNION OF INDIA
January 21, 1991
S MAHENDRAN Vs. SECRETARY TRAVANCORE DEVASWOM BOARD
April 5, 1991
S N VADHYAR AND SONS Vs. INCOME TAX OFFICER
January 8, 1991
S PRITHVIRAJ KUKKILLAYA Vs. MATHEW KOSHY
February 11, 1991
SADANANDAN Vs. R T O KOLLAM
April 3, 1991
SADANANDAN Vs. RANHEEN
September 11, 1991
SAINALABDEEN MUSALIAR Vs. STATE OF KERALA
December 3, 1991
SAJI TIMBERS Vs. STATE OF KERALA
July 18, 1991
SANKARA PILLAI Vs. CHANDRAN
January 2, 1991
SANTHAMMA Vs. RAGHAVAN PILLAI
May 30, 1991
SANTHIGIRI ASHRAM Vs. TAHSILDAR
May 17, 1991
SARADA Vs. CHAKKUNNY
March 15, 1991
SARAMMA PETER Vs. STATE OF KERALA
February 8, 1991
SARARMMA Vs. D E O KOTHAMANGALAM
November 12, 1991
SARASKSHY Vs. KRISHNANKUTTY
April 12, 1991
SASIDHARAN Vs. SREEDHARAN AND CO
June 29, 1991
SATHYABHAMA Vs. E S I CORPORATION
January 30, 1991
SATHYASEELAN Vs. STATE
April 5, 1991
SATHYAVATHY Vs. BHARGAVI
March 21, 1991
SEARIAH VARGHESE Vs. VARGHESE MARYKUTTY
December 6, 1991
SECRETARY CHANGNACHERRY T R B T COOPERATIVE SOCIETY Vs. MATHEW JOB
January 24, 1991
SELVAKUMAR Vs. COMMISSIONER OF INCOME TAX
April 12, 1991
SHAMSUDHIN AND CO. Vs. THE REGIONAL DIRECTOR OF ESI CORPORATION & ORS.
October 31, 1991
SHANKARI AMMA Vs. STATE OF KERALA
July 8, 1991
SHEELA THOMAS Vs. STATE OF KERALA
October 21, 1991
SHRI C N PRESANNAN JUDL SECOND CLASS MAGISTRATE COCHIN PETITIONER SHRI K A MOHAMMED ALI ADV Vs. COCHIN
August 1, 1991
SIVADAS Vs. KERALA STATE HANDLOOM DEVELOPMENT CORPORATION & ORS.
July 5, 1991
SIVANANDAN Vs. M. K. DEVASWOM
July 16, 1991
SOMAN Vs. STATE OF KERALA
September 9, 1991
SOUTH INDIA CORPORATION LTD Vs. HINDUSTAN NEWS PRINT LTD
February 20, 1991
SR ANNAMMA Vs. STATE OF KERALA
November 21, 1991
SREE SASTHA TRADING CO Vs. STATE OF KERALA
November 8, 1991
SREEDHARAN Vs. VARGHESE
October 30, 1991
SREEDHARAN AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 27, 1991
SREENIVASA KAMMATH Vs. ANANDA KAMMATH AND SONS
December 18, 1991
SRIVILAS CASHEW CO Vs. COMMISSIONER OF INCOME TAX
August 12, 1991
ST. SEBASTIANS KURIES AND ENTERPRISES P. LTD. Vs. N.A. MUKUNDAN
July 11, 1991
STANDARD TEA EXPORTS Vs. COMMISSIONER OF INCOME TAX
October 11, 1991
STATE CIRCLE INSPECTOR OF EXCISE CANNUR Vs. STATE
August 1, 1991
STATE OF KERALA Vs. BALAKRISHNAN
August 1, 1991
STATE OF KERALA Vs. CHERIYAN
July 5, 1991
STATE OF KERALA Vs. NARAYANAN BHASKARAN
July 16, 1991
STATE OF KERALA Vs. K KURIAN P PAUL
July 17, 1991
STATE OF KERALA Vs. MANI ALIAS CHANDRAN
July 12, 1991
STATE OF KERALA Vs. RAJAN
September 2, 1991
STATE OF KERALA Vs. UNION OF INDIA
September 3, 1991
STATE OF KERALA Vs. JACOB ZACHARIA
September 23, 1991
STATE OF KERALA Vs. K U NARAYANA PODUVAL
September 23, 1991
STATE OF KERALA Vs. VIJAYAN ALIAS RAJAN
October 21, 1991
STATE OF KERALA Vs. V KRISHNAN NAIR FB
October 25, 1991
STATE OF KERALA Vs. V P JOLLY FB
November 15, 1991
STATE OF KERALA Vs. OOMMAN
September 17, 1991
STATE OF KERALA Vs. P.A. JACOB
January 24, 1991
STATE OF KERALA Vs. M. P. VARGHESE
September 10, 1991
STATE OF KERALA Vs. NADUVEETTIL VISWANATHAN
January 24, 1991
STATE OF KERALA Vs. BABY JOSEPH
February 4, 1991
STATE OF KERALA Vs. SEBASTIAN JACOB
February 4, 1991
STATE OF KERALA Vs. MOHANAN PILLAI
January 16, 1991
STATE OF KERALA Vs. NANU
June 7, 1991
STEPHEN M K Vs. COMMISSIONER OF GIFT TAX
July 2, 1991
SUBAIDA SULAIMAN Vs. HAMSA
July 5, 1991
SUBBIAH REDDIAR Vs. CHINNAMMA
July 24, 1991
SUBHAKARAN N Vs. COMMISSIONER OF INCOME TAX
October 25, 1991
SUDARSAN CHITS (INDIA) LTD Vs. OFFICIAL LIQUIDATOR
January 11, 1991
SUDHA Vs. K. CHENTHAMARAKSHAN
July 2, 1991
SUJAYA Vs. DIRECTOR GENERAL
June 14, 1991
SUJIR KESHAV NAYAK Vs. SUJIR GANESH NAYAK
April 2, 1991
SUJIR VASUDEV NAYAK Vs. STATE OF KERALA
November 1, 1991
SUKUMARA PANICKER Vs. STATE OF KERALA
April 5, 1991
SUKUMARAN Vs. RADHA
December 20, 1991
SUNDARESA KAMATH Vs. KITTY LOPEZ
February 14, 1991
SURENDRAN Vs. COCHIN SHIPYARD
October 21, 1991
SURESH BABU Vs. BOARD OF REVENUE
January 31, 1991
T J THANKAMANY Vs. KERALA STATE
September 20, 1991
T K PURUSHOTHAMAN Vs. STATE OF KERALA
November 1, 1991
T N JANARDHANAN PILIAL Vs. STATE
February 5, 1991
T. SUBINI Vs. UNIVERSITY OF KERALA
November 12, 1991
T.M. LUIZ Vs. A.G. SADANANDAN & OTHERS
March 21, 1991
T.M. USMAN Vs. STATE OF KERALA
August 12, 1991
T.T. JOHN Vs. STATE OF KERALA
March 27, 1991
T.T. NARAYANAN Vs. P. BRIDGET
March 7, 1991
TALUK SUPPLY OFFICER MANJERI MALAPPURAM Vs. PARAKKOTTIL BROTHERS VANDOOR
November 12, 1991
TEECEE PHARMA Vs. COMMISSIONER OF INCOME TAX
September 20, 1991
TEXTILE CENTRE Vs. THE GENERAL SECRETARY AND ANR.
January 24, 1991
THANKA Vs. CHINNAPPA GOUNDER
July 15, 1991
THANKA Vs. CHINNAPPA GOUNDER
July 11, 1991
THAYYIL KANISSANTE VALAPPIL SARASWATHI Vs. BHARATHA TEXTILES CANNUR
November 22, 1991
THE MANGER, AYAMKUDY HIGH SCHOOL Vs. THE STATE OF KERALA AND ORS.
July 9, 1991
THOMAS Vs. STATE OF KERALA
March 22, 1991
THOMAS JOSEPH Vs. STATE OF KERALA
June 22, 1991
THOMAS K T Vs. COMMISSIONER OF WEALTH TAX
September 3, 1991
THOMAS LUCKA Vs. SECRETARY R T A
July 11, 1991
THOMAS LUKA Vs. SECRETARY R T A
March 13, 1991
TIJU THOMAS Vs. PRINCIPAL ST. STEPHENS COLLEGE
July 19, 1991
TRAVANCORE CHEMICAL AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
December 2, 1991
TRAVANCORE COCHIN CHEMICALS LTD Vs. ASSTT REGISTRAR OF CO OP SOCIETIES
February 18, 1991
TRAVANCORE RAYONS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 25, 1991
TREESA VETTAMPARAMBIL Vs. STATE OF KERALA
January 22, 1991
UDYOGAMANDAL C P COUNCIL Vs. STATE OF KERALA
August 30, 1991
ULAHANNAN RAJAN Vs. UNION OF INDIA
September 4, 1991
UNITED COIR WORKS Vs. COMMISSIONER OF INCOME TAX
July 11, 1991
UNITED INDIA INSURANCE CO LTD Vs. O JAMEELA BEEVI
March 11, 1991
UNIVERSITY OF KERALA Vs. SANDHYA P PAI
February 11, 1991
UNNEERI KUTTY Vs. COMMISSIONER OF INCOME TAX
September 20, 1991
UNNI NAIR Vs. RTA
June 24, 1991
UNNIKOYA Vs. NABEESA
July 24, 1991
V. G. & CO Vs. STATE OF KERALA
August 13, 1991
V. P. ANANDAVALLY AMMA Vs. V. P. PREMALATHA KURUP
April 4, 1991
V. R. JAIN Vs. STATE OF KERALA
July 19, 1991
V.R. JAIN Vs. STATE OF KERALA AND ORS.
July 9, 1991
VALSALA Vs. F A C T LTD
August 6, 1991
VALSALAN Vs. RTA, KANNUR
July 31, 1991
VANAJA TEXTILES LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
October 28, 1991
VARGHESE ITTOOP Vs. DISTRICT JUDGE
August 16, 1991
VARKEY Vs. HARIHARAN NAIR
April 12, 1991
VASAVAN T N Vs. COMMISSIONER OF INCOME TAX
September 11, 1991
VASUDEVAN NAIR Vs. REGIONAL DIRECTOR ESIC
June 26, 1991
VAVACHAN Vs. K S R T C
March 15, 1991
VAWAKKAVU MUSLIM THAIKKAVUPALLY Vs. NARAYANAN PURUSHAN
July 26, 1991
VEERIAH Vs. MOHAMMED KUNJU KOYA
June 14, 1991
VENILAL MEHTA Vs. ASST. COLLECTOR OF CENTRAL EXCISE
July 6, 1991
VIJAYA MOHINI MILLS Vs. INDUSTRIAL TRIBUNAL
October 31, 1991
VIJAYALAKSHMIKUTTY Vs. STATE OF KERALA
December 11, 1991
VIJAYAN Vs. STATE OF KERALA
December 3, 1991
VIJAYAN Vs. STATE OF KERALA
January 13, 1991
VIJAYAN Vs. STATE OF KERALA
January 3, 1991
VILASINI Vs. STATE OF KERALA
December 2, 1991
VILASINI Vs. STATE OF KERALA
August 1, 1991
VILASINI AMMA Vs. UNION OF INDIA
March 13, 1991
VINOD KUMAR Vs. MOHAMMED RASHEED
February 22, 1991
VISALAKSHI Vs. SHIVARAMAN NAIR
April 8, 1991
VISWANATHA PILLAI Vs. SPECIAL TAHSILDAR
August 9, 1991
VYAKULAM Vs. ARUL PRAKASAN
July 17, 1991
WANDOOR JUPITER CHITS P LIMITED IN LIQUIDATION Vs. IN RE
July 5, 1991
WAVES ADVERTISING AND MARKETING P LTD Vs. JAISON
July 8, 1991
YESODA Vs. YUSUFF HAJI
July 23, 1991
YESODA Vs. KUNHAMBU
April 12, 1991
YESUDASAN NADAR Vs. PRINCIPAL MUNSIFF, KOLLAM
August 6, 1991
YOHANNAN Vs. HARIKRISHNAN NAIR
July 25, 1991